Referred Judgements :-

INDIAN OIL CORPN. LTD. V. WORKMEN [RELIED ON]
LIC OF INDIA V. SUNIL KUMAR MUKHERJEE [RELIED ON]
NARAYANASWAMY V. PRESIDING OFFICER [APPROVED]
SUKHDEV SINGH V. BHAGATRAM [RELIED ON]
WORKMEN V. NEM ELPHINSTONS THEATRE [APPROVED]
D N BANERJI VS. P R MUKHERJEE [APPLIED]
MAZAGAON DOCK LIMITED VS. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX [RELIED ON]
VASANLAL MAGANBHAI SANJANWALA THE PRATAP SPINNING WEAVING MANUFACTURING CO LIMITED VS. STATE OF BOMBAY NOW MAHARASHTRA :STATE OF BOMBAY NOW MAHARASHTRA [APPROVED]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [APPLIED]
LIFE INSURANCE CORPORATION OF INDIA VS. SUNIL KUMAR MUKHERJEE [RELIED ON]
SOUTH INDIAN BANK LIMITED VS. A R CHACKO [FOLLOWED]
MOHAMMAD QUASIM LARRY VS. MUHAMMAD SAMSUDDIN [RELIED ON]
MANMOHAN DAS SHAH VS. BISHUN DAS [RELIED ON]
B S VADERA G S CHAGGAR VS. UNION OF INDIA [DISTINGUISHED]
INDIAN LINK CHAIN MANUFACTURERS LIMITED WORKMEN OF INDIAN LINK CHAIN MANUFACTURERS LIMITED VS. THEIR WORKMEN:THE MANAGEMENT [DISTINGUISHED]
HUKAM CHAND PRITHV I CHAND VS. UNION OF INDIA [DISTINGUISHED]
ANANDJI HARIDAS AND COMPANY PRIVATE LIMITED VS. ENGINEERING MAZDOOR SANGH [RELIED ON]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [CITED]
SHUKLA MANSETA INDUSTRIES PRIVATE LIMITED VS. WORKMEN EMPLOYED UNDER IT [DISTINGUISHED]
MADAN MOHAN PATHAK RAM PARKASH MANCHANDA VS. UNION OF INDIA [ REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD ANDHRA PRADESH STATE CO OPERATIVE UNION LIMITED GUJARAT STATE CO OP UNION AHMEDABAD STATE OF MADHYA PRADESH S V S MARWARI HOSPITAL APPELLENT THE MANAGEMENT OF Y M C A TOURIST AP VS. A RAJAPPA:THE LABOUR COURT:WORKMEN EMPLOYED UNDER GUJARAT STATE CO OPERATIVE UNION:M P IRRIGATION KARMACHARI SANGH:THEIR WORKMEN :ITS WORKMEN:ITS WORKMEN:WORKMEN OF KSHETRIYA SHRI GANDHI [APPLIED]
U P STATE ELECTRICITY BOARD VS. HARI SHANKAR JAIN [APPLIED]
SATHYA STUDIOS VS. LABOUR COURT [APPROVED]
K S RAMASWAMY ANDM R DASS VS. UNION OF INDIA UOI [RELIED ON]
MANGALDAS NARANDAS VS. PAYMENT OF WAGES AUTHORITY [APPROVED]
YAMUNA MILLS CO LTD VS. MAJOOR MAHAJAN MANDAL [APPROVED]

Cited Judgements :-

CALCUTTA PORT SHRAMIK UNION & ANR. VS. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS. [LAWS(CAL)-2018-1-363] [REFERRED TO]
SOCIAL WELFARE OFFICER, ALWAR & ANR VS. JAGDISH PRASAD & ANR [LAWS(RAJ)-2015-4-332] [REFERRED TO]
M P HUMAN RIGHTS COMMISSION VS. STATE OF M P [LAWS(MPH)-2010-7-14] [REFERRED TO]
DICECTOR OF POSTAL SERVICES SOUTH KERALA CIRCLE VS. K R B KAIMAL [LAWS(KER)-1983-12-22] [REFERRED TO]
SEKHARRUDRA VS. OIL INDIA LTD [LAWS(GAU)-2002-7-16] [REFERRED TO]
ALL TIWA STUDENTS UNION VS. STATE OF ASSAM [LAWS(GAU)-2003-9-36] [REFERRED TO]
KARMCHARI KUMARDHUBI CONGRESS UNION VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-2-9] [REFERRED TO]
ABHISHEK MUKHERJEE VS. BOARD OF TRUSTEES, KOLKATA PORT TRUST [LAWS(CAL)-2019-10-6] [REFERRED TO]
M/S. HINDUSTAN CABLES LTD. & ORS. VS. TAPAN KUMAR SARKAR & ORS. [LAWS(CAL)-2016-8-28] [REFERRED TO]
GOPALAKRISHNAN NAIR AND ORS. VS. KERALA STATE ELECTRICITY BOARD AND ORS. [LAWS(KER)-1986-11-46] [REFERRED TO]
UNITED BANK OF INDIA VS. PRANAB KUMAR BHUIYAN [LAWS(CAL)-2014-7-24] [REFERRED TO]
DIRECTOR OF POSTAL SERVICES VS. K R B KAIMAL [LAWS(KER)-1983-12-15] [REFERRED TO]
SIKTA MAHOOGARH SADHAN SAHKARI SAMITI LTD VS. PRESCRIBED AUTHORITY [LAWS(ALL)-2014-9-239] [REFERRED TO]
M/S.PRADHAN PRABANDHAK, KISHAN SAHAKARI CHINI MILL VS. STATE OF U P [LAWS(ALL)-2012-3-199] [REFERRED TO]
ADITYA AUTO PRODUCTS & ENGINEERING INDIA PVT. LTD VS. ADITYA AUTO PRODUCTS (NTTF) EMPLOYEES UNION [LAWS(KAR)-2019-7-66] [REFERRED TO]
GOVIND RAM JAKHAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-8-111] [REFERRED TO]
HINDUSTAN LEVER (PPF) WORKERS' UNION VS. STATE OF ASSAM [LAWS(GAU)-2010-2-64] [REFERRED TO]
P V MANI VS. MANI V UNION OF INDIA [LAWS(KER)-1985-5-12] [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION STAFF AND WORKERS FEDERATION BANGALORE VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE [LAWS(KAR)-2000-3-53] [REFERRED TO]
H K MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-1994-4-1] [REFERRED]
RANIPET GREAVES EMPLOYEES UNION REGN NO 624 / NAT VS. COMMISSIONER OF LABOUR DMS COMPLEX TEYNAMPET [LAWS(MAD)-2010-3-459] [REFERRED TO]
RANIPET GREAVES EMPLOYEES UNION REGN NO 624 / NAT VS. COMMISSIONER OF LABOUR DMS COMPLEX TEYNAMPET [LAWS(MAD)-2010-3-459] [REFERRED TO]
CHENNAI PETROLEUM OFFICERS ASSOCIATION INSIDE CPCL CAMPUS MANALI VS. CHENNAI PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2011-12-103] [REFERRED TO]
FCI LOADING AND UNLOADING WORKERS VS. FOOD CORPORATION OF INDIA [LAWS(KAR)-1986-4-24] [REFERRED TO]
A.K. OJHA VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS. [LAWS(PAT)-2016-3-16] [REFERRED TO]
PHARMACY COUNCIL OF INDIA VS. S.K. TOSHNIWAL EDUCATIONAL TRUSTS [LAWS(SC)-2020-3-44] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION NOW CALLED THE KARNATAKA POWER VS. KARNATAKA ELECTRICITY BOARDRESENTED [LAWS(KAR)-2006-7-60] [REFERRED TO]
I I B I LIMITED VS. O L OF RUSTOM MILLS AND INDUSTRIES LIMITED [LAWS(GJH)-2001-12-22] [REFERRED TO]
KHEMCHAND R KOSHTI VS. ABAD DAIRY [LAWS(GJH)-1996-8-3] [RELIED ON]
THYSSEN KRUPP INDUSTRIES INDIA PRIVATE LIMITED VS. SURESH MARUTI CHOUGULE [LAWS(SC)-2019-8-145] [REFERRED TO]
N K P ABDUL HAQ VS. STATE OF KARNATAKA [LAWS(KAR)-2009-11-41] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. FOOD CORPORATION OF INDIA EMPLOYEES UNION [LAWS(MAD)-2009-8-73] [REFERRED TO]
ALL INDIA REGIONAL RURAL BANES EMPLOYEES VS. UNION OF INDIA [LAWS(KAR)-1998-11-5] [REFERRED TO]
RANGARAMU H S VS. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION MYSORE DIVISION MYSORE [LAWS(KAR)-2002-5-11] [REFERRED TO]
SHARADAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2005-4-25] [REFERRED TO]
A P JOHN VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE [LAWS(KAR)-1994-1-17] [REFERRED TO]
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION VS. KARNATAKA ELECTRICITY BOARD BANGALORE [LAWS(KAR)-1994-7-38] [DISTINGUSED]
KARNATAKA STATE ROAD TRANSPORT CORPORATIONSTAFF WORKERS FEDERATION VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION [LAWS(KAR)-1996-7-58] [FOLLOWED ON]
RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD VS. JOINT COMMISSIONER OF LABOUR CHENNAI [LAWS(MAD)-2010-1-596] [REFERRED TO]
SHAIKH MOHAMMEDBHIKHAN HUSSAINBHAI VS. MANAGER CHANDRABHANU CINEMA [LAWS(GJH)-1985-10-1] [REFERRED]
SHOBHA LIMITED AND ORS VS. PANCARD CLUBS LTD [LAWS(NCLT)-2017-7-588] [REFERRED TO]
APSRTC NATIONAL MAZDOOR UNION VS. A P STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-2008-2-38] [REFERRED TO]
PRESIDENT CINEMA WORKERS UNION VS. GOPAL NAIDU [LAWS(KAR)-1988-1-25] [REFERRED TO]
CORPORATION OF THE CITY OF MANGALORS VS. S N GIRI [LAWS(KAR)-1990-1-15] [DISTINGUSED ,DIST ; 4.]
PROF S N HEGDE VS. LOKAYUKTA BANGALORE [LAWS(KAR)-2004-2-56] [REFERRED TO]
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION VS. SHRI PRINCE SHIVAJI MARATHA BOARDING HOUSES COLLEGE OF ARCHITECTURE [LAWS(SC)-2019-11-53] [REFERRED TO]
KISHORBHAI DAHYABHAI SOLANKI VS. NAGJIBHAI MULJIBHAI PATEL [LAWS(GJH)-2002-3-1] [REFERRED]
K S R T C STAFF AND WORKERS VS. K S R T C [LAWS(KAR)-1996-7-5] [REFERRED TO]
PUSHPAVATHI VS. CHAIRMAN MANAGING DIRECTOR [LAWS(KAR)-1999-10-26] [REFERRED TO]
ATMA RAM PROPERTIES PVT. LTD. VS. THE ORIENTAL INSURANCE CO. LTD. [LAWS(SC)-2017-12-23] [REFERRED TO]
ACHARYA PATHASHALA EDUCATION TRUST VS. STATE OF KARNATAKA [LAWS(KAR)-2004-8-49] [REFERRED TO]
A P SOMASHEKAR VS. KARNATAKA STATE WAREHOUSING CORPORATION [LAWS(KAR)-1996-7-23] [FOLLOWED ON]
MANAGEMENT OF M/S NAGA THEATRE BANGALORE VS. R RAJA [LAWS(KAR)-1999-2-26] [REFERRED TO]
MANAGEMENT,A .2295, MADURAI CO-OP.PRINTING WORKS LTD VS. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT [LAWS(MAD)-2011-12-206] [REFERRED TO]
S. MIRA COMMODITIES PVT. LTD. VS. UNION OF INDIA [LAWS(MAD)-2008-9-501] [REFERRED TO]
RANGA REDDY DISTRICT PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD VS. STATE OF A P [LAWS(APH)-2004-1-74] [REFERRED TO]
AZAD TRANSPORT COMPANY PVT. LTD. AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2016-3-6] [REFERRED TO]
S G PHARMACEAUTICALS VS. SARABHAI CHEMICAL STAFF ASSOCIATION [LAWS(GJH)-1998-7-33] [REFERRED TO]
TEXTILE TRADERS CO OPERATIVE BANK LIMITED VS. JAGDISHBHAI NATWARLAL PATEL [LAWS(GJH)-2000-5-77] [REFERRED TO]
GMDC EMPLOYEES UNION VS. GUJ MINERAL DEVP CORPORATION [LAWS(GJH)-2000-6-25] [REFERRED TO]
A R BRAHME VS. GUJARAT URJA VIKAS NIGAM LTD [LAWS(GJH)-2007-10-29] [REFERRED TO]
SUSHEELA B BHAKTA VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION [LAWS(KAR)-1995-2-50] [REFERRED TO]
SIRUGUPPA SUGARS AND CHEMICALS LIMITED VS. COMMISSIONER OF LABOUR GOVERNMENT OF KARNATAKA [LAWS(KAR)-2001-12-18] [REFERRED TO]
C KUTTIAPPAN VS. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT [LAWS(MAD)-2009-11-199] [REFERRED TO]
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK, LTD. VS. JOIN COMMISSIONER OF LABOUR/APPELLATE AUTHORITY [LAWS(MAD)-2010-3-703] [REFERRED TO]
RANBIR SINGH VS. SK ROY, CHAIRMAN, LIFE INSURANCE CORP. OF INDIA [LAWS(SC)-2022-4-87] [REFERRED TO]
INDEPENDENT THOUGHT VS. UNION OF INDIA AND ANR. [LAWS(SC)-2017-10-38] [REFERRED TO]
MANAGEMENT OF APSRTC VS. WORKMEN OF APSRTC [LAWS(APH)-2008-4-10] [REFERRED TO]
S S DARSHAN VS. STATE OF KARNATAKA [LAWS(KAR)-1995-7-22] [FOLLOWED ON]
BANSHILAL CHOUDHARY VS. STATE OF M.P. [LAWS(MPH)-2021-6-19] [REFERRED TO]
PRAMOD RAJARAM CHAVAN VS. AGRICULTURAL PRODUCE MARKET COMMITTEE [LAWS(BOM)-1983-7-13] [REFERRED TO]
PAYAL ALIAS SHARINEE VINAY PATHAK AND HIS WIFE SONIKA SAHAY ALIAS PATHAK VS. STATE [LAWS(BOM)-2009-9-164] [REFERRED TO]
MOHAR SINGH VS. RICHA & COMPANY [LAWS(DLH)-2011-3-296] [REFERRED TO]
NATIONAL ASSN, OF THE DEAF THROUGH ITS JOINT SECY VS. UNION OF INDIA [LAWS(DLH)-2011-2-426] [REFERRED TO]
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED VS. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA [LAWS(SC)-1990-8-53] [RELIED ON]
INDIAN ALUMINIUM CO VS. STATE OF KERALA [LAWS(SC)-1996-2-201] [REFERRED TO]
PARVEZ KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-26] [REFERRED TO]
PARASRAM PAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-132] [REFERRED TO]
MUMBAI MAZDOOR SABHA VS. S A PATIL [LAWS(BOM)-1993-2-46] [REFERRED TO]
STATE OF TAMIL NADU VS. AROORAN SUGARS LIMITED [LAWS(SC)-1996-10-77] [REFERRED TO]
AMIT MISHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-46] [REFERRED TO]
AIR INDIA LIMITED VS. NERGESH MEERZA [LAWS(SC)-1981-8-25] [REFERRED TO]
YATINDRA VERMA VS. STATE OF M.P. [LAWS(MPH)-2021-6-17] [REFERRED TO]
CHANDRESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-60] [REFERRED TO]
EKTA KELODIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-63] [REFERRED TO]
AIR INDIA CABIN CREW ASSOCIATION VS. AIR INDIA [LAWS(BOM)-1981-1-32] [REFERRED TO]
INDIAN PILOTS GUILD VS. UNION OF INDIA [LAWS(BOM)-1988-9-46] [REFERRED TO]
RANGA MATCH INDUSTRIES VS. UNION OF INDIA [LAWS(SC)-1994-1-118] [REFERRED TO]
PROCESS TECHNICIANS AND ANALYSTS UNION VS. UNION OF INDIA [LAWS(SC)-1997-3-15] [REFERRED TO]
DEEPAK GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-47] [REFERRED TO]
SHESHPAL THAKUR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-28] [REFERRED TO]
MOH ALI USMANI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-54] [REFERRED TO]
LOKENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-57] [REFERRED TO]
MAHESH CHOUHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-29] [REFERRED TO]
HARSHIT KESHARWANI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-50] [REFERRED TO]
AJOY KUMAR BANERJEE UMED SINGH VS. UNION OF INDIA [LAWS(SC)-1984-3-1] [DISTINGUISHED]
ALLAHABAD BANK VS. CANARA BANK [LAWS(SC)-2000-4-120] [REFERRED]
GREAVES COTTON LIMITED VS. SANTOSH PASSI [LAWS(DLH)-2006-3-272] [REFERRED TO]
RAJA TIWARI AND AKHILESH SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-55] [REFERRED TO]
A V NAGHANE S N BHOWMIK S S JAIN B S DOGRA T N KRISHNAN VS. UNION OF INDIA [LAWS(SC)-1981-12-13] [AFFIRMED]
RAJASTHAN STATE ELECTRICITY BOARD VS. LAXMAN LAL [LAWS(SC)-1990-10-54] [REFERRED TO]
HAMZA.P. VS. CANARA BANK [LAWS(KER)-2017-11-9] [REFERRED TO]
P KANNADASAN VS. STATE OF TAMIL NADU [LAWS(SC)-1996-7-116] [REFERRED TO]
ADOPTION PAYAL ALIAS SHARINEE VINAY PATHAK VS. VINAY PATHAK [LAWS(BOM)-2009-9-2] [REFERRED TO]
MUNICIPAL CORPORATION FOR THE CITY OF KALYAN KALYAN VS. KALYAN MUNICIPAL STAFF UNION [LAWS(BOM)-2011-2-186] [REFERRED TO]
P.K.HANEEFA VS. STATE OF KERALA [LAWS(KER)-2012-11-6] [REFERRED TO]
J D ORGOCHEM LTD VS. DYES AND CHEMICAL WORKERS UNION [LAWS(BOM)-2012-3-216] [REFERRED TO]
KOTWALI, TOWN & DISTRICT-PATNA VS. STATE OF BIHAR WITH [LAWS(PAT)-2009-4-155] [REFERRED TO]
SHAHRUKH SHAH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-59] [REFERRED TO]
PRAVEEN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-62] [REFERRED TO]
TUSHAR SONI VS. STATE OF M.P. [LAWS(MPH)-2021-10-4] [REFERRED TO]
S G PHARMACEUTICALS VS. V D PADAMWAR [LAWS(BOM)-1984-9-45] [REFERRED TO]
JOSEPH KUNJU ZACHARIAH VS. SENIOR DIVISIONAL MANAGER AND OTHERS [LAWS(KER)-2015-10-260] [REFERRED]
MONICA TRIPATHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-27] [REFERRED TO]
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. KSRTC STAFF AND WORKERS FEDERATION [LAWS(SC)-1998-2-55] [REFERRED]
SCINDIA STEAM NAVIGATION CO LTD VS. SCINDIA EMPLOYEES UNION [LAWS(BOM)-1982-9-34] [REFERRED TO]
AIR INDIA EMPLOYEES UNION VS. AIR INDIA LIMITED [LAWS(BOM)-2014-1-79] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. S S SRIVASTAVA [LAWS(SC)-1987-5-2] [AFFIRMED]
RAJSHREE MALVIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-3] [REFERRED TO]
MAHENDRA SINGH DANGI VS. STATE OF M.P. [LAWS(MPH)-2021-10-61] [REFERRED TO]
JAI GANESH SRA CHS (PROP) AND ANR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-84] [REFERRED TO]
HANUMANSINGH S O LAXMANSINGH THAKUR VS. MUNICIPAL COUNCIL MALKAPUR [LAWS(BOM)-1987-11-7] [REFERRED 4.]
DATTATRAYA SHANKARRAO KHARDE VS. EXECUTIVE ENGINEER CHIEF GATE ERECTION UNIT NO 2 NAGPUR [LAWS(BOM)-1992-11-9] [REFERRED TO]
KASHINATH PARVATI LABADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-37] [REFERRED TO]
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION AND ORS. VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS. [LAWS(KER)-2015-3-13] [REFERRED TO]
SUNITA RAJPUT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-4] [REFERRED TO]
SUNITA RAJPUT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-28] [REFERRED TO]
N S GIRI VS. CORPORATION OF CITY OF MANGALORE [LAWS(SC)-1999-5-82] [DISTINGUISHED]
RAVINDRA RAMCHANDRA WAGHMARE VS. INDORE MUNICIPAL CORPORATION & ORS. [LAWS(SC)-2016-11-43] [REFERRED TO]
JALANDHAR CENTRAL CO OPERATIVE BANK EMPLOYEES UNION (REGD ) VS. STATE OF PUNJAB [LAWS(P&H)-1988-4-28] [REFERRED]
DEV RAJ SINGH VS. FATEHPUR DISTRICT CO OPERATIVE BANK LTD [LAWS(ALL)-2005-7-233] [REFERRED TO]
SENIOR DIVISIONAL COMMERCIAL MANAGER & ORS. VS. S.C.R. CATERERS, DRY FRUITS, FRUIT JUICE STALLS WELFARE ASSOCIATION & ANR. [LAWS(SC)-2016-1-75] [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [LAWS(SC)-2002-11-73] [REFERRED TO]
JYOTHI HOME INDUSTRIES VS. STATE OF KARNATAKA [LAWS(KAR)-1983-9-11] [REFERRED TO]
SANTHOSH N.C. VS. KERALA STATE ELECTRICITY BOARD LTD. [LAWS(KER)-2020-1-193] [REFERRED TO]
ESSA @ ANJUM ABDUL RAZAK VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-3-49] [REFERRED TO]
M/S MADRAS PETROCHEM LTD.& ANR. VS. BIFR & ORS. [LAWS(SC)-2016-1-74] [REFERRED TO]
RAM SUMER VS. PRESIDING OFFICER INDUSTRIAL-CUM-LABOUR COURT-I [LAWS(P&H)-1996-5-17] [REFERRED TO]
K.S.PANDURANGA VS. STATE OF KARNATAKA [LAWS(SC)-2013-3-2] [REFERRED TO]
JYOTI VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(DLH)-2016-7-76] [REFERRED TO]
TAMILNADU TERMINATED FULL TIME TEMPORARY LIC EMPLOYEES ASSOCIATION VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS. [LAWS(SC)-2015-3-100] [REFERRED TO]
DUGDH SHRAMIK SANGH VS. PASHCHIMI RAJASTHAN DUGDH UTPADAK SAHKARI SANGH LTD. AND ANR. [LAWS(RAJ)-1982-7-20] [REFERRED TO]
STATE OF KERALA VS. P.D.RAVEENDRAN [LAWS(KER)-2020-2-345] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED EMPLOYEES UNION VS. STATE OF HARYANA [LAWS(P&H)-1992-1-239] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. NATIONAL UNION WATER FRONT WORKERS [LAWS(SC)-2001-8-59] [REFERRED]
IN MATTER OF PRASAR BHARATI VS. M/S. STRACON INDIA LIMITED [LAWS(DLH)-2020-7-26] [REFERRED TO]
PRASAR BHARATI VS. STRACON INDIA LIMITED & ANR [LAWS(DLH)-2020-7-177] [REFERRED TO]
RAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-3-45] [REFERRED TO]
COMMERCIAL TAX OFFICER, RAJASTHAN VS. M/S. BINANI CEMENTS LTD. [LAWS(SC)-2014-2-35] [REFERRED TO]
ONGC LTD. VS. PETROLEUM COAL LABOUR UNION AND ORS. [LAWS(SC)-2015-4-55] [REFERRED TO]
CITY OF BANGALORE MUNICIPAL CORPORATION EMPLOYEES CO VS. E.V. RAJU [LAWS(KAR)-1985-10-56] [REFERRED TO]
M P VIDYUT KARAMCHARI SANGH VS. M P ELECTRICITY BOARD [LAWS(SC)-2004-3-52] [REFERRED TO]
SRI JAGANNATH TEMPLE MANAGING COMMITTEE VS. SIDDHA MATH [LAWS(SC)-2015-12-50] [REFERRED TO]
PANKAJAKSHI (DEAD) THROUGH L.RS. & OTHERS VS. CHANDRIKA & OTHERS [LAWS(SC)-2016-2-69] [REFERRED TO]
AIR INDIA LTD VS. VISHAL CAPOOR [LAWS(SC)-2005-9-22] [REFERRED TO]
GHAZIABAD ZILA SAHKARI BANK LTD VS. ADDL LABOUR COMMISSIONER [LAWS(SC)-2007-1-5] [REFERRED TO]
KIRAN DEVI VS. KRSARWANI ZADA BHANDAR [LAWS(ALL)-2005-10-140] [REFERRED TO]
HARIDAS EXPORTS VS. ALL INDIA FLOAT GLASS MFRS ASSN [LAWS(SC)-2002-7-29] [REFERRED]
FOOD CORPORATION OF INDIA WORKERS UNION VS. FOOD CORPORATION OF INDIA & ANR [LAWS(DLH)-2019-5-182] [REFERRED TO]
K.K.VIJAYAN VS. COCHIN PORT TRUST [LAWS(KER)-2020-12-349] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD LTD. AND ORS. VS. SANTHOSH N.C. AND ORS. [LAWS(KER)-2020-7-377] [REFERRED TO]
SIKAR KENDRIYA SAHKARI BANK LTD VS. PRESCRIBED AUTHORITY [LAWS(RAJ)-1992-1-96] [REFERRED TO]
MOHAN LAL VS. JODHPUR CENTRAL COOPERATIVE BANK [LAWS(RAJ)-1994-3-2] [REFERRED TO]
SUDARSHAN RAJPOOT VS. U P STATE ROAD TRANSPORT CORPORATION [LAWS(SC)-2014-11-34] [REFERRED TO]
KSL AND INDUSTRIES LTD VS. ARIHANT THREADS LTD [LAWS(SC)-2008-8-84] [REFERRED TO]
AMRISH KUMAR & ORS VS. INDIAN INSTITUTE OF MASS COMMUNICATION [LAWS(DLH)-2020-2-164] [REFERRED TO]
KSL & INDUSTRIES LTD. VS. M/S. ARIHANT THREADS LTD. [LAWS(SC)-2014-10-43] [REFERRED TO]
HARI SINGH AND MOTI LAL VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. [LAWS(RAJ)-1991-5-58] [REFERRED TO]
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) VS. COMPETITION COMMISSION OF INDIA AND ORS. [LAWS(DLH)-2016-3-171] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. H S CHAUHAN [LAWS(RAJ)-1983-7-54] [REFERRED]
DEPUTY DIRECTOR VS. AXIS BANK [LAWS(DLH)-2019-4-2] [REFERRED TO]
GODAWAT PAN MASALA PRODUCTS I P LIMITED VS. UNION OF INDIA [LAWS(SC)-2004-8-138] [REFERRED TO]
BANK OF INDIA VS. KETAN PAREKH [LAWS(SC)-2008-5-232] [REFERRED TO]
T M A PAI FOUNDATION VS. STATE OF KARNATAKA [LAWS(SC)-2002-10-89] [REFERRED TO 292]
GREATER BOMBAY CO OP BANK LTD VS. UNITED YARN TEX PVT LTD [LAWS(SC)-2007-4-31] [REFERRED TO]
MUNICIPAL COUNCIL BHANDARA VS. JAIWANTABAI [LAWS(BOM)-1997-10-52] [REFERRED TO]
CHRISTINE HODEN I PRIVATE LIMITED VS. STATE OF GOA [LAWS(BOM)-2000-12-19] [REFERRED TO]
VOLTAS LIMITED VS. VOLTAS EMPLOYEES UNION [LAWS(BOM)-2001-4-75] [REFERRED TO]
MICRONIX INDIA VS. DISCO ELECTRONICS LIMITED [LAWS(DLH)-1996-9-25] [REFERRED]
CANARA BANK EMPLOYEES UNION VS. CANARA BANK [LAWS(KER)-2002-4-58] [REFERRED TO]
SATYANARAYANA SHARMA VS. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD [LAWS(MPH)-1987-9-1] [REFERRED TO]
MICRONIX INDIA VS. DISCO ELECTRONICS LTD [LAWS(DLH)-1996-9-48] [REFERRED]
HAWA SINGH VS. P.O., INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISSAR [LAWS(P&H)-2009-11-100] [REFERRED TO]
ANANTHAKUMARI VS. RAGHAVA KURUP [LAWS(KER)-2002-1-72] [REFERRED TO]
KOYALA UDYOG KAMGAR SANGHATAN VS. CENTRAL MINE PLANNING AND DESIGN INSTITUTE LED [LAWS(BOM)-2007-7-155] [REFERRED TO]
COOPETATIVE STORE LIMITED VS. K S KHURANA [LAWS(DLH)-1988-9-6] [REFERRED TO]
VOLTAS EMPLOYEES UNION VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2003-12-50] [REFERRED]
SBI OFFICER ASSOCIATION VS. CHIEF GENERAL MANAGER CBI [LAWS(HPH)-2003-11-1] [REFERRED TO]
VISHAL CAPOOR CAPT VS. AIR INDIA LIMITED [LAWS(BOM)-2005-3-106] [REFERRED TO]
MAYUR SYNTEX LTD VS. PUNJAB AND SIND BANK [LAWS(DLH)-1997-5-103] [REFERRED]
NATIONAL TEXTILE CORPN VS. LABOUR COURT [LAWS(KER)-1991-8-39] [REFERRED TO]
CANARA BANK EMPLOYES UNION VS. GENERAL MANAGER [LAWS(KER)-2002-4-31] [REFERRED TO]
CANARA BANK EMPLOYES UNION VS. GENERAL MANAGER [LAWS(KER)-2002-4-31] [REFERRED TO]
TNCSC EMPLOYEES UNION VS. TAMIL NADU CIVIL SUPPLIES CORPORATION REP [LAWS(MAD)-2020-8-239] [REFERRED TO]
PRIYA DARSAN AGARBATTI VS. STATE OF M P [LAWS(MPH)-1994-8-12] [REFERRED TO]
GENERAL MANAGER TELECOME BSNL KOZHIKODE VS. M KRISHNAN [LAWS(KER)-2003-2-25] [REFERRED TO]
AMAR SINGH VS. CEMENT CORPORATION OF INDIA [LAWS(HPH)-1999-1-1] [REFERRED TO]
ASOKAN VS. STATE OF KERALA AND OTHERS [LAWS(KER)-1994-8-42] [REFERRED TO]
RAJ KUMAR VS. RAVINDRA PHARMACEUTICALS PVT LTD [LAWS(P&H)-2011-10-46] [REFERRED TO]
MINERAL EXPLORATION CORPORATION LTD VS. MINERAL EXPLORATION CORPORATION EMPLOYEES UNION [LAWS(MPH)-1999-2-13] [REFERRED TO]
VINOD VITHAL RANE VS. R H MENDONCA [LAWS(BOM)-2001-1-33] [REFERRED TO]
NARENDRA KANTILAL SHAH VS. JOINT REGISTRAR CO OPERATIVE SOCIETIES APPEAL BOMBAY [LAWS(BOM)-2003-12-8] [REFERRED TO]
PARGAT SINGH VS. FOOD CORPORATION OF INDIA [LAWS(P&H)-2006-8-61] [REFERRED TO]
BLUE STAR WORKERS UNION VS. B.S.BHADANGE, MEMBER,INDUSTRIAL COURT, BOMBAY [LAWS(BOM)-1997-7-239] [REFERRED TO]
ATUL KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-1983-3-14] [REFERRED TO]
M S E B OFFICERS ASSOCIATION VS. MAHARASHTRA STATE ELECTRICITY BOARD [LAWS(BOM)-2005-7-97] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. COMMONWEALTH TRUST P LTD [LAWS(KER)-2004-4-31] [REFERRED TO]
BIDDLE SAWYER LTD VS. CHEMICAL EMPLOYEES UNION [LAWS(BOM)-2009-1-117] [REFERRED TO]
NAGPUR SAHKARI SOOT GIRNI MARYADIT VS. RASHTRIYA MILL MAZDOOR SANGH KAMGAR BHAVAN [LAWS(BOM)-2009-3-129] [REFERRED TO]
KOHINOOR CREATIONS VS. SYNDICATE BANK [LAWS(DLH)-2005-5-147] [REFERRED TO]
U.P.S.R.T.C. VS. SATISH CHANDRA [LAWS(ALL)-2017-2-156] [REFERRED TO]
PRANATI MOHAPATRA VS. ADDL. DISTRICT MAGISTRATE, KHURDA [LAWS(ORI)-2021-3-56] [REFERRED TO]
PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LIMITED VS. UNION TERRITORY OF INDIA [LAWS(MAD)-2015-2-49] [REFERRED TO]
MANAGEMENT OF ERODE DISTRICT VS. C. KUTTIAPPAN [LAWS(MAD)-2013-10-124] [REFERRED TO]
THE MANAGEMENT OF SCHNEIDER ELECTRIC IT BUSINESS INDIA PVT. LTD. VS. THE ADDITIONAL CHIEF SECRETARY, DEPT. OF LABOUR AND ORS. [LAWS(KAR)-2015-1-417] [REFERRED TO]
MADRAS REFINERIES LIMITED VS. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES SAROJINI HOUSE 6 BHAGWAN DASS ROAD NEW DELHI [LAWS(MAD)-2012-4-62] [REFERRED TO]
K SATHYAMURTHY VS. JOINT REGISTRAR [LAWS(MAD)-2013-2-210] [REFERRED TO]
RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED VS. JOINT COMMISSIONER OF LABOUR [LAWS(MAD)-2013-11-43] [REFERRED TO]
NADIAD NAGARPALIKA VS. ARVINDBHAI I GOSWAMI [LAWS(GJH)-2011-4-182] [REFERRED TO]
SOHAN SINGH VS. JUDGE, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND OTHERS [LAWS(RAJ)-2006-10-88] [REFERRED]
MANAGEMENT OF GEM PROPERTIES PVT LTD VS. TUMKUR JILLA ENGINEERING AND GENERAL WORKERS UNION [LAWS(KAR)-2017-1-226] [REFERRED TO]
THE MANAGEMENT OF M/S. SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED, BANGALORE VS. THE ADDITIONAL CHIEF SECRETARY, DEPARTMENT OF LABOUR, GOVERNMENT OF KARNATAKA, BANGALORE AND ANOTHER [LAWS(KAR)-2015-4-485] [REFERRED TO]
PICHHDA JAN KALYAN SAMITI VS. UNION OF INDIA [LAWS(ALL)-2016-9-300] [REFERRED]
NAGAR NIGAM VS. DEPUTY LABOUR COMMISSIONER [LAWS(ALL)-2016-1-254] [REFERRED]
M AZEEZ VS. INDIAN BANK REP BY CHAIRMAN AND MANAGING DIRECTOR HEAD OFFICE [LAWS(MAD)-2012-4-8] [REFERRED TO]
AMARJEET VS. STATE OF U. P. [LAWS(ALL)-2021-2-115] [REFERRED TO]
SOLANKI TUSHAR M VS. KANDLA PORT TRUST [LAWS(GJH)-2012-4-264] [REFERRED TO]
DY EXECUTIVE ENGINEER - GUJARAT WATER SUPPLY & SEWERAGE BOARD VS. P K SHRIMALI [LAWS(GJH)-2014-11-11] [REFERRED TO]
GUJARAT INDUSTRIAL COOP BANK THRO LIQUIDATOR VS. GUJARAT INDUSTRIAL COOP BANK STAFF UNION [LAWS(GJH)-2014-3-206] [REFERRED TO]
FILM FACTORY WORKERS UNION VS. GOVERNMENT OF INDIA [LAWS(MAD)-2016-11-219] [REFERRED TO]
KENNAMETAL INDIA LTD VS. KENNAMETAL INDIA EMPLOYEES [LAWS(KAR)-2012-4-12] [REFERRED TO]
NLC OFFICERS ASSOCIATION VS. GOVERNMENT OF INDIA [LAWS(MAD)-2011-6-142] [REFERRED TO]
BHIVA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-4-7] [REFERRED TO]
TAMIL NADU COOPERATIVE BANK EMPLOYEES ASSOCIATION VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-3-29] [REFERRED TO]
NAGAR PALIKA PARISHAD VS. PRESIDING OFFICER, LABOUR COURT AND ANOTHER [LAWS(ALL)-2016-8-47] [REFERRED]
THE MANAGEMENT OF M/S GEM PROPERTIES PVT. LTD. VS. TUMKUR JILLA ENGINEERING AND GENERAL WORKERS UNION [LAWS(KAR)-2017-1-6] [REFERRED TO]
MANAGEMENT BALAJI COTTON MILLS LIMITED VS. PRESIDING OFFICER LABOUR COURT [LAWS(MAD)-2013-7-170] [REFERRED TO]
ANTI CORRUPTION MOVEMENT VS. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU, CO-OPERATION, FOOD & CONSUMER PROTECTION DEPARTMENT AND ORS. [LAWS(MAD)-2015-3-48] [REFERRED TO]
INDRA PAL DEV PANDEY VS. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ORS. [LAWS(ALL)-2015-8-139] [REFERRED TO]
BHAIYA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-4-30] [REFERRED TO]
KENNAMETAL INDIA LTD VS. KENNAMETAL INDIA EMPLOYEES ASSOCIATION [LAWS(KAR)-2012-4-59] [REFERRED TO]
KINGFISHER AIRLINES LTD VS. STATE BANK OF INDIA [LAWS(KAR)-2013-12-40] [REFERRED TO.]
LARSEN AND TOUBRO KAMDAR UNION VS. STATE OF GUJARAT [LAWS(GJH)-2014-3-95] [REFERRED TO]
SUPERINTENDENT ENGINEER VS. RAM SANWAR SINGH [LAWS(ALL)-2019-4-330] [REFERRED TO]
RINKU VS. STATE OF U.P. [LAWS(ALL)-2019-2-349] [REFERRED TO]
STATE OF KARNATAKA VS. JAGADEV BIRADAR [LAWS(KAR)-2016-7-21] [REFERRED TO]
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA & ORS. VS. EMPLOYEES STATE INSURANCE CORPORATION & ANR. [LAWS(BOM)-2017-3-103] [REFERRED TO]
RASHTRIYA MILL MAZDOOR SANGH VS. NAGPUR VINKAR SAHAKARI SOOT GIRNI MARYADIT [LAWS(BOM)-2021-9-152] [REFERRED TO]
GURU CHARAN MOHANTY VS. MGT OF ORISSA COMMERCIAL TRANSPORT CORPN LTD [LAWS(ORI)-1993-6-8] [REFERRED TO]
BERHAMPUR COLD STORAGE P LTD VS. ICICI BANK LTD [LAWS(ORI)-2010-12-26] [REFERRED TO]
SATPAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2017-3-24] [REFERRED TO]
SHRIKANT BHUJABALLI BAHIRSHET VS. SHAMRAO VITHAL COOPERATIVE BANK LTD. [LAWS(BOM)-2017-9-339] [REFERRED TO]
SURESH JAYANTILAL RANA VS. NADIAD NAGARPALIKA [LAWS(GJH)-2018-7-410] [REFERRED TO]
UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS VS. ANOOP CHANDRA BHATT [LAWS(UTN)-2019-3-71] [REFERRED TO]
ZAVERI KALPESH ARUNBHAI & 51 VS. STATE OF GUJARAT & 8 [LAWS(GJH)-2016-8-169] [REFERRED]
K.J. SOMAIYA COLLEGE OF ENGINEERING VS. THE SECRETARY FEES REGULATING AUTHORITY [LAWS(BOM)-2018-1-352] [REFERRED TO]
METTUR CHEMICALS PODHU THOZHILALAR SANGAM METTUR VS. CHEMPLAST SANMAR LIMITED METTUR [LAWS(MAD)-1997-7-62] [REFERRED TO]
PETROLEUM EMPLOYEES UNION VS. BHARATH PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2002-9-105] [REFERRED TO]
EGMORE BENEFIT SOCIETY EMPLOYEES UNION VS. GOVT OF TAMIL NADU [LAWS(MAD)-2004-10-86] [REFERRED TO]
Tamilnadu Electricity Board VS. Bharathiya Electricity Employees Federation [LAWS(MAD)-2005-4-87] [REFERRED TO]
CENTRE OF INDIAN TRADE UNIONS VS. ACTG C J OF ALLAHABAD HIGH COURT [LAWS(ALL)-1989-8-37] [REFERRED TO]
A K ANSARI VS. BHARAT OVERSEAS BANK LTD [LAWS(MAD)-1998-9-83] [REFERRED TO]
CHAIRMAN, ORISSA JOINT ENTRANCE EXAMINATION-2010 VS. AJAY BINAY INSTITUTE OF TECHNOLOGY-PILOO MODY COLLEGE OF ARCHITECTURE [LAWS(ORI)-2012-1-80] [REFERRED TO]
DHANUKA AGRITECH LIMITED VS. GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2022-6-20] [REFERRED TO]
K C P LIMITED MADRAS VS. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS [LAWS(MAD)-1995-4-35] [REFERRED TO]
STATE BANK STAFF UNION VS. UNION OF INDIA [LAWS(MAD)-2000-8-73] [REFERRED TO]
Tamil Nadu State Transport Corporation Employees Federation AITUC VS. State of Tamil Nadu [LAWS(MAD)-2005-4-123] [REFERRED TO]
SHRI HARIOM KRISHI KENDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-2-134] [REFERRED TO]
THANTHAI PERIYAR POKKUVARATHU KAZHAGHA OOZHIYAR SANGAM VS. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION [LAWS(MAD)-2005-4-48] [REFERRED TO]
CHEMPLAST SANMAR LIMITED VS. METTUR CHEMICALS PODHU [LAWS(MAD)-1998-2-64] [REFERRED TO]
MANUELMONY MATRICULATION SCHOOL VS. PRINCIPAL LABOUR COURT HIGH COURT CAMPUS [LAWS(MAD)-2007-11-148] [REFERRED TO]
PADAM KUMAR RASTOGI VS. GHAZIABAD ZILA SAHKARI BANK LTD [LAWS(ALL)-1998-10-7] [REFERRED TO]
HINDUSTAN LEVER MAZDOOR SABHA VS. STATE OF U P [LAWS(ALL)-1998-7-8] [REFERRED TO]
VORA ZAKIRHUSAIN VALIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-361] [REFERRED TO]
THE WORKMEN OF THE ORISSA POLICE CO-OPERATIVE SYNDICATE VS. THE STATE OF ORISSA AND ORS. [LAWS(ORI)-1981-1-13] [REFERRED TO]
TAMIL NADU ATOMIC POWER EMPLOYEES UNION VS. NUCLEAR POWER CORPN [LAWS(MAD)-2000-12-25] [REFERRED TO]
U P STATE SUGAR CORPORATION LTD VS. A T V PROJECTS INDIA LTD [LAWS(ALL)-1997-11-49] [REFERRED TO]
A.S. NIZAR AHMED & COMPANY LTD. VS. COLLECTOR OF VELLORE DISTRICT [LAWS(MAD)-2002-4-222] [REFERRED TO]
DEVIPOOJAK MUKESHKUMAR KANJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-272] [REFERRED TO]
LARSEN AND TOUBRO LTD VS. STATE OF ORISSA [LAWS(ORI)-2011-3-12] [REFERRED TO]
UNION VS. TAMIL NADU CIVIL SUPPLIES CORPORATION EMPLOYEESTAMIL NADU CIVIL SUPPLIE CORPORATION LIMITED [LAWS(MAD)-1998-9-103] [REFERRED TO]
ASHOK LEYLAND LIMITED VS. INDUSTRIAL TRIBUNAL [LAWS(MAD)-1999-7-3] [REFERRED TO]
BHEL THUPPURAVU THOZHILALAR SANGAM BHEL LTD VS. MGMT OF BHEL [LAWS(MAD)-1999-12-61] [REFERRED TO]
TAMIL NADU CEMENTS CORPORATION LTD VS. N PANDURANGAN [LAWS(MAD)-2004-2-154] [REFERRED TO]
BINOY KUMAR JHA VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-1996-9-11] [REFERRED TO]
RAM DULAR PASWAN VS. P O LABOUR COURT [LAWS(PAT)-1998-4-52] [REFERRED TO]
VOLTAS VOLKART EMPLOYEES UNION REP VS. VOLTAS LIMITED [LAWS(MAD)-1999-11-11] [REFERRED TO]
MODERN THEARTRES LTD VS. P O LABOUR COURT [LAWS(MAD)-2001-7-51] [REFERRED TO]
Tamil Nadu Cements Corporation LTD VS. N Pandurangan [LAWS(MAD)-2005-2-86] [REFERRED TO]
BHAKTI HARI NAYAK VS. VIDYAWATI GUPTA [LAWS(CAL)-2004-6-51] [REFERRED TO]
MOOLCHAND KHARAITI RAM HOSPITAL & AYURVEDIC RESEARCH INSTITUTE VS. MOOLCHAND KHARAITI RAM HOSPITAL KARAMCHARI UNION [LAWS(DLH)-2012-1-81] [REFERRED TO]
KRISHAN GOPAL AND ORS. VS. ONGC AND ORS. [LAWS(DLH)-2015-10-101] [REFERRED TO]
HDFC BANK LTD VS. SATPAL SINGH BAKSHI [LAWS(DLH)-2012-9-133] [REFERRED TO]
SUSHIL KUMAR CHAKRABORTY VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1988-3-30] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. ASSISTANT PF COMMISSIONER [LAWS(MAD)-2019-11-118] [REFERRED TO]
ALKA KASANA VS. INDIAN INSTITUTE OF TECHNOLOGY [LAWS(DLH)-2015-8-128] [REFERRED TO]
M.K. RAMAKRISHNAN VS. MANAGEMENT OF EXPRESS CARRIERS LTD. AND ORS. [LAWS(MAD)-2019-8-544] [REFERRED TO]
RAM SINGH VS. THE MANAGEMENT OF CPWD [LAWS(DLH)-2015-9-92] [REFERRED TO]
MANAGEMENT OF CPWD VS. ABDUL GAFFAR & ORS [LAWS(DLH)-2015-12-41] [REFERRED TO]
MANAGEMENT COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. JOINT COMMISSIONER OF LABOUR [LAWS(MAD)-2019-7-484] [REFERRED TO]
V. THANGASAMY VS. MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. AND ORS. [LAWS(MAD)-2019-8-542] [REFERRED TO]
GURUDAS CHATTERJEE VS. STATE BANK OF INDIA [LAWS(CAL)-1982-8-2] [REFERRED TO]
GOVERNMENT OF INDIA REP BY ITS SECRETARY, DEPARTMENT OF HEAVY INDUSTRIES VS. HINDUSTAN PHOTO FILM WORKERS WELFARE CENTRE [LAWS(MAD)-2018-6-319] [REFERRED TO]
GORDON WOODROFFE EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY VS. THE STATE OF TAMIL NADU, REP BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT LABOUR DEPARTMENT AND ORS [LAWS(MAD)-1988-1-64] [REFERRED]
STATE BANK OF HYDERABAD AND ORS. VS. ALL INDIA BANK DEPOSIT COLLECTORS FEDERATION AND ORS. [LAWS(DLH)-2015-10-14] [REFERRED TO]
AMAJENDU GUPTA VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1982-8-11] [REFERRED TO]
AUTHORISED OFFICER VS. EMPLOYEES' PROVIDENT FUND ORGANISATION [LAWS(MAD)-2019-10-139] [REFERRED TO]
N RAMAN VS. PRESIDING OFFICER LABOUR COURT PONDICHERRY AT KARAIKAL [LAWS(MAD)-1991-7-18] [REFERRED TO]
INDIAN OVERSEAS BANK OFFICERS UNION MADRAS VS. INDIAN OVERSEAS BANK CENTRAL OFFICE MADRAS [LAWS(MAD)-1993-5-4] [REFERRED TO]
FEDERATION OF INDIAN BANK EMPLOYEES UNION VS. THE GOVT. OF INDIA BY ITS SECRETARY, MINISTRY OF LABOUR, NEW DELHI AND ANOTHER [LAWS(MAD)-1989-9-35] [REFERRED TO]
R. GANESH PRABHU VS. STATE [LAWS(MAD)-2019-6-372] [REFERRED TO]
PAVULURI RAMAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1988-12-5] [REFERRED TO]
HARYANA ROADWAYS DELHI VS. RAKESH KUMAR AND ORS. [LAWS(DLH)-2015-4-76] [REFERRED TO]
THE WORKMEN VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL [LAWS(MAD)-2017-2-256] [REFERRED TO]
INDIAN RAILWAY FINANCE CO. LTD. AND ORS. VS. YATENDER KUMAR SHARMA AND ORS. [LAWS(DLH)-2015-9-387] [REFERRED TO]
UCO BANK VS. RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION [LAWS(MAD)-2019-11-218] [REFERRED TO]
DILEEP DAMODARAN VS. GOVT OF ANDHRA PRADESH REP [LAWS(APH)-1990-11-28] [REFERRED TO]
V SHANKAR REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1992-4-37] [REFERRED TO]
M RAJAIAH VS. STATE BANK OF INDIA [LAWS(APH)-1998-1-24] [REFERRED TO]
WORKMEN OF INDIAN BANK VS. MANAGEMENT OF INDIAN BANK [LAWS(MAD)-1984-10-16] [REFERRED TO]
GARDEN REACH WORKSHOP LTD VS. GARDEN REACH SHIP BUILDERS AND ENGINEERS [LAWS(CAL)-2002-3-31] [REFERRED TO]
METAL BOX INDIA LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-1994-10-45] [REFERRED TO]
S.RAJESHKUMAR VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2019-1-573] [REFERRED TO]
SUSHIL KUMAR CHAKRABORTY VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1983-5-15] [REFERRED TO]
National Jute Manufacturing Corporation National Employees Union VS. Union of India UOI [LAWS(CAL)-1993-9-36] [REFERRED TO]
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD VS. M D VIJAYAKUMAR [LAWS(MAD)-1990-10-15] [REFERRED TO]
BASUMATI CORPORATION LTD VS. STATE OF W B [LAWS(CAL)-2005-6-54] [REFERRED TO]