SECRETARY AND CURATOR VICTORIA MEMORIAL HALL Vs. HOWRAH GANATANTRIK NAGRIK SAMITY

Referred Judgements :-

DAL AT ABASAHEB SOLUNKE VS. DRB S MAHAJAN [REFERRRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRRED TO]
STATE OF BIHAR VS. ASIS KUMAR MUKHERJEE [REFERRRED TO]
CENTRAL ARECA NUT AND COMPANYCOA MARKETING AND PROCESSING COOPERATIVE LIMITED VS. STATE OF KARNATAKA [REFERRRED TO]
DENTAL COUNCIL OF INDIA VS. SUBHARTI KKB CHARITABLE TRUST [REFERRRED TO]
RAJ KISHORE JHA VS. STATE OF BIHAR [REFERRRED TO]
STATE OF ORISSA VS. DHANIRAM LUHAR [REFERRRED TO]
STATE OF RAJASTHAN VS. SOHAN LAL [REFERRRED TO]
P M BHARGAVA VS. UNIVERSITY GRANTS COMMISSION [REFERRRED TO]
VISHNU DEV SHARMA VS. STATE OF U P [REFERRRED TO]
STATE OF UTTARANCHAL VS. SUNIL KUMAR SINGH NEGI [REFERRRED TO]
STEEL AUTHORITY OF INDIA LTD VS. SALES TAX OFFICER [REFERRRED TO]
RAJBIR SINGH DALAL VS. CHAUDHARI DEVI LAL UNIVERSITY [REFERRRED TO]
MOHAMMED YUSUF VS. FAIJ MOHAMMAD [REFERRRED TO]
RAM PHAL VS. STATE OF HARYANA [REFERRRED TO]
STATE OF HIMACHAL PRADESH VS. SADA RAM [REFERRRED TO]
U P S R T C VS. JAGDISH PRASAD GUPTA [REFERRRED TO]