Referred Judgements :-

A.K. SUBRAMAN V. UNION OF INDIA [REFERRED TO]
PRABHAKAR YESHWANTJOSHI VS. STATE OF MAHARASHTRA [FOLLOWED]
STATE OF GUJARAT VS. C G DESAI [DISTINGUISHED]
V B BADAMI VS. STATE OF MYSORE [DISTINGUISHED]
N K CHAUHAN VS. STATE OF GUJARAT [RELIED ON]
S B PATWARDHAN K V RAMKRISHNA VS. STATE OF MAHARASHTRA:STATE OF GUJARAT [AFFIRMED]
PARAMJIT SINGH VS. RAM RAKHA [REFERRED TO]
BALESHWAR DASS ARHANT PRASAD JAIN VS. STATE OF UTTAR PRADESH [AFFIRMED]
P S MAHAL VS. UNION OF INDIA [DISTINGUISHED]
NARENDER CHADHA VS. UNION OF INDIA [COMMENTED UPON]
DELHI WATER SUPPLY AND SEWAGE DISPOSAL COMMITTEE VS. R K KASHYAP [AFFIRMED]

Cited Judgements :-

ANIL KUMAR CHAUDHARY VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-9-29] [REFERRED TO]
VACMET INDIA LTD. THRU. ITS AUTHORISED SIGNATORY & OTHERS VS. STATE OF U.P. THRU. ITS CHEIF SECY. CUM INFRASTRUCTURE [LAWS(ALL)-2018-3-454] [REFERRED TO]
SIRAJ AHMAD VS. STATE OF U.P. [LAWS(ALL)-2017-9-3] [REFERRED TO]
SUMITRA SINGH VS. STATE OF U P AND 5 OTHERS [LAWS(ALL)-2018-1-535] [REFERRED TO]
UNION OF INDIA AND ANOTHER VS. SUKHJINDER JIT SINGH AND 3 OTHERS [LAWS(ALL)-2017-4-22] [REFERRED TO]
MOHAMMAD ZUBAIR VS. STATE OF U P THROUGH PRAMUKH SACHIV AND ANOTHER [LAWS(ALL)-2017-12-315] [REFERRED TO]
SATYA NARAIN VS. STATE OF U. P. [LAWS(ALL)-2019-8-95] [REFERRED TO]
SHACHINDRA PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-5-71] [REFERRED TO]
ANANDA RAMA RAO B VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2001-4-84] [REFERRED TO]
DEBABRATA GHOSH & ORS. VS. UNION OF INDIA & ORS. [LAWS(CAL)-1992-3-43] [REFERRED TO]
BRAHAM SHANKER TRIPATHI VS. STATE OF U P [LAWS(ALL)-2002-7-60] [REFERRED TO]
SURENDRA NATH SINGH VS. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION [LAWS(ALL)-2004-5-125] [REFERRED TO]
UNION OF INDIA VS. PRAVEEN KUMAR [LAWS(ALL)-2003-5-168] [REFERRED TO]
ARJUN RAVI DAS VS. SECRETARY MINOR IRRIGATION DEPARTMENT AND RURAL ENGINEERING SERVICE [LAWS(ALL)-2004-2-74] [REFERRED TO]
DINESH KUMAR BHARDWAJ VS. STATE BANK OF INDIA AND ORS. [LAWS(ALL)-2015-11-60] [REFERRED TO]
NIRMAL GUPTA VS. LT.GOVERNOR/ADMINISTRATOR GOVT.OF NCT OF DELHI [LAWS(DLH)-2013-7-498] [REFERRED TO]
A K GAUTAM VS. UOI [LAWS(DLH)-2012-5-113] [REFERRED TO]
RAJAN BHAGAT VS. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS AND GOVT. OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY (HOME) [LAWS(CA)-2014-5-13] [REFERRED TO]
TRIPURA BAR ASSOCIATION, AGARTALA AND ANOTHER VS. STATE OF TRIPURA & OTHERS [LAWS(GAU)-1991-4-17] [REFERRED TO]
TANA KAYA TARA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2002-3-28] [REFERRED TO]
L PRIYOKUMAR SINGH VS. N BIRENDRA SINGH [LAWS(GAU)-2000-1-23] [REFERRED TO]
KANDRU SHRIDHAR VS. GOVT. OF ANDHRA PRADESH [LAWS(APH)-2022-9-30] [REFERRED TO]
KEISAM SHANTIPUR SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2000-5-24] [REFERRED TO]
ASANGLA AIER VS. STATE OF NAGALAND [LAWS(GAU)-2002-8-14] [REFERRED TO]
THE DIVISIONAL FOREST OFFICER VS. THE FOREST SETTLEMENT OFFICER [LAWS(APH)-2008-9-150] [REFERRED TO]
MALLAMPATI GURAVAIAH VS. GOVT OF ANDHRA PRADESH [LAWS(APH)-2010-3-34] [REFERRED TO]
B DURVASULU VS. REGISTRAR UNIVERSITY OF HYDERABAD [LAWS(APH)-2003-1-150] [REFERRED TO]
GRACEFIELD K. SANGMA VS. STATE OF MEGHALAYA [LAWS(GAU)-2012-7-90] [REFERRED TO]
NIRMALI HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2014-6-44] [REFERRED TO]
PEMA NORBU KHRIME VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-10-98] [REFERRED TO]
JAHAR LAL BASU AND ORS. VS. AIR INDIA [LAWS(DLH)-2009-11-345] [REFERRED TO]
RAMPAT VS. UNION OF INDIA [LAWS(DLH)-2005-5-91] [REFERRED TO]
A M GANAPATYE VS. STATE OF GOA [LAWS(BOM)-2008-7-205] [REFERRED TO]
CORINA COTTA BRANGANZA VS. STATE OF GOA [LAWS(BOM)-1998-4-52] [REFERRED TO]
DHIRENDRA NARH OJHA VS. RANCHI UNIVERSITY, RANCHI [LAWS(JHAR)-2012-2-75] [REFERRED TO]
CHARULATA B PATEL VS. STATE OF GUJARAT & 3 ORS [LAWS(GJH)-2005-12-102] [REFERRED]
AMBALAL HARILAL GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-1997-2-41] [REFERRED]
DILIP KALITA VS. STATE OF ASSAM [LAWS(GAU)-2024-2-38] [REFERRED TO]
MAHESH GIRI S/O SHRI S.R. GIRI VS. THE STATE OF MADHYA PRADESH [LAWS(CHH)-2017-2-76] [REFERRED TO]
GH QADIR DAR VS. STATE OF J&K [LAWS(J&K)-2005-7-16] [REFERRED TO]
UNION OF INDIA VS. RAGHUBIR SINGH AND OTHERS [LAWS(J&K)-2013-11-58] [REFERRED]
OM RAJ GORKA VS. STATE OF J&K [LAWS(J&K)-2013-2-1] [REFERRED TO]
Mahendra Kumar Sinha VS. State Of Jharkhand [LAWS(JHAR)-2003-1-86] [REFERRED TO]
Bijendra Prasad Yadav VS. State of Jharkhand [LAWS(JHAR)-2003-3-91] [REFERRED TO]
ANITA KANASH VS. STATE OF M P [LAWS(MPH)-2013-6-98] [REFERRED TO]
S K SHRIVASTAVA VS. STATE OF M P [LAWS(MPH)-2007-2-159] [REFERRED]
RAKESH MIGLANI VS. STATE OF HARYANA [LAWS(P&H)-1994-9-3] [REFERRED TO]
H V VIJAYARABHAVAN VS. MALATHI DAS [LAWS(KAR)-2009-3-48] [REFERRED TO]
M NAGABHUSHANA VS. STATE OF KARNATAKA [LAWS(KAR)-2010-7-55] [REFERRED TO]
SECRETARY, GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT VS. C. MURUGAN [LAWS(MAD)-2021-6-32] [REFERRED TO]
Bhey Ram Sharma VS. Haryana State Electricity Board [LAWS(MPH)-1993-9-61] [REFERRED TO]
C.S. BALAKRISHNAN VS. T. AMUDAN ANTONY (DECEASED) [LAWS(MAD)-2023-7-51] [REFERRED TO]
RAJESH KUMAR DHARMANI VS. RAMESH CHANDERA CHAJTA [LAWS(HPH)-2011-5-175] [REFERRED TO]
D.K. CHANDEL & ORS. VS. T.N. NEGI & ORS. [LAWS(HPH)-2011-5-347] [REFERRED TO]
DHARUB PAL AND OTHERS VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND OTHER [LAWS(HPH)-2014-3-112] [REFERRED]
M V ANEESH VS. UNION OF INDIA [LAWS(MAD)-2011-8-294] [REFERRED TO]
M. KASI VS. INDIAN BANK [LAWS(MAD)-2013-2-95] [REFERRED TO]
P. RAVICHANDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-10-16] [REFERRED TO]
VALSALA AND ANR. VS. KERALA WATER AUTHORITY AND ORS. [LAWS(KER)-1993-4-32] [REFERRED TO]
STATE OF KERALA VS. P. K. SATHEESH [LAWS(KER)-1994-11-72] [REFERRED TO]
ARUN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-11-19] [REFERRED TO]
CHHAVINDER KUMAR SHANDIL VS. ANIL KHACHHI, ADDL. CHIEF. SECRETARY. [LAWS(HPH)-2019-5-112] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RUCHY SHARMA [LAWS(HPH)-2017-5-2] [REFERRED TO]
TARAK GONGO AND OTHER VS. THE STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2018-6-136] [REFERRED TO]
P.H.C.M. GANDHI PRESIDENT RICA EMPLOYEES UNION (AITUC) (REGISTRATION NO.953/NAT) MANITHANEYAKOODAM 17, SINDHU GARDEN GANDHI NAGAR, VELLORE VS. THE CHAIRMAN, BOARD OF MANAGEMENT OF THE ACADEMY OF PRISONS & CORRECTIONAL ADMINISTRATIONS, THORAPADI, VELLORE [LAWS(MAD)-2017-1-166] [REFERRED TO]
Tilottama Bhola @ Tilotama Bhol VS. Collector, Jagatsinghpur [LAWS(ORI)-2013-9-57] [REFERRED TO]
JAGDISH CHANDRA KANDPAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-8-143] [REFERRED TO]
SURINDER PAUL SINGH VS. PUNJAB STATE ELECTRICITY BOARD [LAWS(P&H)-1996-10-162] [REFERRED]
CHAMBEL SINGH INSPECTOR FOOD AND SUPPLIES DEPARTMENT VS. STATE OF HARYANA [LAWS(P&H)-1994-9-15] [REFERRED TO]
SWARAN LATA VS. STATE OF HARYANA [LAWS(P&H)-1995-10-119] [REFERRED TO]
AMIT SINGH VS. RAVINDRA NATH PANDEY [LAWS(SC)-2022-11-51] [REFERRED TO]
INDIRA NAGAR RESIDENTS VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-1995-7-91] [REFERRED TO]
Union of India VS. Central Administrative Tribunal [LAWS(MAD)-2005-6-102] [REFERRED TO]
ER B R BAWA AND OTHERS VS. STATE OF PUNJAB & OTHERS [LAWS(P&H)-2009-7-301] [REFERRED]
UJAGAR SINGH ETC. VS. STATE OF PUNJAB ETC. [LAWS(P&H)-2010-9-759] [REFERRED TO]
DR. RANJAN KUMAR PRADHAN VS. UNION OF INDIA [LAWS(MPH)-2024-5-162] [REFERRED TO]
BRAJ KISHORE SINGH VS. STATE OF BIHAR [LAWS(PAT)-2004-7-119] [REFERRED TO]
SURENDRA PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-1999-11-92] [REFERRED TO]
JOHN K. ILLIKKADAN VS. STATE OF KERALA [LAWS(KER)-2019-1-145] [REFERRED TO]
ABRAHAM KURUVILLA VS. CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY [LAWS(KER)-2019-3-123] [REFERRED TO]
M SEEBAIAH VS. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY [LAWS(KAR)-2012-3-9] [REFERRED TO]
SURAJ PRAKASH DAVE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-4-100] [REFERRED TO]
SIRAJ AHMAD VS. STATE OF UTTAR PRADESH [LAWS(SC)-2019-12-48] [REFERRED TO]
AKHAURL DADAN PRASAD VS. VISHWANATH JHA [LAWS(PAT)-1996-1-15] [REFERRED TO]
DEBABRATA DASH VS. JATINDRA PRASAD DAS [LAWS(SC)-2013-3-17] [REFERRED TO]
Food Corporation of India VS. Thaneswar Kalita [LAWS(MPH)-1995-3-83] [REFERRED TO]
GANESH RAM VS. STATE OF BIHAR [LAWS(PAT)-2010-4-763] [REFERRED]
M B HIREGOUDAR VS. STATE OF KARNATAKA [LAWS(SC)-1991-10-55] [APPLIED]
BHEY RAM SHARMA BALBIR SINGH SOHAN LAL VERMA VS. HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD [LAWS(SC)-1993-9-55] [RELIED ON]
RASHMI SRIVASTAVA B D SRIVASTAVA VS. VIKRAM UNIVERSITY:VIKRAM UNIVERSITY [LAWS(SC)-1995-4-106] [REFERRED TO]
NIRMAL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2012-12-105] [REFERRED]
U P SECRETARIAT U D A ASSOCIATION VS. STATE OF UTTAR PRADESH [LAWS(SC)-1997-1-60] [REFERRED TO]
SATRUGHAN PRASAD SINHA, S/O LATE SRI MATHURA PRASAD SHARMA VS. THE STATE OF BIHAR [LAWS(PAT)-2018-3-404] [REFERRED TO]
UNION OF INDIA VS. LALITA S RAO [LAWS(SC)-2001-4-57] [REFERRED]
PRAFULLA KUMAR DAS VS. STATE OF ORISSA [LAWS(SC)-2003-10-33] [REFFERED TO (PARA 8) 4.]
SREECHARAN MOHANTY & OTHERS VS. UNION OF INDIA [LAWS(ORI)-2020-2-45] [REFERRED TO]
YUGESHWAR YADAV VS. STATE OF BIHAR [LAWS(PAT)-2019-5-139] [REFERRED TO]
JEEWAN LAL SINORA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-11] [REFERRED TO]
GOKUL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-11-40] [REFERRED TO]
CYPRIAN KUJUR VS. UNION OF INDIA [LAWS(DLH)-2023-5-117] [REFERRED TO]
REKHA KUMARI VS. THE STATE OF BIHAR [LAWS(PAT)-2014-2-130] [REFERRED TO]
SANTOSH KUMAR VS. G R CHAWLA [LAWS(SC)-2003-9-83] [REFERRED]
D GANESH RAO PATNAIK VS. STATE OF JHARKHAND [LAWS(SC)-2005-10-93] [DISTINGUISHED]
KAILASH VS. NANHKU [LAWS(SC)-2005-4-20] [REFERRED TO]
I APPA RAO VS. GOVERNMENT OF A P [LAWS(SC)-2008-6-20] [REFERRED TO]
RAJA RAM AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-772] [REFERRED TO]
ARUN PARMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-3-116] [REFERRED TO]
SUNIL KUMAR BATRA VS. CHAUDHRI CHARAN SINGH UNIVERSITY [LAWS(UTN)-2004-6-13] [REFERRED TO]
SANGITA REANG VS. STATE OF TRIPURA [LAWS(TRIP)-2020-1-90] [REFERRED TO]
AJAY KUMAR SINGH & ANR VS. STATE OF UTTAR PRADESH & ORS [LAWS(SC)-2018-8-18] [REFERRED TO]
MAHARASHTRA VIKRIKAR KARAMCHARI SANGATHAN VS. STATE OF MAHARASHTRA [LAWS(SC)-2000-1-6] [REFERRED]
UNION OF INDIA THROUGH G.M. VS. RANCHI MUNICIPAL CORPORATION [LAWS(PAT)-1995-5-50] [REFERRED TO]
YAMUNA PRASAD KESHRI VS. STATE OF BIHAR [LAWS(PAT)-1995-9-68] [REFERRED TO]
VIRENDRA SINGH MALHAN VS. STATE OF HARYANA [LAWS(P&H)-2022-5-223] [REFERRED TO]
BRAJ KISHORE SINGH VS. STATE OF BIHAR [LAWS(PAT)-1997-2-51] [REFERRED TO]
BRAJENDRA DEBNATH VS. STATE OF TRIPURA [LAWS(TRIP)-2014-3-80] [REFERRED]
SUSHIL PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2021-1-7] [REFERRED TO]
BHENSREADGARH PANCHAYAT SAMITI HI GRADE TEACHERS ASSOCIATION VS. STATE OF RAJASTHAN [LAWS(RAJ)-1992-3-24] [REFERRED TO]
N K DUTTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-7-29] [REFERRED TO]
STATE OF UTTARAKHAND & ANOTHER VS. RAJESHWARI SHARMA [LAWS(UTN)-2019-3-23] [REFERRED TO]
BASANT RAM & ANOTHER VS. CHANCELLOR G B PANT UNIVERSITY & OTHERS [LAWS(UTN)-2019-3-69] [REFERRED TO]
SUMAN TYAGI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-5-173] [REFERRED TO]
S SUMNYAN VS. LIMI NIRI [LAWS(SC)-2010-4-32] [REFERRED TO]
M NAGABHUSHANA VS. STATE OF KARNATAKA [LAWS(SC)-2011-2-7] [REFERRED TO]
ALKA GUPTA VS. NARENDER KUMAR GUPTA [LAWS(SC)-2010-9-6] [REFERRED TO]
SNEHAMANJARI JENA VS. STATE OF ODISHA [LAWS(ORI)-2013-12-8] [REFERRED TO]
ASIAN SCHOOL OF BUSINESS VS. ORISSA POWER TRANSMISSION [LAWS(ORI)-2010-10-6] [REFERRED]
SURENDRA PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2000-9-39] [REFERRED TO]
DIN BANDHU MAHARAJ VS. STATE OF BIHAR [LAWS(PAT)-2012-4-187] [REFERRED]
LALAN KUMAR LAL DAS VS. CHIEF EXECUTIVE OFFICER [LAWS(PAT)-2013-1-100] [RELIED ON ]
STATE OF MADHYA PRADESH RAM KHILAWANCHOURASIYA VS. A K RAJORIYA:STATE OF MADHYA PRADESH [LAWS(SC)-1992-4-35] [DISTINGUISHED]
S K SAHA STATE OF MADHYA PRADESH VS. PREM PRAKASH AGARWAL:PREM PRAKASH [LAWS(SC)-1993-11-40] [RELIED ON]
KAILASH CHANDRA RAJAWAT VS. UNION OF INDIA [LAWS(SC)-1993-2-95] [DISTINGUISHED]
B D VERMA VS. UNION OF INDIA [LAWS(SC)-1995-12-53] [REFERRED TO]
KUMOD KUMAR VS. STATE OF JHARKHAND [LAWS(SC)-2014-12-60] [REFERRED TO]
V. VENKATA PRASAD VS. HIGH COURT OF A.P. [LAWS(SC)-2016-6-24] [REFERRED TO]
NAGROO RAM VS. STATE OF U P [LAWS(ALL)-2011-12-80] [REFERRED TO]
U.P. RAJYA HATHKARGHA NIGAM LTD VS. UNION OF INDIA [LAWS(ALL)-2013-4-12] [REFERRED TO]
ASHOK KUMAR PANDEY VS. DISTRICT JUDGE, ALLAHABAD [LAWS(ALL)-2012-5-311] [REFERRED TO]
SANTOSH KUMAR AND ANOTHER VS. STATE OF U.P. AND 7 OTHERS [LAWS(ALL)-2018-9-131] [REFERRED TO]
DR. RITA WAHAL VS. CHANCELLOR, KING GEORGES MEDICAL UNIVERSITY, LUCKNOW & 3 ORS [LAWS(ALL)-2017-5-25] [REFERRED TO]
SURYA MANI SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2004-8-388] [REFERRED TO]
BISWANATH CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-12-1] [REFERRED TO]
S.N. CHAKRABORTY & ORS. VS. UNION OF INDIA & ORS. (FARAKKA BARRAGE PROJECT) [LAWS(CAL)-1992-1-46] [REFERRED TO]
KRISHNA KUMAR SHARMA VS. STATE OF U P [LAWS(ALL)-2008-1-7] [REFERRED TO]
PREM SINGH RAWAT VS. UNION OF INDIA [LAWS(DLH)-2005-8-78] [REFERRED TO]
PREM SINGH RAWAT VS. UNION OF INDIA [LAWS(DLH)-2005-8-78] [REFERRED TO]
S K BHATIA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1992-11-85] [REFERRED TO]
ADYA PRASAD MISHRA VS. STATE OF U P [LAWS(ALL)-1994-3-26] [REFERRED TO]
VEDUZO SASU VS. STATE OF NAGALAND [LAWS(GAU)-2022-4-53] [REFERRED TO]
AKOLA DISTRICT REVENUE DEPARTMENT CLASS III MINISTERIAL GOVERNMENT SERVANTS ASSOCIATION, AKOLA AND OTHERS VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-1991-3-89] [REFERRED TO]
JOHN B BRAGANZA VS. CHIEF JUSTICE; STATE OF MAHARASHTRA; MUSSA AGA; RAUL A FERNANDES; NILIMA N NARVEKAR; ALEXANDRE PERNANDES [LAWS(BOM)-1990-12-54] [REFERRED]
V.VENKATRAMAN VS. UNION OF INDIA [LAWS(GJH)-2016-11-3] [REFERRED TO]
UNION OF INDIA VS. VIKAS KERABA SURYAWANSHI [LAWS(DLH)-2012-7-119] [REFERRED TO]
P. SIDDAPPA VS. THE CHAIRMAN [LAWS(APH)-2014-10-124] [REFERRED TO]
B GOPALU VS. A.P. TRANSCO HYDERABAD REP. BY THE CHAIRMAN & MANAGING DIRECTOR [LAWS(APH)-2011-10-57] [REFERRED TO]
A BALARAM REDDY VS. K V NARASIMHA MURTHY [LAWS(APH)-2010-1-36] [REFERRED TO]
P VENKAT REDDY VS. HIGH COURT OF A P [LAWS(APH)-2010-10-21] [REFERRED TO]
S DHNABIR SINGH VS. PROMOTEE ASSISTANT ENGINEERS ASSON [LAWS(GAU)-2000-1-18] [REFERRED TO]
ANUP KR DAS VS. SANJIB KAKATI [LAWS(GAU)-2000-1-24] [REFERRED TO]
KOMARAIAH P VS. A YEGNESWARUDU [LAWS(APH)-1994-8-24] [REFERRED TO]
V VIJAYA KUMAR ASSISTANT ENGINEER A P S R T C SPECIAL CONSTRUCTION DIVISION VIJAYAWADA VS. A P S R T C [LAWS(APH)-1996-1-18] [REFERRED TO]
BIBEKANANDA DAS VS. STATE OF ASSAM [LAWS(GAU)-2004-11-20] [REFERRED TO]
MANINDRA CHANDRA DAS VS. STATE OF TRIPURA [LAWS(GAU)-2002-12-18] [FOLLOWED ON]
PRANAB KUMAR BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2006-5-33] [REFERRED TO]
SUSHANTA NATH VS. STATE OF ASSAM [LAWS(GAU)-2006-6-39] [REFERRED TO]
MEJUM KARGA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2005-5-57] [REFERRED TO]
RAMESH CHANDRA DIXIT VS. STATE OF MP [LAWS(MPH)-2012-4-49] [REFERRED TO]
RAMVEER SINGH TOMAR VS. STATE OF M P [LAWS(MPH)-2012-2-96] [REFERRED TO]
SUKHDEV SINGH SIDHU VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-1994-11-119] [REFERRED]
V K CHHIBBER VS. STATE OF PUNJAB [LAWS(P&H)-1995-1-236] [REFERRED]
BETSY VARGHESE VS. ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA [LAWS(KER)-2021-10-102] [REFERRED TO]
SPORTS AUTHORITY OF INDIA & ANR. VS. CAT, CHANDIGARH & ORS. [LAWS(P&H)-2017-2-251] [REFERRED TO]
OM PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2020-7-39] [REFERRED TO]
Rashmi Shrivastava VS. Vikram University [LAWS(MPH)-1995-4-44] [REFERRED TO]
MD. MANOUWER ALI VS. THE STATE OF MANIPUR [LAWS(MANIP)-2016-9-9] [REFERRED]
DEBABRATA MOHANTY VS. RABINDRA KUMAR MISHRA AND OTHERS [LAWS(ORI)-2017-4-68] [REFERRED TO]
LIKHA RINA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-5-183] [REFERRED TO]
HALI TAJO VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2018-2-106] [REFERRED TO]
K RAVINDRAN S O KOCHUCHERUKKAN VS. MAHATMA GANDHI UNIVERSITY [LAWS(KER)-2008-7-67] [REFERRED TO]
S.C.KAINTHLA VS. STATE OF H.P [LAWS(HPH)-2019-5-61] [REFERRED TO]
KULDEEP SINGH VS. HARBANS LAL [LAWS(HPH)-2023-9-62] [REFERRED TO]
YASHWANT DEV BHARDWAJ VS. HIMACHAL PRADESH UNIVERSITY [LAWS(HPH)-2021-9-123] [REFERRED TO]
YASHWANT DEV BHARDWAJ VS. HIMACHAL PRADESH UNIVERSITY [LAWS(HPH)-2021-9-123] [REFERRED TO]
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT VS. R. RAMASAMY REGIONAL DEPUTY DIRECTOR OF TAMIL DEVELOPMENT [LAWS(MAD)-2013-9-183] [REFERRED TO]
K. AYYAMUTHU VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-6-93] [REFERRED TO]
Er. Relu Ram Vardhan VS. State of Himachal Pradesh [LAWS(HPH)-2010-11-159] [REFERRED TO]
YASH PAL VS. DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH [LAWS(DLH)-2011-5-270] [REFERRED TO]
S KALAMOHINI VS. SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT SECRETARIAT [LAWS(MAD)-2009-1-204] [REFERRED TO]
ANJU KISHOR T VS. STATE OF KERALA [LAWS(KER)-2020-8-335] [REFERRED TO]
DILIP KUMAR PANDEY VS. STATE OF JHARKHAND THROUGH SECRETARY, H.R.D.D. [LAWS(JHAR)-2004-4-55] [REFERRED TO]
UNION OF INDIA AND OTHERS VS. MADAN SINGH [LAWS(J&K)-2017-1-18] [REFERRED TO]
SWAMI KESHAV PRAKASHDASJI GURU PUJYA NARAYANPRIYA VS. AJENDRAPRASAD NRUGENDRAPRASAD PANDEY [LAWS(GJH)-2013-4-119] [REFERRED TO]
PROF. (DR.) RAMCHANDRA PRASAD VS. THE STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2012-2-190] [REFERRED TO]
RAM PAUL KHAJURIA VS. THE STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1998-11-43] [REFERRED]
DALIP SINGH JAMWAL VS. UNIVERSITY OF JAMMU [LAWS(J&K)-2004-3-17] [REFERRED TO]
M/S. SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY VS. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY [LAWS(ALL)-2024-7-21] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD. AND OTHERS VS. SMT. SOVA DEBBARMA AND ANOTHER [LAWS(GAU)-2011-7-89] [REFERRED TO]
PRAFULLA CHANDRA SARMA VS. GOKUL MOHAN HAZARIKA [LAWS(GAU)-2007-5-25] [REFERRED TO]
TEMBA SINGH VS. HEMANTA KUMAR SINGH [LAWS(GAU)-2004-8-43] [REFERRED TO]
KABANG LEGO VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2005-8-69] [REFERRED TO]
ASSOCIATION OF INSPECTOR OF TAXES VS. STATE OF ASSAM [LAWS(GAU)-1998-9-34] [REFERRED TO]
VENHNUAITHANGA VS. STATE OF MIZORAM [LAWS(GAU)-1999-10-2] [REFERRED TO]
ITC LIMITED VS. SECRETARY GRADE I AGRICULTURAL MARKET COMMITTEE [LAWS(APH)-2010-10-42] [REFERRED TO]
MAHMOOD BIN MOHAMMED AND OTHERS VS. THE GOVERNMENT OF TELANGANA [LAWS(APH)-2017-1-6] [REFERRED TO]
RAM CHANDER AGGARWAL VS. UOI [LAWS(DLH)-2012-2-175] [REFERRED TO]
T SURENDRANATH BABU VS. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-1998-9-99] [REFERRED TO]
CANARA BANK OFFICERS CONGRESS VS. GOVERNMENT OF INDIA [LAWS(APH)-1996-2-52] [REFERRED TO]
RAJEEV KESARWANI VS. UNION OF INDIA [LAWS(CA)-2014-12-42] [REFERRED TO]
HEMANT ATMARAM SHINDE VS. UNION OF INDIA [LAWS(BOM)-2018-2-33] [REFERRED TO]
OBI DAI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2021-10-72] [REFERRED TO]
STATE OF MAHARASHTRA VS. ASHA KAMALAKAR SHETE [LAWS(BOM)-1992-3-47] [REFERRED TO]
SUDIN M SANGODCAR VS. STATE OF GOA, THROUGH ITS CHIEF SECRETARY [LAWS(BOM)-1996-4-141] [REFERRED]
PUSHPA ARYA VS. DIRECTOR AIIMS [LAWS(DLH)-2001-5-164] [REFERRED TO]
S P DUBEY VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2001-12-28] [REFERRED TO]
ADARSH CHAUDHARY VS. UNION OF INDIA [LAWS(DLH)-2002-7-35] [REFERRED]
RAJENDRA KUMAR VS. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2006-10-86] [REFERRED TO]
PURSHOTTAM DAS TANDON VS. MILITARY ESTATE OFFICER [LAWS(ALL)-2000-1-2] [REFERRED]
PARDESHI VS. NON CONVENTIONAL ENERGY DEVELOPMENT AGENCY U P LUCKNOW [LAWS(ALL)-1997-9-10] [REFERRED TO]
JAGDISH PRASAD SHARMAS VS. DIRECTOR OF EDUCATION ALLAHABAD [LAWS(ALL)-1997-10-97] [REFERRED TO]
SUDHINDRA KUMAR SHARMA AND ANOTHER VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-1993-8-73] [REFERRED TO]
RAM SHIROMANI MISHRA VS. STATE OF U P [LAWS(ALL)-2000-4-147] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANOHAR GOPALJI SHAH [LAWS(BOM)-2010-1-124] [REFERRED TO]
JASRAJ SINGH SAJWAN VS. DISTRICT CO OPERATIVE BANK LTD [LAWS(ALL)-1991-5-5] [REFERRED TO]
MAHADEVI BIRLA GIRLS HIGHER SECONDARY SCHOOL AND OTHERS VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-1997-5-27] [REFERRED TO]
CALUTTA IMPROVEMENT TRUST VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-1998-3-73] [REFERRED TO]
PULAK KUMAR KUNDU VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-2000-5-49] [REFERRED TO]
ANUPAM DIKSHIT SRI LAXMI KANT DIXIT READER DEPARTMENT OF BOTANY VS. REGISTRAR ALLAHABAD UNIVERSITY AND VICE CHANCELLOR ALLAHABAD UNIVERSITY [LAWS(ALL)-2005-9-89] [REFERRED TO]
MASROOR ALI VS. COURT OF INCHARGE DISTRICT JUDGE ADDI DIST JUDGE [LAWS(ALL)-2005-5-76] [REFERRED TO]
BISWANATH BAIN VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-2008-11-46] [REFERRED TO]
PREM CHANDRA SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2013-5-120] [REFERRED TO]
ATUL KUMAR SINGH AND ORS VS. STATE OF STATE OF UTTAR PRADESH AND ORS [LAWS(ALL)-2011-12-489] [REFERRED]
LAL CHANDRA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2011-4-521] [REFERRED TO]
M R VASUKI VS. KARNATAKA ELECTRICITY BOARD BANGALORE [LAWS(KAR)-1992-2-11] [REFERRED TO]
K N ASWATHNARAYANA SETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2002-8-29] [REFERRED TO]
MOHAMMAD B IDDINABBA BEARY VS. KSRTC [LAWS(KAR)-2011-3-38] [REFERRED TO]
BHARAT DARSHAN VS. H.P. STATE ELECTRICITY BOARD [LAWS(HPH)-2006-1-25] [REFERRED TO]
SHIVAPRASAD K.M. VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION [LAWS(KAR)-2023-1-834] [REFERRED TO]
SRI BICHITRANANDA PRADHAN VS. VICE CHAIRMAN, CUTTACK DEVELOPMENT AUTHORITY AND OTHERS [LAWS(ORI)-2016-7-12] [REFERRED TO]
BIJOY SARMA AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-2-54] [REFERRED TO]
RONGSENTEMJEN VS. STATE OF NAGALAND AND OTHERS [LAWS(GAU)-2017-8-108] [REFERRED TO]
RAMCHANDRA PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2012-2-69] [REFERRED TO]
SONIT KUMAR BORA VS. GAUTAM KUMAR DAS [LAWS(GAU)-2022-5-43] [REFERRED TO]
SUMAN DEY VS. PUNJAB NATIONAL BANK [LAWS(GAU)-2023-2-5] [REFERRED TO]
DALBIR SINGH VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2007-12-181] [REFERRED]
MOHD YUSUF DAR VS. STATE OF J&K [LAWS(J&K)-1998-2-42] [REFERRED TO]
SURINDER SINGH & ORS VS. DISTRICT & SESSION JUDGE TIS HAZARI COURTS DELHI & ORS [LAWS(DLH)-2018-12-54] [REFERRED TO]
DEEPAK KUMAR AGRAWAL VS. STATE OF C.G. [LAWS(CHH)-2022-2-100] [REFERRED TO]
P. ISMAIL AND ORS. VS. THE STATE ROAD TRANSPORT KARNATAKA CORPORATION AND ORS. [LAWS(KAR)-2016-3-194] [REFERRED TO]
AJAY KUMAR AWASTHI VS. UNION OF INDIA [LAWS(DLH)-2022-12-5] [REFERRED TO]
SAROJ KUMAR NAYAK VS. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION ON INDIA LIMITED [LAWS(DLH)-2021-6-13] [REFERRED TO]
GYAN GURU DAS VS. CENTRAL VIGILANCE COMMISSIONER [LAWS(ORI)-2008-3-2] [REFERRED TO]
R ARIVUDAINAMBE VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2008-9-20] [REFERRED TO]
P KADHIRVEL VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2009-4-225] [REFERRED TO]
D ARAVINDHAN VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2009-9-214] [REFERRED TO]
S RAJAMUTHU VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2010-4-281] [REFERRED TO]
KESHAV CHANDRA JOSHI VS. UNION OF INDIA [LAWS(SC)-1990-11-16] [EXPLAINED AND APPLIED]
STATE OF BIHAR VS. RAM LAKHAN SHUKLA [LAWS(PAT)-2007-2-73] [REFERRED TO]
ALOK ANAND VS. UNION OF INDIA [LAWS(PAT)-2006-3-42] [REFERRED TO]
Tamil Nadu Higher Secondary Post Graduate Teachers Association VS. Secretary to Government of Tamil Nadu [LAWS(MAD)-2004-11-96] [REFERRED TO]
RAMPAL MALIK AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2010-9-802] [REFERRED]
JUSTIN IMMANUEL B VS. SURESH [LAWS(MAD)-2007-6-329] [REFERRED TO]
H. C. PRABHUSHANKAR VS. KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. [LAWS(KAR)-2021-3-126] [REFERRED TO]
MANJIT PAL SINGH AND OTHERS VS. STATE OF PUNJAB & OTHERS [LAWS(P&H)-2013-1-355] [REFERRED TO]
KANDANKUTTY VS. STATE OF KERALA [LAWS(KER)-1996-2-44] [REFERRED TO]
AJIT PRATAP NARAYAN SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-6-124] [REFERRED TO]
K.P.SAJU VS. KERALA STATE ROAD TRANSPORT CORPORATION [LAWS(KER)-2012-11-493] [REFERRED TO]
ANUPAMA, V.G. VS. STATE OF KERALA AND ANOTHER [LAWS(KER)-2017-4-84] [REFERRED TO]
VINOD KUMAR GUPTA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2006-10-609] [REFERRED]
RAM NIWAS VS. STATE OF HARYANA [LAWS(P&H)-2006-5-101] [REFERRED TO]
ISRAIL VS. STATE OF WEST BENGAL [LAWS(SC)-2002-1-56] [REFERRED TO]
STATE OF HARYANA VS. VIJAY SINGH [LAWS(SC)-2012-8-37] [REFERRED TO]
BHUPENDRA NATH HAZARIKA VS. STATE OF ASSAM [LAWS(SC)-2012-11-46] [REFERRED TO]
VALSA KUMARI ASSAC VS. STATE OF KERALA [LAWS(SC)-1998-8-98] [REFERRRED]
I K SUKHIJA VS. UNION OF INDIA [LAWS(SC)-1997-7-70] [APPLIED]
PUSHPA VISHNU KUMAR GURTU VS. STATE OF MAHARASHTRA [LAWS(SC)-1995-2-44] [RELIED ON]
UNION OF INDIA VS. S K SHARMA PROFESSOR OF CIVIL ENGINEERING PUNJAB ENGINEERING COLLEGE CHANDIGARH [LAWS(SC)-1992-4-74] [RELIED ON]
FEDERATION OF DIRECTLY APPOINTED OFFICERS OF INDIAN RAILWAY VS. UNION OF INDIA [LAWS(SC)-1993-6-1] [FOLLOWED]
PUNJAB STATE TUBEWELL CORPORATION WORKERS UNION VS. STATE OF PUNJAB [LAWS(P&H)-2007-12-186] [REFERRED]
T VIJAYAN VS. DIV RAILWAY MANAGER [LAWS(SC)-2000-4-224] [RELIED]
KANWALJIT SINGH BAJWA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-3-267] [REFERRED TO]
KRISHNACHANDRA VS. STATE OF BIHAR [LAWS(PAT)-1995-10-16] [REFERRED TO]
MOHD HASNAIN VS. STATE OF BIHAR [LAWS(PAT)-1997-5-8] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SHIV SHANKAR MISHRA [LAWS(PAT)-1990-11-4] [RELIED ON]
RAJENDRA PRASAD KASERA VS. INDORE PREMIER COOPERATIVE BANK LTD. [LAWS(MPH)-2013-7-296] [REFERRED TO]
V. VINCENT VELANKANNI VS. UNION OF INDIA [LAWS(SC)-2024-9-78] [REFERRED TO]
GANGA VISHAN GUJRATI VS. STATE OF RAJASTHAN [LAWS(SC)-2019-8-92] [REFERRED TO]
INDERJEET SINGH FOOD INSPECTOR VS. STATE OTHERS [LAWS(RAJ)-2008-10-1] [REFERRED TO]
STATE OF RAJASTHAN VS. DH [LAWS(RAJ)-1995-4-30] [REFERRED TO.]
BHANWARA RAM VS. GANPAT SINGH [LAWS(RAJ)-1994-3-75] [REFERRED TO]
RAKESH KUMAR SINGLA VS. STATE OF HARYANA [LAWS(P&H)-1995-7-55] [REFERRED TO]
R K SHARMA VS. PANJAB UNIVERSITY [LAWS(P&H)-1995-7-157] [REFERRED]
STATE OF PUNJAB VS. SANTOKH SINGH [LAWS(P&H)-1996-9-231] [REFERRED]
SARADA PANCHAYAT SAMITI III GR TEACHERS ASSOCIATION VS. STATE OF RAJASTHAN AND ANR [LAWS(RAJ)-1991-11-60] [REFERRED]
RAJASTHAN SCHEDULED CASTE DEVELOPMENT CO VS. VINAY KUMAR AUDICHYA & ANOTHER [LAWS(RAJ)-1991-2-93] [REFERRED TO]
M M SHARMA VS. STATE [LAWS(RAJ)-1996-9-8] [REFERRED TO]
BOARD OF LNDIAN MEDICINE RAJASTHAN VS. RADHEY SHYAM SHARMA [LAWS(RAJ)-1993-7-26] [REFERRED TO]
RAJASTHAN ASSISTANT ACCOUNTS OFFICERS ASSOCIATION, DISTRICT BRANCH, JAIPUR THROUGH, ITS PRESIDENT VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-4-60] [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. LABOUR COMMISSIONER, U P KANPUR AND OTHERS [LAWS(UTN)-2019-3-11] [REFERRED TO]
B.S. MURTHY VS. A. RAVINDER SINGH [LAWS(SC)-2022-3-48] [REFERRED TO]
IMLIKOKLA LONGCHAR VS. STATE OF NAGALAND [LAWS(SC)-2022-10-10] [REFERRED TO]
CHITTA DEBBARMA, HEAD MASTER VS. STATE OF TRIPURA; ADDITIONAL SECRETARY, SCHOOL EDUCATION DEPARTMENT; DIRECTOR, SCHOOL EDUCATION DEPARTMENT; AJIT CHANDRA DAS; CHAULION ZOUALA; KALI MOHAN JAMATIA; NIKHIL BISWAS; JOGAMAYA CHAKMA [LAWS(TRIP)-2014-4-54] [REFERRED]
RAJIB RANJAN PATHAK VS. STATE OF BIHAR [LAWS(PAT)-1996-1-46] [REFERRED TO]
DESHABOINA VEERABABU VS. STATE OF TELANGANA [LAWS(TLNG)-2019-9-55] [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. BIMAL KUMAR [LAWS(P&H)-2000-7-180] [REFERRED TO]
GURBAX RAI VS. STATE OF PUNJAB [LAWS(P&H)-2002-12-91] [REFERRED]
JAGDISHLAL VS. STATE OF HARYANA [LAWS(SC)-1997-5-77] [RELIED ON]
S S BOLA VS. B D SARDANA [LAWS(SC)-1997-7-116] [REFERRED TO]
C KRISHNA GOWDA VS. STATE OF KARNATAKA [LAWS(SC)-1998-2-104] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. K S MURALIDHAR:STATE OF ANDHRA PRADESH [LAWS(SC)-1992-1-26] [REFERRED TO]
K THIMMAPPA VS. CHAIRMAN CENTRAL BD OF DIRS SBI [LAWS(SC)-2000-12-44] [REFERRED]
PRATAP KISHORE PANDA & ORS VS. AGNI CHARAN DAS & ORS [LAWS(SC)-2015-10-49] [REFERRED TO]
NITYANANDAKAR VS. STATE OF ORISSA [LAWS(SC)-1990-11-61] [FOLLOWED]
MASOOD AKHTAR KHAN VS. STATE OF MADHYA PRADESH [LAWS(SC)-1990-7-22] [REFERRED TO]
T N SAXENA VS. STATE OF UTTAR PRADESH [LAWS(SC)-1990-8-80] [RELIED ON]
RAM SEWAK PRASAD VS. STATE OF MADHYA PRADESH [LAWS(SC)-1991-7-5] [REFERRED TO]
SHEREEFA BEEVI I. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-11-75] [REFERRED TO]
STATE OF HARYANA VS. OM PARKASH NAGRA [LAWS(P&H)-2011-7-115] [REFERRED TO]
DR. SAIYAD GHAZANAFAR ISHTIAQUE VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2018-6-182] [REFERRED TO]
ARVINDER SINGH BAINS VS. STATE OF PUNJAB [LAWS(SC)-2006-5-55] [FOLLWED ON]
JAYANTA KUMAR MAITRA VS. STATE OF ORISSA [LAWS(ORI)-2003-8-47] [REFERRED TO]
Bimal Prasanna Acharya VS. State of Orissa [LAWS(ORI)-2008-12-21] [REFERRED TO]
MANMEET SINGH VS. DELHI HIGH COURT THROUGH REGISTRAR GENERAL [LAWS(DLH)-2019-3-294] [REFERRED TO]
T A RANE VS. GOA UNIVERSITY [LAWS(BOM)-1995-3-22] [REFERRED TO]
Y.NAGASUBBAMMA VS. STATE OF A.P. [LAWS(APH)-2024-4-37] [REFERRED TO]
H BIAKCHHUNGA VS. STATE OF MIZORAM [LAWS(GAU)-2005-6-37] [REFERRED TO]
C. TALWNLUAIA VS. STATE OF MIZORAM & OTHERS [LAWS(GAU)-1994-1-16] [REFERRED]
NABAM PROTIMA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2016-2-78] [REFERRED TO]
SHRI KARTO BASAR AND OTHERS VS. THE STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2018-6-135] [REFERRED TO]
RAJESHKUMAR THAKORBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2016-12-147] [REFERRED TO]
UNION OF INDIA AND ANR ; BHUPINDER KUMAR VS. SUDHANSHU KUMAR KHARE [LAWS(DLH)-2014-11-73] [REFERRED TO]
TWINKLE WADHWA VS. UNIVERSITY OF DELHI [LAWS(DLH)-2012-1-100] [REFERRED TO]
DELHI ABHIBHAVAK MAHASANGH VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2011-8-248] [REFERRED TO]
RAM DHAN VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2002-3-108] [REFERRED]
BISHAMBER NATH VS. UNION OF INDIA [LAWS(DLH)-1995-8-111] [REFERRED EAST END DWELLING CO. LTD VS. FINSBURY BOROUGH COUNCIL (1951 ) (2) ALLER 587 (HL),(6) O. N.]
ALL IND. NATIONAL HYDROELECTRIC POWER CORP. DIPLOMA ENG. COUNCIL AND ANOTHER VS. NATIONAL HYDROELECTRIC POWER CORPORATION LTD. [LAWS(DLH)-1996-3-92] [REFERRED]
PURSHOTTAM DAS TANDON VS. MILITARY ESTATE OFFICER [LAWS(ALL)-2000-7-69] [REFERRED TO]
AVINASH VS. NAGPUR MUNICIPAL CORPORATION [LAWS(BOM)-2014-1-68] [REFERRED TO]
VODAFONE INDIA SERVICES PVT LTD VS. COMMISSIONER OF INCOME TAX AND ANOTHER [LAWS(BOM)-2015-10-247] [REFERRED]
MANJIRA GRAMEENA BANK SANGAREDDY MEDAK DIST VS. M ASHOK KUMAR [LAWS(APH)-2001-10-122] [REFERRED TO]
GOVINDA RAO U VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2001-11-168] [REFERRED TO]
DIRECTOR GENERAL CSIR VS. RUMA CHAKRABORTY [LAWS(CAL)-2010-2-37] [REFERRED TO]
SHIBESH PAUL VS. STEEL AUTHORITY OF INDIA LTD [LAWS(CAL)-2009-9-22] [REFERRED TO]
PAHARPUR COOLING TOWERS LTD VS. ANURADHA MASALA UDHYOG PVT LTD [LAWS(ALL)-2007-12-209] [REFERRED]
PRADIP KUMAR RAY CHAUDHURI VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2017-6-53] [REFERRED TO]
KRISHNA MOHAN MUKHERJEE VS. CHIEF GENERAL MANAGER STATE BANK OF INDIA [LAWS(CAL)-1994-12-8] [REFERRED TO]
BIJOY KRISHNA DHAR VS. UNION OF INDIA & ORS. [LAWS(CAL)-1992-4-46] [REFERRED TO]
RAM PRATAP PANDEY VS. STATE OF U P [LAWS(ALL)-2013-4-163] [REFERRED TO]
S.S. AHLUWALIA VS. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE AND ORS. [LAWS(ALL)-2010-10-365] [REFERRED TO]
RAM NEWAL VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2010-8-583] [REFERRED TO]
STATE OF U.P. VS. RIYAZ ALI [LAWS(ALL)-2015-7-221] [REFERRED TO]
ABRAHAM KURUVILLA VS. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY (SCTIMST) [LAWS(KER)-2020-3-646] [REFERRED TO]
SHAM DASS BALLA VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-1990-9-154] [REFERRED]
RAMESH VS. STATE OF KERALA [LAWS(KER)-1992-1-6] [REFERRED TO]
N.VASUDEVAN VS. REGISTRAR GENERAL [LAWS(MAD)-2021-7-312] [REFERRED TO]
TRIVANDRUM GOLF CLUB VS. STATE OF KERALA [LAWS(KER)-2010-5-27] [REFERRED TO]
KUZHANTHAIAPPA GOUNDER VS. NACHIMUTHU [LAWS(MAD)-2014-12-204] [REFERRED TO]
S. SHANMUGAVEL VS. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ORS. [LAWS(MAD)-2015-2-89] [REFERRED TO]
KRISHAN GOPAL SHARMA AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2013-3-39] [REFERRED TO]
VINAYKUMAR S. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-442] [REFERRED TO]
RANGARAMU M.R. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-458] [REFERRED TO]
RAM PARVESH SINGH VS. BHARAT REFRACTORIES LTD.THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR [LAWS(JHAR)-2009-10-17] [REFERRED TO]
LATIKA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-11-108] [REFERRED TO]
K P GOPALAKRISHNAN NAIR VS. TAHSILDAR AND EXECUTIVE MAGISTRATE [LAWS(KER)-2011-2-196] [REFERRED TO]
SISIR KUMAR GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-3-16] [REFERRED TO]
ANIL KUMAR VS. STATE OF J & K [LAWS(J&K)-2001-3-29] [REFERRED]
KARIMABEN K BAGAD VS. STATE OF GUJARAT [LAWS(GJH)-1997-2-13] [RELIED ON]
N C BANAWALA VS. DISTRICT JUDGE PALANPUR [LAWS(GJH)-2003-1-8] [REFERRED]
DR.ANANT KUMAR AKHOURI VS. VICE CHANCELLOR, RANCHI UNIVERSITY, RANCHI [LAWS(JHAR)-2012-1-58] [REFERRED TO]
Chandra Mauleshwar Singh VS. State of Jharkhand [LAWS(JHAR)-2012-10-86] [REFERRED TO]
P K VASAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2007-2-21] [REFERRED TO]
CHEMA TIRKEY AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-12-71] [REFERRED TO]
UOI VS. VIJENDER SINGH [LAWS(DLH)-2010-11-199] [REFERRED TO]
SHASHIKANT S O RAMBHAU MAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-8-90] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SURESH KUMAR SINHA [LAWS(CHH)-2009-12-6] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD. VS. STATE OF M.P. AND ANOTHER [LAWS(CHH)-2017-11-49] [REFERRED TO]
RAMESH CHAND VS. THE REGISTRAR, DELHI HIGH COURT AND ANR. [LAWS(DLH)-2010-5-280] [REFERRED TO]
HARDIK BHARATBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2140] [REFERRED TO]
SAKET KUMAR VS. STATE OF U P [LAWS(ALL)-2015-5-193] [REFERRED TO]
PRABHUJI VS. STATE OF U P [LAWS(ALL)-2010-12-35] [REFERRED TO]
ANJANI KUMAR SONI S/O LATE SRI RAM GOPAL SONI VS. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2013-4-16] [REFERRED TO]
ARVIND KUMAR TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2012-9-90] [REFERRED TO]
PARTH SARATHI SEN & ORS VS. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ORS [LAWS(CAL)-2017-5-104] [REFERRED TO]
GIRISH CHANDRA VS. ALIGARH GRAMIN BANK AND ORS. [LAWS(ALL)-2010-1-299] [REFERRED TO]
AMIT ARORA VS. HIGH COURT OF DELHI [LAWS(DLH)-2017-1-322] [REFERRED TO]
STATE OF WEST BENGAL VS. KINKAR KARMAKAR [LAWS(CAL)-2008-1-95] [REFERRED TO]
C MASTAN REDDY VS. VICE CHANCELLOR A P AGRL UNIVERSITY RAJENDRANAGAR HYDERABAD [LAWS(APH)-1997-4-63] [REFERRED TO]
CHAITANYA GRAMEENA BANK MORISPET TENALI VS. S V L NARAYANA [LAWS(APH)-1998-12-76] [REFERRED TO]
M R SUBHADRA VS. FINANCIAL ADVISER AND CHIEF CONTROLLER OF ACCOUNTS ANDHRA PRADESH STATE ELECTRICITY BOARD [LAWS(APH)-2000-7-74] [REFERRED TO]
MD. ABDUL MALEK VS. RAFIQUL RAHMAN AND ORS. [LAWS(GAU)-2018-3-111] [REFERRED TO]
UNION OF INDIA VS. AVINASH MISHRA [LAWS(DLH)-2008-6-3] [REFERRED TO]
C CHHUNDENGA VS. STATE OF MIZORAM [LAWS(GAU)-2000-7-4] [REFERRED TO]
BANDANA DEY VS. MALLIKA BARDHAN [LAWS(GAU)-2001-9-58] [REFERRED TO]
TANA KAYA TARA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2002-12-11] [REFERRED TO]
NIRMALI DEKA VS. STATE OF ASSAM [LAWS(GAU)-2002-12-19] [REFERRED TO]
UPENDRA NATH BAZBARUAH VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2003-2-65] [REFERRED TO]
B.S. JAG JEEVAN KUMAR VS. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA [LAWS(APH)-2017-4-49] [REFERRED TO]
HAOBAM SUNIL SINGH VS. STATE OF MANIPUR [LAWS(GAU)-1995-3-24] [REFERRED TO]
STATE OF MANIPUR VS. J K GANGTE [LAWS(GAU)-1995-9-12] [REFERRED TO]
PRADIP KUMAR DAS VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-17] [REFERRED TO]
LALRINLIANA, ASSISTANT AUDITOR VS. STATE OF MIZORAM [LAWS(GAU)-2013-11-35] [REFERRED TO]
HIMMER ETE VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2013-11-47] [REFERRED TO]
P S R KRISHNA VS. UNION OF INDIA [LAWS(APH)-2006-9-126] [REFERRED TO]
VIJAY KR DUA VS. UNION OF INDIA [LAWS(DLH)-2003-5-58] [REFERRED]
ANIL KUMAR BAHRI VS. DELHI STATE CIVIL SUPPLIES CORPN LTD [LAWS(DLH)-2006-1-168] [REFERRED TO]
ANIL KUMAR BAHRI VS. DELHI STATE CIVIL SUPPLIES CORPN LTD [LAWS(DLH)-2006-1-168] [REFERRED TO]
SURAJ BHAN VS. UNION OF INDIA [LAWS(DLH)-2006-10-47] [REFERRED TO]
ZILE SINGH BIBYAN VS. MANAGER BANK OF INDIA [LAWS(DLH)-2006-10-105] [REFERRED TO]
WELL PROTECT MANPOWER SERVICES PVT LTD VS. MCD [LAWS(DLH)-2012-3-123] [REFERRED TO]
KEWAL KRISHAN GUPTA VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1998-11-42] [REFERRED]
LALJIT BHUIYA VS. BHARAT COKING COAL LTD [LAWS(JHAR)-2003-1-48] [REFERRED TO]
RABIN CH. SARMA VS. STATE OF ASSAM [LAWS(GAU)-2022-7-30] [REFERRED TO]
DAVID LALLAWMKIMA FANAI VS. SECRETARY TO THE GOVERNMENT OF MIZORAM [LAWS(GAU)-2021-11-103] [REFERRED TO]
NOEL WALLER PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2006-4-32] [REFERRED TO]
UNION OF INDIA VS. N R PARMAR [LAWS(GJH)-2004-8-60] [REFERRED TO]
SRISHTI SOLKAR VS. MAHAVIR SR MODEL SCHOOL [LAWS(DLH)-2010-12-174] [REFERRED TO]
RAMSEENA S VS. STATE OF KERALA [LAWS(KER)-2024-2-158] [REFERRED TO]
Laxman Tripathi VS. State of M.P. [LAWS(MPH)-2006-3-164] [REFERRED TO]
DR. AVINASH KUMAR GOEL VS. STATE OF PUNJAB [LAWS(P&H)-1992-10-77] [REFERRED TO]
GURDIAL SINGH VIRK VS. STATE OF PUNJAB [LAWS(P&H)-1994-2-131] [REFERRED]
SHYAM SUNDER SINGH BHADORIYA VS. STATE OF M P AND ANOTHER [LAWS(MPH)-2013-8-340] [REFERRED]
MASOOD AKHTAR KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1990-7-49] [REFERRED TO]
A. VENKATARAMANA REDDY VS. KARNATAKA STATE ROAD TRANSPORT CORPN. AND OTHERS [LAWS(KAR)-1998-7-146] [REFERRED TO]
RAVINDRAN K VS. MAHATMA GANDHI UNIVERSITY [LAWS(KER)-2008-7-24] [REFERRED TO]
K KRISHNA KUMAR VS. UNION OF INDIA [LAWS(KER)-2009-2-77] [REFERRED TO]
SUDHANSU SEKHAR NANDA AND OTHERS VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2018-4-141] [REFERRED TO]
S.C. KAINTHLA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-81] [REFERRED TO]
J. ANBUTAMILARASI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-1-106] [REFERRED TO]
K MALATHI VS. GOVERNMENT OF TAMIL NADU REP.BY THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT [LAWS(MAD)-2012-1-120] [REFERRED TO]
PHOOLAN DEVI AND OTHERS VS. KARAM SINGH AND ANOTHER [LAWS(HPH)-2013-9-63] [REFERRED]
ANSAL PROPERTIES AND INFRASTRUCTURE LTD. VS. SYNDICATE BANK [LAWS(DR)-2013-5-5] [REFERRED TO]
JOHN K ILLIKKADAN, S/O KURUVILA VS. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF KERALA [LAWS(KER)-2019-9-6] [REFERRED TO]
Orissa Lift Irrigation Corporation Amin Sangha VS. State of Orissa [LAWS(ORI)-2010-4-64] [REFERRED TO]
JATINDRA PRASAD DAS VS. STATE OF ORISSA & OTHERS [LAWS(ORI)-2011-11-25] [REFERRED TO]
M/S. MOHAPATRA BINDER VS. STATE OF ODISHA [LAWS(ORI)-2013-12-7] [REFERRED TO]
BAIDYANATH SINGH SON OF SRI RAMCHANDRA SINGH VS. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR [LAWS(PAT)-2009-11-104] [REFERRED TO]
UNION OF INDIA VS. SATISH CHANDRA MATHUR [LAWS(SC)-2001-5-29] [ REFERRED TO]
BIMLESH TANWAR VS. STATE OF HARYANA [LAWS(SC)-2003-3-99] [REFERRED]
M SUBBA REDDY VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(SC)-2004-4-56] [REFERRED TO]
THAKARDWARA BHAGWAN NARAIN JI VS. FINANCIAL COMMISSIONER [LAWS(P&H)-2009-5-85] [REFERRED TO]
P PERUMAL VS. A V SURESHBABU [LAWS(MAD)-2007-4-233] [REFERRED TO]
AVNISH TYAGI VS. CHIEF ADMINISTRATOR HUDA AND ANOTHER [LAWS(P&H)-2010-12-714] [REFERRED]
TRIBHUWAN K PANDIA VS. INDUSTRIAL TRIBUNAL [LAWS(RAJ)-2003-1-32] [REFERRED TO]
MADAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-5-68] [REFERRED TO]
THE STATE OF MADHYA PRADESH VS. PRASHANT KUMAR LAGARKHA [LAWS(MPH)-2014-9-137] [REFERRED TO]
ARUN PARMAR VS. STATE OF M.P. [LAWS(MPH)-2021-4-46] [REFERRED TO]
RAJENDRA KUMAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-8-11] [REFERRED TO]
UNION OF INDIA VS. MANPREET SINGH POONAM [LAWS(SC)-2022-3-15] [REFERRED TO]
HARIHARAN VS. HARSH VARDHAN SINGH RAO [LAWS(SC)-2022-12-36] [REFERRED TO]
MALOOK SINGH VS. STATE OF PUNJAB [LAWS(SC)-2021-9-161] [REFERRED TO]
DINESH KUMAR GUPTA VS. HIGH COURT OF JUDICATURE OF RAJASTHAN [LAWS(SC)-2020-4-56] [REFERRED TO]
ANIL CHANDRA DAS, WEST TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2014-4-13] [REFERRED TO]
BHABATOSH ROY VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-7-39] [REFERRED TO]
Jasbir Singh Virk VS. State of Uttaranchal, through Secretary (Secondary Education), Dehradun, Uttaranchal and others [LAWS(UTN)-2004-8-41] [REFERRED TO]
KAUSHALKISHORESINGH VS. STATE OF BIHAR [LAWS(PAT)-1995-9-28] [REFERRED TO]
CHIEF COMMISSIONER OF INCOME TAX VS. V SUBBA RAO [LAWS(SC)-2000-11-44] [REFERRED TO]
M K SHANMUGAM VS. UNION OF INDIA [LAWS(SC)-2000-4-182] [REFERRED]
KULJIT PAUL SINGH MAHI VS. STATE OF PUNJAB [LAWS(P&H)-2018-7-301] [REFERRED TO]
AJIT SINGH JANUJA VS. STATE OF PUNJAB [LAWS(SC)-1996-3-175] [DISTINGUISHED]
SYED KHALID RIZVI OTHERS KRISHNA BEHARI SRIVASTAVA RAMESH PRASAD SINGH OTHERS VS. UNION OF INDIA [LAWS(SC)-1992-11-60] [RELIED ON]
DEVDUTTA DEVDUTTA VS. STATE OF MADHYA PRADESH:THE CHIEF SECRETARY TO THE GOVERNMENT OF M P [LAWS(SC)-1990-10-45] [REFERRED TO]
RAVINDER SINGH VS. SUKHBIR SINGH [LAWS(SC)-2013-1-27] [REFERRED TO]
CH NARAYANA RAO VS. UNION OF INDIA [LAWS(SC)-2010-9-79] [REFERRED TO]
DAUALAT SINGH AND OTHERS VS. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS [LAWS(P&H)-2007-1-157] [REFERRED]
DULI CHAND GUPTA VS. THE RAJASTHAN HOUSING BOARD AND ORS. [LAWS(RAJ)-2015-7-165] [REFERRED TO]
BIMAL KUMAR ROY AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2021-2-11] [REFERRED TO]
SHIV SHANKAR CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2021-8-88] [REFERRED TO]
NAWAL KISHORE SINGH VS. EXECUTIVE DIRECTOR I/C (RS) [LAWS(PAT)-2022-12-74] [REFERRED TO]
RAM CHANDRA SWAMI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-4-46] [REFERRED TO]
UNION OF INDIA VS. S S KOTHIYAL [LAWS(RAJ)-1995-3-43] [REFERRED TO]
R S E B ACCOUNTANTS ASSOCIATION RAJASTHAN JAIPUR VS. RAJASTHAN STATE ELECTRICITY BOARD [LAWS(RAJ)-1995-6-2] [REFERRED TO]
STATE OF RAJASTHAN VS. MANGI LAL [LAWS(RAJ)-1996-3-26] [REFERRED TO]
BIHAR STATE ELECTRICITY BOARD VS. DHARAMDEO DAS [LAWS(SC)-2024-7-87] [REFERRED TO]
ASSOCIATION OF ENGINEERS VS. STATE OF TAMIL NADU [LAWS(SC)-2024-4-47] [REFERRED TO]
AUTOMOTIVE COACHES AND COMPONENTS LTD. AND ORS. VS. COMMERCIAL TAX OFFICER AND ORS. [LAWS(STT)-2003-4-4] [REFERRED TO]
SHRI SAMDUP TSH. BHUTI VS. STATE OF SIKKIM [LAWS(SIK)-2017-9-1] [REFERRED TO]
POONAM VERMA VS. CANTONMENT BOARD, DEHRADUN [LAWS(UTN)-2015-5-69] [REFERRED TO]
BHUWAN CHANDRA PANT AND OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2017-7-88] [REFERRED TO]
JAGMOHAN SINGH VS. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS [LAWS(UTN)-2019-4-55] [REFERRED TO]
SHIV NATH SINGH VS. UNION OF INDIA (UOI) AND ORS. [LAWS(ALL)-2010-3-314] [REFERRED TO]
UNION OF INDIA THRU G M , N E RAILWAY, GORAKHPUR AND OTHERS VS. RAM ASHIS AND ANOTHER [LAWS(ALL)-2017-10-291] [REFERRED TO]
PARAS NATH SINGH YADAV AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-7-174] [REFERRED]
RAM BABU YADAV & 93 ORS; MOHAMMAD IRSHAD & 7 ORS; SURESH KUMAR YADAV AND 2 ORS; RAJESH SINGH AND 46 ORS; RAJEEV SRIVASTAVA AND 4 ORS VS. STATE OF U P THROUGH PRIN SECY HOME LKO & ORS [LAWS(ALL)-2018-1-201] [REFERRED TO]
G KALYAN SUNDARAM VS. UCO BANK [LAWS(CAL)-1995-3-9] [REFERRED TO]
SHIV PUJAN PRASAD VS. STATE OF U P [LAWS(ALL)-2006-3-90] [REFERRED TO]
JAGPAL SINGH VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-6-1] [REFERRED TO]
SHARDA PRASAD SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2003-4-129] [REFERRED TO]
YAMUNA PRASAD RAI VS. STATE OF U P [LAWS(ALL)-2005-8-234] [REFFERED TO]
GIRISH CHANDRA SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2003-10-9] [REFERRED TO]
RAJJU PRASAD VS. STATE OF U P [LAWS(ALL)-2014-9-444] [REFERRED TO]
K Asif Mohiuddin VS. Secretary of Government [LAWS(APH)-2005-2-29] [REFERRED TO]
RAO V B J CHELIKANI VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-1-35] [REFERRED TO]
KONE ELEVATOR INDIA PRIVATE LIMITED VS. PRESIDING OFFICER [LAWS(APH)-2012-12-1] [REFERRED TO]
K.P. SINGH VS. MUNICIPAL CORPORATION OF DELHI & ORS. [LAWS(DLH)-2017-1-140] [REFERRED TO]
RUPA TAKSING VS. STATE OF A. P. [LAWS(GAU)-2024-5-119] [REFERRED TO]
NABANITA SARMA VS. STATE OF ASSAM [LAWS(GAU)-2023-9-25] [REFERRED TO]
UNION OF INDIA VS. J S ARORA [LAWS(DLH)-2002-1-21] [REFERRED]
BAHADUR SINGH VS. UNION OF INDIA [LAWS(DLH)-2005-5-178] [REFERRED TO]
PRINCIPAL UNIVERSITY COLLEGE OF MEDICAL SCIENCE VS. VINOD KUMAR [LAWS(DLH)-2006-1-85] [REFERRED TO]
SHARDABEN N. PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-9-39] [REFERRED TO]
RAGHURAJ SINGH YSDAV VS. STATE OF U P [LAWS(ALL)-1996-9-6] [REFERRED TO]
RAGHURAJ SINGH YSDAV VS. STATE OF U P [LAWS(ALL)-1996-9-6] [REFERRED TO]
SUNANDA CHOUDHARI VS. DISTRICT INSPECTRESS OF SCHOOLS VARANASI [LAWS(ALL)-1999-4-201] [REFERRED TO]
JAVAHAR LAL CHAKRAVARTI VS. UNION OF INDIA [LAWS(DLH)-2002-3-117] [REFERRED TO]
ROOPAM SHARMA VS. GOVERNMENT OF INDIA [LAWS(DLH)-1999-7-104] [REFERRED 4.]
S R GAUBA VS. ADMINISTRATOR MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-1996-8-45] [REFERRED]
DHANAJI R. RANE VS. STATE OF GOA [LAWS(BOM)-2013-8-61] [REFERRED TO]
DHARMA VEERA REDDY G VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2001-6-35] [REFERRED TO]
SUSHIL KUMAR SAXENA VS. MOHAMMED SAMI AHMED [LAWS(BOM)-2024-2-11] [REFERRED TO]
RANJAN CHANDRA VS. MINISTRY OF HEALTH & FAMILY WELFARE [LAWS(DLH)-2013-9-328] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SAROJ KHOSLA [LAWS(DLH)-2013-1-282] [REFERRED TO]
SANJAY CHAUHAN AND ORS. VS. MCD AND ORS. [LAWS(DLH)-2013-4-463] [REFERRED TO]
M. GOGENDRA SINGH & OTHERS VS. STATE OF MANIPUR AND OTHERS [LAWS(GAU)-1992-4-11] [REFERRED TO]
BHARAT BARUAH VS. STATE OF ARUNACHAL PRADESH & OTHERS [LAWS(GAU)-1993-8-33] [REFERRED TO]
KANAKESWAR GOSWAMI VS. BRAHMAPUTRA BOARD [LAWS(GAU)-1996-7-33] [REFERRED TO]
TAKAR TACHANG & ANOTHER VS. STATE OF ARUNACHAL PRADESH & OTHERS [LAWS(GAU)-2013-11-69] [REFERRED TO]
G BHEEMSEN RAO VS. STATE BANK OF INDIA [LAWS(APH)-2001-11-137] [REFERRED TO]
MAHENDRA NATH MUDOI & ORS. VS. STATE OF ASSAM & ORS. [LAWS(GAU)-2012-12-39] [REFERRED TO]
FINESON POJAR VS. STATE OF NAGALAND [LAWS(GAU)-2011-10-23] [REFERRED TO]
DIBYA PRASAD NATH VS. STATE OF ASSAM [LAWS(GAU)-2002-8-37] [REFERRED TO]
YKB SINGH VS. STATE OF MEGHALAYA [LAWS(GAU)-2005-5-32] [REFERRED TO]
MEITANKEISANGBAM TOMBISAANA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2010-7-10] [REFERRED TO]
SUBHASH CHANDRA & OTHERS VS. UNION OF INDIA & OTHERS [LAWS(DLH)-2010-1-424] [REFERRED TO]
NANDKISHOR S/O NAMDEORAO ZADE VS. PUNJABRAO KRISHI VIDYAPEETH [LAWS(BOM)-2003-11-120] [REFERRED]
NANDKISHOR S/O NAMDEORAO ZADE VS. PUNJABRAO KRISHI VIDYAPEETH [LAWS(BOM)-2003-11-120] [REFERRED]
MD. ASHIQUE AHAMED AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(JHAR)-2016-2-54] [REFERRED TO]
RISHI NANDAN VS. JHARKHAND URJA VIKAS NIGAM LIMITED [LAWS(JHAR)-2021-12-66] [REFERRED TO]
TARUN KANTA TOPNO VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-12-24] [REFERRED TO]
B S HANCHINAL VS. STATE OF GOA [LAWS(BOM)-2008-9-104] [REFERRED TO]
STATE OF JAMMU & KASHMIR AND OTHERS VS. ABDUL KARIM [LAWS(J&K)-2016-2-20] [REFERRED]
MANOJKUMAR H PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-240] [REFERRED TO]
Jamia Masjid Gubbi, by its President Janab B.K. Shafi Ahmed S/O Late B.K. Abdul Jabbar, Merchant, Gubbi Town-572 216 VS. Sri K.V. Rudrappa S/O Sri Veerabhadrappa Since Dead by L.Rs. 1 to 3. and others Etc. [LAWS(KAR)-2012-1-214] [REFERRED TO]
N SRINIVASA REDDY VS. KARNATAKA LAND ARMY COPORATION LTD [LAWS(KAR)-2011-7-22] [REFERRED TO]
JACOB K. A. VS. UNION OF INDIA [LAWS(KER)-2022-9-252] [REFERRED TO]
DEVSHI K HELAIYA VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2016-9-79] [REFERRED]
L T MORAIS VS. J A JAMES [LAWS(MAD)-1992-9-20] [REFERRED TO]
B M ARORA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2006-12-4] [REFERRED TO]
RAMESH KUMAR KAPOOR AND ORS. VS. ANIL KUMAR AND ORS. [LAWS(HPH)-2010-8-61] [REFERRED TO]
STATE OF H P AND ANOTHER VS. CHANDER KANTA AND OTHERS [LAWS(HPH)-2015-8-146] [REFERRED TO]
SANJEEV KAUL VS. STATE OF HP [LAWS(HPH)-2000-11-8] [REFERRED TO]
SAROJANI BANSAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-7-165] [REFERRED TO]
DHIAN SINGH VS. STATE OF H P [LAWS(HPH)-2011-1-163] [REFERRED TO]
RAJESH KUMAR VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2011-2-145] [REFERRED TO]
UNION OF INDIA VS. P J MARY [LAWS(KER)-2010-12-494] [REFERRED TO]
BABU RAJ VS. STATE OF KERALA [LAWS(KER)-1994-8-13] [REFERRED TO]
RAJEEV BHARDWAJ AND ORS. VS. STATE OF H.P AND ORS. [LAWS(HPH)-2020-3-104] [REFERRED TO]
GOPINATH JWALA PRASAD GOYAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1995-7-20] [REFERRED TO]
S.K. Saha VS. Prem Prakash Agarwal [LAWS(MPH)-1993-11-47] [REFERRED TO]
UNION OF INDIA VS. BRANCH SECRETARY [LAWS(P&H)-2018-8-134] [REFERRED TO]
SHRI TENSIN GOMBU KHRIME & OTHERS VS. THE STATE OF ARUNACHAL PRADESH & OTHERS [LAWS(GAU)-2017-6-107] [REFERRED TO]
SH. LALLAWMAWMA VS. SH. JOSEPH LALTHAKIMA [LAWS(GAU)-2017-9-6] [REFERRED TO]
P. MARIAPPA VS. SECRETARY, DEPARTMENT OF HOME [LAWS(MAD)-2016-9-249] [REFERRED TO]
A.NAGARAJAN VS. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT [LAWS(MAD)-2012-12-127] [REFERRED TO]
STATE VS. ANIL KUMAR [LAWS(RAJ)-2008-4-96] [REFERRED TO]
AJAY KUMAR SAXENA VS. RTDC [LAWS(RAJ)-2008-9-146] [REFERRED]
BANKE PASWAN AND OTHERS VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-10-87] [REFERRED TO]
SANJEEV KUMAR AND ANOTHER VS. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR AND OTHERS [LAWS(PAT)-2018-3-352] [REFERRED TO]
STATE OF RAJ VS. CHANDRA RAM [LAWS(RAJ)-2017-7-68] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2003-5-15] [REFERRED]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [LAWS(SC)-2003-8-1] [REFERRED]
S NAGARAJ VS. B R VASUDEVA MURTHY [LAWS(SC)-2010-2-63] [REFERRED TO]
STATEOFBIHAR VS. RAMESHWAR NATH MISHRA [LAWS(PAT)-1993-7-42] [REFERRED TO]
JAI JAIYENDRA KUMAR SINGH VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-1990-12-26] [REFERRED TO]
AJIT KUMAR RATH VS. STATE OF ORISSA [LAWS(SC)-1999-11-90] [REFERRED]
RASHI MANI MISHRA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2021-7-38] [REFERRED TO]
SUBHASH CHANDRA VYAS VS. STATE OF M.P. [LAWS(MPH)-2012-9-194] [REFERRED TO]
RAM NARESH SINGH TOMAR VS. STATE OF M P [LAWS(MPH)-2012-9-250] [REFERRED TO]
DR. BHAGIRATH SHARMA, HOMOEOPATH & PHYSICIAN INCHARGE VS. STATE OF PUNJAB [LAWS(P&H)-1993-10-158] [REFERRED]
JAGJIT KAPOOR VS. STATE OF PUNJAB [LAWS(P&H)-1994-9-123] [REFERRED]
DR. VIDYA SAGAR SINGH VS. G.B. PANT UNIVERSITY OF AGRICULTURE [LAWS(UTN)-2019-5-113] [REFERRED TO]
MOHAN LAL SHARMA & 3 ORS VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION [LAWS(RAJ)-1993-4-54] [REFERRED]
BAJRANG SINGH RATHORE VS. STATE BANK OF INDIA AND OTHERS [LAWS(RAJ)-1992-5-82] [REFERRED]
GURPREET SINGH GILL; BALJOT SINGH RATHORE VS. STATE OF PUNJAB; STATE OF PUNJAB [LAWS(P&H)-2008-4-202] [REFERRED]
ORISSA POWER TRANSMISSION CORPORATION LIMITED VS. ASIAN SCHOOL OF BUSINESS MANAGEMENT TRUST [LAWS(SC)-2013-8-55] [REFERRED TO]
HARMEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2002-1-159] [REFERRED]
SPORTS AUTHORITY OF INDIA AND ANOTHER VS. ADARSH MEHTA AND ANOTHER [LAWS(P&H)-2004-8-181] [REFERRED]
SPORTS AUTHORITY OF INDIA AND ANOTHER VS. ADARSH MEHTA AND ANOTHER [LAWS(P&H)-2004-8-181] [REFERRED]
JASMINE SHEBA VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2020-1-352] [REFERRED TO]
PUSHPA SINHA VS. CHANCELLOR UNIVERSITIES OF BIHAR [LAWS(PAT)-2003-6-29] [REFERRED TO]
CHIEF OF NAVAL STAFF VS. G GOPALAKRISHNA PILLAI [LAWS(SC)-1995-12-69] [DISTINGUISHED]
KESHAVDEO VS. STATE OF UTTAR PRADESH [LAWS(SC)-1998-10-20] [DISCUSSED 1990 SCC (LAS) 339 : 1990 13 ATC 348]
Y H PAWAR VS. STATE OF KARNATAKA [LAWS(SC)-1996-3-97] [IMPLIEDLY DISTINGUISHED]
JUTHIKA MOHANTY VS. STATE ADMINISTRATIVE TRIBUNAL [LAWS(ORI)-2001-8-14] [REFERRED TO]
S.K. HARUN VS. STATE OF ORISSA [LAWS(ORI)-1990-11-37] [REFERRED TO]
PAWAN PRATAP SINGH VS. REEVAN SINGH [LAWS(SC)-2011-2-38] [REFERRED TO]
SECRETARY, MINOR IRRIGATION DEPTT. AND R.E.S. VS. NARENDRA KUMAR TRIPATHI [LAWS(SC)-2015-4-10] [REFERRED TO]
VIRESHWAR SINGH VS. MUNICIPAL CORPORATION OF DELHI [LAWS(SC)-2014-9-4] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. J GANESAN [LAWS(MAD)-2019-3-51] [REFERRED TO]
P. BANDOPADHYA AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2019-3-104] [REFERRED TO]
VINOD GIRI GOSWAMI VS. STATE OF UTTARAKHAND [LAWS(SC)-2020-2-57] [REFERRED TO]
NAINITAL DISTRICT COOPERATIVE BANK LTD VS. PRESIDING OFFICER, BABOUR COURT [LAWS(UTN)-2003-9-59] [REFERRED TO]
MAQBOOLANSARI VS. STATE OF BIHAR [LAWS(PAT)-1995-4-15] [REFERRED TO]
JAGDISH CH PATNAIK NALINIKANTA MOHAPATRA VS. STATE OF ORISSA [LAWS(SC)-1998-4-75] [DISTINGUISHED]
ANURADHA BODI VS. MUNICIPAL CORPORATION OF DELHI [LAWS(SC)-1998-5-19] [APPLIED]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [LAWS(SC)-2000-4-91] [REFERRED]
A.K. TEMBORE VS. UNION OF INDIA [LAWS(P&H)-2021-5-82] [REFERRED TO]
BRAHMDEO YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-7-84] [REFERRED TO]
L.N. MITHILA UNIVERSITY VS. SUBHASH THAKUR [LAWS(PAT)-2024-9-3] [REFERRED TO]
MADHUMOHAN H VS. BHARATH SANCHAR NIGAM LTD [LAWS(KER)-2018-6-5] [REFERRED TO]
DR. RAJAT MOHANTY VS. ORISSA PUBLIC SERVICE COMMISSION AND ORS. [LAWS(ORI)-2000-6-50] [REFERRED TO]
E MUTHAPPA VS. GOVT OF TAMIL NADU [LAWS(MAD)-2010-4-64] [REFERRED TO]
R THIRUNAVUKKARASU VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-10-482] [DISTINGUISHED]
BRAJ KISHORE SINGH VS. STATE OF BIHAR [LAWS(PAT)-2001-11-54] [REFERRED TO]
BRAJABANDHU NAYAK VS. STATE OF ORISSA [LAWS(ORI)-2012-8-31] [REFERRED TO]
ASHOK KUMAR KHARE VS. STATE OF BIHAR [LAWS(PAT)-2009-12-11] [REFERRED TO]
NARAYAN CHANDRA PRADHAN VS. UNION OF INDIA (UOI) AND ORS. [LAWS(ORI)-2009-8-74] [REFERRED TO]
SUDARSAN MOHARANA VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2006-12-63] [REFERRED TO]
A N SEHGAL VS. RAJE RAM SHEORAN [LAWS(SC)-1991-4-37] [DISTINGUISHED]
V P SHRIVASTAVA VS. STATE OF MADHYA PRADESH [LAWS(SC)-1996-2-263] [REFERRED TO]
RAM JANAM SINGH STATE OF UTTAR PRADESH VS. STATE OF UTTAR PRADESH:RAJENDRA SINGH MALHAN [LAWS(SC)-1994-1-108] [RELIED ON]
UNION OF INDIA VS. G K VAIDYANATHAN [LAWS(SC)-1995-11-61] [REFERRED TO]
STATE OF KERALA VS. M. GOPALAN [LAWS(KER)-2014-11-125] [REFERRED TO]
STATE OF HARYANA VS. AMARJIT SINGH [LAWS(SC)-1995-4-112] [EXPLAINED AND RELIED ON]
S. N SHARMA VS. UNION OF INDIA [LAWS(DLH)-2021-2-159] [REFERRED TO]
RAJENDRA BABOO SRIVASTAVA VS. UNIVERSITY OF RAJASTHAN [LAWS(RAJ)-2002-1-22] [REFERRED TO]
VIRENDRA KUMAR SHAH VS. C P CHAUDHARY [LAWS(RAJ)-2001-11-21] [REFERRED TO]
DINESH KUMAR VS. UNIVERSITY OF DELHI [LAWS(DLH)-2022-8-3] [REFERRED TO]
K MADALAIMUTHU VS. STATE OF TAMIL NADU [LAWS(MAD)-2001-12-96] [REFERRED TO]
A S Balaraman Thampi VS. S Michael King [LAWS(MAD)-2005-2-158] [REFERRED TO]
M MOUTTOUCANNOU VS. UNION OF INDIA [LAWS(MAD)-2005-7-52] [REFERRED TO]
P MOORTHY VS. REGISTRAR [LAWS(MAD)-2005-8-84] [REFERRED TO]
P MOORTHY VS. REGISTRAR [LAWS(MAD)-2005-8-84] [REFERRED TO]
SUKHPAL SINGH HUNDAL AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2011-1-626] [REFERRED]
STATE OF HARYANA VS. SURINDER KUMAR MISHRA [LAWS(P&H)-2011-10-48] [REFERRED TO]
AARTI BHATNAGAR VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2015-10-202] [REFERRED TO]
RAVINDER PAUL MALHI AND ORS. VS. PUNJAB WATER RESOURCES MANAGEMENT & DEVELOPMENT CORPORATION LIMITED AND ORS. [LAWS(P&H)-2015-12-108] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. STATE OF U P [LAWS(SC)-2004-11-12] [REFERRED TO]
DIRECTOR CENTRAL BUREAU OF INVESTIGATION VS. D P SINGH [LAWS(SC)-2009-12-26] [DISTINGUISHED]
STATE OF HARYANA VS. RAMESHWAR DASS [LAWS(SC)-2009-5-139] [REFERRED TO]
N K SHARMA DISTRICT MANAGER PUNJAB AGRO INDUSTRIES CORPORATION VS. PUNJAB AGRO INDUSTRIES CORPORATION [LAWS(P&H)-1994-4-8] [REFERRED TO]
SHARANJIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1990-9-115] [REFERRED TO]
HANSA DUTT PANDEY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2011-9-28] [REFERRED TO]
BHUWAN CHANDRA CHIMWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-63] [REFERRED TO]
KUNDAN RAM VS. REGIONAL PROVIDENT FUND COMMISSIONER [LAWS(UTN)-2015-5-84] [REFERRED TO]
SUNITA PANDEY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-7-9] [REFERRED TO]
SUDHIR KUMAR ATREY VS. UNION OF INDIA [LAWS(SC)-2021-10-69] [REFERRED TO]
DR. BIPIN CHANDRA LAKHERA VS. UNION OF INDIA [LAWS(SIK)-2004-3-6] [REFERRED]
AK JAIN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-15] [REFERRED TO]
SURAJ PRAKASH SHARMA VS. STATE OF J&K [LAWS(J&K)-1998-7-33] [REFERRED TO]
VIVEK GUPTA VS. STATE OF J&K [LAWS(J&K)-2006-2-17] [REFERRED TO]
JAVAID IQBAL BALWAN VS. STATE [LAWS(J&K)-2006-9-8] [REFERRED TO]
NAZIR AHMED WANI VS. STATE OF J&K THROUGH AGRICULTURE PRODUCTION DEPARTMENT [LAWS(J&K)-2004-4-42] [REFERRED TO]
BALASAHEB CHANDRARAO MORE VS. SURESH KISANRAO PORJE [LAWS(BOM)-2008-9-68] [REFERRED TO]
ASHOK J NAYAK VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2010-4-64] [REFERRED TO]
D N PRASAD VS. UNION OF INDIA & ORS [LAWS(DLH)-2006-8-322] [REFERRED]
D N PRASAD VS. UNION OF INDIA & ORS [LAWS(DLH)-2006-8-322] [REFERRED]
TEJPAL SINGH BHATIA VS. UNION OF INDIA [LAWS(DLH)-2007-5-112] [REFERRED TO]
SAJEEVAN LAL VS. STATE OF U. P. [LAWS(ALL)-2023-1-162] [REFERRED TO]
N S SAXENA VS. OIL AND NATURAL GAS COMMISSION [LAWS(GJH)-1994-8-10] [FOLLOWED]
MANISH N MODI VS. STATE OF GUJARAT [LAWS(GJH)-2004-9-2] [REFERRED TO]
SASHINARO VS. STATE OF NAGALAND [LAWS(GAU)-2022-8-76] [REFERRED TO]
BABANRAO PARBATRAO CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-3-153] [REFERRED TO]
BABANRAO PARBATRAO CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-3-153] [REFERRED TO]
MADHYA PRADESH ELECTRICITY BOARD VS. DAL CHAND RATHORE [LAWS(MPH)-1999-2-1] [REFERRED TO]
U HIROD NONGSPUNG AND ORS VS. KA OSCILIAN NONGSPUNG [LAWS(MEGH)-2013-8-10] [REFERRED]
ACHUTHAN V VS. STATE OF KERALA [LAWS(KER)-2008-4-39] [REFERRED TO]
LAXMAN TRIPATHI SHRI BAIKUNTH PRASAD TIPATHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2006-3-43] [REFERRED TO]
B. VERSHA KARANDIKAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-4-17] [REFERRED TO]
CHANDER KANTA VS. STATE OF H.P. [LAWS(HPH)-2014-5-34] [REFERRED TO]
Shiv Kanta VS. Kashmir Singh Rana [LAWS(HPH)-2009-12-41] [REFERRED TO]
R.K. RAVINDRAN AND ORS. VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-2-450] [REFERRED TO]
TAMIL NADU FLY ASH BRICKS AND BLOCK'S MANUFACTURES ASSOCIATION VS. M/S. TAMILNADU GENERATION & DISTRIBUTION CORPORATION [LAWS(MAD)-2014-8-21] [REFERRED TO]
THIMMAPURAM VILLAGE PANCHAYAT VS. STATE OF TAMILNADU [LAWS(MAD)-2012-7-400] [REFERRED TO]
T.T.BALSAMY VS. SHEELA BALAKRISHNAN [LAWS(MAD)-2012-9-142] [REFERRED TO]
R.VEERAMANI VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-1-128] [REFERRED TO]
S SRINIVASAN VS. PRESIDING OFFICER [LAWS(MAD)-2013-4-213] [REFERRED TO]
N. Srinivasa Reddy, S/o Shri. N. Narayanappa, Assistant Director of Karnataka Land Army Corporation Limited and others etc. etc. VS. The Karnataka Land Army Corporation Limited, represented by its Managing Director and others etc. etc.@responden [LAWS(KAR)-2011-7-241] [REFERRED TO]
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION VS. KARNATAKA ELECTRICITY BOARD [LAWS(KAR)-2006-6-67] [REFERRED TO]
ISMAIL FARUQUI VS. ADITYANATH [LAWS(ALL)-2022-11-39] [REFERRED TO]
SUSHIL CHANDRA TIWARI VS. STATE OF U. P. [LAWS(ALL)-2021-8-162] [REFERRED TO]
KANAILAL MAJHI VS. STATE OF WEST BENGAL [LAWS(CAL)-1994-5-12] [REFERRED TO]
FARHAT HUSSAIN AZAD VS. STATE OF U P [LAWS(ALL)-2004-12-80] [REFERRED TO]
KM ARCHANA GUPTA VS. JOINT DIRECTOR OF EDUCATION BAREILLY [LAWS(ALL)-2002-5-91] [REFERRED TO]
SHAMIM KHAN VS. ADIL HUSAIN AND ORS. [LAWS(ALL)-2015-12-144] [REFERRED TO]
SHABANA KHATOON VS. THE DISTRICT ELECTION TRIBUNAL/DISTRICT JUDGE AND ORS. [LAWS(ALL)-2015-12-153] [REFERRED TO]
ALL INDIA CPWD (MRM) KARAM SANGATHAN & ORS VS. DIRECTOR GENERAL OF WORKS [LAWS(DLH)-2018-12-50] [REFERRED TO]
A V S N B SHANKARAN VS. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES [LAWS(APH)-1996-11-40] [REFERRED TO]
CEPCO INDUSTRIES PVT LTD VS. NARINDER PAL SINGH CHAWLA [LAWS(DLH)-2016-7-63] [REFERRED TO]
SHRI RAM CHANDER VS. LIEUTENANT GOVERNOR [LAWS(CAL)-2010-11-58] [REFERRED TO]
ZAKI AHMED VS. RAM CHANDER [LAWS(CAL)-2011-3-83] [REFERRED TO]
COMMISSIONER OF POLICE VS. MUKESH TYAGI [LAWS(DLH)-2013-10-97] [REFERRED TO]
NITI ARYA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2012-1-319] [REFERRED TO]
CH V SUBRAHMANYA SARMA VS. HIGH COURT OF ANDHRA PRADESH [LAWS(APH)-2008-12-92] [REFERRED TO]
P SAIDDAPPA VS. CHAIRMAN RAYALASEEMA GRAMEENA BANK [LAWS(APH)-2005-8-120] [REFERRED TO]
VANDANA KARKI VS. L CHANDRAKISHORE SINGH [LAWS(GAU)-1998-9-1] [REFERRED TO]
S M MUKHERJEE VS. U G C [LAWS(DLH)-1992-4-40] [REFERRED]
RAM MURTI SHARMA VS. DELHI ELECTRIC SUPPLY UNDERTAKING [LAWS(DLH)-1994-2-40] [REFERRED TO]
ROSHAN LAL VS. COMMISSIONER OF POLICE DELHI [LAWS(DLH)-2002-3-107] [REFERRED TO]
ARUN KUMAR AGARWAL VS. UNION OF INDIA [LAWS(DLH)-2000-1-56] [REFERRED]
S C KOHLI VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2000-9-91] [REPORTED]
VIBGYOR HIGH SCHOOL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-9-169] [REFERRED TO]
K. INDU SINGH VS. STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2013-11-70] [REFERRED TO]
P.L. LIANDINGA VS. STATE OF MIZORAM [LAWS(GAU)-2013-9-84] [REFERRED TO]
R. ATUBA JAMIR VS. STATE OF NAGALAND [LAWS(GAU)-2013-9-85] [REFERRED TO]
HARDEO MANI TRIPATHI VS. U P BASIC SHIKSHA PARISHAD [LAWS(ALL)-1991-3-64] [REFERRED TO]
S SUMNYAN VS. LIMI NIRI [LAWS(GAU)-2009-2-3] [REFERRED TO]
RAVINDRA PANDEY VS. STATE OF BIHAR [LAWS(PAT)-2010-10-100] [REFERRED TO]
HEM KANT ROY VS. GOVERNMENT OF BIHAR [LAWS(PAT)-2012-11-53] [DISTINGUISHED]
A G SAINATH REDDY VS. GOVERNMENT OF ANDHRA PPADESH [LAWS(SC)-2003-2-13] [REFERRED]
DIGAMBAR THAKUR, S/O LATE PRAMOD THAKUR VS. STATE OF BIHAR [LAWS(PAT)-2014-11-17] [REFERRED TO]
RAMJI PASWAN VS. THE BABA SAHEB BHIM RAO AMBEDKAR UNIVERSITY [LAWS(PAT)-2018-1-19] [REFERRED TO]
KRISHNA PRATAP SINGH AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2017-7-37] [REFERRED TO]
FERRO ALLOYS CORPORATION LTD VS. UNION OF INDIA [LAWS(ORI)-1998-8-49] [REFERRED TO]
MAHANADI COALFIELDS LTD. AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-1999-3-46] [REFERRED TO]
RAMJEE PRASAD SINGH VS. IN THE HIGH COURT OF JUDICATURE AT PATNA [LAWS(PAT)-2006-1-67] [REFERRED TO]
SAROJKANTA SARANGI VS. UNION OF INDIA, REPRESENTED THROUGH THE SECRETARY TO GOVT, OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE [LAWS(ORI)-2010-2-59] [REFERRED TO]
REGISTRAR GENERAL VS. DEPARTMENT OF LAW JUSTICE & HUMAN RIGHTS [LAWS(KAR)-2014-4-2] [REFERRED TO]
UNION OF INDIA AND ORS. VS. M. ASWATHANARAYANA [LAWS(KAR)-2015-11-61] [REFERRED TO]
S.S.YADAV VS. ORIENTAL INSURANCE CO. LTD. [LAWS(DLH)-2023-8-31] [REFERRED TO]
DIPAK SAHA AND ORS. VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-12-21] [REFERRED TO]
GOPALDAS VS. STATE OF BIHAR [LAWS(PAT)-1992-7-33] [REFERRED TO]
PRANAY SAHA VS. BABUL CHAKRABORTY [LAWS(TRIP)-2014-2-17] [REFERRED TO]
P. SUDHAKAR RAO VS. U. GOVINDA RAO [LAWS(SC)-2013-7-55] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. THANESWARKALITA [LAWS(SC)-1995-3-75] [RELIED ON]
GAYA BAKSH YADAV KISHORI LAL BABLANI VS. UNION OF INDIA [LAWS(SC)-1996-5-25] [REFERRED TO]
O P GARG VS. STATE OF UTTAR PRADESH [LAWS(SC)-1991-4-57] [RELIED ON]
V SREENIVASA REDDY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(SC)-1994-10-54] [RELIED ON]
EXCISE COMMISSIONER KARNATAKA VS. V SREEKANTA [LAWS(SC)-1993-3-88] [CONSIDERED]
B JUSTIN IMMANUEL VS. N SURESH [LAWS(MAD)-2007-6-352] [REFERRED TO]
UNION OF INDIA VS. DAYAL CHAND [LAWS(P&H)-2011-9-119] [REFERRED TO]
GULAB PETER SUREIN VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-6-38] [REFERRED TO]
VIJAY SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-7-28] [REFERRED TO]
AHMED ALI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-9-73] [REFERRED TO]
DHANPAT SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2005-5-152] [REFERRED]
MONIKANTAN NAIR VS. SAROJINI AMMA [LAWS(MAD)-2020-1-558] [REFERRED TO]
P.KARTHIKEYAN VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2019-11-224] [REFERRED TO]
COMMISSIONER OF BISHOP, THOOTHUKUDI VS. R. AYYAMPERUMAL NADAR [LAWS(MAD)-2019-12-552] [REFERRED TO]
BHUWAN CHANDRA PANDEY VS. UNION OF INDIA [LAWS(UTN)-2020-6-4] [REFERRED TO]
ASHOK KUMAR SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2011-7-409] [REFERRED TO]
KRISHNA SINGH BANAFAR VS. STATE OF U P [LAWS(ALL)-2013-2-217] [REFERRED TO]
PRATAP SINGH RAWAT VS. U.P. STATE AGRO INDUSTRIAL CORP. LTD. AND ORS. [LAWS(ALL)-2016-5-21] [REFERRED TO]
MOINUDDIN VS. STATE OF U. P. [LAWS(ALL)-2019-4-220] [REFERRED TO]
NAUBAT GUPTA VS. STATE OF U.P. AND 2 OTHERS [LAWS(ALL)-2019-9-366] [REFERRED TO]
LIBRARY ASSOCIATION, LUCKNOW AND OTHER VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2007-1-251] [REFERRED TO]
SURENDRA NATH RAI VS. PRAHLAD SINGH [LAWS(ALL)-2002-5-39] [REFERRED TO]
CHHOTEY LAL ARYA VS. STATE OF U P [LAWS(ALL)-2005-8-209] [REFERRED TO]
DASARATHI SAHOO VS. UNION OF INDIA [LAWS(CA)-2013-7-5] [REFERRED TO]
NANDKUMAR ANANDA THITE VS. UNION OF INDIA AND ORS. [LAWS(CA)-2014-10-24] [REFERRED TO]
LALRAMMAWII VS. STATE OF MIZORAM [LAWS(GAU)-2000-6-24] [REFERRED TO]
SURENDRA KUMAR DAS VS. STATE OF ASSAM [LAWS(GAU)-2000-9-18] [REFERRED TO]
SURENDRA KUMAR DAS AND ORS VS. STATE OF ASSAM AND ORS [LAWS(GAU)-2000-9-47] [REFERRED]
A T GAYAKWAD VS. UNION OF INDIA [LAWS(GAU)-2003-6-2] [REFERRED TO]
ARIENE MAYNE SANGMA VS. STATE OF MEGHALAYA [LAWS(GAU)-2003-6-28] [REFERRED TO]
MEYOMKARGE VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2003-8-29] [REFERRED TO]
USHA RANJAN BHATTACHARJEE VS. STATE OF TRIPURA [LAWS(GAU)-2006-4-34] [REFERRED TO]
JAI JANGANNATH GASES PVT. LTD. VS. COMMERCIAL TAX OFFICER AND THE BRANCH MANAGER [LAWS(APH)-2009-3-95] [REFERRED TO]
S GOVINDARAJULU D J NOW WORKING ON C D AS CHIEF LEGAL ADVISOR VS. HIGH COURT ANDHRA PRADESH [LAWS(APH)-2007-3-14] [REFERRED TO]
RAJESH KUMAR VS. AIR INDIA LIMITED [LAWS(DLH)-2001-8-57] [REFERRED]
UNION OF INDIA VS. B L SHARMA [LAWS(DLH)-2004-10-79] [REFERRED TO]
HARIHAR PRASAD VS. STATE OF U P [LAWS(ALL)-1997-7-95] [REFERRED TO]
P C AGARWAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1993-2-80] [REFERRED TO]
J K SHARMA VS. STATE OF U P [LAWS(ALL)-2000-4-145] [REFERRED TO]
DAYA SHANKAR VS. IIIRD ADDITIONAL SESSIONS JUDGE, KANPUR AND ORS [LAWS(ALL)-1992-6-13] [REFERRED]
NARENDER KUMAR VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2009-2-291] [REFERRED TO]
NILOY ROY VS. UNION OF INDIA [LAWS(DLH)-2008-3-146] [REFERRED TO]
HARISH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-12-147] [REFERRED TO]
WARYAM SINGH VS. HIMACHAL PRADESH UNIVERSITY [LAWS(HPH)-1997-4-26] [REFERRED TO]
DIVAKARAN VS. STATE OF KERALA [LAWS(KER)-1990-11-36] [REFERRED TO]
C A JAMES CARPENTER GRADE-I DRY DOCK COCHIN VS. ASSISTANT SECRETARY COCHIN PORT TRUST [LAWS(KER)-1995-4-4] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-11-107] [REFERRED TO]
RAJEEV BHARDWAJ VS. STATE OF H P [LAWS(HPH)-2021-3-64] [REFERRED TO]
VEDANTA LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-8-312] [REFERRED TO]
ANAMIKA TAMULI VS. STATE OF ASSAM [LAWS(GAU)-2017-8-104] [REFERRED TO]
K. LALTHANPARA VS. STATE OF MIZORAM [LAWS(GAU)-2017-9-40] [REFERRED TO]
HAJARIMAYUM IBOMCHA SHARMA VS. STATE OF MANIPUR [LAWS(MANIP)-2019-11-4] [REFERRED TO]
ROOPA R NADIG VS. STATE OF KARNATAKA [LAWS(KAR)-1999-12-26] [REFERRED TO]
SHEEN GOLDEN JEWELS (INDIA) PVT LTD VS. STATE TAX OFFICER (IB) [LAWS(KER)-2022-11-385] [REFERRED TO]
THE STATE OF HARYANA AND ANOTHER VS. SHRI RAJESH KUMAR AND OTHERS [LAWS(P&H)-1992-8-176] [REFERRED TO]
GURBAX SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1994-3-125] [REFERRED]
JOGINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1994-5-170] [REFERRED]
Saroj Saxena VS. State of M.P. [LAWS(MPH)-2004-8-116] [REFERRED TO]
HIBU TAMA, SE VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2020-8-82] [REFERRED TO]
K D VOHRA VS. KAMLESHBHAI GOBARBHAI PATEL [LAWS(GJH)-2002-12-34] [REFERRED TO]
MANHARLAL RATILAL TAILOR VS. COMPETENT AUTHORITY [LAWS(GJH)-1996-10-7] [REFERRED TO]
SUMAN DEY VS. PUNJAB NATIONAL BANK [LAWS(GAU)-2023-2-50] [REFERRED TO]
SIMANTA PRADIP CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2023-2-10] [REFERRED TO]
VISHNU YESHWANT PARAB VS. STATE OF GOA [LAWS(BOM)-2003-12-99] [REFERRED TO]
JANHIT MANCH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-11-58] [REFERRED TO]
VIJAY KUMAR HARIKISHAN PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2007-2-66] [REFERRED TO]
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