Referred Judgements :-

STATE OF BIHAR VS. ABDULMAJID [REFERRED TO]
S A VENKATARANAN PETITIONER VS. UNION OF INDIA [DISTINGUISHED]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [RELIED ON]
STATE OF UTTAR PRADESH MANBODHAN LAL SRIVASTAVA VS. MANBODHAN LAL SRIVAITAVA:STATE OF UTTAR PRADESH [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
KHEM CHAND VS. UNION OF INDIA [REFERRED TO]

Cited Judgements :-

PML INDUSTRIES LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(P&H)-2013-2-179] [REFERRED TO]
S. KUMAR VS. COLLECTOR OF CENTRAL EXCISE AND [LAWS(CE)-1983-7-51] [REFERRED TO]
S. KUMAR VS. COLLECTOR OF CENTRAL EXCISE AND [LAWS(CE)-1983-7-51] [REFERRED TO]
GELA HIRA RABARI VS. S V PANDYA [LAWS(GJH)-1969-8-1] [REFERRED TO]
A R SINGH VS. PRINCIPAL SECRETARY TO THE GOVERNMENT OF GUJARAT [LAWS(GJH)-1980-12-32] [REFERRED TO]
SHANKARBHAI DEVJIBHAI PATEL VS. SABARKANTHA JILLA SAHAKARI KHARID VECHAN SANGH LIMITED [LAWS(GJH)-1984-2-13] [REFERRED]
PATEL TALKIES VS. STATE OF GUJARAT [LAWS(GJH)-1991-3-14] [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-1992-8-22] [REFERRED TO]
SHAILESH JADAVJI VARIA VS. SUB REGISTRAR VADODARA [LAWS(GJH)-1996-10-47] [REFERRED TO]
DHARAMSI MORARJI CHEMICAL COMPANY LIMITED VS. T J FERTILIZERS [LAWS(GJH)-2000-9-47] [REFERRED]
STATE OF J. & K. VS. SURINDER SINGH [LAWS(J&K)-2017-7-5] [REFERRED TO]
VIJAY SINGH VS. STATE OF U P [LAWS(ALL)-2004-7-30] [REFERRED TO]
GODIKA TRANSPORT CO VS. T A T JAIPUR [LAWS(RAJ)-1974-7-14] [REFERRED TO]
T.M. PRAKASH VS. DISTRICT COLLECTOR [LAWS(MAD)-2013-9-175] [REFERRED TO]
T.M. PRAKASH VS. DISTRICT COLLECTOR [LAWS(MAD)-2013-9-175] [REFERRED TO]
N SRINIVASAN ADDL DIST AND SESSIONS JUDGE QUILON VS. STATE OF KERALA [LAWS(KER)-1967-7-36] [REFERRED TO]
ASSOCN OF TEACHERS IN A I SCHOOL VS. ASSOCN OF AIDS OF A I SCHOOL [LAWS(CAL)-1994-12-14] [REFERRED TO]
JAI NATH WANCHOO VS. UNION OF INDIA UOI [LAWS(BOM)-1969-4-5] [REFERRED TO]
KOTHARI AUTO PART MFG P LTD VS. K R PAWAR [LAWS(BOM)-1978-8-40] [REFERRED TO]
POONA INDUSTRIAL HOTEL LTD VS. I C SARIN [LAWS(BOM)-1979-1-80] [REFERRED]
KANTILAL TULSIDAS JOBANPUTRA VS. REGISTRAR OF TRADE MARKS [LAWS(BOM)-1980-3-7] [REFERRED TO]
MUNICIPAL CORPORATION FOR GREATER BOMBAY VS. DEVIDAYAL METAL INDUSTRIES [LAWS(BOM)-1983-8-50] [REFERRED TO]
RAMESHWARA JUTE MILLS LIMITED VS. SUSHIL KUMAR DAGA [LAWS(CAL)-2009-2-16] [REFERRED TO]
INTERCONTINENTAL CONSULTANTS AND TECHNORATS PVT. LTD VS. U.O.I. [LAWS(DLH)-2012-11-292] [REFERRED TO]
PURANMAL AGARWALA AND OTHERS VS. STATE OF ORISSA & ORS [LAWS(ORI)-2018-4-16] [REFERRED TO]
PARTAP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1962-4-13] [REFERRED TO]
THE STATE OF PUNJAB AND ORS. VS. GURCHARAN SINGH NAHAR SINGH AND ORS. [LAWS(P&H)-1963-12-24] [REFERRED TO]
JAGDISH CHANDRA GUPTA VS. UNION OF INDIA [LAWS(P&H)-1964-3-13] [REFERRED TO]
P.H. LAXMINARAYANAN VS. ENGINEER-IN-CHIEF AND ANR. [LAWS(P&H)-1965-9-36] [REFERRED TO]
JAGJIT SINGH VS. PUNJAB STATE [LAWS(P&H)-1967-5-34] [REFERRED]
MAJOR JAGJIT SINGH DHILLON VS. UNION OF INDIA [LAWS(P&H)-1970-1-12] [REFERRED TO]
GURDIAL SINGH VS. THE STATE OF PUNJAB, ETC. [LAWS(P&H)-1975-11-11] [REFERRED TO]
MALLIKARJUNA H.M. VS. STATE OF KARNATAKA [LAWS(KAR)-2014-11-161] [REFERRED TO]
ASHOK KUMAR AGGARWAL VS. UNION OF INDIA [LAWS(DLH)-2021-9-20] [REFERRED TO]
PANCHANAN PAL VS. COMMRS OF CHAMPDANY MUNICIPALITY [LAWS(CAL)-1967-5-10] [REFERRED TO]
KIRAN SANKAR DEB GUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-1976-3-52] [REFERRED]
ANIL GIRI VS. STATE OF U P [LAWS(ALL)-2013-7-137] [REFERRED TO]
BRIJ KISHORE VERMA VS. STATE OF U.P. [LAWS(ALL)-2012-9-81] [REFERRED TO]
MANMOHAN VS. DEPUTY DIRECTOR [LAWS(ALL)-2013-1-164] [REFERRED TO]
SANT RAM SHARMA VS. STATE OF U P [LAWS(ALL)-2015-10-207] [REFERRED TO]
SIBA PRASAD SAHOO VS. STATE [LAWS(ORI)-1992-3-3] [REFERRED TO]
LAXMAN VS. STATE OF KARNATAKA [LAWS(KAR)-1973-3-4] [REFERRED TO]
HANSRAJ BAGRACHA VS. STATE OF BIHAR [LAWS(PAT)-1969-1-17] [REFERRED TO]
CHAMPARAN SUGAR CO LTD VS. JOINT LABOUR COMMISSIONER AND APPELLATE AUTHORITY [LAWS(PAT)-1986-11-14] [REFERRED TO]
DEENA NATH SHUKLA VS. INSPECTOR GENERAL PAC WESTERN ZONE MORADABAD [LAWS(ALL)-2011-12-146] [REFERRED TO]
JANHIT MANCH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-11-58] [REFERRED TO]
THANESHWAR SINGH VS. UNION OF INDIA [LAWS(DLH)-1978-9-5] [REFERRED]
VADODARA SHAHERI JILLA KHEDUT MANDAL AND ORS VS. VADODARA MUNICIPAL CORPORATION AND ORS [LAWS(GJH)-2014-7-205] [REFERRED TO]
CHARAN SINGH VS. IQBALPUR CO OPERATIVE CANE DEVELOPMENT UNION LTD [LAWS(ALL)-1974-10-9] [REFERRED TO]
SANT KUMAR TRIPATHI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1979-5-14] [REFERRED TO]
SURAJ PD SRIVASTAVA VS. DIVISIONAL SUPERINTENDENT NORTHERN RLY [LAWS(ALL)-1965-10-11] [REFERRED TO]
HARI SINGH PATEL VS. JANPAD PANCHAYAT [LAWS(MPH)-1995-2-11] [REFERRED TO]
KANTIBHAI RAMJIBHAI LATHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-417] [REFERRED TO]
STATE OF GUJARAT VS. KARIMBHAI DADAMIYA PIRZADA [LAWS(GJH)-2019-11-5] [REFERRED TO]
SYNERGY FERTICHEM PVT.LTD VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-96] [REFERRED TO]
KAILASHCHAND RATAN CHAND VS. GENERAL MANAGER ORDNANCE FACTORY [LAWS(MPH)-1965-7-2] [REFERRED TO]
C P SYNDICATE PRIVATE LTD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1972-4-31] [REFERRED TO]
GWALIOR RAYON MFG WVG CO VS. UNION OF INDIA [LAWS(MPH)-1982-4-27] [REFERRED TO]
DIRECTOR GENERAL OF POLICE M P VS. RAVI SHANKAR VISHVANATH SINGH [LAWS(MPH)-1987-7-36] [REFERRED TO]
ABOOBACKER VS. SAHITHYA P S SANGHAM LTD [LAWS(KER)-2003-11-110] [REFERRED TO]
PREMACHANDRAN VS. SUPERINTENDENT OF POLICE [LAWS(KER)-2003-12-142] [REFERRED TO]
KHAN DURRANG VS. PRINICIPAL SHRI TULSI RAM SHIVAJI COLLEGE [LAWS(DLH)-1970-10-16] [REFERRED 22.]
INDIAN INSTITUTE OF TECHNOLOGY NEW DELHI VS. MANGAT SINGH [LAWS(DLH)-1973-3-34] [REFERRED TO]
GIRISH RATILAL (HALANI) THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-27] [REFERRED TO]
K VISHWANATHAM VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1967-10-26] [REFERRED TO]
A V SUBRAHMANYAM VS. C VENKATARAMANAMMA [LAWS(APH)-1980-11-21] [REFERRED TO]
G M N V PRASADA RAO VS. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-1988-8-5] [REFERRED TO]
SANDUR MANGANESE AND IRON ORES LTD VS. STATE OF KARNATAKA [LAWS(SC)-2010-9-88] [REFERRED TO]
REDDY VEERANNA VS. UNION OF INDIA [LAWS(KAR)-2009-8-39] [REFERRED TO]
VINOD SINGH SIROHI VS. STATE OF U. P. [LAWS(ALL)-2021-12-195] [REFERRED TO]
U K PAMBHOI VS. STATE OF CG [LAWS(CHH)-2005-7-23] [REFERRED TO]
SUBBA REDDY VS. TAHSILDAR and PRESIDING OFFICER MANDAL PANCHAYAT GOWRIBIDNUR TALUK [LAWS(KAR)-1987-8-7] [REFERRED TO]
PEERLESS GENERAL FINANCE AND INVESTMENT CO LIMITED RESERVE BANK OF INDIA RESERVE BANK OF INDIA RESERVE BANK OF INDIA VS. RESERVE BANK OF INDIA :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED :TIMEX FINANCIAL AND INVESTMENT COMPANY LIMITED :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED [LAWS(SC)-1992-1-35] [RELIED ON]
SAMATHA HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1997-7-24] [REFERRED TO]
SANJAY RAI VS. STATE OF U P [LAWS(ALL)-2016-9-287] [REFERRED]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. S K ROY [LAWS(SC)-1974-2-17] [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [LAWS(SC)-1974-8-52] [OVERRULED]
STATE OF TAMIL NADU VS. HIND STONE [LAWS(SC)-1981-2-19] [FOLLOWED]
ASSAM SYNTEX LTD VS. REGISTRAR OF COMPANIES [LAWS(GAU)-2007-6-44] [REFERRED TO]
A MOHAMBARAM VS. M A JAYAVELU [LAWS(MAD)-1968-12-15] [REFERRED TO]
SRI SARVARAYA SUGARS VS. UNION OF INDIA [LAWS(APH)-2022-12-66] [REFERRED TO]
M/S GVPR ENGINEERS LIMITED VS. THE STATE OF TELANGANA AND OTHERS [LAWS(APH)-2016-4-16] [REFERRED TO]
KOMMISETTY NAMMALWAR AND CO VS. AGRICULTURE MARKET COMMITTEE [LAWS(APH)-2009-5-9] [REFERRED TO]
ANANT H. ULAHALKAR & ANR. VS. CHIEF ELECTION COMMISSIONER AND ORS. [LAWS(BOM)-2016-12-162] [REFERRED TO]
MOONGALAL VS. D I G KARMIK U P POLICE HEADQUARTER [LAWS(ALL)-1993-9-13] [REFERRED TO]
KAMLA MOTORS AND ENGINEERING WORKS VS. I B P CO LIMITED [LAWS(ALL)-2000-2-121] [REFERRED TO]
STATE OF UTTAR PRADESH VS. AJODHYA PRASAD [LAWS(SC)-1960-11-50] [REFERRED]
SHANTI SHUKLA VS. ORIENTAL INSURANCE CO LTD [LAWS(ALL)-2008-11-1] [REFERRED TO]
SWASTIK OIL MILLS VS. STATE OF GUJARAT AHMEDABAD [LAWS(GJH)-1964-10-11] [REFERRED TO]
LUVANA THAKARSI ALIAS SHANKERLAL KARSANDAS VS. BHATIA HIRJI DAMODAR [LAWS(GJH)-1969-11-5] [REFERRED]
Jeewanpuri VS. Union of India [LAWS(RAJ)-1973-2-21] [REFERRED TO]
RAJMAL MEHTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1983-12-55] [REFERRED]
SUBRATI VS. BHAGWATI PRASAD [LAWS(RAJ)-1989-10-38] [REFERRED TO]
T. KAMALAKARAN AND OTHERS VS. T. V. RAJAGOPALAN AND OTHERS [LAWS(KER)-1979-3-33] [REFERRED TO]
STATE OF PUNJAB VS. DEEPAK THEATRE DHURI [LAWS(P&H)-1981-4-16] [REFERRED TO]
ANAND PARKASH VS. BHARAT BHUSHAN RAI [LAWS(P&H)-1981-6-9] [REFERRED TO]
T N MAHAJAN VS. JANTA STEEL AND METAL CO-OP INDUSTRIAL SOCIETY LTD [LAWS(P&H)-1976-5-5] [REFERRED TO]
NAGAR PALIKA PARISHAD ROORKEE VS. STATE OF UTTARANCHAL [LAWS(UTN)-2001-9-1] [REFERRED TO]
DR. BALWANT SINGH NEGI ETC. VS. STATE OF UTTARANCHAL AND ORS. [LAWS(UTN)-2004-8-91] [REFERRED TO]
M P PATIL VS. D R KHANNA [LAWS(BOM)-1961-3-5] [REFERRED TO]
UDHAB CHARAN PRADHAN VS. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE [LAWS(ORI)-2024-3-104] [REFERRED TO]
JAGAN NATH VS. SENIOR SUPERINTENDENT OF POLICE FEROZEPORE [LAWS(P&H)-1961-8-20] [REFERRED TO]
K R ERRY VS. STATE OF PUNJAB [LAWS(P&H)-1966-10-12] [REFERRED TO]
INDER PARKASH ANAND VS. THE STATE OF HARYANA AND ORS. [LAWS(P&H)-1971-11-30] [REFERRED TO]
RAM NATH VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-1974-7-3] [REFERRED TO]
PONDICHERRY CO OPERATIVE SUGAR MILLS LTD VS. L MURUGANANTHAM [LAWS(MAD)-2005-7-216] [REFERRED TO]
PONDICHERRY CO OPERATIVE SUGAR MILLS LTD VS. L MURUGANANTHAM [LAWS(MAD)-2005-7-216] [REFERRED TO]
SHYAM BEHARI TEWARI AND ORS. VS. UNION OF INDIA (UOI) AND ANR. [LAWS(GAU)-1963-1-7] [REFERRED TO]
RAVENDRA GARG VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-4-116] [REFERRED TO]
FAIZAL HASAMALI MIRZA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-16] [REFERRED TO]
UNION OF INDIA VS. SANTI KUMAR BANERJEE [LAWS(CAL)-1965-9-8] [REFERRED TO]
SRIPATI RANJAN BISWAS VS. UNION OF INDIA (UOI) [LAWS(CAL)-1967-8-34] [REFERRED TO]
TARAK NATH GHOSH VS. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS [LAWS(PAT)-1965-3-13] [REFERRED TO]
RAJ KISHORE GUPTA VS. SHANTI DEVI [LAWS(PAT)-1987-10-3] [REFERRED TO]
D.K. JOSHI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-8-35] [REFERRED TO]
REKHA SHRIKUNJ VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-4-132] [REFERRED TO]
NAGENDRA BAHADUR SINGH AND ORS. VS. STATE OF U.P. THRU. PRIN. SECY., HOME (POLICE SERVICES) AND ORS. [LAWS(ALL)-2011-6-45] [REFERRED TO]
SURENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2012-1-17] [REFERRED TO]
COLLECTOR OF CUTTACK VS. MAYADHAR SAHU [LAWS(ORI)-1972-9-6] [REFERRED TO]
A J ARAMHA VS. MYSORE ROAD TRANSPORT CORPORATION [LAWS(KAR)-1973-11-25] [REFERRED TO]
SUSHEELA SINGH VS. STATE OF KARNATAKA [LAWS(KAR)-1980-10-30] [REFERRED TO]
S V K SAHASRAMAM VS. DEPUTY REGISTRAR OF CO-OP SOCIETIES [LAWS(MAD)-2008-8-272] [REFERRED TO]
PEPOLE FOR ELEMINATION VS. STATE OF GOA [LAWS(BOM)-2008-12-90] [REFERRED TO]
CHANDRAHAS D CHODANKAR VS. STATE OF GOA [LAWS(BOM)-2008-7-207] [REFERRED TO]
CHANDRAKANT S O DAMODAR KALE VS. NAGPUR IMPROVEMENT TRUST [LAWS(BOM)-1997-3-44] [REFERRED TO]
KIRTI DESHMANKAR VS. UNION OF INDIA [LAWS(MPH)-1990-4-14] [REFERRED TO]
NAVIN KUMAR SHANKARLAL VYAS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1984-10-15] [REFERRED TO]
KEDARNATH VS. STATE [LAWS(ALL)-1977-11-58] [REFERRED]
CHANDRIKA PRASAD VS. ASSISTANT ENGINEER III NORTHERN RAILWAY [LAWS(ALL)-1983-9-11] [REFERRED TO]
INDER SAIN BAKSHI S O BAKSHI ANANT RAM VS. UNION OF INDIA TROUGH SECY MINISTRY OF GOVERNMENT OF INDIA NEW DELHI [LAWS(DLH)-1967-8-4] [REFERRED]
NAUT RAM VS. UNION OF INDIA [LAWS(DLH)-1974-10-15] [CITED]
ARUNA DIXIT VS. STATE OF C.G. AND ORS. [LAWS(CHH)-2015-5-21] [REFERRED TO]
KATINENI PULLAYYA VS. KONARCHAPALLI WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED KONARCHAPALLI VILLAGE [LAWS(APH)-1979-8-29] [REFERRED TO]
B NARSIMHA VS. COMMANDING OFFICER [LAWS(APH)-1994-12-23] [REFERRED TO]
B SANJIVA RAO VS. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION [LAWS(APH)-2000-9-36] [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [LAWS(SC)-2006-8-65] [REFERRED TO]
MADHYA PRADESH SPECIAL POLICE ESTABLISHMENT VS. MANOJ KUMAR KHATRI [LAWS(MPH)-2022-9-74] [REFERRED TO]
FAROOK SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-31] [REFERRED TO]
KULDEEP SAXENA VS. SMT. ARCHANA SAXENA & 6 OTHERS [LAWS(ALL)-2017-8-261] [REFERRED TO]
STATE OF U P & OTHERS VS. OM PRAKASH SINGH & OTHERS [LAWS(ALL)-2016-2-369] [REFERRED]
STATE OF U P & OTHERS VS. DINESH KUMAR SHUKLA & OTHERS [LAWS(ALL)-2016-2-371] [REFERRED]
STATE OF PUNJAB VS. SATYA PAL DANG DR BALDEV PARKASH [LAWS(SC)-1968-7-24] [REFERRED]
SAMPURAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-1982-8-5] [RELIED ON]
MOHINDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2019-12-113] [REFERRED TO]
MOSIRA BIBI VS. STATE OF ASSAM [LAWS(GAU)-2006-9-51] [REFERRED TO]
ROUTHU LAKSHMAN RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-7-5] [REFERRED TO]
T. KAMCHINTHANG VS. THE STATE OF MANIPUR AND ORS. [LAWS(GAU)-1984-6-27] [REFERRED TO]
JAINULABDIN ALIAS NAHAMACHA VS. STATE OF MANIPUR [LAWS(GAU)-1990-8-16] [FOLLOWED ON]
BANJAK PHOM OF YOGYA VILLAGE AND OTHERS VS. THENUCHO AND OTHERS [LAWS(GAU)-1992-1-17] [REFERRED TO]
DIPAK KUMAR GOGOI VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-1997-11-41] [REFERRED]
PRUDENTIAL COOPERATIVE BANK LTD. VS. A.P. COOPERATIVE TRIBUNAL AT MJ MARKET, NAMPALLY, HYDERABAD [LAWS(APH)-2014-12-76] [REFERRED TO]
T BABA PRASAD VS. ANDHRA BANK [LAWS(APH)-2011-6-27] [REFERRED TO]
VANCHA VEERA REDDY VS. DISTRICT COOPERATIVE OFFICER NALGONDA NALGONDA DISTRICT [LAWS(APH)-2010-3-23] [REFERRED TO]
TRISHUL INDUSTRIES VS. STATE OF HARYANA [LAWS(P&H)-2006-5-307] [REFERRED TO]
ANANT HANUMANT ULAHALKAR AND ANR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-39] [REFERRED TO]
SURENDRA PAL SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1987-3-4] [REFERRED TO]
GOPAL TEWARI VS. DISTRICT PANCHAYAT RAJ OFFICER, DEORIA AND OTHERS [LAWS(ALL)-1991-3-162] [REFERRED TO]
U P MINISTERIAL COLLECTORATE KARMACHARI SANGH VS. STATE OF U P [LAWS(ALL)-1997-2-55] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS VS. SANDEEP AND OTHERS [LAWS(P&H)-2012-4-225] [REFERRED]
DAHYALAL BAPALAL RAVAL VS. PATAN MUNICIPALITY [LAWS(GJH)-1966-9-4] [REFERRED 13.]
J K CORPORATION LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-1995-7-7] [REFERRED TO]
INTERNET AND MOBILE ASSOCIATION OF INDIA VS. RESERVE BANK OF INDIA [LAWS(SC)-2020-3-31] [REFERRED TO]
MANICKAM @ THANDAPANI VS. VASANTHA [LAWS(SC)-2022-4-125] [REFERRED TO]
PREMACHANDRAN KEEZHOTH VS. CHANCELLOR KANNUR UNIVERSITY [LAWS(SC)-2023-11-56] [REFERRED TO]
CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION VS. M/S ECI SPIC SMO MCML (JV) A JOINT VENTURE COMPANY [LAWS(SC)-2024-11-32] [REFERRED TO]
MACQUARIE BANK LIMITED VS. SHILPI CABLE TECHNOLOGIES LTD. [LAWS(SC)-2017-12-38] [REFERRED TO]
UNION OF INDIA VS. RAJASTHAN ANUSHAKATI PARIYOJNA [LAWS(RAJ)-1985-1-15] [REFERRED TO]
PRASANTA CHANDRA SEN VS. UNION OF INDIA [LAWS(CAL)-1987-1-13] [REFERRED TO]
BHARAT ALIAS MAMUL S O VITHALDAS THAKKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1991-8-8] [REFERRED TO]
MILKHA SINGH BHANDU SINGH VS. UNION OF INDIA [LAWS(P&H)-1964-12-16] [REFERRED TO]
HOSHIAR SINGH VS. THE STATE [LAWS(P&H)-1964-4-4] [REFERRED TO]
NAND NANDAN SARUP VS. DIST MAGISTRATE [LAWS(P&H)-1966-4-19] [REFERRED TO]
HAZI MOHAMMAD TAFIUDDIN VS. STATE OF WEST BENGAL [LAWS(CAL)-1979-11-9] [REFERRED TO]
DEENA NATH VISHWAKARMA VS. STATE OF U.P. [LAWS(ALL)-2014-1-49] [REFERRED TO]
COMMITTEE OF MANAGEMENT DOON VALLEY OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-6] [REFERRED TO]
BAIKUNTH MANDAL VS. SUNDAR MANDAL [LAWS(PAT)-1984-5-22] [REFERRED TO]
RADHASHYAM PANIGRAHI VS. REGISTRAR (ADMN.), ORISSA HIGH COURT [LAWS(ORI)-2009-1-55] [REFERRED TO]
DIBYADARSHI BISWAL VS. STATE OF ORISSA [LAWS(ORI)-2010-9-12] [REFERRED TO]
MATHEW VS. D F O [LAWS(KER)-1996-10-17] [REFERRED TO]
UNION OF INDIA VS. YOGENDER PAL SINGH [LAWS(DLH)-1984-5-35] [REFERRED]
N R AJWANI VS. UNION OF INDIA [LAWS(DLH)-2000-12-108] [RELIED]
A S IYER VS. UNION OF INDIA [LAWS(BOM)-2003-10-82] [REFERRED TO]
CHANDRAKANT S/O DAMODAR KALE VS. NAGPUR IMPROVEMENT TRUST, THROUGH ITS EXECUTIVE OFFICER [LAWS(BOM)-1997-3-91] [REFERRED]
RAM SWARUP VS. RAM NARAIN SHARMA [LAWS(ALL)-1961-11-6] [REFERRED TO]
ZILA PARISHAD, ALLAHABAD, THROUGH ITS ADHYAKSH, SARJU PD. PANDEY VS. THE COMMISSIONER, ALLAHABAD DIVISION AND ORS. [LAWS(ALL)-1967-4-31] [REFERRED TO]
M P S R T C VS. RAMCHANDRA [LAWS(MPH)-1977-3-2] [REFERRED TO]
DEO PRASAD KASHYAP VS. CHANCELLOR INDIRA GANDHI KRISHI VISHWAVIDYALAYA [LAWS(MPH)-1988-11-13] [REFERRED TO]
S K RAO VS. UNION OF INDIA [LAWS(DLH)-1967-2-9] [REFERRED]
UTSAV DEY VS. SUSHIL KUMAR BHADRAJA [LAWS(CHH)-2018-8-176] [REFERRED TO]
URMILA DEVI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-4-45] [REFERRED TO]
KARANAM BALA RAMA KRISHNA MURTHY VS. GOTTIPATI HANUMANTHA RAO [LAWS(APH)-1996-4-110] [REFERRED TO]
MANAGEMENT OF THE NIZAMABAD DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED NIZAMABAD VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1973-11-1] [REFERRED TO]
C.S. PRADEEP ANAND VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2014-5-205] [REFERRED TO]
LALITA KUMARI VS. GOVERNMENT OF U P [LAWS(SC)-2012-2-42] [REFERRED TO]
STATE OF NCT OF DELHI VS. SANJAY [LAWS(SC)-2014-9-11] [REFERRED TO]
D SUDHAKAR VS. D N JEEVARAJU [LAWS(KAR)-2011-2-37] [REFERRED TO]
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION NOW CALLED THE KARNATAKA POWER VS. KARNATAKA ELECTRICITY BOARDRESENTED [LAWS(KAR)-2006-7-60] [REFERRED TO]
JAGPAL SINGH YADAV VS. STATE OF U.P. [LAWS(ALL)-2024-5-21] [REFERRED TO]
STATE OF U.P. AND ORS. VS. RAJENDRA SINGH AND ORS. [LAWS(ALL)-2015-5-283] [REFERRED TO]
DHRUVA VARDHAN SHAH AND ANOTHER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-4-349] [REFERRED TO]
MOHANSINGH VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [LAWS(SC)-1996-11-17] [REFERRED TO]
ATLAS CYCLE INDUSTRIES LIMITED VS. STATE OF HARYANA [LAWS(SC)-1978-10-6] [RELIED ON]
AJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-1983-3-5] [RELIED ON]
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE VS. MIRJA KHASIM ALI BEG:S M AHMED [LAWS(SC)-1976-12-17] [APPROVED]
DELHI ADMINISTRATION VS. CHANAN SHAH [LAWS(SC)-1969-2-58] [REFERRED]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. B R S T WORKERS UNION [LAWS(SC)-1973-1-17] [REFERRED]
GANESHI RAM VS. DISTRICT MAGISTRATE [LAWS(SC)-1961-8-22] [REFERRED]
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA VS. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW [LAWS(SC)-1963-12-26] [REFERRED]
DR. SUSHANT DESHTA VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2016-12-47] [REFERRED TO]
SURESH SOOD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-1-95] [REFERRED TO]
BHUDIYALUR CO -OP AGRICULTURAL SERVICE LIMITED VS. SETHURAMAN [LAWS(MAD)-1987-12-35] [REFERRED TO]
GURINDER SINGH CHAHAL VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-12-345] [REFERRED]
MANIDIPA BHOWMIK VS. MIHIR DATTA [LAWS(GAU)-2012-3-66] [REFERRED TO]
GORRIPATI VEERA VENKATA RAO VS. ETHALAPAKA VANAJA [LAWS(APH)-2025-1-7] [REFERRED TO]
BONTHU VENKATA RAMANA MURTHY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-7-7] [REFERRED TO]
MOHD MUKHTAR AHEMED VS. SYED HABEED [LAWS(APH)-2016-4-6] [REFERRED TO]
G. RAMA MOHAN RAO AND ANOTHER VS. THE GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS PRINCIPAL SECRETARY AND CHAIRMAN, AGRICULTURAL, MARKETING & COOPERATIVE DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER [LAWS(APH)-2017-3-11] [REFERRED TO]
DIRECTOR OF INCOME TAX VS. AUTHORITY FOR ADVANCE RULINGS [LAWS(APH)-2011-3-128] [REFERRED TO]
KHADER BASHA VS. REGIONAL TRANSPORT OFFICER [LAWS(APH)-2011-9-139] [REFERRED TO]
MAHAVIR SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2005-4-91] [REFERRED TO]
PANDURANG S/O TUKARAM THAKARE VS. STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2016-10-202] [REFERRED TO]
SHUSHIL BHANOT VS. STATE [LAWS(J&K)-1980-12-4] [REFERRED TO]
CHAMAN SINGH VS. STATE OF U P [LAWS(ALL)-1988-5-46] [REFERRED TO]
G B S BHALLA VS. STATE [LAWS(DLH)-2009-7-35] [REFERRED TO]
BANSILAL S KABRA VS. GLOBAL TRADE FINANCE LTD [LAWS(BOM)-2010-7-140] [REFFERD TO]
ARCADIA TEA ESTATE VS. DY LABOUR COMMISSIONER AND 9 ORS [LAWS(ALL)-1993-3-58] [REFERRED TO]
TATYASAHEB RAMCHANDRA KALE VS. NAVNATH TUKARAM KAKDE [LAWS(BOM)-2014-1-93] [REFERRED TO]
AMARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-5-69] [REFERRED TO]
G L SHUKLA VS. STATE OF GUJARAT [LAWS(GJH)-1967-3-13] [REFERRED]
SREI INFRASTRUCTURE FINANCE LIMITED VS. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD [LAWS(CAL)-2018-7-58] [REFERRED TO]
STATE OF GUJARAT & ORS VS. UTILITY USERS WELFARE ASSOCIATION & ORS [LAWS(SC)-2018-4-40] [REFERRED TO]
SURINDER MOHAN VS. DEEP KUMAR & CO & OTHERS [LAWS(P&H)-1988-12-97] [REFERRED]
SITARAM VS. RADHEY SHYAM VISHNAV & ORS. [LAWS(SC)-2018-3-9] [REFERRED TO]
UNION OF INDIA VS. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT LTD [LAWS(SC)-2018-3-89] [REFERRED TO]
RAMU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1998-4-54] [REFERRED TO]
GREEN BUS RAJASTHAN PRIVATE VS. STATE OF RAJASTHAN [LAWS(RAJ)-1967-4-9] [REFERRED TO]
S.RAMADEVI VS. THE SPECIAL OFFICER, AMBUR CO-OPERATIVE SUGAR MILLS [LAWS(MAD)-2016-8-77] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PANDARINATHAN GOVINDARAJULU [LAWS(SC)-2021-1-30] [REFERRED TO]
M V HYDROSE VS. DY REGISTRAR OF CO-OPERATIVE SOCIETIES [LAWS(KER)-1970-12-19] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MALAYALAM PLANTATIONS LIMITED [LAWS(KER)-1976-1-24] [REFERRED TO]
P V MANI VS. MANI V UNION OF INDIA [LAWS(KER)-1985-5-12] [REFERRED TO]
D M S RAO VS. STATE OF KERALA [LAWS(KER)-1961-9-26] [REFERRED TO]
KASTURCHAND KISANLAL CHANDAK VS. DISTRICT JUDGE NAGPUR [LAWS(BOM)-1967-11-3] [REFERRED TO]
SUVINA B REDKAR VS. GOVERNMENT OF GOA [LAWS(BOM)-1991-8-60] [REFERRED TO]
RAM PHAL VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-1980-5-41] [REFERRED TO]
SOHEL SINGH GUJRAL VS. THE UNION OF INDIA AND ANOTHER [LAWS(P&H)-1964-5-17] [REFERRED TO]
State of Tamil Nadu VS. R N Jagadeesan [LAWS(MAD)-2004-2-134] [REFERRED TO]
KHAN CHAND ETC VS. SUB-DIVISIONAL OFFICER (CIVIL), THANESAR, ETC [LAWS(P&H)-1971-1-45] [REFERRED]
PATAP SINGH VS. THE STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1975-1-14] [REFERRED TO]
GURU NANAK UNIVERSITY VS. IQBAL KAUR SANDHU [LAWS(P&H)-1975-5-3] [REFERRED TO]
JIWAN DASS ROSHAN LAL VS. KARNAIL SINGH [LAWS(P&H)-1979-10-14] [REFERRED TO]
MAHESH GUPTA VS. REGISTRAR OF TRADEMARKS [LAWS(DLH)-2024-3-195] [REFERRED TO]
COLLECTOR OF CUSTOMS VS. MD HABIBUL HAQUE [LAWS(CAL)-1972-3-16] [REFERRED TO]
VIJAY DIXIT VS. STATE [LAWS(DLH)-2017-3-81] [REFERRED TO]
RAMBIR SINGH MALIK VS. GREENFIELDS PUBLIC SCHOOL [LAWS(DLH)-2021-3-17] [REFERRED TO]
HEMA SURESH AHUJA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-16] [REFERRED TO]
ASHWIN ASHOKRAO KAROKAR VS. LAXMIKANT GOVIND JOSHI [LAWS(BOM)-2022-7-38] [REFERRED TO]
TUSTU CHARAN SAHA VS. COLLECTOR, DISTRICT HOOGHLY [LAWS(CAL)-1967-8-35] [REFERRED TO]
VINOD KUMAR VS. STATE OF U P [LAWS(ALL)-2010-8-59] [REFERRED TO]
STATE OF U P VS. C P RAVINDRA SINGH [LAWS(ALL)-2011-2-14] [REFERRED TO]
JAGDISH VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2013-1-165] [REFERRED TO]
BIJAYANANDA PATNAIK VS. PRESIDENT OF INDIA [LAWS(ORI)-1973-10-2] [REFERRED TO]
NAVIN KUMAR VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-1985-10-27] [REFERRED TO]
M GURURAJA RAO VS. GOVERNMENT OF INDIA [LAWS(KAR)-1974-7-30] [REFERRED TO]
NARSINGRAO GURUNATH PATIL VS. ARUN GUJARATHI SPEAKER [LAWS(BOM)-2002-7-95] [REFERRED TO]
NARENDRA NATH SIROTHIA VS. VICE [LAWS(ALL)-1984-10-43] [REFERRED TO]
DIVISIONAL SUPERINTENDENT N RAILWAY VS. MADAN LAL SARAD [LAWS(ALL)-1963-9-5] [REFERRED TO]
PREMCHAND JAIN VS. STATE OF M P [LAWS(MPH)-1964-12-1] [REFERRED TO]
CHHOTABHAI JETHABHAI PATEL AND CO A FIRM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1965-8-4] [REFERRED TO]
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL PALAKKAD VS. SAYED [LAWS(KER)-2000-3-41] [REFERRED]
P L BHARDWAJ VS. STATE BANK OF INDIA [LAWS(DLH)-1971-1-6] [REFERRED VINE VS. NATINAL DOCK LABOUR BOARD,1956,3 ALL. E.R. 939.]
PROF BALRAJ MADOK VS. REGISTRAR CO OPERATIVE SOCIETIES DELHI ADMINISTRATION DELHI [LAWS(DLH)-1974-6-2] [REFERRED]
KALAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-12-211] [REFERRED TO]
SUSHILA RAJWADE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-12-15] [REFERRED TO]
M V SUBRAMANYAM VS. UNION OF INDIA [LAWS(APH)-2001-7-6] [REFERRED TO]
BRIJLAL YADAV & ANR. VS. HORILAL SAHU & ORS. [LAWS(CHH)-2009-10-50] [REFERRED TO]
UNION OF INDIA VS. MAJOR S.P. SHARMA [LAWS(SC)-2014-3-12] [REFERRED TO]
PROMOTERS ALIAS BUILDERS ASSOCIATION OF PUNE VS. PUNE MUNICIPAL CORPORATION [LAWS(SC)-2007-5-68] [REFERRED TO]
UNION OF INDIA VS. HARJEET SINGH SANDHU [LAWS(SC)-2001-4-69] [REFERRED]
KRISHNA GANDHI VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-4-435] [REFERRED TO]
UNION BANK OF INDIA VS. RAJENDRA WADHWA [LAWS(MPH)-2015-1-40] [REFERRED TO]
C NAGARAJA BHAT VS. CANARA BANK [LAWS(KAR)-1987-8-12] [REFERRED TO]
K RAJA RAO VS. SYNDICATE BANK HEAD OFFICE MANIPAL [LAWS(KAR)-1998-7-91] [REFERRED TO]
BHARAT @ BHRAT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-4-8] [REFERRED TO]
BANK OF BARODA VS. BALBIR KUMAR PAUL [LAWS(GJH)-2010-4-216] [REFERRED TO]
STATE OF U P & OTHERS VS. VASUDEV YADAV & ANOTHER [LAWS(ALL)-2016-2-370] [REFERRED]
PRATEEK MISHRA VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2016-4-217] [REFERRED TO]
PURNANSHU OJHA & OTHERS VS. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ & OTHERS [LAWS(ALL)-2018-4-560] [REFERRED TO]
SAKET KUMAR VS. STATE OF U P [LAWS(ALL)-2015-5-193] [REFERRED TO]
PADMAVATHI AMMAL VS. M. MARUTHACHALAM PILLAI AND ORS. [LAWS(MAD)-1965-3-39] [REFERRED TO]
LILYKURIAN VS. SR LEWINA [LAWS(SC)-1978-9-7] [RELIED ON]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [LAWS(SC)-1985-7-11] [RELIED ON]
SUNIAL SHARMA AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-10-114] [REFERRED TO]
DENONG TAMUK VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2016-5-130] [REFERRED]
ARNAB KUMAR KALITA VS. STATE OF ASSAM [LAWS(GAU)-2018-2-76] [REFERRED TO]
ANALOG & DIGITAL SYSTEMS VS. COMMISSIONER OF C. EX., BANGALORE [LAWS(CE)-2002-2-140] [RELIED ON]
LALDULA VS. THE UNION TERRITORY OF MIZORAM AND ORS. [LAWS(GAU)-1983-8-8] [REFERRED TO]
IVRCL-KBL (JV) VS. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS. [LAWS(APH)-2016-2-30] [REFERRED TO]
KWALITY AGRO PRODUCTS, REP. BY ITS PROPRIETOR K. SRINIVASA RAO VS. CANARA BANK, REP. BY ITS BRANCH MANAGER/ AUTHORIZED OFFICER, MADIKONDA BRANCH, WARANGAL [LAWS(APH)-2018-10-23] [REFERRED TO]
HYDERABAD INDUSTRIES LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-8-61] [REFERRED TO]
M/S. TRISHUL INDUSTRIES VS. THE STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2006-5-541] [REFERRED TO]
MOHANLAL VS. KRISHAN LAL [LAWS(RAJ)-2002-11-18] [REFERRED TO]
HEMAL ASHWIN JAIN VS. UNION OF INDIA [LAWS(GJH)-2020-8-535] [REFERRED TO]
SURENDER PAL SINGH CHAUHAN VS. BAR COUNCIL OF INDIA [LAWS(DLH)-2009-4-283] [REFERRED TO]
VILAS ARJUN PATIL AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-143] [REFERRED TO]
KRISHNA KUMAR VS. SR SUPDT OF POLICE BULANDSHAHR [LAWS(ALL)-1997-9-169] [REFERRED TO]
BRIJ RAJ MEENA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-1-70] [REFERRED TO]
RASHTRIYA CHEMICAL AND FERTILIZZERS LIMITED VS. CHAIRMAN GROCERY MARKETS AND SHOPS BOARD FOR GREATER BOMBAY [LAWS(BOM)-2010-1-147] [REFERRED TO]
Hukum Singh Yadav VS. State of M.P. [LAWS(MPH)-2001-7-85] [REFERRED TO]
Pranay Gupta VS. State of M.P. [LAWS(MPH)-2004-11-74] [REFERRED TO]
MANGAL DEV VS. STATE ELECTION COMMISSION [LAWS(ALL)-2005-5-109] [REFFERED TO]
DORJEE TSHERING BHUTIA VS. STATE OF SIKKIM AND OTHERS [LAWS(SIK)-1985-9-1] [REFERRED TO]
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA VS. M/S. SIBCO INVESTMENT PVT. LTD. [LAWS(SC)-2022-1-1] [REFERRED TO]
DISPENSING CHEMIST VS. STATE OF RAJASTHAN [LAWS(RAJ)-1983-12-6] [REFERRED TO]
NISHA PRIYA BHATIA VS. UNION OF INDIA [LAWS(SC)-2020-4-30] [REFERRED TO]
MOHAN LAL VS. JODHPUR CENTRAL COOPERATIVE BANK [LAWS(RAJ)-1994-3-2] [REFERRED TO]
STATE OF RAJASTHAN VS. BHERULAL [LAWS(RAJ)-2000-10-19] [REFERRED]
KARNIDAN SINGH VS. CIVIL JUDGE BIKANER [LAWS(RAJ)-1965-9-16] [REFERRED TO]
UNION OF INDIA VS. RAJASTHAN ANUSHAKTI KARAMCHARI UNION [LAWS(RAJ)-1976-4-2] [REFERRED TO]
RAJVI AMAR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1979-3-18] [REFERRED TO]
DR. ABRAHAM PATANI OF MUMBAI VS. STATE OF MAHARASHTRA [LAWS(SC)-2022-9-8] [REFERRED TO]
RAMAKRISHNAN EZHUTHACHAN VS. STATE OF KERALA [LAWS(KER)-1964-10-23] [REFERRED TO]
M RAMANATHA PILLAI VS. STATE OF KERALA [LAWS(KER)-1970-8-29] [REFERRED TO]
CHOWGULE AND CO PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-1987-10-30] [REFERRED TO]
R K BANSWAL DISTRICT AND SESSIONS JUDGE OSMANABAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-10-36] [REFERRED TO]
MAHADEB KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-1991-2-51] [REFERRED TO]
STATE OF TRIPURA VS. BIBHU KUMARI DEVI [LAWS(TRIP)-2020-1-6] [REFERRED TO]
Bhopendra Singh and others VS. Awas Vikas Parishad and others [LAWS(UTN)-2005-4-20] [REFERRED TO]
RAJARAPPA STEELS PVT. LTD. VS. KAMDHENU ISPAT LIMITED [LAWS(TMR)-2005-12-1] [REFERRED TO]
MANIK LAL MAJUMDER VS. STATE OF TRIPURA [LAWS(TRIP)-2019-5-8] [REFERRED TO]
SUKHALAL MUNDA VS. STATE OF ODISHA [LAWS(ORI)-2017-3-55] [REFERRED TO]
SURJIT SINGH VS. THE DIVISIONAL SUPERINTENDENT, NORTHERN RAILWAY [LAWS(P&H)-1963-1-28] [REFERRED TO]
SHAM LAL VS. DIRECTOR MILITARY FARMS ARMY HEADQUARTERS NEW DELHI AND [LAWS(P&H)-1966-5-2] [REFERRED TO]
RAO BIRINDER SINGH VS. UNION OF INDIA [LAWS(P&H)-1968-3-18] [REFERRED TO]
DHANNA MAL SEHAJ RAM VS. STATE OF PUNJAB [LAWS(P&H)-1975-2-1] [REFERRED TO]
STATE OF HARYANA VS. RAJESHWAR PARSHAD [LAWS(P&H)-1978-1-7] [REFERRED TO]
VENKATESWARA RAO JAMMU VS. GOVERMENT OF INDIA [LAWS(TLNG)-2021-2-109] [REFERRED TO]
COURT ON ITS OWN MOTION VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2023-3-264] [REFERRED TO]
VIKAS TRIVEDI VS. STATE OF U P [LAWS(ALL)-2013-4-174] [REFERRED TO]
SHIV LAL SONKER VS. STATE OF U.P. [LAWS(ALL)-2014-8-229] [REFERRED TO]
DINESH PRASAD VS. STATE OF BIHAR [LAWS(PAT)-1984-11-3] [REFERRED TO]
CONSTABLE CP 201 VINOD KUMAR VS. STATE OF U.P. [LAWS(ALL)-2010-8-202] [REFERRED TO]
BISHNU CHARAN DAS VS. DHANI BISWAL [LAWS(ORI)-1976-8-4] [REFERRED TO]
KINIGAM SERVICE CO-OPERATIVE SOCIETY VS. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES [LAWS(ORI)-1981-3-1] [REFERRED TO]
COMMISSIONER OF TRADE & TAXES, DELHI VS. SCHNEIDER ELECTRIC INDIA PVT LTD [LAWS(DLH)-2019-5-9] [REFERRED TO]
INDIAN HIGHWAYS MANAGEMENT COMPANY LIMITED VS. MUKESH & ASSOCIATES [LAWS(DLH)-2021-3-120] [REFERRED TO]
C K APPANNA VS. STATE OF MYSORE [LAWS(KAR)-1963-1-2] [REFERRED TO]
SUDAMA PRASAD AND ORS. VS. THE STATE OF UTTAR PRADESH AND ORS. [LAWS(ALL)-1967-7-23] [REFERRED TO]
PURNA CHANDRA BEHERA VS. DIBAKAR BEHERA [LAWS(ORI)-2008-8-82] [REFERRED TO]
S SIBA RAO VS. NABIN MAHAKUR [LAWS(ORI)-2011-3-84] [REFERRED TO]
JAYPRAKASH S O RAOSAHEB SALUNKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-5-11] [REFERRED TO]
CHHOTABHAI JETHABHAI PATEL AND CO VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1965-7-5] [REFERRED TO]
BHURSINGH POONAMCHAND MALWAI VS. SHYAMSUNDER [LAWS(MPH)-1989-3-26] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. G KRISHNAN NAIR [LAWS(KER)-2002-12-67] [REFERRED TO]
ABDUL SAMAD VS. STATE OF KERALA [LAWS(KER)-2007-9-51] [REFERRED TO]
RAMLABHAYA VS. UNION OF INDIA [LAWS(DLH)-1966-8-1] [REFERRED TO]
BISHAN SARUP GUPTA VS. UNION OF INDIA [LAWS(DLH)-1970-9-21] [REFERRED 3.]
INDER SINGH VS. COLLECTOR [LAWS(DLH)-1971-12-16] [REFERRED TO]
RAM PAL SINGH VS. INSPECTOR GENERAL OF POLICE DELHI [LAWS(DLH)-1975-5-20] [REFERRED]
SUKHDEV SAI VS. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT [LAWS(CHH)-2008-4-29] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. WAHEED KHAN [LAWS(APH)-1997-7-80] [REFERRED TO]
DELHI AIRTECH SERVICES PVT LTD VS. STATE OF U P [LAWS(SC)-2011-8-49] [REFERRED TO]
PRADEEP ANAND C.S. VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2014-5-230] [REFERRED TO]
BANGALORE UNIVERSITY VS. RAM NARAYAN SAH PRABHAT [LAWS(KAR)-1989-9-37] [FOLLOWED ON]
SANJAY SINGH VS. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF HOME & OTHERS [LAWS(ALL)-2016-11-29] [REFERRED TO]
M/S. DIGIANA INDUSTRIES PVT. LTD. VS. UNION OF INDIA AND 11 OTHERS [LAWS(ALL)-2016-12-157] [REFERRED TO]
VIDEO ELECTRONICS PRIVATE LIMITED WESTON ELECTRONICS LIMITED NIKISIN MARKETING ASSOCIATION VS. STATE OF PUNJAB:UNION OF INDIA [LAWS(SC)-1989-12-44] [RELIED ON]
SHAIK BASHEERULLA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-9-56] [REFERRED TO]
GADDAM KOTESWARAMMA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-5-12] [REFERRED TO]
T MURLIDHAR VS. STATE OF A P [LAWS(APH)-2004-9-133] [REFERRED TO]
DHAN RAJ VS. BRIJESH KUMAR [LAWS(RAJ)-2002-10-24] [REFERRED TO]
S.K. BHOWMIK VS. S.K. ARORA [LAWS(P&H)-2007-9-80] [REFERRED TO]
GEORGE ELAMPLAKKADU@VAKKACHAN POWATHIL VS. A. V. MATHEW@SAMKUTTY VETTUPALAM [LAWS(KER)-2020-8-677] [REFERRED TO]
G B S BHALLA VS. STATE [LAWS(DLH)-2009-7-262] [REFERRED TO]
DHANI RAM VS. SUPERINTENDENT OF POLICE, HARDOI [LAWS(ALL)-1988-9-95] [REFERRED TO]
SANATAN DHARAM SABHA VS. REGISTRAR FIRMS SOCIETIES AND CHITS [LAWS(ALL)-1989-2-13] [REFERRED TO]
SAHU STONE CRUSHING INDUSTRIES VS. DIVISIONAL LEVEL COMMITTEE [LAWS(ALL)-1993-11-43] [REFERRED TO]
PRAVESH KUMAR VS. D M SHAHJAHANPUR [LAWS(ALL)-1995-1-66] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SYED QAMARALI [LAWS(SC)-1961-3-58] [REFERRED]
GIRISHCHANDRA R BHATT VS. DINESHBHAI N SANGHAVI PRINCIPAL SANGHVI PRIMARY SCHOOL [LAWS(GJH)-1995-12-38] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
ANIMAL WELFARE BOARD OF INDIA VS. UNION OF INDIA [LAWS(SC)-2023-5-86] [REFERRED TO]
SONAM TSHERING VS. STATE OF SIKKIM [LAWS(SIK)-1978-10-1] [REFERRED TO]
KAVINDRA KUMAR VS. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD [LAWS(ALL)-2002-10-154] [REFERRED TO]
R C CHAUDHARY VS. VICE CHANCELLOR DR BHIM RAO AMBEDKAR UNIVERSITY AGRA [LAWS(ALL)-2003-4-262] [REFERRED TO]
RAMU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1998-4-12] [REFERRED TO ;]
C. BRIGHT VS. DISTRICT COLLECTOR [LAWS(SC)-2020-11-15] [REFERRED TO]
JAI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1964-8-2] [REFERRED TO]
RAMESHWARLAL VS. RAJASTHAN STATE ROAD TRANSPORT CORPN [LAWS(RAJ)-1972-8-4] [REFERRED TO]
BHANWARLAL VS. RAJASTHAN STATE ROAD TRANSPORT [LAWS(RAJ)-1984-3-15] [REFERRED TO]
PATIL AUTOMATION PRIVATE LIMITED VS. RAKHEJA ENGINEERS PRIVATE LIMITED [LAWS(SC)-2022-8-55] [REFERRED TO]
BEEYEMS CONSTRUCTION CO. VS. GOVT. OF KERALA [LAWS(KER)-1978-2-36] [REFERRED TO]
UMAYAMMAL VS. STATE OF KERALA [LAWS(KER)-1982-10-30] [REFERRED TO]
MALABAR MARKET COMMITTEE VS. HUSSAIN [LAWS(KER)-1969-8-8] [REFERRED TO]
PRAMOD KUMAR VS. UNION OF INDIA [LAWS(MAD)-2013-4-78] [REFERRED TO]
Shri Badri Parshad Temple through Mahant Govind Dass VS. State of Himachal Pradesh [LAWS(HPH)-2010-7-194] [REFERRED TO]
DR. HET RAM KALLA VS. HIMACHAL PRADESH UNIVERSITY ETC. [LAWS(HPH)-1976-12-12] [REFERRED TO]
ASSOCIATION OF ENGINEERING WORKERS VS. INDIAN HUME PIPE COMPANY LIMITED [LAWS(BOM)-1985-7-48] [REFERRED TO]
SHRIKRUSHNA SADASHIV DHAMANKAR VS. NASIK MERCHANTS CO OPERATIVE BANK LIMITED [LAWS(BOM)-1989-10-13] [REFERRED TO]
SRI SUBRATA SARKAR & ANR. VS. UNION OF INDIA & OTHERS [LAWS(CAL)-1985-8-34] [REFERRED TO]
Nagar Palika Parishad,Roorkee and Others VS. State of Uttaranchal and Others [LAWS(UTN)-2001-9-6] [REFERRED TO]
FORBES FORBES CAMPBELL AND CO. LTD. VS. M.G. CHITALE [LAWS(BOM)-1976-9-47] [REFERRED TO]
A ELUMALAI VS. ADMINISTRATOR CUM LT GOVERNOR OF PONDICHERRY [LAWS(MAD)-2001-1-43] [REFERRED]
PONNAMMAL VS. SUBBURAMAN [LAWS(MAD)-2003-8-114] [REFERRED TO]
CHITTARANJAN MALLICK VS. STATE OF ORISSA [LAWS(ORI)-2023-8-20] [REFERRED TO]
SEWA SING VS. STATE OF PUNJAB [LAWS(P&H)-1967-11-46] [REFERRED]
KARAM SINGH GREWAL VS. THE STATE OF PUNJAB ETC. [LAWS(P&H)-1975-4-13] [REFERRED TO]
HAKUMAT RAI VS. STATE OF PUNJAB [LAWS(P&H)-1980-2-17] [REFERRED TO]
SHIVAMALLU, S/O MADA NAIKA VS. STATE OF KARNATAKA; PUSHPAVATHI K N [LAWS(KAR)-2014-11-396] [REFERRED]
JSB CARGO AND FREIGHT FORWARDER PVT. LTD. VS. STATE [LAWS(DLH)-2021-12-163] [REFERRED TO]
SAMARENRA CH SEN VS. ST OF W B [LAWS(CAL)-1966-12-7] [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL ON BEHALF OF STATE OF WEST BENGAL VS. S NARAYAN RAO [LAWS(CAL)-1968-4-14] [REFERRED TO]
RAIS AHMAD VS. STATE OF U P [LAWS(ALL)-2014-9-603] [REFERRED TO]
ANJANI KUMAR VS. STATE OF U P [LAWS(ALL)-2013-3-211] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U P [LAWS(ALL)-2012-1-215] [REFERRED TO]
VINDHYAVASINI TIWARI VS. STATE OF U.P. [LAWS(ALL)-2013-12-39] [REFERRED TO]
LAND ACQUISITION ZONE OFFICER VS. DHOBANI SAHU [LAWS(ORI)-2007-5-13] [REFERRED TO]
PHULCHAND AGRAWAL VS. UNION OF INDIA [LAWS(ORI)-1974-3-2] [REFERRED TO]
DEVI DATT VS. UNION OF INDIA [LAWS(DLH)-1984-12-9] [REFERRED]
HARYANA BREWERIES LIMITED VS. ALUMINIUM MANUFACTURING COMPANY LIMITED [LAWS(DLH)-1980-4-7] [REFERRED]
STATE OF MADHYA PRADESH VS. BENI PD RATHORE [LAWS(MPH)-1995-9-1] [REFERRED TO]
PIYUSH BOKARIA VS. RESERVE BANK OF INDIA [LAWS(MAD)-2020-9-799] [REFERRED TO]
S C BARAT VS. HARI VINAYAK PATASKAR [LAWS(MPH)-1961-9-4] [REFERRED TO]
M. MADHAVAN PILLAI VS. S.N.M. COLLEGE, MALIANKARA [LAWS(KER)-1990-7-72] [REFERRED TO]
MADHAVAN VS. EXCISE INSPECTOR [LAWS(KER)-1999-11-63] [REFERRED TO]
GOLD BRICKS INFRASTRUCTURES PVT. LTD. VS. ATIT AGRAWAL [LAWS(CHH)-2022-5-81] [REFERRED TO]
PREM CHAND BHATIA VS. UNION OF INDIA [LAWS(DLH)-1974-4-9] [REFERRED TO]
HEMLAL VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-11-91] [REFERRED TO]
KASU BRAHMANANDA REDDY VS. MEMBER ELECTION TRIBUNAL HYDERABAD [LAWS(APH)-1963-4-6] [REFERRED TO]
MOTURAM VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2011-4-46] [REFERRED TO]
JAI SEVALAL SEVABHAVI SANSTHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-377] [REFERRED TO]
GOGINENI KOTESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1999-4-33] [REFERRED TO]
MAY GEORGE VS. SPECIAL TAHSILDAR [LAWS(SC)-2010-5-74] [REFERRED TO]
ACE PIPELINE CONTRACTS PRIVATE LIMITED VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(SC)-2007-4-30] [REFERRED TO]
GANGADHARAN VS. STATE OF KERALA [LAWS(KER)-2015-11-189] [REFERRED TO]
RAJESH BARKADE VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-6] [REFERRED TO]
DEEPAK YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-8-16] [REFERRED TO]
U P HOUSING & DEVELOPMENT BOARD THUR HOUSING COMMISSIONER VS. SURESH CHANDRA & 2 ORS [LAWS(ALL)-2017-12-96] [REFERRED TO]
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION VS. CHANDRA KIRAN TYAGI [LAWS(SC)-1969-9-62] [REFERRED TO]
M KARUNANIDHI R RANGASAMI A CHINNADURAI R PERIASAMY A CHINDRASEKHARAN VS. H V HANDE AND OTHRS:C R RAJAPPA:V PERUMAL NAINAR:T P K JAYARAJ:P S MANIAN [LAWS(SC)-1983-3-21] [RELIED ON]
P B KARUNAKAR AND OTHERS VS. STATE OF TELANGANA [LAWS(APH)-2018-2-10] [REFERRED TO]
ASIAN PEROXIDE LTD VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-12-111] [REFERRED TO]
GODAVARI FERTILIZERS AND CHEMICLES LTD VS. STATE OF A P [LAWS(APH)-2004-8-143] [REFERRED TO]
A V EDUCATIONAL SOCIETY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2002-2-16] [REFERRED TO]
DLF HOUSING AND CONSTRUCTION LTD. VS. THE STATE OF HARYANA [LAWS(P&H)-2007-5-123] [REFERRED TO]
DHARAMVEER THOLIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-12] [REFERRED TO]
BHANWARLAL VS. STATE [LAWS(RAJ)-2001-4-58] [REFERRED TO]
MANAGING COMMITTEE, SHRI MAHILA VIDYA VS. RAJASTHAN NON [LAWS(RAJ)-2009-10-170] [REFERRED TO]
NURUL HASSAN VS. SENIOR SUPERINTENDENT OF POLICE AND OTHERS [LAWS(ALL)-1985-2-79] [REFERRED TO]
SHYAM NARAYAN SHARMA VS. STATE OF M P [LAWS(MPH)-2010-7-80] [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-1990-12-18] [REFERRED]
RAMESHCHANDRA VS. STATE OF M P [LAWS(MPH)-2002-9-35] [REFERRED TO]
CONSUMER EDU. AND RESEARCH CENTRE VS. STATE OF GUJARAT [LAWS(GJH)-1983-10-12] [REFERRED TO]
BHOOPENDRA SINGH VS. UTTAR PRADESH SARKAR [LAWS(ALL)-2007-7-200] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
THE PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT VS. P.V. KRISHNAMOORTHY AND OTHERS [LAWS(SC)-2020-12-15] [REFERRED TO]
GAJENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-4-35] [REFERRED TO]
S D KAPOOR VS. CHANCELLOR JAI NARAIN VYAS UNIVERSITY [LAWS(RAJ)-1996-9-7] [REFERRED TO]
JHAMAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1964-9-14] [REFERRED TO]
M/S. EMPEE DISTILLERIES LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-10-156] [REFERRED TO]
ASSOCIATE LUMBERS PRIVATE LIMITED VS. STATE BY CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2022-9-13] [REFERRED TO]
VIJAY SINGHAL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2013-3-158] [REFERRED TO]
SUBRATA SARKAR VS. UNION OF INDIA [LAWS(CAL)-1984-4-8] [REFERRED TO]
AMBA TANNIN AND PHARMACEUTICALS LTD. VS. OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY [LAWS(BOM)-1974-2-27] [REFERRED TO]
SAWALERAM SAKHARAM DATIR VS. KARBHARI AHILAJI CHOUDHARI [LAWS(BOM)-1993-6-75] [REFERRED TO]
KARNAIL SINGH VS. THE STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1974-5-25] [REFERRED TO]
RAJ KUMAR VS. THE STATE OF PUNJAB [LAWS(P&H)-1975-10-28] [REFERRED]
RAM PIARA COMRADE VS. HIGH COURT OF PUNJAB AND HARYANA [LAWS(P&H)-1983-1-7] [REFERRED TO]
DIVISIONAL SUPDT. DELHI DIVISION NORTHERN RLY. VS. SATYENDER NATH KAPUR CHAND AND ORS. [LAWS(P&H)-1963-4-26] [REFERRED TO]
GOBIND SINGH VS. D I G OF POLICE [LAWS(P&H)-1964-1-38] [REFERRED]
SHIVSANKAR MOHANTY VS. STATE OF ODISHA [LAWS(ORI)-2020-2-11] [REFERRED TO]
M/S. OM TRADERS VS. THE UNION OF INDIA [LAWS(KAR)-2018-2-225] [REFERRED TO]
GAUTAM GAMBHIR VS. JAI AMBAY TRADERS & ORS [LAWS(DLH)-2020-8-44] [REFERRED TO]
KANNU ADITYA INDIA LTD VS. STATE BANK OF INDIA [LAWS(DLH)-2018-10-366] [REFERRED TO]
SUPERINTENDENT NOW DESIGNATED AS THE GENERAL MANAGER METAL AND STEEL FACTORY VS. SUKLAL MORAR [LAWS(CAL)-1965-2-6] [REFERRED TO]
UNION OF INDIA (UOI) VS. G.S. MISRA [LAWS(CAL)-1969-1-20] [REFERRED TO]
CHIEF MECHANICAL ENGINEER E RLY VS. JYOTI PRASAD BANERJEE [LAWS(CAL)-1975-5-19] [REFERRED TO]
BADRUDDUZA ANSARI S/O HSAMAT ALI VS. STATE OF U.P. THEU. PRIN. SECY. DEPT. OF HOME AND ORS. [LAWS(ALL)-2011-6-95] [REFERRED TO]
SURENDRA PRASAD RAI VS. ADDL COMMISSIONER [LAWS(ALL)-2013-5-165] [REFERRED TO]
GIRIJESH KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-3-324] [REFERRED TO]
M G SHARAN VS. STATE OF BIHAR [LAWS(PAT)-1968-12-3] [REFERRED TO]
ZEENAT TEJ VS. PRINCIPAL OF THE PRINCE OF WALES MEDICAL COLLEGE [LAWS(PAT)-1969-8-21] [REFERRED TO]
KARPOORI THAKUR VS. ABDUL GHAFOOR [LAWS(PAT)-1974-5-1] [REFERRED TO]
RAJEEV AIWA AND ETC. VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE, AND ETC. [LAWS(KAR)-1981-6-34] [REFERRED TO]
BRAHMA NAND GUPTA VS. DELHI ADMINISTRATION [LAWS(DLH)-1989-10-18] [REFERRED]
SATYA PRASAD GHOSH VS. SATYA NARAIN LAL AND ANOTHER [LAWS(ALL)-1961-12-35] [REFERRED TO]
UTTAR PRADESH GOVERNMENT THROUGH COLLECTOR, HARDOI AND OTHERS VS. NAZIR AHMAD [LAWS(ALL)-1971-5-46] [REFERRED TO]
MUNICIPAL BOARD, BAREILLY VS. BHARAT OIL COMPANY AND OTHERS [LAWS(ALL)-1974-9-50] [REFERRED TO]
HARBANS SINGH VS. DISTRICT JUDGE BALLIA [LAWS(ALL)-1976-8-25] [REFERRED TO]
P B SAMANT VS. UNION OF INDIA [LAWS(BOM)-2005-3-76] [REFERRED TO]
N. GOVINDARAJ VS. JOINT REGISTRAR COOPERATIVE SOCIETIES [LAWS(MAD)-2023-3-90] [REFERRED TO]
JIVRAKHAN LAL VERMA, S/O SHRI BHULAU RAM VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-2-72] [REFERRED TO]
SHRAWAN KUMAR SARAF VS. RAVIKANT MISHRA [LAWS(CHH)-2022-7-115] [REFERRED TO]
DAULAT RAM VS. UNION OF INDIA [LAWS(DLH)-1971-1-39] [REFERRED TO]
M A HARI VS. GOVT OF A P [LAWS(APH)-1987-12-34] [REFERRED TO]
DILEEP DAMODARAN VS. GOVT OF ANDHRA PRADESH REP [LAWS(APH)-1990-11-28] [REFERRED TO]
UNION OF INDIA VS. MAJOR S.P. SHARMA [LAWS(SC)-2013-7-162] [REFERRED TO]
SURAJ SINGH DHAKAD VS. STATE OF M.P. [LAWS(MPH)-2022-8-91] [REFERRED TO]
BIOMEDICAL LIFESCIENCE PVT LTD VS. UNION OF INDIA THROUGH SECRETARY [LAWS(GJH)-2013-7-258] [REFERRED TO]
SUNIL KUMAR CHAUHAN VS. STATE OF U.P [LAWS(ALL)-2022-8-30] [REFERRED TO]
YAMUNA SINGH VS. STATE OF U P [LAWS(ALL)-2022-8-36] [REFERRED TO]
YAMUNA SINGH VS. STATE OF U P [LAWS(ALL)-2022-8-36] [REFERRED TO]
VISHWASH KANAUJIA VS. RAM CHANDRA PATHAK [LAWS(ALL)-2024-3-191] [REFERRED TO]
DEVKI NANDAN AND 17 OTHERS VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-5-184] [REFERRED TO]
SHAITAN SINGH VS. U.O.I. [LAWS(ALL)-2019-12-97] [REFERRED TO]
STATE OF U.P. AND ORS. VS. ANIL KUMAR BHARTI [LAWS(ALL)-2015-5-325] [REFERRED TO]
STATE OF MYSORE VS. M H BELLARY [LAWS(SC)-1964-3-64] [REFERRED]
PARVEZ QADIR VS. UNION OF INDIA [LAWS(SC)-1974-10-20] [REFERRED TO]
MUMTAZ RANA LASKAR VS. STATE OF ASSAM [LAWS(GAU)-2005-12-18] [REFERRED TO]
CHOKKAKULA YASHODHA KRISHNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-7-6] [REFERRED TO]
SANAPALA VLN UDAY KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-2-109] [REFERRED TO]
KURAPATI BANGARAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2014-6-192] [REFERRED TO]
CITIZENS WELFARE SOCIETY VS. UNION OF INDIA, REP. [LAWS(APH)-2017-6-14] [REFERRED TO]
YELAMARTHI SARATH KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2011-3-98] [REFERRED TO]
BHERU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-2-43] [REFERRED TO]
G NARSIMHA MURTHY VS. DISTRICT COLLETORMAHABUBNAGAR [LAWS(APH)-2006-4-69] [REFERRED TO]
VIJAYA KALI SHANKER MISRA VS. EXCISE COMMISSIONER, U.P. AND OTHERS [LAWS(ALL)-1990-3-78] [REFERRED TO]
HARI OM OM PRAKASH CEMENT STOCKIST VS. DISTRICT SUPPLY OFFICER [LAWS(ALL)-1992-4-49] [REFERRED]
DIGVIJAI CHAUBE VS. STATE OF U P [LAWS(ALL)-1996-9-33] [REFERRED TO]
ABHILASH CHANDRA VS. STATE OF U P [LAWS(ALL)-1997-9-123] [REFERRED TO]
VILAS RANGRAO MAHALLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-4-118] [REFERRED TO]
TRAVELS STAR HOTELS (INDIA) LIMITED VS. UNION OF INDIA [LAWS(P&H)-2009-7-55] [REFERRED TO]
NARENDER KUMAR AND ANOTHER VS. HARYANA PUBLIC SERVICE COMMISSION [LAWS(P&H)-2012-4-218] [REFERRED]
PANDYA PURNABEN PRANSHANKAR VS. DIRECTOR OF EDUCATION HIGHER SECONDARY EDUCATION DEPARTMENT GANDHINAGAR [LAWS(GJH)-1988-2-16] [REFERRED]
SATYARATH PRAKASH AGRAWAL VS. STATE OF M P [LAWS(MPH)-2008-9-74] [REFERRED TO]
SANTOSH SINGH VS. STATE OF U P [LAWS(ALL)-2008-5-83] [REFERRED TO]
SATYA PRAKASH SHARMA VS. STATE OF U P [LAWS(ALL)-2007-1-168] [REFERRED TO]
MUSTAQ ALIAS MUSTAFA VS. STATE OF U P [LAWS(ALL)-2006-9-163] [REFERRED TO]
MAN MAL SHARMA VS. BIKANER SAHKARI UPBHOKTA BHANDAR [LAWS(RAJ)-1998-8-8] [REFFERED TO : 1961 (1) CRI LJ 773 31 1951 342 US 98 : 96 0 LAWED 113,]
SURESH CHAND SHARMA VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2015-7-160] [REFERRED TO]
N P PALANISMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2012-3-325] [REFERRED TO]
F. HOFFMANN-LA ROCHE LTD. AND ORS. VS. CIPLA LTD. [LAWS(DLH)-2015-11-222] [REFERRED TO]
MADHUMITA BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-4-63] [REFERRED TO]
ANANDA KUMAR MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2023-10-55] [REFERRED TO]
B.K.D. INFRASTRUCTURE PVT. LTD., SUPER CLASS CONTRACTOR VS. STATE OF ODISHA [LAWS(ORI)-2023-9-24] [REFERRED TO]
RAMJEET YADAV VS. STATE OF BIHAR [LAWS(PAT)-2018-7-19] [REFERRED TO]
BHOPENDRA SINGH VS. AWAS VIKAS PARISHAD [LAWS(UTN)-2005-8-37] [REFERRED TO]
PATIL M P VS. KHANNA D R GENERAL MANAGER CENTRAL RAILWAY [LAWS(BOM)-1961-3-14] [REFERRED TO]
THE STATE VS. HARI RAM [LAWS(P&H)-1968-8-30] [REFERRED TO]
PARTAP SINGH KADIAN VS. STATE OF PUNJAB [LAWS(P&H)-1975-1-8] [REFERRED TO]
CHHAJJA SINGH VS. STATE OF HARYANA [LAWS(P&H)-1975-9-18] [REFERRED]
FARHAN SHAIKH VS. STATE [LAWS(DLH)-2019-7-183] [REFERRED TO]
KHAN CHAND TARACHAND SAMTANI VS. STATE [LAWS(CAL)-1969-2-20] [REFERRED TO]
BISWANATH MUKHERJEE VS. UNION OF INDIALTD [LAWS(CAL)-1970-5-1] [REFERRED TO]
GIRJA SHANKAR DIXIT, S/O. R.L. DIXIT VS. STATE OF U.P. THROUGH PRIN. SECY. HOME U.P. GOVT. LKO. AND ORS. [LAWS(ALL)-2011-9-558] [REFERRED TO]
BADAN GHOSE VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-97] [REFERRED TO]
BHAJAN LAL VS. STATE OF HARYANA [LAWS(P&H)-2018-11-28] [REFERRED TO]
KALINDI CHARAN BEHERA VS. STATE OF ORISSA [LAWS(ORI)-1995-12-9] [REFERRED TO]
SANTOSH KUMAR SAHU VS. DISTRICT JUDGE [LAWS(ORI)-2009-3-91] [REFERRED TO]
STATE OF JHARKHAND VS. PRASHANT KUMAR MISHRA SON OF LATE K P MISHRA [LAWS(JHAR)-2020-5-11] [REFERRED TO]
VAKMATBHAI JETHSURBHAI BHALGARIA VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-651] [REFERRED TO]
NOKIA INDIA PRIVATE LIMITED VS. MAHANAGAR TELEPHONE NIGAM LIMITED [LAWS(DLH)-2003-8-31] [REFERRED]
VAISH COLLEGE SOCIETY SHAMLI VS. SRI LAKSHMI NARAIN [LAWS(ALL)-1971-12-23] [REFERRED TO]
JHAU LAL VS. NAGAR MAHAPALIKA LUCKNOW [LAWS(ALL)-1977-4-9] [REFERRED TO]
SHEO VARAN SINGH VS. STATE OF U P [LAWS(ALL)-1979-8-22] [REFERRED TO]
ARJUN SAMBHAJI KHADE VS. MANGAL ANKUSH KHARMATE [LAWS(BOM)-2002-11-10] [REFERRED TO]
RAM AUTAR PANDEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1961-12-6] [REFERRED TO]
AVADESH KUMAR VS. GOVERNMENT OF THE STATE OF UTTAR PRADESH AND ANOTHER [LAWS(ALL)-1964-1-46] [REFERRED TO]
HARIRAM S O PHUL SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1991-9-11] [REFERRED TO]
JAI CHAND VS. UNION OF INDIA AND ANOTHER [LAWS(DLH)-1967-8-16] [REFERRED TO]
DEEP CHAND GUPTA VS. UNION OF INDIA [LAWS(DLH)-1969-5-26] [REFERRED 2.]
JINDAL STEEL AND POWER LTD. AND ANOTHER VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2017-11-54] [REFERRED TO]
GANPAT BAJIRAO JAGTAP VS. DISTRICT COLLECTOR [LAWS(BOM)-2020-11-94] [REFERRED TO]
KHEM CHAND MAHORE VS. UNION OF INDIA [LAWS(MPH)-2019-4-66] [REFERRED TO]
AJAY KUMAR BHUYAN VS. STATE OF ORISSA [LAWS(SC)-2002-12-90] [REFERRED TO]
JASVEER SINGH VS. STATE OF U.P. AND OTHERS [LAWS(SC)-2008-1-181] [REFERRED TO]
GUJARAT AGRICULTURAL UNIVERSITY VS. ALL GUJARAT KAMDAR KARMACHARI UNION [LAWS(SC)-2009-7-165] [REFERRED TO]
PRASHANT DUBEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-8-103] [REFERRED TO]
DAYARAM VS. STATE OF MP [LAWS(MPH)-2017-9-170] [REFERRED TO]
SAIDEVAN THAMPI VS. STATE OF KERALA [LAWS(KER)-2013-10-90] [REFERRED TO]
H RAJAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2000-2-45] [REFERRED TO]
CHHOTU BABU VS. STATE OF C G [LAWS(CHH)-2006-1-21] [REFERRED TO]
ARTI VS. STATE OF U.P. [LAWS(ALL)-2017-5-82] [REFERRED TO]
RANVEER SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-177] [REFERRED TO]
STATE OF U P VS. RADHEY SHYAM VARMA & OTHERS [LAWS(ALL)-2016-2-368] [REFERRED]
STATE OF PUNJAB VS. RAJ KUMAR [LAWS(SC)-1988-2-78] [DISTINGUISHED]
RUBBER HOUSE VS. EXCELSIOR NEEDLE INDUSTRIES PRIVATE LIMITED [LAWS(SC)-1989-3-53] [RELIED ON]
SATYESWAR DAOLAGUNU AND OTHERS VS. THE SECRETARY TO THE GOVT. OF ASSAM AND OTHERS [LAWS(GAU)-1973-6-3] [REFERRED TO]
IC 17618 P COL G S VORAH VS. UNION OF INDIA [LAWS(GAU)-1996-9-49] [REFERRED TO]
POLISETTY SATYANARAYANA VS. DISTRICT COLLECOTR WEST GODAVARI ELURU [LAWS(APH)-2009-10-52] [REFERRED TO]
G.V. SESHAMAMBA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-130] [REFERRED TO]
ASHOK KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-5-72] [REFERRED TO]
K.KARUNANIDHI VS. STATE OF KERALA [LAWS(KER)-2020-2-151] [REFERRED TO]
S.UNNIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2020-6-220] [REFERRED TO]
VKC FOOTSTEPS INDIA PVT. LTD. VS. UNION OF INDIA [LAWS(GJH)-2020-7-271] [REFERRED TO]
RAM CHARIT PANDEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-2-176] [REFERRED TO]
SUBHASH CHANDRA SHARMA VS. STATE OF U P [LAWS(ALL)-2000-6-15] [REFERRED TO]
CHINTA MANI TRIPATHI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1990-12-23] [REFERRED TO]