Referred Judgements :-

CRAWFORD V. SPOONER [REFERRED TO]
R. V. ST. MARY,WHITECHAPEL [REFERRED TO]
KISH V. TAYLOR [REFERRED TO]
LAURI V. RENAD [REFERRED TO]
MERSEY DOCKS AND HARBOUR BOARD V. HENDERSON,LR [REFERRED TO]
METROPOLITAN BOARD OF WORKS V. STREET BROS [REFERRED TO]
ALEXANDER V. MERCOURIS [REFERRED TO]
D-BLOCK ASHOK NAGAR (SAHIBABAD) PLOT HOLDERS ASSN. V. STATE OF U.P. [REFERRED TO]
DEAN V. WIESENGRUND [REFERRED TO]
GLOUCESTER UNION V. WOOLWICH UNION [REFERRED TO]
HOWARD DE WALDEN (LORD) V. IRC [REFERRED TO]
HOWARD V. SECRETARY OF STATE FOR THE ENVIRONMENT [REFERRED TO]
KING V. THE GENERAL COMMISSIONERS OF INCOME TAX FOR SOUTHAMPTON [REFERRED TO]
KYNOCH LIMITED V. ROWLANDS [REFERRED TO]
BRIGHTON PARISH GUARDIANS V. STRAND UNION GUARDIANS [REFERRED TO]
BROWN AND CO. V. HARRISON [REFERRED TO]
COLQUHOUN V. BROOKS [REFERRED TO]
FITZGERALD V. CHAMPNEYS [REFERRED TO]
GREEN V. PREMIER GLYNRHONWY STATE CO. L.R [REFERRED TO]
HANLON V. LAW SOCIETY [REFERRED TO]
HOSSEIN ALLY V. DONZELLE [REFERRED TO]
HOUSTON V. BURNS [REFERRED TO]
LORD HOWARD DE WALDEN V. IRC AND ANR [REFERRED TO]
MARSHALL V. COTTINGHAM [REFERRED TO]
RE HAYDEN PASK V. PERRY [REFERRED TO]
RHONDDA URBAN DISTRICT COUNCIL V. TAFF VALE RAILWAY CO [REFERRED TO]
RICHARDSON V. ROBERTSON [REFERRED TO]
SAMBASIVA CHARI V. RAMASAMI REDDI [REFERRED TO]
SAMBASIVA CHARI V. RAMASAMI REDDI [REFERRED TO]
SEAFORD COURT ESTATES LTD. V. ASHER [REFERRED TO]
DINGMAR V. DINGMAR [REFERRED TO]
DUPORT STEELS LTD. V. SIRS [REFERRED TO]
EAST END DWELLINGS CO.LTD.V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
FEDERAL STEAM NAVIGATION CO. LTD. V. DEPARTMENT OF TRADE AND INDUSTRY [REFERRED TO]
FOOD CORPORATION OF INDIA V. MARASTRO COMPANIA NAVIERA S.A. [REFERRED TO]
HARISH CHANDER VAJPAI V. TRILOKI SINGH [REFERRED TO]
HISSAR IMPROVEMENT V. SMT. RUKMANI DEVI AND ANR [REFERRED TO]
INDIAN OXYGEN LTD. V. NARAYAN BHOUMIK [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY V. SHAILENDRA (DEAD) THROUGH LRS. AND ORS. [REFERRED TO]
J.K. COTTON SPG. AND WVG. MILS LTD. V. UNION OF INDIA [REFERRED TO]
JASVIR SINGH V. THE STATE OF U.P. [REFERRED TO]
K.C GAJAPATI NARAYAN DEO V. STATE OF ORISSA [REFERRED TO]
K.C. MATHEW V. STATE OF TRAVANCORE-COCHIN [REFERRED TO]
KARANPURA DEVELOPMENT CO. V. UNION OF INDIA [REFERRED TO]
KENNEDY V. INFORMATION COMMISSIONER AND ANOTHER (SECRETARY OF STATE FOR JUSTICE INTERVENING) [REFERRED TO]
KING V. DOMINION ENGINEERING CO. LTD,. [REFERRED TO]
RAM CHAND AND ORS. V. UNION OF INDIA [REFERRED TO]
ROSHNARA BEGUM V. UNION OF INDIA [REFERRED TO]
SECRETARY OF STATE FOR SOCIAL SECURITY V. TUNNICLIFFE [REFERRED TO]
SEKSARIA COTTON MILLS V. STATE OF BOMBAY [REFERRED TO]
SHIMBHU AND ANR. V. STATE OF HARYANA [REFERRED TO]
SOUTH EASTERN COAL FIELD LTD V. STATE OF M.P. AND ORS [REFERRED TO]
STATE OF BOMBAY V. R.M.D. CHAMARBAUGWALA [REFERRED TO]
STRAW BOARD MANUFACTURING CO. LTD.,SAHARANPUR V. GOBIND [REFERRED TO]
YAMASHITA-SHINNIHON STEAMSHIP CO. LTD. V. OFFICE CHEFIFIEN DES PHOSPHATES AND ANR [REFERRED TO]
ZAFAR KHAN V. BOARD OF REVENUE,U.P. [REFERRED TO]
A. THANGAL KUNJU MUSALIAR V. M. VENKATACHALAM POTTI [REFERRED TO]
A.R. ANTULAY V. R.S.NAYAK AND ORS [REFERRED TO]
ASST. COLLECTOR,CENTRAL EXCISE V. NATIONAL TOBACCO CO. [REFERRED TO]
BELVEDERE COURT MANAGEMENT LTD. V. FROGMORE DEVELOPMENTS LTD [REFERRED TO]
BRITISH RAILWAY BOARD V. PICKIN [REFERRED TO]
COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL VS. SASHEB CHANDRA MANDAL [REFERRED TO]
DATTATRAYA MORESHWAR VS. STATE OF BOMBAY [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
KESHARDEO CHAMRIA VS. RADHA KISSEN CHAMRIA [REFERRED TO]
RAM NARIAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF PUNJAB VS. MANOHAR SINGH PRATAP SINGH [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
MEMBER BOARD OF REVENUE VS. ARTHUR PAUL BENTHALL [REFERRED TO]
FRUIT AND VEGETABLE MERCHANTS UNION VS. DELHI IMPROVEMENT TRUST [REFERRED TO]
UNION OF INDIA VS. T R VARNA [REFERRED TO]
WORKMEN OF DIMAKUCHI TEA ESTATE VS. MANAGEMENT OF DIMAKUCHI TEA ESTATE [REFERRED TO]
KASHI BAI VS. SUDHA RANI GHOSE [REFERRED TO]
MAZAGAON DOCK LIMITED VS. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX [REFERRED TO]
DAU DAYAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE VS. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED [REFERRED TO]
BHINKA VS. CHARAN SINGH [REFERRED TO]
PARBHANI TRANSPORT CO OPERATIVE SOCIETY LIMITED VS. REGIONAL TRANSPORT AUTHORITY AURANGABAD [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MODI SUGAR MILLS LIMITED [REFERRED TO]
M PENTIAH VS. MUDDALA VEERAMALLAPPA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
RANCHBODDAS ATMARAM VS. UNION OF INDIA [REFERRED TO]
BURRAKUR COAL CO LIMITED EAST INDIAN COAL CO LIMITED VS. UNION OF INDIA [REFERRED TO]
MRUTUNJAY PANI VS. NARMADA BALA SASMAL [REFERRED TO]
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY VS. SUBHASH CHANDRA YOGRAJ SINHA [REFERRED TO]
TILKAYAT SHRI GOVINDLALJI MAHARAJ TRIYAMBAK LAL GOSWAMI SHN CILANSHYAMLAIJI TILKAYAT SHRI GOWINDLAIJI VS. STATE OF RAJASTHAN [REFERRED TO]
RAI RAMKRISHNA VS. STATE OF BIHAR IN BOTH THE APPEALLS [REFERRED TO]
J DALMIA VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
STATE OF RAJASTHAN VS. LEELA JAIN [REFERRED TO]
MANAGEMENT OF DELHI TRANSPORT UNDERTAKING VS. INDUSTRIAL TRIBUNAL DELHI [REFERRED TO]
RAZA BULAND SUGAR CO LIMITED RAMPUR VS. MUNICINAL BOARD RAMPUR [REFERRED TO]
PATEL CHUNIBHAI DAJIBHA VS. NARAYANRAO KHANDERAO JAMBEKAR ANOTHER [REFERRED TO]
PURAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MAHARASHTRA VS. NURUL LATIT KHAN [REFERRED TO]
G H GRANT VS. STATE OF BIHAR [REFERRED TO]
KEDARNATH JUTE MANUFACTURING COMPANY LIMITED VS. COMMERCIAL TAX OFFICER [REFERRED TO]
ISHVERLAL THAKORELAL ALMAULA DECEASED AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES VS. MOTIBHAI NAGJIBHAI [REFERRED TO]
MARTIN BUM LIMITED VS. CORPORATION OF CALCUTTA [REFERRED TO]
JAWAHARMAL VS. STATE OF RAJASTHAN [REFERRED TO]
SALES TAX OFFICER CIRCLE 1 JABALPUR VS. HANUMAN PRASAD [REFERRED TO]
STATE OF UTTAR PRADESH VS. C S SHARMA [REFERRED TO]
COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS VS. RAMKISHAN SHRIKISHAN JHAVER [REFERRED TO]
BRAITHWAITE AND CO INDIA LIMITED VS. EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
ISHWAR SINGH BINDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
BIBHUTI BHUSAN DAS GUPTA VS. STATE OF WEST BENGAL [REFERRED TO]
T S BALIAH VS. T S RANGACHARI INCOME TAX OFFICER CENTRAL CIRCLE VI MADRAS [REFERRED TO]
JANKINATH SARANGI VS. STATE OF ORISSA [REFERRED TO]
BENARES STATE BANK LIMITED VS. COMMISSIONER 0F INCOME TAX LUCKNOW [REFERRED TO]
RABINDRANATH BOSE VS. UNION OF INDIA [REFERRED TO]
WORKS MANAGER CENTRAL RAILWAY WORKSHOP JHANSI VS. VISHWANATH [REFERRED TO]
STATE OF GUJARAT VS. RAMPRAKASH P PURI [REFERRED TO]
MATHURA PRASAD BAJOO JAISWAL VS. DOSSIBAI N B JEEJEEBHOYF [REFERRED TO]
LT GOVERNOR OF HIMACHAL PRADESH VS. AVINASH SHARMA [REFERRED TO]
STAR CO LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA [REFERRED TO]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [REFERRED TO]
N B SANJANA ASSISTANT COLLECTOR OF CEN TRAL EXCISE BOMBAY VS. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED [REFERRED TO]
JAYANTILAL AMRATHLAL VS. UNION OF INDIA [REFERRED TO]
PUNJAB PRODUCE AND TRADING GO LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
G NARAYANASWAMI VS. G PANNERSELVAM [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA DIVISION VS. NATIONAL TOBACCO CO OF INDIA LIMITED [REFERRED TO]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
BALWANT NARAYAN BHAGDE BALWANT NARAYAN BHAGDE VS. M D BHAGWAT:THE PUNJABRAO KRISHI VIDYAPEETH AKOLA [REFERRED TO]
SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES TINSUKIA VS. ONKARM NATHMAL TRUST:ASSAM JUTE SUPPLY CO LTD:LAKSHMICHAND INDRA CHAND:THANAI TEA ESTATE [REFERRED TO]
DWARKA PRASAD VS. DWARKA DAS SARAF [REFERRED TO]
STATE OF MYSORE VS. V K KANGAN:NARASIMHA RAM NAIK [REFERRED TO]
NASIRUDDIN RAMAI VS. STATE TRANSPORT APPELLATE TRIBUNAL:STATE OF UTTAR PRADESH [REFERRED TO]
GURUCHARAN SINGH VS. KAMLA SINGH [REFERRED TO]
GULAM MUSTAFA VS. STATE OF MAHARASHTRA [REFERRED TO]
MAGUNI CHARAN DWIVEDI VS. STATE OF ORISSA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD TRIVANDRUM VS. T P KUNHALIUMMA [REFERRED TO]
MAHARAJ SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
D R VENKATACHALAM VS. DEPUTY TRANSPORT COMMISSIONER [REFERRED TO]
STATE OF KARNATAKA VS. UNION OF INDIA [REFERRED TO]
TARKESHWAR SIO THAKUR JIU VS. DAR DASS DEY AND CO [REFERRED TO]
STATE OF UTTAR PRADESH VS. HINDUSTAN ALUMINIUM CORPN [REFERRED TO]
RAMESH BEJOY SHARMA VS. PASHUPATI RAI [REFERRED TO]
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. ANIL KUMAR BHUNJA [REFERRED TO]
RELIANCE JUTE AND INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. TEK CHAND BHATIA [REFERRED TO]
SHARIF UD DIN VS. ABDUL GANI LONE [REFERRED TO]
GRINDLAYS BANK LIMITED VS. INCOME TAX OFFICER CALCUTTA [REFERRED TO]
SUNIL KUMAR BANERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE VS. D J BAHADUR:UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS [REFERRED TO]
OM PRAKASH GUPTA GOPAL KRISHNA ANDLEY SATYA NARAYAN SURESH CHAND VS. DIG VIJENDRAPAL GUPTA:VTH ADDITIONAL DISTRICT JUDGE KANPUR:IIIRD ADDITIONAL DISTRICT JUDGE JALAUN:GULAM GHISTI [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
HARI SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
MOTIRAM GHELABHAI DEAD VS. JAGAN NAGAR DEAD [REFERRED TO]
UNION OF INDIA MODI RUBBER LIMITED VS. MODI RUBBER LTD [REFERRED TO]
MUNICIPAL CORPORATION OF HYDERABAD VS. P N MURTHY [REFERRED TO]
UNION OF INDIA VS. N HARGOPAL [REFERRED TO]
INTERNATIONAL ORE AND FERTILIZERS INDIA PVT LIMITED VS. EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
RAJ KUMAR DEY VS. TARAPADA DEY [REFERRED TO]
HAMEEDIA HARDWARE STORES VS. B MOHAN LAL SOWCAR [REFERRED TO]
MADHU GOPAL VS. VI ADDITIONAL DISTRICT JUDGE [REFERRED TO]
COMMISSIONER OF INCOME TAX NEW DELHI NOW RAJASTHAN VS. EAST WEST IMPORT AND EXPORT P LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX NEW DELHI NOW RAJASTHAN VS. EAST WEST IMPORT AND EXPORT P LTD [REFERRED TO]
RUBBER HOUSE VS. EXCELSIOR NEEDLE INDUSTRIES PRIVATE LIMITED [REFERRED TO]
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED VS. STATE OF ASSAM [REFERRED TO]
UNION OF INDIA VS. NORTH TELUMER COLLIARY [REFERRED TO]
UNION OF INDIA VS. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA [REFERRED TO]
SURESH CHAND VS. GULAM CHISTI [REFERRED TO]
VISHWAS NAGAR EVACUEES PLOT PURCHASERS ASSOCIATION VS. UNDER SECRETARY DELHI ADMINISTRATION [REFERRED TO]
VATTICHERUKURU VILLAGE PANCHAYAT NORI MADHUSUDAN VS. NORI VENKATARAMA DEEKSHITHULU:VATTICHERUKURU VILLAGE PANCHAYAT [REFERRED TO]
G NARAYANASWAMY REDDY VS. GOVERNMENT OF KARNATAKA [REFERRED TO]
YUSUFBHAI NOORMOHMED NENDOLIYA VS. STATE OF GUJARAT [REFERRED TO]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF PUNJAB VS. RAM SINGH EX CONSTABLE [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. KISHAN [REFERRED TO]
GANDHI GRAH NIRMAN SAHKARI SAMITI LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
HANSRAJ H JAIN VS. STATE OF MAHARASHTRA [REFERRED TO]
SATENDRA PRASAD JAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIV SHANKAR VS. BOARD OF DIRECTORS U P S R T C [REFERRED TO]
SANGAPPA GURULINGAPPA SAJJAN VS. STATE OF KARNATAKA [REFERRED TO]
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER BANGALORE VS. THAKOREDAS MAJOR [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION VS. GAR RE ROLLING MILLS:KOTA SUBBA REDDY [REFERRED TO]
P CHINNANNA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
K S PARIPOORNAN VS. STATE OF KERALA [REFERRED TO]
M ISMAIL FARUQUI MOHD ASLAM HARGYAN SINGH THAKUR VIJAY RAGHO BHAGWAN BIRAJMANMANDIR JAMIAT ULAMA E HIND VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. RAGHUBIR DAYAL [REFERRED TO]
GIAN CHAND VS. GOPALA [REFERRED TO]
MAHADEO SAVLARAM SHELKE VS. PUNE MUNICIPAL CORPORATION [REFERRED TO]
B GANGADHAR VS. B R RAJALINGAM [REFERRED TO]
MAHAVIR VS. RURAL INSTITUTE AMRAVATI [REFERRED TO]
AWADH BIHARI YADAV SITA RAM GOPE VS. STATE OF BIHAR [REFERRED TO]
KISHAN DAS VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF TAMIL NADU VS. L KRISHNAN [REFERRED TO]
MARKET COMMITTEE HODAL VS. KRISHAN MURARI [REFERRED TO]
STATE OF TAMIL NADU VS. MAHALAKSHMI AMMAL [REFERRED TO]
GURSHARAN SINGH ASHWANI SACHDEVA VS. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. A VISWAM [REFERRED TO]
PUTTU LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
BALMOKAND KHATRI EDUCATIONAL AND INDUSTRIAL TRUST AMRITSAR VS. STATE OF PUNJAB [REFERRED TO]
PRATAP CHANDA SHEO NARAIN VS. STATE OF RAJASTHAN [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. H E H THE NIZAM HYDERABAD [REFERRED TO]
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA VS. K DEVI [REFERRED TO]
STATE OF PUNJAB VS. SADHU RAM [REFERRED TO]
AJAY KRISHAN SHINGHAL VS. UNION OF INDIA [REFERRED TO]
SHANTI DEVI VS. HUKUM CHAND [REFERRED TO]
MOHAMAD KAVI MOHAMAD AMIN VS. FATMABAI IBRAHIM [REFERRED TO]
STATE OF KARNATAKA VS. D C NANJUDAIAH [REFERRED TO]
CHANDRAGAUDA RAMGONDA PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. INDUSTRIAL DEVELOPMENT INVESTMENT CO PRIVATE LIMITED [REFERRED TO]
STAR WIRE INDIA LIMITED VS. STATE OF HARYANA [REFERRED TO]
C PADMA VS. DEPUTY SECRETARY TO THE GOVERNMENT OF T N [REFERRED TO]
ABHEY RAM VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. M BHASKARAN PILLAI [REFERRED TO]
M V JAVALI VS. MAHAJAN BOREWELL AND CO [REFERRED TO]
NAGA PEOPLES MOVEMENT OF HUMAN RIGHTS VS. UNION OF INDIA [REFERRED TO]
GTC INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. STATE OF GUJARAT [REFERRED TO]
SHETTYS CONSTRUCTIONS CO PVT LIMITED VS. KONKAN RAILWAY CONSTRUCTION [REFERRED TO]
STATE OF ANDHRA PRADESH VS. THAKKIDIRAM REDDY:STATE OF ANDHRA PRADESH [REFERRED TO]
SAMEE KHAN VS. BINDU KHAN [REFERRED TO]
MARSHALL SONS AND COMPANY I LIMITED VS. SAHI ORETRANS PRIVATE LIMITED [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
MARY ANGEL VS. STATE OF TAMIL NADU [REFERRED TO]
MADAN SINGH SHEKHAWAT VS. UNION OF INDIA [REFERRED TO]
CHANDRA KISHORE JHA VS. MAHAVIR PRASAD [REFERRED TO]
THYSSEN STAHLUNION GMBH VS. STEEL AUTHORITY OF INDIA LIMITED [REFERRED TO]
STATE OF MAHARASHTRA VS. NANDED PARBHANI Z L B M V OPERATOR SANGH [REFERRED TO]
NEDUNGADI BANK LIMITED VS. K P MADHAVANKUTTY [REFERRED TO]
K V SHIVAKUMAR VS. APPROPRIATE AUTHORITY [REFERRED TO]
MOHAMMAD GAZI VS. STATE OF MADHYA PRADESH [REFERRED TO]
RISHABH AGRO INDUSTRIES LIMITED VS. P N B CAPITAL SERVICES LIMITED [REFERRED TO]
ARNIT DAS VS. STATE OF BIHAR [REFERRED TO]
B S KHURANA VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
BALBIR SINGH VS. PUNJAB ROADWAYS [REFERRED TO]
ISHAR ALLOY STEELS LIMITED VS. JAYASWALS NECO LIMITED [REFERRED TO]
SYNDICATE BANK VS. PRABHA D NAIK [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. HANSRAJBHAI V KODALA [REFERRED TO]
SHYAM SUNDER VS. RAM KUMAR [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HINDUSTAN PETROLIUM CORPORATION [REFERRED TO]
ASSISTANT EXECUTIVE ENGINEER KARNATAKA VS. SHIVALINGA [REFERRED TO]
HARBHAJAN SINGH VS. PRESS COUNCIL OF INDIA [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED VS. CONNANORE SPINNING AND WEAVING MILLS LIMITED [REFERRED TO]
URBAN IMPROVEMENT TRUST UDAIPUR VS. BHERU LAL [REFERRED TO]
NORTHERN INDIAN GLASS INDUSTRIES VS. JASWANT SINGH [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
COLLECTOR OF INCOME TAX VS. HINDUSTAN BULK CARRIERS [REFERRED TO]
BALWANT SINGH VS. ANAND KUMAR SHARMA [REFERRED TO]
KAILASH NATH AGARWAL VS. PRADESHIYA INDUSTRIES AND INVESTIGATION CORPORATION OF UTTAR PRADESH [REFERRED TO]
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST VS. STATE OF HARYANA [REFERRED TO]
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST VS. STATE OF HARYANA [REFERRED TO]
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
D SAIBABA VS. BAR COUNCIL OF INDIA [REFERRED TO]
RAI VIMAL KRISHNA VS. STATE OF BIHAR [REFERRED TO]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED TO]
HARYANA STATE HANDLOOM AND HANDICRAFT CORPORATION LIMITED VS. JAIN SCHOOL SOCIETY [REFERRED TO]
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED VS. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANKS EMPLOYEES UNION [REFERRED TO]
KARNATAKA RARE EARTH VS. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY [REFERRED TO]
RAM DASS VS. DAVINDER [REFERRED TO]
CHANDRIKA PRASAD YADAV VS. STATE OF BIHAR [REFERRED TO]
MILKFOOD LIMITED VS. GMC ICE CREAM PRIVATE LIMITED [REFERRED TO]
MUKESH K TRIPATHI VS. SENIOR DIVISIONAL MANAGER L I C [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [REFERRED TO]
GOV OF A P VS. SYED AKBAR [REFERRED TO]
HUDA VS. BABESWAR KANHAR [REFERRED TO]
JAMSHED N GUZDAR VS. STATE OF MAHARASHTRA [REFERRED TO]
PRATAP SINGH VS. STATE OF JHAKHAND [REFERRED TO]
YASHPAL VS. STATE OF CHHATTISGARH [REFERRED TO]
STANDARD CHARTERED BANK VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. KOLLUTLA OBI REDDY [REFERRED TO]
S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
STATE OF KARNATAKA VS. LAXUMAN [REFERRED TO]
JAIPUR MUNICIPAL CORPORATION VS. C L MISHRA [REFERRED TO]
KRISHNASWAMY S PD VS. UNION OF INDIA [REFERRED TO]
FALCON TYRES LTD VS. STATE OF KARNATAKA [REFERRED TO]
ROMESH KUMAR SHARMA VS. UNION OF INDIA [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
PREMJEET SINGH PATHEJA VS. IDS LTD [REFERRED TO]
CHAIRMAN U P JAL NIGAM VS. JASWANT SINGH [REFERRED TO]
DHARAPPA VS. BIJAPUR CO OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD [REFERRED TO]
STATE OF RAJASTHAN VS. KHANDAKA JAIN JEWELLERS [REFERRED TO]
ZENITH STEEL TUBES AND INDUSTRIES LTD VS. SICOM LIMITED [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. NUSLI NEVILLE WADIA [REFERRED TO]
SWAIKA PROPERTIES PVT LTD VS. STATE OF RAJASTHAN [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. P LAXMI DEVI [REFERRED TO]
HINDUSTAN ZINC LTD VS. BHAGWAN SINGH BHATI [REFERRED TO]
ENTERTAINMENT NETWORK INDIA LTD VS. SUPER CASSETTE INDUSTRIES LTD [REFERRED TO]
MEERA SAHNI VS. LT GOVERNOR OF DELHI [REFERRED TO]
U P POWER CORPORATION LTD VS. AYODHYA PRASAD MISHRA [REFERRED TO]
GULLIPILLI SOWRIA RAJ VS. BANDARU PAVANI ALIAS GULLIPILI PAVANI [REFERRED TO]
UNION OF INDIA VS. SICOM LTD [REFERRED TO]
RAMDEEN MAYURYA VS. STATE OF U P [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [REFERRED TO]
NATIONAL THERMAL POWER POWER CORPORATION LTD VS. MAHESH DUTTA [REFERRED TO]
TIKA RAM VS. STATE OF U P [REFERRED TO]
SITA RAM BHANDAR SOCIETY VS. LT GOVERNOR GOVT OF NCT DELHI [REFERRED TO]
AMARJEET SINGH VS. DEVI RATAN [REFERRED TO]
OM PARKASH VS. UNION OF INDIA [REFERRED TO]
H S VANKANI VS. STATE OF GUJARAT [REFERRED TO]
SAWARAN LATA VS. STATE OF HARYANA [REFERRED TO]
MAY GEORGE VS. SPECIAL TAHSILDAR [REFERRED TO]
SULOCHANA CHANDRAKANT GALANDE VS. PUNE MUNICIPAL TRANSPORT [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
OMPRAKASH VERMA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
IVO AGNELO SANTIMANO FERNANDES VS. GOVERNMENT OF GOA [REFERRED TO]
DEV SHARAN VS. STATE OF U P [REFERRED TO]
B PREMANAND VS. MOHAN KOIKAL [REFERRED TO]
RADHEY SHYAM VS. STATE OF U P [REFERRED TO]
BANDA DEVELOPMENT AUTHORITY VS. MOTI LAL AGARWAL [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
NATIONAL TEXTILE CORPORATION LTD VS. NARESHKUMAR BADRIKUMAR JAGAD [REFERRED TO]
MIG CRICKET CLUB VS. ABHINAV SAHAKAR EDUCATION SOCIETY [REFERRED TO]
ROYAL ORCHID HOTELS LIMITED VS. G JAYARAMA REDDY [REFERRED TO]
EXECUTIVE ENGINEER VS. SRI SEETARAM RICE MIL [REFERRED TO]
LEELAWANTI VS. STATE OF HARYANA [REFERRED TO]
RAGHBIR SINGH SEHRAWAT VS. STATE OF HARYANA [REFERRED TO]
STATE OF GUJARAT VS. ESSAR OIL LIMITED [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [REFERRED TO]
MARIA MARGARIDA SEQUERIA FERNANDES VS. ERASMO JACK DE SEQUERIA DEAD THROUGH L RS [REFERRED TO]
A. SHANMUGAM VS. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC [REFERRED TO]
B R GUPTA VS. UNION OF INDIA [REFERRED TO]
RAJINDER SINGH VS. KULTAR SINGH [REFERRED TO]
S M YAQUB VS. TNBASU [REFERRED TO]
V CHANDRASEKARAN VS. ADMINISTRATIVE OFFICER [REFERRED TO]
BHARAT ALUMINIUM CO VS. KAISER ALUMINIUM TECHNICAL SERVICE [REFERRED TO]
STATE OF GUJARAT VS. HON’BLE MR. JUSTICE R.A.MEHTA [REFERRED TO]
V.L.S. FINANCE LTD VS. UNION OF INDIA [REFERRED TO]
STATE OF UP V. HARI RAM [REFERRED TO]
P. K. KALBURQI VS. STATE OF KARNATAKA [REFERRED TO]
M/S. RANA GIRDERS LTD VS. UNION OF INDIA [REFERRED TO]
POPAT BAHIRU GOVARDHANE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
SARAH MATHEW VS. INSTITUTE OF CARDIO VASCULAR DISEASES BY ITS DIRECTOR K.M.CHERIAN [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. HARAKCHAND MISIRIMAL SOLANKI [REFERRED TO]
KARAN SINGH VS. STATE OF HARYANA [REFERRED TO]
BHARAT SEWAK SAMAJ VS. LT.GOVERNOR [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [REFERRED TO]
BHARAT KUMAR VS. STATE OF HARYANA [REFERRED TO]
BIMLA DEVI VS. STATE OF HARYANA [REFERRED TO]
ANIL KUMAR GUPTA VS. STATE OF BIHAR [REFERRED TO]
BALAJI NAGAR RESIDENTIAL ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF HARYANA VS. VINOD OIL AND GENERAL MILLS [REFERRED TO]
SITA RAM VS. STATE OF HARYANA [REFERRED TO]
STATE OF ASSAM VS. BHASKAR JYOTI SARMA [REFERRED TO]
RAM KISHAN VS. STATE OF HARYANA [REFERRED TO]
RAJIV CHOWDHRIE HUF VS. UNION OF INDIA [REFERRED TO]
VELAXAN KUMAR VS. UNION OF INDIA [REFERRED TO]
A. ARUNAGIRI VS. S.P. RATHINASAMI [REFERRED TO]
K. CHINNATHAMBI GOUNDER AND ANR. VS. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HARIJAN WELFARE DEPARTMENT AND ANR. [REFERRED TO]
KARNAIL KAUR VS. STATE OF PUNJAB [REFERRED TO]
GOVT OF NCT OF DELHI VS. JAGJIT SINGH [REFERRED TO]
COMPETENT AUTOMOBILES CO. LTD. VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
MOHAN LAL VS. STATE OF RAJASTHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SARKAR BUILDERS [REFERRED TO]
M. VENKATESH AND ORS. VS. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS. [REFERRED TO]
SRI JAGANNATH TEMPLE MANAGING COMMITTEE VS. SIDDHA MATH [REFERRED TO]
THE MANAGER, VKNM VOCATIONAL HIGHER SECONDARY SCHOOL VS. THE STATE OF KERALA AND OTHERS ETC [REFERRED TO]
YOGESH NEEMA AND ORS. VS. STATE OF M.P. AND ORS. [REFERRED TO]
SHASHI GUPTA VS. STATE OF HARYANA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUKHBIR SINGH & OTHERS [REFERRED TO]
RAM SINGH & ORS. VS. JAMMU DEVELOPMENT AUTHORITY & ORS. [REFERRED TO]
NEERAJ KUMAR SAINY AND OTHERS VS. STATE OF U.P. AND OTHERS [REFERRED TO]
JASVEER SINGH AND ANOTHER VS. STATE OF U.P. AND OTHERS [REFERRED TO]
THE STATE OF HARYANA AND OTHERS VS. HINDUSTAN CONSTRUCTION COMPANY LTD. [REFERRED TO]
MOBILOX INNOVATIONS PRIVATE LIMITED VS. KIRUSA SOFTWARE PRIVATE LIMITED [REFERRED TO]
N.A.L. LAYOUT RESIDENTS ASSOCIATION VS. BANGALORE DEVELOPMENT AUTHORITY & ORS. [REFERRED TO]
MAHAVIR VS. UNION OF INDIA [REFERRED TO]
DELHI METRO RAIL CORPORATION LTD VS. TARUN PAL SINGH & ORS [REFERRED TO]
CANARA BANK VS. N G SUBBARAYA SETTY & ANR [REFERRED TO]
STATE OF GUJARAT VS. RELIANCE INDUSTRIES LIMITED [REFERRED TO]
SHIV KUMAR VS. UNION OF INDIA [REFERRED TO]

Cited Judgements :-

STATE OF ANDHRA PRADESH VS. LAKSHMI SEA FOODS LTD [LAWS(APH)-2021-3-179] [REFERRED TO]
KONDAREDDI NAGAMANI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-4-54] [REFERRED TO]
KONDAREDDI NAGAMANI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-4-54] [REFERRED TO]
KONDAREDDI NAGAMANI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-4-54] [REFERRED TO]
KONDAREDDI NAGAMANI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-4-54] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. LAKSHMI SEA FOODS LTD [LAWS(APH)-2021-3-179] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. LAKSHMI SEA FOODS LTD [LAWS(APH)-2021-3-179] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. LAKSHMI SEA FOODS LTD [LAWS(APH)-2021-3-179] [REFERRED TO]
MARIO COTTA PEREIRA VS. STATE OF GOA [LAWS(BOM)-2022-8-108] [REFERRED TO]
MARIO COTTA PEREIRA VS. STATE OF GOA [LAWS(BOM)-2022-8-108] [REFERRED TO]
MARIO COTTA PEREIRA VS. STATE OF GOA [LAWS(BOM)-2022-8-108] [REFERRED TO]
MARIO COTTA PEREIRA VS. STATE OF GOA [LAWS(BOM)-2022-8-108] [REFERRED TO]
RAVI SAM VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2021-10-119] [REFERRED TO]
RAVI SAM VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2021-10-119] [REFERRED TO]
RAVI SAM VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2021-10-119] [REFERRED TO]
RAVI SAM VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2021-10-119] [REFERRED TO]
AJET ALI BAIDYA ALIAS AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-52] [REFERRED TO]
AJET ALI BAIDYA ALIAS AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-52] [REFERRED TO]
AJET ALI BAIDYA ALIAS AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-52] [REFERRED TO]
AJET ALI BAIDYA ALIAS AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-52] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BEENA GUPTA (D) THROUGH LRS. [LAWS(SC)-2023-1-27] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BEENA GUPTA (D) THROUGH LRS. [LAWS(SC)-2023-1-27] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BEENA GUPTA (D) THROUGH LRS. [LAWS(SC)-2023-1-27] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BEENA GUPTA (D) THROUGH LRS. [LAWS(SC)-2023-1-27] [REFERRED TO]
SECRETARY, LAND & BUILDING DEPARTMENT GOVT. OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2023-1-63] [REFERRED TO]
SECRETARY, LAND & BUILDING DEPARTMENT GOVT. OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2023-1-63] [REFERRED TO]
SECRETARY, LAND & BUILDING DEPARTMENT GOVT. OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2023-1-63] [REFERRED TO]
SECRETARY, LAND & BUILDING DEPARTMENT GOVT. OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2023-1-63] [REFERRED TO]
ASHWANI UDYOG VS. STATE OF HARYANA [LAWS(P&H)-2021-9-93] [REFERRED TO]
ASHWANI UDYOG VS. STATE OF HARYANA [LAWS(P&H)-2021-9-93] [REFERRED TO]
ASHWANI UDYOG VS. STATE OF HARYANA [LAWS(P&H)-2021-9-93] [REFERRED TO]
ASHWANI UDYOG VS. STATE OF HARYANA [LAWS(P&H)-2021-9-93] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2020-2-446] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2020-2-446] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2020-2-446] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2020-2-446] [REFERRED TO]
JANAKKUMAR RASVINDRARAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-962] [REFERRED TO]
JANAKKUMAR RASVINDRARAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-962] [REFERRED TO]
JANAKKUMAR RASVINDRARAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-962] [REFERRED TO]
JANAKKUMAR RASVINDRARAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-962] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY / GOVT. OF NCT OF DELHI VS. CHANDERMAL [LAWS(SC)-2022-12-44] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY / GOVT. OF NCT OF DELHI VS. CHANDERMAL [LAWS(SC)-2022-12-44] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY / GOVT. OF NCT OF DELHI VS. CHANDERMAL [LAWS(SC)-2022-12-44] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY / GOVT. OF NCT OF DELHI VS. CHANDERMAL [LAWS(SC)-2022-12-44] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
AYODHYA FAIZABAD DEVELOPMENT AUTHORITYAND VS. RAM NEWAJ [LAWS(SC)-2022-5-91] [REFERRED TO]
AYODHYA FAIZABAD DEVELOPMENT AUTHORITYAND VS. RAM NEWAJ [LAWS(SC)-2022-5-91] [REFERRED TO]
AYODHYA FAIZABAD DEVELOPMENT AUTHORITYAND VS. RAM NEWAJ [LAWS(SC)-2022-5-91] [REFERRED TO]
AYODHYA FAIZABAD DEVELOPMENT AUTHORITYAND VS. RAM NEWAJ [LAWS(SC)-2022-5-91] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
SATGURU PREMISES PVT. LTD. VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENTS CORPORATION LIMITED [LAWS(RAJ)-2021-1-104] [REFERRED TO]
SATGURU PREMISES PVT. LTD. VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENTS CORPORATION LIMITED [LAWS(RAJ)-2021-1-104] [REFERRED TO]
SATGURU PREMISES PVT. LTD. VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENTS CORPORATION LIMITED [LAWS(RAJ)-2021-1-104] [REFERRED TO]
SATGURU PREMISES PVT. LTD. VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENTS CORPORATION LIMITED [LAWS(RAJ)-2021-1-104] [REFERRED TO]
LAXMI CHAND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-34] [REFERRED TO]
LAXMI CHAND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-34] [REFERRED TO]
LAXMI CHAND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-34] [REFERRED TO]
LAXMI CHAND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-34] [REFERRED TO]
STATE OF RAJASTHAN VS. VIDHYA SAGAR [LAWS(RAJ)-2020-9-128] [REFERRED TO]
STATE OF RAJASTHAN VS. VIDHYA SAGAR [LAWS(RAJ)-2020-9-128] [REFERRED TO]
STATE OF RAJASTHAN VS. VIDHYA SAGAR [LAWS(RAJ)-2020-9-128] [REFERRED TO]
STATE OF RAJASTHAN VS. VIDHYA SAGAR [LAWS(RAJ)-2020-9-128] [REFERRED TO]
M.SURESH KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-257] [REFERRED TO]
M.SURESH KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-257] [REFERRED TO]
M.SURESH KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-257] [REFERRED TO]
M.SURESH KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-257] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF HARYANA [LAWS(P&H)-2020-11-175] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF HARYANA [LAWS(P&H)-2020-11-175] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF HARYANA [LAWS(P&H)-2020-11-175] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF HARYANA [LAWS(P&H)-2020-11-175] [REFERRED TO]
JAI BHAGWAN VS. STATE OF HARYANA [LAWS(P&H)-2021-8-147] [REFERRED TO]
JAI BHAGWAN VS. STATE OF HARYANA [LAWS(P&H)-2021-8-147] [REFERRED TO]
JAI BHAGWAN VS. STATE OF HARYANA [LAWS(P&H)-2021-8-147] [REFERRED TO]
JAI BHAGWAN VS. STATE OF HARYANA [LAWS(P&H)-2021-8-147] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-96] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-96] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-96] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-96] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAMBIR [LAWS(SC)-2023-1-67] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAMBIR [LAWS(SC)-2023-1-67] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGI SINGH [LAWS(SC)-2023-1-57] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAMBIR [LAWS(SC)-2023-1-67] [REFERRED TO]
AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-12-109] [REFERRED TO]
AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-12-109] [REFERRED TO]
AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-12-109] [REFERRED TO]
AJET BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-12-109] [REFERRED TO]
BHOLA NATH KOLEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-7] [REFERRED TO]
BHOLA NATH KOLEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-7] [REFERRED TO]
BHOLA NATH KOLEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-7] [REFERRED TO]
BHOLA NATH KOLEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-7] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGI SINGH [LAWS(SC)-2023-1-57] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGI SINGH [LAWS(SC)-2023-1-57] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGI SINGH [LAWS(SC)-2023-1-57] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAMBIR [LAWS(SC)-2023-1-67] [REFERRED TO]
MEKHA RAM VS. STATE OF RAJASTHAN [LAWS(SC)-2022-3-91] [REFERRED TO]
MEKHA RAM VS. STATE OF RAJASTHAN [LAWS(SC)-2022-3-91] [REFERRED TO]
MEKHA RAM VS. STATE OF RAJASTHAN [LAWS(SC)-2022-3-91] [REFERRED TO]
MEKHA RAM VS. STATE OF RAJASTHAN [LAWS(SC)-2022-3-91] [REFERRED TO]
DELHI ADMINISTRATION VS. PAWAN KUMAR [LAWS(SC)-2022-5-24] [REFERRED TO]
DELHI ADMINISTRATION VS. PAWAN KUMAR [LAWS(SC)-2022-5-24] [REFERRED TO]
DELHI ADMINISTRATION VS. PAWAN KUMAR [LAWS(SC)-2022-5-24] [REFERRED TO]
DELHI ADMINISTRATION VS. PAWAN KUMAR [LAWS(SC)-2022-5-24] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHIV KUMAR [LAWS(SC)-2022-9-128] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHIV KUMAR [LAWS(SC)-2022-9-128] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHIV KUMAR [LAWS(SC)-2022-9-128] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHIV KUMAR [LAWS(SC)-2022-9-128] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH JAIN [LAWS(SC)-2022-12-15] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH JAIN [LAWS(SC)-2022-12-15] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH JAIN [LAWS(SC)-2022-12-15] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH JAIN [LAWS(SC)-2022-12-15] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
EXECUTIVE ENGINEER, GOSIKHURD PROJECT AMBADI, BHANDARA, MAHARASHTRA VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. MAHESH AND OTHERS [LAWS(SC)-2021-11-4] [REFERRED TO]
EXECUTIVE ENGINEER, GOSIKHURD PROJECT AMBADI, BHANDARA, MAHARASHTRA VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. MAHESH AND OTHERS [LAWS(SC)-2021-11-4] [REFERRED TO]
EXECUTIVE ENGINEER, GOSIKHURD PROJECT AMBADI, BHANDARA, MAHARASHTRA VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. MAHESH AND OTHERS [LAWS(SC)-2021-11-4] [REFERRED TO]
EXECUTIVE ENGINEER, GOSIKHURD PROJECT AMBADI, BHANDARA, MAHARASHTRA VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. MAHESH AND OTHERS [LAWS(SC)-2021-11-4] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2022-1-139] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2022-1-139] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2022-1-139] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. OM PRAKASH [LAWS(SC)-2022-1-139] [REFERRED TO]
MAHANADI COAL FIELDS LTD. VS. MATHIAS ORAM [LAWS(SC)-2022-11-9] [REFERRED TO]
MAHANADI COAL FIELDS LTD. VS. MATHIAS ORAM [LAWS(SC)-2022-11-9] [REFERRED TO]
MAHANADI COAL FIELDS LTD. VS. MATHIAS ORAM [LAWS(SC)-2022-11-9] [REFERRED TO]
MAHANADI COAL FIELDS LTD. VS. MATHIAS ORAM [LAWS(SC)-2022-11-9] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANJEET SINGH ANAND [LAWS(SC)-2023-1-55] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHIM SAIN GOEL AND ORS. [LAWS(SC)-2022-4-139] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHIM SAIN GOEL AND ORS. [LAWS(SC)-2022-4-139] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHIM SAIN GOEL AND ORS. [LAWS(SC)-2022-4-139] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHIM SAIN GOEL AND ORS. [LAWS(SC)-2022-4-139] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANJEET SINGH ANAND [LAWS(SC)-2023-1-55] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANJEET SINGH ANAND [LAWS(SC)-2023-1-55] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANJEET SINGH ANAND [LAWS(SC)-2023-1-55] [REFERRED TO]
RAGHUBIR SINGH ETC. VS. STATE OF HARYANA [LAWS(SC)-2021-7-67] [REFERRED TO]
RAGHUBIR SINGH ETC. VS. STATE OF HARYANA [LAWS(SC)-2021-7-67] [REFERRED TO]
RAGHUBIR SINGH ETC. VS. STATE OF HARYANA [LAWS(SC)-2021-7-67] [REFERRED TO]
RAGHUBIR SINGH ETC. VS. STATE OF HARYANA [LAWS(SC)-2021-7-67] [REFERRED TO]
HARDWARI LAL RANA VS. UNION OF INDIA [LAWS(DLH)-2022-4-101] [REFERRED TO]
HARDWARI LAL RANA VS. UNION OF INDIA [LAWS(DLH)-2022-4-101] [REFERRED TO]
HARDWARI LAL RANA VS. UNION OF INDIA [LAWS(DLH)-2022-4-101] [REFERRED TO]
HARDWARI LAL RANA VS. UNION OF INDIA [LAWS(DLH)-2022-4-101] [REFERRED TO]
B. NAGARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-6-118] [REFERRED TO]
B. NAGARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-6-118] [REFERRED TO]
B. NAGARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-6-118] [REFERRED TO]
B. NAGARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-6-118] [REFERRED TO]
SHEELA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2021-1-232] [REFERRED TO]
SHEELA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2021-1-232] [REFERRED TO]
SHEELA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2021-1-232] [REFERRED TO]
SHEELA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2021-1-232] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-9-147] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-9-147] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-9-147] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-9-147] [REFERRED TO]
RAJARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-23] [REFERRED TO]
RAJARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-23] [REFERRED TO]
RAJARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-23] [REFERRED TO]
RAJARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-23] [REFERRED TO]
GAYATHRI DATTU VS. UNION OF INDIA [LAWS(KAR)-2022-2-76] [REFERRED TO]
GAYATHRI DATTU VS. UNION OF INDIA [LAWS(KAR)-2022-2-76] [REFERRED TO]
GAYATHRI DATTU VS. UNION OF INDIA [LAWS(KAR)-2022-2-76] [REFERRED TO]
GAYATHRI DATTU VS. UNION OF INDIA [LAWS(KAR)-2022-2-76] [REFERRED TO]
SHYORAJ SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-12-6] [REFERRED TO]
SHYORAJ SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-12-6] [REFERRED TO]
SHYORAJ SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-12-6] [REFERRED TO]
SHYORAJ SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-12-6] [REFERRED TO]
SUO-MOTO VS. STATE OF U.P. [LAWS(ALL)-2022-7-85] [REFERRED TO]
SUO-MOTO VS. STATE OF U.P. [LAWS(ALL)-2022-7-85] [REFERRED TO]
SUO-MOTO VS. STATE OF U.P. [LAWS(ALL)-2022-7-85] [REFERRED TO]
SUO-MOTO VS. STATE OF U.P. [LAWS(ALL)-2022-7-85] [REFERRED TO]
BIRESH CHANDRA NAIK VS. STATE OF ODISHA [LAWS(ORI)-2021-9-33] [REFERRED TO]
BIRESH CHANDRA NAIK VS. STATE OF ODISHA [LAWS(ORI)-2021-9-33] [REFERRED TO]
BIRESH CHANDRA NAIK VS. STATE OF ODISHA [LAWS(ORI)-2021-9-33] [REFERRED TO]
BIRESH CHANDRA NAIK VS. STATE OF ODISHA [LAWS(ORI)-2021-9-33] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MOHD. ZUBAIR [LAWS(SC)-2022-12-14] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MOHD. ZUBAIR [LAWS(SC)-2022-12-14] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MOHD. ZUBAIR [LAWS(SC)-2022-12-14] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MOHD. ZUBAIR [LAWS(SC)-2022-12-14] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUDESH VERMA [LAWS(SC)-2022-12-12] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUDESH VERMA [LAWS(SC)-2022-12-12] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUDESH VERMA [LAWS(SC)-2022-12-12] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUDESH VERMA [LAWS(SC)-2022-12-12] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
JANGA BAHADUR CHETTRI VS. STATE OF SIKKIM [LAWS(SIK)-2022-9-9] [REFERRED TO]
JANGA BAHADUR CHETTRI VS. STATE OF SIKKIM [LAWS(SIK)-2022-9-9] [REFERRED TO]
JANGA BAHADUR CHETTRI VS. STATE OF SIKKIM [LAWS(SIK)-2022-9-9] [REFERRED TO]
JANGA BAHADUR CHETTRI VS. STATE OF SIKKIM [LAWS(SIK)-2022-9-9] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. AFCONS GUNANUSA JV [LAWS(SC)-2022-8-110] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. AFCONS GUNANUSA JV [LAWS(SC)-2022-8-110] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. AFCONS GUNANUSA JV [LAWS(SC)-2022-8-110] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. AFCONS GUNANUSA JV [LAWS(SC)-2022-8-110] [REFERRED TO]
DELHI AIRTECH SERVICES PVT. LTD VS. STATE OF U.P. [LAWS(SC)-2022-10-27] [REFERRED TO]
DELHI AIRTECH SERVICES PVT. LTD VS. STATE OF U.P. [LAWS(SC)-2022-10-27] [REFERRED TO]
DELHI AIRTECH SERVICES PVT. LTD VS. STATE OF U.P. [LAWS(SC)-2022-10-27] [REFERRED TO]
DELHI AIRTECH SERVICES PVT. LTD VS. STATE OF U.P. [LAWS(SC)-2022-10-27] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI VS. SURESH B. KAPUR [LAWS(SC)-2022-12-2] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI VS. SURESH B. KAPUR [LAWS(SC)-2022-12-2] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI VS. SURESH B. KAPUR [LAWS(SC)-2022-12-2] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI VS. SURESH B. KAPUR [LAWS(SC)-2022-12-2] [REFERRED TO]
DILIPSINHJI GODJI JADEJA VS. SARDAR SAROVAR NARMADA NIGAM LTD [LAWS(GJH)-2021-8-18] [REFERRED TO]
DILIPSINHJI GODJI JADEJA VS. SARDAR SAROVAR NARMADA NIGAM LTD [LAWS(GJH)-2021-8-18] [REFERRED TO]
DILIPSINHJI GODJI JADEJA VS. SARDAR SAROVAR NARMADA NIGAM LTD [LAWS(GJH)-2021-8-18] [REFERRED TO]
DILIPSINHJI GODJI JADEJA VS. SARDAR SAROVAR NARMADA NIGAM LTD [LAWS(GJH)-2021-8-18] [REFERRED TO]
JEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-69] [REFERRED TO]
JEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-69] [REFERRED TO]
JEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-69] [REFERRED TO]
JEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-69] [REFERRED TO]
ASHWANI GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2021-9-61] [REFERRED TO]
ASHWANI GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2021-9-61] [REFERRED TO]
ASHWANI GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2021-9-61] [REFERRED TO]
ASHWANI GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2021-9-61] [REFERRED TO]
BECHARABHAI B. CHAUHAN VS. MUMBAI INTERNATIONAL AIRPORT PVT. LTD [LAWS(BOM)-2022-6-16] [REFERRED TO]
BECHARABHAI B. CHAUHAN VS. MUMBAI INTERNATIONAL AIRPORT PVT. LTD [LAWS(BOM)-2022-6-16] [REFERRED TO]
BECHARABHAI B. CHAUHAN VS. MUMBAI INTERNATIONAL AIRPORT PVT. LTD [LAWS(BOM)-2022-6-16] [REFERRED TO]
BECHARABHAI B. CHAUHAN VS. MUMBAI INTERNATIONAL AIRPORT PVT. LTD [LAWS(BOM)-2022-6-16] [REFERRED TO]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
SHAMIM AHMED VS. STATE OF ASSAM [LAWS(GAU)-2022-8-10] [REFERRED TO]
SHAMIM AHMED VS. STATE OF ASSAM [LAWS(GAU)-2022-8-10] [REFERRED TO]
SHAMIM AHMED VS. STATE OF ASSAM [LAWS(GAU)-2022-8-10] [REFERRED TO]
SHAMIM AHMED VS. STATE OF ASSAM [LAWS(GAU)-2022-8-10] [REFERRED TO]
BABU DANIEL VS. MADRAS MEDICAL MISSION [LAWS(MAD)-2021-10-141] [REFERRED TO]
BABU DANIEL VS. MADRAS MEDICAL MISSION [LAWS(MAD)-2021-10-141] [REFERRED TO]
BABU DANIEL VS. MADRAS MEDICAL MISSION [LAWS(MAD)-2021-10-141] [REFERRED TO]
BABU DANIEL VS. MADRAS MEDICAL MISSION [LAWS(MAD)-2021-10-141] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHAKUNTLA DEVI [LAWS(SC)-2023-1-52] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHAKUNTLA DEVI [LAWS(SC)-2023-1-52] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHAKUNTLA DEVI [LAWS(SC)-2023-1-52] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHAKUNTLA DEVI [LAWS(SC)-2023-1-52] [REFERRED TO]
CHANDMARI TEA COMPANY PVT LTD VS. STATE OF ASSAM [LAWS(GAU)-2020-11-45] [REFERRED TO]
CHANDMARI TEA COMPANY PVT LTD VS. STATE OF ASSAM [LAWS(GAU)-2020-11-45] [REFERRED TO]
CHANDMARI TEA COMPANY PVT LTD VS. STATE OF ASSAM [LAWS(GAU)-2020-11-45] [REFERRED TO]
CHANDMARI TEA COMPANY PVT LTD VS. STATE OF ASSAM [LAWS(GAU)-2020-11-45] [REFERRED TO]
LAJJA RICE AND OIL MILLS VS. STATE OF HARYANA [LAWS(P&H)-2021-9-62] [REFERRED TO]
LAJJA RICE AND OIL MILLS VS. STATE OF HARYANA [LAWS(P&H)-2021-9-62] [REFERRED TO]
LAJJA RICE AND OIL MILLS VS. STATE OF HARYANA [LAWS(P&H)-2021-9-62] [REFERRED TO]
LAJJA RICE AND OIL MILLS VS. STATE OF HARYANA [LAWS(P&H)-2021-9-62] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
NARESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2021-3-170] [REFERRED TO]
NARESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2021-3-170] [REFERRED TO]
NARESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2021-3-170] [REFERRED TO]
NARESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2021-3-170] [REFERRED TO]
AJAY BERI VS. DELHI URBAN SHELTER IMPROVEMENT BOARD [LAWS(DLH)-2022-8-82] [REFERRED TO]
AJAY BERI VS. DELHI URBAN SHELTER IMPROVEMENT BOARD [LAWS(DLH)-2022-8-82] [REFERRED TO]
AJAY BERI VS. DELHI URBAN SHELTER IMPROVEMENT BOARD [LAWS(DLH)-2022-8-82] [REFERRED TO]
AJAY BERI VS. DELHI URBAN SHELTER IMPROVEMENT BOARD [LAWS(DLH)-2022-8-82] [REFERRED TO]
UNION OF INDIA VS. SUBHASH CHANDER SEHGAL [LAWS(SC)-2022-8-64] [REFERRED TO]
UNION OF INDIA VS. SUBHASH CHANDER SEHGAL [LAWS(SC)-2022-8-64] [REFERRED TO]
UNION OF INDIA VS. SUBHASH CHANDER SEHGAL [LAWS(SC)-2022-8-64] [REFERRED TO]
UNION OF INDIA VS. SUBHASH CHANDER SEHGAL [LAWS(SC)-2022-8-64] [REFERRED TO]
NEW NOBLE EDUCATIONAL SOCIETY VS. CHIEF COMMISSIONER OF INCOME TAX 1 [LAWS(SC)-2022-10-69] [REFERRED TO]
NEW NOBLE EDUCATIONAL SOCIETY VS. CHIEF COMMISSIONER OF INCOME TAX 1 [LAWS(SC)-2022-10-69] [REFERRED TO]
NEW NOBLE EDUCATIONAL SOCIETY VS. CHIEF COMMISSIONER OF INCOME TAX 1 [LAWS(SC)-2022-10-69] [REFERRED TO]
NEW NOBLE EDUCATIONAL SOCIETY VS. CHIEF COMMISSIONER OF INCOME TAX 1 [LAWS(SC)-2022-10-69] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAMINI WADHWA [LAWS(SC)-2022-11-14] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAMINI WADHWA [LAWS(SC)-2022-11-14] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAMINI WADHWA [LAWS(SC)-2022-11-14] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAMINI WADHWA [LAWS(SC)-2022-11-14] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GODFREY PHILLIPS (I) LTD [LAWS(SC)-2022-5-22] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GODFREY PHILLIPS (I) LTD [LAWS(SC)-2022-5-22] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GODFREY PHILLIPS (I) LTD [LAWS(SC)-2022-5-22] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GODFREY PHILLIPS (I) LTD [LAWS(SC)-2022-5-22] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. LEGAL REPRESENTATIVES [LAWS(RAJ)-2022-3-57] [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. LEGAL REPRESENTATIVES [LAWS(RAJ)-2022-3-57] [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. LEGAL REPRESENTATIVES [LAWS(RAJ)-2022-3-57] [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. LEGAL REPRESENTATIVES [LAWS(RAJ)-2022-3-57] [REFERRED TO]
SHREEKANT YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-3-37] [REFERRED TO]
SHREEKANT YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-3-37] [REFERRED TO]
SHREEKANT YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-3-37] [REFERRED TO]
SHREEKANT YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-3-37] [REFERRED TO]
CHOWDAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-2-75] [REFERRED TO]
CHOWDAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-2-75] [REFERRED TO]
CHOWDAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-2-75] [REFERRED TO]
CHOWDAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-2-75] [REFERRED TO]
BANGALORE DEVELOPMENT VS. PRINCIPAL SECRETARY [LAWS(KAR)-2022-5-104] [REFERRED TO]
BANGALORE DEVELOPMENT VS. PRINCIPAL SECRETARY [LAWS(KAR)-2022-5-104] [REFERRED TO]
BANGALORE DEVELOPMENT VS. PRINCIPAL SECRETARY [LAWS(KAR)-2022-5-104] [REFERRED TO]
BANGALORE DEVELOPMENT VS. PRINCIPAL SECRETARY [LAWS(KAR)-2022-5-104] [REFERRED TO]
SUJATHA VIJAY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-2] [REFERRED TO]
SUJATHA VIJAY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-2] [REFERRED TO]
SUJATHA VIJAY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-2] [REFERRED TO]
SUJATHA VIJAY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-2] [REFERRED TO]
TEJAL UPPAL VS. STATE OF U. P. [LAWS(ALL)-2021-6-67] [REFERRED TO]
TEJAL UPPAL VS. STATE OF U. P. [LAWS(ALL)-2021-6-67] [REFERRED TO]
TEJAL UPPAL VS. STATE OF U. P. [LAWS(ALL)-2021-6-67] [REFERRED TO]
TEJAL UPPAL VS. STATE OF U. P. [LAWS(ALL)-2021-6-67] [REFERRED TO]
ARTHUR J.PEREIRA VS. LAND ACQUISITION OFFICER [LAWS(KAR)-2022-7-1263] [REFERRED TO]
ARTHUR J.PEREIRA VS. LAND ACQUISITION OFFICER [LAWS(KAR)-2022-7-1263] [REFERRED TO]
ARTHUR J.PEREIRA VS. LAND ACQUISITION OFFICER [LAWS(KAR)-2022-7-1263] [REFERRED TO]
ARTHUR J.PEREIRA VS. LAND ACQUISITION OFFICER [LAWS(KAR)-2022-7-1263] [REFERRED TO]
RAM NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-34] [REFERRED TO]
RAM NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-34] [REFERRED TO]
RAM NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-34] [REFERRED TO]
RAM NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-34] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-78] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-78] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-78] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-78] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RATIRAM [LAWS(SC)-2023-1-60] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RATIRAM [LAWS(SC)-2023-1-60] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RATIRAM [LAWS(SC)-2023-1-60] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA PRAKASH [LAWS(SC)-2023-1-66] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-58] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA PRAKASH [LAWS(SC)-2023-1-66] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA PRAKASH [LAWS(SC)-2023-1-66] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA PRAKASH [LAWS(SC)-2023-1-66] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KHAJAN SINGH [LAWS(SC)-2023-1-56] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KHAJAN SINGH [LAWS(SC)-2023-1-56] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KHAJAN SINGH [LAWS(SC)-2023-1-56] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-58] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-58] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-58] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RATIRAM [LAWS(SC)-2023-1-60] [REFERRED TO]
SEHDEV SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-114] [REFERRED TO]
SEHDEV SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-114] [REFERRED TO]
SEHDEV SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-114] [REFERRED TO]
T. K. DHILLON VS. STATE OF HARYANA [LAWS(P&H)-2020-8-81] [REFERRED TO]
T. K. DHILLON VS. STATE OF HARYANA [LAWS(P&H)-2020-8-81] [REFERRED TO]
T. K. DHILLON VS. STATE OF HARYANA [LAWS(P&H)-2020-8-81] [REFERRED TO]
T. K. DHILLON VS. STATE OF HARYANA [LAWS(P&H)-2020-8-81] [REFERRED TO]
TENZING KELSANG KALDEN VS. STATE OF SIKKIM [LAWS(SIK)-2022-8-14] [REFERRED TO]
TENZING KELSANG KALDEN VS. STATE OF SIKKIM [LAWS(SIK)-2022-8-14] [REFERRED TO]
TENZING KELSANG KALDEN VS. STATE OF SIKKIM [LAWS(SIK)-2022-8-14] [REFERRED TO]
TENZING KELSANG KALDEN VS. STATE OF SIKKIM [LAWS(SIK)-2022-8-14] [REFERRED TO]
SUBHASH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-12-121] [REFERRED TO]
SUBHASH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-12-121] [REFERRED TO]
SUBHASH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-12-121] [REFERRED TO]
SUBHASH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-12-121] [REFERRED TO]
SEHDEV SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-114] [REFERRED TO]
K.MOINUDDIN QUAMRI VS. TAHSILDAR [LAWS(APH)-2021-11-78] [REFERRED TO]
K.MOINUDDIN QUAMRI VS. TAHSILDAR [LAWS(APH)-2021-11-78] [REFERRED TO]
K.MOINUDDIN QUAMRI VS. TAHSILDAR [LAWS(APH)-2021-11-78] [REFERRED TO]
K.MOINUDDIN QUAMRI VS. TAHSILDAR [LAWS(APH)-2021-11-78] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
RASANIAMMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-3-289] [REFERRED TO]
RASANIAMMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-3-289] [REFERRED TO]
RASANIAMMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-3-289] [REFERRED TO]
RASANIAMMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-3-289] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUNIL KHATRI [LAWS(SC)-2022-5-79] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUNIL KHATRI [LAWS(SC)-2022-5-79] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUNIL KHATRI [LAWS(SC)-2022-5-79] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUNIL KHATRI [LAWS(SC)-2022-5-79] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KHAJAN SINGH [LAWS(SC)-2023-1-56] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUNIL JAIN [LAWS(SC)-2023-1-31] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUNIL JAIN [LAWS(SC)-2023-1-31] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUNIL JAIN [LAWS(SC)-2023-1-31] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUNIL JAIN [LAWS(SC)-2023-1-31] [REFERRED TO]
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD VS. GILLAPUKRI TEA COMPANY LIMITED [LAWS(SC)-2021-1-47] [REFERRED TO]
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD VS. GILLAPUKRI TEA COMPANY LIMITED [LAWS(SC)-2021-1-47] [REFERRED TO]
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD VS. GILLAPUKRI TEA COMPANY LIMITED [LAWS(SC)-2021-1-47] [REFERRED TO]
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD VS. GILLAPUKRI TEA COMPANY LIMITED [LAWS(SC)-2021-1-47] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
RAJINDER KUMAR AGARWAL VS. UNION OF INDIA [LAWS(DLH)-2022-5-150] [REFERRED TO]
RAJINDER KUMAR AGARWAL VS. UNION OF INDIA [LAWS(DLH)-2022-5-150] [REFERRED TO]
RAJINDER KUMAR AGARWAL VS. UNION OF INDIA [LAWS(DLH)-2022-5-150] [REFERRED TO]
RAJINDER KUMAR AGARWAL VS. UNION OF INDIA [LAWS(DLH)-2022-5-150] [REFERRED TO]
RAJAN SOOD VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2023-1-2] [REFERRED TO]
RAJAN SOOD VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2023-1-2] [REFERRED TO]
RAJAN SOOD VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2023-1-2] [REFERRED TO]
RAJAN SOOD VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2023-1-2] [REFERRED TO]
STATE OF M.P. VS. GHISILAL [LAWS(SC)-2021-11-45] [REFERRED TO]
STATE OF M.P. VS. GHISILAL [LAWS(SC)-2021-11-45] [REFERRED TO]
STATE OF M.P. VS. GHISILAL [LAWS(SC)-2021-11-45] [REFERRED TO]
STATE OF M.P. VS. GHISILAL [LAWS(SC)-2021-11-45] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA & OTHERS VS. MADHUKAR KUMAR [LAWS(SC)-2021-9-83] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA & OTHERS VS. MADHUKAR KUMAR [LAWS(SC)-2021-9-83] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA & OTHERS VS. MADHUKAR KUMAR [LAWS(SC)-2021-9-83] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA & OTHERS VS. MADHUKAR KUMAR [LAWS(SC)-2021-9-83] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. NISAR AHMED GANAI [LAWS(SC)-2022-10-11] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. NISAR AHMED GANAI [LAWS(SC)-2022-10-11] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. NISAR AHMED GANAI [LAWS(SC)-2022-10-11] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. NISAR AHMED GANAI [LAWS(SC)-2022-10-11] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGWAT SINGH [LAWS(SC)-2022-11-7] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGWAT SINGH [LAWS(SC)-2022-11-7] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGWAT SINGH [LAWS(SC)-2022-11-7] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGWAT SINGH [LAWS(SC)-2022-11-7] [REFERRED TO]
MANHARLAL SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-495] [REFERRED TO]
MANHARLAL SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-495] [REFERRED TO]
MANHARLAL SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-495] [REFERRED TO]
MANHARLAL SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-495] [REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-11-172] [REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-11-172] [REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-11-172] [REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-11-172] [REFERRED TO]
KHALID JEHANGIR BHAT VS. UNION TERRITORY OF J & K [LAWS(J&K)-2021-10-33] [REFERRED TO]
KHALID JEHANGIR BHAT VS. UNION TERRITORY OF J & K [LAWS(J&K)-2021-10-33] [REFERRED TO]
KHALID JEHANGIR BHAT VS. UNION TERRITORY OF J & K [LAWS(J&K)-2021-10-33] [REFERRED TO]
KHALID JEHANGIR BHAT VS. UNION TERRITORY OF J & K [LAWS(J&K)-2021-10-33] [REFERRED TO]
QUAZI ATIQUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2022-1-170] [REFERRED TO]
QUAZI ATIQUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2022-1-170] [REFERRED TO]
QUAZI ATIQUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2022-1-170] [REFERRED TO]
QUAZI ATIQUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2022-1-170] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
LUCKNOW DEVELOPMENT AUTHORITY VS. MEHDI HASAN (DECEASED) THR. LRS. [LAWS(SC)-2022-12-33] [REFERRED TO]
LUCKNOW DEVELOPMENT AUTHORITY VS. MEHDI HASAN (DECEASED) THR. LRS. [LAWS(SC)-2022-12-33] [REFERRED TO]
LUCKNOW DEVELOPMENT AUTHORITY VS. MEHDI HASAN (DECEASED) THR. LRS. [LAWS(SC)-2022-12-33] [REFERRED TO]
LUCKNOW DEVELOPMENT AUTHORITY VS. MEHDI HASAN (DECEASED) THR. LRS. [LAWS(SC)-2022-12-33] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY, AGRA VS. ANEK SINGH [LAWS(SC)-2022-5-90] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY, AGRA VS. ANEK SINGH [LAWS(SC)-2022-5-90] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY, AGRA VS. ANEK SINGH [LAWS(SC)-2022-5-90] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY, AGRA VS. ANEK SINGH [LAWS(SC)-2022-5-90] [REFERRED TO]
AINUDDIN SEK VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-9-19] [REFERRED TO]
AINUDDIN SEK VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-9-19] [REFERRED TO]
AINUDDIN SEK VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-9-19] [REFERRED TO]
AINUDDIN SEK VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-9-19] [REFERRED TO]
HEMRAJ CHANDRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-8-19] [REFERRED TO]
HEMRAJ CHANDRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-8-19] [REFERRED TO]
HEMRAJ CHANDRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-8-19] [REFERRED TO]
HEMRAJ CHANDRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-8-19] [REFERRED TO]
M/S.ANNAPURNA EDUCATION TRUST VS. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2021-4-21] [REFERRED TO]
M/S.ANNAPURNA EDUCATION TRUST VS. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2021-4-21] [REFERRED TO]
M/S.ANNAPURNA EDUCATION TRUST VS. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2021-4-21] [REFERRED TO]
M/S.ANNAPURNA EDUCATION TRUST VS. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2021-4-21] [REFERRED TO]
SANDEEP S. METANGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-168] [REFERRED TO]
SANDEEP S. METANGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-168] [REFERRED TO]
SANDEEP S. METANGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-168] [REFERRED TO]
SANDEEP S. METANGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-168] [REFERRED TO]
SACHIN OMPRAKASH BAJAJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-136] [REFERRED TO]
SACHIN OMPRAKASH BAJAJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-136] [REFERRED TO]
SACHIN OMPRAKASH BAJAJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-136] [REFERRED TO]
SACHIN OMPRAKASH BAJAJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-136] [REFERRED TO]
KIRLAMPUDI SUGAR MILLS LIMITED VS. RECOVERY OFFICER-II, DRT, DEPARTMENT [LAWS(APH)-2022-4-17] [REFERRED TO]
KIRLAMPUDI SUGAR MILLS LIMITED VS. RECOVERY OFFICER-II, DRT, DEPARTMENT [LAWS(APH)-2022-4-17] [REFERRED TO]
KIRLAMPUDI SUGAR MILLS LIMITED VS. RECOVERY OFFICER-II, DRT, DEPARTMENT [LAWS(APH)-2022-4-17] [REFERRED TO]
KIRLAMPUDI SUGAR MILLS LIMITED VS. RECOVERY OFFICER-II, DRT, DEPARTMENT [LAWS(APH)-2022-4-17] [REFERRED TO]
RAJARAJESHWARI DANESH VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-10-123] [REFERRED TO]
RAJARAJESHWARI DANESH VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-10-123] [REFERRED TO]
RAJARAJESHWARI DANESH VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-10-123] [REFERRED TO]
RAJARAJESHWARI DANESH VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-10-123] [REFERRED TO]
D. BALARAMAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2021-10-176] [REFERRED TO]
D. BALARAMAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2021-10-176] [REFERRED TO]
D. BALARAMAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2021-10-176] [REFERRED TO]
D. BALARAMAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2021-10-176] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. NEM CHAND SHARMA [LAWS(SC)-2023-1-59] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. NEM CHAND SHARMA [LAWS(SC)-2023-1-59] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. NEM CHAND SHARMA [LAWS(SC)-2023-1-59] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHYAMO [LAWS(SC)-2023-1-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHYAMO [LAWS(SC)-2023-1-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. NEM CHAND SHARMA [LAWS(SC)-2023-1-59] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHYAMO [LAWS(SC)-2023-1-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHYAMO [LAWS(SC)-2023-1-65] [REFERRED TO]
MOTILAL MONDAL VS. UNION OF INDIA [LAWS(CAL)-2022-12-24] [REFERRED TO]
MOTILAL MONDAL VS. UNION OF INDIA [LAWS(CAL)-2022-12-24] [REFERRED TO]
MOTILAL MONDAL VS. UNION OF INDIA [LAWS(CAL)-2022-12-24] [REFERRED TO]
MOTILAL MONDAL VS. UNION OF INDIA [LAWS(CAL)-2022-12-24] [REFERRED TO]
NISAR AHMED GANAI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2021-10-51] [REFERRED TO]
NISAR AHMED GANAI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2021-10-51] [REFERRED TO]
NISAR AHMED GANAI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2021-10-51] [REFERRED TO]
NISAR AHMED GANAI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2021-10-51] [REFERRED TO]
DHANPAT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-42] [REFERRED TO]
DHANPAT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-42] [REFERRED TO]
DHANPAT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-42] [REFERRED TO]
DHANPAT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-3-42] [REFERRED TO]
RAMESH CHAND VS. GOVT OF NCT DELHI [LAWS(DLH)-2021-4-73] [REFERRED TO]
RAMESH CHAND VS. GOVT OF NCT DELHI [LAWS(DLH)-2021-4-73] [REFERRED TO]
RAMESH CHAND VS. GOVT OF NCT DELHI [LAWS(DLH)-2021-4-73] [REFERRED TO]
RAMESH CHAND VS. GOVT OF NCT DELHI [LAWS(DLH)-2021-4-73] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KRISHAN LAL ARORA [LAWS(SC)-2022-11-2] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KRISHAN LAL ARORA [LAWS(SC)-2022-11-2] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KRISHAN LAL ARORA [LAWS(SC)-2022-11-2] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KRISHAN LAL ARORA [LAWS(SC)-2022-11-2] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAYANAND [LAWS(SC)-2022-12-27] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAYANAND [LAWS(SC)-2022-12-27] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAYANAND [LAWS(SC)-2022-12-27] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DAYANAND [LAWS(SC)-2022-12-27] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
MANJUNATH BHANDARY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-728] [REFERRED TO]
MANJUNATH BHANDARY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-728] [REFERRED TO]
MANJUNATH BHANDARY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-728] [REFERRED TO]
MANJUNATH BHANDARY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-728] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-150] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-150] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-150] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-150] [REFERRED TO]
ANANTHASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-85] [REFERRED TO]
ANANTHASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-85] [REFERRED TO]
ANANTHASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-85] [REFERRED TO]
ANANTHASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-85] [REFERRED TO]
L. RAMAREDDY VS. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT [LAWS(KAR)-2020-12-165] [REFERRED TO]
L. RAMAREDDY VS. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT [LAWS(KAR)-2020-12-165] [REFERRED TO]
L. RAMAREDDY VS. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT [LAWS(KAR)-2020-12-165] [REFERRED TO]
L. RAMAREDDY VS. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT [LAWS(KAR)-2020-12-165] [REFERRED TO]