Referred Judgements :-

EARL LOREBURN L.C. SAID IN HYMAN V. ROSE [REFERRED TO]
BALCHAND JAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
NAGENDRA VS. KING EMPEROR [REFERRED TO]
STATE OF UTTAR PRADESH VS. DEOMAN UPADHYAYA [REFERRED TO]
STATE VS. CAPTAIN JAGJIT SINGH [REFERRED TO]
GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
K N JOGLEKAR VS. EMPEROR [REFERRED TO]
EMPEROR VS. KHWAJA NAZIR AHMAD [REFERRED TO]
EMPEROR VS. HLHUTCHINSON [REFERRED TO]

Cited Judgements :-

HARNAM SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-8-186] [REFERRED TO]
SATYABAN SAHU VS. STATE OF ORISSA [LAWS(ORI)-2016-11-102] [REFERRED TO]
PRAMOD KUMAR RAY VS. STATE OF ODISHA [LAWS(ORI)-2017-5-17] [REFERRED TO]
L R NAIDU VS. STATE OF KARNATAKA [LAWS(KAR)-1983-10-14] [REFERRED TO]
BHADRESHBHAI MANEKBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2001-10-3] [REFERRED TO]
BIDYA BHUAN MOHANTY VS. STATE OF ORISSA [LAWS(ORI)-2007-3-5] [REFERRED TO]
HARPAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-63] [REFERRED TO]
SADA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-3-6] [REFERRED TO]
DALIP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-36] [REFERRED TO]
RANVIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-4-115] [REFERRED TO]
TARUN DESAI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-81] [REFERRED TO]
SAFUVAN SABARI VS. STATE OF KERALA [LAWS(KER)-2019-9-111] [REFERRED TO]
GOPAL KRISHNA RAUTA VS. STATE OF ORISSA [LAWS(ORI)-1988-9-20] [REFERRED TO]
S KANNAN VS. STATE BY THE INSPECTOR OF POLICE [LAWS(MAD)-2011-2-156] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-22] [REFERRED TO]
MANGAL SINGH NEGI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2021-4-5] [REFERRED TO]
SATINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-8-61] [REFERRED TO]
NAGINDER SINGH VS. HARI DASS VERMA [LAWS(HPH)-2020-9-55] [REFERRED TO]
JITENDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-174] [REFERRED TO]
NAND LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-1-32] [REFERRED TO]
PAWAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-109] [REFERRED TO]
KIRAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-4-42] [REFERRED TO]
JASWINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-5] [REFERRED TO]
SONU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-35] [REFERRED TO]
PANKAJ VS. STATE OF H.P. [LAWS(HPH)-2024-4-58] [REFERRED TO]
BIMAL KAUR KHALSA VS. UNION OF INDIA [LAWS(P&H)-1987-10-13] [REFERRED TO]
DESHRAJ SINGH GURJAR VS. STATE OF M.P [LAWS(MPH)-2014-3-129] [REFERRED TO]
RANDHIR KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-11] [REFERRED TO]
DINESH KUMAR @ BILLA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-9] [REFERRED TO]
GURMEET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-153] [REFERRED TO]
REFERENCE MADE VS. STATE [LAWS(PAT)-1991-9-14] [REFERRED TO]
LALU PRASAD VS. UNION OF INDIA [LAWS(PAT)-1997-7-32] [REFERRED TO]
AHMADULLA VS. STATE OF HARYANA [LAWS(P&H)-2022-7-129] [REFERRED TO]
VIJAY SEHRAWAT VS. STATE OF HARYANA [LAWS(P&H)-2022-6-124] [REFERRED TO]
JAGROOP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-40] [REFERRED TO]
GURJANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-137] [REFERRED TO]
MANGI VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-7] [REFERRED TO]
ROHI SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-31] [REFERRED TO]
VINOD VS. STATE OF HARYANA [LAWS(P&H)-2024-4-86] [REFERRED TO]
KAKA SINGH VS. STATE OF HARYANA [LAWS(P&H)-2024-2-41] [REFERRED TO]
VIPANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-5-68] [REFERRED TO]
PANKAJ DALAL VS. STATE OF HARYANA [LAWS(P&H)-2022-6-148] [REFERRED TO]
HARPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-40] [REFERRED TO]
JASWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-39] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-11] [REFERRED TO]
MADAN MOHAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-10] [REFERRED TO]
SAROJ VS. STATE OF HARYANA [LAWS(P&H)-2022-5-199] [REFERRED TO]
DARSHAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-5-185] [REFERRED TO]
RAHUL VS. STATE OF HARYANA [LAWS(P&H)-2022-5-84] [REFERRED TO]
VIJAY VS. STATE OF HARYANA [LAWS(P&H)-2022-4-93] [REFERRED TO]
ASHISH VS. STATE OF HARYANA [LAWS(P&H)-2022-3-64] [REFERRED TO]
CHARANJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-30] [REFERRED TO]
SHEELO VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-192] [REFERRED TO]
SANJAY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-79] [REFERRED TO]
VINOD KUMAR SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2022-11-57] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-42] [REFERRED TO]
RANJEET VS. STATE OF HARYANA [LAWS(P&H)-2022-11-40] [REFERRED TO]
BALBIR VS. STATE OF HARYANA [LAWS(P&H)-2022-10-8] [REFERRED TO]
MANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-62] [REFERRED TO]
SUNIL VS. STATE OF HARYANA [LAWS(P&H)-2022-12-47] [REFERRED TO]
VARUN KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-67] [REFERRED TO]
MAKHAN RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-12-45] [REFERRED TO]
NISHU GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-5-75] [REFERRED TO]
GURCHARAN SINGH SYAL VS. STATE OF PUNJAB [LAWS(P&H)-2018-5-365] [REFERRED TO]
NIRMALA MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-4-74] [REFERRED TO]
NANURAM SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-11-122] [REFERRED TO]
SHANTILAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1988-8-25] [REFERRED TO]
CHAIN SINGH DHAKAD VS. HARGOVIND [LAWS(MPH)-1989-12-10] [FOLLWED TO 1978 CRI LJ 129 : AIR 1978 SC 179 (FOLL) 7,9]
CHITRANJAN SINGH KHUSHAL SINGH VS. STATE OF M P [LAWS(MPH)-1995-4-11] [REFERRED TO]
NARAYANSINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1995-7-45] [REFERRED TO]
Badri Prasad VS. State of M. P. [LAWS(MPH)-1993-7-40] [REFERRED TO]
MD. AMARUL HAQUE VS. STATE OF BIHAR [LAWS(PAT)-2015-8-156] [REFERRED TO]
NARENDRA PRASAD @ NAGENDRA PRASAD S/O LATE SUKHI SAH VS. STATE OF BIHAR AND ORS [LAWS(PAT)-2015-12-141] [REFERRED]
RAHUL MUZAFFARPURI VS. STATE OF BIHAR AND ORS [LAWS(PAT)-2014-1-184] [REFERRED TO]
AMIT DWIVEDI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-8] [REFERRED TO]
RAJA RAM MANDAL VS. STATE OF BIHAR [LAWS(PAT)-2022-2-85] [REFERRED TO]
PRAVENDRA SINGH JAAT VS. STATE OF M.P. [LAWS(MPH)-2019-12-27] [REFERRED TO]
PRAHLAD RAI SARAF VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-12-68] [REFERRED TO]
DHANI RAM CHAUDHARY VS. STATE OF HARYANA [LAWS(P&H)-2000-2-51] [REFERRED TO]
HARISH KALRA VS. SMT. SURESH BALA [LAWS(UTN)-2018-5-120] [REFERRED TO]
DHAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-8-402] [REFERRED TO]
ASHISH KUMAR DUBEY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-5-185] [REFERRED TO]
JAVED GULAM NABI SHAIKH VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-7-3] [REFERRED TO]
MANIK MADHUKAR SARVE VS. VITTHAL DAMUJI MEHER [LAWS(SC)-2024-8-64] [REFERRED TO]
HIGH COURT OF JUDICATURE FOR RAJASTHAN VS. STATE OF RAJASTHAN [LAWS(SC)-2021-9-109] [REFERRED TO]
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS 17 VS. SRINIVASAN [LAWS(MAD)-1984-9-12] [REFERRED TO]
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS 17 VS. SRINIVASAN [LAWS(MAD)-1984-9-12] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. P V PRABHAKAR RAO [LAWS(SC)-1997-8-86] [RELIED ON]
RUPEET SWANI VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-56] [REFERRED TO]
SATNAM SINGH @ BITTU VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-842] [REFERRED]
STATE OF TELANGANA VS. HABIB ABDULLAH JEELANI & ORS. [LAWS(SC)-2017-1-147] [REFERRED TO]
RAKESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-6-3] [REFERRED TO]
P. CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2019-12-7] [REFERRED TO]
PANKAJ JAIN VS. UNION OF INDIA & ANR. [LAWS(SC)-2018-2-57] [REFERRED TO]
SUSHILA AGGARWAL & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(SC)-2018-5-67] [REFERRED TO]
MAYA RANI GUIN AND VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-7-3] [REFERRED TO]
R C GOYEL VS. STATE OF WEST BENGAL [LAWS(CAL)-2001-12-31] [REFERRED TO]
A K MURMU VS. PRASENJIT CHOWDHURY [LAWS(CAL)-1999-4-33] [REFERRED]
MAHENDER YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2016-11-3] [REFERRED TO]
B RAMACHANDHIRAN VS. CBI [LAWS(DLH)-2018-7-149] [REFERRED TO]
NAUSHAD VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-8-113] [REFERRED TO]
DHARMAPAL GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-8-104] [REFERRED TO]
KAPIL WADHAWAN VS. STATE OF U.P. [LAWS(ALL)-2023-4-27] [REFERRED TO]
STATE OF ASSAM VS. R K KRISHNA KUMAR [LAWS(GAU)-1997-9-34] [REFERRED TO]
ATCHALA VENKATA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-8-11] [REFERRED TO]
STATE OF MAHARASHTRA VS. ANANDA TUKARAM AKALE [LAWS(BOM)-2007-11-1] [REFERRED TO]
KAMLESH DHIRAJLAL GANDHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-12-47] [REFERRED TO]
DAYANAND B NAYAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-2-141] [REFERRED TO]
PRANAB RAUTH VS. STATE OF ASSAM [LAWS(GAU)-2008-8-40] [REFERRED TO]
DEL AGHA VS. DIRECTORATE OF REVENUE INTELLIGENCE [LAWS(DLH)-2001-5-171] [REFERRED]
RAMA SWAROOP VS. STATE DELHI ADMINISTRATION [LAWS(DLH)-1985-10-10] [REFERRED 5.]
LAMBERT KROGER VS. STATE [LAWS(DLH)-2000-2-82] [RELIED [PARA 11]]
M/S JAGATHI PUBLICATIONS LTD VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(APH)-2012-6-32] [REFERRED TO]
MOHAMMED BALESHARIEF VS. STATE OF A.P. [LAWS(APH)-2014-9-180] [REFERRED TO]
KAPIL KUMAR VS. STATE [LAWS(DLH)-2010-1-305] [REFERRED TO]
NAVALSINH HEMUBHA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2017-11-172] [REFERRED TO]
GUNJAN RAMESHBHAI KHEMI VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-35] [REFERRED TO]
RANCHODBHAI ASHABHAI ROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-54] [REFERRED TO]
VIJAY KUMAR SHARMA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2011-2-470] [REFERRED TO]
KRISHNAKUMAR GURUVACHAN VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-434] [REFERRED TO]
MADANLAL MANEKCHAND JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-520] [REFERRED TO]
HARSHADRAI LALJIBHAI PAREKH VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-383] [REFERRED TO]
DIPAKBHAI @ DIPUBHAI NAGINBHAI SANSI VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-216] [REFERRED TO]
BHALIYA BHIKHABHAI RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-65] [REFERRED TO]
AJAY DWARKADAS GONDALIYA (BAVAJI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-152] [REFERRED TO]
PATEL DHIMENKUMAR ANILBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-95] [REFERRED TO]
JAMNABEN RANMALBHAI HADIYAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-121] [REFERRED TO]
BHUPENDRASINH HANUBHA CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-226] [REFERRED TO]
SURESHCHANDRA NARSINHPURI GOSAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-196] [REFERRED TO]
HASMUKHJI PRAHLADJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-60] [REFERRED TO]
KEYURBHAI PRAVINCHANDRA SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-93] [REFERRED TO]
IMTIYAJHUSEN AHEMADBHAI BULA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-137] [REFERRED TO]
PARAG GIRDHARBHAI GANATRA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-164] [REFERRED TO]
DHAVALBHAI KACHARABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-165] [REFERRED TO]
KALAJI NATHAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-7] [REFERRED TO]
ACHCHEY LAL JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2024-7-29] [REFERRED TO]
ARUN KHANNA VS. DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE [LAWS(DLH)-2008-7-171] [REFERRED TO]
ARUN KHANNA VS. DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE [LAWS(DLH)-2008-7-171] [REFERRED TO]
DABHI CHANDANSINH RANJEETSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1065] [REFERRED TO]
MANSUKHBHAI LALAJIBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1063] [REFERRED TO]
ALLAUDDIN RAHIMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-103] [REFERRED TO]
GOKULSING NARANSING DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-136] [REFERRED TO]
IMTIYAZ YUSUFBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-150] [REFERRED TO]
PAWAN KUMAR AGRAWAL, S/O SHRI RAMKUMAR AGRAWAL VS. ENFORCEMENT DIRECTORATE THROUGH I.O., ENFORCEMENT DIRECTORATE (FEMA / PMLA) [LAWS(CHH)-2022-2-17] [REFERRED TO]
JASHVANTBHAI SHANKARBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-44] [REFERRED TO]
P. MOHAN RAM VS. STATE OF KARNATAKA [LAWS(KAR)-2014-11-131] [REFERRED TO]
JACKY MODI VS. STATE OF GUJARAT [LAWS(GJH)-2019-11-134] [REFERRED TO]
UPENDRABHAI HARIVADANBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-72] [REFERRED TO]
VIKRAMSINH PANSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-83] [REFERRED TO]
RAJESH SHANKERLAL SAVALANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-37] [REFERRED TO]
JITUBHAI BHIKHABHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-154] [REFERRED TO]
AKSHAY JIVRAJBHAI MOHANLAL JOSHI (SHRIMALI) VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-34] [REFERRED TO]
SALIM JUSAB KATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-138] [REFERRED TO]
PATEL VISHNUBHAI HARIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-146] [REFERRED TO]
THAKOR KETANJI BHALAJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-158] [REFERRED TO]
FIRDOSH SALIM BARVATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-3] [REFERRED TO]
AJAY JOGINDERNATH MEHRA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-1] [REFERRED TO]
PATHAN MOHOMMAD IMRAN MOHOMMAD IDRISH VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-281] [REFERRED TO]
KANJIBHAI LAGHRABHAI SORANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-47] [REFERRED TO]
RAMESHBHAI VASTABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-109] [REFERRED TO]
ASHOK GHEWARCHAND SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-162] [REFERRED TO]
JAGDISHBHAI OBARAMJI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-996] [REFERRED TO]
M KRISHNAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1991-9-17] [REFERRED TO]
VENKATACHALALAH VS. STATE [LAWS(KAR)-2003-7-23] [REFERRED TO]
P.S. JAYAPRAKASH VS. CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY THE CBI PROSECUTOR [LAWS(KER)-2021-8-106] [REFERRED TO]
BABURAJ K. VS. STATE OF KERALA [LAWS(KER)-2024-4-54] [REFERRED TO]
JAYESHBHAI VARSANGJI PARMAR (ABATAR) VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-128] [REFERRED TO]
SIDDHANATH BENIPRASAD YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-430] [REFERRED TO]
SHAIKH SAHID MOHAMMAD YUNUS VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-431] [REFERRED TO]
VIJAY BHAGVANJI SAVAJANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-90] [REFERRED TO]
RAJENDRABHAI HIRALAL PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-220] [REFERRED TO]
RAJENDERSINH KIRITSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-18] [REFERRED TO]
DR. VIJAY KUMAR PANDYA VS. UNION OF INDIA THROUGH CBI [LAWS(MPH)-2017-12-23] [REFERRED TO]
IN REFERENCE VS. RAJENDRA ADIVASHI [LAWS(MPH)-2016-4-197] [REFERRED TO]
NAHIF ALI@ MANU VS. THE STATION HOUSE OFFICER [LAWS(KER)-2016-3-137] [REFERRED TO]
VARADA NADARAJAN VS. STATE OF KERALA [LAWS(KER)-2013-9-35] [REFERRED TO]
SAI RAMAKRISHNA KARUTURI VS. STATE OF NCT DELHI [LAWS(DLH)-2024-4-64] [REFERRED TO]
NAZIR AHMAD SHAH VS. STATE & ORS [LAWS(J&K)-2013-7-71] [REFERRED]
PARVAIZ AHMAD LONE VS. STATE [LAWS(J&K)-2019-4-63] [REFERRED TO]
DASHRATHSINH SAJUBHA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-167] [REFERRED TO]
VIJAY ARJANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-226] [REFERRED TO]
DINESH @ DENI ISHWARBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-227] [REFERRED TO]
KEVALSINH AJITSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-260] [REFERRED TO]
PRADIPKUMAR JALIMSINGH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-110] [REFERRED TO]
VIKRAMBHAI JAHABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-165] [REFERRED TO]
SAGAR KAPADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-256] [REFERRED TO]
GANESHBHAI MOHANBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1515] [REFERRED TO]
SANTOSH KARNANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-41] [REFERRED TO]
THAYYANBADI MEETHAL KUNHIRAMAN VS. S I OF POLICE PANOOR [LAWS(KER)-1985-4-2] [REFERRED TO]
AJAY YADAV VS. STATE NCT OF DELHI [LAWS(DLH)-2023-1-381] [REFERRED TO]
PANKAJ BANSAL VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2023-6-44] [REFERRED TO]
MOHD IRFAN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-8-134] [REFERRED TO]
TRINITY GLOBAL ENTERPRISES LTD VS. RAJ HIREMATH [LAWS(DLH)-2012-7-84] [REFERRED TO]
SANDEEP RAMESH THORAT VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-183] [REFERRED TO]
SHEIK KHASIM BI VS. STATE [LAWS(APH)-1986-2-6] [REFERRED TO]
PRALAY KUMAR PALIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1311] [REFERRED TO]
SAJAN ROCHOMAL TEKWANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-191] [REFERRED TO]
RAMJIBHAI JADAVBHAI GOSIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-283] [REFERRED TO]
KANCHANBEN VIJAYSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-357] [REFERRED TO]
JUBEDABEN MAHAMMAD ASMAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-552] [REFERRED TO]
PARMAR MANISHKUMAR NANJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-711] [REFERRED TO]
RAJESH JAYANTILAL JINJHUVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-263] [REFERRED TO]
DINESH LAKSHMANBHAI WAGHRI & OTHERS VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-960] [REFERRED TO]
ARPALJI ALIAS ABHESINH DIWANJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-105] [REFERRED TO]
HIMMATBHAI SOMABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-170] [REFERRED TO]
ABDULBHAI KARIMBHAI KALVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-188] [REFERRED TO]
RAJUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-197] [REFERRED TO]
IBRAHIM MOOSA VARIYANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-231] [REFERRED TO]
VIJAYBHAI RAYSANGBHAI YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-262] [REFERRED TO]
SOHILKHAON IQBALKHAN MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-35] [REFERRED TO]
MUMTAJBEN AYUBBHAI MOVAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-130] [REFERRED TO]
LAXAMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-267] [REFERRED TO]
RAJUBHAI DHIRUBHAI BHALALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-102] [REFERRED TO]
SURMALBHAI SHAKRABHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-662] [REFERRED TO]
RANJEETBHAI KANTILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-695] [REFERRED TO]
VIJAYBHAI GANESHBHAI JUDAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-847] [REFERRED TO]
MUKESHJI GANESHJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-848] [REFERRED TO]
SOMSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-869] [REFERRED TO]
DASHRATHBHAI BHOLIDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-658] [REFERRED TO]
SALIM SIRAJJUDIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-203] [REFERRED TO]
SHIVANIBEN W/O BHARGAVBHAI PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-76] [REFERRED TO]
ARIFBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-114] [REFERRED TO]
GEETABA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1231] [REFERRED TO]
DINESH MAFABHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1409] [REFERRED TO]
BHAGAVANBHAI ABHABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1050] [REFERRED TO]
SHAILESH BHANWARLAL BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1064] [REFERRED TO]
NITINSINH PRAVINSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1155] [REFERRED TO]
PARESHBHAI ISHWARBHAI BARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-448] [REFERRED TO]
JIGNESHKUMAR NARESHBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1585] [REFERRED TO]
HARSHADRAY NARMADASHANKAR PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1732] [REFERRED TO]
RAJUBHAI VIRUBHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-231] [REFERRED TO]
CHAUDASAMA JAYDIP DAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-248] [REFERRED TO]
PATEL TANVIBEN GOVINDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-250] [REFERRED TO]
DAXA BEN RITESHBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-348] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-222] [REFERRED]
JAVED VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-120] [REFERRED TO]
ZAHUR HAIDAR ZAIDI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2018-1-140] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-20] [REFERRED TO]
VIRENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-23] [REFERRED TO]
ABDUL REHMAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-6-17] [REFERRED TO]
ASHISHBHAI MANSUKHBHAI RAMOLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-811] [REFERRED TO]
PRATIK VILAS SHELAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-68] [REFERRED TO]
RAKESH PRAHLADRAM JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2011-5-55] [REFERRED TO]
BHAGUBHAI BALUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-10-36] [REFERRED TO]
RAJESH SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-171] [REFERRED TO]
NAVNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-4-247] [REFERRED TO]
DEEPAK KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-12-97] [REFERRED TO]
MOSAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-11-10] [REFERRED TO]
SUMANTRA GUPTA S/O SHAIBAL GUPTA VS. STATE OF SIKKIM [LAWS(SIK)-2019-7-3] [REFERRED TO]
RAMESH KUMAR VS. STATE OF NCT OF DELHI [LAWS(SC)-2023-7-7] [REFERRED TO]
MEENA GOYAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-10-23] [REFERRED TO]
SUSHILA AGGARWAL VS. STATE [LAWS(SC)-2020-1-88] [REFERRED TO]
BISHNUDEO SAHU VS. STATE OF BIHAR [LAWS(PAT)-2010-5-197] [REFERRED TO]
BISHUNDEO SAHU VS. STATE OF BIHAR [LAWS(PAT)-2011-1-114] [REFERRED TO]
SRI KRISHNA GUPTA VS. STATE OF BIHAR [LAWS(PAT)-2007-5-80] [REFERRED TO]
DANIEL KHONGSIT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-6-10] [REFERRED TO]
AJAY AGARWAL VS. STATE OF M P [LAWS(MPH)-1994-5-63] [REFERRED TO]
Narayan Singh VS. State of M.P. [LAWS(MPH)-1995-7-101] [REFERRED TO]
GOPAL VS. STATE OF M.P. [LAWS(MPH)-2000-7-73] [REFERRED TO]
JASPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-20] [REFERRED TO]
V P SHRIVASTAVA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1999-8-36] [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [LAWS(SC)-1994-1-109] [DISTINGUISHED]
SANTU MAHTO VS. STATE OF BIHAR [LAWS(PAT)-1998-2-80] [REFERRED TO]
A. SETHURAMAN AND ORS. VS. THE STATE [LAWS(MAD)-2015-1-159] [REFERRED TO]
JASHUBHAI BABALYABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-435] [REFERRED TO]
KIRVATSINH JASHWANTSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-442] [REFERRED TO]
BHAGWANSINH RAGHUSINH DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-121] [REFERRED TO]
DABHI ANILSINH DILIPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-238] [REFERRED TO]
GARANGE SAPNABEN SUKENBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-262] [REFERRED TO]
C T MATHEW VS. GOVT OF INDIA HOME DEPT C I B [LAWS(KER)-1984-9-3] [REFERRED TO]
LATHEEF VS. STATE OF KERALA [LAWS(KER)-1986-12-18] [REFERRED TO]
MITTALBEN NIKUNJBHAI RANPARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-44] [REFERRED TO]
BALVANTSINH GANPATSINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-433] [REFERRED TO]
SHOJA PRISTON AND ORS. VS. STATE OF KERALA [LAWS(KER)-2015-11-1] [REFERRED TO]
MUHAMMED THAJUDDIN VS. STATE OF KERALA [LAWS(KER)-2014-10-68] [REFERRED TO]
ANEESH VS. STATE OF KERALA [LAWS(KER)-2013-12-85] [REFERRED TO]
ALI MOHAMMAD WANI VS. UT OF J&K [LAWS(J&K)-2021-12-124] [REFERRED TO]
SUMEET RAMOTRA VS. UNION TERRITORY OF J&K [LAWS(J&K)-2021-6-7] [REFERRED TO]
MANOJ VS. STATE OF HARYANA [LAWS(P&H)-2022-8-141] [REFERRED TO]
KULDEEP SINGH VS. DIRECTOR OF ENFORCEMENT JALANDHAR [LAWS(P&H)-2023-1-33] [REFERRED TO]
MANNI SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-28] [REFERRED TO]
NACHHATAR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-9-96] [REFERRED TO]
SURESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-133] [REFERRED TO]
VINAY KOURA VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-146] [REFERRED TO]
SUNNY VS. STATE OF U.T. CHANDIGARH [LAWS(P&H)-2022-6-144] [REFERRED TO]
LADWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-45] [REFERRED TO]
REKHA RANI VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-43] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-5-195] [REFERRED TO]
SURAJ VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-143] [REFERRED TO]
GURMEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-9-69] [REFERRED TO]
HARDEEP RAJ VS. STATE OF PUNJAB [LAWS(P&H)-2023-8-27] [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-3-4] [REFERRED TO]
SURINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-9-75] [REFERRED TO]
JASBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-29] [REFERRED TO]
PARSHOTAM SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-66] [REFERRED TO]
MUKESH BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-19] [REFERRED TO]
VISHAL VS. STATE OF HARYANA [LAWS(P&H)-2023-1-54] [REFERRED TO]
TUTU MALLIA VS. STATE OF ORISSA [LAWS(ORI)-1998-2-41] [REFERRED TO]
PALANIKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-7-122] [REFERRED TO]
VIKRAM CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-6-15] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2020-6-46] [REFERRED TO]
LAL DHAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-4-11] [REFERRED TO]
HEM KUMAR SHARMA VS. STATE OF H.P [LAWS(HPH)-2022-8-20] [REFERRED TO]
YUVRAJ SINGH JADEJA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-2-43] [REFERRED TO]
ROHIT KUMAR RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-9-44] [REFERRED TO]
RAVI SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-3-30] [REFERRED TO]
RAJINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-4-7] [REFERRED TO]
NARENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-12-67] [REFERRED TO]
ABDUL REHMAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-13] [REFERRED TO]
SALONI SALUJA VS. STATE OF HARYANA [LAWS(P&H)-2021-11-74] [REFERRED TO]
PARMINDER SINGH BARIANA VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-181] [REFERRED TO]
ARJUN BHANOT VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-109] [REFERRED TO]
GIRI RAJ VS. STATE OF HARYANA [LAWS(P&H)-2018-9-12] [REFERRED TO]
RUNA PASRICHA RAJPOOT VS. STATE OF HARYANA [LAWS(P&H)-2019-3-108] [REFERRED TO]
SURJIT SINGH DHALIWAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-141] [REFERRED TO]
NARESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-148] [REFERRED TO]
VIKAS VS. STATE OF HARYANA [LAWS(P&H)-2022-3-119] [REFERRED TO]
RAHUL RAMESH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-92] [REFERRED TO]
SHISH PAL VS. STATE OF HARYANA [LAWS(P&H)-2022-3-90] [REFERRED TO]
RANA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-64] [REFERRED TO]
PREM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-66] [REFERRED TO]
BALJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-74] [REFERRED TO]
BIKRAM VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-69] [REFERRED TO]
PARDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-1-152] [REFERRED TO]
PARDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-1-76] [REFERRED TO]
VIKAS KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-74] [REFERRED TO]
SANIA @ SANATAN MOHANTY VS. STATE OF ODISHA [LAWS(ORI)-2015-6-59] [REFERRED TO]
PURUSHOTTAM BALIARSINGH VS. STATE OF ORISSA [LAWS(ORI)-2017-7-33] [REFERRED TO]
SANJIV MITTAL VS. STATE OF ODISHA [LAWS(ORI)-2021-7-6] [REFERRED TO]
SUKHJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-1-617] [REFERRED TO]
PADMA LOCHAN DAS AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2008-9-56] [REFERRED TO]
Sanjay Gadodia VS. Union of India [LAWS(ORI)-2009-1-18] [REFERRED TO]
REDAUL HUSSAIN KHAN VS. NATIONAL INVESTIGATION AGENCY [LAWS(GAU)-2012-9-23] [REFERRED TO]
SHANAVAS MUHAMMED VS. STATE OF KERALA [LAWS(KER)-2007-1-151] [FOLLOWED ON]
MANISHA NEEMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2003-3-53] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(J&K)-2009-11-3] [REFERRED TO]
T MADHUSOODAN VS. SUPERINTENDENT OF POLICE [LAWS(KER)-1992-6-31] [REFERRED TO]
SAURAV PALTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-160] [REFERRED TO]
RAS PAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-58] [REFERRED TO]
DINESH MEHTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-148] [REFERRED]
BALDEV SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-161] [REFERRED TO]
VIKAS DOGRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-2-3] [REFERRED TO]
BALDEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-67] [REFERRED TO]
ARJUN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-135] [REFERRED TO]
SHYAM SUNDER KATHPAL VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2002-3-117] [REFERRED TO]
RAM RATAN VS. UNION OF INDIA [LAWS(RAJ)-2006-11-46] [REFERRED TO]
SANJAY JOLLY VS. U O I [LAWS(RAJ)-2001-4-56] [REFERRED TO]
CHHANGARAM VS. STATE [LAWS(RAJ)-1983-2-21] [REFERRED TO]
SUNITA GANDHARVA VS. STATE OF M.P. [LAWS(MPH)-2020-10-189] [REFERRED TO]
KAMLESH BAI VS. STATE OF M.P. [LAWS(MPH)-2019-12-40] [REFERRED TO]
RAHUL JAIN VS. STATE OF M.P. [LAWS(MPH)-2019-3-158] [REFERRED TO]
RAJNI PURUSWANI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-6-994] [REFERRED TO]
RAJNI PURUSWANI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-6-994] [REFERRED TO]
PARMINDER SINGH GARCHA VS. STATE OF PUNJAB [LAWS(P&H)-2003-9-28] [REFERRED TO]
LEHRI SINGH VS. STATE OF HARYANA [LAWS(P&H)-2003-11-28] [REFERRED TO]
ANOOP VS. STATE OF KERALA [LAWS(KER)-2020-4-31] [REFERRED TO]
NIJAD VS. STATE OF KERALA [LAWS(KER)-2020-7-361] [REFERRED TO]
ABDUL ALEEM VS. STATE OF KERALA AND ORS. [LAWS(KER)-2021-1-38] [REFERRED TO]
GNANAM VS. STATE, REP. BY THE INSPECTOR OF POLICE (L AND O), R [LAWS(MAD)-2017-3-45] [REFERRED TO]
PARVEZ AHMAD VS. STATE OF U.P. [LAWS(ALL)-2020-5-63] [REFERRED TO]
RAKESH DHAR TRIPATHI VS. STATE OF U.P [LAWS(ALL)-2013-5-15] [REFERRED TO]
IN THE MATTER OF SAYANTAN CHATTERJEE VS. STATE [LAWS(CAL)-2017-1-26] [REFERRED TO]
SAMBHU HALDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-2-108] [REFERRED TO]
ASIM BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-2-34] [REFERRED TO]
TARMINDAR SINGH MEHTAB VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-4-180] [REFERRED TO]
VED PRAKASH GOEL VS. COMMISSIONER CENTRAL BUREAU OF NARCOTICS [LAWS(DLH)-2001-5-170] [RELIED]
VIJAY AGGARWAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-1999-3-65] [REFERRED]
AMRIT SINGH VS. STATE [LAWS(DLH)-1995-5-56] [REFERRED]
SUDIP SEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-8-64] [REFERRED TO]
PIJUSH KANTI VS. STATE [LAWS(CAL)-1985-8-5] [REFERRED TO]
PANKAJ LOCHAN SAHOO VS. STATE OF W B [LAWS(CAL)-1995-6-19] [REFERRED TO]
DR.RAJESH J.AEREN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2016-7-172] [REFERRED TO]
RAMPRIT MISRA VS. STATE (C.B.I.) [LAWS(GAU)-1995-8-36] [REFERRED TO]
JAYNAL ABEDIN VS. STATE OF ASSAM [LAWS(GAU)-1998-2-11] [REFERRED TO]
N. JAYA KUMAR VS. KANDALI SRINIVASULU REDDY [LAWS(APH)-2014-9-84] [REFERRED TO]
JANJANAM LALITHA DEVI VS. STATE OF A P [LAWS(APH)-2018-3-18] [REFERRED TO]
PRAKASH GENTALA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2018-7-76] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRATAPSINHA ALIAS SANJAY SHANKARRAO CHAVAN [LAWS(BOM)-2006-8-99] [REFERRED TO]
LAV MISHRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-3-18] [REFERRED TO]
JAGABHAI HARIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1018] [REFERRED TO]
DINESH NATVAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1138] [REFERRED TO]
HEMANG UDAY BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-146] [REFERRED TO]
BHAVIN SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-73] [REFERRED TO]
DAHYABHAI VECHABHAI TADVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-40] [REFERRED TO]
MAHESHBHAI VELABHAI MUNDHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-298] [REFERRED TO]
SALLAHUDDIN VS. STATE OF U. P. [LAWS(ALL)-2023-4-110] [REFERRED TO]
CHANDUBHAI BHIKHABHAI SOJITRA @ DADHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-29] [REFERRED TO]
JIVANI BAPU MAJNUBAPA KADRI VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-98] [REFERRED TO]
YASIN ISMAIL ABDUL BADA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-53] [REFERRED TO]
KEVINKUMAR VALLABHBHAI MANVAR AND 2 VS. STATE OF GUJARAT AND 1 [LAWS(GJH)-2018-1-449] [REFERRED TO]
KUNJAL DINESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-105] [REFERRED TO]
BALVANTJI RAYMALJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-144] [REFERRED TO]
BALUBHAI SAMATBHAI DEVGANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-212] [REFERRED TO]
JAYESH KANTILAL MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-149] [REFERRED TO]
SUKETU @ SUNNI HARSHADBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-179] [REFERRED TO]
HANSABEN JAYANTIBHAI BHATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-117] [REFERRED TO]
SUMITJI JAGMALJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-104] [REFERRED TO]
BHAVESH SURESHBHAI GAJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-142] [REFERRED TO]
VAGHELA MAHENDRASINH BACHUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-167] [REFERRED TO]
SHANTABEN PRABHUGIRI ATIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-33] [REFERRED TO]
SURESHBHAI VINUBHAI VEKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-117] [REFERRED TO]
SANJAY MANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-342] [REFERRED TO]
PIYUSHKUMAR KANTILAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-388] [REFERRED TO]
BHARATSINH CHHATRASINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-614] [REFERRED TO]
TANSINGBHAI KHALPABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-684] [REFERRED TO]
PATEL ARVINDBHAI JAYRAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-760] [REFERRED TO]
JAVED OSMAN SAMEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-790] [REFERRED TO]
PARMAR MAHENDRASINH CHANDUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-22] [REFERRED TO]
DHARMESH ARVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-34] [REFERRED TO]
VEERABHAI KANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-97] [REFERRED TO]
PARMAR SIDDHARAJSINH PRAVINSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-104] [REFERRED TO]
KANTILAL AMARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-115] [REFERRED TO]
ASHOK RANMAL DODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-70] [REFERRED TO]
DINESHBHAI VERSHIBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-78] [REFERRED TO]
SURESHBHAI GAURISHANKER VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-99] [REFERRED TO]
PATEL PRAGNESHBHAI RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-139] [REFERRED TO]
SHARIFABEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-143] [REFERRED TO]
YASHPALSINH DHANUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-326] [REFERRED TO]
RAJPUT RAVISHANKAR KEDARSINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-491] [REFERRED TO]
SISODIA SAEEDBHAI PRATAPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-296] [REFERRED TO]
BALWANTBHAI MAGANBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-37] [REFERRED TO]
AKRAM NAJIRMOHAMMED SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-693] [REFERRED TO]
KISHANKUMAR NATVARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-222] [REFERRED TO]
PATEL SAHILKUMAR ZAVERBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-231] [REFERRED TO]
PCYYALAMITTA SITARAMANJANEYA VENKATA SIVA SATYANARAYANARAO VS. STATE OF A P [LAWS(APH)-1997-8-70] [REFERRED TO]
BHUPATBHAI NATHBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-423] [REFERRED TO]
SIMON JOSEPH CHRISTIAN WITHDRAWN) VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-276] [REFERRED TO]
KALUSINH RAMSINH JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-80] [REFERRED TO]
VIPULBHAI MANSINHBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-156] [REFERRED TO]
VIRAMBHAI BHAGWANBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-663] [REFERRED TO]
PRITESHBHAI RANCHHODBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-835] [REFERRED TO]
RAMESHBHAI VIRSING MOHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-841] [REFERRED TO]
CHUNARA SUNILBHAI ARJANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-863] [REFERRED TO]
SHARDABEN NARANBHAI ASARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-865] [REFERRED TO]
DIVYANSHU JAIN S/O MANOJ JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-275] [REFERRED TO]
MANSURI HASANBHAI UMARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-17] [REFERRED TO]
WARYAM SINGH KARTAR SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-28] [REFERRED TO]
DINESH KUMAR MITTAL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-1-673] [REFERRED TO]
MADAN KASHINATH AMONKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1988-1-28] [REFERRED TO]
PANKAJ VIDHYASAGAR GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1988-11-13] [REFERRED TO]
MANOHAR BALARAM KHANAVKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1990-3-58] [REFERRED TO]
RAVISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2001-12-7] [REFERRED TO]
KEWAL KRISHAN INDORIA VS. STATE OF H.P. [LAWS(HPH)-2011-5-259] [REFERRED TO]
MOHANBHAI GANGARAMBHAI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-293] [REFERRED TO]
SHASHI KANT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-165] [REFERRED TO]
AMARJEET SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-4] [REFERRED TO]
GIAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-4-48] [REFERRED TO]
DEVYA DHINGRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-40] [REFERRED TO]
PAWAN DIXIT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-52] [REFERRED TO]
SARABJIT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-70] [REFERRED TO]
PREET KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-157] [REFERRED TO]
DEVDA DUNGARSINH BHARATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2011-10-218] [REFERRED TO]
VIPIN NANDAN VARRIER VS. STATE OF KARNATAKA [LAWS(KAR)-2015-1-156] [REFERRED TO]
NAGJIBHAI AASHABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-16] [REFERRED TO]
RAMKISHAN RAMDHARI YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2007-4-28] [REFERRED TO]
PRATAPSINH VIRAJI CHUDASMA VS. STATE OF GUJARAT [LAWS(GJH)-2001-4-11] [REFERRED TO]
JITENDRA NARAYANBHAI RAJGOR VS. STATE OF GUJARAT [LAWS(GJH)-2004-8-13] [REFERRED TO]
S K GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-1997-1-64] [REFERRED]
ANIL TARUN PANDIT VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-12] [REFERRED TO]
POOJA MANU PRASHANT VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-58] [REFERRED TO]
VINOD KEVALKRISHNA CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-170] [REFERRED TO]
ISMAILBHAI SIDIKBHAI SAMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-33] [REFERRED TO]
KETAN VEJABHAI MODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-305] [REFERRED TO]
SIDDHARTH SURESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-369] [REFERRED TO]
BANDITARANI BEHERA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-39] [REFERRED TO]
KHENGARBHAI MASHRUBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-12] [REFERRED TO]
SUHAGIYA BHUMI ARVINDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-183] [REFERRED TO]
MAHESHBHAI UKABHAI BHITORA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-472] [REFERRED TO]
JADIBEN BACHUJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1621] [REFERRED TO]
GURPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-24] [REFERRED TO]
GURPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-1] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-2] [REFERRED TO]
FRANCIS DANIEL LEE VS. STATE [LAWS(DLH)-2022-2-100] [REFERRED TO]
SANGEETA BHATIA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-2-149] [REFERRED TO]
KULDEEP SINGH AND ORS VS. STATE OF J&K AND ORS. [LAWS(J&K)-2016-10-5] [REFERRED TO]
AKHIL VS. STATE OF KERALA [LAWS(KER)-2021-4-87] [REFERRED TO]
M J JOHNSON VS. STATE OF KERALA [LAWS(KER)-2023-10-175] [REFERRED TO]
SHAIJU VS. STATE OF KERALA [LAWS(KER)-2024-1-77] [REFERRED TO]
HARIKRISNHNA P.S. VS. STATE OF KERALA [LAWS(KER)-2024-1-79] [REFERRED TO]
SHIVASUBRAMANYAM VS. STATE OF KARNATAKA [LAWS(KAR)-2002-1-24] [REFERRED TO]
MAHESHBHAI LALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-938] [REFERRED TO]
STATE OF KARNATAKA VS. ASWATHAPPA [LAWS(KAR)-1988-11-47] [REFERRED TO]
STATE OF KADUGODI POLICE BANGALORE VS. GULZAR KHAN [LAWS(KAR)-1995-8-65] [REFERRED TO]
PREM SINGH KHUSHAL SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-122] [REFERRED TO]
BHUPENDRASINH MAHENDRASINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-336] [REFERRED TO]
HARSH KETAN SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-151] [REFERRED TO]
SHARDABEN ALPESHKUMAR KANANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-434] [REFERRED TO]
SANDIP RAMESHBHAI JASADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-728] [REFERRED TO]
NATTURASU VS. STATE [LAWS(MAD)-1998-1-26] [REFERRED]
STATE VS. RADHAKRISHNAN [LAWS(MAD)-2002-2-35] [REFERRED TO]
DESAI KINJALBEN SHAMALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-69] [REFERRED TO]
GOPIBEN VINUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-5] [REFERRED TO]
PRAKASH THAKOREBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-113] [REFERRED TO]
THAKOR DILIPJI LAXMANJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-156] [REFERRED TO]
SHANKARBHAI ANNA SHINDE VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-177] [REFERRED TO]
SHAILESHKUMAR AMRUTBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-162] [REFERRED TO]
MAHIN @ MAHENDRA NATWARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-168] [REFERRED TO]
DOLATBHAI KHANDUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-173] [REFERRED TO]
SIDHARTH MAHESHKUMAR JAISWAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-23] [REFERRED TO]
QURESHI MO. JUBER ABDULRASHID VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-147] [REFERRED TO]
AESHABEN DHAVALBHAI KARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-265] [REFERRED TO]
SAMIR MANUBHAI NIMAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-21] [REFERRED TO]
NARA CHANDABABU NAIDU VS. STATE OF A.P [LAWS(APH)-2023-10-22] [REFERRED TO]
KAKANI GOVERDHAN REDDY VS. STATE OF A P [LAWS(APH)-2017-3-81] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY VS. J SRINIVASA RAO [LAWS(APH)-2019-7-6] [REFERRED TO]
A. B. VENKATESWARA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-9-66] [REFERRED TO]
PATEL IMTIYAZBHAI IBRAHIMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-264] [REFERRED TO]
BHAVANJI SARDARJI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-272] [REFERRED TO]
MAHIPATSINH VIRSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-294] [REFERRED TO]
IMRAN SULEMAN SETA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-132] [REFERRED TO]
VIRENDRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-471] [REFERRED TO]
AMARSING KEVJIBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-709] [REFERRED TO]
VISHWARAJSINH ANIRUDHSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-113] [REFERRED TO]
DIPAK JANARDAN PRASAD VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-21] [REFERRED TO]
MANISH NATVARLAL GILITWALA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-10] [REFERRED TO]
NASIR MAJID KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-11] [REFERRED TO]
RAYSINGBHAI CHHAGANBHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-61] [REFERRED TO]
MEHMOODMIYA RASULMIYA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-70] [REFERRED TO]
DAYABHAI NANJIBHAI KACHA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-392] [REFERRED TO]
ARIFMIYA YUSUFMIYA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-74] [REFERRED TO]
SALIMBHAI RASULBHAI BELIM (KURESHI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-106] [REFERRED TO]
KAUSHIKKUMAR GANPATLAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-116] [REFERRED TO]
NAYI RENUKABEN VINODBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-117] [REFERRED TO]
M. VENKATAPPA NAIDU AND ORS. VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2014-2-185] [REFERRED TO]
UTSAV BHASIN VS. STATE [LAWS(DLH)-2008-9-72] [REFERRED TO]
SANJEEV MATHUR VS. STATE [LAWS(DLH)-2009-1-34] [REFERRED TO]
RAMESH PRASAD VS. STATE OF U.P. [LAWS(ALL)-2022-9-64] [REFERRED TO]
SOVARAN SINGH ADHTI VS. STATE OF U. P. [LAWS(ALL)-2023-4-142] [REFERRED TO]
RUCHIT ATULKUMAR DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1471] [REFERRED TO]
BANSILAL RUPLALJI KALAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-109] [REFERRED TO]
MEPABHAI POONABHAI NANGAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-322] [REFERRED TO]
ATANU GHOSE VS. STATE NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2001-3-67] [REFERRED]
JASVINDER SINGH VS. STATE [LAWS(DLH)-2001-4-93] [REFERRED]
KANCHI SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2003-11-7] [REFERRED TO]
MOHANLAL NANDRAM CHOUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-4-215] [REFERRED TO]
PRAKESH RAMCHANDRA KOTHAVADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-22] [REFERRED TO]
KRUSHNA GURUSWAMI NAIDU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-3-24] [REFERRED TO]
NAVEEN SALUJA S/O RAMSHARAN SALUJA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-80] [REFERRED]
HARENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2019-7-41] [REFERRED TO]
ANKUR MAURYA VS. STATE OF U.P. [LAWS(ALL)-2020-8-52] [REFERRED TO]
SWAMI CHINMAYANAND VS. STATE OF U.P. [LAWS(ALL)-2020-2-10] [REFERRED TO]
HAJI MAHTAB VS. STATE OF U.P. [LAWS(ALL)-2022-5-1] [REFERRED TO]
STATE OF WEST BENGAL VS. MOHAMMAD JAVED KHAN ALIAS CHUNNU KHAN [LAWS(CAL)-1999-4-18] [REFERRED]
ATHAR PERVEZ VS. STATE [LAWS(DLH)-2016-2-231] [REFERRED TO]
NAR SINGH SHAH VS. STATE [LAWS(DLH)-2016-3-95] [REFERRED TO]
SUDIP SEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-9-99] [REFERRED TO]
SUDIP SEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-9-99] [REFERRED TO]
SUDIP SEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-9-99] [REFERRED TO]
RAMESH SHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-47] [REFERRED TO]
STATE OF ORISSA VS. KRUSHNA CHANDRA [LAWS(CAL)-1989-7-16] [REFERRED TO]
RAJENDRA VS. STATE OF U P [LAWS(ALL)-2004-12-122] [REFERRED TO]
SUDAMA VS. STATE OF U P [LAWS(ALL)-2006-5-179] [REFERRED TO]
VED PRAKASH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-11-16] [REFERRED TO]
NITTIN JOHARI VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2020-1-84] [REFERRED TO]
GAURAV MALIK VS. STATE OF NCT DELHI [LAWS(DLH)-2022-3-57] [REFERRED TO]
SHOBHA VS. STATE [LAWS(DLH)-2023-2-185] [REFERRED TO]
HIMANSHU MONGIA VS. DIRECTORATE OF REVENUE INTELLIGENCE [LAWS(DLH)-2023-8-45] [REFERRED TO]
GURUSWAMY VS. STATE [LAWS(MAD)-1981-9-83] [REFERRED TO]
ABBASBHAI AMADBHAI KHAFI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-158] [REFERRED TO]
MAHAMMAD DAUD KAZI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-160] [REFERRED TO]
SIKANDAR (SINDAR JAHA) ARIAFKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-239] [REFERRED TO]
HITESHBHAI KHIMJIBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-293] [REFERRED TO]
SREEKANDAN NAIR AND ORS. VS. STATE OF KERALA [LAWS(KER)-2015-11-166] [REFERRED TO]
URVINDER SINGH VS. UNION TERRITORY OF J&K [LAWS(J&K)-2020-12-106] [REFERRED TO]
SOUDA BEEVI VS. S I OF POLICE [LAWS(KER)-2011-8-103] [REFERRED TO]
MAMMUNHI THALANGADI MAHAMOOD VS. STATE OF KERALA [LAWS(KER)-2013-12-58] [REFERRED TO]
N M SHRIVASTAVA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(MPH)-2017-12-168] [REFERRED TO]
KOPIL UDDIN VS. STATE OF ASSAM [LAWS(GAU)-2021-4-47] [REFERRED TO]
IRSHAD ILYICHHOTEKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-43] [REFERRED TO]
MUKUND VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-872] [REFERRED TO]
DEEPAK KISHANBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-14] [REFERRED TO]
T R ANANDA S/O RANGANATH VS. STATE OF KARNATAKA BY VIDHANA SOUDHA P S , NOW C C B , REP BY ITS STATE PUBLIC PROSECUTOR [LAWS(KAR)-2018-10-20] [REFERRED TO]
JAYANTKUMAR MULJIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-424] [REFERRED TO]
DHAVAL AMITBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-425] [REFERRED TO]
AMBESH DHANJIBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-438] [REFERRED TO]
JYOTIBEN ASHOKKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-455] [REFERRED TO]
JAKIN JITEDRAKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-120] [REFERRED TO]
ANKUR @ AMIT MAHESHKUMAR SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-60] [REFERRED TO]
DUNGARSINH JETHSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-39] [REFERRED TO]
MOINBHAI MOHAMMADBHAI VOHARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-105] [REFERRED TO]
JALAMSINH RANDHIRSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-106] [REFERRED TO]
MUKESHBHAI ALIAS TENIO SHANKARBHAI PARGI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-157] [REFERRED TO]
KAVABHAI VITTHALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-169] [REFERRED TO]
RANGILA JAGRUPSING RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-208] [REFERRED TO]
PRAVINBHAI SHANKARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1039] [REFERRED TO]
THAKKAR BHARATBHAI RAGHAVJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-364] [REFERRED TO]
R L JALAPPA VS. DELHI POLICE ESTABLISHMENT [LAWS(KAR)-1988-5-11] [FOLLOWED ON]
I Y CHANDRA EARAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1989-9-45] [REFERRED TO]
HASMUKH KHIMABHAI GOJIA VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1916] [REFERRED TO]
RAJIV SURENDRA PHUKAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-885] [REFERRED TO]
BALA JERAM KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-482] [REFERRED TO]
MANISHABEN NAVALSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-875] [REFERRED TO]
HUSSAIN JUMABHAI PAARA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-407] [REFERRED TO]
BHAGABHAI VAKHATRAM JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-38] [REFERRED TO]
HIRAJI DANAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-377] [REFERRED TO]
PATEL JAYESHBHAI GAJANANDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-54] [REFERRED TO]
TEESTA ATUL SETALVAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-121] [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LTD VS. VIJAY KUMAR SHARMA [LAWS(HPH)-2013-1-97] [REFERRED]
INDER DEV VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-3-129] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-70] [REFERRED TO]
GOVIND SAGAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-73] [REFERRED TO]
MANISHABEN ALIAS JANAKRAI CHIMANLAL DAVE VS. UDAY BHANUSHANKER RAWAL [LAWS(GJH)-2010-4-229] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-169] [REFERRED TO]
NAVNEET SINGH & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-51] [REFERRED TO]
SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-5] [REFERRED TO]
RAMESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-8] [REFERRED TO]
HARISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-239] [REFERRED TO]
UPEN NARENDRABHAI JANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-189] [REFERRED TO]
RAJUBHAI DHANABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-157] [REFERRED TO]
CHHABILDAS DEVJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-150] [REFERRED TO]
THAKOR RAMESHJI PASAJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-178] [REFERRED TO]
SAVITABEN NATVARBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-184] [REFERRED TO]
RAMESHBHAI MULCHANDBHAI HOTWANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-161] [REFERRED TO]
KAMLESHBHAI DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-329] [REFERRED TO]
ASHISHBHAI KANUBHAI CHAUDHRY VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-19] [REFERRED TO]
MOHAMMEDFARUKH MOHAMMED YUSUF GHANCHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-231] [REFERRED TO]
NISHANT VASUDEV THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-43] [REFERRED TO]
HARGOVAN AMBALAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-88] [REFERRED TO]
THAKOR RAJESHKUMAR CHANDUJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-128] [REFERRED TO]
MUKESHBHAI HARDASBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-15] [REFERRED TO]
NAZIR ALIAS BAPU UMARBHAI SUMRA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-65] [REFERRED TO]
SANDEEPKUMAR RADHAKRUSNALAL SHRIVASTAV VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-193] [REFERRED TO]
DIVYESHBHAI DHANSUKHLAL DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-166] [REFERRED TO]
RAVI SUKHDEV DEVRA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-20] [REFERRED TO]
PARESH ISHWAR BARI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-77] [REFERRED TO]
KAMLESHBHAI SENDHABHAI BADHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-96] [REFERRED TO]
KAMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-145] [REFERRED TO]
RAHEEMBHAI NATHABHAI MULTANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-5] [REFERRED TO]
JAGDISHBHAI SHIVKUMAR BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-31] [REFERRED TO]
ROHIT MOHANBHAI VAJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-195] [REFERRED TO]
SONIYA HARUN SHIRAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-285] [REFERRED TO]
SURESHBHAI GORDHANBHAI GAJERA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-286] [REFERRED TO]
ONKAR PRASAD MISHRA VS. STATE [LAWS(DLH)-2012-1-515] [REFERRED TO]
SURESH GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-6-149] [REFERRED TO]
N SURYA PRAKASH RAO VS. STATE OF MAHARASHTRA [LAWS(APH)-2001-8-61] [REFERRED TO]
C H SIVA PRASAD VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1998-8-46] [REFERRED TO]
MATHEWS PETER VS. STATE OF MAHARASHTRA [LAWS(APH)-1999-6-13] [REFERRED TO]
SURINDER KUMAR SIKAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1999-12-8] [REFERRED TO]
H.K.JUSTA VS. STATE OF H.P. [LAWS(HPH)-2003-7-30] [REFERRED TO]
SARSWATI DEVI VS. STATE OF H.P. [LAWS(HPH)-2014-1-29] [REFERRED TO]
SADHU SINGH AND COMPANY VS. NATIONAL PROJECTS CONSTRUCTION CO. [LAWS(HPH)-2011-6-140] [REFERRED TO]
ANIL KUMAR T VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1993-12-12] [REFERRED TO]
JIGAR ARVINDBHAI PARIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-434] [REFERRED TO]
SIRAJBHAI MUSTUFABHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-43] [REFERRED TO]
TALIKUNJMA @ LALABHAI MOHAMMADANVAR SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-57] [REFERRED TO]
MUKESHBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-101] [REFERRED TO]
DINESHBHAI MADHABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-689] [REFERRED TO]
TASLIM ISHAK DAANT VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-264] [REFERRED TO]
PARESH @ CHAKO SHANABHAI CHAUHAN VS. PARESH @ CHAKO SHANABHAI CHAUHAN [LAWS(GJH)-2021-10-272] [REFERRED TO]
NAINESH RAMNIKLAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-26] [REFERRED TO]
DIVYARAJSINH RAJENDRASINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1295] [REFERRED TO]
PRADIPBHAI ISHWARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-995] [REFERRED TO]
MANAJI MOHANBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-214] [REFERRED TO]
BODA JASMIN SHANTILAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-55] [REFERRED TO]
HIREN SURESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-62] [REFERRED TO]
ILYASH ABDULGANI DAHYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-135] [REFERRED TO]
ASVINBHAI KESHAVBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-161] [REFERRED TO]
BHAGWANJI SONAJI JAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-250] [REFERRED TO]
MAHIPALSING VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-489] [REFERRED TO]
ANSARI AJMATULLAH ABDULSATTAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-359] [REFERRED TO]
DIGVIJAYSINH PRAVINSINH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-619] [REFERRED TO]
HIMMATBHAI BABABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-852] [REFERRED TO]
MD. ASFAK ALAM VS. STATE OF JHARKHAND & ANR. [LAWS(SC)-2023-7-69] [REFERRED TO]
MD. ASFAK ALAM VS. STATE OF JHARKHAND & ANR. [LAWS(SC)-2023-7-69] [REFERRED TO]
PRIYA INDORIA VS. STATE OF KARNATAKA [LAWS(SC)-2023-11-33] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. KAMMA SRINIVASA RAO [LAWS(TLNG)-2022-2-46] [REFERRED TO]
SEYAD A VS. STATE OF KERALA [LAWS(KER)-2009-9-78] [REFERRED TO]
NANAK CHAND VS. STATE OF PUNJAB [LAWS(P&H)-1985-5-79] [REFERRED TO]
BANWARI LAL JATAV VS. STATE OF M P [LAWS(MPH)-2013-9-406] [REFERRED]
SANDEEP LAHARIA VS. STATE OF M P [LAWS(MPH)-2014-3-79] [REFERRED TO]
POKAR RAM VS. STATE OF RAJASTHAN [LAWS(SC)-1985-4-35] [RELIED ON]
JIT RAM SHIV KUMAR VS. STATE OF HARYANA [LAWS(SC)-1980-4-2] [RELIED ON]
DAVINDER KAUR & ORS. VS. STATE OF PUNJAB AND ANR. [LAWS(P&H)-2011-12-208] [REFERRED TO]
ANEZ ANZARE VS. STATE OF KERALA [LAWS(KER)-2022-4-33] [REFERRED TO]
AKBAR K.I VS. UNION TERRITORY OF LAKSHADWEEP [LAWS(KER)-2022-12-11] [REFERRED TO]
ANU MATHEW VS. STATE OF KERALA [LAWS(KER)-2022-6-57] [REFERRED TO]
XXXXX VS. STATE OF KERALA [LAWS(KER)-2022-7-72] [REFERRED TO]
KUNWARPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-10-62] [REFERRED]
ARJUN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-101] [REFERRED TO]
RAMJILAL MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-7-182] [REFERRED]
GANESH RAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-4-22] [REFERRED TO]
STATE OF RAJASTHAN VS. RAVISHANKAR SRIVASTAVA [LAWS(RAJ)-2005-6-13] [REFERRED TO]
BIJU VS. STATE OF KERALA [LAWS(KER)-2024-5-66] [REFERRED TO]
SWAROOP C VS. STATE OF KERALA [LAWS(KER)-2024-6-21] [REFERRED TO]
MATHURA PRASAD GAUTAM VS. B V KARANTH [LAWS(MPH)-1986-12-10] [REFERRED TO]
PRADEEP KUMAR SONI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1990-3-10] [REFERRED TO]
RAJENDRA PRASAD BHARADIA AND SHRI PURAKH CHAND CHANDAK (IN JAIL CUSTODY) VS. STATE OF ORISSA [LAWS(ORI)-1993-7-40] [REFERRED TO]
INDRAJEET ROY VS. STATE OF ORISSA [LAWS(ORI)-1997-9-9] [REFERRED]
PROF D N RAO VS. STATE [LAWS(ORI)-2001-7-8] [REFERRED TO]
BHAGIRATHI PADHAN VS. PACHILA ROUT AND ORS. [LAWS(ORI)-1985-9-48] [REFERRED TO]
PURSHOTAM RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-12-64] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-3-48] [REFERRED TO]
TEK CHAND ALIAS INDU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-6-13] [REFERRED TO]
SURAT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-9-64] [REFERRED TO]
SUKH DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-4-79] [REFERRED TO]
ROHIT CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-1-83] [REFERRED TO]
SANGAT RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-2-42] [REFERRED TO]
BABY CHATTERJEE VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-7] [REFERRED TO]
RAVINDRA SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-5-18] [REFERRED TO]
MOHMED SALIM ABDUL RASID SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2001-3-38] [RELIED ON]
NATVARBHAI PITAMBERBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-7-18] [REFERRED]
NITABEN ABHAYBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-1992-7-11] [DISTINGUISHED]
KALIDAS SARUPCHAND THAKKAR VS. RAJUBEN MAHADEVBHAI THAKKAR [LAWS(GJH)-1982-4-1] [REFERRED]
JAYANDRA SARASWATHY SWAMIGAL VS. STATE OF MADRAS [LAWS(MAD)-2004-11-74] [REFERRED TO]
S MURUGESHAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1983-1-13] [REFERRED TO]
SUMAN CHATTOPADHYAY VS. REPUBLIC OF INDIA (C.B.I.) [LAWS(ORI)-2022-9-118] [REFERRED TO]
MEHNGA SINGH VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-1983-8-74] [REFERRED TO]
MONOJ KUMAR DASH VS. REPUBLIC OF INDIA & ORS. [LAWS(ORI)-2016-3-64] [REFERRED TO]
POKAR RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-7-10] [REFERRED TO]
BHARAT INDER SINGH CHAHAL VS. STATE OF PUNJAB [LAWS(P&H)-2007-6-1] [REFERRED TO]
HOSHIAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2004-9-27] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. BIBI JAGIR KAUR [LAWS(P&H)-2002-1-73] [REFERRED TO]
Shri Krishan Das VS. State of Haryana [LAWS(P&H)-2000-2-23] [REFERRED TO]
PAUL PRADEEP KUMAR @ KUTTY VS. STATE REP BY [LAWS(MAD)-2019-9-5] [REFERRED TO]
SANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-11-15] [REFERRED TO]
PRIYA SHARMA VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-2021-8-30] [REFERRED TO]
GURBACHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-7] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-12-68] [REFERRED TO]
MANINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-200] [REFERRED TO]
AKASHDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-73] [REFERRED TO]
TARSEM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-18] [REFERRED TO]
DHARAMPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-1-71] [REFERRED TO]
KAILASHO VS. STATE OF HARYANA [LAWS(P&H)-2022-1-70] [REFERRED TO]
BIKRAM SINGH MAJITHIA VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-44] [REFERRED TO]
PARVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-136] [REFERRED TO]
GINDI KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-11] [REFERRED TO]
SATBIR VS. STATE OF HARYANA [LAWS(P&H)-2022-3-117] [REFERRED TO]
SUKHA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-142] [REFERRED TO]
DHEERPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-4-137] [REFERRED TO]
VIRENDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-3-39] [REFERRED TO]
RAHUL VS. STATE OF HARYANA [LAWS(P&H)-2023-3-24] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-45] [REFERRED TO]
AZAD SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-1-205] [REFERRED TO]
RAJAT VS. STATE OF HARYANA [LAWS(P&H)-2023-2-22] [REFERRED TO]
PRADEEP VS. STATE OF HARYANA [LAWS(P&H)-2023-2-33] [REFERRED TO]
KELVIN EMEKA VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-98] [REFERRED TO]
PALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-130] [REFERRED TO]
PARVEEN VS. STATE OF HARYANA [LAWS(P&H)-2022-7-124] [REFERRED TO]
SUKHVEER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-121] [REFERRED TO]
LAKHWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-150] [REFERRED TO]
BABLI VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-149] [REFERRED TO]
SANJU ALIAS SAHIL KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2024-3-27] [REFERRED TO]
SYED ZAFRUL HASSAN VS. STATE [LAWS(PAT)-1986-1-18] [REFERRED TO]
DURGA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-1987-1-2] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [LAWS(SC)-1994-1-78] [RELIED ON]
G K MOOPANAR M L A VS. STATE OF TAMIL NADU [LAWS(MAD)-1990-3-12] [REFERRED TO]
RAMA MURTHY VS. STATE OF KARNATAKA [LAWS(SC)-1996-12-150] [CONSIDERED]
S SARAVANAN ALIAS SARAVANAPERUMAL VS. STATE [LAWS(MAD)-1994-8-20] [RELIED ON]
RAJU GOUNDER VS. UNION OF INDIA [LAWS(MAD)-1994-8-31] [REFERRED TO]
ADRI DHARAN DAS VS. STATE OF W B [LAWS(SC)-2005-2-89] [REFERRED TO]
SOM MITTAL VS. GOVT OF KARNATAKA [LAWS(SC)-2008-1-53] [REFERRED TO]
BALVEER SINGH BUNDELA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-5-621] [REFERRED TO]
ANIL KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2014-9-61] [REFERRED TO]
RAKESH SHETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-10] [REFERRED TO]
NISHANTH K HONNAVALLI S/O C KRISHNA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-97] [REFERRED TO]
KAMAL KISHORE AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-53] [REFERRED TO]
RAMANGOUDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-5-15] [REFERRED TO]
RAJENDRAPARASAD ALIAS MANIAN VS. STATE OF KERALA [LAWS(KER)-2020-4-16] [REFERRED TO]
GOKUL MOHAN VS. STATE OF KERALA [LAWS(KER)-2020-4-17] [REFERRED TO]
TONY VS. STATE OF KERALA [LAWS(KER)-2020-4-33] [REFERRED TO]
ARJUN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-12-58] [REFERRED TO]
SACHIN CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-83] [REFERRED TO]
GULSHAN BEGUM VS. STATE AND ORS. [LAWS(J&K)-2017-4-49] [REFERRED TO]
REJI RAJU VS. STATE OF KERALA [LAWS(KER)-2020-4-36] [REFERRED TO]
MANOJ VS. STATE OF KERALA [LAWS(KER)-2019-10-282] [REFERRED TO]
GAURAV PALTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-135] [REFERRED TO]
KAPIL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-46] [REFERRED TO]
SAGAR TOMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-132] [REFERRED TO]
TABREZ AZIM MANSOORI AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-59] [REFERRED TO]
S KRISHNALAL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-14] [REFERRED TO]
SHASHI MEHTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-35] [REFERRED TO]
Satya Prakash VS. Anand Sarup Sharma [LAWS(HPH)-1999-1-3] [REFERRED TO]
CHAVDA KANAKSINH NATVARSINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-4] [REFERRED TO]
VINODBHAI CHANDUBHAI PAVAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-7] [REFERRED TO]
ASMABEN RAJAKBHAI KASMANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-654] [REFERRED TO]
AMITBHAI DINESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2062] [REFERRED TO]
SIDDHARTH MUKESH BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1062] [REFERRED TO]
CHANDRAKANTBHAI GORAKHBHAI LUHAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1770] [REFERRED TO]
RABARI KALUBHAI BHURABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1802] [REFERRED TO]
CHANDRESH ABHABHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-2] [REFERRED TO]
RAVIBHAI PARSOTTAMBHAI MOLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-4] [REFERRED TO]
ILABEN NATVARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-127] [REFERRED TO]
NIPULBHAI GANGDASBHAI SANTOKI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-534] [REFERRED TO]
CHUNAR MANJUBEN SHANKARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1190] [REFERRED TO]
KRUSHNAKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-51] [REFERRED TO]
MOHAMMAD MASOOD VS. STATE OF KARNATAKA [LAWS(KAR)-2001-7-12] [REFERRED TO]
RAGHUVESH LATURI YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-156] [REFERRED TO]
ABDULSATTAR GULAMRASUL VAHORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-261] [REFERRED TO]
K.C.CHACKO VS. STATE OF KERALA [LAWS(KER)-2022-11-60] [REFERRED TO]
THOMAS DANIEL VS. ENFORCEMENT DIRECTORATE [LAWS(KER)-2023-9-8] [REFERRED TO]
PRAVEEN KUMAR D.A VS. STATE OF KERALA [LAWS(KER)-2024-9-10] [REFERRED TO]
ARVINDSING FATESING VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-32] [REFERRED TO]
GOVINDJI MALJIJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-146] [REFERRED TO]
MANJULABEN NATVARLAL JAYPAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-150] [REFERRED TO]
PIYUSH @ AGHRI MAVJIBHAI JUNGI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-164] [REFERRED TO]
JAGDISH MANGABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-196] [REFERRED TO]
KISHORKUMAR THAKORDAS RAJAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-144] [REFERRED TO]
VASURBHAI BECHARBHAI BALDANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-73] [REFERRED TO]
DHANJIBHAI PRAGJIBHAI DHANANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-85] [REFERRED TO]
VIJAY MEGHRAJ BELANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-39] [REFERRED TO]
AMITGIRI MAHENDRAGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-266] [REFERRED TO]
MANISH NARESH DARIYANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-278] [REFERRED TO]
VIMALBHAI RAMESHBHAI BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-11] [REFERRED TO]
JAYANT CHANDULAL PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-221] [REFERRED TO]
GULAMNABI ISMILEBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-43] [REFERRED TO]
KIRANKUMAR NATHULAL TANK VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-84] [REFERRED TO]
IRFAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-152] [REFERRED TO]
INDRAMAL RIKABCHAND JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-267] [REFERRED TO]
PANKAJBHAI ABHAYSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-918] [REFERRED TO]
RAKESHBHAI RAMBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1008] [REFERRED TO]
VISHALKUMAR MANUBHAI SHRIMALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1036] [REFERRED TO]
UDAYBHAI RAMESHBHAI VALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-126] [REFERRED TO]
NEERAJ SINGH VS. STATE OF H.P. [LAWS(HPH)-2020-3-90] [REFERRED TO]
CHAMAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-55] [REFERRED TO]
BITTU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-85] [REFERRED TO]
BADRI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-6-40] [REFERRED TO]
ABHISHEK KUMAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-47] [REFERRED TO]
DILIPSINH @ MUKHI VISAJI BIHOLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-190] [REFERRED TO]
HEM DINESH DESAI VS. R.I.PANDE [LAWS(GJH)-2019-5-143] [REFERRED TO]
COL. AMITABH SINGH S.C. (RETD.) VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-10] [REFERRED TO]
RAJINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-34] [REFERRED TO]
BALWINDER PAL SINGH @ BUNTY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-45] [REFERRED TO]
MADAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-148] [REFERRED TO]
AJAY HARIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-9-164] [REFERRED TO]
NILESHBHAI NARANBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-262] [REFERRED TO]
POONAMBEN GULABBHAI PIMPLE VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-2] [REFERRED TO]
URVESHBHAI BALDEVBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-3] [REFERRED TO]
NARENDRA NAROTTAMDAS KAPADIA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-1981-4-11] [REFERRED TO]
JAGANNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1981-6-15] [REFERRED TO]
VITHTHALBHAI CHHAGANBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1322] [REFERRED TO]
BHAGABHAI RANCHHODBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-692] [REFERRED TO]
SHANTIDEVI HUKAMCHAND KUDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-232] [REFERRED TO]
PRAVINBHAI DHANJBHAI BHOI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-849] [REFERRED TO]
DIPAKBHAI @ RAJUBHAI VALABHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-196] [REFERRED TO]
SHANTILAL JAGUBHAI DESHMUKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-29] [REFERRED TO]
RABARI GOVABHAI RAMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-92] [REFERRED TO]
NIMESH KARSHANBHAI MAHESHWARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-449] [REFERRED TO]
KUNAL MAHENDRABHAI NAGINLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1300] [REFERRED TO]
PRATAPBHAI RAMABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1312] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRAKANT DALIRAM SONAWANA [LAWS(BOM)-1990-11-57] [REFERRED TO]
VIJAY S/O KRISHNA YADAV GOLLA (I.P.S.) VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-101] [REFERRED TO]
STATE OF GUJARAT VS. MAYABEN SURENDRABHAI KODNANI [LAWS(GJH)-2009-3-272] [REFERRED TO]
SATISH BABAN SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-25] [REFERRED TO]
BALAN FLOREA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-569] [REFERRED TO]
PEEYUSH KUMAR JAIN VS. UNION OF INDIA [LAWS(ALL)-2022-9-31] [REFERRED TO]
HARPAL SINGH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2010-12-401] [REFERRED TO]
KAMLESH RANI VS. COMMISSIONER OF POLICE [LAWS(DLH)-2008-5-296] [REFERRED TO]
RAMANBHAI FATESINH DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-146] [REFERRED TO]
KRISHNABA MAHENDRASINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-193] [REFERRED TO]
HARKHABEN GABHUJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-13] [REFERRED TO]
SAHILBHAI ABDULBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-143] [REFERRED TO]
MOHSIN OSMANBHAI HALAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-155] [REFERRED TO]
GOPAL KARSHAN VALA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-202] [REFERRED TO]
GHANSHYAM ZAVERBHAI MORDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-422] [REFERRED TO]
VIJAYBHAI LAXMANBHAI OAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-167] [REFERRED TO]
RAMBHAMAGANSINHDABHI VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-841] [REFERRED TO]
NIRAV RATILAL RUPARELIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-997] [REFERRED TO]
HARPALSINH SAHADEVSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-999] [REFERRED TO]
HASMUKHBHAI VALLABHBHAI BERA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-65] [REFERRED TO]
RAMCHANDJI VARJANGJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-156] [REFERRED TO]
NASREEN NISARAHAMADKHAN BALUCHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-160] [REFERRED TO]
DIVYESHBHAI CHUNILAL CHOVATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-176] [REFERRED TO]
AYUBBHAI RAJABBHAI KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-40] [REFERRED TO]
MAMTADEVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-28] [REFERRED TO]
SEN DINESHKUMAR SHIVRAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-166] [REFERRED TO]
ANITA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-387] [REFERRED TO]
KAMLESHBHAI SUNILBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-864] [REFERRED TO]
RAM DULAREY VS. STATE OF U.P. [LAWS(ALL)-2019-2-287] [REFERRED TO]
JUVENILE X VS. STATE OF U.P. [LAWS(ALL)-2022-2-102] [REFERRED TO]
RITU W/O DINESH MALOO VS. STATE OF MAHARASHTRA, THR.PSO PS TAHSIL, NAGPUR [LAWS(BOM)-2024-6-89] [REFERRED TO]
SANDIP BHANDARI VS. STATE OF WEST BENGAL [LAWS(CAL)-1997-12-41] [REFERRED TO]
RENU SINGH VS. STATE [LAWS(CAL)-1994-9-22] [REFERRED TO]
SANJAY KUMAR SINGHANIA VS. STATE [LAWS(CAL)-2003-7-38] [REFERRED TO]
PAWAN KUMAR BERIWAL VS. STATE OF WEST BENGAL [LAWS(CAL)-1998-3-18] [REFERRED TO]
MAYA RANI GUIN VS. STATE OF WEST BENGAL [LAWS(CAL)-2000-1-74] [REFERRED TO]
TARUN JAIN VS. DIRECTORATE GENERAL OF GST INTELLIGENCE DGGI [LAWS(DLH)-2021-11-228] [REFERRED TO]
AKHALAQ AHMED F PATEL VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-3-67] [REFERRED TO]
TANAJI RAMKRISHNA HONKALAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-10-103] [REFERRED TO]
ALI QUAZIM VS. STATE NCT OF DELHI [LAWS(DLH)-2022-4-17] [REFERRED TO]
UMED SINGH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2021-7-123] [REFERRED TO]
PEE EMPRO EXPORTS P. LTD. VS. STATE [LAWS(DLH)-2022-11-159] [REFERRED TO]
SHAHID HUSSAIN VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-12-125] [REFERRED TO]
SHAHID HUSSAIN VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-12-125] [REFERRED TO]
CHELUBHA BABUBHA DARBAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-124] [REFERRED TO]
RAVI VISHWANATH KHANDELWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-234] [REFERRED TO]
JAYESHKUMAR SURESHKUMAR THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-368] [REFERRED TO]
KRISHNA SAGAR AJUDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-63] [REFERRED TO]
RAVI @ RAHUL RAJESHBHAI MOLADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1304] [REFERRED TO]
JAGMOHAN DALMIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-4-172] [REFERRED TO]
ATULBHAI DEVCHAND PATEL VS. STATE [LAWS(BOM)-2006-5-57] [REFERRED TO]
VIKASH JAIN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-25] [REFERRED TO]
IQBAL HASANALI SYED VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1694] [REFERRED TO]
RAJUBHAI @ ABDUL KHALAK ADAMBHAI SHIRU VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-4] [REFERRED TO]
HUKUM CHAND VS. STATE [LAWS(DLH)-1993-5-53] [APPLIED]
JAGDISH PRASAD SHARMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-1995-9-101] [REFERRED]
AURANGABAD VS. STATE OF MAHARASHTRA THROUGH BEGAMPURA POLICE STATION AND ORS [LAWS(BOM)-2011-2-222] [REFERRED]
ABDUL SAJED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-15] [REFERRED TO]
STATE OF ASSAM VS. BHAGYA KALITA [LAWS(GAU)-2005-10-6] [REFERRED TO]
DILIP DAS VS. STATE OF ASSAM [LAWS(GAU)-2005-5-24] [REFERRED TO]
ARUN SHARMA VS. STATE OF ASSAM [LAWS(GAU)-1985-6-5] [REFERRED TO]
ILLURI ESWARAIH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-91] [REFERRED TO]
DANDI KONDAIAH AND OTHERS VS. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF JUDICATURE, THROUGH S.H.O., THOTTAMBEDU P.S., CHITTOR DISTRICT [LAWS(APH)-2017-2-10] [REFERRED TO]
WILLIAM SCOTT PINCKNEY VS. STATE OF A.P. [LAWS(APH)-2014-7-44] [REFERRED TO]
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU VS. SHIVAKUMAR [LAWS(APH)-2014-9-83] [REFERRED TO]
Y NAGARAJU VS. STATE OF A P [LAWS(APH)-2009-3-63] [REFERRED TO]
DHIRENDRA BRAHAMCHARI VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1983-12-2] [REFERRED TO]
KU AYUSHI JAIN VS. STATE OF M.P [LAWS(MPH)-2014-3-124] [REFERRED TO]
PRATAP SINGH CHOUDHARY VS. STATE OF M.P [LAWS(MPH)-2014-4-125] [REFERRED TO]
SUKHBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1994-1-125] [REFERRED TO]
HARJIT SINGH VS. UNION OF INDIA [LAWS(P&H)-1994-5-27] [REFERRED TO]
JAI PARKASH VS. STATE OF HARYANA [LAWS(P&H)-1985-8-77] [REFERRED TO]
DURGA SHANKAR GUPTA VS. STATE OF M P [LAWS(MPH)-2006-7-61] [REFERRED TO]
ABDUL HAKIM VS. SUPERINTENDENT OF CUSTOMS PROS CHENNAI [LAWS(MAD)-1997-7-10] [REFERRED TO]
P.D. JOSEPH VS. SUSHIL SHARMA, THE INSPECTOR OF POLICE, CANNAUGHT PLACE POLICE STATION, NEW DELHI AND THE COMMISSIONER OF POLICE, EGMORE, MADRAS [LAWS(MAD)-1995-7-112] [REFERRED TO]
PASUMAI IRRIGATION LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT NO 29 POLICE COMMISSIONER OFFICE ROAD EGMORE CHENNAI €“ 8 VS. MANSI FINANCE CHENNAI LIMITED [LAWS(MAD)-2003-3-27] [REFERRED TO]
SUMAN CHATTOPADHYAY VS. REPUBLIC OF INDIA [LAWS(ORI)-2021-6-18] [REFERRED TO]
SUBHAM JENA VS. STATE OF ODISHA [LAWS(ORI)-2023-1-95] [REFERRED TO]
NITIN KAPOOR VS. STATE OF ODISHA [LAWS(ORI)-2023-11-109] [REFERRED TO]
SANJEEV GOVINDASWAMY VS. STATE OF ODISHA [LAWS(ORI)-2024-2-22] [REFERRED TO]
MUNNABHAI DEVJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-163] [REFERRED TO]
MO IMRAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-229] [REFERRED TO]
DEEPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-237] [REFERRED TO]
NARENDRAPURI LADHUPURI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-379] [REFERRED TO]
KAMINI PRADEEPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-428] [REFERRED TO]
MAHIPATSINH HARISINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-434] [REFERRED TO]
PARBAT DEVABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-441] [REFERRED TO]
ROSHANBHAI SUNILBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-494] [REFERRED TO]
BHARATBHAI LABHUBHAI LODARIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1435] [REFERRED TO]
PATEL JANAKBHAI SHAILESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1502] [REFERRED TO]
CHAITANYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-240] [REFERRED TO]
KAMAL SABHARWAL VS. STATE OF ASSAM [LAWS(GAU)-2023-12-5] [REFERRED TO]
JAYNARAYAN RAMESHVARDAYAL SHREEVASTAVA VS. STATE OF GUJARAT [LAWS(GJH)-2001-4-43] [REFERRED TO]
JAYNARAYAN RAMESHVARDAYAL SHREEVASTAVA VS. STATE OF GUJARAT [LAWS(GJH)-2001-4-43] [REFERRED TO]
STATE OF GUJARAT VS. KANAKSINH MOHANSINH MANGROLA [LAWS(GJH)-2004-10-63] [REFERRED TO]
SUNIL KALLANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-10-38] [REFERRED TO]
OKRAM IBOBI SINGH VS. DIRECTORATE OF ENFORCEMENT [LAWS(MANIP)-2020-12-18] [REFERRED TO]
CHANDRA KANTA VS. STATE OF MP [LAWS(MPH)-2000-7-82] [REFERRED TO]
SAINT SHRI ASHARAM BAPU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-2-11] [REFERRED TO]
KRISHNA MENAN VS. STATE OF BIHAR [LAWS(PAT)-2016-4-156] [REFERRED TO]
DIVYA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-2-137] [REFERRED TO]
RANI VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-31] [REFERRED TO]
GAURAV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-65] [REFERRED TO]
KULDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-12-48] [REFERRED TO]
RAJESH SINGLA VS. STATE OF HARYANA [LAWS(P&H)-2022-12-41] [REFERRED TO]
AMARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-75] [REFERRED TO]
DHARMINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-59] [REFERRED TO]
DALJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-10-1] [REFERRED TO]
BALWINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-11-22] [REFERRED TO]
NAVKARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-32] [REFERRED TO]
SATNAM VS. STATE OF HARYANA [LAWS(P&H)-2022-1-77] [REFERRED TO]
VISHAV VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-7] [REFERRED TO]
KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2021-11-26] [REFERRED TO]
SHAMI VS. STATE OF PUNJAB [LAWS(P&H)-2021-11-75] [REFERRED TO]
SURINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-133] [REFERRED TO]
DHUNI RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-8-126] [REFERRED TO]
PARMINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-8-119] [REFERRED TO]
NAVNEET SINGH VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2022-6-145] [REFERRED TO]
GURDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-153] [REFERRED TO]
PARVINDER MALIK VS. STATE OF HARYANA [LAWS(P&H)-2022-5-205] [REFERRED TO]
SATVIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-188] [REFERRED TO]
SALIM VS. STATE OF HARYANA [LAWS(P&H)-2022-4-140] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-89] [REFERRED TO]
AMANDEEP SINGH ALIAS AMAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-62] [REFERRED TO]
AVTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-8] [REFERRED TO]
RAM SNEHI VS. STATE OF HARYANA [LAWS(P&H)-2023-5-38] [REFERRED TO]
PRITAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-65] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-14] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-36] [REFERRED TO]
KARAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-1-29] [REFERRED TO]
SURAJ VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-5] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-76] [REFERRED TO]
HOSSEIN REZAEIFARD VS. STATE OF HARYANA [LAWS(P&H)-2024-3-42] [REFERRED TO]
GURPREET SINGH SABHARWAL VS. STATE OF HARYANA [LAWS(P&H)-2024-4-82] [REFERRED TO]
RAJENDRAPRASADCHAURASIA VS. STATE OF BIHAR [LAWS(PAT)-1995-7-1] [FOLLOWED ON]
SURATH CHANDRA GIN VS. STATE OF ONISSA [LAWS(ORI)-1988-5-10] [REFERRED TO]
MD MUZAFAR HOSSAIN KHAN VS. STATE OF ORISSA [LAWS(ORI)-1989-12-1] [REFERRED TO]
D THILLAIRAJ VS. STATE [LAWS(MAD)-2010-6-198] [REFERRED]
M RAJ KUMAR VS. STATE BY: INSPECTOR OF POLICE CENTRAL CRIME BRANCH CHENNAI [LAWS(MAD)-2010-12-342] [REFERRED TO]
E UMASHANKAR VS. STATION HOUSE OFFICER REDDIARPALAYAM POLICE STATION PUDUCHERRY [LAWS(MAD)-2008-12-36] [REFERRED TO]
SANDEEP BATRA VS. STATE [LAWS(RAJ)-2012-1-28] [REFERRED TO]
SHARDUL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-8-67] [REFERRED TO]
PEER MOHD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-8-14] [REFERRED TO]
FAKRUDIN VS. ABDUL RAHIM [LAWS(RAJ)-1986-1-79] [REFERRED TO]
SANT KUMAR AND OTHERS VS. STATE OF U.T. [LAWS(P&H)-2008-12-188] [REFERRED TO]
DR. NARESH KUMAR MANGLA VS. SMT. ANITA AGARWAL AND OTHERS ETC [LAWS(SC)-2020-12-42] [REFERRED TO]
SADHNA CHAUDHARY VS. STATE OF RAJASTHAN [LAWS(SC)-2022-7-58] [REFERRED TO]
SUMIT MEHTA VS. STATE OF N.C.T. OF DELHI [LAWS(SC)-2013-9-37] [REFERRED TO]
BHADRESH BIPINBHAI SHETH VS. STATE OF GUJARAT AND ORS. [LAWS(SC)-2015-9-4] [REFERRED TO]
MUKHTIAR KAUR GREWAL VS. STATE OF PUNJAB [LAWS(P&H)-2014-1-23] [REFERRED TO]
D K GANESH BABU VS. P T MANOKARAN [LAWS(SC)-2007-2-71] [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [LAWS(SC)-2004-12-53] [REFERRED TO]
MOHAMMAD ZAKIR HUSSAIN VS. STATE OF HARYANA [LAWS(P&H)-2003-10-12] [REFERRED TO]
JAGJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2007-5-19] [REFERRED TO]
JASWINDER SINGH JARYAL VS. STATE OF PUNJAB [LAWS(P&H)-2003-5-150] [REFERRED TO]
PURAN CHAND GUPTA VS. THE STATE OF PUNJAB [LAWS(P&H)-1980-9-24] [REFERRED TO]
JAGTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-44] [REFERRED TO]
JITENDER KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-11-72] [REFERRED TO]
ANKUSH CHAWLA VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-66] [REFERRED TO]
VINOD KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-64] [REFERRED TO]
PANKAJ GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2022-11-39] [REFERRED TO]
VISHAL VS. STATE OF HARYANA [LAWS(P&H)-2022-10-9] [REFERRED TO]
KULDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-10-7] [REFERRED TO]
SAHIL VS. STATE OF HARYANA [LAWS(P&H)-2022-1-81] [REFERRED TO]
DENISH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-47] [REFERRED TO]
SHOBHA VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-96] [REFERRED TO]
JUZAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-11-39] [REFERRED TO]
BUNTY VS. STATE OF HARYANA [LAWS(P&H)-2021-11-1] [REFERRED TO]
AKASH SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-63] [REFERRED TO]
FAKRUDDIN VS. STATE OF HARYANA [LAWS(P&H)-2022-3-33] [REFERRED TO]
MANGAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-3-16] [REFERRED TO]
JAGSIR VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-46] [REFERRED TO]
DALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-9] [REFERRED TO]
MANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-186] [REFERRED TO]
SURINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-85] [REFERRED TO]
GAGANDEEP SINGH ALIAS GAGAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-130] [REFERRED TO]
GURLAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-99] [REFERRED TO]
HAKAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-80] [REFERRED TO]
JASBIR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-45] [REFERRED TO]
MANINDER SHARMA VS. STATE TAX OFFICER, STATE TAX, MOBILE WING, JALANDHAR, PUNJAB [LAWS(P&H)-2022-8-277] [REFERRED TO]
RAM NIWAS VS. STATE OF HARYANA [LAWS(P&H)-2022-8-138] [REFERRED TO]
RASEEDA VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-147] [REFERRED TO]
SUKHDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-123] [REFERRED TO]
MAHESHPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-57] [REFERRED TO]
PRAVEEN KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-42] [REFERRED TO]
MANOJ VS. STATE OF HARYANA [LAWS(P&H)-2022-9-93] [REFERRED TO]
MANJIT SINGH VS. XXX [LAWS(P&H)-2022-9-43] [REFERRED TO]
SACHIN VS. STATE OF HARYANA [LAWS(P&H)-2023-5-17] [REFERRED TO]
RIFAKAT VS. STATE OF HARYANA [LAWS(P&H)-2023-7-68] [REFERRED TO]
JASPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-58] [REFERRED TO]
NIZAMUDDIN ALIAS RAJU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-12-4] [REFERRED TO]
YASHRAJ BHARDWAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-9-104] [REFERRED TO]
State of M.P. VS. Maniklal Shah [LAWS(MPH)-1993-5-19] [REFERRED TO]
WELLSTONE NONGTNGER VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-9-4] [REFERRED TO]
JULIUS KITBOK DORPHANG VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-8-8] [REFERRED TO]
ANJANA WAHLANG VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-10-8] [REFERRED TO]
RAVINDRA SAXENA VS. STATE OF RAJASTHAN [LAWS(SC)-2009-12-29] [REFERRED TO]
NARINDERJIT SINGH SAHNI VS. UNION OF INDIA [LAWS(SC)-2001-10-110] [REFERRED]
HARIOM LAL @ HARIOM PRASAD @ KUMAR HARIOM PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2010-4-588] [REFERRED TO]
DIRECTORATE GENERAL OF C. EX., NEW DELHI VS. N. SANTHOSH KUMAR [LAWS(KAR)-2018-3-494] [REFERRED TO]
K K SANKARANARAYANAN VS. SUB INSPECTOR OF POLICE TANK FACTORY POLICE STATION AVADI [LAWS(MAD)-1981-9-33] [REFERRED TO]
C I MATHEW VS. GOVERNMENT OF INDIA [LAWS(MAD)-1984-9-20] [REFERRED TO]
C I MATHEW VS. GOVERNMENT OF INDIA [LAWS(MAD)-1984-9-20] [REFERRED TO]
K K JERATH VS. UNION TERRITORY CHANDIGARH [LAWS(SC)-1998-3-131] [REFERRED TO]
MEENA DEVI AND OTHERS VS. THE STATE OF BIHAR [LAWS(PAT)-1985-2-40] [REFERRED TO]
CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2024-1-46] [REFERRED TO]
SUDAM CHARAN DASH VS. STATE OF ORISSA [LAWS(SC)-2013-10-75] [REFERRED TO]
RANJIT SINGH VS. STATE OF M.P. [LAWS(SC)-2013-9-85] [REFERRED TO]
DEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-36] [REFERRED TO]
BISWAMITRA MAJHI VS. STATE OF ORISSA [LAWS(ORI)-2005-3-40] [REFERRED TO]
BHUBANESWARI SINGH DEO AND ANR. VS. STATE OF ORISSA [LAWS(ORI)-2004-6-37] [REFERRED TO]
MANOJ KUMAR BINAYAK PRASAD MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-2001-10-16] [REFERRED TO]
MOHAMMAD FARHAN VS. STATE OF H. P. [LAWS(HPH)-2021-1-32] [REFERRED TO]
HARI SINGH VS. STATE OF H. P. [LAWS(HPH)-2021-6-14] [REFERRED TO]
SUDHANSHU KAPOOR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-12] [REFERRED TO]
ANAND SINGH DANGI VS. STATE OF HARYANA [LAWS(P&H)-2000-6-15] [REFERRED TO]
PARSHOTAM LAL VS. STATE OF HARYANA [LAWS(P&H)-1999-6-35] [REFERRED TO]
G.K. GAMBHIR VS. STATE OF PUNJAB [LAWS(P&H)-2007-10-78] [REFERRED TO]
JAI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-27] [REFERRED TO]
ANIL VEKTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-12-8] [REFERRED TO]
PINKU SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-19] [REFERRED TO]
PRITAM KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-77] [REFERRED TO]
TARA CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-31] [REFERRED TO]
DALEEP SINGH KALTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-92] [REFERRED TO]
BASUDEV SAMANTARAY VS. STATE OF ODISHA [LAWS(ORI)-2013-11-7] [REFERRED TO]
PRAVEEN DUBEY VS. RAVISHANKAR [LAWS(MPH)-2014-4-110] [REFERRED TO]
YUVRAJ GAUD VS. STATE OF M P [LAWS(MPH)-2004-5-26] [REFERRED TO]
D THIAGARAJAN VS. STATE [LAWS(MAD)-2014-3-86] [REFERRED TO]
RAMESHCHANDRA JIVANLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1790] [REFERRED TO]
ROHITBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-432] [REFERRED TO]
MANISHSHANKAR VINODSHANKAR GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-495] [REFERRED TO]
VIJAYKUMAR POPATBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-164] [REFERRED TO]
BHARATBHAI NAGABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-166] [REFERRED TO]
ASIM NIZAMBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-228] [REFERRED TO]
SHANKARBHAI JAGANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-259] [REFERRED TO]
NATHUBHAI BECHARBHAI JOGADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1610] [REFERRED TO]
BHAVESH MANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-261] [REFERRED TO]
SNEHAL ISHWARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-1] [REFERRED TO]
MR. X (PRASHOB) S/O BABY V.M. VS. STATE OF KERALA [LAWS(KER)-2018-6-6] [REFERRED TO]
RAHUL SUNIL VS. STATE OF KERALA [LAWS(KER)-2020-4-20] [REFERRED TO]
SUBRAN @ ALIYAN SUBRAN VS. STATE OF KERALA [LAWS(KER)-2020-4-48] [REFERRED TO]
SHYAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-3-114] [REFERRED]
DWARKU DEVI VS. STATE OF HIMACHAL PRADESHQ [LAWS(HPH)-2014-4-31] [REFERRED TO]
HARVINDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2015-4-35] [REFERRED TO]
DALEEP SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-86] [REFERRED TO]
SURESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-12-57] [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-11-29] [REFERRED TO]
VISHNU SAHAI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2018-9-17] [REFERRED TO]
DHANRAJ ASWANI VS. AMAR S. MULCHANDANI [LAWS(SC)-2024-9-14] [REFERRED TO]
TERE NEHEMIAH VS. STATE OF A.P. [LAWS(TLNG)-2018-3-5] [REFERRED TO]
MANISH SISODIA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2023-10-87] [REFERRED TO]
PRATIBHA MANCHANDA VS. STATE OF HARYANA [LAWS(SC)-2023-7-22] [REFERRED TO]
STATE OF HARYANA VS. DHARAMRAJ [LAWS(SC)-2023-8-90] [REFERRED TO]
KARNAIL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-110] [REFERRED TO]
SHAILESH BHANWARLAL BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1838] [REFERRED TO]
ARUNABEN HIMATSINH SIROHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-583] [REFERRED TO]
HARDIK VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1102] [REFERRED TO]
AMITBHAI MANISHBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-33] [REFERRED TO]
ANIL RATILAL MARATHI @ TELGU VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-4] [REFERRED TO]
BIPINBHAI GOVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-6] [REFERRED TO]
RAHULBHAI NATUBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-8] [REFERRED TO]
VANDNA KAMLESHBHAI JASWANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1932] [REFERRED TO]
CHANDRAKANT KANTILAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-491] [REFERRED TO]
KISHAN @ ANDHALO NARANBHAI DORIYA VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-49] [REFERRED TO]
KUNDAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-63] [REFERRED TO]
SH. ANIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-39] [REFERRED TO]
LAKHVEER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-5-257] [REFERRED TO]
TEJU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-7] [REFERRED TO]
SURENDER KUMAR & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-41] [REFERRED TO]
SACHIN DATTA RATHOD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-45] [REFERRED TO]
RAKESH MATHUR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-9-759] [REFERRED]
SURINDER MOHAN KATWAL VS. STATE OF H.P. [LAWS(HPH)-2003-6-14] [REFERRED]
H.K.JUSTA VS. MANOJ CHAUHAN [LAWS(HPH)-2003-7-32] [REFERRED TO]
GROWMORE RESEARCH & ASSETS MANAGEMENT LTD. VS. A.K. MENON [LAWS(BOM)-1996-2-89] [REFERRED TO]
N K NAYAR AND DINESH HEMCHAND MEHTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1985-3-6] [REFERRED TO]
DILIP VS. STATE OF MAHARASHTRA [LAWS(BOM)-1989-12-20] [REFERRED TO]
DEVINDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-1-6] [REFERRED TO,]
DATTATRAYA SAMANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-1980-8-7] [REFERRED TO]
H N CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2010-12-2] [REFERRED TO]
VIJAY JAWAHARLAL CHUG VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-87] [REFERRED TO]
RAMESHBHAI KHIMJIBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-218] [REFERRED TO]
GIRISHKUMAR KIRITBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-842] [REFERRED TO]
PESHIRAM MOTIRAM PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-868] [REFERRED TO]
KAUUSHIK VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-859] [REFERRED TO]
THAKOR PRATAPJI DALJIJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-233] [REFERRED TO]
FAKRUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-608] [REFERRED TO]
AZIMBHAI IBRAHIMBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-50] [REFERRED TO]
KHAYATIBEN HITENDRABHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-77] [REFERRED TO]
ABRAHAM GEORGE VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2024-3-11] [REFERRED TO]
GULAMNABI IBRAHIMBHAI VORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-253] [REFERRED TO]
MOHAMMAD ASHRAF MALLA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(J&K)-2012-9-30] [REFERRED]
NILESH VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-245] [REFERRED TO]
BACHUSINH RANCHHODSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-189] [REFERRED TO]
BHARAT DAYALAL BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-189] [REFERRED TO]
KAUSHIK THAKORDAS RANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-526] [REFERRED TO]
HARSHKUMAR MUKESHBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-305] [REFERRED TO]
SHEKH AMINUDDIN RUKANUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-552] [REFERRED TO]
RAKESH GUPTA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-5-334] [REFERRED TO]
RAMAYAN MEHTO VS. STATE [LAWS(DLH)-2012-3-527] [REFERRED TO]
CHOWGULE AND COMPANY VS. PUBLIC PROSECUTOR [LAWS(BOM)-2024-8-32] [REFERRED TO]
CHANDSO ILAI KAZI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-101] [REFERRED TO]
MATHEWS PETER VS. STATE OF MAHARASHTRA [LAWS(APH)-1999-6-61] [REFERRED TO]
Y CHENDRASEKHARA RAO VS. Y V KAMALA KUMARI [LAWS(APH)-1993-2-15] [REFERRED TO]
ADDITIONAL DIRECTOR GENERAL OF ANTI EVASION MADRAS VS. NATHMAL BAJAJ [LAWS(APH)-1996-10-91] [REFERRED TO]
JAYENDRASINH NATHUSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-221] [REFERRED TO]
DARSHAN INDULAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-32] [REFERRED TO]
PRAKASHKUMAR HIRABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-76] [REFERRED TO]
MULIBEN GAMABHAI HEMABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-35] [REFERRED TO]
JUMA IBRAHIM RAYMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-754] [REFERRED TO]
GOHIL ANIRUDDHSINH KHUMANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-999] [REFERRED TO]
SANJAYBHAI MERUBHAI KHANT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-193] [REFERRED TO]
BHAVSAR TEJAS NAIMESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-800] [REFERRED TO]
JATIN RAMESHBHAI SATANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-84] [REFERRED TO]
BRIJESH ARVINDBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-33] [REFERRED TO]
THAKOR VISHNUJI RAGHUJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-49] [REFERRED TO]
RANCHHODBHAI @ BACHUKAK PREMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-178] [REFERRED TO]
JAGDISH VRAJLAL SEDANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-3] [REFERRED TO]
SIPAHI AKBARBHAI RAJABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-147] [REFERRED TO]
DIGPALSINH MADARSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-157] [REFERRED TO]
KEYUR ASHOK PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-5] [REFERRED TO]
NIKUNJ CHHAGANBHAI KHADAM VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-118] [REFERRED TO]
PARMESHBHAI DAHYABHAI BHAKT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-48] [REFERRED TO]
SHISRAM NARAYANRAM JATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-57] [REFERRED TO]
SUNIL VS. STATE OF KERALA [LAWS(KER)-2024-9-42] [REFERRED TO]
STATE OF KERALA VS. MAJU [LAWS(KER)-2021-7-135] [REFERRED TO]
SHAJI VAZHAKKALA VS. STATE OF KERALA [LAWS(KER)-2024-7-36] [REFERRED TO]
KANUBHAI KARSANBAHI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1358] [REFERRED TO]
DHAHIR VS. CBCID CHANGAI [LAWS(KAR)-2013-5-4] [REFERRED TO]
RAJUBHAI MERUBHAI SOHLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-35] [REFERRED TO]
KRISHNA VS. STATE OF M.P. [LAWS(MPH)-2019-10-154] [REFERRED TO]
MISS A VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-12-153] [REFERRED TO]
RECEIVED FROM ADDITIONAL SESSIONS JUDGE, SIDHI AND ORS. VS. RAJWA KOL AND ORS. [LAWS(MPH)-2016-2-2] [REFERRED TO]
DALJIT SINGH VS. UNION TERRITORY OF JAMMU & KASHMIR [LAWS(J&K)-2021-4-34] [REFERRED TO]
STATE OF GUJARAT VS. DEEPAK JASVANTLAL SHETH [LAWS(GJH)-1998-1-23] [REFERRED TO]
SHEIKH ANWAR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2014-8-65] [REFERRED TO]
GALLALAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1984-4-6] [REFERRED TO]
SATISH SACHAN VS. STATE OF U. P. [LAWS(ALL)-2022-9-157] [REFERRED TO]
DHEERAJ WADHAWAN VS. STATE OF U.P. [LAWS(ALL)-2023-4-26] [REFERRED TO]
MOHAMMAD ZAID VS. STATE OF U.P. [LAWS(ALL)-2023-5-80] [REFERRED TO]
SHAHJAD VS. STATE OF U. P. [LAWS(ALL)-2024-1-74] [REFERRED TO]
YOGENDRA SINGH CHAUHAN VS. STATE OF U P [LAWS(ALL)-2012-2-16] [REFERRED TO]
MADHUMITA RAHUT VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-2-11] [REFERRED TO]
COURT IN THE CASE OF SHRI GURBAKSH VS. STATE [LAWS(CAL)-2016-9-30] [REFERRED TO]
JAYANTI VS. NAVEEN KUMAR PANDEY [LAWS(ALL)-2020-7-106] [REFERRED TO]
PRABHA SURANA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-71] [REFERRED TO]
SHAIK ABDUL AZEEM AND ORS VS. STATE OF A P AND ORS [LAWS(APH)-2017-1-68] [REFERRED TO]
STATE OF TELANGANA VS. BOMMAREDDY RAMA KOTI REDDY AND ORS. [LAWS(APH)-2016-4-46] [REFERRED TO]
C SURENDRAN VS. GOVERNMENT OF INDIA [LAWS(APH)-2014-9-130] [REFERRED TO]
SHYAMLAL GOEL VS. STATE OF ASSAM [LAWS(GAU)-1985-10-1] [REFERRED TO]
MD ABDUL SATTAR VS. STATE OF ASSAM [LAWS(GAU)-1985-8-1] [REFERRED TO]
DAULATRAO NANASAHEB PISAL VS. BHUINJ POLICE STATION [LAWS(BOM)-1998-4-4] [REFERRED TO]
J RAVINDRANATH J SURYAMARAYAMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-5-4] [REFERRED TO]
JOSEPH PAUL VS. SHELLY DHALL SANJESH [LAWS(BOM)-2005-3-4] [REFERRED TO]
ATAL SHRIVASTAVA VS. STATE OF CHHATTISGARH /STATE [LAWS(CHH)-2011-8-78] [REFERRED TO]
SURESH BADRINARAYAN SOMANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-24] [REFERRED TO]
ARUN MAROTRAO PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-4-31] [REFERRED TO]
PRAKASH GUPTA VS. STATE OF DELHI [LAWS(DLH)-2017-7-62] [REFERRED TO]
KARUNAKARAN RAMCHAND VS. ECONOMIC OFFENCE WING [LAWS(DLH)-2020-12-128] [REFERRED TO]
SUBHASH KUMAR SHARMA VS. STATE [LAWS(DLH)-2018-6-25] [REFERRED TO]
SAILESH JAISWAL VS. STATE OF WEST BENGAL [LAWS(CAL)-1998-7-28] [REFERRED TO]
BISHWAYJET TEWARI VS. STATE OF WEST BENGAL [LAWS(CAL)-1998-9-74] [REFERRED]
SHAMIM AHMED VS. STATE [LAWS(CAL)-2003-4-69] [REFERRED]
VIJAI KUMAR VERMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-7-85] [REFERRED TO]
PATRAMALBHAI BALUBHA SUMANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-127] [REFERRED TO]
RINKESH JAYSUKHBHAI CHAVDA (MOCHI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-192] [REFERRED TO]
RADHUBHAI REVABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-275] [REFERRED TO]
ABHESINH KALUBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-149] [REFERRED TO]
SOMAJI @ TINAJI PUNAMJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-143] [REFERRED TO]
KULDIPSINH DILIPSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-182] [REFERRED TO]
ASHISH JASHWANTSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-190] [REFERRED TO]
KURESHI NAZMABANU ABDULGAFAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-336] [REFERRED TO]
JAYSUKHBHAI TRIBHOVANDAS DEVMURARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-373] [REFERRED TO]
BHAVNABEN RAMNIKBHAI DHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-374] [REFERRED TO]
LADHUBHAI DALABHAI NADODA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-386] [REFERRED TO]
BHAGWATIBEN KANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-125] [REFERRED TO]
CHETANKUMAR POONAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-151] [REFERRED TO]
JAYSUKHBHAI VITTHALBHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-233] [REFERRED]
ABHAY SHRENIKBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2017-1-115] [REFERRED TO]
PARMAR SOMABHAI BHALABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-8] [REFERRED TO]
JAYENDRA HIMATLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-63] [REFERRED TO]
PRITAM SINGH VS. STATE OF PUNJAB [LAWS(DLH)-1980-7-1] [REFERRED]
K K JAJODIA VS. STATE [LAWS(DLH)-1987-8-56] [REFERRED]
CAPT SATISH KUMAR SHARMA VS. DELHI ADMINISTRATION [LAWS(DLH)-1990-9-12] [REFERRED]
HIRABHAI KARAMSHIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-433] [REFERRED TO]
VIKAS MENDIRATTA VS. STATE OF DELHI [LAWS(DLH)-2009-2-212] [REFERRED TO]
VED PARKASH GOEL VS. COMMISSIONER CENTRAL BUREAU OF NARCOTICS [LAWS(DLH)-2000-5-75] [REFERRED]
DIPAKBHAI LAXMANBHAI ASODA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-133] [REFERRED TO]
JAGANBHAI CHHIPABHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-151] [REFERRED TO]
MANISHBHAI HIMMATBHAI RAKHOLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-416] [REFERRED TO]
MUKESH AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-68] [REFERRED TO]
VELABHAI MAFABHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-3] [REFERRED TO]
PATEL PRAHLADBHAI MOHANLAL VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-232] [REFERRED]
TEESTA ATUL SETALVAD AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-35] [REFERRED TO]
MANJULA @ MANJU RAMAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-139] [REFERRED TO]
MANISH MADANLAL JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-62] [REFERRED TO]
AKASHBHAI BAKULBHAI GEDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-76] [REFERRED TO]
VEJABHAI BHORABHAI SHAMLA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-175] [REFERRED TO]
MOHAMMED SAFI ABDUL SALAM BADAM VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-406] [REFERRED TO]
MUKESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-957] [REFERRED TO]
KAPILABEN PALKESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-962] [REFERRED TO]
AVINASHBHAI PRABHUDAS SATAPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-33] [REFERRED TO]
RAMESHBHAI RATANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-167] [REFERRED TO]
VASANTBHAI NANDLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-260] [REFERRED TO]
BADRUMIYA AJIMMIYA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-13] [REFERRED TO]
SANJAYBHAI BUDHABHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-25] [REFERRED TO]
RAMESHBHAI VALLABHBHAI GAJERA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-68] [REFERRED TO]
COURT ON ITS OWN MOTION AJAY CHAUDHARY VS. STATE [LAWS(DLH)-2010-12-123] [REFERRED TO]
AMAN KUMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-30] [REFERRED TO]
ROHAN TANNA VS. UNION OF INDIA [LAWS(CHH)-2021-12-19] [REFERRED TO]
ANKUR ANIL AGARWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-932] [REFERRED TO]
RAM DEO TYAGI IPS RETD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-7-62] [REFERRED TO]
STATE OF MAHARASHTRA POLICE STATION OFFICER VS. DEVENDRA CHHATTIJA ATTHURAM [LAWS(BOM)-2004-5-10] [REFERRED TO]
RAJENDRA RAMDAS CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-18] [REFERRED TO]
NIRMAL MITHALAL JAIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-237] [REFERRED TO]
DUSHYANT DANG VS. JAIRAM DAS VERMA [LAWS(CHH)-2017-12-4] [REFERRED TO]
HARISH JAIN VS. STATE [LAWS(DLH)-1994-9-28] [RELIED AND EXPLAINED]
LAMBERT KROGER VS. ENFORCEMENT DIRECTORATE [LAWS(DLH)-2000-2-45] [REFERRED]
NARESH SHARMA VS. STATE [LAWS(DLH)-2000-2-118] [REFERRED]
SIDHARTH VASHISTH ALIAS MANU SHARMA VS. STATE OF DELHI [LAWS(DLH)-2003-11-42] [REFERRED]
MANGESHBHAI JIVANTRAM FULWANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-18] [REFERRED TO]
ABDUL RAZZAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-46] [REFERRED TO 11,13]
KULENDRA KUMAR DEY VS. UNION TERRITORY OF ARUNACHAL PRADESHTL [LAWS(GAU)-1982-11-5] [REFERRED TO]
KASHI PRASAD AGARWALLA VS. STATE OF ASSAM [LAWS(GAU)-1985-2-3] [REFERRED TO]
MOHAMMAD KHAILD VS. STATE OF U.P. [LAWS(ALL)-2019-9-314] [REFERRED TO]
MADHUMITA RAHUT VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-2-89] [REFERRED TO]
MD ABDUS SALAM GAZI VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-4-151] [REFERRED TO]
SMT. P KALPANA VS. THE STATE OF TELANGANA REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF AP HYDERABAD [LAWS(APH)-2018-6-67] [REFERRED TO]
KAILASH CHAND JAIN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2018-4-218] [REFERRED TO]
KAILASH CHAND JAIN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2018-4-218] [REFERRED TO]
BEJOY PAUL VS. STATE [LAWS(CAL)-1996-1-25] [REFERRED TO]
SARIFUL AHMED VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-2-51] [REFERRED TO]
B.S. Yedd yurappa, Former Chief Minister of Karnataka, S/o. late Siddalingappa VS. The State of Karnataka (Through Lokayukta Polices, Represented by its State Public Prosecutor, High Court Buildings, High Court of Karnataka. Bangalore and Sri. S [LAWS(KAR)-2011-8-186] [REFERRED TO]
R. GOPLAKRISHNA PILLAI @ PATTATHANAM GOPLALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2021-1-140] [REFERRED TO]
P. S. JAYAPRAKASH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-1-243] [REFERRED TO]
SHERLY JOSEPH VS. STATE OF KERALA [LAWS(KER)-2024-1-59] [REFERRED TO]
MEENABEN ASHOKBHAI JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-296] [REFERRED TO]
V S NORTI VS. STATE OF KARNATAKA [LAWS(KAR)-1989-2-2] [REFERRED TO]
AKHTARALI HAIDARALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1035] [REFERRED TO]
KOKILABEN DASRATHBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1037] [REFERRED TO]
ANAND KUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1065] [REFERRED TO]
ATUL BIDHURI VS. STATE, GOVT OF NCT OF DELHI [LAWS(DLH)-2021-3-60] [REFERRED TO]
ARJUN K AJAYAN VS. STATE OF KERALA [LAWS(KER)-2024-1-101] [REFERRED TO]
RACHIN BANSAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-4-30] [REFERRED TO]
BHAVESH VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-23] [REFERRED TO]
MANSUKH GOVINDBHAI RANPARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-235] [REFERRED TO]
NAV RATAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-22] [REFERRED TO]
POKHRAJ HIRALAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-149] [REFERRED TO]
VISHWARAJSINH DILIPSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-179] [REFERRED TO]
ANKUSH ASHOK AGRAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-197] [REFERRED TO]
DHARMESHJI HANSAJI TARAD VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-133] [REFERRED TO]
UPENDRAKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-4] [REFERRED TO]
HUKMICHANDJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-29] [REFERRED TO]
PANDYA MANOJBHAI JIVATRAM VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-76] [REFERRED TO]
BHARATBHAI DHANJIBHAI DHOLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-82] [REFERRED TO]
DWARKADAS NARSINHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-273] [REFERRED TO]
KALPANABEN PRAVINBHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-29] [REFERRED TO]
PRATAPSINH BACHUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-53] [REFERRED TO]
MILAN DHANJIBHAI DUDHAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-102] [REFERRED TO]
MURGVEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-248] [REFERRED TO]
HARISINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-258] [REFERRED TO]
MAHENDRABHAI LAGHUBHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-73] [REFERRED TO]
VINUBHAI KALABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-821] [REFERRED TO]
PARMAR GANPATBHAI VIRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-803] [REFERRED TO]
DHAVAL MANSUKHLAL MUNDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-986] [REFERRED TO]
RECEIVED FROM I ADDITIONAL SESSIONS JUDGE, MAIHAR AND ORS. VS. SURAJ VISHWAKARMA AND ORS. [LAWS(MPH)-2016-4-3] [REFERRED TO]
MOHAMMED HANEEFA VS. STATE OF KERALA [LAWS(KER)-2012-10-358] [REFERRED TO]
TARSEM LAL VS. STATE [LAWS(J&K)-2015-2-34] [REFERRED TO]
USHA DEVI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2024-7-94] [REFERRED TO]
KULDEEP SINGH AND ORS VS. STATE OF J&K AND ORS. [LAWS(J&K)-2016-11-2] [REFERRED TO]
JASBIR SINGH VS. UT OF J&K [LAWS(J&K)-2020-12-12] [REFERRED TO]
SOLANKI RAVIBHAI DIPUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-1991-9-29] [FOLLOWED]
STATE OF GUJARAT VS. NITABEN ABHAYBHAI MEHTA [LAWS(GJH)-1993-3-42] [REFERRED TO]
FEROZE FALIBHAI CONTRACTOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-61] [REFERRED TO]
CHITRA ATHWANI VS. STATE OF ODISHA [LAWS(ORI)-2015-9-76] [REFERRED TO]
SANIA VS. STATE OF ODISHA [LAWS(ORI)-2015-6-22] [REFERRED TO]
CHITRA ATHWANI VS. STATE OF ODISHA [LAWS(ORI)-2015-11-21] [REFERRED TO]
THIAGARAJ S CHETTIAR VS. STATE OF TAMILNADU [LAWS(MAD)-1997-12-75] [REFERRED TO]
Thiagraj Chettiar VS. State [LAWS(MAD)-1997-7-71] [REFERRED TO]
R R GOPAL ALIAS NAKKHEERAN GOPAL VS. STATE [LAWS(MAD)-2003-3-62] [REFERRED TO]
R R Gopal ALIAS Nakkeeran Gopal VS. State [LAWS(MAD)-2003-9-21] [REFERRED TO]
UNION TERRITORY OF DADRA AND NAGAR HAVELI VS. NATVARSINH LAXMANSINH CHAUHAN [LAWS(BOM)-1996-10-117] [REFERRED TO]
RAMBHAU ANANDRAO KEDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1989-11-34] [REFERRED TO]
CHANDRAKANT CHANDULAL BHANSALI VS. SHRIKANT SHRIKRISHNA JOSHI [LAWS(BOM)-1992-8-52] [REFERRED TO]
OMPRAKASH @ MUNNA NANKU YADAV VS. STATE OF MAH [LAWS(BOM)-2018-4-34] [REFERRED TO]
SANJAY PUNAMIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-90] [REFERRED TO]
MANOJ AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2002-8-3] [RELIED ON]
KIRAN W/O ASHOK DHAWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-356] [REFERRED TO]
MOHD ARSHAD @ KUKI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-7] [REFERRED TO]
JOGINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-60] [REFERRED TO]
SHAKTI CHAND AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-86] [REFERRED TO]
SURINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-102] [REFERRED TO]
YASHPAL JITUBHA CHUDASAMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2010-9-165] [REFERRED TO]
SOLANKI BANESINH SARDARSINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-74] [REFERRED TO]
NAGESHSINH SHEKHARSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-462] [REFERRED TO]
AJITSINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-35] [REFERRED TO]
PAVANKUMAR YADRAM GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-21] [REFERRED TO]
ABHINAY SINGH CHANDAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-90] [REFERRED TO]
ANKIT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-9-95] [REFERRED TO]
RAGHUVAR TIKARAM BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-839] [REFERRED TO]
MAHESHBHAI KHIMJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-923] [REFERRED TO]
WASIM SALIMBHAI KHIRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1186] [REFERRED TO]
DIPESHBHAI KISHORBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-14] [REFERRED TO]
CHAVADA KARANBHAI SADABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-23] [REFERRED TO]
SANJANA SURESHBHAI PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-171] [REFERRED TO]
MANMOHITPAHUL SINGH AMARJITSINGH RANGPURI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-192] [REFERRED TO]
NAVNEETBHAI ARVINDBHAI DATANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-593] [REFERRED TO]
SHAKUJI KARSHANJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-879] [REFERRED TO]
KARTIK MOHAN PRASAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-95] [REFERRED TO]
JAGANNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1981-6-10] [REFERRED TO]
DILIP SHANKAR KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1980-11-3] [REFERRED TO]
JAGDISH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1992-6-5] [REFERRED TO]
SOLANKI RAMESHBHAI GOVINDHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-30] [REFERRED TO]
RAKESHBHAI DHARAMSHIBHAI VAGHANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-68] [REFERRED TO]
Y PANDURANGA CHARY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1991-12-22] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. D. SHIVA PRASAD [LAWS(APH)-1998-3-117] [REFERRED TO]
K RAJASEKHARA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1998-7-32] [REFERRED TO]
PANKAJBHAI ARJANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-311] [REFERRED TO]
NIKUNJBHAI VINUBHAI KANANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-448] [REFERRED TO]
MOHAMMAD YUSUFKHAN BADARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1304] [REFERRED TO]
RAMENDRASINH JAYSINH KUSHVAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-140] [REFERRED TO]
HANSABEN KANJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-518] [REFERRED TO]
KARANBHAI BHAGWANBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-190] [REFERRED TO]
MAHIPATSINH HIMMATSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-290] [REFERRED TO]
KIRTIKUMAR KARSHANDAS PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-89] [REFERRED TO]
VISHAL VRAJLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-192] [REFERRED TO]
VIPULKUMAR VINODBHAI ASARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-161] [REFERRED TO]
VAGHELA ANIRUDHSINH NATHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-622] [REFERRED TO]
JATUBHA KALUBHA JETHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-100] [REFERRED TO]
PRASANNKUMAR KANAIYALAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-659] [REFERRED TO]
NILESHBHAI SURSINGBHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-698] [REFERRED TO]
MINAKSHIBEN HEMANTBHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-821] [REFERRED TO]
BAJARANGSINH SUGANDSINH RAJPUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-844] [REFERRED TO]
YUVRAJ RAJENDRAKUMAR BARJATYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-861] [REFERRED TO]
GANI SULEMAN SODHA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-44] [REFERRED TO]
VIJAY SUBHKARAN SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-75] [REFERRED TO]
KRISHNA GOPAL RAJGADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-97] [REFERRED TO]
ROHAN RAJENDRA GARUD VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-177] [REFERRED TO]
LACHCHHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-2-54] [REFERRED TO]
ANANT KUMAR GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-1-12] [REFERRED TO]
SUNIL SINGH @ SUNIL KUMAR SINGH S/O SHRI CHANDAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2018-3-95] [REFERRED TO]
DURGALAL VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-1985-10-82] [REFERRED TO]
STATE VS. UCHBAB KANWAR [LAWS(RAJ)-1990-11-73] [REFERRED TO]
PHOOL CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-1983-3-36] [REFERRED TO]
ASHWANI KUMAR BHARDWAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-7-95] [REFERRED TO]
SK. SUPIYAN @ SUFFIYAN @ SUPISAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2022-2-37] [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2022-7-48] [REFERRED TO]
NATHU SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2021-5-21] [REFERRED TO]
SINGASHAN SINGH VS. STATE OF BIHAR AND ORS. [LAWS(SC)-2014-12-100] [REFERRED TO]
RASHMI REKHA THATOI VS. STATE OF ORISSA [LAWS(SC)-2012-5-9] [REFERRED TO]
UNION OF INDIA VS. PADAM NARAIN AGGARWAL ETC [LAWS(SC)-2008-10-40] [REFERRED TO]
SUDHIR SHARMA VS. STATE OF M P [LAWS(MPH)-2014-7-337] [REFERRED TO]
AKKO WIDOW OF MOHAN SINGH VS. SUDESH KUMAR [LAWS(P&H)-1990-1-66] [REFERRED TO]
ARIF MASOOD VS. STATE OF M.P. [LAWS(MPH)-2020-11-75] [REFERRED TO]
RAISINGH CHAURASIYA VS. STATE OF M.P [LAWS(MPH)-2014-4-164] [REFERRED TO]
MOHAMMED BASHEER VS. STATE OF KERALA [LAWS(KER)-1996-9-71] [REFERRED TO]
BIBI JAGIR KAUR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2000-11-268] [REFERRED]
CHARAN DASS SHOREWALA VS. STATE OF HARYANA [LAWS(P&H)-2001-1-50] [REFERRED TO]
GURBAX SINGH ALIAS KUKU VS. STATE OF PUNJAB [LAWS(P&H)-2001-9-53] [REFERRED TO]
RANINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-5-3] [REFERRED TO]
BASAWANNAPPA S/O NAGANNA BILGUNDI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-138] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-19] [REFERRED TO]
MOHAMMED SHUJAYATH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-5-163] [REFERRED TO]
NARINDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2013-11-95] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-36] [REFERRED TO]
TARUN CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-4-65] [REFERRED TO]
RAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-6-36] [REFERRED TO]
AJITH THOMSON VS. STATE OF KERALA [LAWS(KER)-2019-10-313] [REFERRED TO]
RIYAS AND OTHERS VS. STATE OF KERALA THROUGH THE STATION HOUSE OFFICER, KOTTIYAM POLICE STATION, KOLLAM DISTRICT, REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA [LAWS(KER)-2018-10-218] [REFERRED TO]
MOIDEENKOYA, S/O. MOYINKUTTY HAJI AND OTHERS VS. THE STATE OF KERALA [LAWS(KER)-2018-2-666] [REFERRED TO]
K. MADAL VIRUPAKSHAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-313] [REFERRED TO]
PALLA VEERA VENKATA SURYA NARAYANA VS. STATE, REP. BYTHE INSPECTOR OF POLICE [LAWS(MAD)-2014-4-151] [REFERRED TO]
AMIT ISHWARBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-157] [REFERRED TO]
PARESH BABUBHAI KUCHARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-162] [REFERRED TO]
SATISH RATILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-230] [REFERRED TO]
MUKESHBHAI LALUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-56] [REFERRED TO]
RAZIYA AYYUB BADAM VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-427] [REFERRED TO]
KIRANKUMAR NANALAL RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-429] [REFERRED TO]
RANMALBHAI BHOJABHAI MODHVADIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-493] [REFERRED TO]
HARDIK KIRANBHAI GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-105] [REFERRED TO]
RAJESH BIYANI VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-7-68] [REFERRED TO]
RAKESH KUMAR S/O RAM BIHARI PRASAD SINGH VS. STATE OF BIHAR AND ORS [LAWS(PAT)-2015-12-139] [REFERRED]
SAVITA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-7-37] [REFERRED TO]
VINOD KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-9-111] [REFERRED TO]
MANISH LAL SHRIVASTAVA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-12-12] [REFERRED TO]
OM PARKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-16] [REFERRED TO]
DHEERAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-1-6] [REFERRED TO]
DEVI DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-3-5] [REFERRED TO]
UDHAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-64] [REFERRED TO]
OM PRAKASH DHANUKA VS. STATE OF BIHAR [LAWS(PAT)-2021-7-122] [REFERRED TO]
VAIBHAV SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-57] [REFERRED TO]
KESHAB PATRA VS. STATE OF ORISSA [LAWS(ORI)-2007-7-35] [REFERRED TO]
AMAR ASHOK RAMCHANDANI VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2010-9-504] [REFERRED]
RAJENDRA KISHORE KANUNGO AND ANR. VS. STATE OF ORISSA [LAWS(ORI)-1998-12-42] [REFERRED TO]
PURAKH CHAND CHANDAK AND VS. STATE OF ORISSA [LAWS(ORI)-1993-7-12] [REFERRED TO]
VIJOYANANDA SWAIN VS. STATE [LAWS(ORI)-1996-7-9] [RELIED ON]
SHYAM SUNDAR JHANWAR VS. STATE OF ORISSA [LAWS(ORI)-2007-12-17] [REFERRED TO]
GANGADHAR PAIKRAY VS. BALARAM BALABANTARAY AND ORS. [LAWS(ORI)-1988-10-11] [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [LAWS(SC)-1980-5-32] [CITED]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-77] [REFERRED TO]
GURSIMRAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-54] [REFERRED TO]
VISHVAJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-36] [REFERRED TO]
DAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-1-70] [REFERRED TO]
RAM GOPAL VS. STATE OF HARYANA [LAWS(P&H)-2023-3-16] [REFERRED TO]
DAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-56] [REFERRED TO]
GURCHARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-7] [REFERRED TO]
MANOJ MITTAL VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-30] [REFERRED TO]
SURESH SETH VS. ASSISTANT DIRECTOR [LAWS(P&H)-2023-1-13] [REFERRED TO]
GURDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-89] [REFERRED TO]
SURESH VS. STATE OF HARYANA [LAWS(P&H)-2022-9-87] [REFERRED TO]
GAGANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-136] [REFERRED TO]
AKASHDEEP GARG VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-134] [REFERRED TO]
UMASHANKAR PRABHU B.C. CASHTECH GROUP OF COMPANIES AND ORS. VS. MAHESH SHETTY AND ORS. [LAWS(KAR)-2016-4-90] [REFERRED TO]
VIKRAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-132] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-8-127] [REFERRED TO]
VIKRAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-125] [REFERRED TO]
HARVINDER SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-127] [REFERRED TO]
NIRMAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-7-125] [REFERRED TO]
PRINCEPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-152] [REFERRED TO]
GELO KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-204] [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-5-202] [REFERRED TO]
MANISH SINGH VS. STATE OF U.T., CHANDIGARH [LAWS(P&H)-2022-5-134] [REFERRED TO]
RAJA VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-141] [REFERRED TO]
KALA SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-4-139] [REFERRED TO]
MAJOR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-63] [REFERRED TO]
SURESH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2022-3-61] [REFERRED TO]
KAMALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-15] [REFERRED TO]
JOGINDER VS. STATE OF HARYANA [LAWS(P&H)-2022-3-13] [REFERRED TO]
SATNAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-10] [REFERRED TO]
KHAZAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-43] [REFERRED TO]
AMRITPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-42] [REFERRED TO]
DEEPAK VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-40] [REFERRED TO]
MANJEET SINGH MALHI VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-17] [REFERRED TO]
RAJWANT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-126] [REFERRED TO]
ASHOK KUMAR LAMBARDAR VS. STATE OF HARYANA [LAWS(P&H)-2021-11-25] [REFERRED TO]
D K SETHI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2018-9-21] [REFERRED TO]
SACHINDRA MAHAWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1999-8-55] [REFERRED TO]
SURENDRA KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-8-19] [RELIED ON]
NIRBHAY SINGH VS. STATE OF M P [LAWS(MPH)-1994-9-32] [REFERRED TO]
BANKHMIH NONGRUM VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-5-27] [REFERRED TO]
KARAMCHAND VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1984-3-3] [REFERRED TO]
BENEDICT M. MARAK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2014-12-16] [REFERRED TO]
HEIRATAMI BIAM VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-8-4] [REFERRED TO]
SMT. RAMESH KUMARI VS. STATE OF NCT OF DELHI [LAWS(DLH)-2016-7-30] [REFERRED TO]
V N SUBHASH CHANDRA BOSE VS. STATE OF A P [LAWS(APH)-2006-8-84] [REFERRED TO]
JAYANT KUMAR JAIN VS. STATE [LAWS(DLH)-2020-9-57] [REFERRED TO]
AMJADALI ALTAFALI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-11] [REFERRED TO]
RASHIKBAA NARAYANSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-412] [REFERRED TO]
HUSEN GULAM MAHAMAD PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1350] [REFERRED TO]
DIPTENDU NAYEK VS. STATE OF WEST BENGAL [LAWS(CAL)-1988-10-7] [REFERRED TO]
SUNIL KANTI ROY VS. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE (FOREIGN EXCHANGE REGULATION ACT) [LAWS(CAL)-1997-9-42] [REFERRED TO]
RUSHIRAJSINH NARENDRASINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-446] [REFERRED TO]
RAMESHBHAI JETHABHAI BHUTADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-317] [REFERRED TO]
MINAKSHI DAS ALIAS MINAKSHI DAS SAUD VS. NUR AZAM ALI ALIAS NUR ALAM [LAWS(GAU)-2009-8-57] [REFERRED TO]
JAYANTA KUMAR GHOSH VS. STATE OF ASSAM [LAWS(GAU)-2010-5-1] [REFERRED TO]
STATE OF MANIPUR VS. TOKCHOM JADUMANI SINGH [LAWS(GAU)-2009-1-25] [REFERRED TO]
SARAT KUMAR PHUKAN VS. CHARAN DEKA [LAWS(GAU)-1983-4-9] [REFERRED TO]
V.SRINIVASULU VS. STATE OF A.P. [LAWS(APH)-2024-3-63] [REFERRED TO]
STATE OF MANIPUR VS. VIKAS YADAV [LAWS(GAU)-2000-3-35] [REFERRED]
S.NAGESH KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2013-9-21] [REFERRED TO]
FAKIR AMINABANU WIFE OF MAJIDKHAN UMARKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-137] [REFERRED]
THOUNAOJAM SHYAMKUMAR SINGH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2007-2-20] [REFERRED TO]
PARAS BHARARA VS. STATE NCT OF DELHI [LAWS(DLH)-2009-2-237] [REFERRED TO]
PARMAR NAVALSINH HAMUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-95] [REFERRED TO]
AJMALBHAI GANDABHAI NADODA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-378] [REFERRED TO]
KETUL GIRISHKUMAR MAJETHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-143] [REFERRED TO]
JIGNESH KISHOREBHAI BHAJIAWALA VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2018-2-97] [REFERRED TO]
ROHIT SHANTILAL GULECHA VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-126] [REFERRED TO]
SAGAR KANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-127] [REFERRED TO]
PARTH BHADRESH MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-220] [REFERRED TO]
PRADEPSINH NAVUJI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-59] [REFERRED TO]
JITENDRA NARAYAN TYAGI ALIAS SYED WASEEM RIZVI VS. STATE OF U.P. [LAWS(ALL)-2023-2-67] [REFERRED TO]
RISHABH SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-4-235] [REFERRED TO]
RAKESH KUMAR PANDEY VS. STATE OF U.P. [LAWS(ALL)-2019-11-227] [REFERRED TO]
JUVENILE X THROUGH HIS FATHER VS. STATE OF U.P. [LAWS(ALL)-2021-11-13] [REFERRED TO]
SUKUMAR JAIN (ANTICIPATORY BAIL) VS. U.O.I. [LAWS(ALL)-2021-2-9] [REFERRED TO]
PANKAJ GROVER VS. DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA, LUCKNOW [LAWS(ALL)-2021-8-119] [REFERRED TO]
ANKUR MISHRA VS. STATE OF U.P. [LAWS(ALL)-2019-10-260] [REFERRED TO]
YOGESH JAGDISH JOSHI (MINOR) VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-9-125] [REFERRED TO]
SHIVAJI DATTARAY PAHINKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-11-100] [REFERRED TO]
ARUNENDRA KUMAR SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-78] [REFERRED]
ANIL MAHAJAN VS. COMMISSIONER OF CUSTOMS [LAWS(DLH)-2000-2-90] [REFERRED TO]
SUBHASH CHANANA VS. STATE [LAWS(DLH)-1994-3-12] [APPLIED )]
FRANCISCO XAVIER PACHECO ALIAS MICKKY PACHECO VS. STATE OF GOA [LAWS(BOM)-2010-6-215] [REFERRED TO]
SAHAJANAND INVESTMENTS PVT VS. STATE OF GOA [LAWS(BOM)-2012-10-84] [REFERRED TO]
SEEMA NEE ANKITA HITESH BARDIA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-7-213] [REFERRED TO]
PRAMOD VS. SAVITA AND ORS. [LAWS(BOM)-2015-2-15] [REFERRED TO]
SWAMI SACHIDANAND SAKSHI MAHARAJ VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-9-89] [REFERRED]
PRAVEEN KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-4-45] [REFERRED TO]
ANU MATHEW VS. STATE OF KERALA [LAWS(KER)-2023-4-102] [REFERRED TO]
BASIL PAUL VS. STATE OF KERALA [LAWS(KER)-2021-4-11] [REFERRED TO]
DHIRUBHAI KARSHANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-287] [REFERRED TO]
RABARI @ DESAI GANGABEN MOTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-9] [REFERRED TO]
SOMIBEN MOVARIYABHAI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-794] [REFERRED TO]
MANGALSINH DEVISINH JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1006] [REFERRED TO]
RAJESH GOPALA S/O NARSIMHA GOPALA MOORTHY VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-59] [REFERRED TO]
VIDYABEN W/O SURENDRABHAI KALYANDAS GAJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-69] [REFERRED TO]
SHAUKAT ABBAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-198] [REFERRED TO]
KAMLESHBHAI THAVARIYABHAI KAMLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-394] [REFERRED TO]
VASANTKUMAR TALSIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-452] [REFERRED TO]
THAKOR KESHAJI GAGAJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-74] [REFERRED TO]
RATHAVA ALPESHBHAI AMBUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-112] [REFERRED TO]
GANESHBHAI PARSHUBHAI MAHLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-54] [REFERRED TO]
SUNILBHAI JIVANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-195] [REFERRED TO]
SHIVRAJSINH MADANSING SHEKHAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-140] [REFERRED TO]
CHANDUBHAI GHANABHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-78] [REFERRED TO]
VENUGOPAL VS. STATE [LAWS(KAR)-2012-12-140] [REFERRED TO]
BHARATSINH RUGHUNATHSINH KUMPAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-235] [REFERRED TO]
NIKUNJ GAJENDRABHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2474] [REFERRED TO]
DHARMIK DEVSHIBHAI CHUDASMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-43] [REFERRED TO]
PARESHKUMAR CHANDRAVADAN RANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-241] [REFERRED TO]
MUKESHKUMAR HASMUKHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-23] [REFERRED TO]
RAKESHBHAI SURYABHAN RAV VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-55] [REFERRED TO]
PRAGNABEN @ PRAGYABEN RAJESHBHAI RAMANANDI @ BHAVANANDI VS. STATE OF GUJARAT [LAWS(GJH)-2024-10-7] [REFERRED TO]
VARGHESE M.U. VS. CENTRAL BUREAU OF INVESTIGATION, (CBI), ACB [LAWS(KER)-2015-6-39] [REFERRED TO]
M.SRINIVASA RAO VS. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(KER)-2012-10-356] [REFERRED TO]
BISHNUDEO SAHU VS. STATE OF BIHAR [LAWS(JHAR)-2010-5-205] [REFERRED]
MUKHTAR ABAS KHAN VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-2-143] [REFERRED TO]
TABASSUM SAIFI VS. STATE OF NCT OF DELHI [LAWS(DLH)-2024-3-146] [REFERRED TO]
TARANJEET SINGH BAGGA VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2023-2-91] [REFERRED TO]
TRIDEEB ROUT VS. STATE OF ODISHA [LAWS(ORI)-2015-12-100] [REFERRED]
S ANDI THEVAR VS. STATE [LAWS(MAD)-2006-4-307] [REFERRED TO]
RASANANDA ROUT & ORS. VS. STATE OF ORISSA [LAWS(ORI)-2014-9-113] [REFERRED]
A.R. RAJASEKARAN VS. C.B.I. [LAWS(MAD)-1997-12-125] [REFERRED TO]
C R PATIL VS. C E PATIL [LAWS(GJH)-2004-10-5] [REFERRED TO]
C R PATIL and C E PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2004-10-59] [REFERRED TO]
NEELA J SHAH VS. STATE OF GUJARAT [LAWS(GJH)-1997-11-7] [REFERRED TO]
BALDEVBHAI NATVERLAL BAROT VS. STATE OF GUJARAT [LAWS(GJH)-1981-8-33] [REFERRED]
SWARNA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-1-52] [REFERRED TO]
BHAGI RATH @ SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-23] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-117] [REFERRED TO]
KISHORI LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-56] [REFERRED TO]
MOHD SHAHID VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-26] [REFERRED TO]
MAST RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-27] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-1-58] [REFERRED TO]
RAVI BASNET VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-124] [REFERRED TO]
YASHPAL VS. NARCOTICS CONTROL BUREAU [LAWS(HPH)-2017-12-52] [REFERRED TO]
ROHIT SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-14] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-12-65] [REFERRED TO]
CHUKS COLLINS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-14] [REFERRED TO]
MOHIT KUMAR ALIAS BITTU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-129] [REFERRED TO]
DARSHAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-13] [REFERRED TO]
PARTAP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-94] [REFERRED TO]
ALNESH AKIL SOMJI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-144] [REFERRED TO]
PRAMOD KUAMR MEHTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-2-7] [REFERRED TO]
YASHPAL JITUBHA CHUDASMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2010-12-267] [REFERRED TO]
SANJAY GUPTA VS. STATE OF H.P. [LAWS(HPH)-1996-7-14] [REFERRED TO]
PYARA SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-102] [REFERRED TO]
LALMAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-12] [REFERRED TO]
VIKAS THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-109] [REFERRED TO]
RAMA NAND RATHORE VS. STATE OF H.P. [LAWS(HPH)-2014-12-125] [REFERRED TO]
SANKALP GOEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-37] [REFERRED TO]
DUSHYANT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-12] [REFERRED TO]
SAMEER NARAYANRAO PALTEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-23] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. D SIVA PRASAD [LAWS(APH)-1998-7-38] [REFERRED TO]
Y PANDURANGA CHARY VS. STATE OF A P [LAWS(APH)-1991-12-32] [REFERRED]
GHANSHYAMBHAI SHIVABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-12] [REFERRED TO]
PARVEJ RAHIMBHAI MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-275] [REFERRED TO]
CHIRAG GHANSHYAMBHAI GOTI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-72] [REFERRED TO]
PATEL ASHVINKUMAR AMBARAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-226] [REFERRED TO]
TRIVEDI JAGDISHCHANDRA JAYANTILAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-194] [REFERRED TO]
BHAVANBHAI LAXMABHAI GORASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-277] [REFERRED TO]
RATHVA MANGABHAI MESTABHAI (PETITION WITHDRAWN) VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-13] [REFERRED TO]
STATE OF GOA VS. KENNETH IAN STEWAR SILVEIRA [LAWS(BOM)-2022-2-228] [REFERRED TO]
MANOJBHAI VIRJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-312] [REFERRED TO]
BHPATBHAI GABHARUBHAI TAVETHIA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-215] [REFERRED TO]
NIKUL KAMLESH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-65] [REFERRED TO]
PRATIK HASMUKHBHAI TAPODHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-138] [REFERRED TO]
MUKESHBHAI NANJIBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-123] [REFERRED TO]
CHETANSINH RAVINDRASINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-504] [REFERRED TO]
VIRENDRAKUMAR JAYPRAKASH BHATNAGAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-670] [REFERRED TO]
HARGOVANBHAINAGJIBHAIJOSHI VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-486] [REFERRED TO]
SHAHINKHAN ABDULJALILKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-1002] [REFERRED TO]
MANNAN IDRISHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-37] [REFERRED TO]
JIMMY SATISHBHAI ASIJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-208] [REFERRED TO]
LALITKUMAR MOHANLAL SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-138] [REFERRED TO]
RAMESHBHAI GHOGHARI @ RAMESHBHAI VELJIBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-23] [REFERRED TO]
KIRANBHAI NAVALSINGHBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-97] [REFERRED TO]
VIJAY RAMSWARUP SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-51] [REFERRED TO]
REKHABEN LAXMANBHAI VADI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-482] [REFERRED TO]
PATEL DINESHKUMAR RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-686] [REFERRED TO]
JAGDISHBHAI GOVINDBHAI NAKARANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-687] [REFERRED TO]
HARSH SHAILESHBHAI NAI (LIBACHIYA) VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-255] [REFERRED TO]
NARENDRASINH KUKMANSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-825] [REFERRED TO]
GULAM IBRAHIM KHANDA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-22] [REFERRED TO]
AMRISHBHAI KALUBHAI VAGHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-88] [REFERRED TO]
GHANSHYAMBHAI AMARSHIBHAI LAKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-306] [REFERRED TO]
ABDULLAH NASRUALLAH PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-417] [REFERRED TO]
JAYSUKHBHAI RANCHHODBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-433] [REFERRED TO]
NARANDAS SUGNOMAL MAHERCHANDANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-447] [REFERRED TO]
ASHUMAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-624] [REFERRED TO]
V. RAVI PRAKASH VS. STATE OF TELANGANA [LAWS(TLNG)-2022-4-39] [REFERRED TO]
Y.S.AVINASH REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2023-5-2] [REFERRED TO]
VISHAL MANOHAR MANDREKAR VS. STATE OF TELANGANA [LAWS(TLNG)-2024-2-97] [REFERRED TO]
BAJINDER SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-261] [REFERRED TO]
B RAVINDRAN VS. STATE [LAWS(MAD)-1985-8-8] [REFERRED TO]
S.P. SHANTHI SWAROOP VS. STATE OF TAMIL NADU, REP. BY ASST. COMMISSIONER OF POLICE, CENTRAL CRIMES BRANCH, MADRAS [LAWS(MAD)-1990-3-64] [REFERRED TO]
S.P. SHANTHI SWAROOP VS. STATE OF TAMIL NADU, REP. BY ASST. COMMISSIONER OF POLICE, CENTRAL CRIMES BRANCH, MADRAS [LAWS(MAD)-1990-3-64] [REFERRED TO]
MR. DINESH GOWDA VS. THE STATE [LAWS(KAR)-2016-7-2] [REFERRED TO]
NIRMAL JEET KAUR VS. STATE OF MADHYA PRADESH [LAWS(SC)-2004-9-70] [REFERRED TO]
PARVINDERJIT SINGH VS. STATE U T CHANDIGARH [LAWS(SC)-2008-11-130] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SANTOSH KARNANI [LAWS(SC)-2023-4-47] [REFERRED TO]
JACOB RAI (KHALING) VS. STATE OF SIKKIM [LAWS(SIK)-2016-10-5] [REFERRED TO]
STATE VS. VAIDYA VARA PRASAD [LAWS(TLNG)-2018-12-72] [REFERRED TO]
P CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2019-9-13] [REFERRED TO]
VIJAY MEHTA & ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-10-55] [REFERRED TO]
RAVINDRA PRAKASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-3-25] [REFERRED TO]
SHAMSHER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2002-5-65] [REFERRED TO]
RAMGOVIND SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-3-136] [REFERRED TO]
STATE OF KERALA VS. RASHEED [LAWS(SC)-2018-10-95] [REFERRED TO]
DATARAM SINGH VS. STATE OF UTTAR PRADESH & ANR. [LAWS(SC)-2018-2-14] [REFERRED TO]
BHAGYALAKSHMI K VS. STATE OF KERALA [LAWS(KER)-2020-11-11] [REFERRED TO]
BRIJMOHAN K.S VS. STATE OF KARNATAKA [LAWS(KAR)-2021-4-128] [REFERRED TO]
KUNDANLAL AGARWAL VS. STATE [LAWS(ORI)-1985-10-19] [REFERRED TO]
BATAPA BADA SETH VS. STATE [LAWS(ORI)-1986-12-16] [REFERRED TO]
PADMA CHARAN VS. S RAM MOHAN RAO [LAWS(ORI)-1986-9-37] [REFERRED TO]
STATE VS. PABITRA MOHAN SAHOO [LAWS(ORI)-1988-1-3] [RELIED ON]
SATHYAVANI PONRANI VS. SAMUEL RAJ [LAWS(MAD)-2010-7-354] [REFERRED TO]
R SUNIL AGRAWAL VS. STATE [LAWS(MAD)-2010-7-363] [REFERRED TO]
BHANJA KISHORE PANI VS. STATE (VIGILANCE) [LAWS(ORI)-2007-12-44] [REFERRED TO]
BHAGABAN PANDA VS. STATE OF ORISSA [LAWS(ORI)-2004-4-32] [REFERRED TO]
BISWAMITRA MAJHI VS. STATE OF ORISSA [LAWS(ORI)-2005-1-58] [REFERRED TO]
HATANATH BEHERA VS. STATE OF ORISSA [LAWS(ORI)-1993-11-10] [REFERRED TO]
MADAN MOHAN SAHOO VS. STATE OF ORISSA [LAWS(ORI)-1995-9-10] [REFERRED TO]
DIPAKBHAI PIRABHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-422] [REFERRED TO]
OMDEEPSINH KISHORSINH CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-423] [REFERRED TO]
RAMESHBHAI KISHANCHAND MANSHARAMANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-439] [REFERRED TO]
JIVUBHA DHUDJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-440] [REFERRED TO]
CHANDUBHAI HARIBHAI GOPALKA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-88] [REFERRED TO]
SUBHASHBHAI THAKORBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-159] [REFERRED TO]
THAKORE DILIPBHAI PARBATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-232] [REFERRED TO]
ARVINDBHAI KANJIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-240] [REFERRED TO]
MAHESH MAHENDRAKUMAR BHURA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1438] [REFERRED TO]
ARYAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-241] [REFERRED TO]
THEOPHILUS NDUBULSI NWOSU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-6-23] [REFERRED TO]
SATISH SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-6-57] [REFERRED TO]
AJAY KUMAR GUPTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-12-16] [REFERRED TO]
VIKRAM CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-8] [REFERRED TO]
DAYANIDHI MARAN VS. STATE [LAWS(MAD)-2015-8-154] [REFERRED TO]
NATARAJ VS. STATE REP BY INSPECTOR OF POLICE CBI/SCB/CHENNAI CAMP AT TINDIVANAM [LAWS(MAD)-2012-4-16] [REFERRED TO]
RAJENDRA SINGH KHICHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-257] [REFERRED TO]
MAHESH CHANDRA ALIAS MAHESH KUMAR GOYAL VS. STATE OF M P [LAWS(MPH)-1999-8-27] [REFERRED TO]
RAJESH SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-56] [REFERRED TO]
DANIEL KHONGSIT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-8-2] [REFERRED TO]
MILON G. MOMIN VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-11-17] [REFERRED TO]
PETER SALAM, S/O SALAM DILIPKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-8-4] [REFERRED TO]
DEEPA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-6-36] [REFERRED TO]
SAKIR VS. STATE OF HARYANA [LAWS(P&H)-2024-3-37] [REFERRED TO]
SANDEEP SINGLA VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-15] [REFERRED TO]
MUKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-23] [REFERRED TO]
RAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-131] [REFERRED TO]
PANKAJ GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2022-7-123] [REFERRED TO]
GURSHARANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-122] [REFERRED TO]
ASHU VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2022-3-12] [REFERRED TO]
DAYA RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-2-40] [REFERRED TO]
VED PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2022-11-198] [REFERRED TO]
SARVESH VS. STATE OF HARYANA [LAWS(P&H)-2022-11-33] [REFERRED TO]
BALJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-72] [REFERRED TO]
SUKHCHAIN SINGH VS. U.T.CHANDIGARH [LAWS(P&H)-2021-8-28] [REFERRED TO]
BALWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-147] [REFERRED TO]
BALVIR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-135] [REFERRED TO]
RAHUL VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-87] [REFERRED TO]
SAKIR VS. STATE OF HARYANA [LAWS(P&H)-2022-5-207] [REFERRED TO]
KESHA VS. STATE OF HARYANA [LAWS(P&H)-2022-5-206] [REFERRED TO]
HIMANSHU VS. STATE OF HARYANA [LAWS(P&H)-2021-9-13] [REFERRED TO]
BALWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-4-351] [REFERRED TO]
AMARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-113] [REFERRED TO]
VIPIN KUMAR DUA VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-2021-4-7] [REFERRED TO]
VINOD GURJAR VS. STATE OF M.P. [LAWS(MPH)-2019-3-187] [REFERRED TO]
PARTIES NAME ARIF MASOOD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-11-69] [REFERRED TO]
KAMAKHYA NARAYAN SINGH @ KAMACHHAYA SINGH SON OF LATE RADHE KISHUN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-6-58] [REFERRED TO]
SADHU SHARAN YADAV AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-5-105] [REFERRED TO]
VINAY KUMAR KEDIA VS. STATE OF M P [LAWS(MPH)-2010-5-53] [REFERRED TO]
GOPILAL NAGORIA VS. STATE OF M.P [LAWS(MPH)-2014-4-126] [REFERRED TO]
DES RAJ VS. STATE OF J&K [LAWS(J&K)-2005-4-14] [REFERRED TO]
HYDERALI VS. STATE OF KERALA [LAWS(KER)-2008-8-73] [REFERRED TO]
BRIJESH GARG VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-8-63] [REFERRED TO]
JYOTHISH VS. STATE OF KERALA [LAWS(KER)-2005-8-13] [REFERRED TO]
SAUBHAGYA BHAGAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-8-1] [REFERRED TO]
ABDUL KAVI VS. STATE OF TELANGANA [LAWS(TLNG)-2019-4-22] [REFERRED TO]
PRASAD VEERA POTLURI VS. VIKRAM KAILAS [LAWS(TLNG)-2020-10-48] [REFERRED TO]
GEETA RAM NAUTIYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-14] [REFERRED TO]
REENA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-8-18] [REFERRED TO]
SANDEEP BATRA VS. STATE [LAWS(RAJ)-2012-5-282] [REFERRED TO]
K.K. JERATH VS. U.T. CHANDIGARH [LAWS(P&H)-1998-2-110] [REFERRED TO]
RAHUL GUPTA VS. STATE [LAWS(RAJ)-2009-5-5] [REFERRED TO]
RAJESH PUROHIT ALIAS BHOLIYA VS. STATE OF RAJ [LAWS(RAJ)-2012-12-4] [REFERRED TO]
MANISH SISODIA VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2024-8-27] [REFERRED TO]
SUDEEP CHATTERJEE VS. STATE OF BIHAR [LAWS(SC)-2024-8-4] [REFERRED TO]
ARVIND KEJRIWAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2024-5-38] [REFERRED TO]
SUNIL KUMAR MARWAHA VS. STATE OF SIKKIM [LAWS(SIK)-2012-10-2] [REFERRED TO]
OM PARKASH CHAUTALA VS. STATE OF HARYANA [LAWS(P&H)-1997-7-195] [REFERRED TO]
P.CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2019-8-139] [REFERRED TO]
SUDHIR VS. STATE OF MAHARASHTRA [LAWS(SC)-2015-10-3] [REFERRED TO]
THANIEL VICTOR VS. STATE [LAWS(MAD)-1990-3-11] [REFERRED TO]
S K ALIM ALIAS MOHD ALIM VS. STATE OF BIHAR [LAWS(PAT)-1997-9-73] [REFERRED TO]
STATE OF ORISSA VS. RAJENDRA PRASAD BHARADIA [LAWS(SC)-1994-5-10] [REFERRED TO]
MUNNA THAKUR ALIAS VIJAY KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2010-4-454] [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [LAWS(SC)-2010-12-2] [REFERRED TO]
HDFC BANK LTD VS. J J MANNAN ALIAS J M JOHN PAUL [LAWS(SC)-2009-12-38] [REFERRED TO]
NARESH KUMAR YADAV VS. RAVINDRA KUMAR [LAWS(SC)-2007-10-96] [REFERRED TO]
SUNIL GUPTA VS. STATE OF M P [LAWS(MPH)-2005-5-1] [REFERRED TO]
SHRI KARAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-1] [REFERRED TO]
AVTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-38] [REFERRED TO]
GIRDHARI LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-19] [REFERRED TO]
KARAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-82] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-12-2] [REFERRED TO]
HARVINDER CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-33] [REFERRED TO]
RAJ KUMAR RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-6-67] [REFERRED TO]
FREED VS. STATE OF H.P. [LAWS(HPH)-2020-7-8] [REFERRED TO]
S K MARWAHA VS. UNION TERRITORY CHANDIGARH [LAWS(P&H)-1985-7-62] [REFERRED TO]
SHIVANGINI MAHENDROO & OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-2-446] [REFERRED]
JAGGA VS. STATE OF M.P. [LAWS(MPH)-2019-12-64] [REFERRED TO]
CHARAN SINGH YADAV VS. STATE OF M.P. [LAWS(MPH)-2019-12-70] [REFERRED TO]
PUSPA BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-261] [REFERRED TO]
VINOD GAUTAM VS. STATE OF MP [LAWS(MPH)-2019-4-189] [REFERRED TO]
BHUBANESWAR SINGH VS. STATE OF ORISSA [LAWS(ORI)-2004-7-15] [REFERRED TO]
JADUMANI BISWAL VS. NARAYAN CHANDRA BISWAL [LAWS(ORI)-1982-10-5] [REFERRED TO]
MANDAKINI JENA VS. STATE OF ORISSA [LAWS(ORI)-2010-12-28] [REFERRED TO]
Bajranglal Singhania VS. State of Orissa [LAWS(ORI)-2008-8-66] [REFERRED TO]
SUBHASH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2010-9-44] [REFERRED TO]
VIJAYSINH CHAMPAKSINH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-426] [REFERRED TO]
RAJESH VELJIBHAI VAGHAMSHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-436] [REFERRED TO]
ASHVINKUMAR VITTHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-492] [REFERRED TO]
SARFARAZ SIRAJBHAI MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-516] [REFERRED TO]
KALURAM MANGAJI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-104] [REFERRED TO]
NARESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-122] [REFERRED TO]
MAHENDRABHAI JIVANBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-225] [REFERRED TO]
RAMESHBHAI MANSUKHBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-263] [REFERRED TO]
DILIPSINH BHARATSANG RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-168] [REFERRED TO]
ARVINDSINH RAANUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-156] [REFERRED TO]
SHARADBHAI DILIPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-161] [REFERRED TO]
KIRTIBHAI JIVANBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-477] [REFERRED TO]
PRATAP SINGH VS. STATE OF MP [LAWS(MPH)-2015-7-18] [REFERRED TO]
DR. DIVYA KISHORE SATPATHI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(MPH)-2017-12-17] [REFERRED TO]
ATENDRA SINGH RAWAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-53] [REFERRED TO]
DIVYARAJSINH GIRIRAJSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-223] [REFERRED TO]
V NANDANAN VS. DIG OF POLICE CRIME HYDERABAD [LAWS(KER)-1985-10-1] [REFERRED TO]
JAGAT SINGH VS. STATE [LAWS(J&K)-1992-7-3] [REFERRED TO]
AJIT KUMAR VS. STATE OF J&K [LAWS(J&K)-2004-9-7] [REFERRED TO]
PRAMOD KUMAR PANDA VS. REPUBLIC OF INDIA [LAWS(ORI)-2014-12-61] [REFERRED TO]
MAHESWAR BEHERA VS. STATE OF ORISSA [LAWS(ORI)-2014-8-43] [REFERRED TO]
KALPANA VATS VS. STATE OF HARYANA [LAWS(P&H)-2022-1-75] [REFERRED TO]
KENECHUKWU OKONTA VS. STATE OF HARYANA [LAWS(P&H)-2021-12-106] [REFERRED TO]
PRIYANKA MODI VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(P&H)-2021-12-61] [REFERRED TO]
LAKHBIR SINGH ALIAS LAKHA VS. NARCOTICS CONTROL BUREAU, CHANDIGARH ZONE [LAWS(P&H)-2018-6-21] [REFERRED TO]
HARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-84] [REFERRED TO]
VIJAY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-26] [REFERRED TO]
ANUPAM GUPTA VS. STATE OF UT, CHANDIGARH [LAWS(P&H)-2023-6-80] [REFERRED TO]
BHARAT BHUSHAN ASHU VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-150] [REFERRED TO]
CHANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-26] [REFERRED TO]
SUBHASH SINGH DAGAR VS. STATE OF HARYANA [LAWS(P&H)-2023-2-38] [REFERRED TO]
KISHAN VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-32] [REFERRED TO]
KARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-10-59] [REFERRED TO]
SANDEEP SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-2-8] [REFERRED TO]
RAMANDEEP KAUR VS. STATE OF HARYANA [LAWS(P&H)-2023-2-17] [REFERRED TO]
BISHNU VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-142] [REFERRED TO]
RAGHVIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-9-53] [REFERRED TO]
AMIT VS. STATE OF HARYANA [LAWS(P&H)-2022-6-151] [REFERRED TO]
CHET RAM VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-143] [REFERRED TO]
SHRAWAN VS. STATE OF HARYANA [LAWS(P&H)-2022-6-8] [REFERRED TO]
SWETA SOLANKI VS. STATE OF HARYANA [LAWS(P&H)-2022-3-60] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-67] [REFERRED TO]
DEEPAK BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-187] [REFERRED TO]
KARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-43] [REFERRED TO]
AJAY VIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-12-39] [REFERRED TO]
HARJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-11-61] [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-12-9] [REFERRED TO]
RAVI KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-1-78] [REFERRED TO]
NAVEEN VS. STATE OF HARYANA [LAWS(P&H)-2022-3-75] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-142] [REFERRED TO]
RAHUL BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-96] [REFERRED TO]
RAM KRISHNA BALOTHIA VS. UNION OF INDIA [LAWS(MPH)-1994-3-28] [REFERRED TO]
BADRI PRASAD PURAN BADHAI VS. BALA PRASAD MOOL CHAND SAHU [LAWS(MPH)-1983-9-15] [REFERRED TO]
SHRI N. PREMJIT SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-11-5] [REFERRED TO]
MOIRANGTHEM MEGHA VS. THE STATE OF MANIPUR [LAWS(MANIP)-2015-6-10] [REFERRED TO]
MOIRANGTHEM MEGHA VS. THE STATE OF MANIPUR [LAWS(MANIP)-2015-6-10] [REFERRED TO]
RD. CHAWAN VS. STATE OF MANIPUR [LAWS(MANIP)-2019-10-16] [REFERRED TO]
MERRY BINA MARAK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2018-10-2] [REFERRED TO]
RAJENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-31] [REFERRED TO]
NIRMAL SHAH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-2-2] [REFERRED TO]
SAURAV KUMAR VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2016-1-110] [REFERRED TO]
SHREE NARAYAN JHA S/O LATE HARINARAYAN JHA VS. STATE OF BIHAR [LAWS(PAT)-2018-2-131] [REFERRED TO]
SIRI KRISHAN DASS VS. STATE OF HARYANA [LAWS(P&H)-2000-2-151] [REFERRED TO]
SHASHI SINGH VS. STATE OF HARYANA [LAWS(P&H)-2005-6-1] [REFERRED TO]
VIJAY BABU VS. STATE OF KERALA [LAWS(KER)-2022-6-47] [REFERRED TO]
SANT KUMAR VS. STATE OF U.T. [LAWS(P&H)-2008-2-48] [REFERRED TO]
PRAHLAD RAI SARAF VS. STATE OF RAJASTHAN [LAWS(RAJ)-1986-12-41] [REFERRED TO]
MUNIR KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1991-1-21] [REFERRED TO]
MOIDEENKOYA VS. THE STATE OF KERALA [LAWS(KER)-2018-3-22] [REFERRED TO]
SHAJI P A VS. STATE OF KERALA, REP BY PUBLIC PROSECUTOR [LAWS(KER)-2018-6-114] [REFERRED TO]
PRIYA MUKHARJEE VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-159] [REFERRED TO]
G. D. HARAKUMAR VS. COMMISSIONER OF POLICE INFANTRY ROAD STATE OF KARNATAKA [LAWS(KAR)-2020-9-551] [REFERRED TO]
FAISAL P. VS. STATE OF KERALA [LAWS(KER)-2020-4-18] [REFERRED TO]
SANDEEP MEHTA VS. STATE OF KERALA [LAWS(KER)-2020-6-76] [REFERRED TO]
TEESTA SETALVAD AND ANOTHER VS. CENTRAL BUREAU OF INVESTIGATION, ECONOMIC OFFENCES WING, FORT, MUMBAI AND ANOTHER [LAWS(BOM)-2015-8-388] [REFERRED]
SURESH THIMIRI AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-28] [REFERRED TO]
PRAMOD S/O MADHUKAR KALPUND VS. SAVITA W/O RAJENDRA KALPUND [LAWS(BOM)-2015-2-12] [REFERRED TO]
PARMINDER SINGH VS. STATE [LAWS(DLH)-2001-11-97] [REFERRED]
K N AGGARWAL VS. STATE [LAWS(DLH)-1990-7-20] [REFERRED TO]
P V NARASIMHA RAO VS. STATE OF DELHI [LAWS(DLH)-1996-10-10] [REFERRED TO]
P V NARASIMHA RAO VS. STATE CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-1996-10-15] [REFERRED]
IQBAL IBRAHIM KHIRA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-82] [REFERRED TO]
PATEL RAJENDRAKUMAR BALDEVBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-581] [REFERRED TO]
LILABEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-897] [REFERRED TO]
MUKESHBHAI MAGANBHAI GODHANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1046] [REFERRED TO]
RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1596] [REFERRED TO]
RANBIR SINGH KHARAB VS. STATE NCT OF DELHI [LAWS(DLH)-2009-5-223] [REFERRED TO]
KARTIKEYA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2023-5-92] [REFERRED TO]
SONI VS. STATE OF U.P. [LAWS(ALL)-2024-5-58] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY VS. REDAUL HUSSAIN KHAN [LAWS(GAU)-2010-5-18] [REFERRED TO]
TAPAN KUMAR SAHA VS. STATE OF TRIPURA [LAWS(GAU)-2011-4-41] [REFERRED TO]
KARTICK KUMAR SHIL VS. STATE OF TRIPURA [LAWS(GAU)-2007-8-20] [REFERRED TO]
SAMBHU DAS VS. STATE OF TRIPURA [LAWS(GAU)-1986-3-3] [REFERRED TO]
NARA CHANDRABABU NAIDU VS. STATE OF A.P. [LAWS(APH)-2024-1-32] [REFERRED TO]
SAFDAR ABBAS ZAIDI VS. THE STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2018-7-28] [REFERRED TO]
CHEMANGAARI VENKATASWAMY GOUD VS. STATE OF TELANGANA [LAWS(APH)-2018-9-52] [REFERRED TO]
ASHOK SAGAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2018-6-59] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE [LAWS(DLH)-2018-11-75] [REFERRED TO]
SAI CHANDRASEKHAR VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2021-3-5] [REFERRED TO]
RAM CHARAN VS. UNION OF INDIA [LAWS(ALL)-1991-3-110] [REFERRED TO]
ANKIT BHARTI VS. STATE OF U.P. [LAWS(ALL)-2020-3-57] [REFERRED TO]
SATYENDRA KUMAR VERMA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2021-1-158] [REFERRED TO]
RAM ASHREY SINGH KUSHWAHA VS. STATE OF U.P. [LAWS(ALL)-2019-11-349] [REFERRED TO]
SHAHAAB ALI VS. STATE OF U.P. [LAWS(ALL)-2020-1-239] [REFERRED TO]
STATE OF MAHARASHTRA VS. KETAN PAREKH AND ETC. [LAWS(BOM)-2002-6-163] [REFERRED TO]
VINOD PHADKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-4-36] [REFERRED TO]
RAJEEV KUMAR VS. CBI, SP, ECONOMIC OFFENCES -IV [LAWS(CAL)-2019-10-10] [REFERRED TO]
SUDHIR SHARMA VS. STATE OF C.G. [LAWS(CHH)-2017-3-26] [REFERRED TO]
H LAXMI VS. STATE OF CHHATTISGHARH [LAWS(CHH)-2013-6-16] [REFERRED TO]
BAPURAO TRIMBAKRAO SONAWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-21] [REFERRED TO]
SUNIL GULABCHAND JAIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-23] [REFERRED TO]
BRIJESHKUMAR ARVINDBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-129] [REFERRED TO]
RAGHUBHAI AMIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-454] [REFERRED TO]
CAPRI MANAN SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1019] [REFERRED TO]
MAHIPATBHAI VADIYABHAI KHUMAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1153] [REFERRED TO]
ALKABEN NAVINCHANDRA JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1137] [REFERRED TO]
MATHURBHAI BHIKHABHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1251] [REFERRED TO]
BHUPATSINH DOLAJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1470] [REFERRED TO]
KARIM MORANI VS. THE STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2017-9-77] [REFERRED TO]
KINNAR NAVINCHANDRA SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-120] [REFERRED TO]
ABHIMANYU SINGH CHANDRAPAL SINGH RATHORE VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-62] [REFERRED TO]
JOSHI MEHULBHAI VASUDEV VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1269] [REFERRED TO]
ASHISH SADHNACHANDRA PAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-36] [REFERRED TO]
PRADEEP RAMESHBHAI SHELAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-262] [REFERRED TO]
KARANKUMAR SHANKARBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-662] [REFERRED TO]
PITHABHAI PUNJABHAI BABARIA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-379] [REFERRED TO]
GOVINDBHAI PABAJIBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-390] [REFERRED TO]
R M MANJUNATHA GOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-9-384] [REFERRED]
BHARVAD MEHULBHAI VISHNUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-74] [REFERRED TO]
H D KUMARASWAMY VS. STATE OF KARNATAKA BY LOKAYUKTA POLICE [LAWS(KAR)-2012-6-57] [REFERRED TO]
A EBENEZER VS. STATE OF KARNATAKA [LAWS(KAR)-2002-8-19] [REFERRED TO]
RAJABSHA MEHBUBSHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-275] [REFERRED TO]
BHARAT JAYRAM PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-980] [REFERRED TO]
SHANKARBHAI BALUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1038] [REFERRED TO]
YUVRAJSINH @ RUTURAJ RANVIRSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-166] [REFERRED TO]
SHAKILBHAI KALUBHAI AJMERI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-132] [REFERRED TO]
RANGUDIYABHAI RAMSING RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-80] [REFERRED TO]
DHAVAL JAYESHBHAI THAKKER VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-272] [REFERRED TO]
KIRITKUMAR GISUBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-276] [REFERRED TO]
CHANDUBHAI LAXMANBHAI TOPIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-219] [REFERRED TO]
RAHULBHAI SHRAVANBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-182] [REFERRED TO]
NANABHAI MADHUBHAI ROYLA VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-213] [REFERRED TO]
PRAKASHBHAI TAUMAL DALWANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-122] [REFERRED TO]
BHIMRAJ JAYNARAYAN SHIHOTA VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-212] [REFERRED TO]
MANGILAL GANGARAMBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-78] [REFERRED TO]
RANJITJI ARJANJI THAKORE VS. THE STATE OF GUJARAT [LAWS(GJH)-2018-6-149] [REFERRED TO]
JASUJI KUVARJI THAKORE VS. THE STATE OF GUJARAT [LAWS(GJH)-2018-6-156] [REFERRED TO]
BHARATBHAI SAJANBHAI GHARCHAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-163] [REFERRED TO]
RANJANBEN KAMLESHKUMAR BAMNIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-175] [REFERRED TO]
RAJENDRASINH @ RAJUBHAI @ GOLD RANJITSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-286] [REFERRED TO]
SURESHKUMAR CHHITARMALJI JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-271] [REFERRED TO]
ARJAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-285] [REFERRED TO]
B.S. Yedd Yurappa, Former Chief Minister of Karnataka, S/o Late Siddalingappa VS. The State of Karnataka, (through Lokayukta Police) represented by its State Public Prosecutor and Sri Sirajin Basha, S/o Late Abdul Razaak [LAWS(KAR)-2011-8-157] [REFERRED TO]
SUDIP MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-10-64] [REFERRED TO]
MUKESH KHURANA VS. STATE OF NCT DELHI [LAWS(DLH)-2022-4-121] [REFERRED TO]
NEELAM CHAUHAN VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2022-8-41] [REFERRED TO]
VEERARAGHAVAN I P S VS. STATE [LAWS(MAD)-1997-9-89] [REFERRED TO]
SHAHID AHMAD SHEIKH VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-4-52] [REFERRED TO]
ABDUL GANI DAR VS. UNION TERRITORY OF J&K [LAWS(J&K)-2020-9-25] [REFERRED TO]
ANEESH VS. STATE OF KERALA [LAWS(KER)-2013-11-149] [REFERRED TO]
VINEETH VS. STATE OF KERALA [LAWS(KER)-2015-10-30] [REFERRED TO]
ROSHAN LAL MISHRA VS. STATE OF H.P. [LAWS(HPH)-2001-10-25] [REFERRED TO]
MANJEET SINGH VS. STATE OF H.P. [LAWS(HPH)-2013-11-34] [REFERRED TO]
SWARAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-5-162] [REFERRED TO]
MAHESH KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2013-9-397] [REFERRED TO]
ARUN SALUJA VS. STATE [LAWS(DLH)-2015-12-170] [REFERRED TO]
RAFIQUE ABDUL MALIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-10-106] [REFERRED TO]
VIRENDER KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-130] [REFERRED TO]
RAJNEESH GAUTAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-186] [REFERRED]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-96] [REFERRED TO]
WILSON GODINHO VS. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY, PANAJI, [LAWS(BOM)-2020-2-328] [REFERRED TO]
NAND LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-74] [REFERRED TO]
RAJINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-170] [REFERRED TO]
COL KULDEEP SINGH (RETD ) VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-191] [REFERRED TO]
RATHINBHAI DHWIREF MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-301] [REFERRED TO]
NARESHBHAI VISHNUBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2008-9-27] [REFERRED TO]
AMIT JOGI VS. STATE OF CHHATISGARH [LAWS(CHH)-2006-5-3] [REFERRED TO]
JAGDISH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-52] [REFERRED TO]
IN THE HIGH COURT OF HIMACHAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-11] [REFERRED TO]
ANIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-105] [REFERRED TO]
AMANDEEP VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-7] [REFERRED TO]
KAMLESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-18] [REFERRED TO]
JAI KRISHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-57] [REFERRED TO]
RUPESH KUMAR SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-144] [REFERRED TO]
PAWANA KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-46] [REFERRED TO]
KAMLESHBHAI SHANKARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-9] [REFERRED TO]
BRIJ BALA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-6-123] [REFERRED TO]
AMAR S. MULCHANDANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-123] [REFERRED TO]
LOHITSINGH DARMASINGH SUBHEDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-417] [REFERRED TO]
K VENKATARAMUDU VS. STATE OF A P [LAWS(APH)-2002-12-51] [REFERRED TO]
RAMAN S/O. PRAKASH MUNDHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-81] [REFERRED TO]
NARENDRA NAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1112] [REFERRED TO]
PUROHIT YASHKUMAR ALPESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1313] [REFERRED TO]
NANDABEN BHARATBHAI ZHALAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-872] [REFERRED TO]
HARDIK DINESHBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-838] [REFERRED TO]
JASWANTBHAI RAVJIBHAI PADHIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-862] [REFERRED TO]
OMKARSING VASUDEVSING RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-73] [REFERRED TO]
SHAILESHBHAI POPATBHAI RUPAVATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-39] [REFERRED TO]
BHAVESHKUMAR NARESHKUMAR VASIHNAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-27] [REFERRED TO]
PRAGNESH RASHMIBHAI JANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-763] [REFERRED TO]
KHENGARBHAI PATABHAI AAYAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1299] [REFERRED TO]
PRADEEP NIRANKARNATH SHARMA VS. DIRECTORATE OF ENFORCEMENT [LAWS(GJH)-2017-3-104] [REFERRED TO]
AIYUB AHMED HAJI ISA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-395] [REFERRED TO]
JAYPALSINH MAHOBATSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-156] [REFERRED TO]
SANJAYSINH GHANSHYAMSINH CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-218] [REFERRED TO]
NILESH HARISHBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-293] [REFERRED TO]
RAJU ZAPADIYA JAMARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-47] [REFERRED TO]
ANAND AJIT SHAHANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-213] [REFERRED TO]
SAHU ANIL RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-26] [REFERRED TO]
JITENDRASINH KESARSINH BALAWAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-49] [REFERRED TO]
SHATRUBHA DILUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-65] [REFERRED TO]
RAMSIBHAI MENSIBHAI VANVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-74] [REFERRED TO]
VIJAYBHAI KHUMABHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-136] [REFERRED TO]
VIJAYBHAI RAMANBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-286] [REFERRED TO]
RAJAN RAMESHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-192] [REFERRED TO]
ANILKUMAR DINESHBHAI PANCHOLI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-690] [REFERRED TO]
PARAKRAMSINH NARENDRASINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-137] [REFERRED TO]
THAKOR VIKRAMJI RATNAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-810] [REFERRED TO]
RAJENDRASINH BHAGWANSINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-822] [REFERRED TO]
BHARATBHAI PUNABHAI KANMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-829] [REFERRED TO]