Referred Judgements :-

KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM KISHNA BA LOTHIA [REFERRED TO]
HINCH LAL TIWARI VS. KAMALA DEVI [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
JAI SINGH VS. UNION OF INDIA [REFERRED TO]
VILAS PANDURANG PAWAR VS. STATE OF MAHARASHTRA [REFERRED TO]
KISHORE SAMRITE VS. STATE OF U.P [REFERRED TO]
SHAKUNTLA DEVI VS. BALJINDER SINGH [REFERRED TO]
UMESH KUMAR VS. STATE OF ANDHRA PRADESH [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [REFERRED TO]
DR. SUBHASH KASHINATH MAHAJAN VS. STATE OF MAHARASHTRA [REFERRED TO]

Cited Judgements :-

AZAD SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-1-205] [REFERRED TO]
HAMIDI VS. STATE OF HARYANA [LAWS(P&H)-2021-11-157] [REFERRED TO]
AISHA VS. STATE OF HARYANA [LAWS(P&H)-2022-1-155] [REFERRED TO]
GUGULOTH SANTOSH NAIK VS. THE STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2020-12-53] [REFERRED TO]
PRABHAKAR REDDY PANNALA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-9-19] [REFERRED TO]
K.S. RAVIKUMAR VS. R. RAMAIAH [LAWS(KAR)-2023-8-1036] [REFERRED TO]
STATE OF KARNATAKA VS. PURUSHOTHAM [LAWS(KAR)-2023-8-1089] [REFERRED TO]
BALKRUSHNA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-133] [REFERRED TO]
NARAYAN S/O GANPATRAO GHUGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-166] [REFERRED TO]
MACHAMADAKASHI VS. STATE [LAWS(KAR)-2020-12-118] [REFERRED TO]
CHANDRASHEKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2021-2-34] [REFERRED TO]
X VS. STATE OF KERALA [LAWS(KER)-2022-12-203] [REFERRED TO]
SWAROOP C VS. STATE OF KERALA [LAWS(KER)-2024-6-21] [REFERRED TO]
XXXXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2023-7-180] [REFERRED TO]
AJAYAKUMAR VS. STATE OF KERALA [LAWS(KER)-2023-8-8] [REFERRED TO]
BIJU VS. STATE OF KERALA [LAWS(KER)-2024-5-66] [REFERRED TO]
PRITI AGARWALLA VS. STATE OF GNCT OF DELHI [LAWS(SC)-2024-5-70] [REFERRED TO]
HITESH DIPAKBHAI SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-320] [REFERRED TO]
PAVAS SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-113] [REFERRED TO]
DEVNARAYAN SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-11-86] [REFERRED TO]
RAKESH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-112] [REFERRED TO]
VISHNUDAS MAHANT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-6] [REFERRED TO]
RAVINDRA SONI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-32] [REFERRED TO]
SUFAL DAS MANIKPURI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-12] [REFERRED TO]
PANKAJ SINGH VS. STATE OF C.G. [LAWS(CHH)-2022-5-104] [REFERRED TO]
AJITH KUMAR K. VS. STATE OF KERALA [LAWS(KER)-2022-10-286] [REFERRED TO]
XXX VS. STATE OF KERALA [LAWS(KER)-2022-6-67] [REFERRED TO]
PRAVEEN KUMAR D.A VS. STATE OF KERALA [LAWS(KER)-2024-9-10] [REFERRED TO]
DILIPBHAI SARANGBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-2] [REFERRED TO]
BANSARIBEN PRASHANTBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-707] [REFERRED TO]
NARVATSINH MOTISINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-661] [REFERRED TO]
RAMESH G. PATEL VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-188] [REFERRED TO]
MANJUNATHA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-241] [REFERRED TO]
MOHAMMED SAMEEUDDIN VS. CHITTANAND [LAWS(KAR)-2023-8-432] [REFERRED TO]
SHANTAWWA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-1100] [REFERRED TO]
PURAN CHAND GUPTA VS. STATE NCT OF DELHI [LAWS(DLH)-2022-3-75] [REFERRED TO]
SAJJAN HIRCHAND GUSINGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-168] [REFERRED TO]
NILESHBHAI DEVRAJBHAI LUHAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-236] [REFERRED TO]
MEGHABHAI JIVABHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-243] [REFERRED TO]
NARENDRAPURI LADHUPURI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-379] [REFERRED TO]
KALABHAI KEHABHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-618] [REFERRED TO]
MAMTADEVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-28] [REFERRED TO]
DAHYABHAI PRABHUBHAI KOLI(PATEL) VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-317] [REFERRED TO]
SHANKARBHAI GOMANBHAI KOLIPATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-479] [REFERRED TO]
MUN MUN DUTTA VS. STATE OF HARYANA [LAWS(P&H)-2022-2-49] [REFERRED TO]
SUKHDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-132] [REFERRED TO]
B VIJAYANAND VS. STATE TELANGANA [LAWS(TLNG)-2020-9-12] [REFERRED TO]
SYED SADRU ZAMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-9-26] [REFERRED TO]
V VS. STATE NCT OF DELHI [LAWS(DLH)-2022-8-7] [REFERRED TO]
PUJA KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-5-30] [REFERRED TO]
SANJAY KRUSHNA KATKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-313] [REFERRED TO]
NAINA SUNIL JAMDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-702] [REFERRED TO]
VINOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-41] [REFERRED TO]
YUVRAJ ANURATH THOMBRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-271] [REFERRED TO]
STATE OF KARNATAKA VS. P. H. NARENDRA [LAWS(KAR)-2023-8-486] [REFERRED TO]
LATHA K.H. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-1243] [REFERRED TO]
STATE OF KERALA VS. CIVIC CHANDRAN [LAWS(KER)-2022-10-217] [REFERRED TO]
AJUMON VS. STATE OF KERALA [LAWS(KER)-2021-1-196] [REFERRED TO]
URMILA SINGH CHAUHAN VS. STATE OF U.P. [LAWS(ALL)-2023-9-23] [REFERRED TO]
VEENA JAYAKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-1-34] [REFERRED TO]
RAVI VS. STATE [LAWS(KAR)-2021-6-275] [REFERRED TO]
VISHWA PRASAD VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-339] [REFERRED TO]
CHIDANANDA @ SHIVANANDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-176] [REFERRED TO]
NAVEEN KESHRI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-67] [REFERRED TO]
RAJ KUMAR PANDEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-7-105] [REFERRED TO]
KAMLESH NATHALA KALANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-302] [REFERRED TO]
VAJABHAI KHIMABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-198] [REFERRED TO]
ATULBHAI MAHIPATBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-446] [REFERRED TO]
LADUBEN JAYDEVBHAI BRAHMAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-541] [REFERRED TO]
PRATHEESH R. VS. STATE OF KERALA [LAWS(KER)-2021-2-197] [REFERRED TO]
SASIPRIYAN S. VS. STATION HOUSE OFFICER [LAWS(KER)-2024-1-43] [REFERRED TO]
SYAM RAJ. R.S VS. STATE OF KERALA [LAWS(KER)-2024-9-8] [REFERRED TO]
MUKUND SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-3-101] [REFERRED TO]
SUNIL KUMAR RAI VS. STATE OF BIHAR [LAWS(SC)-2022-2-128] [REFERRED TO]
GURDEEP SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-300] [REFERRED TO]
KRIPASHANKAR JAISWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-11-88] [REFERRED TO]
POSHAN SHRIWAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-10] [REFERRED TO]
PATEL ARVINDBHAI JAYRAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-760] [REFERRED TO]
RAJPUT HAMIRJI KHODABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-31] [REFERRED TO]
MAHESH M.S. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-90] [REFERRED TO]
ANIL PATIL VS. STATE [LAWS(KAR)-2020-7-333] [REFERRED TO]
SATYENDRA PRAKASH VERMA VS. STATE OF ODISHA [LAWS(ORI)-2024-1-93] [REFERRED TO]
DANISH KHAN VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2021-1-39] [REFERRED TO]
ANANDA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-103] [REFERRED TO]
JULI C.J. VS. STATE OF KERALA [LAWS(KER)-2020-7-11] [REFERRED TO]
STATE VS. R.S.BHARATHI [LAWS(MAD)-2020-6-87] [REFERRED TO]
PALLAMPARTHI DILEEP VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-11-51] [REFERRED TO]
AMI CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-9-26] [REFERRED TO]
VIJAY GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-127] [REFERRED TO]
GAGAN JAIPURIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-74] [REFERRED TO]
SANJAY PATEL VS. STATE OF C.G. [LAWS(CHH)-2023-1-102] [REFERRED TO]
DR. VIKAS GARG VS. STATE OF C.G. [LAWS(CHH)-2023-1-115] [REFERRED TO]
RAMESH PARBAD BARADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-195] [REFERRED TO]
STATE OF GUJARAT VS. JIGARBHAI JITESHBHAI SHAH [LAWS(GJH)-2022-11-49] [REFERRED TO]
BHARAT DAYALAL BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-189] [REFERRED TO]
SANJAYKUMAR SARMANBHAI VARU VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-202] [REFERRED TO]
DHANRAJ ASWANI VS. AMAR S. MULCHANDANI [LAWS(SC)-2024-9-14] [REFERRED TO]
K.D.OUSEPH VS. STATE OF KERALA [LAWS(KER)-2023-12-71] [REFERRED TO]
K.M.BASHEER VS. RAJANI K.T. [LAWS(KER)-2022-9-33] [REFERRED TO]
BYJU SEBASTIAN VS. STATE OF KERALA [LAWS(KER)-2022-4-40] [REFERRED TO]
SHAJI VAZHAKKALA VS. STATE OF KERALA [LAWS(KER)-2024-7-36] [REFERRED TO]
SUNIL VS. STATE OF KERALA [LAWS(KER)-2024-9-42] [REFERRED TO]
XXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2023-9-15] [REFERRED TO]
PAWAN KUMAR VS. STATE OF U.P. [LAWS(ALL)-2024-2-20] [REFERRED TO]
MALLU @ MALLIKARJUN VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-145] [REFERRED TO]
MARUTI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-405] [REFERRED TO]
SUMANGALA TIMMAPPA DESAI VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-228] [REFERRED TO]
HAMPANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-7-118] [REFERRED TO]
SURINDER PAL VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-1] [REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-5-198] [REFERRED TO]
JASPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-58] [REFERRED TO]
ANIL KUMAR MAHENDRAPRATAP SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-282] [REFERRED TO]
PATTANASHETTI VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1341] [REFERRED TO]
SUKANYA SHANTHA VS. UNION OF INDIA [LAWS(SC)-2024-10-3] [REFERRED TO]
PAPU ASHOK SUPEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-7-151] [REFERRED TO]
AVINASHBHAI PRABHUDAS SATAPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-33] [REFERRED TO]
MAHIPATSINH HIMMATSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-290] [REFERRED TO]
HASMITABA GULABSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-139] [REFERRED TO]
DASHRATHBHAI HAMIRJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-101] [REFERRED TO]
SANDEEP YADAV VS. STATE OF C.G. [LAWS(CHH)-2023-1-17] [REFERRED TO]
SANTOSH YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-67] [REFERRED TO]
BALWAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-11-7] [REFERRED TO]
VINOD BINDAL VS. STATE OF HARYANA [LAWS(P&H)-2022-12-72] [REFERRED TO]
KUNDANMAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-11-49] [REFERRED TO]
BHAWANA GUPTA VS. STATE OF PUNJAB [LAWS(P&H)-2024-1-9] [REFERRED TO]
PADAMSINH AMBALAL PADHIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-396] [REFERRED TO]
DIPAK UKABHAI GUJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-37] [REFERRED TO]
ASHOK VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-163] [REFERRED TO]
MADHAVANKUTTY VS. STATE OF KERALA [LAWS(KER)-2022-11-192] [REFERRED TO]
ABBAS R.V VS. STATE OF KERALA [LAWS(KER)-2022-9-46] [REFERRED TO]
JIMMY JOSEPH VS. STATE OF KERALA [LAWS(KER)-2023-8-124] [REFERRED TO]
ARJUN K AJAYAN VS. STATE OF KERALA [LAWS(KER)-2024-1-101] [REFERRED TO]
RAKESH MISHRA VS. STATE OF U. P. [LAWS(ALL)-2023-4-197] [REFERRED TO]
SALMAN TANVEER VS. STATE OF U.P. [LAWS(ALL)-2023-12-40] [REFERRED TO]
APARNA PUROHIT VS. STATE OF U. P. [LAWS(ALL)-2021-2-100] [REFERRED TO]
P. DHANANJAYA NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-9-95] [REFERRED TO]
ASHWIN SAHADEV CHINCHULKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-40] [REFERRED TO]
SIDDU SAHUKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-83] [REFERRED TO]
JAGDISH SAJJANKUMAR BANKA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-13] [REFERRED TO]
JAVED RAZA SHROFF VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-151] [REFERRED TO]
ABHILASH A.S. VS. STATE OF KERALA [LAWS(KER)-2023-12-18] [REFERRED TO]
AKHILESH SUKUMARAN VS. STATE OF KERALA [LAWS(KER)-2022-9-244] [REFERRED TO]
RENJINI VS. STATE OF KERALA [LAWS(KER)-2022-11-137] [REFERRED TO]
DR. PREMSHANKAR VIDYADHAR BHATT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-54] [REFERRED TO]
MANJUSHA PAWAN PUNDKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-215] [REFERRED TO]
MOHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-175] [REFERRED TO]
SHAIKH SANA FARHEEN SHAHMIR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-203] [REFERRED TO]
KIRAN VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-113] [REFERRED TO]
RAVIKUMAR VS. STATE OF KARANTAKA [LAWS(KAR)-2021-7-179] [REFERRED TO]
MALLIKARJUNA S/O PARSHURAM VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-71] [REFERRED TO]
VIDHYABEN MUKESHBHAI NAYI VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-78] [REFERRED TO]
KANDA SWAMY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-89] [REFERRED TO]
SUNIL BIRADAR VS. STATE [LAWS(KAR)-2023-1-27] [REFERRED TO]
PANCHAKSHARI VS. STATE OF KARNATAKA [LAWS(KAR)-2024-5-44] [REFERRED TO]
J S SIDDALINGAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2024-6-72] [REFERRED TO]
ARUL P. SUGATHAN AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2020-10-518] [REFERRED TO]
SUDIP MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-10-64] [REFERRED TO]
HARJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-10-14] [REFERRED TO]
DEEPAK BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-187] [REFERRED TO]
RAVI VS. STATE OF HARYANA [LAWS(P&H)-2022-6-20] [REFERRED TO]
SAMPATLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-411] [REFERRED TO]
VINUBHAI DEVSHIBHAI NAKRANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-389] [REFERRED TO]
RAJPUT BRIJRAJSINH BADANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-301] [REFERRED TO]
LAXMI NARAYAN SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-2-6] [REFERRED TO]
A. CHANDRASHEKAR RAO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-9] [REFERRED TO]
UMENDRA SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-44] [REFERRED TO]
BHIMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-12-45] [REFERRED TO]
SARABJEET KAUR WIFE OF HARPREET SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-12-71] [REFERRED TO]
KAILAS SHANKARLAL SONI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-189] [REFERRED TO]
NANDKISHOR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-292] [REFERRED TO]
SHAJAN SKARIA VS. STATE OF KERALA [LAWS(SC)-2024-8-60] [REFERRED TO]
AAKASH VINESH MALIK VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-128] [REFERRED TO]
ANILKUMAR BHOGIRAM SHRIVASTAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-264] [REFERRED TO]
DHARAMSHIBHAI TAPUBHAI SONAGARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-237] [REFERRED TO]
RAHUL SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-73] [REFERRED TO]
KRISHNA YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-41] [REFERRED TO]
RAMANAND NISHAD, VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-5-22] [REFERRED TO]
SHAILESH KUMAR RAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-114] [REFERRED TO]
BASANT SHUKLA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-11] [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [LAWS(SC)-2022-11-25] [REFERRED TO]
RAHNA JALAL VS. STATE OF KERALA AND ORS. [LAWS(SC)-2020-12-59] [REFERRED TO]
PRAVEEN KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-4-45] [REFERRED TO]
MAHESH M.S. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-379] [REFERRED TO]
UDAY VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-373] [REFERRED TO]
P.S. MAHESH VS. STATE OF KARNATAKA [LAWS(KAR)-2022-1-115] [REFERRED TO]
GOPAL MISHRA VS. STATE OF U. P. [LAWS(ALL)-2021-1-122] [REFERRED TO]
SOHIT KUMAR VS. STATE OF U. P. [LAWS(ALL)-2023-1-81] [REFERRED TO]
SOORAJ V. SUKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-7-44] [REFERRED TO]
NILESHBHAI BHAILALBHAI VARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-919] [REFERRED TO]
M. SHIVANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-546] [REFERRED TO]
LATA RATAN ROKADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-98] [REFERRED TO]
SHIVSHANKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-171] [REFERRED TO]
RIJWAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-146] [REFERRED TO]
RAMESH RAGHOBA THORAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-455] [REFERRED TO]
AMOL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-112] [REFERRED TO]
BALWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-147] [REFERRED TO]
BALJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-72] [REFERRED TO]