REGENT COMPUTRONICS PVT. LTD.

M.M.T.C.LIMITED Appellant

V/S

MEDCHL CHEMICALS AND PHARMA PRIVATE LIMITED Respondents

Referred Judgements :-

MARUTI UDYOG LTD. V. NARENDER REPORTED [REFERRED]
ASSOCIATED CEMENT CO. LTD. V. KESHVANAND REPORTED [REFERRED]
VISHWA MITTER OF VIJAY BHARAT CIGARETTE STORES DALHOUSTE ROAD PATHANKOT VS. O P PODDAR [REFERRED]
MODI CEMENTS LIMITED VS. KUCHIL KUMAR NANDI [REFERRED]
K N BEENA VS. MUNIYAPPAN [REFERRED]

JUDGEMENT

(1.) Leave granted.

(2.) Heard parties.

(3.) These Appeals are against a Judgment dated 18th December, 1998. By this common Judgment two complaints, filed by the appellants, under Section 138 of the Negotiable Instruments Act have been quashed.

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MMTC LIMITED Vs. MEDCHI CHEMICALS AND PHARMA PRIVATE LIMITED

Referred Judgements :-

JUDGEMENT

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