Referred Judgements :-

SAMEEN V. ABEYEWICKREMA. [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
STATE OF PUNJAB VS. SHAMLAL MURARI [REFERRED TO]
BYRAM PESTONJI GARIWALA VS. UNION BANK OF INDIA [REFERRED TO]
SIRAJ AHMAD SIDDIQUI VS. PREM NATH KAPOOR [REFERRED TO]
DONDAPATI NARAYANA REDDY VS. DUGGIREDDY VENKATANARAYANA REDDY [REFERRED TO]
SUSHIL KUMAR SABHARWAL VS. GURPREET SINGH [REFERRED TO]
SALEM ADVOCATE BAR ASSOCIATION TAMIL NADU VS. UNION OF INDIA [REFERRED TO]
S AMARJIT SINGH KALRA VS. PRAMOD GUPTA [REFERRED TO]
KAILASH VS. NANHKU [REFERRED TO]
PRALHAD VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. JHUTTER SINGH [REFERRED TO]
UNION OF INDIA VS. SHIBU RAM MITTAL [REFERRED TO]
RASHIDA BEGUM VS. UNION OF INDIA [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. R SETHURAM [REFERRED TO]
EAST INDIA HOTELS LTD VS. MAHENDRA KUMARI [REFERRED TO]
MUTYAM AGAIAH VS. SPECIAL DEPUTY COLLECTOR, (NTPC) L.A. UNIT, PEDDAPALLI [REFERRED TO]

Cited Judgements :-

PADMAVATHI W/O S JAGADISH KUMAR VS. JAYAMMA [LAWS(KAR)-2020-5-132] [REFERRED TO]
BABLA BAGCHI VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(JHAR)-2022-2-3] [REFERRED TO]
SKY LIGHT HOSPITALITY LLP VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(DLH)-2018-2-158] [REFERRED TO]
RAMESH RANI VS. RAMAN KUMAR GOYAL [LAWS(P&H)-2012-1-113] [REFERRED TO]
THE UNION OF INDIA AND ORS. VS. ANIL KUMAR YADAV [LAWS(MEGH)-2015-2-11] [REFERRED TO]
SOLU @ SUBHAM SINGH (MINOR) VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-11-52] [REFERRED TO]
MAPIN PUBLISHING PRIVATE LIMITED VS. NEW INDIA ASSURANCE CO. LTD. [LAWS(NCD)-2024-9-17] [REFERRED TO]
ABDUL RASHEED PADDAR VS. PRAMOD SOOD [LAWS(HPH)-2015-12-53] [REFERRED TO]
YASHWINDER SINGH PARMAR VS. SUSHIL KUMAR SHARMA AND ORS. [LAWS(HPH)-2015-7-13] [REFERRED TO]
BABU RAM VS. SANTOKH SINGH & ANOTHER [LAWS(HPH)-2016-11-110] [REFERRED TO]
MUTHU JAYANTHI VS. C MAHADEVAN [LAWS(MAD)-2013-12-54] [REFERRED TO]
THE STATE OF TAMIL NADU AND ORS. VS. S. THARVEES MAIDEEN AND ORS. [LAWS(MAD)-2015-10-53] [REFERRED TO]
OLYMPIC CARDS LIMITED VS. STANDARD CHARTED BANK [LAWS(MAD)-2012-12-91] [REFERRED TO]
SATYA PAL SINGH AND ANOTHER VS. RANJEET SINGH SIROHI AND ANOTHER [LAWS(ALL)-2019-3-116] [REFERRED TO]
MALLAVVA VS. KALSAMMANAVARA KALAMMA [LAWS(KAR)-2019-6-357] [REFERRED TO]
LEELABAI VS. BHIKABAI SHRIRAM PAKHARE [LAWS(BOM)-2014-3-140] [REFERRED TO]
JAYARAJ VS. CHOCKALINGAM CHETTIAR [LAWS(MAD)-2015-4-210] [REFERRED TO]
SABER PAPER LIMITED VS. STATE OF H.P. & ANOTHER [LAWS(HPH)-2016-5-31] [REFERRED TO]
SANGEETA BANSAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-12-74] [REFERRED TO]
SMT. AARATI MISHRA VS. SHANTI LATA MISHRA (SINCE DIED) THROUGH LEGAL HEIRS:- SUJATA SHARMA (DIED) [LAWS(CHH)-2022-3-16] [REFERRED TO]
KAILASH CHAND MEENA S/O KANHAIYA LAL MEENA VS. NARENDRA KUMAR BHANSALI S/O SWAROOP CHAND BHANSALI [LAWS(RAJ)-2017-3-22] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SUDESH JUNEJA AND OTHERS [LAWS(P&H)-2017-10-39] [REFERRED TO]
ADITYA BIRAL FINANCE LTD. VS. WILLIAMSON FINANCIAL SERVICES LTD. [LAWS(CAL)-2022-11-93] [REFERRED TO]
SAVITRI DEVI VS. MAYA DEVI AND ANOTHER [LAWS(HPH)-2015-12-199] [REFERRED]
VANDANA GUPTA AND ORS. VS. KUWAIT AIRWAYS LTD. AND ORS. [LAWS(DLH)-2015-8-42] [REFERRED TO]
AARATI MISHRA VS. SHANTI LATA MISHRA [LAWS(CHH)-2022-3-75] [REFERRED TO]
COXSWAIN PROJECTS AND ESTATES PVT. LTD. VS. NJ CONSTRUCTIONS, [LAWS(KER)-2022-2-156] [REFERRED TO]
SMT. SANTOSH DEVI VS. SH. HARI SINGH [LAWS(HPH)-2018-9-2] [REFERRED TO]
ARNAB KUMAR KALITA VS. STATE OF ASSAM [LAWS(GAU)-2018-2-76] [REFERRED TO]
UMLESH YADAV VS. ELECTION COMMISSION OF INDIA [LAWS(ALL)-2013-5-13] [REFERRED TO]
MAHAVIR SUGANCHAND GHOPDA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-243] [REFERRED TO]
SREI INFRASTRUCTURE FINANCE LIMITED VS. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD [LAWS(CAL)-2018-7-58] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. BABLA BAGCHI [LAWS(JHAR)-2022-2-53] [REFERRED TO]
KAKALI DAS NEE SIL VS. NILANGSHU MOHAN DAS [LAWS(CAL)-2017-7-101] [REFERRED TO]
SHRI SENDHUR AGRO & OIL INDUSTRIES VS. KOTAK MAHINDRA BANK [LAWS(SC)-2025-3-98] [REFERRED TO]
SURAJ GUPTA VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2017-11-226] [REFERRED TO]
POONAM CONSTRUCTIONS THROUGH ITS PARTNERS VS. MANJUSHA ASHOK DUDHANE [LAWS(NCD)-2012-10-12] [REFERRED TO]
G.V. LAKSHMINARAYANAN VS. M.E. DEVARAJAN [LAWS(MAD)-2014-3-107] [REFERRED TO]
VANDANA GUPTA AND ANR. VS. KUWAIT AIRWAYS LTD AND ORS. [LAWS(DLH)-2015-5-627] [REFERRED TO]
NEELAM KUMARI VS. YOGENDER SINGH AND ORS. [LAWS(HPH)-2015-6-59] [REFERRED TO]
VASANT BUILDERS VS. MOHAN [LAWS(BOM)-2020-12-456] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA AND ORS. VS. D.K. BUTIYAL [LAWS(J&K)-2015-4-41] [REFERRED TO]
MARIMUTHU VS. R.NALLATHAMBI [LAWS(MAD)-2019-1-585] [REFERRED TO]
ANUJ @ PRASOON SHUKLA VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2016-7-133] [REFERRED]
CANARA BANK VS. VASAN MEDICAL CENTRE(INDIA) PVT LTD. [LAWS(MAD)-2020-3-154] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. PAWAN KUMAR VERMA [LAWS(ALL)-2014-9-222] [REFERRED TO]
V. RAMASAMY VS. M.RANGANATHAN [LAWS(MAD)-2016-8-156] [REFERRED TO]
S. CHANDRAMOHAN VS. THE CHIEF METROPOLITAN MAGISTRATE [LAWS(MAD)-2014-11-462] [REFERRED TO]
DEEPAK AGGARWAL VS. STATE OF HARYANA [LAWS(P&H)-2017-8-35] [REFERRED TO]
ANIL VANSHKAR VS. STATE OF M P AND ANOTHER [LAWS(MPH)-2018-11-56] [REFERRED TO]
KAILASH CHAND MEENA S/O KANHAIYA LAL MEENA VS. SURESH YADAV S/O SHIV NARAYAN [LAWS(RAJ)-2017-3-169] [REFERRED TO]
VIKAS TRIVEDI VS. STATE OF U P [LAWS(ALL)-2013-4-174] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JAGAT NOVEL EXHIBITORS PRIVATE LIMITED [LAWS(DLH)-2012-2-514] [REFERRED TO]
SAHJAD VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-5-315] [REFERRED]
DILEEP KUMAR GIRI (JUVENILE) VS. THE STATE OF U.P. [LAWS(ALL)-2017-1-60] [REFERRED TO]
ARTI VS. STATE OF U.P. [LAWS(ALL)-2017-5-82] [REFERRED TO]
PAWAN KUMAR SINGH VS. UNION OF INDIA AND 3 ORS [LAWS(ALL)-2019-5-205] [REFERRED TO]
Tilottama Bhola @ Tilotama Bhol VS. Collector, Jagatsinghpur [LAWS(ORI)-2013-9-57] [REFERRED TO]
VENAD PROPERTIES (P) LTD VS. COMMISSIONER OF INCOME TAX [LAWS(DLH)-2011-11-185] [REFERRED TO]
MANOHARAN VS. S P CHOHKALINGAM CHETTIYAR [LAWS(MAD)-2016-6-410] [REFERRED]
RAMESH RANI VS. RAMAN KUMAR GOYAL AND ANOTHER [LAWS(P&H)-2011-1-579] [REFERRED]
RAMAWATAR AGARWALLA VS. LAXMAN PRASAD AGARWALLA [LAWS(GAU)-2017-8-52] [REFERRED TO]
CHEKKA SURYANARAYANA VS. SAKA RAJULAMMA [LAWS(APH)-2021-9-66] [REFERRED TO]
JAYANTA KUMAR LODH VS. PRASANTA KUMAR LODH [LAWS(GAU)-2012-1-4] [REFERRED TO]
UNION OF INDIA VS. TIKKA RAJINDER PRAKASH BEDI [LAWS(P&H)-2019-4-325] [REFERRED TO]
ARJUN MONDAL VS. BIJOY KRISHNA MANDAL [LAWS(CAL)-2012-12-54] [REFERRED TO]
NKGSB COOPERATIVE BANK LIMITED VS. SUBIR CHAKRAVARTY [LAWS(SC)-2022-2-92] [REFERRED TO]
SHAITAN SINGH VS. U.O.I. [LAWS(ALL)-2019-12-97] [REFERRED TO]
ESSA @ ANJUM ABDUL RAZAK VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-3-49] [REFERRED TO]
GURUDWARA BEI SEHJAL VS. GURPRAKASH [LAWS(HPH)-2022-3-42] [REFERRED TO]
KURAPATI BANGARAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2014-6-192] [REFERRED TO]
MAGMA HDI GENERAL INSURANCE COMPANY LTD. VS. NITESH RAJ [LAWS(JHAR)-2025-2-39] [REFERRED TO]