Cited Judgements :-

SYED ADNAAN VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-72] [REFERRED TO]
SACHIN AND ORS. VS. STATE OF KERALA [LAWS(KER)-2021-1-138] [REFERRED TO]
SAT PAL VS. STATE OF H P [LAWS(HPH)-2011-3-24] [REFERRED TO]
VIRENDER KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-130] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-96] [REFERRED TO]
STATE OF GUJARAT VS. MUKESHBHAI RAJABHAI BHARVAD [LAWS(GJH)-2024-1-185] [REFERRED TO]
VILASHBEN W O BATUKBHAI VALJIBHAI PADSHALA VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-222] [REFERRED TO]
KANTHETI JAGGAIAH VS. SUB INSPECTOR OF POLICE PATTABHIPURAM POLICE STATION GUNTUR [LAWS(APH)-2001-6-119] [REFERRED TO]
NISAR AHMED HAJI SAYED BILAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-270] [REFERRED TO]
PARVATABAI BABASAHEB GANGURDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-160] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. BABING HAFFI [LAWS(GAU)-2022-8-107] [REFERRED TO]
MD. FERDAUS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-36] [REFERRED TO]
AARIF MOHAMMADSHARIF PIPADWALA VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2018-6-17] [REFERRED TO]
SHAILESHGIRI MOHANGIRI MEGHNATHI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-20] [REFERRED TO]
DILIP MISHRA VS. STATE OF U.P. [LAWS(ALL)-2022-8-64] [REFERRED TO]
MOHAMMAD AZAM KHAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-3-61] [REFERRED TO]
UTKARSH PATEL VS. STATE OF U.P. [LAWS(ALL)-2022-1-63] [REFERRED TO]
AMBARISH RANGSHAHI PATNIGERE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-7-205] [REFERRED TO]
BALASAHEB SATBHAI MERCHANT CO-OP BANK LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-9-167] [REFERRED TO]
PAWAN KUMAR GUPTA VS. STATE NCT OF DELHI [LAWS(DLH)-2006-12-64] [REFERRED TO]
SONU SHARMA VS. STATE OF U.P. [LAWS(ALL)-2019-12-58] [REFERRED TO]
RAJESH KUMAR SINGH VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2007-10-199] [REFERRED TO]
DR.SURESH CHANDRA GUPTA VS. NCT OF DELHI [LAWS(DLH)-2020-12-77] [REFERRED TO]
DHARMANDER SINGH VS. STATE (GOVT OF NCT, DELHI) [LAWS(DLH)-2020-9-156] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE [LAWS(DLH)-2018-11-75] [REFERRED TO]
DILAWAR KHAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2002-3-123] [REFERRED TO]
ARUNA CHADHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-12-9] [REFERRED TO]
SUKHESH BISWAS ALIAS MITHUN VS. STATE OF TRIPURA [LAWS(TRIP)-2019-4-37] [REFERRED TO]
KUSHAL PAL VS. STATE OF UTTARAKHAND AND ANR. [LAWS(UTN)-2010-9-248] [REFERRED TO]
NEERU YADAV VS. STATE OF U.P. & ANR [LAWS(SC)-2015-9-82] [REFERRED TO]
RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [LAWS(SC)-2002-3-104] [RERERRED]
PRATAPBHAI HAMIRBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(SC)-2012-10-36] [REFERRED TO]
VINOD BHANDARI VS. STATE OF M.P. [LAWS(SC)-2015-2-9] [REFERRED TO]
HARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-84] [REFERRED TO]
BHARAT BHUSHAN ASHU VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-150] [REFERRED TO]
VIJAY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-26] [REFERRED TO]
MOHD.IBRAHIM VS. STATE [LAWS(DLH)-2021-9-137] [REFERRED TO]
NAVDEEP SINGH @ GAURAV VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-5-33] [REFERRED TO]
KOMAL CHADHA VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2022-12-162] [REFERRED TO]
RAJ SINGH GEHLOT VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2022-3-118] [REFERRED TO]
MS. X VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-3-65] [REFERRED TO]
DEEPAK YADAV VS. STATE OF U.P [LAWS(SC)-2022-5-88] [REFERRED TO]
RAMESH LAL VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2020-3-55] [REFERRED TO]
PINKI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2025-4-62] [REFERRED TO]
BHIM SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-6-1] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-8-328] [REFERRED]
EKTA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-4-235] [REFERRED TO]
ANIL KUMAR YADAV VS. STATE (NCT) OF DELHI & ANR. [LAWS(SC)-2017-11-21] [REFERRED TO]
KALANDI CHARAN LENKA VS. STATE OF ODISHA [LAWS(ORI)-2017-1-84] [REFERRED TO]
RAJENDRA BARIK VS. STATE OF ODISHA [LAWS(ORI)-2017-8-130] [REFERRED TO]
RAJESH PUROHIT ALIAS BHOLIYA VS. STATE OF RAJ [LAWS(RAJ)-2012-12-4] [REFERRED TO]
RAMRATAN RAI AND OTHERS VS. STATE OF M P [LAWS(MPH)-2018-8-56] [REFERRED TO]
NAVEEN VS. STATE OF HARYANA [LAWS(P&H)-2022-3-75] [REFERRED TO]
RAHUL BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-96] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-142] [REFERRED TO]
AMIT VS. STATE OF HARYANA [LAWS(P&H)-2022-6-151] [REFERRED TO]
CHET RAM VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-143] [REFERRED TO]
SHRAWAN VS. STATE OF HARYANA [LAWS(P&H)-2022-6-8] [REFERRED TO]
CHANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-26] [REFERRED TO]
KISHAN VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-32] [REFERRED TO]
KARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-10-59] [REFERRED TO]
RAMANDEEP KAUR VS. STATE OF HARYANA [LAWS(P&H)-2023-2-17] [REFERRED TO]
SUBHASH SINGH DAGAR VS. STATE OF HARYANA [LAWS(P&H)-2023-2-38] [REFERRED TO]
BISHNU VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-142] [REFERRED TO]
SWETA SOLANKI VS. STATE OF HARYANA [LAWS(P&H)-2022-3-60] [REFERRED TO]
DEEPAK BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-187] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-67] [REFERRED TO]
KARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-43] [REFERRED TO]
AJAY VIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-12-39] [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-12-9] [REFERRED TO]
HARJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-61] [REFERRED TO]
KALPANA VATS VS. STATE OF HARYANA [LAWS(P&H)-2022-1-75] [REFERRED TO]
RAVI KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-1-78] [REFERRED TO]
SONU ALIAS RINKU ALIAS LAMBU VS. STATE OF PUNJAB [LAWS(P&H)-2011-2-6] [REFERRED TO]
RAKESH VS. STATE OF HARYANA [LAWS(P&H)-2011-2-89] [REFERRED TO]
IBRAHIM ALI VS. STATE OF HARYANA [LAWS(P&H)-2011-3-413] [REFERRED TO]
RAMESHJI RAVAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-19] [REFERRED TO]
AKSHAY VS. STATE OF KERALA [LAWS(KER)-2019-10-42] [REFERRED TO]
BENSON VS. STATE OF KERALA [LAWS(KER)-2020-11-169] [REFERRED TO]
ANEESHKUTTY VS. STATE OF KERALA [LAWS(KER)-2020-12-71] [REFERRED TO]
JOLLYAMMA JOSEPH VS. STATE OF KERALA [LAWS(KER)-2020-12-402] [REFERRED TO]
HARVINDER CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-33] [REFERRED TO]
KRISHAN KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2021-5-45] [REFERRED TO]
JAI PRAKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-9-44] [REFERRED TO]
PREM SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-2-29] [REFERRED TO]
TEJPAL BANGA VS. STATE OF H.P. [LAWS(HPH)-2020-3-20] [REFERRED TO]
UMESH CHANDRA VS. STATE OF U P [LAWS(ALL)-2005-10-175] [REFERRED TO]
AHTESHAMUDIN ALIAS BHURIYO NAZIMUDIN KAZI & 2 VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-320] [REFERRED]
RAMESHBHAI @ RAJUBHAI SOMABHAI PARMAR VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-8-286] [REFERRED TO]
MEENU DEWAN VS. STATE [LAWS(DLH)-2009-1-28] [REFERRED TO]
ROUNAK ALI HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2022-1-166] [REFERRED TO]
SARASWATI BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-65] [REFERRED TO]
LALBABU SHIVNATHPRASAD KUSHVAH VS. STATE OF GUJARAT [LAWS(GJH)-2009-11-292] [REFERRED TO]
JAYANT KUMAR JAIN VS. STATE [LAWS(DLH)-2020-9-57] [REFERRED TO]
NAVENDU BABBAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-6-62] [REFERRED TO]
LT. COL. PRASAD SHRIKANT PUROHIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-53] [REFERRED TO]
THOTI RAJA GOPAL AND ORS. VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2015-2-60] [REFERRED TO]
UTTAMKUMAR S/O. CHANDRAKANT WAGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-9-91] [REFERRED TO]
JYOTI KAUR KOHLI VS. STATE OF MAHARASHTRA AND ORS [LAWS(BOM)-2013-10-321] [REFERRED]
AFTAB ABDUL LATIF VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-46] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. BIRENDRA KUMAR SINGH @ VIRENDRA KUMAR SINGH @ PANDIT [LAWS(DLH)-2013-11-311] [REFERRED TO]
SMT. POOJA PAL VS. STATE OF U.P. [LAWS(ALL)-2017-5-316] [REFERRED TO]
RAM KISHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-5-66] [REFERRED TO]
PRAKASH CHANDRA JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2019-5-393] [REFERRED TO]
KRISHNA RATHOR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-2-10] [REFERRED TO]
MOHD. JAFFAR VS. STATE [LAWS(KAR)-2020-8-324] [REFERRED TO]
DUSHYANT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-12] [REFERRED TO]
AKASH GANESHBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-51] [REFERRED TO]
VIKRAMJI CHAMNAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1085] [REFERRED TO]
PRIYANKA VS. STATE [LAWS(DLH)-2015-5-170] [REFERRED TO]
BHAGI RATH @ SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-23] [REFERRED TO]
AJIN REJI MATHEW VS. STATE OF KERALA [LAWS(KER)-2019-12-377] [REFERRED TO]
BHAGYALAKSHMI K VS. STATE OF KERALA [LAWS(KER)-2020-11-11] [REFERRED TO]
ABDULRAHIM ABDULREHMAN KHATRI VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-4-51] [REFERRED TO]
RAJESH RANJAN YADAV ALIAS PAPPU YADAV VS. CBI [LAWS(SC)-2006-11-109] [REFERRED TO]
SANJAY CHANDRA VS. CBI [LAWS(SC)-2011-11-37] [REFERRED TO]
MANMEET SINGH VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-92] [REFERRED TO]
ZABEER HUSSAIN SHAH VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-5-53] [REFERRED TO]
KAVIN VIVEK VS. STATE [LAWS(MAD)-2016-8-81] [REFERRED TO]
RAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-131] [REFERRED TO]
GURSHARANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-122] [REFERRED TO]
DEEPA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-6-36] [REFERRED TO]
SANDEEP SINGLA VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-15] [REFERRED TO]
PANKAJ GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2022-7-123] [REFERRED TO]
MUKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-23] [REFERRED TO]
VED PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2022-11-198] [REFERRED TO]
BALJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-72] [REFERRED TO]
SARVESH VS. STATE OF HARYANA [LAWS(P&H)-2022-11-33] [REFERRED TO]
DAYA RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-2-40] [REFERRED TO]
BALVIR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-135] [REFERRED TO]
RAHUL VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-87] [REFERRED TO]
ASHU VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2022-3-12] [REFERRED TO]
SAKIR VS. STATE OF HARYANA [LAWS(P&H)-2022-5-207] [REFERRED TO]
KESHA VS. STATE OF HARYANA [LAWS(P&H)-2022-5-206] [REFERRED TO]
BALWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-147] [REFERRED TO]
GOPAL KRISHNA PATAR VS. UNION OF INDIA [LAWS(JHAR)-2022-4-41] [REFERRED TO]
DAMRU MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-5-99] [REFERRED TO]
VIDHI CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-5-37] [REFERRED TO]
SURESH KUMAR VS. RAJENDRA KUSHWAH [LAWS(MPH)-2022-8-77] [REFERRED TO]
SUDAM KARAN VS. STATE OF ORISSA [LAWS(ORI)-2014-4-61] [REFERRED TO]
RAJEEV RAJ RATHEE VS. STATE [LAWS(DLH)-2023-6-90] [REFERRED TO]
RIHAN VS. STATE (GNCTD) [LAWS(DLH)-2023-11-86] [REFERRED TO]
BHIM SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-5-185] [REFERRED TO]
VENUGOPAL VS. STATE [LAWS(KAR)-2012-12-140] [REFERRED TO]
BRIJMANI DEVI VS. PAPPU KUMAR [LAWS(SC)-2021-12-77] [REFERRED TO]
CENTRUM FINANCIAL SERVICES LIMITED VS. STATE OF NCT OF DELHI [LAWS(SC)-2022-1-86] [REFERRED TO]
DILEEP KHARE VS. STATE OF M P [LAWS(MPH)-2012-6-156] [REFERRED TO]
SUNITABEN VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-67] [REFERRED TO]
SHAKTABHAI NARANBHAI MUNDHVA (BHARWAD) VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-206] [REFERRED TO]
INDU CHAUHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2023-4-373] [REFERRED TO]
SHAILESH NARANBHA BHATANE VS. STATE OF GUJARAT [LAWS(GJH)-2009-11-3] [REFERRED TO]
CHETANBHAI SURENDRABHAI PATEL POEWR OF ATTERNEY SHARDABEN DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1879] [REFERRED TO]
MANISHBHAI MULCHANDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-559] [REFERRED TO]
BHIMANNA S/O HANAMANTH SURAPUR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-280] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-19] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-77] [REFERRED TO]
DIPAK ROHIT PRADHAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-278] [REFERRED TO]
RANJANBEN VALLABHBHAI TANK VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-722] [REFERRED TO]
ANJURAJ @ANJU VS. STATE OF KERALA [LAWS(KER)-2021-6-7] [REFERRED TO]
JOHN FRENANDES VS. STATE OF GOA [LAWS(BOM)-2010-4-42] [REFERRED TO]
UDAY SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-6-20] [REFERRED TO]
ARUN BHANDARI VS. STATE OF U.P. [LAWS(ALL)-2019-12-258] [REFERRED TO]
PRATRAP CHANDRA VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-12-285] [REFERRED TO]
ASHIMA CHOPRA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-8-530] [REFERRED]
SAROJ VS. CHARAN SINGH AND ORS. [LAWS(DLH)-2015-9-284] [REFERRED TO]
RAKESH TIWARI VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2015-10-515] [REFERRED]
MANISH CHAWLA VS. STATE [LAWS(DLH)-2013-9-325] [REFERRED TO]
STATE VS. SANJEEV KUMAR CHAWLA [LAWS(DLH)-2020-5-4] [REFERRED TO]
KARTI P CHIDAMBRAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2018-3-115] [REFERRED TO]
RAJ KUMAR VS. STATE OF U P [LAWS(ALL)-2004-11-88] [REFERRED TO]
VIJENDRA PAL SINGH VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2008-12-314] [REFERRED TO]
NEERU YADAV VS. STATE OF U.P. [LAWS(SC)-2014-12-75] [REFERRED TO]
MANISH SINGH VS. STATE OF U.T., CHANDIGARH [LAWS(P&H)-2022-5-134] [REFERRED TO]
PRINCEPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-152] [REFERRED TO]
NIRMAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-7-125] [REFERRED TO]
GELO KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-204] [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-5-202] [REFERRED TO]
VIKRAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-132] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-8-127] [REFERRED TO]
VIKRAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-125] [REFERRED TO]
HARVINDER SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-127] [REFERRED TO]
RAM GOPAL VS. STATE OF HARYANA [LAWS(P&H)-2023-3-16] [REFERRED TO]
SURESH SETH VS. ASSISTANT DIRECTOR [LAWS(P&H)-2023-1-13] [REFERRED TO]
MANOJ MITTAL VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-30] [REFERRED TO]
DAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-56] [REFERRED TO]
GURDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-89] [REFERRED TO]
SURESH VS. STATE OF HARYANA [LAWS(P&H)-2022-9-87] [REFERRED TO]
GAGANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-136] [REFERRED TO]
AKASHDEEP GARG VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-134] [REFERRED TO]
SYED SHAKEEL UR REHMAN VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2020-3-56] [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2022-7-48] [REFERRED TO]
JASPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-7-36] [REFERRED TO]
PADAM BANSAL VS. STATE OF HARYANA [LAWS(P&H)-2024-3-32] [REFERRED TO]
BHAGESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-3-28] [REFERRED TO]
RAJAT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-68] [REFERRED TO]
SURINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-102] [REFERRED TO]
SHAKTI CHAND AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-86] [REFERRED TO]
VIJAY KUMAR VS. STATE OF H.P. [LAWS(HPH)-2024-4-41] [REFERRED TO]
ARVIND RAJTA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2020-9-52] [REFERRED TO]
DEVENDRA S/O GOVIND GOYAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-41] [REFERRED TO]
MANJEET SINGH MALHI VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-17] [REFERRED TO]
RAJA VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-141] [REFERRED TO]
SUNNY VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-38] [REFERRED TO]
KALA SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-4-139] [REFERRED TO]
MAJOR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-63] [REFERRED TO]
SURESH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2022-3-61] [REFERRED TO]
KAMALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-15] [REFERRED TO]
JOGINDER VS. STATE OF HARYANA [LAWS(P&H)-2022-3-13] [REFERRED TO]
RAISINGH CHAURASIYA VS. STATE OF M.P [LAWS(MPH)-2014-4-164] [REFERRED TO]
RAJWANT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-126] [REFERRED TO]
SATNAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-10] [REFERRED TO]
KHAZAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-43] [REFERRED TO]
AMRITPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-42] [REFERRED TO]
DEEPAK VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-40] [REFERRED TO]
POOJA MISHRA VS. STATE OF HARYANA [LAWS(P&H)-2021-10-49] [REFERRED TO]
ASHOK KUMAR LAMBARDAR VS. STATE OF HARYANA [LAWS(P&H)-2021-11-25] [REFERRED TO]
TIRUPATI PANIGRAHI VS. STATE OF ORISSA [LAWS(ORI)-2013-4-8] [REFERRED TO]
RASHMEE SEENGAL VS. STATE [LAWS(DLH)-2022-8-130] [REFERRED TO]
MANOJ PATEL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-9-73] [REFERRED TO]
SANDEEP TILWANI VS. STATE OF NCT [LAWS(DLH)-2023-3-29] [REFERRED TO]
ANGEL GUPTA VS. STATE NCT OF DELHI [LAWS(DLH)-2024-11-55] [REFERRED TO]
SURENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-5-152] [REFERRED TO]
MANOJ KUMAR VS. C.B.I. SIC-II [LAWS(P&H)-2004-11-28] [REFERRED TO]
MAHESWAR BARIK VS. STATE OF ORISSA [LAWS(ORI)-2022-1-169] [REFERRED TO]
SOMANATH ADHIKARI VS. STATE OF ORISSA [LAWS(ORI)-2017-4-94] [REFERRED TO]
ARUN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2008-4-7] [REFERRED TO]
ISHWARJI NAGAJI MALI VS. STATE OF GUJARAT [LAWS(SC)-2022-1-51] [REFERRED TO]
CHANCHAL VS. STATE OF HARAYANA [LAWS(P&H)-2011-11-11] [REFERRED TO]
BRAJA SUNDAR MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2016-8-118] [REFERRED TO]
E. SIVAKUMAR VS. STATE [LAWS(MAD)-2019-3-768] [REFERRED TO]
ABDUL KABEER P.U VS. STATE OF KERALA [LAWS(KER)-2024-1-186] [REFERRED TO]
SANJAY DAHUJA AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2015-10-46] [REFERRED TO]
BALANAGOUDA VS. STATE OF KARNATAKA [LAWS(KAR)-2016-8-148] [REFERRED]
PASCAL MAZURIER S/O JACQUES MAZURIER VS. STATE OF KARNATAKA AND ORS [LAWS(KAR)-2012-10-303] [REFERRED]
JIBANGSHU PAUL,S/O LATE NALINI PAUL VS. NATIONAL INVESTIGATION AGENCY [LAWS(GAU)-2011-7-85] [REFERRED TO]
GAURAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-11-63] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-2-68] [REFERRED TO]
MOHAMMAD AZAM KHAN VS. STATE OF U.P. [LAWS(ALL)-2022-5-17] [REFERRED TO]
DHARMENDRA MISHRA ( MAJOR B C ) VS. PRADEEP KUMAR MISHRA & 4 OTHERS [LAWS(ALL)-2018-2-169] [REFERRED TO]
JITENDRA DESHPRABHU VS. STATE [LAWS(BOM)-2011-8-43] [REFERRED TO]
ISHAN VASANT DESHMUKH ALIAS PRASAD VASANT KULKARNI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-32] [REFERRED TO]
ASHIRBAD HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2022-11-58] [REFERRED TO]
KARSANAPALLI GURUNATHAM AND ORS. VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2015-1-41] [REFERRED TO]
SHIVANI RAJIV SAXENA VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2017-9-89] [REFERRED TO]
ARJUN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-11-202] [REFERRED TO]
ABHAY SINGH YADAV VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2014-11-44] [REFERRED TO]
ANMOL SINGH VS. STATE [LAWS(DLH)-2013-5-397] [REFERRED TO]
AMIT RANJAN VS. NARCOTICS CONTROL BUREAU [LAWS(DLH)-2022-5-109] [REFERRED TO]
JUSABBHAI JUMABHAI KHATRI VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-256] [REFERRED TO]
SIDDHARTH CHHABILBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-78] [REFERRED TO]
ABHAY SHRENIKBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2017-1-115] [REFERRED TO]
ABHAY SHRENIKBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2017-1-115] [REFERRED TO]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-1-356] [REFERRED TO]
SANJAY VAGHJIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-794] [REFERRED TO]
SUMIT KUMAR SHAW VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-2-1] [REFERRED TO]
KISHORE KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-6-37] [REFERRED TO]
BINABEN W/O GIRISHKUMAR MANHARLAL KHATRI VS. STATE OF GUJARAT [LAWS(GJH)-2013-12-97] [REFERRED TO]
BUNTY VS. STATE OF HARYANA [LAWS(P&H)-2021-11-1] [REFERRED TO]
JUZAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-11-39] [REFERRED TO]
PANKAJ GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2022-11-39] [REFERRED TO]
GINNY VS. STATE OF PUNJAB [LAWS(P&H)-2022-10-60] [REFERRED TO]
SAHIL VS. STATE OF HARYANA [LAWS(P&H)-2022-1-81] [REFERRED TO]
VINOD KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-64] [REFERRED TO]
VISHAL VS. STATE OF HARYANA [LAWS(P&H)-2022-10-9] [REFERRED TO]
KULDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-10-7] [REFERRED TO]
SHOBHA VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-96] [REFERRED TO]
MANGAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-3-16] [REFERRED TO]
AKASH SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-63] [REFERRED TO]
HAKAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-80] [REFERRED TO]
FAKRUDDIN VS. STATE OF HARYANA [LAWS(P&H)-2022-3-33] [REFERRED TO]
JAGTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-44] [REFERRED TO]
JAGSIR VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-46] [REFERRED TO]
JITENDER KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-11-72] [REFERRED TO]
ANKUSH CHAWLA VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-66] [REFERRED TO]
MAHESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2024-5-42] [REFERRED TO]
MANOJ VS. STATE OF HARYANA [LAWS(P&H)-2022-9-93] [REFERRED TO]
SACHIN VS. STATE OF HARYANA [LAWS(P&H)-2023-5-17] [REFERRED TO]
JASPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-58] [REFERRED TO]
MAHESHPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-57] [REFERRED TO]
RAM NIWAS VS. STATE OF HARYANA [LAWS(P&H)-2022-8-138] [REFERRED TO]
MANJIT SINGH VS. XXX [LAWS(P&H)-2022-9-43] [REFERRED TO]
MANINDER SHARMA VS. STATE TAX OFFICER, STATE TAX, MOBILE WING, JALANDHAR, PUNJAB [LAWS(P&H)-2022-8-277] [REFERRED TO]
RASEEDA VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-147] [REFERRED TO]
BIKRAM SINGH MAJITHIA VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-41] [REFERRED TO]
SUKHDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-123] [REFERRED TO]
MANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-186] [REFERRED TO]
DALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-9] [REFERRED TO]
GAGANDEEP SINGH ALIAS GAGAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-130] [REFERRED TO]
JASBIR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-45] [REFERRED TO]
GURLAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-99] [REFERRED TO]
SURINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-85] [REFERRED TO]
SAUMYA CHAURASIA VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2023-12-23] [REFERRED TO]
ROHIT BISHNOI VS. STATE OF RAJASTHAN [LAWS(SC)-2023-7-50] [REFERRED TO]
SHAH ALAM VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2023-6-5] [REFERRED TO]
ABDUL GAFOOR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-6-27] [REFERRED TO]
MAHESH CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-8-234] [REFERRED TO]
SHARWAN LAL JAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-2-66] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-5-40] [REFERRED TO]
JAGANNATH S/O GOVIND VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-8-135] [REFERRED TO]
SUREKHA VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-186] [REFERRED TO]
ASHOK KUMAR MALLIK VS. STATE OF ORISSA [LAWS(ORI)-2004-9-15] [REFERRED TO]
SURENDER KUMAR & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-41] [REFERRED TO]
RAJAT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-25] [REFERRED TO]
SONIA SANGWAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2022-6-112] [REFERRED TO]
HITESH GANDHI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2020-9-56] [REFERRED TO]
MOHAMMAD FARHAN VS. STATE OF H. P. [LAWS(HPH)-2021-1-32] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-13] [REFERRED TO]
MOIDEENKUTTY VS. MAHSOOF MUSTHAFA [LAWS(KER)-2018-2-51] [REFERRED TO]
K.A. SABU VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2020-3-528] [REFERRED TO]
STATE OF KERALA VS. SREERAM VENKITTARAMAN [LAWS(KER)-2019-8-73] [REFERRED TO]
HAREESH VS. STATE OF KERALA [LAWS(KER)-2020-10-287] [REFERRED TO]
RAM SINGH VS. STATE OF KERALA [LAWS(KER)-2020-11-102] [REFERRED TO]
S. KANNAN VS. STATE BY DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2015-3-292] [REFERRED TO]
PRADEEP KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-19] [REFERRED TO]
KUNDAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-63] [REFERRED TO]
SANDEEP LAHARIA VS. STATE OF M P [LAWS(MPH)-2014-3-79] [REFERRED TO]
MOHD SHERU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-10-171] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. BIBI JAGIR KAUR [LAWS(P&H)-2002-1-73] [REFERRED TO]
STATE OF M.P. VS. BHURI BAI [LAWS(MPH)-2022-2-30] [REFERRED TO]
MOOL CHAND ALIAS MURLI VS. STATION RENEWAL JAIPUR [LAWS(RAJ)-2009-2-47] [REFERRED TO]
GAUTAM THAPAR VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2022-3-87] [REFERRED TO]
PRADEEP VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2023-11-69] [REFERRED TO]
THOMAS V C VS. STATE OF KERALA [LAWS(KER)-2008-6-58] [REFERRED TO]
K. A. ANOOP VS. UNION OF INDIA [LAWS(KER)-2021-2-55] [REFERRED TO]
ANEZ ANZARE VS. STATE OF KERALA [LAWS(KER)-2022-4-33] [REFERRED TO]
LEENA MAHESH MOTEWAR VS. REPUBLIC OF INDIA [LAWS(ORI)-2019-2-42] [REFERRED TO]
MONOJ KUMAR DASH VS. REPUBLIC OF INDIA & ORS. [LAWS(ORI)-2016-3-64] [REFERRED TO]
SITA RAM SINGH VS. STATE OF BIHAR [LAWS(PAT)-2002-2-84] [REFERRED TO]
TAREQUE AHEMAD VS. STATE OF ODISHA [LAWS(ORI)-2016-11-55] [REFERRED TO]
SUMER CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-71] [REFERRED TO]
VISHAL KALKAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-1-41] [REFERRED TO]
NARESH TREHAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2022-6-84] [REFERRED TO]
MEJO JOSEPH VS. STATE OF KERALA [LAWS(KER)-2019-5-212] [REFERRED TO]
SHAILESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-374] [REFERRED TO]
VASU VS. KUMARA @ SIME ENNE KUMARA [LAWS(KAR)-2025-4-9] [REFERRED TO]
RAHUL VS. STATE OF HARYANA [LAWS(P&H)-2023-3-24] [REFERRED TO]
AZAD SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-1-205] [REFERRED TO]
GURBACHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-7] [REFERRED TO]
PALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-130] [REFERRED TO]
KELVIN EMEKA VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-98] [REFERRED TO]
PARVEEN VS. STATE OF HARYANA [LAWS(P&H)-2022-7-124] [REFERRED TO]
SUKHVEER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-121] [REFERRED TO]
LAKHWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-150] [REFERRED TO]
BABLI VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-149] [REFERRED TO]
HARICHARAN BISWAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-3-72] [REFERRED TO]
SUBHASH & ORS. VS. STATE OF UTTARAKHAND & ANR. [LAWS(UTN)-2009-12-68] [REFERRED TO]
ASH MOHAMMAD VS. RAJ SINGH @ LALLA BABU [LAWS(SC)-2012-9-31] [REFERRED TO]
BABU KHAN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2012-2-4] [REFERRED TO]
TIRUPATI PANIGRAHI VS. STATE OF ORISSA [LAWS(ORI)-2013-7-38] [REFERRED TO]
SARITA VS. STATE OF HARYANA [LAWS(P&H)-2021-11-118] [REFERRED TO]
DHEERPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-4-137] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-16] [REFERRED TO]
SUKHA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-142] [REFERRED TO]
PARVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-136] [REFERRED TO]
SATBIR VS. STATE OF HARYANA [LAWS(P&H)-2022-3-117] [REFERRED TO]
KULDEEP SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-3-71] [REFERRED TO]
GINDI KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-11] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-12-68] [REFERRED TO]
MANINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-200] [REFERRED TO]
TARSEM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-18] [REFERRED TO]
AKASHDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-73] [REFERRED TO]
DHARAMPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-1-71] [REFERRED TO]
KAILASHO VS. STATE OF HARYANA [LAWS(P&H)-2022-1-70] [REFERRED TO]
JATINDER PAL SINGH @ SUNNY VS. STATE OF PUNJAB [LAWS(P&H)-2020-8-18] [REFERRED TO]
MOHAMMAD IBRAHIM DAR VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-93] [REFERRED TO]
SANJU RANA VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2024-7-95] [REFERRED TO]
OM PRAKASH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(RAJ)-2015-1-63] [REFERRED TO]
SAIYED BABAR SAIYED ABDUL HAMID CHISTY VS. STATE OF GUJARAT [LAWS(GJH)-2003-11-39] [REFERRED TO]
BHAVIK KARSANBHAI KHUDAI KHARVA VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-8-300] [REFERRED TO]
PAWAN MISHRA VS. STATE [LAWS(DLH)-2014-11-520] [REFERRED]
ANKIT SHARMA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2014-5-263] [REFERRED TO]
SWATI VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2015-9-304] [REFERRED TO]
J VANITHA VS. STATE BY NATIONAL INVESTIGATING AGENCY [LAWS(KAR)-2019-7-120] [REFERRED TO]
NEERAJ KUMAR SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-112] [REFERRED TO]
NATARAJ @ SIDDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-426] [REFERRED TO]
MALLIKARJUN VS. STATE [LAWS(KAR)-2020-9-427] [REFERRED TO]
KAMAL KISHORE AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-53] [REFERRED TO]
RAJ KUMAR AGRAWAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(JHAR)-2013-6-16] [REFERRED TO]
RAM SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-2-129] [REFERRED TO]
VARDAN VS. STATE OF U. P. [LAWS(ALL)-2023-2-140] [REFERRED TO]
SATENDRA KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-1-139] [REFERRED TO]
PREM SHANKER DIXIT VS. STATE OF U.P. [LAWS(ALL)-2022-9-12] [REFERRED TO]
RAMESH PRASAD VS. STATE OF U.P. [LAWS(ALL)-2022-9-64] [REFERRED TO]
SWAMI CHINMAYANAND VS. STATE OF U.P. [LAWS(ALL)-2020-2-10] [REFERRED TO]
RAJNI CHATURVEDI VS. STATE OF U.P. [LAWS(ALL)-2020-4-84] [REFERRED TO]
ARMAN KHAN VS. STATE OF U.P. [LAWS(ALL)-2021-11-11] [REFERRED TO]
AJAY @ ANOOP @ ASHOK KUMAR GHARADIYA VS. STATE OF U.P. [LAWS(ALL)-2022-1-8] [REFERRED TO]
IN RE VS. STATE OF ASSAM [LAWS(GAU)-2006-12-64] [REFERRED TO]
BALASAHEB SATBHAI MERCHANT CO OP BANK LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-9-147] [REFERRED TO]
STATE VS. SRI NIWAS SHARMA [LAWS(DLH)-2012-2-23] [REFERRED TO]
GOPAL GOYAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-11-115] [REFERRED TO]
SHYAM RAJVILAS BASUDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-11-271] [REFERRED TO]
SANGIAH PANDIYAN RAJKUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2011-1-36] [REFERRED TO]
PORESH SOREN VS. STATE OF ASSAM [LAWS(GAU)-2022-6-97] [REFERRED TO]
SHAIK ABDUL WALI VS. SHAIK SHAKEEL [LAWS(APH)-2004-11-116] [REFERRED TO]
ANUJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-6-25] [REFERRED TO]
VIKRAM SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-10-22] [REFERRED TO]
PRASANTH T VS. STATE OF KERALA [LAWS(KER)-2020-8-638] [REFERRED TO]
M.S MATHEW VS. STATE OF KERALA [LAWS(KER)-2020-12-265] [REFERRED TO]
M.C. KAMARUDHEEN VS. STATE OF KERALA [LAWS(KER)-2020-11-339] [REFERRED TO]
JERI CHERIYAN VS. STATE OF KERALA [LAWS(KER)-2018-12-157] [REFERRED TO]
KALPESH DINESHCHANDRA JARIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2003-1-26] [REFERRED TO]
JAYNARAYAN RAMESHVARDAYAL SHREEVASTAVA VS. STATE OF GUJARAT [LAWS(GJH)-2001-4-43] [REFERRED TO]
SOHIL SAFI MOHAMMAD VOHRA VS. STATE OF GUJARAT [LAWS(GJH)-2001-5-17] [REFFERED TO]
SUFIYAN BILAL DAV VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-502] [REFERRED TO]
AJAYSINH ASHWINSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1111] [REFERRED TO]
SAHIL THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-6-77] [REFERRED TO]
ARUN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-79] [REFERRED TO]
SAGAR TOMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-132] [REFERRED TO]
NIJAM VS. STATE OF KERALA [LAWS(KER)-2022-12-201] [REFERRED TO]
ABHABHAI PUNJABHAI PARMAR VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-8-299] [REFERRED TO]
R.K. GUPTA VS. STATE OF C.G. [LAWS(CHH)-2014-12-44] [REFERRED TO]
TRIVENI SHARMA @ SONU VS. STATE [LAWS(DLH)-2012-1-665] [REFERRED TO]
STATE OF MAHARASHTRA VS. SURAJ PAL [LAWS(BOM)-2014-12-113] [REFERRED TO]
MOHD. KHALID VS. STATE OF U.P. [LAWS(ALL)-2018-3-455] [REFERRED TO]
ABHAI NATH CHAUBEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-12-46] [REFERRED TO]
YASEEN VS. STATE OF U.P. [LAWS(ALL)-2019-5-484] [REFERRED TO]
SUMAN SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2012-6-24] [REFERRED TO]
LAXMAN PRASAD VS. STATE OF U.P. [LAWS(ALL)-2014-1-5] [REFERRED TO]
CHANDRAKALA VS. STATE OF U. P. [LAWS(ALL)-2022-2-155] [REFERRED TO]
TAUSEEF AHMAD ALIAS TAUSEEM ISHRATTULLAH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-8-13] [REFERRED TO]
SHEORAJ SINGH ALIAS CHUTTAN VS. STATE OF UP [LAWS(ALL)-2009-4-670] [REFERRED TO]
RAKESH KUMAR PAUL VS. STATE OF ASSAM [LAWS(GAU)-2022-9-41] [REFERRED TO]
P. SRINIVAS RAO VS. THE STATE OF A.P. [LAWS(APH)-2017-10-87] [REFERRED TO]
ILLURI ESWARAIH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-91] [REFERRED TO]
GURPREET SINGH SABHARWAL VS. STATE OF HARYANA [LAWS(P&H)-2024-4-82] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-36] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2024-1-50] [REFERRED TO]
PRITAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-65] [REFERRED TO]
SATNAM VS. STATE OF HARYANA [LAWS(P&H)-2022-1-77] [REFERRED TO]
DALJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-10-1] [REFERRED TO]
DHARMINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-59] [REFERRED TO]
BALWINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-11-22] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-89] [REFERRED TO]
AMANDEEP SINGH ALIAS AMAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-62] [REFERRED TO]
AVTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-8] [REFERRED TO]
RANI VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-31] [REFERRED TO]
GAURAV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-65] [REFERRED TO]
KULDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-12-48] [REFERRED TO]
RAJESH SINGLA VS. STATE OF HARYANA [LAWS(P&H)-2022-12-41] [REFERRED TO]
AMARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-75] [REFERRED TO]
NAVKARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-32] [REFERRED TO]
SATVIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-188] [REFERRED TO]
GURDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-153] [REFERRED TO]
SALIM VS. STATE OF HARYANA [LAWS(P&H)-2022-4-140] [REFERRED TO]
PARVINDER MALIK VS. STATE OF HARYANA [LAWS(P&H)-2022-5-205] [REFERRED TO]
RAM SNEHI VS. STATE OF HARYANA [LAWS(P&H)-2023-5-38] [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-39] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-14] [REFERRED TO]
SURINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-133] [REFERRED TO]
SURAJ VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-5] [REFERRED TO]
KARAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-1-29] [REFERRED TO]
DHUNI RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-8-126] [REFERRED TO]
NAVNEET SINGH VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2022-6-145] [REFERRED TO]
PARMINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-8-119] [REFERRED TO]
PRATAP SINGH CHOUDHARY VS. STATE OF M.P [LAWS(MPH)-2014-4-125] [REFERRED TO]
SONU VS. STATE OF HARYANA [LAWS(P&H)-2015-10-6] [REFERRED TO]
NAVINKUMAR BHAVARLAL KHATIK VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-1] [REFERRED TO]
KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2021-11-26] [REFERRED TO]
SHAMI VS. STATE OF PUNJAB [LAWS(P&H)-2021-11-75] [REFERRED TO]
JAIBUNISHA VS. MEHARBAN / JUMMA [LAWS(SC)-2022-1-45] [REFERRED TO]
VISHAV VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-7] [REFERRED TO]
BAPI @ ARINDAM SARKHEL VS. STATE OF ORISSA [LAWS(ORI)-2017-4-73] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-6-22] [REFERRED TO]
UDAY BHANU MAHESHWARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-188] [REFERRED TO]
MOHAN LAL S/O SHRI NANAGRAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-119] [REFERRED TO]
DEEPAK GOYAL VS. STATE [LAWS(DLH)-2022-2-252] [REFERRED TO]
RASHIDA KHATOON VS. STATE NCT OF DELHI [LAWS(DLH)-2024-9-74] [REFERRED TO]
BRIJRAJ SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-10-1] [REFERRED TO]
HANUMESH NAYAK AND ORS. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-9-172] [REFERRED TO]
ARUNA CHADHA VS. STATE OF NCT DELHI [LAWS(DLH)-2014-2-176] [REFERRED TO]
DINESH KUMAR MITTAL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-1-673] [REFERRED TO]
SHIV PUJAN RAM VS. CENTRAL BEAURO OF INVESTIGATION,NEW DELHI [LAWS(ALL)-2015-2-307] [REFERRED TO]
SURESHPAL VS. STATE OF U.P. [LAWS(ALL)-2019-12-52] [REFERRED TO]
USHA RANI VS. STATE OF U. P. [LAWS(ALL)-2019-12-307] [REFERRED TO]
NAN BHAIYA VS. STATE OF U. P. [LAWS(ALL)-2022-1-132] [REFERRED TO]
BHOLANATH CHATTERJEE VS. STATE OF WEST BENGAL & ANR [LAWS(CAL)-2001-7-90] [REFERRED]
SHARIK @ BHURA VS. STATE OF U.P. [LAWS(ALL)-2022-5-20] [REFERRED TO]
GUFRAN AHMAD VS. STATE OF U P [LAWS(ALL)-2011-2-26] [REFERRED TO]
JYOTI SAWHNEY AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-4-85] [REFERRED TO]
IN THE MATTER OF SAYANTAN CHATTERJEE VS. STATE [LAWS(CAL)-2017-1-26] [REFERRED TO]
KISHORBHAI VALLABHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-264] [REFERRED TO]
DEEPAK AND ORS. VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2015-9-399] [REFERRED TO]
RAHUL PRASAD SINGH VS. THE STATE [LAWS(DLH)-2015-8-349] [REFERRED TO]
SANDIP VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-738] [REFERRED TO]
RAHUL CHETRAJ GAUTAM VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-78] [REFERRED TO]
BALVANTSINH SHIVUBHAI RAOL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-136] [REFERRED TO]
SARVANAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-79] [REFERRED TO]
SUBH KARAN AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2015-2-1] [REFERRED TO]
BALDEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-67] [REFERRED TO]
JOLLYAMMA JOSEPH@JOLLY VS. STATE OF KERALA [LAWS(KER)-2021-3-2] [REFERRED TO]
C H ASHOKAN VS. STATE OF KERALA [LAWS(KER)-2012-7-4] [REFERRED TO]
VIPULABHAI MANSINHBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-1114] [REFERRED TO]
MANU VS. STATE OF KERALA [LAWS(KER)-2020-12-522] [REFERRED TO]
RAGILESH VS. STATE OF KERALA [LAWS(KER)-2020-3-72] [REFERRED TO]
JOLLYAMMA JOSEPH @ JOLLY VS. STATE OF KERALA [LAWS(KER)-2020-3-324] [REFERRED TO]
MOOSA KUNNUGOTHI VS. ADMINISTRATOR [LAWS(KER)-2020-6-88] [REFERRED TO]
PIAS VS. STATE OF KERALA [LAWS(KER)-2019-12-383] [REFERRED TO]
MOIDEENKUTTY VS. MAHSOOF MUSTHAFA [LAWS(KER)-2018-3-10] [REFERRED TO]
X VS. STATE OF KERALA [LAWS(KER)-2020-9-5] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-3] [REFERRED TO]
GIAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-4-48] [REFERRED TO]
AMARJEET SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-4] [REFERRED TO]
RAJDEEP SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2021-5-46] [REFERRED TO]
AMI CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-9-26] [REFERRED TO]
KARAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-124] [REFERRED TO]
VIKAS KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-74] [REFERRED TO]
PARDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-1-152] [REFERRED TO]
PARDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-1-76] [REFERRED TO]
SALONI SALUJA VS. STATE OF HARYANA [LAWS(P&H)-2021-11-74] [REFERRED TO]
SURINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-9-75] [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-3-4] [REFERRED TO]
JASBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-29] [REFERRED TO]
GURMEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-9-69] [REFERRED TO]
PARSHOTAM SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-66] [REFERRED TO]
MUKESH BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-19] [REFERRED TO]
MANNI SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-28] [REFERRED TO]
VISHAL VS. STATE OF HARYANA [LAWS(P&H)-2023-1-54] [REFERRED TO]
KULDEEP SINGH VS. DIRECTOR OF ENFORCEMENT JALANDHAR [LAWS(P&H)-2023-1-33] [REFERRED TO]
NACHHATAR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-9-96] [REFERRED TO]
MANOJ VS. STATE OF HARYANA [LAWS(P&H)-2022-8-141] [REFERRED TO]
SURESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-133] [REFERRED TO]
VINAY KOURA VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-146] [REFERRED TO]
SUNNY VS. STATE OF U.T. CHANDIGARH [LAWS(P&H)-2022-6-144] [REFERRED TO]
LADWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-45] [REFERRED TO]
NARESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-148] [REFERRED TO]
RAHUL KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-15] [REFERRED TO]
REKHA RANI VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-43] [REFERRED TO]
SURJIT SINGH DHALIWAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-141] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-5-195] [REFERRED TO]
SURAJ VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-143] [REFERRED TO]
VIKAS VS. STATE OF HARYANA [LAWS(P&H)-2022-3-119] [REFERRED TO]
SHISH PAL VS. STATE OF HARYANA [LAWS(P&H)-2022-3-90] [REFERRED TO]
RAHUL RAMESH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-92] [REFERRED TO]
PREM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-66] [REFERRED TO]
RANA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-64] [REFERRED TO]
BALJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-74] [REFERRED TO]
BIKRAM VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-69] [REFERRED TO]
YOGESH GANORE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-1-13] [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [LAWS(SC)-2010-10-111] [REFERRED TO]
MUHAMMED ALI HAJI P.P. VS. STATE OF KERALA [LAWS(KER)-2022-4-98] [REFERRED TO]
LAILA BHAGAVAL SINGH VS. STATE OF KERALA [LAWS(KER)-2023-1-3] [REFERRED TO]
AFJAL BAIG AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2015-9-1] [REFERRED TO]
KAMLA DEVI VS. STATE OF RAJASTHAN [LAWS(SC)-2022-3-40] [REFERRED TO]
SIMPAL SRIVASTAV VS. STATE [LAWS(DLH)-2023-6-4] [REFERRED TO]
BRIJRAJ SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-3-136] [REFERRED TO]
JUBEDA (MST.) AND ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-3-148] [REFERRED TO]
SUKANYA MONDAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2024-9-123] [REFERRED TO]
P. CHIDAMBARAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2019-10-70] [REFERRED TO]
ARNAB MANORANJAN GOSWAMI VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-11-39] [REFERRED TO]
ABHAYSINH DEVISINH CHUDASAMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2012-9-211] [REFERRED TO]
K. GOPALA VS. STATE OF KARNATAKA [LAWS(KAR)-2012-7-414] [REFERRED TO]
MEENAKSHI SHARMA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2017-3-353] [REFERRED TO]
AHAMED BASHEER @ BACHU VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2013-9-2] [REFERRED TO]
GYANCHAND AGRAWAL ALIAS GYANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2006-11-12] [REFERRED TO]
GOVINDBHAI MAVJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2009-9-223] [REFERRED TO]
RAVI S/O NARAYAN GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-12-83] [REFERRED TO]
CHAMARI DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-26] [REFERRED TO]
NAVANEETH N. NATH VS. STATE OF KERALA [LAWS(KER)-2022-7-14] [REFERRED TO]
TARUN DESAI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-81] [REFERRED TO]
MANOHAR LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-40] [REFERRED TO]
GAGAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-125] [REFERRED TO]
HEM SINGH @ BHIMU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-10] [REFERRED TO]
PREM SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-2-7] [REFERRED TO]
PANNA LAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2022-5-78] [REFERRED TO]
THANSEER VS. STATE OF KERALA REPRESENTED [LAWS(KER)-2020-8-483] [REFERRED TO]
THANSEER VS. STATE OF KERALA [LAWS(KER)-2019-9-70] [REFERRED TO]
NIDHEESH P.S. VS. STATE OF KERALA [LAWS(KER)-2019-2-293] [REFERRED TO]
SHAJI PURUSHOTHAMAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2013-7-44] [REFERRED TO]
DEOMAN VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-1-316] [REFERRED TO]
SAGYNBEK TOKTOBOLOTOV VS. STATE OF U.P. [LAWS(ALL)-2020-6-46] [REFERRED TO]
BABLU SECOND BAIL APPLICATION VS. STATE OF U.P. [LAWS(ALL)-2022-1-50] [REFERRED TO]
INDRAPAL VS. STATE OF U. P. [LAWS(ALL)-2022-1-131] [REFERRED TO]
SHIV SHANKAR TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2020-2-24] [REFERRED TO]
RAJ KISHOR MISHRA VS. STATE OF U.P. [LAWS(ALL)-2020-10-6] [REFERRED TO]
VIPARNA GAUR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-3-148] [REFERRED TO]
PREMA DEVI VS. STATE OF U.P. [LAWS(ALL)-2019-12-261] [REFERRED TO]
NARSINGH RATHORE VS. STATE OF C.G. [LAWS(CHH)-2014-12-40] [REFERRED TO]
MAHESH RANKA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-10-165] [REFERRED TO]
VIRENDRA SINGH A CHANDOK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-9-32] [REFERRED TO]
FIROZ KHAN VS. STATE (NCT OF DELHI) [LAWS(DLH)-2020-5-137] [REFERRED TO]
RUPAM DAS VS. STATE OF ASSAM [LAWS(GAU)-2021-2-104] [REFERRED TO]
TALLURI SRINIVAS VS. STATE [LAWS(APH)-2009-10-82] [REFERRED TO]
MOHAN SINGH RANA VS. STATE THROUGH CBI [LAWS(DLH)-2012-5-335] [REFERRED TO]
MAHENDER YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2016-11-3] [REFERRED TO]
B RAMACHANDHIRAN VS. CBI [LAWS(DLH)-2018-7-149] [REFERRED TO]
THAIDULA KISHORE VS. STATE OF A. P, [LAWS(APH)-2024-2-3] [REFERRED TO]
KINJARAPU ATCHANNAIDU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-7-47] [REFERRED TO]
ANANTHA SATYA UDAYA BHASKARA RAO ANANTHA BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-10-184] [REFERRED TO]
SAJJAD ALAM VS. STATE OF NCT OF DELHI [LAWS(DLH)-2024-9-1] [REFERRED TO]
MANU PRASHANT WIG VS. STATE [LAWS(DLH)-2023-12-95] [REFERRED TO]
MAYANK KUMAR SHARMA S/O SHRI BHAGWAN SHARMA VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANOTHER [LAWS(RAJ)-2017-7-106] [REFERRED TO]
VINOD KUMAR THAPA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2021-10-67] [REFERRED TO]
SIRI RAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2004-11-47] [REFERRED]
RAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-31] [REFERRED TO]
PRAMOD CHANDRA RATH VS. STATE OF ORISSA [LAWS(ORI)-2005-12-16] [REFERRED TO]
BALBIR VS. STATE OF HARYANA [LAWS(P&H)-2022-10-8] [REFERRED TO]
KUSHAL SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-10-112] [REFERRED TO]
VARUN KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-67] [REFERRED TO]
VINOD KUMAR SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2022-11-57] [REFERRED TO]
SANJAY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-79] [REFERRED TO]
RANJEET VS. STATE OF HARYANA [LAWS(P&H)-2022-11-40] [REFERRED TO]
RAHUL VS. STATE OF HARYANA [LAWS(P&H)-2022-5-84] [REFERRED TO]
VIJAY VS. STATE OF HARYANA [LAWS(P&H)-2022-4-93] [REFERRED TO]
ASHISH VS. STATE OF HARYANA [LAWS(P&H)-2022-3-64] [REFERRED TO]
CHARANJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-30] [REFERRED TO]
SHEELO VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-192] [REFERRED TO]
MANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-62] [REFERRED TO]
MAKHAN RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-12-45] [REFERRED TO]
SUNIL VS. STATE OF HARYANA [LAWS(P&H)-2022-12-47] [REFERRED TO]
MANGI VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-7] [REFERRED TO]
ROHI SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-31] [REFERRED TO]
AHMADULLA VS. STATE OF HARYANA [LAWS(P&H)-2022-7-129] [REFERRED TO]
GURJANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-137] [REFERRED TO]
PANKAJ DALAL VS. STATE OF HARYANA [LAWS(P&H)-2022-6-148] [REFERRED TO]
JASWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-39] [REFERRED TO]
HARPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-40] [REFERRED TO]
VIJAY SEHRAWAT VS. STATE OF HARYANA [LAWS(P&H)-2022-6-124] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-11] [REFERRED TO]
MADAN MOHAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-10] [REFERRED TO]
PARHLAD ALIAS NARESH VS. STATE OF HARYANA [LAWS(P&H)-2022-5-86] [REFERRED TO]
DARSHAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-5-185] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-42] [REFERRED TO]
SAROJ VS. STATE OF HARYANA [LAWS(P&H)-2022-5-199] [REFERRED TO]
MS. P VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-18] [REFERRED TO]
MANOJ KUMAR KHOKHAR VS. STATE OF RAJASTHAN [LAWS(SC)-2022-1-26] [REFERRED TO]
P. CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2019-12-7] [REFERRED TO]
SUSANTA KUMAR JENA VS. STATE OF ORISSA [LAWS(ORI)-2016-11-100] [REFERRED TO]
INDU DEWAN VS. REPUBLIC OF INDIA (C B I ) [LAWS(ORI)-2016-8-73] [REFERRED]
MUKESH JAIN VS. STATE OF ODISHA [LAWS(ORI)-2021-4-31] [REFERRED TO]
AKASH S.D VS. STATE OF KERALA [LAWS(KER)-2024-5-90] [REFERRED TO]
SUNIL N.S. VS. STATE OF KERALA [LAWS(KER)-2023-3-49] [REFERRED TO]
DESHRAJ SINGH GURJAR VS. STATE OF M.P [LAWS(MPH)-2014-3-129] [REFERRED TO]
STATE OF GUJARAT VS. BHAGWATI JAWAHARCHAND JAIN [LAWS(GJH)-2014-7-106] [REFERRED TO]