Referred Judgements :-

YOUNG V. BRISTOL AEROPLANE CO. LTD. [REFERRED TO]
HUDDERSFIELD POLICE AUTHORITY V. WATSON [REFERRED TO]
R. V. CURR [REFERRED TO]
MARRI CHANDRA SHEKHAR RAO V. SETH G.S. MEDICAL COLLEGE [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
P H KALYANI VS. AIR FRANCE CALCUTTA [REFERRED TO]
KARMI VS. AMRU [REFERRED TO]
UNION OF INDIA VS. K S SUBRAMANIAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM CHANDRA TRIVEDI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
PREM SHANKAR SHUKLA VS. DELHI ADMINISTRATION [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
POKAR RAM VS. STATE OF RAJASTHAN [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
N MEERA RANI N MEERA RANI VS. GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU [REFERRED TO]
THOTA SESHARATHAMMA VS. THOTA MANIKYAMMA [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
JOGINDER KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
P RATHINAM NAGBHUSAN PATNAIK VS. UNION OF INDIA [REFERRED TO]
KHEDAT MAZDOOR CHETNA SANGATH VS. STATE OF MADHYA PRADESH [REFERRED TO]
SALAUDDIN ABDULSAMAD SHAIKH VS. STATE OF MAHARASHTRA [REFERRED TO]
VIJAYALAXMI CASHEW COMPANY VS. DEPUTY COMMERCIAL TAX OFFICER [REFERRED TO]
K L VERMA VS. STATE [REFERRED TO]
R THIRUVIRKOLAM VS. PRESIDING OFFICER [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. B SATYANARAYAN RAO [REFERRED TO]
STATE OF ANDHRA PRADESH VS. CHALLA RAMKRISHNA REDDY [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. MUMBAI SHRAMIK SANGHA [REFERRED TO]
E V CHINNAIAH VS. STATE OF A P [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
S PUSHPA VS. SIVACHANMUGAVELU [REFERRED TO]
ADRI DHARAN DAS VS. STATE OF W B [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
NARESH KUMAR YADAV VS. RAVINDRA KUMAR [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
PALANIKUMAR VS. STATE OF TAMIL NADU [REFERRED TO]

Cited Judgements :-

ANITA MALIK VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-202] [REFERRED TO]
NEXO INDUSTRIES LTD VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-560] [REFERRED TO]
RAJESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-4-402] [REFERRED TO]
SUSHILA AGGARWAL & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(SC)-2018-5-67] [REFERRED TO]
RUPEET SWANI VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-56] [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [LAWS(SC)-2016-5-82] [REFERRED TO]
SATHISHA VS. STATE OF KARNATAKA THROUGH SUB INSPECTOR OF POLICE [LAWS(KAR)-2018-12-125] [REFERRED TO]
KHALEEL AHMED VS. STATE BY VIDYARANYAPURA POLICE MYSORE DISTRICT [LAWS(KAR)-2018-12-126] [REFERRED TO]
RAMANNA G.T. ALIAS RAMAIAH VS. STATE [LAWS(KAR)-2018-12-361] [REFERRED TO]
DEVILI BAI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-12-383] [REFERRED TO]
GULABRAO BABURAO DEOKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-12-54] [REFERRED TO]
MANIK MADHUKAR SARVE VS. VITTHAL DAMUJI MEHER [LAWS(SC)-2024-8-64] [REFERRED TO]
MOHAMMAD MUSAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-5-5] [REFERRED TO]
SANJOY TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2021-7-20] [REFERRED TO]
MANKAUR SINGH WIFE OF SHRI MAHENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-131] [REFERRED TO]
WALIUL ISLAM VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-4-4] [REFERRED TO]
HARPAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-3] [REFERRED TO]
SURYABHAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-5-16] [REFERRED TO]
FAROUK IRANI VS. THE DEPUTY DIRECTOR [LAWS(MAD)-2017-5-28] [REFERRED TO]
MD. RUSTAM @ MINU VS. STATE OF BIHAR [LAWS(PAT)-2017-6-2] [REFERRED TO]
RAJANI AWASTHY VS. STATE OF M.P. [LAWS(MPH)-2021-6-74] [REFERRED TO]
RAHUL MUZAFFARPURI VS. STATE OF BIHAR AND ORS [LAWS(PAT)-2014-1-184] [REFERRED TO]
HEMINDRO K. MARAK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-11-5] [REFERRED TO]
PHURITSABAM MUKHRA DEVI VS. OFFICER-IN-CHARGE, SEKMAI POLICE STATION [LAWS(MANIP)-2022-5-6] [REFERRED TO]
MD. TAMIJUR RAHAMAN VS. OFFICER-IN-CHARGE, LILONG POLICE STATION [LAWS(MANIP)-2022-8-14] [REFERRED TO]
MANGAL SINGH NEGI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2021-4-5] [REFERRED TO]
PAWAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-109] [REFERRED TO]
JITENDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-174] [REFERRED TO]
SHIVAM SETH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-36] [REFERRED TO]
GURMEET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-153] [REFERRED TO]
SAVITRI DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-145] [REFERRED TO]
DESHRAJ SINGH GURJAR VS. STATE OF M.P [LAWS(MPH)-2014-3-129] [REFERRED TO]
RAKESH GURJAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-5-103] [REFERRED TO]
DHIRAJ SINGH BAGHEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-5-116] [REFERRED TO]
ROHTASH TAYAL VS. STATE OF HARYANA [LAWS(P&H)-2012-7-478] [REFERRED]
VISHAL GULATI VS. STATE OF PUNJAB [LAWS(P&H)-2012-7-563] [REFERRED]
KUMARI MEENAKSHI VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2012-7-618] [REFERRED]
HARPAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-63] [REFERRED TO]
SADA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-3-6] [REFERRED TO]
DALIP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-36] [REFERRED TO]
AMARSINGH JAIN VS. STATE OF ORISSA [LAWS(ORI)-2012-7-41] [REFERRED TO]
SHRADHESH CHANDRA (S. CHANDRA) VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-472] [REFERRED TO]
PAVADEPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-168] [REFERRED TO]
VANISHREE SATISH BHASME VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-248] [REFERRED TO]
SARASWATI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-380] [REFERRED TO]
VITTAL SHAMBA KAROLI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-632] [REFERRED TO]
MAREVVA P. VAJJANNAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-265] [REFERRED TO]
SUNITA SINGH W/O NAWAL KISHORE @ NAWAL KISHORE SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-9-69] [REFERRED TO]
Uma Shankar Malviya VS. Central Bureau of Investigation [LAWS(JHAR)-2012-3-97] [REFERRED TO]
AMIT BERIWAL VS. STATE OF ODISHA [LAWS(ORI)-2020-7-9] [REFERRED TO]
HARNAM SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-8-186] [REFERRED TO]
SANJAY AWASTHI VS. VIJAY JAIN [LAWS(MPH)-2011-4-84] [REFERRED TO]
MAMTA AWASTHY VS. AJAY KUMAR SHRIVASTAVA [LAWS(MPH)-2011-4-54] [REFERRED TO]
JACKY MODI VS. STATE OF GUJARAT [LAWS(GJH)-2019-11-134] [REFERRED TO]
Haseeb Mudasir, Mr. G. Chand Basha, Mrs. Sayeeda Begum and Mr. Najeeb Hassan VS. Station House Officer, Station House Officer, Station House Officer and Station House Officer [LAWS(KAR)-2013-6-257] [REFERRED TO]
AKASH RAMANJI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-26] [REFERRED TO]
IMRAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-34] [REFERRED TO]
JASHVANTBHAI SHANKARBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-44] [REFERRED TO]
AMIT MAHENDRABHAI BHINDI VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-5] [REFERRED TO]
BHAVESHBHAI PRAGJIBHAI BARAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-24] [REFERRED TO]
VIPUL MADHABHAI BHAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-717] [REFERRED TO]
VIKRAMSINH PANSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-83] [REFERRED TO]
RAJESH SHANKERLAL SAVALANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-37] [REFERRED TO]
UPENDRABHAI HARIVADANBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-72] [REFERRED TO]
MANOJKUMAR JAYANTIPRAKASH GOYANKA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-95] [REFERRED TO]
RADADIYA MAHESHKUMAR JAYANTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-213] [REFERRED TO]
MALAY MANIK BENARJEE VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-228] [REFERRED TO]
SANJEEV GUPTA S/O LATE SHRI PREM NARAYAN GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-45] [REFERRED TO]
JAYESHKUMAR MAGANLAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-286] [REFERRED TO]
PRITAMBHAI HARCHANDRAI SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-317] [REFERRED TO]
PARMAR VELABHAI KARAMSIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-319] [REFERRED TO]
FALJIBHAI DALJIBHAI PATEL (KHASOR) VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-329] [REFERRED TO]
JAGADISHBHAI VALJIBHAI PADHIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-331] [REFERRED TO]
NASIMBANU W/O YUNUSKHAN HAIDARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-348] [REFERRED TO]
MOHAMAD SIDDIKI MOHAMAD FARUK KHWAJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-3] [REFERRED TO]
ASHOK GHEWARCHAND SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-162] [REFERRED TO]
RAMESHBHAI VASTABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-109] [REFERRED TO]
KANJIBHAI LAGHRABHAI SORANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-47] [REFERRED TO]
MANANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-294] [REFERRED TO]
AJAY JOGINDERNATH MEHRA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-1] [REFERRED TO]
FIRDOSH SALIM BARVATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-3] [REFERRED TO]
ARVINDBHAI BECHARBHAI UPADHYAY VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-75] [REFERRED TO]
JIGNESHBHAI ISHWARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-103] [REFERRED TO]
MOHAMMEDFARUK HASANBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-224] [REFERRED TO]
THAKOR KETANJI BHALAJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-158] [REFERRED TO]
PATEL VISHNUBHAI HARIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-146] [REFERRED TO]
SALIM JUSAB KATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-138] [REFERRED TO]
AKSHAY JIVRAJBHAI MOHANLAL JOSHI (SHRIMALI) VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-34] [REFERRED TO]
JITUBHAI BHIKHABHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-154] [REFERRED TO]
BABURAJ K. VS. STATE OF KERALA [LAWS(KER)-2024-4-54] [REFERRED TO]
VLJEESH VS. STATE OF KERALA [LAWS(KER)-2024-2-38] [REFERRED TO]
P.S. JAYAPRAKASH VS. CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY THE CBI PROSECUTOR [LAWS(KER)-2021-8-106] [REFERRED TO]
JAGDISHBHAI OBARAMJI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-996] [REFERRED TO]
RAJENDRABHAI HIRALAL PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-220] [REFERRED TO]
VIJAY BHAGVANJI SAVAJANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-90] [REFERRED TO]
RAMJIBHAI METRABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-7] [REFERRED TO]
ARVINDBHAI MOHANBHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-105] [REFERRED TO]
FARUKI MOINUDDIN NOORUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-136] [REFERRED TO]
SHAIKH SAHID MOHAMMAD YUNUS VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-431] [REFERRED TO]
SIDDHANATH BENIPRASAD YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-430] [REFERRED TO]
PATEL MANHARBHAI JETHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-272] [REFERRED TO]
DUNGARBHAI DAYABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-285] [REFERRED TO]
PRAVINBHAI RAMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-320] [REFERRED TO]
BIPINBHAI SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-350] [REFERRED TO]
JAYESHBHAI VARSANGJI PARMAR (ABATAR) VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-128] [REFERRED TO]
RAVI VALLABHBHAI DEDANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-165] [REFERRED TO]
RUKSANABEN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-74] [REFERRED TO]
KETULBHAI BIPINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-273] [REFERRED TO]
CHETANDAS NARSINHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-275] [REFERRED TO]
FAZALMOHAMMED MIYAMOHAMMED SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-347] [REFERRED TO]
RAJENDERSINH KIRITSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-18] [REFERRED TO]
HARESH KUMAR CHOUDHARY VS. STATE NCT OF DELHI [LAWS(DLH)-2023-3-74] [REFERRED TO]
SANTOSH KARNANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-41] [REFERRED TO]
DASHRATHSINH SAJUBHA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-167] [REFERRED TO]
KEVALSINH AJITSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-260] [REFERRED TO]
BHANABHAI MAFATBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-23] [REFERRED TO]
DHANESHKUMAR CHANDRAKANTBHAI VANKANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-600] [REFERRED TO]
VIKRAMBHAI JAHABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-165] [REFERRED TO]
PRADIPKUMAR JALIMSINGH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-110] [REFERRED TO]
SAGAR KAPADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-256] [REFERRED TO]
GANESHBHAI MOHANBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1515] [REFERRED TO]
MANISHBHAI JITENDRABHAI DODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-77] [REFERRED TO]
VIJAYBHAI MANILAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-203] [REFERRED TO]
RAJESH VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-237] [REFERRED TO]
SHAJI S/O MANIYAN, ANED ORS VS. STATE OF KERALA [LAWS(KER)-2011-6-289] [REFERRED]
MAVILAN CHANDRAN VS. STATION HOUSE OFFICER [LAWS(KER)-2011-6-290] [REFERRED]
JITHIN SOMAN VS. STATE OF KERALA [LAWS(KER)-2011-2-47] [REFERRED TO]
MUHAMMED RAFI VS. STATE OF KERALA [LAWS(KER)-2011-2-92] [REFERRED]
NAZIR AHMAD SHAH VS. STATE & ORS [LAWS(J&K)-2013-7-71] [REFERRED]
TAHA TAUFIQ VS. NARCOTICS CONTROL BUREAU NEW DELHI [LAWS(DLH)-2024-1-98] [REFERRED TO]
AKANSHA CHAUHAN VS. STATE OF M.P. [LAWS(MPH)-2015-2-24] [REFERRED TO]
NAHIF ALI@ MANU VS. THE STATION HOUSE OFFICER [LAWS(KER)-2016-3-137] [REFERRED TO]
DR. VIJAY KUMAR PANDYA VS. UNION OF INDIA THROUGH CBI [LAWS(MPH)-2017-12-23] [REFERRED TO]
ZAHUR HAIDAR ZAIDI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2018-1-140] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-20] [REFERRED TO]
JAVED VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-120] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-222] [REFERRED]
RAMBHAI BHIMSINH NANDANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-81] [REFERRED TO]
ASIM NIZAMMIYA SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-890] [REFERRED TO]
VANZARA RAMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1080] [REFERRED TO]
CHHOTAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-182] [REFERRED TO]
KSHITIJ RAVINDRANATHAN PILLAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-481] [REFERRED TO]
PRADHANJI DEVAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-499] [REFERRED TO]
KARAMSHIBHAI MAVJIBHAI ZINZUVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-515] [REFERRED TO]
PRATEEK LAXMIPAT SEKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-529] [REFERRED TO]
ASHISH DILIPBHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1742] [REFERRED TO]
LADHA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-141] [REFERRED TO]
DARGABHAI BHERAJI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-286] [REFERRED TO]
ABDUL REHMAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-6-17] [REFERRED TO]
AMRU RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-10] [REFERRED TO]
PRAFULBHAI DHANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-843] [REFERRED TO]
VIMAL CHUNILAL GUJARAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1467] [REFERRED TO]
AMARSINH JITENDRASINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-22] [REFERRED TO]
PARESHBHAI ISHWARBHAI BARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-448] [REFERRED TO]
NITINSINH PRAVINSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1155] [REFERRED TO]
BHAGAVANBHAI ABHABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1050] [REFERRED TO]
GEETABA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1231] [REFERRED TO]
DINESH MAFABHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1409] [REFERRED TO]
DAXA BEN RITESHBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-348] [REFERRED TO]
PATEL TANVIBEN GOVINDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-250] [REFERRED TO]
GHANSHYAMBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-299] [REFERRED TO]
CHAUDASAMA JAYDIP DAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-248] [REFERRED TO]
HARSHADRAY NARMADASHANKAR PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1732] [REFERRED TO]
RAJUBHAI VIRUBHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-231] [REFERRED TO]
JIGNESHKUMAR NARESHBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1585] [REFERRED TO]
IQBALBHAI UMEDBHAI BABANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1675] [REFERRED TO]
SHIVPAL SINGH CHAUDHARI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2022-9-7] [REFERRED TO]
AMITKUMAR SHANTILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-571] [REFERRED TO]
SATYANARAYAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-11-193] [REFERRED TO]
MOHAMMAD SHADAB VS. POLICE INSPECTOR, PANAJI AND ORS. [LAWS(BOM)-2020-1-316] [REFERRED TO]
VIPEEN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-48] [REFERRED TO]
RAKESH PRAHLADRAM JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2011-5-55] [REFERRED TO]
CHAUHAN DHARMENDRA VINUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2011-7-274] [REFERRED TO]
PATEL YOGESH RAJUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2013-6-42] [REFERRED TO]
SANJAYKUMAR VEDPRAKASH GARG VS. STATE OF GUJARAT [LAWS(GJH)-2013-6-44] [REFERRED TO]
RAJENDRA BHANUPRASAD YAGNIK VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-357] [REFERRED TO]
PARIMAL H TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-2] [REFERRED TO]
BHAGUBHAI BALUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-10-36] [REFERRED TO]
NARAN VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-128] [REFERRED TO]
RAJESH SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-171] [REFERRED TO]
STATE VS. RAJESH GOSAIN [LAWS(DLH)-2014-2-304] [REFERRED TO]
SANDEEP RAMESH THORAT VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-183] [REFERRED TO]
PRALAY KUMAR PALIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1311] [REFERRED TO]
MUKESHJI GANESHJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-848] [REFERRED TO]
MANISHABEN VIJAYBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-867] [REFERRED TO]
VIJAYBHAI GANESHBHAI JUDAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-847] [REFERRED TO]
RANJEETBHAI KANTILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-695] [REFERRED TO]
RAVINDRA CHANDRAKANTBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-715] [REFERRED TO]
SURMALBHAI SHAKRABHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-662] [REFERRED TO]
RAJUBHAI DHIRUBHAI BHALALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-102] [REFERRED TO]
LAXAMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-267] [REFERRED TO]
MANAN HEMENDRABHAI BHIMPURIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-10] [REFERRED TO]
MUMTAJBEN AYUBBHAI MOVAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-130] [REFERRED TO]
GANPATJI DAHYAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-148] [REFERRED TO]
RAJUBHAI DAHYABHAI PARIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-178] [REFERRED TO]
ARIFBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-114] [REFERRED TO]
SHIVANIBEN W/O BHARGAVBHAI PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-76] [REFERRED TO]
SALIM SIRAJJUDIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-203] [REFERRED TO]
SOMSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-869] [REFERRED TO]
JABIR IBRAHIM DIWAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-11] [REFERRED TO]
KANCHANBEN VIJAYSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-357] [REFERRED TO]
JUBEDABEN MAHAMMAD ASMAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-552] [REFERRED TO]
PARMAR MANISHKUMAR NANJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-711] [REFERRED TO]
KARSANBHAI SHANKARBHAI JOSHI VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-56] [REFERRED TO]
RAMJIBHAI JADAVBHAI GOSIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-283] [REFERRED TO]
SAJAN ROCHOMAL TEKWANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-191] [REFERRED TO]
PIYUSHBHAI HIMMATLAL MODI VS. THE STATE OF GUJARAT [LAWS(GJH)-2020-5-260] [REFERRED TO]
JASHIBEN PUNJABHAI BHARVAD & 2 OTHER(S) VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-925] [REFERRED TO]
RAJESH JAYANTILAL JINJHUVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-263] [REFERRED TO]
DINESH LAKSHMANBHAI WAGHRI & OTHERS VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-960] [REFERRED TO]
SOHILKHAON IQBALKHAN MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-35] [REFERRED TO]
VIJAYBHAI RAYSANGBHAI YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-262] [REFERRED TO]
IBRAHIM MOOSA VARIYANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-231] [REFERRED TO]
RAJUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-197] [REFERRED TO]
ABDULBHAI KARIMBHAI KALVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-188] [REFERRED TO]
HIMMATBHAI SOMABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-170] [REFERRED TO]
PATEL RANJITBHAI MAGANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-178] [REFERRED TO]
ARPALJI ALIAS ABHESINH DIWANJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-105] [REFERRED TO]
SMT. SEEMA DEVI VS. STATE OF U.P. [LAWS(ALL)-2016-5-54] [REFERRED TO]
STATE OF U.P. THRU PRIN. SECY. HOME (PRISONS)GOVT. OF UP AND OTHERS VS. SHAILENDRA KUMAR MAITREYA AND ANOTHER [LAWS(ALL)-2018-9-120] [REFERRED TO]
SHABANA VS. STATE OF U.P. [LAWS(ALL)-2019-8-111] [REFERRED TO]
DHARMAPAL GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-8-104] [REFERRED TO]
SHASHIL KUMAR SHARMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-104] [REFERRED TO]
MUKUND BALWANT ATHAVALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-2-177] [REFERRED TO]
MOHSIN KHAN VS. POLICE INSPECTOR/STATION-IN-CHARGE, HOSPET POLICE STATION [LAWS(BOM)-2012-3-275] [REFERRED TO]
DATTATRAYA SHANKARRAO DANDGAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-1-135] [REFERRED TO]
AMOL SHRIPAL SHETH VS. M/S. HARI OM TRADING CO [LAWS(BOM)-2012-10-51] [REFERRED TO]
AMEET KHANDELWAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-4-127] [REFERRED TO]
AMANPREET SINGH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2018-6-50] [REFERRED TO]
NAUSHAD VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-8-113] [REFERRED TO]
ARVIND KUMAR MUNKA VS. UNION OF INDIA [LAWS(CAL)-2019-12-98] [REFERRED TO]
J S BHATIA VS. CBI [LAWS(DLH)-2011-3-273] [REFERRED TO]
GUNJAN RAMESHBHAI KHEMI VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-35] [REFERRED TO]
RANCHODBHAI ASHABHAI ROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-54] [REFERRED TO]
JAGO @ JAGABHAI JAGDISHBHAI RAMJIBHAI RAMABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-25] [REFERRED TO]
NILESH SADASHIVRAV TADEGAVKAR VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-169] [REFERRED TO]
LALIT AMRITRAJ CHOWDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-291] [REFERRED TO]
NAVALSINH HEMUBHA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2017-11-172] [REFERRED TO]
BHARATBHAI BHIKHABHAI FACHARA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-21] [REFERRED TO]
AJAY DWARKADAS GONDALIYA (BAVAJI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-152] [REFERRED TO]
BHALIYA BHIKHABHAI RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-65] [REFERRED TO]
DIPAKBHAI @ DIPUBHAI NAGINBHAI SANSI VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-216] [REFERRED TO]
BHUPENDRASINH HANUBHA CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-226] [REFERRED TO]
RAJNIBHAI KHODABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-290] [REFERRED TO]
BABUBHAI HIRABHAI PATEL VS. THE STATE OF GUJARAT [LAWS(GJH)-2018-8-291] [REFERRED TO]
JAMNABEN RANMALBHAI HADIYAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-121] [REFERRED TO]
RITURAJ GAUTAMCHAND MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-598] [REFERRED TO]
HARSHADRAI LALJIBHAI PAREKH VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-383] [REFERRED TO]
MAKARANI MOHASINKHAN NISSARMOHAMMAD VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-417] [REFERRED TO]
KRISHNAKUMAR GURUVACHAN VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-434] [REFERRED TO]
VISHAL DEVABHAI @ DESAIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-447] [REFERRED TO]
JAMILA MOHAMMADSHAFI KHOKHAR VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-199] [REFERRED TO]
ZALA VARSHABA KANUJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-44] [REFERRED TO]
BALJINDARSINH RISHIPALSINH SHANKARJI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-86] [REFERRED TO]
SURESHBHAI MAHESHBHAI @ BIHARILAL MALI & 5 ORS VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-144] [REFERRED TO]
RANJANBEN AJITSINGH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-204] [REFERRED TO]
DHAVALBHAI KACHARABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-165] [REFERRED TO]
PARAG GIRDHARBHAI GANATRA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-164] [REFERRED TO]
IMTIYAJHUSEN AHEMADBHAI BULA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-137] [REFERRED TO]
KEYURBHAI PRAVINCHANDRA SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-93] [REFERRED TO]
HASMUKHJI PRAHLADJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-60] [REFERRED TO]
SURESHCHANDRA NARSINHPURI GOSAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-196] [REFERRED TO]
SAJID ABDULREHMAN PANJA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-202] [REFERRED TO]
KALAJI NATHAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-7] [REFERRED TO]
PATEL KANTIBHAI BHAGABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-277] [REFERRED TO]
KALPESHBHAI RAMJIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-318] [REFERRED TO]
ARUNKUMAR PURUSHOTTAMDAS SUD VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-319] [REFERRED TO]
SACHINKUMAR ISHWARBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-367] [REFERRED TO]
VIJAYBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1014] [REFERRED TO]
DABHI CHANDANSINH RANJEETSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1065] [REFERRED TO]
GOVIND VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1076] [REFERRED TO]
BHAVNABEN HANSRAJBHAI VASTARPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1078] [REFERRED TO]
SHRUTIBEN DEEPESHBHAI AGRAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1253] [REFERRED TO]
LAXMANBHAI BABUBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1255] [REFERRED TO]
IMTIYAZ YUSUFBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-150] [REFERRED TO]
GOKULSING NARANSING DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-136] [REFERRED TO]
ALLAUDDIN RAHIMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-103] [REFERRED TO]
MANSUKHBHAI LALAJIBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1063] [REFERRED TO]
ASHOKBHAI AADURAM BHAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1413] [REFERRED TO]
BABUBHAI JETHABHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1188] [REFERRED TO]
BHIL RAJESHBHAI DUNGARIYABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1190] [REFERRED TO]
ACHCHEY LAL JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2024-7-29] [REFERRED TO]
VALLABHBHAI LALJIBHAI HIRPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-863] [REFERRED TO]
OM PRAKASH SINGH VS. STATE OF TELANGANA [LAWS(APH)-2017-1-73] [REFERRED TO]
DESAMSETTISIVA MADHU KALYAN VS. STATE [LAWS(APH)-2022-7-26] [REFERRED TO]
ANANTHA SATYA UDAYA BHASKARA RAO ANANTHA BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-10-184] [REFERRED TO]
MATAPARTHI CHANDRA SEKHAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-8-119] [REFERRED TO]
ATCHALA VENKATA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-8-11] [REFERRED TO]
KAMLESHBHAI BHIKHABHAI BHORANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-191] [REFERRED TO]
DHANJIBHAI THAKARSHIBHAI ANAGHAD (PATEL) VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-55] [REFERRED TO]
PATEL JAYANTIBHAI AMBALAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-62] [REFERRED TO]
AJITSINH BHARATSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-449] [REFERRED TO]
RAMEEZ NAVAZ CHHAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-683] [REFERRED TO]
RAHULBHAI UDAJI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-946] [REFERRED TO]
SANJAYBHAI SUNDARJIBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-994] [REFERRED TO]
RAJKUMAR KHERARAM SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1010] [REFERRED TO]
SIVARAJU LAKSHMI VS. THE GREATER HYDERABAD MUNICIPAL CORPORATION [LAWS(APH)-2014-11-111] [REFERRED TO]
A P STATE TEXTILE DEV CORPN LTD VS. PRESIDING OFFICER, LABOUR COURT [LAWS(APH)-2012-4-77] [REFERRED TO]
CHIMAN SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1245] [REFERRED TO]
MONABEN PRAGNESHBHAI NAIK VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-484] [REFERRED TO]
DHARMISTHABEN SUMITBHAI KAPDI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-21] [REFERRED TO]
CHELABHAI BHIMABHAI JOGRANA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-61] [REFERRED TO]
SIDDHARTH SURESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-369] [REFERRED TO]
STATE OF GUJARAT VS. PAVANKUMAR DEVNARAYAN GUPTA [LAWS(GJH)-2023-3-1994] [REFERRED TO]
SURESH VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1335] [REFERRED TO]
KETAN VEJABHAI MODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-305] [REFERRED TO]
KHENGARBHAI MASHRUBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-12] [REFERRED TO]
BANDITARANI BEHERA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-39] [REFERRED TO]
SUHAGIYA BHUMI ARVINDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-183] [REFERRED TO]
BUNTY VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-9] [REFERRED TO]
DIPIKABEN MIHIRKUMAR PRAKASHBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-49] [REFERRED TO]
JAYDIPBHAI JUJARABHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-36] [REFERRED TO]
VINOD KEVALKRISHNA CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-170] [REFERRED TO]
POOJA MANU PRASHANT VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-58] [REFERRED TO]
HARESHBHAI SARDARBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-109] [REFERRED TO]
ISMAILBHAI SIDIKBHAI SAMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-33] [REFERRED TO]
GURPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-24] [REFERRED TO]
GURPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-1] [REFERRED TO]
SAHDEVSINH JILUBHA GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-986] [REFERRED TO]
RIPULBHAI KANUBHAI SHELADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1098] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-2] [REFERRED TO]
JAGDISHBHAI PUNJABHAI OD VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-120] [REFERRED TO]
PATEL ATULBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-227] [REFERRED TO]
PATEL KHODABHAI KANUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1568] [REFERRED TO]
PRATAPDAN SHAMALDAN GADHVI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-446] [REFERRED TO]
MANJIBHAI MANANBHAI DUBARIYA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-580] [REFERRED TO]
BINAY RAMESHCHANDRA RUSAT VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-371] [REFERRED TO]
HAKUMATSINH KIRITSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-394] [REFERRED TO]
AKASH JIVRAMBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-425] [REFERRED TO]
UJJVAL GOVINDLAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-464] [REFERRED TO]
MAKWANA RANJANBEN ALPESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-13] [REFERRED TO]
JAGDISH @ BAKABHAI PRAHLADBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-25] [REFERRED TO]
MAHESHBHAI UKABHAI BHITORA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-472] [REFERRED TO]
JADIBEN BACHUJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1621] [REFERRED TO]
DHIRENDRASINH BHAGUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1748] [REFERRED TO]
VAGHELA CHIRAGSINH LALSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-50] [REFERRED TO]
PRAVINBHAI DEVAPPA NONDA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-234] [REFERRED TO]
AKBAR FAKIRMAMAD KHALIFA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-651] [REFERRED TO]
LALURAM LAXMANSINH DANGI VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1037] [REFERRED TO]
NITINKUMAR RAJESHBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-51] [REFERRED TO]
PRASHANTKUMAR KIRITBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-524] [REFERRED TO]
DIPU UDAYCHAND MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-681] [REFERRED TO]
ANILPURI BHARATPURI GAUSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1303] [REFERRED TO]
CHAUDHARY DALJIBHAI MOTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1540] [REFERRED TO]
RAJESH DUSHYANTBHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1655] [REFERRED TO]
JAYMIN SURYAKANTBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-46] [REFERRED TO]
RANJEET SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2012-8-220] [REFERRED TO]
VIPIN NANDAN VARRIER VS. STATE OF KARNATAKA [LAWS(KAR)-2015-1-156] [REFERRED TO]
NAGJIBHAI AASHABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-16] [REFERRED TO]
NARENDRASINH KALUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-60] [REFERRED TO]
SHIVDULARI OMPRAKASH SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-34] [REFERRED TO]
ANAMUL HAQUE LASKAR VS. STATE OF ASSAM [LAWS(GAU)-2020-6-71] [REFERRED TO]
AMORNRAT SANGCHAWEE VS. STATE OF KARNATAKA [LAWS(KAR)-2015-3-263] [REFERRED TO]
ANUGRAH KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-8-77] [REFERRED TO]
RAMSHARAN KESARIPRASAD YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-334] [REFERRED TO]
DESAI KINJALBEN SHAMALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-69] [REFERRED TO]
SUMITRABEN DILIPSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-86] [REFERRED TO]
NIRAJKUMAR VIJAYKUMAR CHHAJJED VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-21] [REFERRED TO]
INDRABA VIKRAMSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-165] [REFERRED TO]
KALIDAS BABUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-66] [REFERRED TO]
DASHRATHBHAI HIRABHAI NANAVATI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-224] [REFERRED TO]
AKSHAY NIRAJBHAI SHRIMALI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-225] [REFERRED TO]
RAJ SANJAY PRABHUDAS CHRISTIAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-270] [REFERRED TO]
RAMESHBHAI MAGANBHAI WAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-300] [REFERRED TO]
MUKESH HARIBHAI SONI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-335] [REFERRED TO]
THAKOR HARDIKBHAI RANAJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-342] [REFERRED TO]
AAKASH KISHANKUMAR GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-344] [REFERRED TO]
MANSUKH MAFATLAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-6] [REFERRED TO]
KAHURABHAI @ KUVRABHAI SAKABHAI VANZARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-10] [REFERRED TO]
ANIL JAYANTILAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-25] [REFERRED TO]
DUDHABHAI DEVABHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-49] [REFERRED TO]
BHIKHABHAI DAHYABHAI JAJADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-127] [REFERRED TO]
PARTH NARENDRABHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-9] [REFERRED TO]
NIMISHABEN PRATIKKUMAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-18] [REFERRED TO]
HUSAINBHAI @ LOI ISHMAILBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-19] [REFERRED TO]
KULSINH S/O JAVANSINH UDESINH GOD VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-22] [REFERRED TO]
SUNILBHAI BANSILAL JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-60] [REFERRED TO]
PRAKASH THAKOREBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-113] [REFERRED TO]
GOPIBEN VINUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-5] [REFERRED TO]
SHAILESHKUMAR AMRUTBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-162] [REFERRED TO]
SHANKARBHAI ANNA SHINDE VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-177] [REFERRED TO]
THAKOR DILIPJI LAXMANJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-156] [REFERRED TO]
SAMIR MANUBHAI NIMAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-21] [REFERRED TO]
SAMIR MAHENDRABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-4] [REFERRED TO]
PRAVINBHAI DALSUKHBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-72] [REFERRED TO]
PATEL KIRTIKUMAR BHUDARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-73] [REFERRED TO]
HITESH KANJIBHAI PANCHOLI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-211] [REFERRED TO]
SIDHARTH MAHESHKUMAR JAISWAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-23] [REFERRED TO]
DOLATBHAI KHANDUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-173] [REFERRED TO]
MAHIN @ MAHENDRA NATWARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-168] [REFERRED TO]
ANKIT NARANG VS. STATE, GOVT. OF NCT OF DELHI [LAWS(DLH)-2022-3-155] [REFERRED TO]
DHRUV JYOTI GOEL VS. STATE [LAWS(DLH)-2022-4-194] [REFERRED TO]
SANGEETA BHATIA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-2-149] [REFERRED TO]
ROY J. VAYALAT VS. STATE OF KERALA [LAWS(KER)-2022-3-62] [REFERRED TO]
HARIKRISNHNA P.S. VS. STATE OF KERALA [LAWS(KER)-2024-1-79] [REFERRED TO]
SHAIJU VS. STATE OF KERALA [LAWS(KER)-2024-1-77] [REFERRED TO]
MAHESHBHAI LALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-938] [REFERRED TO]
PREM SINGH KHUSHAL SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-122] [REFERRED TO]
BHUPENDRASINH MAHENDRASINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-336] [REFERRED TO]
SANDIP RAMESHBHAI JASADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-728] [REFERRED TO]
SHARDABEN ALPESHKUMAR KANANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-434] [REFERRED TO]
HARSH KETAN SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-151] [REFERRED TO]
TEJINDER PAL KAUR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-3-346] [REFERRED TO]
KEWAL KRISHAN INDORIA VS. STATE OF H.P. [LAWS(HPH)-2011-5-259] [REFERRED TO]
Court on its own motion VS. Shivender Batish [LAWS(HPH)-2011-8-128] [REFERRED TO]
KULDEEP RAO VS. STATE OF H.P. [LAWS(HPH)-2011-12-14] [REFERRED TO]
DINESH KUMAR MITTAL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-1-673] [REFERRED TO]
DEVDA DUNGARSINH BHARATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2011-10-218] [REFERRED TO]
PRAVINBHAI KASHIRAM PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2011-3-33] [REFERRED TO]
ASMITABA SAHADEVSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-159] [REFERRED TO]
PREET KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-157] [REFERRED TO]
PAWAN DIXIT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-52] [REFERRED TO]
DEVYA DHINGRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-40] [REFERRED TO]
RAMDAI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-59] [REFERRED TO]
SARABJIT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-70] [REFERRED TO]
BHAGUBHAI JIVABHAI BHAMAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-11-65] [REFERRED TO]
ABHAYSINH DEVISINH CHUDASAMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2012-9-211] [REFERRED TO]
SHANTILAL JAVERCHAND JAIN ALIAS SHANTILAL ZHAVERILAL JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-331] [REFERRED TO]
MOHANBHAI GANGARAMBHAI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-293] [REFERRED TO]
AMARJEET SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-4] [REFERRED TO]
SHASHI KANT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-165] [REFERRED TO]
SANJAYBHAI TAJUBHAI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-132] [REFERRED TO]
KALUBHAI VIHABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-134] [REFERRED TO]
DHANSINGBHAI HAMERIYABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-735] [REFERRED TO]
PATEL SAHILKUMAR ZAVERBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-231] [REFERRED TO]
KISHANKUMAR NATVARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-222] [REFERRED TO]
GAURAVKUMAR RANGRAO GAIKWAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-167] [REFERRED TO]
SHAILESH TRIKAMBHAI BOGHARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-290] [REFERRED TO]
MANSURI HASANBHAI UMARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-17] [REFERRED TO]
DIVYANSHU JAIN S/O MANOJ JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-275] [REFERRED TO]
DEVENDRA NATHABHAI ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-115] [REFERRED TO]
SHARDABEN NARANBHAI ASARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-865] [REFERRED TO]
CHUNARA SUNILBHAI ARJANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-863] [REFERRED TO]
KIRITBHAI GORDHANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-79] [REFERRED TO]
RAMESHBHAI VIRSING MOHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-841] [REFERRED TO]
PRITESHBHAI RANCHHODBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-835] [REFERRED TO]
VIRAMBHAI BHAGWANBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-663] [REFERRED TO]
KALUSINH RAMSINH JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-80] [REFERRED TO]
SIMON JOSEPH CHRISTIAN WITHDRAWN) VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-276] [REFERRED TO]
BHUPATBHAI NATHBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-423] [REFERRED TO]
VIPULBHAI MANSINHBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-156] [REFERRED TO]
PATEL IMRAN GULAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-203] [REFERRED TO]
BALUBHAI SAMATBHAI DEVGANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-212] [REFERRED TO]
BALVANTJI RAYMALJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-144] [REFERRED TO]
KUNJAL DINESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-105] [REFERRED TO]
KEVINKUMAR VALLABHBHAI MANVAR AND 2 VS. STATE OF GUJARAT AND 1 [LAWS(GJH)-2018-1-449] [REFERRED TO]
GAUTAMBHAI KURJIBHAI BHESANIA VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-117] [REFERRED TO]
GANPATBHAI @ GANPATSINH VECHATSINH BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-314] [REFERRED TO]
MAFAJI KEVALJI KOLI (MAKWANA-BHAGVATAR) VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-52] [REFERRED TO]
SUMITJI JAGMALJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-104] [REFERRED TO]
MANISHABEN MANIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-215] [REFERRED TO]
VILPABEN MANOJBHAI FEGDE VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-224] [REFERRED TO]
HANSABEN JAYANTIBHAI BHATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-117] [REFERRED TO]
LAKSHMAN @ LAKHO NARANBHAI SINDHAV VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-8] [REFERRED TO]
SURESHBHAI VINUBHAI VEKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-117] [REFERRED TO]
SHANTABEN PRABHUGIRI ATIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-33] [REFERRED TO]
VAGHELA MAHENDRASINH BACHUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-167] [REFERRED TO]
BHAVESH SURESHBHAI GAJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-142] [REFERRED TO]
VISHAL VISHNUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-25] [REFERRED TO]
BHOMSINH DAJAJI SODHA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-314] [REFERRED TO]
ARVINDBHAI DWARAKADAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-316] [REFERRED TO]
SANJAYBHAI ISHWARBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-438] [REFERRED TO]
RAJPUT RAVISHANKAR KEDARSINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-491] [REFERRED TO]
YASHPALSINH DHANUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-326] [REFERRED TO]
SHARIFABEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-143] [REFERRED TO]
PATEL PRAGNESHBHAI RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-139] [REFERRED TO]
SURESHBHAI GAURISHANKER VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-99] [REFERRED TO]
DINESHBHAI VERSHIBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-78] [REFERRED TO]
BALWANTBHAI MAGANBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-37] [REFERRED TO]
AKRAM NAJIRMOHAMMED SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-693] [REFERRED TO]
SISODIA SAEEDBHAI PRATAPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-296] [REFERRED TO]
VIDHU BHUSHANA JHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-103] [REFERRED TO]
ASHOK RANMAL DODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-70] [REFERRED TO]
KANTILAL AMARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-115] [REFERRED TO]
KANSAGAR SHARDABEN HARSHUKHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-137] [REFERRED TO]
THAKOR FULAJI GAMBHIRJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-164] [REFERRED TO]
PARMAR SIDDHARAJSINH PRAVINSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-104] [REFERRED TO]
VEERABHAI KANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-97] [REFERRED TO]
DHARMESH ARVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-34] [REFERRED TO]
BHARAT ALIAS BHOLABHAI KHIMJIBHAI KAVAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-66] [REFERRED TO]
PARMAR MAHENDRASINH CHANDUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-22] [REFERRED TO]
JAVED OSMAN SAMEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-790] [REFERRED TO]
PATEL ARVINDBHAI JAYRAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-760] [REFERRED TO]
TANSINGBHAI KHALPABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-684] [REFERRED TO]
BHARATSINH CHHATRASINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-614] [REFERRED TO]
PIYUSHKUMAR KANTILAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-388] [REFERRED TO]
SANJAY MANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-342] [REFERRED TO]
JIVANI BAPU MAJNUBAPA KADRI VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-98] [REFERRED TO]
CHANDUBHAI BHIKHABHAI SOJITRA @ DADHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-29] [REFERRED TO]
KRUNAL DINESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-9] [REFERRED TO]
LADURAM CHUNARAM MALI VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-86] [REFERRED TO]
YASIN ISMAIL ABDUL BADA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-53] [REFERRED TO]
PURIBEN PITAMBARBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-6] [REFERRED TO]
DEVESH MULBHAI KHAMBHLA VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-577] [REFERRED TO]
JAVIDBHAI MOHMADBHAI TAJVANI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-428] [REFERRED TO]
SARFARAZBHAI @ SALIMBHAI BHIKHABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-515] [REFERRED TO]
NIRAJBHAI KANAIYALAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-198] [REFERRED TO]
DARBAR BHARATSINH JEHUJI VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-39] [REFERRED TO]
MAHESHBHAI VELABHAI MUNDHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-298] [REFERRED TO]
DAHYABHAI VECHABHAI TADVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-40] [REFERRED TO]
BHAVIN SOMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-73] [REFERRED TO]
NEELAM VS. STATE OF U.P. [LAWS(ALL)-2024-1-10] [REFERRED TO]
CHETNABEN GAUTAMBHAI SAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-118] [REFERRED TO]
BALIYO VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-986] [REFERRED TO]
BALWANTBHAI PRASINGBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1296] [REFERRED TO]
DINESH NATVAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1138] [REFERRED TO]
JAGABHAI HARIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1018] [REFERRED TO]
TALABHAI KHEMABHAI SUTHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1081] [REFERRED TO]
YASHPALSINH HARISINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-955] [REFERRED TO]
HEMANG UDAY BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-146] [REFERRED TO]
MOHANSING VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1113] [REFERRED TO]
NARENDRASINH SAMRATSINH WAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1419] [REFERRED TO]
NIZAMUDIN ABDULLATIF SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1330] [REFERRED TO]
KANUBHAI @ SHIVRAJBHAI SADULBHAI KARPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1355] [REFERRED TO]
YADRAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-7] [REFERRED TO]
LAV MISHRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-3-18] [REFERRED TO]
N. JAYA KUMAR VS. KANDALI SRINIVASULU REDDY [LAWS(APH)-2014-9-84] [REFERRED TO]
YANAMALA GURUVAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-64] [REFERRED TO]
MUTLAPUDI ANJANEYULU VS. CID [LAWS(APH)-2021-7-101] [REFERRED TO]
DANGETI ESWARA RAO VS. STATE [LAWS(APH)-2022-8-113] [REFERRED TO]
ANURADHA GUPTA VS. UNIVERSITY OF DELHI [LAWS(DLH)-2021-5-51] [REFERRED TO]
RADHYE SHYAM VS. STATE [LAWS(DLH)-2021-11-192] [REFERRED TO]
KALA RAM VS. STATE [LAWS(DLH)-2021-10-138] [REFERRED TO]
AZAD SINGH VS. STATE [LAWS(DLH)-2021-9-249] [REFERRED TO]
GAGAN KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-9-290] [REFERRED TO]
NABI ALAM VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2021-6-74] [REFERRED TO]
BHARAT ABHILASH VS. STATE [LAWS(DLH)-2021-8-90] [REFERRED TO]
LARSEN & TOUBRO LIMITED VS. EXPERION DEVELOPERS PVT. LTD [LAWS(DLH)-2019-12-3] [REFERRED TO]
RITIKA VS. STATE [LAWS(DLH)-2019-10-42] [REFERRED TO]
DR.RAJESH J.AEREN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2016-7-172] [REFERRED TO]
GULABI DEVI VS. STATE OF U.P. [LAWS(ALL)-2014-6-47] [REFERRED TO]
CHAUDHARY GAJANAN PRATAP PATEL VS. STATE OF U.P. [LAWS(ALL)-2014-11-53] [REFERRED TO]
DEVESH GOYAL VS. STATE OF U.P. [LAWS(ALL)-2021-7-9] [REFERRED TO]
ABDUL WAHAB VS. STATE OF U.P. [LAWS(ALL)-2021-7-26] [REFERRED TO]
OM PAL VS. STATE OF U P [LAWS(ALL)-2015-6-37] [REFERRED TO]
BHAGWATI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-6-12] [REFERRED TO]
DHARM PAL VS. STATE OF U P [LAWS(ALL)-2015-6-32] [REFERRED TO]
DHARMPATI DEVI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-6-13] [REFERRED TO]
PARVEZ AHMAD VS. STATE OF U.P. [LAWS(ALL)-2020-5-63] [REFERRED TO]
BHANU PRATAP SINGH VS. STATE OF U.P [LAWS(ALL)-2020-2-109] [REFERRED TO]
ASHOK KUMAR GUPTA @ GABADDE VS. STATE OF U.P [LAWS(ALL)-2020-2-118] [REFERRED TO]
PRAKASH TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2019-10-282] [REFERRED TO]
RONAK PRAKASHBHAI GOHEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-19] [REFERRED TO]
UMA SAKET KEJRIWAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1761] [REFERRED TO]
RAJMAL @ RAJU CHUNILAL KUMHAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-40] [REFERRED TO]
ASHOKBHAI JAYNTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-199] [REFERRED TO]
PRADEEPSINH BHUPATSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-208] [REFERRED TO]
HITESH DEVENDERA GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-336] [REFERRED TO]
MAMTABEN MOHANBHAI MANKANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-409] [REFERRED TO]
SANGMESHWAR SUGAR LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-12-5] [REFERRED TO [ 13 ]]
SRI DEBASISH SAHA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-1-77] [REFERRED TO]
GURUPADA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-122] [REFERRED TO]
ASIM BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-2-34] [REFERRED TO]
SUDIP DAS VS. UNION OF INDIA (UOI) [LAWS(CAL)-2013-8-109] [REFERRED TO]
SAMBHU HALDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-2-108] [REFERRED TO]
SUSHILA AGGARWAL VS. STATE [LAWS(SC)-2020-1-88] [REFERRED TO]
SUMANTRA GUPTA S/O SHAIBAL GUPTA VS. STATE OF SIKKIM [LAWS(SIK)-2019-7-3] [REFERRED TO]
PRASANA DILEEP RAO DESH PANDEY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-34] [REFERRED TO]
MOHAMAD SAHROOKH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-11] [REFERRED TO]
AMREEN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-17] [REFERRED TO]
GAURAV KUMAR ALIAS FAUZI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-26] [REFERRED TO]
STATE OF UTTARAKHAND VS. AJAM [LAWS(UTN)-2017-6-12] [REFERRED TO]
K.K. MATHUR S/O SHRI GANESH VALLABH MATHUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-217] [REFERRED TO]
ABONMAI CHARANGBOU VS. OFFICER-IN-CHARGE, SEKMAI POLICE STATION [LAWS(MANIP)-2022-9-14] [REFERRED TO]
DANIEL KHONGSIT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-6-10] [REFERRED TO]
SAROJ GANERIWAL VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-9-11] [REFERRED TO]
BALKARIN CH. MARAK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-3-30] [REFERRED TO]
HANUMANTHARAJU VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-185] [REFERRED]
EJEM PETER VS. STATE OF KARNATAKA [LAWS(KAR)-2017-3-203] [REFERRED TO]
RATTIRAM VS. STATE OF M PTHROUGH INSPECTOR OF POLICE [LAWS(SC)-2012-2-48] [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [LAWS(SC)-2011-5-36] [REFERRED TO]
MADAN SINGH AND ORS. VS. U.T. CHANDIGARH AND ORS. [LAWS(P&H)-2015-9-425] [REFERRED TO]
JAYALAKSHMI VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-2-363] [REFERRED]
RAJINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-4-7] [REFERRED TO]
RAVI SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-3-30] [REFERRED TO]
HEM KUMAR SHARMA VS. STATE OF H.P [LAWS(HPH)-2022-8-20] [REFERRED TO]
NIRMALA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-9-81] [REFERRED TO]
KAVITA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2018-4-258] [REFERRED TO]
AKHIL KRISHAN MAGGU VS. DEPUTY DIRECTOR DIRECTORATE GENERAL OF GST INTELLIGENCE [LAWS(P&H)-2019-11-10] [REFERRED TO]
A. SETHURAMAN AND ORS. VS. THE STATE [LAWS(MAD)-2015-1-159] [REFERRED TO]
SANJAYBHAI MANUBHAI BHALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-592] [REFERRED TO]
SALIMBHAI ISMAILBHAI TALAT VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-26] [REFERRED TO]
ROSHANBEN SALMAN MAFAVALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-630] [REFERRED TO]
HITENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-404] [REFERRED TO]
BHAGWANSINH RAGHUSINH DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-121] [REFERRED TO]
KIRVATSINH JASHWANTSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-442] [REFERRED TO]
JASHUBHAI BABALYABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-435] [REFERRED TO]
GARANGE SAPNABEN SUKENBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-262] [REFERRED TO]
DABHI ANILSINH DILIPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-238] [REFERRED TO]
UDAYABHANU, C.P. VS. STATE OF KERALA AND ANR. [LAWS(KER)-2017-10-83] [REFERRED TO]
SHOJA PRISTON AND ORS. VS. STATE OF KERALA [LAWS(KER)-2015-11-1] [REFERRED TO]
GANESH SHETTY VS. STATE OF KERALA [LAWS(KER)-2011-2-45] [REFERRED TO]
BINOY KURUVILA VS. STATE OF KERALA [LAWS(KER)-2011-2-554] [REFERRED]
JAYAHCANDARN VS. STATE OF KERALA [LAWS(KER)-2011-2-577] [REFERRED]
MUTHAMMA, D/O KALYANI AMMA VS. STATE OF KERALA [LAWS(KER)-2011-4-153] [REFERRED]
SUMEET RAMOTRA VS. UNION TERRITORY OF J&K [LAWS(J&K)-2021-6-7] [REFERRED TO]
C H ASHOKAN VS. STATE OF KERALA [LAWS(KER)-2012-7-4] [REFERRED TO]
SHAKUNTALA VS. STATE OF M P [LAWS(MPH)-2016-3-187] [REFERRED]
DHARAM PARAG BUCH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-228] [REFERRED TO]
MINOR SONARA VIRAL ISHWARBHAI THRO SONARA PRATIK ISHWARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-298] [REFERRED TO]
HINABEN VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-300] [REFERRED TO]
BALVANTSINH GANPATSINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-433] [REFERRED TO]
KANNIYALAL MODILAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-250] [REFERRED TO]
CHIRAGBHAI GIRISHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-252] [REFERRED TO]
NILESH GOPALBHAI NIMAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-281] [REFERRED TO]
SHAH TRUPTIBEN BIPINCHANDRA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-316] [REFERRED TO]
KALPANABEN MANHARLAL BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-318] [REFERRED TO]
MITTALBEN NIKUNJBHAI RANPARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-44] [REFERRED TO]
VIJAY RAMABHAI KHAMBHLA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-51] [REFERRED TO]
DIVYESH MAHESHBHAI KAMLI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-53] [REFERRED TO]
MUKESHBHAI MANIBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-80] [REFERRED TO]
ABDUL NASER AND ANOTHER VS. STATE OF KERALA AND ANOTHER [LAWS(KER)-2018-6-519] [REFERRED TO]
RAHUL JAIN VS. STATE OF M.P. [LAWS(MPH)-2019-3-158] [REFERRED TO]
RAJ KUMAR JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-7-169] [REFERRED TO]
THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI VS. SANJAY KUMAR, SON OF LATE RAGHUBIR SINGH ARYA, RESIDENT OF VILLAGE [LAWS(PAT)-2017-1-15] [REFERRED TO]
VIVEK RANJAN S/O SRI ARUN KUMAR, RESIDENT OF NEHRU NAGAR, HOUSE NO. 405, P.S. PATALIPUTRA, PATNA VS. THE STATE OF BIHAR THROUGH THE VIGILANCE BUREAU, BIHAR, PATNA [LAWS(PAT)-2016-10-32] [REFERRED TO]
CACOON OVERSEAS INDIA LTD. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2011-4-161] [REFERRED TO]
BILASINI BEHERA, WIFE OF ROHIT BEHERA, VILLAGE: RAJNAGAR, PS: ATHAGARH, DIST: CUTTACK VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2011-12-30] [REFERRED TO]
GEETA DURG ADAS NAIK VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-299] [REFERRED TO]
RAGINI DWIVEDI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-35] [REFERRED TO]
RAJENDRA BANDUJI PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-311] [REFERRED TO]
SRI. AVINASH ARADHYA VS. COMMISSIONER OF CENTRAL TAX [LAWS(KAR)-2019-2-530] [REFERRED TO]
ARJUN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-135] [REFERRED TO]
BALDEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-67] [REFERRED TO]
SAURAV PALTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-160] [REFERRED TO]
AJAY BHERTE VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-7-159] [REFERRED TO]
SANTOSH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-5-147] [REFERRED TO]
BALDEV SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-161] [REFERRED TO]
DINESH MEHTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-148] [REFERRED]
CHAINRAJA VS. STATE OF M P [LAWS(MPH)-2012-11-129] [REFERRED TO]
SEETA YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2011-10-88] [REFERRED TO]
GAJRA DEVI VS. STATE OF M P [LAWS(MPH)-2011-4-83] [REFERRED TO]
ANIL KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2014-9-61] [REFERRED TO]
JITENDRA LAKHOTIA VS. STATE OF MP [LAWS(MPH)-2021-2-102] [REFERRED TO]
PRATIBHA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-62] [REFERRED TO]
BALVEER SINGH BUNDELA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-5-621] [REFERRED TO]
K.NARAYANA REDDY VS. STATE BY THE SUB-INSPECTOR OF POLICE [LAWS(KAR)-2020-9-278] [REFERRED TO]
RAKESH SHETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-10] [REFERRED TO]
HANUMANTHA MOGAVEERA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-373] [REFERRED TO]
FAROUK IRANI AGED 75 YEARS S/O SHRI. MARWAN RUSTOM IRANI NO. 10 RIVER VIEW ROAD KOTTURPURAM CHENNAI VS. THE DEPUTY, THE DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE 2ND AND 3RD FLOOR MURUGESA NAICKER COMPLEX [LAWS(MAD)-2017-5-37] [REFERRED TO]
STATE OF KERALA, REP BY STATION HOUSE OFFICER VS. ABOOBACKER P [LAWS(KER)-2019-2-38] [REFERRED TO]
RAVINDRA KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-11-57] [REFERRED TO]
SACHIN CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-83] [REFERRED TO]
KAILASH CHOPRA VS. STATE OF HARYANA [LAWS(P&H)-2020-12-129] [REFERRED TO]
JATINDER PAL SINGH @ SUNNY VS. STATE OF PUNJAB [LAWS(P&H)-2020-8-18] [REFERRED TO]
BIKRAM SINGH MAJITHIA VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-44] [REFERRED TO]
PAUL PRADEEP KUMAR @ KUTTY VS. STATE REP BY [LAWS(MAD)-2019-9-5] [REFERRED TO]
MONOJ KUMAR DASH VS. REPUBLIC OF INDIA & ORS. [LAWS(ORI)-2016-3-64] [REFERRED TO]
GURDEV SINGH SYAN VS. STATE OF PUNJAB [LAWS(P&H)-2017-11-318] [REFERRED TO]
RAVINDRA SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-5-18] [REFERRED TO]
HARISH GUPTA @ BABLI VS. THE STATE OF JHARKHAND THROUGH C.B.I. [LAWS(JHAR)-2016-7-138] [REFERRED TO]
BANDHU TIGGA VS. THE STATE OF JHARKHAND THROUGH C.B.I [LAWS(JHAR)-2016-8-150] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-3-48] [REFERRED TO]
TEK CHAND ALIAS INDU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-6-13] [REFERRED TO]
MANOJ KUMAR VS. STATE OF H.P. [LAWS(HPH)-2020-1-72] [REFERRED TO]
DAYANIDHI LENKA VS. SECRETARY [LAWS(ORI)-2011-12-57] [REFERRED TO]
SANDEEP LAHARIA VS. STATE OF M P [LAWS(MPH)-2014-3-79] [REFERRED TO]
BANWARI LAL JATAV VS. STATE OF M P [LAWS(MPH)-2013-9-406] [REFERRED]
GEETA RANI GUPTA VS. STATE OF M P AND OTHERS [LAWS(MPH)-2013-8-365] [REFERRED]
POONAM KUMARI AND ANOTHER VS. NEERAJ KUMAR SINGLA AND ANOTHER [LAWS(P&H)-2013-5-740] [REFERRED]
ROY J. VAYALAT VS. STATE OF KERALA [LAWS(KER)-2022-3-109] [REFERRED TO]
ANEESH CHANDRAN VS. STATE OF KERALA [LAWS(KER)-2024-4-47] [REFERRED TO]
BIJU VS. STATE OF KERALA [LAWS(KER)-2024-5-66] [REFERRED TO]
SWAROOP C VS. STATE OF KERALA [LAWS(KER)-2024-6-21] [REFERRED TO]
KH. ZIAUL HAQUE VS. THE STATE OF MANIPUR [LAWS(MANIP)-2015-8-5] [REFERRED TO]
KRISHNA KUMAR SHARMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-11-4] [REFERRED TO]
HAMMED BALOGUN VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-10-4] [REFERRED TO]
PRIYA INDORIA VS. STATE OF KARNATAKA [LAWS(SC)-2023-11-33] [REFERRED TO]
VIVEKANAND MISHRA VS. STATE OF U.P. [LAWS(SC)-2022-7-152] [REFERRED TO]
BINOY DAS AND ORS. VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-2-4] [REFERRED TO]
PRIYA RANJAN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-6] [REFERRED TO]
ANAND SINGH MANRAL @ ANNU VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-7] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. KAMMA SRINIVASA RAO [LAWS(TLNG)-2022-2-46] [REFERRED TO]
SUMAN RUDRA PAUL VS. STATE OF TRIPURA [LAWS(TRIP)-2021-7-3] [REFERRED TO]
NAVEEN SALUJA S/O RAMSHARAN SALUJA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-80] [REFERRED]
LAXMIBEN UDAYLAL KHATIK VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-26] [REFERRED TO]
JAINUL @ ZAINUL AABEBINSALAUDDIN ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-53] [REFERRED TO]
MAHESHBHAI AMRUTBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-656] [REFERRED TO]
DEVENDRA HARILAL VITHLANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-741] [REFERRED TO]
HARESHKUMAR BABULAL THAKKER VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-909] [REFERRED TO]
VIMALBHAI CHANDUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-938] [REFERRED TO]
PATEL NAVINKUMAR DEVJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1351] [REFERRED TO]
MAHESH DAYALBHAI GOSAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1134] [REFERRED TO]
BHARATBHAI LIMBABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-397] [REFERRED TO]
SOVARAN SINGH ADHTI VS. STATE OF U. P. [LAWS(ALL)-2023-4-142] [REFERRED TO]
SHASHI KAPOOR VS. STATE OF U. P. [LAWS(ALL)-2023-4-173] [REFERRED TO]
BHAGAABHAI VELABHAI WAJIR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1418] [REFERRED TO]
THAKOR KALUJI BABUJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1439] [REFERRED TO]
BANSILAL RUPLALJI KALAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-109] [REFERRED TO]
RUCHIT ATULKUMAR DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1471] [REFERRED TO]
ASHWINSINH JILUSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1400] [REFERRED TO]
MEPABHAI POONABHAI NANGAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-322] [REFERRED TO]
PRAVINBHAI KARSHANBHAI BALDANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-870] [REFERRED TO]
JAYSINH MADHUSINH DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1111] [REFERRED TO]
PARIHAR JAYVEER CHARANSINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1317] [REFERRED TO]
RAJENDRASINGH @ RAVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1318] [REFERRED TO]
JORUBHAI KATHADBHAI KHAVAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1333] [REFERRED TO]
BHAVANJI SARDARJI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-272] [REFERRED TO]
PATEL IMTIYAZBHAI IBRAHIMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-264] [REFERRED TO]
DEVENDRARAY KAMALNATH RAY VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-322] [REFERRED TO]
AMARSING KEVJIBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-709] [REFERRED TO]
VIRENDRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-471] [REFERRED TO]
SHAKIL ISUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-542] [REFERRED TO]
IMRAN SULEMAN SETA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-132] [REFERRED TO]
ASLAMBHAI AHMADBHAI VORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-146] [REFERRED TO]
MAHIPATSINH VIRSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-294] [REFERRED TO]
MANISH HIMMATBHAI PARGHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-105] [REFERRED TO]
VUDATA SRINU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-114] [REFERRED TO]
GOLI PADMA NAGESWARA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-115] [REFERRED TO]
SAKE DHANUNJAYA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-6-67] [REFERRED TO]
PEDIREDLA SRINU VS. STATE OF A.P. [LAWS(APH)-2022-7-60] [REFERRED TO]
DATLA ASHWINI SWETHA VS. STATE OF A P [LAWS(APH)-2014-8-126] [REFERRED TO]
G. RAMANATH REDDY VS. THE STATE [LAWS(APH)-2014-6-163] [REFERRED TO]
M. VENKATAPPA NAIDU AND ORS. VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2014-2-185] [REFERRED TO]
NAYI RENUKABEN VINODBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-117] [REFERRED TO]
KAUSHIKKUMAR GANPATLAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-116] [REFERRED TO]
SALIMBHAI RASULBHAI BELIM (KURESHI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-106] [REFERRED TO]
ANIL NARAYANDAS MAHERCHANDANI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-1] [REFERRED TO]
POONAM VIJAYKUMAR SEDANI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-87] [REFERRED TO]
PUSHPENDRA RADHESHYAM BANSAL VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-286] [REFERRED TO]
KAMLABEN VIBHABHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-59] [REFERRED TO]
MEHMOODMIYA RASULMIYA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-70] [REFERRED TO]
DAYABHAI NANJIBHAI KACHA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-392] [REFERRED TO]
MAYANK HASMUKHBHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-366] [REFERRED TO]
SHARIFABEN IQBALBHAI SEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-493] [REFERRED TO]
ARIFMIYA YUSUFMIYA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-74] [REFERRED TO]
PATEL AMITBHAI KIRITBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-4] [REFERRED TO]
BHAVIK KARSANBHAI KHUDAI KHARVA VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-8-300] [REFERRED TO]
NASIRKHAN ABDULHAMIDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-27] [REFERRED TO]
CHAUHAN JITENDRASINH VANDANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-55] [REFERRED TO]
MOHAMAD FARID MOHAMMED RAFIQ QUERESHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-1] [REFERRED TO]
RAUFBHAI IQBALBHAI BOMBAYWALA VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-19] [REFERRED TO]
NADODA BABABHAI AMBABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-49] [REFERRED TO]
RAYSINGBHAI CHHAGANBHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-61] [REFERRED TO]
NASIR MAJID KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-11] [REFERRED TO]
JIGNESHBHAI BHIKHABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-45] [REFERRED TO]
MANISH NATVARLAL GILITWALA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-10] [REFERRED TO]
DIPAK JANARDAN PRASAD VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-21] [REFERRED TO]
RAKESH SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-40] [REFERRED TO]
HAJI TAUHED ALAM (SINCE DECEASED) AND 8 OTHERS VS. SALEEM AHMAD KHAN [LAWS(ALL)-2018-9-83] [REFERRED TO]
ARUN KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2012-12-46] [REFERRED TO]
HUKUM CHAND VS. STATE OF U P [LAWS(ALL)-2012-7-133] [REFERRED TO]
DINESH KUMAR PANDEY VS. STATE OF U P [LAWS(ALL)-2012-7-134] [REFERRED TO]
WAJID ADVOCATE ALIAS WAJID KHAN VS. STATE OF U.P. [LAWS(ALL)-2022-7-89] [REFERRED TO]
NAWAL KISHORE VS. STATE OF U.P. [LAWS(ALL)-2014-3-39] [REFERRED TO]
SANTOSH KUMAR PATEL & ANOTHER VS. STATE OF U.P. & ANOTHER [LAWS(ALL)-2013-6-10] [REFERRED TO]
KRIPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-6-53] [REFERRED TO]
SHEHZADA KHALID VS. STATE (NCT OF DELHI) [LAWS(DLH)-2020-6-131] [REFERRED TO]
ABDUL SAMAD VS. NATIONAL INVESTIGATION AGENCY [LAWS(DLH)-2021-6-21] [REFERRED TO]
PRICEWATERHOUSE CO OPERS PVT LTD VS. C ANTHONY LOUIS [LAWS(BOM)-2012-3-184] [REFERRED TO]
KASHINATH JAIRAM SHETYE VS. RAMAKANT MAHADEV SAWANT [LAWS(BOM)-2012-12-133] [REFERRED TO]
SHRIPAD VASANTRAO RETHAREKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-1-134] [REFERRED TO]
KRISHAN VS. STATE [LAWS(DLH)-2021-11-198] [REFERRED TO]
DATTATRAYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-10-134] [REFERRED TO]
SAYED MOHAMMED MASOOD VS. NILKANTH SHELKE [LAWS(BOM)-2015-1-42] [REFERRED TO]
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. VS. MANIK VITTHAL KAWLE [LAWS(BOM)-2014-9-118] [REFERRED TO]
ATHAR PERVEZ VS. STATE [LAWS(DLH)-2016-2-231] [REFERRED TO]
NAVNEET SINGH & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-51] [REFERRED TO]
ABHIJEET TRIPATHI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-14] [REFERRED TO]
SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-5] [REFERRED TO]
UPEN NARENDRABHAI JANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-189] [REFERRED TO]
DINESHBHAI JAYANTILAL TANNA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-30] [REFERRED TO]
JAGABHAI BHAGABHAI BHOLA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-44] [REFERRED TO]
HARISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-239] [REFERRED TO]
RAMESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-8] [REFERRED TO]
HIMACHALI DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-9-70] [REFERRED TO]
VISHAL SANJAYBHAI PANDEY VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-309] [REFERRED TO]
KAMLESHBHAI DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-329] [REFERRED TO]
RAMESHBHAI MULCHANDBHAI HOTWANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-161] [REFERRED TO]
THAKORE JAYDIPJI MOGHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-17] [REFERRED TO]
KARSANJI BHIKHAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-49] [REFERRED TO]
SAVITABEN NATVARBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-184] [REFERRED TO]
AJAY RAMESHBHAI THAKKOR VS. THE STATE OF GUJARAT [LAWS(GJH)-2018-8-286] [REFERRED TO]
THAKOR RAMESHJI PASAJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-178] [REFERRED TO]
CHHABILDAS DEVJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-150] [REFERRED TO]
RAJUBHAI DHANABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-157] [REFERRED TO]
AEJUBHAI (@AJAJBHAI) MAHAMMEDBHAI LODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-326] [REFERRED TO]
JAYANTIBHAI LALJIBHAI SABARIYA (KOLI) VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-351] [REFERRED TO]
RAMILABEN RAMNIVAS AGRAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-368] [REFERRED TO]
PRATAPSINH BHIMSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-369] [REFERRED TO]
MAHENDRASINH LAKHAJI WAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-370] [REFERRED TO]
RAJESHPRATAP NARESHPRATAP SINH VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-127] [REFERRED TO]
PRATAP MALDE MODHVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-56] [REFERRED TO]
VIPUL VELJIBHAI GHODASARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-196] [REFERRED TO]
GOVINDRAM JENARAM MALI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-208] [REFERRED TO]
VINUBHAI @ VINODBHAI SHAMBHUBHAI VIRADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-212] [REFERRED TO]
MAHENDRABHAI HEMCHANDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-119] [REFERRED TO]
NAZIR ALIAS BAPU UMARBHAI SUMRA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-65] [REFERRED TO]
SANDEEPKUMAR RADHAKRUSNALAL SHRIVASTAV VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-193] [REFERRED TO]
SANJAYBHAI HARIPRAKASH AGRAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-142] [REFERRED TO]
PARESH ISHWAR BARI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-77] [REFERRED TO]
RAVI SUKHDEV DEVRA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-20] [REFERRED TO]
DIVYESHBHAI DHANSUKHLAL DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-166] [REFERRED TO]
VAGHELA DILIPBHAI GULABSANG VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-121] [REFERRED TO]
SURESHBHAI GORDHANBHAI GAJERA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-286] [REFERRED TO]
SONIYA HARUN SHIRAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-285] [REFERRED TO]
ROHIT MOHANBHAI VAJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-195] [REFERRED TO]
MARIYAMBEN ANVARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-182] [REFERRED TO]
SAHDEVBHAI MOTIBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-234] [REFERRED TO]
JAGDISHBHAI SHIVKUMAR BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-31] [REFERRED TO]
PATEL DIPKUMAR MAHENDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-80] [REFERRED TO]
VISHAL DHARAMCHAND NAHATA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-144] [REFERRED TO]
RAHEEMBHAI NATHABHAI MULTANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-5] [REFERRED TO]
KAMLESHBHAI SENDHABHAI BADHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-96] [REFERRED TO]
FATMABEN HASANBHAI GANDHAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-143] [REFERRED TO]
MAHAVIRSING ISHUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-298] [REFERRED TO]
CHHARA SUNILBHAI ASHOKBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-324] [REFERRED TO]
NAYAN PRAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-338] [REFERRED TO]
RAKESH PUSHKARRAY RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-374] [REFERRED TO]
ASHISHBHAI KANUBHAI CHAUDHRY VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-19] [REFERRED TO]
DHIRUBHAI RAIYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-20] [REFERRED TO]
KESARKHAN AELAMKHAN MALEK (JAT) VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-24] [REFERRED TO]
PRAKASH PRATAPSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-164] [REFERRED TO]
GULAM MOHAMMAD PIRBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-218] [REFERRED TO]
KARAPDA MUNNABHAI BHUPATBHAI KATHI DARBAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-219] [REFERRED TO]
MUKESHBHAI HARDASBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-15] [REFERRED TO]
THAKOR RAJESHKUMAR CHANDUJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-128] [REFERRED TO]
HARGOVAN AMBALAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-88] [REFERRED TO]
NISHANT VASUDEV THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-43] [REFERRED TO]
ISHVARBHAI BHAISHANKARBHAI DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-78] [REFERRED TO]
MOHAMMEDFARUKH MOHAMMED YUSUF GHANCHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-231] [REFERRED TO]
KIRITBHAI LALJIBHAI GADSA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-75] [REFERRED TO]
HARDIK RAMESHCHANDRA PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-154] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-169] [REFERRED TO]
BABUBHAI TEJABHAI AHIR VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-173] [REFERRED TO]
DILIPSINH BACHUBHA RANA VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-270] [REFERRED TO]
ARVIND MITHABHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2014-10-37] [REFERRED TO]
STATE OF GUJARAT VS. BHARAT SANMUKHLAL KAPADIYA [LAWS(GJH)-2013-12-325] [REFERRED TO]
DOLIBEN KANTILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-6] [REFERRED TO]
DARSHAN ANANDRAO MORE VS. STATE OF GUJARAT [LAWS(GJH)-2011-7-265] [REFERRED TO]
BHARAT VISHWANATH RAMINWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-356] [REFERRED TO]
VISHWAS (VISHWANATH) LAXMANRAO RACHURE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-582] [REFERRED TO]
CHERIANVARGHESE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-76] [REFERRED TO]
GOVIND SAGAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-73] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-70] [REFERRED TO]
INDER DEV VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-3-129] [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LTD VS. VIJAY KUMAR SHARMA [LAWS(HPH)-2013-1-97] [REFERRED]
SURESH GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-6-149] [REFERRED TO]
MANISH KHANDELWAL VS. ICICI BANK LIMITED [LAWS(BOM)-2022-4-85] [REFERRED TO]
ONKAR PRASAD MISHRA VS. STATE [LAWS(DLH)-2012-1-515] [REFERRED TO]
A. KRISHNA REDDY VS. C.B.I. [LAWS(DLH)-2011-8-466] [REFERRED TO]
JANGYA NARAYAN MISHRA VS. STATE [LAWS(DLH)-2015-8-95] [REFERRED TO]
SARSWATI DEVI VS. STATE OF H.P. [LAWS(HPH)-2014-1-29] [REFERRED TO]
JAI PARKASH SON OF KRISHAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-16] [REFERRED TO]
SADHU SINGH AND COMPANY VS. NATIONAL PROJECTS CONSTRUCTION CO. [LAWS(HPH)-2011-6-140] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-8-38] [REFERRED TO]
TARA CHAND AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-141] [REFERRED TO]
NAINESH RAMNIKLAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-26] [REFERRED TO]
LALJIBHAI RAMJIBHAI MAKWANA VS. DISTRICT DEVELOPEMENT OFFICER [LAWS(GJH)-2021-10-1353] [REFERRED TO]
PARESH @ CHAKO SHANABHAI CHAUHAN VS. PARESH @ CHAKO SHANABHAI CHAUHAN [LAWS(GJH)-2021-10-272] [REFERRED TO]
TASLIM ISHAK DAANT VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-264] [REFERRED TO]
DINESHBHAI MADHABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-689] [REFERRED TO]
DIVYARAJSINH RAJENDRASINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1295] [REFERRED TO]
YOGESHBHAI CHANDUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-279] [REFERRED TO]
JIGAR ARVINDBHAI PARIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-434] [REFERRED TO]
MUKESHBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-101] [REFERRED TO]
TALIKUNJMA @ LALABHAI MOHAMMADANVAR SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-57] [REFERRED TO]
SIRAJBHAI MUSTUFABHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-43] [REFERRED TO]
HIMMATBHAI BABABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-852] [REFERRED TO]
DIGVIJAYSINH PRAVINSINH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-619] [REFERRED TO]
CHANABHAI HAMIRBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-419] [REFERRED TO]
ANSARI AJMATULLAH ABDULSATTAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-359] [REFERRED TO]
MAHIPALSING VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-489] [REFERRED TO]
BHAGWANJI SONAJI JAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-250] [REFERRED TO]
MOHANBHAI TULSHIBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-174] [REFERRED TO]
ASVINBHAI KESHAVBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-161] [REFERRED TO]
ILYASH ABDULGANI DAHYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-135] [REFERRED TO]
HIREN SURESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-62] [REFERRED TO]
BODA JASMIN SHANTILAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-55] [REFERRED TO]
PRAVINBHAI VALJIBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-177] [REFERRED TO]
MANAJI MOHANBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-214] [REFERRED TO]
RANA RAVINDRASINH KANVATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-217] [REFERRED TO]
PRAMODBHAI @ PRAMUKH KALABHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-46] [REFERRED TO]
PRADIPBHAI ISHWARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-995] [REFERRED TO]
DINESHBHAIBUHARBHAIJOSHI VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-859] [REFERRED TO]
LALJIBHAI MOHANBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-43] [REFERRED TO]
KRISHNA S/O GOPAL RAMESH VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-27] [REFERRED TO]
T R ANANDA S/O RANGANATH VS. STATE OF KARNATAKA BY VIDHANA SOUDHA P S , NOW C C B , REP BY ITS STATE PUBLIC PROSECUTOR [LAWS(KAR)-2018-10-20] [REFERRED TO]
NAGESHA S/O. MANJEGOWDA VS. STATE BY BELUR POLICE [LAWS(KAR)-2016-6-47] [REFERRED TO]
DEEPAK KISHANBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-14] [REFERRED TO]
JAKIN JITEDRAKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-120] [REFERRED TO]
JYOTIBEN ASHOKKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-455] [REFERRED TO]
AMBESH DHANJIBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-438] [REFERRED TO]
DHAVAL AMITBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-425] [REFERRED TO]
JAYANTKUMAR MULJIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-424] [REFERRED TO]
VAGHELA MAHENDRASIN DILIPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-240] [REFERRED TO]
PATEL SANJAYBHAI SHAMALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-300] [REFERRED TO]
SURAJSINH KANCHANSINH DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-329] [REFERRED TO]
DAHYABHAI DEVUBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-330] [REFERRED TO]
DIPAKBHAI JIVANBHAI SARLA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-52] [REFERRED TO]
VAGHASIYA HARJIBHAI NANJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-129] [REFERRED TO]
SHAKTISINH PRABHATSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-144] [REFERRED TO]
CHANDRAKANT UMIYASHANKAR SHELAT VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-231] [REFERRED TO]
DINESHBHAI RATANSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-295] [REFERRED TO]
THAKOR MAHESHJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-296] [REFERRED TO]
VIPULBHAI PANABHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-313] [REFERRED TO]
VISHAL RAMESHBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-340] [REFERRED TO]
NAYI AKSHAYKUMAR PRAKASHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-64] [REFERRED TO]
SIDHRAJBHAI HIRAJI BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-97] [REFERRED TO]
RAKESHBHAI RAYAJIBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-110] [REFERRED TO]
GAGAJIBHAI SAJANBHAI SATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-111] [REFERRED TO]
USHABEN DAMJIBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-189] [REFERRED TO]
HANIF SALIM KHAFI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-190] [REFERRED TO]
B K SUNDAR VS. STATE OF KARNATAKA [LAWS(KAR)-2014-7-205] [REFERRED TO]
IRSHAD ILYICHHOTEKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-43] [REFERRED TO]
MUKUND VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-872] [REFERRED TO]
MAAZKHAN MASUDKHAN TALUKDAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-128] [REFERRED TO]
SHAMBHUBHAI RANCHHODDAS JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1456] [REFERRED TO]
PATEL JAYESHBHAI GAJANANDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-54] [REFERRED TO]
HIRAJI DANAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-377] [REFERRED TO]
BHAGABHAI VAKHATRAM JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-38] [REFERRED TO]
SATISH TUKARAM VAIDYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-17] [REFERRED TO]
HUSSAIN JUMABHAI PAARA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-407] [REFERRED TO]
MANISHABEN NAVALSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-875] [REFERRED TO]
BALA JERAM KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-482] [REFERRED TO]
RAJIV SURENDRA PHUKAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-885] [REFERRED TO]
BHAVESH BALDEVBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-803] [REFERRED TO]
AMIT DAYALAL GAMOT VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-487] [REFERRED TO]
CHANDUBHAI FAKIRBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1258] [REFERRED TO]
KAKALBHAI MOTIRAM MODH VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1536] [REFERRED TO]
HASMUKH KHIMABHAI GOJIA VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1916] [REFERRED TO]
SONIBEN DILIPBHAI VERMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-4] [REFERRED TO]
AMARSINGHBHAI RANCHHODBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-35] [REFERRED TO]
PATEL MUKESHBHAI ATAMARAM VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-36] [REFERRED TO]
PARIKSHITSINH PRABHATSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-102] [REFERRED TO]
BAKULCHANDRA BHAILALBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-687] [REFERRED TO]
AJEETSINH CHHATRASINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1429] [REFERRED TO]
VANZARA SUSHILABEN GULABSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-13] [REFERRED TO]
KALUBHAI KAHERBHAI KANOTARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-28] [REFERRED TO]
CHIMANBHAI KUBERBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-55] [REFERRED TO]
YOGESHBHAI RAMESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-140] [REFERRED TO]
MANOJ VINODCHANDRA SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-406] [REFERRED TO]
NARAYAN JAKHU SANGHAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-619] [REFERRED TO]
THAKKAR BHARATBHAI RAGHAVJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-364] [REFERRED TO]
PRAVINBHAI SHANKARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1039] [REFERRED TO]
RANGILA JAGRUPSING RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-208] [REFERRED TO]
KAVABHAI VITTHALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-169] [REFERRED TO]
MUKESHBHAI ALIAS TENIO SHANKARBHAI PARGI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-157] [REFERRED TO]
JALAMSINH RANDHIRSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-106] [REFERRED TO]
MOINBHAI MOHAMMADBHAI VOHARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-105] [REFERRED TO]
DUNGARSINH JETHSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-39] [REFERRED TO]
ANKUR @ AMIT MAHESHKUMAR SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-60] [REFERRED TO]
PARBHAT SINGH VS. STATE AND ORS. [LAWS(J&K)-2015-5-13] [REFERRED TO]
BUSHAN KUMAR AND ANR. VS. STATE AND ORS. [LAWS(J&K)-2018-4-82] [REFERRED TO]
VIKAS SHARMA VS. UT OF J&K [LAWS(J&K)-2020-11-65] [REFERRED TO]
GAUTAM THAPAR VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2022-3-87] [REFERRED TO]
SANDEEP KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2021-7-88] [REFERRED TO]
A. MUNIAPPAN VS. TAHSILDAR, TAMBARAM TALUK [LAWS(MAD)-2014-8-167] [REFERRED TO]
SUNITHA VENKATRAM AND ORS. VS. DIVYA RAYAPATI [LAWS(MAD)-2015-3-446] [REFERRED TO]
MANGALBHAI SHANKARBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-71] [REFERRED TO]
MAHENDRASINH BHOJUBHA CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-88] [REFERRED TO]
ARJUN GANGARAM KHILNANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-952] [REFERRED TO]
HITESHBHAI KHIMJIBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-293] [REFERRED TO]
SIKANDAR (SINDAR JAHA) ARIAFKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-239] [REFERRED TO]
LALJIBHAI RAMJIBHAI MAKWANA VS. DISTRICT DEVELOPMENT OFFICER DISTRICT SURENDRANAGAR [LAWS(GJH)-2021-9-70] [REFERRED TO]
MAHAMMAD DAUD KAZI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-160] [REFERRED TO]
ABBASBHAI AMADBHAI KHAFI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-158] [REFERRED TO]
MOHD SHERU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-10-171] [REFERRED]
BALVEER VS. STATE OF M P [LAWS(MPH)-2015-4-47] [REFERRED TO]
ADVOCATE C P UDAYABHANU VS. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, [LAWS(KER)-2017-10-230] [REFERRED TO]
SREEKANDAN NAIR AND ORS. VS. STATE OF KERALA [LAWS(KER)-2015-11-166] [REFERRED TO]
RAMESAN, S/O KANNA AND ORS VS. STATE OF KERALA REPRESENTED BY SHO [LAWS(KER)-2011-4-150] [REFERRED]
BINU ITTOOP S/O ITTOOP VS. STATE OF KERALA [LAWS(KER)-2011-4-151] [REFERRED]
URVINDER SINGH VS. UNION TERRITORY OF J&K [LAWS(J&K)-2020-12-106] [REFERRED TO]
SOUDA BEEVI VS. S I OF POLICE [LAWS(KER)-2011-8-103] [REFERRED TO]
RAMAN GOPI VS. KUNJU RAMAN UTHAMAN [LAWS(KER)-2011-9-52] [REFERRED TO]
RAMAN GOPI VS. KUNJU RAMAN UTHAMAN [LAWS(KER)-2011-9-52] [REFERRED TO]
N M SHRIVASTAVA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(MPH)-2017-12-168] [REFERRED TO]
PRATAP SINGH CHOUDHARY VS. STATE OF M.P [LAWS(MPH)-2014-4-125] [REFERRED TO]
KU AYUSHI JAIN VS. STATE OF M.P [LAWS(MPH)-2014-3-124] [REFERRED TO]
PRANAV SONI VS. THE STATE OF MADHYA PRADESH AND BHAGWAN SINGH [LAWS(MPH)-2012-8-322] [REFERRED TO]
DURAI @ DAYANITHI VS. STATE [LAWS(MAD)-2012-12-323] [REFERRED TO]
MALAV AJITBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1118] [REFERRED TO]
STATE OF ODISHA VS. PURNA CHANDRA CHAND [LAWS(ORI)-2021-5-4] [REFERRED TO]
NOORMOHAMMED ABDULWAHAB SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-227] [REFERRED TO]
DINESHBHAI KANJIBHAI ANGHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-292] [REFERRED TO]
HANSABEN JENTIBHAI VEKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-306] [REFERRED TO]
CHINTANKUMAR ASHOKKUMAR BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-343] [REFERRED TO]
RANCHODBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-54] [REFERRED TO]
NARESHKUMAR DALABHAI BOCHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-93] [REFERRED TO]
MAHENDRA KHELSHANKAR RAJGOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-100] [REFERRED TO]
SHALIN THAKORBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-114] [REFERRED TO]
VIKRAM VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-169] [REFERRED TO]
VIJAYSINH ANIRUDDHSINH VALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-200] [REFERRED TO]
ISMAILWALA MEHBUB ABDULRAZZAQ VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-249] [REFERRED TO]
DHARMENDRASINH AMBALAL MAHERA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-274] [REFERRED TO]
NITIN UMERSHIBHAI BHANUSHALI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-287] [REFERRED TO]
NASIMBEN DASUMIYA MIRZA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-319] [REFERRED TO]
MALEK YASINMIYA RASULMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-333] [REFERRED TO]
KAUSHA NIKUNJ MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-354] [REFERRED TO]
BHARATBHAI LABHUBHAI LODARIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1435] [REFERRED TO]
PATEL JANAKBHAI SHAILESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1502] [REFERRED TO]
NILESH VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-49] [REFERRED TO]
MUNNABHAI DEVJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-163] [REFERRED TO]
DEEPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-237] [REFERRED TO]
ROSHANBHAI SUNILBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-494] [REFERRED TO]
PARBAT DEVABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-441] [REFERRED TO]
MAHIPATSINH HARISINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-434] [REFERRED TO]
KAMINI PRADEEPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-428] [REFERRED TO]
MANJRI CHOUDHARY VS. UNION OF INDIA [LAWS(MPH)-2018-8-110] [REFERRED TO]
MUKESH RANI YADAV VS. STATE OF M.P. [LAWS(MPH)-2015-9-12] [REFERRED TO]
RAJA AHIRWAR VS. STATE OF M P [LAWS(MPH)-2015-2-161] [REFERRED TO]
RAKESH KUMAR PAUL VS. STATE OF ASSAM [LAWS(GAU)-2022-9-41] [REFERRED TO]
ERICKSON LYNGDOH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-7-12] [REFERRED TO]
KAJI MANIK MIAH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-3-29] [REFERRED TO]
VIJAY SHUKLA VS. SERIOUS FRAUD INVESTIGATION OFFICER [LAWS(P&H)-2021-4-70] [REFERRED TO]
AMIT KAIRON VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2019-12-244] [REFERRED TO]
SURESH KUMAR SATIJA VS. STATE OF PUNJAB [LAWS(P&H)-2020-10-18] [REFERRED TO]
GURMUKH SINGH AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-8-312] [REFERRED]
RAM NARAIN AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2011-4-164] [REFERRED TO]
MANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-5-32] [REFERRED TO]
RAMESH NARANG AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2013-5-699] [REFERRED]
Prasanta Kumar Dash VS. State of Orissa [LAWS(ORI)-2012-10-34] [REFERRED TO]
BHARAT SINGH VS. STATE OF RAJ. [LAWS(RAJ)-2011-7-127] [REFERRED TO]
VINOD KUMAR VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECTOR [LAWS(RAJ)-2011-3-214] [REFERRED TO]
TUSHARBHAI RAJNIKANTBHAI SHAH VS. KAMAL DAYANI [LAWS(SC)-2024-8-21] [REFERRED TO]
MUNILAKSHMI VS. NARENDRA BABU [LAWS(SC)-2023-10-58] [REFERRED TO]
SADHNA CHAUDHARY VS. STATE OF RAJASTHAN [LAWS(SC)-2022-7-58] [REFERRED TO]
DR. NARESH KUMAR MANGLA VS. SMT. ANITA AGARWAL AND OTHERS ETC [LAWS(SC)-2020-12-42] [REFERRED TO]
AMRINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-245] [REFERRED TO]
BHADRESH BIPINBHAI SHETH VS. STATE OF GUJARAT AND ORS. [LAWS(SC)-2015-9-4] [REFERRED TO]
K.P.MANU VS. CHAIRMAN [LAWS(SC)-2015-2-76] [REFERRED TO]
RUCHIR GUPTA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-8-9] [REFERRED TO]
SANTOSH KUMAR SHARMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2021-1-67] [REFERRED TO]
MOHD. DANISH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-10] [REFERRED TO]
PARAMJEET SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-25] [REFERRED TO]
ABHABHAI PUNJABHAI PARMAR VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-8-299] [REFERRED TO]
SAHILKUMAR MAHESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-106] [REFERRED TO]
JAYANTILAL PARSHOTTAMBHAI HIRANI & 1. VS. STATE OF GUJARAT [LAWS(GJH)-2016-12-157] [REFERRED TO]
PRITESHBHAI TIMOTHIBHAI MEKWAN VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-32] [REFERRED TO]
BHIMAJI S/O NEMAJI MALI (SOLANKI) VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-148] [REFERRED TO]
HAMABHAI PREMJIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-8] [REFERRED TO]
NAVINBHAI UKABHAI CHAUDHARY (PATEL) VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-629] [REFERRED TO]
PATEL RANCHODBHAI PARSHOTTAMDASS VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-660] [REFERRED TO]
MANOJ GHEHIMAL MULANI VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-37] [REFERRED TO]
STATE OF NAGALAND VS. UMESH SINGH [LAWS(GAU)-2017-3-46] [REFERRED TO]
JAVEDKHAN JEEVANKHAN BALOCH VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-67] [REFERRED TO]
HITESH BABUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-501] [REFERRED TO]
SARMANBHAI LAXMANBHAI RAM VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-514] [REFERRED TO]
RAJESHBHAI MANSUKHBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-488] [REFERRED TO]
MANSINH ARVINDBHAI RAJ AND 1 VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-221] [REFERRED TO]
MINOR NAVUBHA VIJUBHA RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-125] [REFERRED TO]
SUNNY KANUBHAI BHAT VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-64] [REFERRED TO]
PARMAR RAMBHAI DEVSHIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-33] [REFERRED TO]
RAMANBHAI FATESINH DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-146] [REFERRED TO]
SAHILBHAI ABDULBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-143] [REFERRED TO]
HARKHABEN GABHUJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-13] [REFERRED TO]
ASHOK SHARADBHAI SINGALA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-81] [REFERRED TO]
KRISHNABA MAHENDRASINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-193] [REFERRED TO]
MONIKABEN MANOJKUMAR SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-288] [REFERRED TO]
JAYESHKUMAR BHIKHABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-6] [REFERRED TO]
CHANDRAKANT @ GIRISH UMEDBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-285] [REFERRED TO]
ASHOKBHAI NARANBHAI JETHWA(KOLI) VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-313] [REFERRED TO]
SHAILESHBHAI JADAVBHAI MOTISARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-322] [REFERRED TO]
CHIRAGBHAI KANTIBHAI AARDESANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-361] [REFERRED TO]
BALDEVBHAI ISHWARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-363] [REFERRED TO]
JAGDISHBHAI VIRABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-371] [REFERRED TO]
RAJKUMAR VIJAYBHAI BIND VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-22] [REFERRED TO]
GOPAL KARSHAN VALA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-202] [REFERRED TO]
MOHSIN OSMANBHAI HALAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-155] [REFERRED TO]
PRADIP KUMAR SHIVPRASAD BANSAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-195] [REFERRED TO]
GHANSHYAM ZAVERBHAI MORDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-422] [REFERRED TO]
ATALBIHARIKUMAR RAJENDRA MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-9] [REFERRED TO]
DIVYESHBHAI CHUNILAL CHOVATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-176] [REFERRED TO]
NASREEN NISARAHAMADKHAN BALUCHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-160] [REFERRED TO]
JAYANTIJI BHURAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-162] [REFERRED TO]
RAMCHANDJI VARJANGJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-156] [REFERRED TO]
MANISHKUMAR BABUBHAI MISTRY VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-59] [REFERRED TO]
HASMUKHBHAI VALLABHBHAI BERA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-65] [REFERRED TO]
HARPALSINH SAHADEVSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-999] [REFERRED TO]
NIRAV RATILAL RUPARELIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-997] [REFERRED TO]
RAMBHAMAGANSINHDABHI VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-841] [REFERRED TO]
VIJAYBHAI LAXMANBHAI OAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-167] [REFERRED TO]
CHETAK YOGESHKUMAR BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-812] [REFERRED TO]
KAMLESHBHAI SUNILBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-864] [REFERRED TO]
ANITA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-387] [REFERRED TO]
SEN DINESHKUMAR SHIVRAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-166] [REFERRED TO]
MAMTADEVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-28] [REFERRED TO]
AYUBBHAI RAJABBHAI KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-40] [REFERRED TO]
FULCHAND @ DHARMESH GHANSHYAMBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-158] [REFERRED TO]
REKHABEN PINAKINBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-169] [REFERRED TO]
POONAMBEN GULABBHAI PIMPLE VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-2] [REFERRED TO]
NILESHBHAI NARANBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-262] [REFERRED TO]
STATE OF GUJARAT VS. NARENDRA GAURISHANKAR TIWARI [LAWS(GJH)-2013-12-171] [REFERRED TO]
KACHRABHAI SHAKRABHAI BHOI VS. STATE OF GUJARAT [LAWS(GJH)-2011-10-52] [REFERRED TO]
COL. AMITABH SINGH S.C. (RETD.) VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-10] [REFERRED TO]
RAJESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-1-68] [REFERRED TO]
RAJINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-34] [REFERRED TO]
BALWINDER PAL SINGH @ BUNTY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-45] [REFERRED TO]
MAHINDER PAL SINGH ALIAS RAJA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-100] [REFERRED TO]
CHINMAY DIXIT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-11] [REFERRED TO]
HARI SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-16] [REFERRED TO]
MADAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-148] [REFERRED TO]
AMAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-28] [REFERRED TO]
BADRI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-6-40] [REFERRED TO]
SHEELA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-9-80] [REFERRED TO]
CHAMAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-55] [REFERRED TO]
HITESHKUMAR CHAMANLAL MAHESHWARI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-215] [REFERRED TO]
VIPULBHAI BHARATBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-65] [REFERRED TO]
BITTU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-85] [REFERRED TO]
VALJIBHAI VASHRAMBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-188] [REFERRED TO]
HEM DINESH DESAI VS. R.I.PANDE [LAWS(GJH)-2019-5-143] [REFERRED TO]
RAMESHBHAI NANJIBHAI PADSHALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-22] [REFERRED TO]
DILIPSINH @ MUKHI VISAJI BIHOLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-190] [REFERRED TO]
REKHABEN YOGENDRABHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-7] [REFERRED TO]
RADADIYA MAHESHKUMAR JAYANTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-199] [REFERRED TO]
PRAKASH BABARBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-214] [REFERRED TO]
DINESHBHAI JAYSANGBHAI TADVI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-235] [REFERRED TO]
RAMESH RAJARAM DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-277] [REFERRED TO]
KOKILABEN MUKESHBHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-341] [REFERRED TO]
BHAVNABA VIKRAMSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-23] [REFERRED TO]
HASMUKHBHAI PREMJIBHAI NAROLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-35] [REFERRED TO]
DINESHBHAI VALJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-133] [REFERRED TO]
BIPINBHAI AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-140] [REFERRED TO]
SHANTILAL JAGUBHAI DESHMUKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-29] [REFERRED TO]
DIPAKBHAI @ RAJUBHAI VALABHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-196] [REFERRED TO]
PRAVINBHAI DHANJBHAI BHOI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-849] [REFERRED TO]
SHANTIDEVI HUKAMCHAND KUDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-232] [REFERRED TO]
BHAGABHAI RANCHHODBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-692] [REFERRED TO]
KUNAL MAHENDRABHAI NAGINLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1300] [REFERRED TO]
PRATAPBHAI RAMABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1312] [REFERRED TO]
NIMESH KARSHANBHAI MAHESHWARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-449] [REFERRED TO]
RABARI GOVABHAI RAMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-92] [REFERRED TO]
VITHTHALBHAI CHHAGANBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1322] [REFERRED TO]
DARSHAN PRAVINCHNADRA VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-249] [REFERRED TO]
PRAVINBHAI BHADABHAI PANSURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-277] [REFERRED TO]
RAVI DURAISWAMI GRAMIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-288] [REFERRED TO]
GAURAV PALTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-135] [REFERRED TO]
CHARUSMITHA P N DAUGHTER OF NARASIMHAN VS. STATE OF KARNATAKA STATION HOUSE OFFICER CUBBON PARK POLICE STATION [LAWS(KAR)-2019-4-55] [REFERRED TO]
VIKATI NARAYAN REDDY VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2019-2-425] [REFERRED TO]
S KRISHNALAL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-14] [REFERRED TO]
SANDEEP GURURAJAN VS. STATE OF KARNATAKA [LAWS(KAR)-2019-9-198] [REFERRED TO]
MOHAMMED RAFIQ SAIKALGAR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-19] [REFERRED TO]
THIMMANA GOUDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-322] [REFERRED TO]
SHASHI MEHTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-35] [REFERRED TO]
GILCO STEELS LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-7-6] [REFERRED TO]
DEVIKA CHITTIAPPA RAO VS. NIL [LAWS(KAR)-2018-12-58] [REFERRED TO]
ASHOK KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2024-7-111] [REFERRED TO]
KARAYI RAJAN VS. CBI [LAWS(KER)-2012-6-592] [REFERRED TO]
SIYAD S/O SYNUDEEN AND ORS VS. STATE OF KERALA [LAWS(KER)-2011-6-287] [REFERRED]
K V SREESAN, SIJI RAJ P, PRAKASAN E V, E SASIDHARAN, K V UNNIKRISHNAN VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2011-2-553] [REFERRED]
ANEESH VS. CIRCLE INSPECTOR OF POLICE & STATE OF KERALA [LAWS(KER)-2011-2-568] [REFERRED]
SUJITH VS. STATE OF KERALA [LAWS(KER)-2018-7-726] [REFERRED TO]
RABARI KALUBHAI BHURABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1802] [REFERRED TO]
RAVIBHAI PARSOTTAMBHAI MOLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-4] [REFERRED TO]
RAHUL GANDHI VS. PURNESH ISHWERBHAI MODI [LAWS(GJH)-2023-7-7] [REFERRED TO]
CHANDRESH ABHABHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-2] [REFERRED TO]
ILABEN NATVARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-127] [REFERRED TO]
ASHISH SURENDRABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-489] [REFERRED TO]
SIDDHARTH MUKESH BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1062] [REFERRED TO]
CHANDRAKANTBHAI GORAKHBHAI LUHAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1770] [REFERRED TO]
AMITBHAI DINESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2062] [REFERRED TO]
CHAVDA KANAKSINH NATVARSINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-4] [REFERRED TO]
ASMABEN RAJAKBHAI KASMANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-654] [REFERRED TO]
VINODBHAI CHANDUBHAI PAVAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-7] [REFERRED TO]
SANJAYBHAI VIRJIBHAI LAKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-15] [REFERRED TO]
BHARGAV KANTIBHAI DHAMELIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-35] [REFERRED TO]
ARVINDBHAI BABUBHAI RAMOLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-44] [REFERRED TO]
NIPULBHAI GANGDASBHAI SANTOKI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-534] [REFERRED TO]
CHUNAR MANJUBEN SHANKARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1190] [REFERRED TO]
KRUSHNAKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-51] [REFERRED TO]
PRAVEEN KUMAR D.A VS. STATE OF KERALA [LAWS(KER)-2024-9-10] [REFERRED TO]
NIYAS KUTTASSERY VS. STATE OF KERALA [LAWS(KER)-2023-4-40] [REFERRED TO]
ABDULSATTAR GULAMRASUL VAHORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-261] [REFERRED TO]
RAGHUVESH LATURI YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-156] [REFERRED TO]
IRFAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-152] [REFERRED TO]
KIRANKUMAR NATHULAL TANK VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-84] [REFERRED TO]
GULAMNABI ISMILEBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-43] [REFERRED TO]
JAYANT CHANDULAL PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-221] [REFERRED TO]
PAVANKUMAR GHISULAL JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-253] [REFERRED TO]
VIMALBHAI RAMESHBHAI BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-11] [REFERRED TO]
UDAYBHAI RAMESHBHAI VALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-126] [REFERRED TO]
VISHALKUMAR MANUBHAI SHRIMALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1036] [REFERRED TO]
RAKESHBHAI RAMBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1008] [REFERRED TO]
PANKAJBHAI ABHAYSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-918] [REFERRED TO]
INDRAMAL RIKABCHAND JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-267] [REFERRED TO]
GAURAVKUMAR SUDARSHANKUMAR ARORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-357] [REFERRED TO]
KISHORKUMAR THAKORDAS RAJAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-144] [REFERRED TO]
VASURBHAI BECHARBHAI BALDANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-73] [REFERRED TO]
VISHNUBHAI JOITARAM PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-85] [REFERRED TO]
VIJAYSINH VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-41] [REFERRED TO]
VIJAY MEGHRAJ BELANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-39] [REFERRED TO]
KAMLESHBHAI LILABHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-105] [REFERRED TO]
DHANJIBHAI PRAGJIBHAI DHANANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-85] [REFERRED TO]
JAGDISH MANGABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-196] [REFERRED TO]
PIYUSH @ AGHRI MAVJIBHAI JUNGI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-164] [REFERRED TO]
MANJULABEN NATVARLAL JAYPAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-150] [REFERRED TO]
GOVINDJI MALJIJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-146] [REFERRED TO]
ARVINDSING FATESING VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-32] [REFERRED TO]
MANJU GARG VS. STATE [LAWS(DLH)-2013-3-149] [REFERRED TO]
MONIKA SINGH VS. STATE [LAWS(DLH)-2012-3-711] [REFERRED TO]
TRIVENI SHARMA @ SONU VS. STATE [LAWS(DLH)-2012-1-665] [REFERRED TO]
JAGDISH NAUTIYAL VS. STATE [LAWS(DLH)-2012-11-315] [REFERRED TO]
PURUSHOTTAM DEV ARYA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2011-8-5] [REFERRED TO]
CHANDER PRAKASH SONI VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2015-10-209] [REFERRED TO]
AMIT MADHUKAR BHOGALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-76] [REFERRED TO]
RITU W/O DINESH MALOO VS. STATE OF MAHARASHTRA, THR.PSO PS TAHSIL, NAGPUR [LAWS(BOM)-2024-6-89] [REFERRED TO]
PURUSHENDRA KUMAR DHIR SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2024-3-60] [REFERRED TO]
SANDHYA SINGH VS. STATE OF U.P. [LAWS(ALL)-2013-8-23] [REFERRED TO]
MUNAWWAR VS. STATE OF U.P. [LAWS(ALL)-2014-7-5] [REFERRED TO]
PRADEEP SHUKLA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2014-5-73] [REFERRED TO]
HEMANT KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-12-95] [REFERRED TO]
JAYESHKUMAR SURESHKUMAR THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-368] [REFERRED TO]
JAYDEEP VIRSANG CHAREL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-458] [REFERRED TO]
RAVI @ RAHUL RAJESHBHAI MOLADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1304] [REFERRED TO]
DHARMENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1218] [REFERRED TO]
BHATESARIYA MUKESHBHAI MOHANJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-945] [REFERRED TO]
CHIRAG BIPINBHAI SANGHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-956] [REFERRED TO]
CHELUBHA BABUBHA DARBAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-124] [REFERRED TO]
SAGARKUMAR PRATAPBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1351] [REFERRED TO]
HASMUKHBHAI @ HASUDI KALUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1443] [REFERRED TO]
RAVI VISHWANATH KHANDELWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-234] [REFERRED TO]
VIKRAM BAKSHI VS. STATE [LAWS(DLH)-2017-9-23] [REFERRED TO]
DR.ANURADHA GUPTA VS. UNIVERSITY OF DELHI [LAWS(DLH)-2021-5-35] [REFERRED TO]
TARUN JAIN VS. DIRECTORATE GENERAL OF GST INTELLIGENCE DGGI [LAWS(DLH)-2021-11-228] [REFERRED TO]
RAJESH LAL VS. STATE [LAWS(DLH)-2020-7-124] [REFERRED TO]
SHAHID HUSSAIN VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-12-125] [REFERRED TO]
JONTI BHARATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-108] [REFERRED TO]
JAVANJI CHELAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-49] [REFERRED TO]
DESAI SACHIN KANUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-248] [REFERRED TO]
KALPESHKUMAR BABUBHAI JARIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-559] [REFERRED TO]
LEELA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1077] [REFERRED TO]
RASIKBHAI KARSANBHAI BAJANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1261] [REFERRED TO]
KAMUBEN SOMAJI BHAVAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-19] [REFERRED TO]
KAPIL ARAVINDBHAI JOISHAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-126] [REFERRED TO]
PRAVIN BABULAL MEVADA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-273] [REFERRED TO]
REDDYS FORMULATIONS TECHOPS-II, CHANDANAGAR, HYDERABAD VS. GOVT OF TELANGANA [LAWS(APH)-2014-11-28] [REFERRED TO]
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU VS. SHIVAKUMAR [LAWS(APH)-2014-9-83] [REFERRED TO]
WILLIAM SCOTT PINCKNEY VS. STATE OF A.P. [LAWS(APH)-2014-7-44] [REFERRED TO]
DANDI KONDAIAH AND OTHERS VS. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF JUDICATURE, THROUGH S.H.O., THOTTAMBEDU P.S., CHITTOR DISTRICT [LAWS(APH)-2017-2-10] [REFERRED TO]
ABDUL SAJED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-15] [REFERRED TO]
SOLANKI HASMUKHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1297] [REFERRED TO]
SUHANA VALI ISMAIL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1504] [REFERRED TO]
VISHALBHAI RAMJIBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1531] [REFERRED TO]
MITESH HARSHADBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1609] [REFERRED TO]
KEVIN JANAKBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-401] [REFERRED TO]
RUBINABANU GUFARBHAI MULTANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-980] [REFERRED TO]
PATEL CHETANBHAI HARGOVANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1200] [REFERRED TO]
BHARATBHAI ARAJANBHAI KO. PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1322] [REFERRED TO]
AFZALBHAI LALBHAI MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1252] [REFERRED TO]
IQBAL HASANALI SYED VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1694] [REFERRED TO]
JAYSWAL BIPINBHAI DILIPBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-32] [REFERRED TO]
RAJUBHAI @ ABDUL KHALAK ADAMBHAI SHIRU VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-4] [REFERRED TO]
RAMESHCHANDRA JIVANLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1790] [REFERRED TO]
DHARMENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-348] [REFERRED TO]
SHETANSINGH RAMSINGH RAJPUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-166] [REFERRED TO]
ZARINABEN IBRAHIMBHAI VAKOT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-247] [REFERRED TO]
YOGESH MOHANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-271] [REFERRED TO]
SOHAIL AYUBBHAI JAMAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-284] [REFERRED TO]
MOHHAMAD KAZIM MOHHAMAD NAZIR SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-286] [REFERRED TO]
KUNVERBEN MARKHIBHAI KARMUR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-321] [REFERRED TO]
ROHITBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-432] [REFERRED TO]
VIJAYKUMAR POPATBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-164] [REFERRED TO]
MANISHSHANKAR VINODSHANKAR GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-495] [REFERRED TO]
BHAVESH MANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-261] [REFERRED TO]
SNEHAL ISHWARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-1] [REFERRED TO]
CHETANBHAI DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-421] [REFERRED TO]
KAVITABEN RANJITBHAI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-828] [REFERRED TO]
NATHUBHAI BECHARBHAI JOGADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1610] [REFERRED TO]
SHANKARBHAI JAGANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-259] [REFERRED TO]
BHARATBHAI NAGABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-166] [REFERRED TO]
S. KANNAN VS. STATE BY DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2015-3-292] [REFERRED TO]
RAJEEV SAWHNEY VS. INSPECTOR OF POLICE CYBER CRIME WING [LAWS(MAD)-2014-4-20] [REFERRED TO]
K R CHANDRASEKARAN VS. UNION OF INDIA [LAWS(MAD)-2012-4-84] [REFERRED TO]
DWARKU DEVI VS. STATE OF HIMACHAL PRADESHQ [LAWS(HPH)-2014-4-31] [REFERRED TO]
SHYAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-3-114] [REFERRED]
DALEEP SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-86] [REFERRED TO]
HARVINDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2015-4-35] [REFERRED TO]
SANDEEP GURURAJAN S/O S V GURURAJAN VS. STATE OF KARNATAKA [LAWS(KAR)-2019-9-7] [REFERRED TO]
MARWAN FAISAL MOHAMMAD VS. UNION OF INDIA [LAWS(KAR)-2019-4-353] [REFERRED TO]
BALAMBAL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-11-118] [REFERRED TO]
HANUMANTHAPPA PATHRERA LAKSHMANA VS. STATE [LAWS(KAR)-2020-6-134] [REFERRED TO]
BHIMA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-181] [REFERRED TO]
MARUTI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-405] [REFERRED TO]
MR. X (PRASHOB) S/O BABY V.M. VS. STATE OF KERALA [LAWS(KER)-2018-6-6] [REFERRED TO]
VEER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-141] [REFERRED TO]
PRITAM KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-77] [REFERRED TO]
PINKU SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-19] [REFERRED TO]
DALEEP SINGH KALTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-92] [REFERRED TO]
TARA CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-31] [REFERRED TO]
SUDHANSHU KAPOOR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-12] [REFERRED TO]
MOHAMMAD FARHAN VS. STATE OF H. P. [LAWS(HPH)-2021-1-32] [REFERRED TO]
BENUDHAR JENA VS. SUJATA SAHOO [LAWS(ORI)-2013-5-3] [REFERRED TO]
BENUDHAR JENA VS. SUJATA SAHOO [LAWS(ORI)-2013-5-3] [REFERRED TO]
MAYANK VS. STATE OF M P [LAWS(MPH)-2014-1-88] [REFERRED TO]
INDRABHAN SINGH CHOUHAN VS. STATE OF M P [LAWS(MPH)-2014-5-244] [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2014-7-117] [REFERRED TO]
ASHOK VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-26] [REFERRED TO]
NARESH SHENOY VS. STATE BY BARKE PS [LAWS(KAR)-2016-6-44] [REFERRED TO]
LAKH RAJ SINGH VS. STATE OF BIHAR THROUGH DISTRICT OFFICER [LAWS(PAT)-2012-3-124] [REFERRED TO]
BHASKAR MISHRA VS. STATE OF MADHYA PRADESH [LAWS(SC)-2011-8-7] [REFERRED TO]
ASHOK SHANKARRAO CHAVAN VS. MADHAVRAO KINHALKAR [LAWS(SC)-2014-5-67] [REFERRED TO]
K.S.PANDURANGA VS. STATE OF KARNATAKA [LAWS(SC)-2013-3-2] [REFERRED TO]
MAHENDRA PRASAD SON OF HIRALAL SAH VS. THE STATE OF BIHAR [LAWS(PAT)-2016-5-248] [REFERRED TO]
BALWANT SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-2-147] [REFERRED TO]
DILBAGH KHAN VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-57] [REFERRED TO]
DENISH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-47] [REFERRED TO]
MANINDER SHARMA VS. STATE TAX OFFICER, STATE TAX, MOBILE WING, JALANDHAR, PUNJAB [LAWS(P&H)-2022-8-277] [REFERRED TO]
PHOS MUSKOR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-5-4] [REFERRED TO]
WELLSTONE NONGTNGER VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-9-4] [REFERRED TO]
KHANGEMBAM LOKEN SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2022-6-5] [REFERRED TO]
GLOBAL WASTE RECYCLERS LTD VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2024-4-77] [REFERRED TO]
YUMNAM MUNINDRO MANGANG VS. STATE OF MANIPUR [LAWS(MANIP)-2020-2-12] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-7-80] [REFERRED]
VISHNU SAHAI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2018-9-17] [REFERRED TO]
DHANRAJ ASWANI VS. AMAR S. MULCHANDANI [LAWS(SC)-2024-9-14] [REFERRED TO]
STATE OF HARYANA VS. DHARAMRAJ [LAWS(SC)-2023-8-90] [REFERRED TO]
PRATIBHA MANCHANDA VS. STATE OF HARYANA [LAWS(SC)-2023-7-22] [REFERRED TO]
SEEMA SINGH VS. CENTRAL BUREAU OF INVESTIGATION & ANR [LAWS(SC)-2018-4-66] [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-11-29] [REFERRED TO]
PRAFULKUMAR HIMMATBHAI SOJITRA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-24] [REFERRED TO]
PARMAR GANPATBHAI ARJUNBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-63] [REFERRED TO]
LALJIBHAI JETHABHAI ATARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-331] [REFERRED TO]
MAYURBHAI RAGHUNATH BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-448] [REFERRED TO]
RAMPRAVESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-6-2] [REFERRED TO]
PIYUSHBHAI DINESHBHAI KASAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-850] [REFERRED TO]
CHANDUBHAI MANGABHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-981] [REFERRED TO]
DEVRAMBHAI RAVJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-983] [REFERRED TO]
DHOLA PRAVINBHAI RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1375] [REFERRED TO]
MILANBHAI BHARATBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1406] [REFERRED TO]
HIRABHAI KARAMSHIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-433] [REFERRED TO]
MATINBHAI YUNUSBHAI VAHORA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-877] [REFERRED TO]
MAHIPALSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-862] [REFERRED TO]
JAVLABHAI SHANKARBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-864] [REFERRED TO]
MULTANI SABDARBHAI ISMAILBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-879] [REFERRED TO]
RAJENDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-880] [REFERRED TO]
AARIF YAKUB DAULA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-953] [REFERRED TO]
ALPESH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-987] [REFERRED TO]
DILIP RAMLOCHAN CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1047] [REFERRED TO]
MANISHBHAI HIMMATBHAI RAKHOLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-416] [REFERRED TO]
BHAVESHBHAI ARVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1116] [REFERRED TO]
ASHOK REVACHAND SINDHI (SHIGHANI) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1303] [REFERRED TO]
DHRUVI HANSRAJBHAI VASTARPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1360] [REFERRED TO]
GULAM MOYUDDIN @ MOYUDIN BHIKHUMIYA KADRI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1390] [REFERRED TO]
RITESH KUMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-42] [REFERRED TO]
ANIL TUTEJA VS. DIRECTOR, DIRECTORATE OF ENFORCEMENT [LAWS(CHH)-2020-8-30] [REFERRED TO]
DIPAKBHAI LAXMANBHAI ASODA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-133] [REFERRED TO]
JAGANBHAI CHHIPABHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-151] [REFERRED TO]
DILIPBHAI ABBASBHAI BHALAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-47] [REFERRED TO]
JITENDRA DESHPRABHU VS. STATE [LAWS(BOM)-2011-8-43] [REFERRED TO]
SHESHAO BHAYANI VS. POLICE INSPECTOR/STATION-IN-CHARGE, HOSPET POLICE STATION [LAWS(BOM)-2012-3-276] [REFERRED TO]
ABDUL SALIM SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-129] [REFERRED TO]
PRAKASH GUPTA VS. STATE OF DELHI [LAWS(DLH)-2017-7-62] [REFERRED TO]
RAHUL SINGH VS. STATE [LAWS(DLH)-2017-3-170] [REFERRED TO]
KARUNAKARAN RAMCHAND VS. ECONOMIC OFFENCE WING [LAWS(DLH)-2020-12-128] [REFERRED TO]
CAPTAIN ARVIND KATHPALIA VS. STATE [LAWS(DLH)-2019-7-141] [REFERRED TO]
SAI RAMAKRISHNA KARUTURI VS. STATE [LAWS(DLH)-2023-3-75] [REFERRED TO]
SATINDER KUMAR VS. STATE [LAWS(DLH)-2021-9-244] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. KALU PRASAD [LAWS(DLH)-2022-10-74] [REFERRED TO]
ANIL KUMAR BHADORIA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-8-54] [REFERRED TO]
SHIBRAM BHOWMIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-5-80] [REFERRED TO]
CHANDANSINH PADAMSINH CHAMPAWAT VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-304] [REFERRED TO]
JAYSUKHBHAI VITTHALBHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-233] [REFERRED]
DHARMAPRIYADASJI (BAPU SWAMY) VS. AJENDRAPRASAD NARENDRAPRASAD PANDE AND ORS [LAWS(GJH)-2014-7-318] [REFERRED TO]
SAGAR BHAVANBHAI DODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-41] [REFERRED TO]
VIMLABEN RAJENDRA @ RAJU MAKESHWAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-53] [REFERRED TO]
SAKTABHAI JAKSHIBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-69] [REFERRED TO]
JUSABBHAI JUMABHAI KHATRI VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-256] [REFERRED TO]
RANVIRSINH @ VIKRAMSINH DWARKAPRASAD RATHORE VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-111] [REFERRED TO]
LATABEN GOKULBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-29] [REFERRED TO]
PREMCHAND UDAYNARAYAN MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-59] [REFERRED TO]
JAYENDRA HIMATLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-63] [REFERRED TO]
NARESHBHAI @ MUNNO GORABHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-113] [REFERRED TO]
BALUBEN AMRUTBHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-17] [REFERRED TO]
PATEL SUBHASBHAI AMRATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-65] [REFERRED TO]
THAKOR TALAJI SOMAJI VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-168] [REFERRED TO]
PARMAR SOMABHAI BHALABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-8] [REFERRED TO]
DAHYABHAI KRUPASHANKAR PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-17] [REFERRED TO]
BIPINBHAI GOVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-24] [REFERRED TO]
ABHAY SHRENIKBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2017-1-115] [REFERRED TO]
JATINBHAI LALITBHAI PAREKH VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-490] [REFERRED TO]
ISMAIL OSMAN DAL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-648] [REFERRED TO]
HARESHBHAI SHANTILALBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-106] [REFERRED TO]
BHAVNABEN RAMNIKBHAI DHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-374] [REFERRED TO]
JAYSUKHBHAI TRIBHOVANDAS DEVMURARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-373] [REFERRED TO]
LADHUBHAI DALABHAI NADODA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-386] [REFERRED TO]
MALABHAI MAHADEVBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-418] [REFERRED TO]
BHAGWATIBEN KANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-125] [REFERRED TO]
BHARATBHAI SOMABHAI PATNI VS. STATE OF GUJARAT [LAWS(GJH)-2018-3-51] [REFERRED TO]
VIKAS NARENDRASINH BHADORIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-117] [REFERRED TO]
CHETANKUMAR POONAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-151] [REFERRED TO]
SAHIL @ AABID AAMADBHAI SAMA(GAMETI) DAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-129] [REFERRED TO]
KIRANBHAI JIVRAJBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-163] [REFERRED TO]
RADHUBHAI REVABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-275] [REFERRED TO]
RINKESH JAYSUKHBHAI CHAVDA (MOCHI) VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-192] [REFERRED TO]
PATRAMALBHAI BALUBHA SUMANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-127] [REFERRED TO]
KURESHI NAZMABANU ABDULGAFAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-336] [REFERRED TO]
ASHISH JASHWANTSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-190] [REFERRED TO]
KULDIPSINH DILIPSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-182] [REFERRED TO]
SOMAJI @ TINAJI PUNAMJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-143] [REFERRED TO]
ABHESINH KALUBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-149] [REFERRED TO]
MEGHANA WD/O MUKESH MAHESHWARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-48] [REFERRED TO]
KULDEEP KAUSHIK VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-9-16] [REFERRED]
SUDHIR VIHAN VS. STATE OF U.P. [LAWS(ALL)-2018-8-310] [REFERRED TO]
SAVITA DEVI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-11-42] [REFERRED TO]
VEER SINGH ALIAS VEERENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2019-7-68] [REFERRED TO]
CHANDRAPAL SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-74] [REFERRED TO]
PRASHANT TYAGI VS. STATE OF U.P. [LAWS(ALL)-2022-7-35] [REFERRED TO]
DEEPAK KUMAR VS. STATE OF U.P [LAWS(ALL)-2022-8-45] [REFERRED TO]
COURT IN THE CASE OF SHRI GURBAKSH VS. STATE [LAWS(CAL)-2016-9-30] [REFERRED TO]
ABDUL GAFFUR KHAN VS. STATE OF TELANGANA [LAWS(APH)-2014-9-11] [REFERRED TO]
C SURENDRAN VS. GOVERNMENT OF INDIA [LAWS(APH)-2014-9-130] [REFERRED TO]
STATE OF TELANGANA VS. BOMMAREDDY RAMA KOTI REDDY AND ORS. [LAWS(APH)-2016-4-46] [REFERRED TO]
ARIGELA VENKATA RAMA RAO VS. STATE OF A.P. [LAWS(APH)-2022-7-24] [REFERRED TO]
VINAY KUMAR AGRAWAL VS. STATE OF C.G. [LAWS(CHH)-2014-11-24] [REFERRED TO]
MULIBEN GAMABHAI HEMABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-35] [REFERRED TO]
DARSHAN INDULAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-32] [REFERRED TO]
PRAKASHKUMAR HIRABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-76] [REFERRED TO]
JAYENDRASINH NATHUSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-221] [REFERRED TO]
MAHESHBHAI GIRDHARBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-225] [REFERRED TO]
YUNUS DAUDBHAI MIYAJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-346] [REFERRED TO]
RUTVIKBHAI SHARADBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-274] [REFERRED TO]
SURESHBHAI DEVJIBHAI BHANUSHALI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-276] [REFERRED TO]
NIMOO JAIN VS. STATE NCT OF DELHI [LAWS(DLH)-2014-4-327] [REFERRED TO]
ZILE SINGH VS. STATE GNCT OF DELHI [LAWS(DLH)-2013-12-121] [REFERRED TO]
NILESH VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-245] [REFERRED TO]
KUSUM VS. STATE NCT OF DELHI [LAWS(DLH)-2023-7-212] [REFERRED TO]
GANPATJI SONAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-175] [REFERRED TO]
BHARAT DAYALAL BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-189] [REFERRED TO]
DEVANG BHAGWANJI KYADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-53] [REFERRED TO]
BACHUSINH RANCHHODSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-189] [REFERRED TO]
GOKALBHAI MOHANBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-258] [REFERRED TO]
SHEKH AMINUDDIN RUKANUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-552] [REFERRED TO]
HARSHKUMAR MUKESHBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-305] [REFERRED TO]
KAUSHIK THAKORDAS RANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-526] [REFERRED TO]
GULAMNABI IBRAHIMBHAI VORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-253] [REFERRED TO]
DESAIVIPULBHAIMAFABHAI VS. STATEOF GUJARAT [LAWS(GJH)-2020-5-179] [REFERRED TO]
KHAYATIBEN HITENDRABHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-77] [REFERRED TO]
AZIMBHAI IBRAHIMBHAI SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-50] [REFERRED TO]
FAKRUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-608] [REFERRED TO]
THAKOR PRATAPJI DALJIJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-233] [REFERRED TO]
KAUUSHIK VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-859] [REFERRED TO]
PESHIRAM MOTIRAM PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-868] [REFERRED TO]
GIRISHKUMAR KIRITBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-842] [REFERRED TO]
RAMESHBHAI KHIMJIBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-218] [REFERRED TO]
SH. ANIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-39] [REFERRED TO]
TEJU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-7] [REFERRED TO]
SURENDER KUMAR & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-41] [REFERRED TO]
MANDEEP KUMAR VS. STATE OF H.P [LAWS(HPH)-2018-1-39] [REFERRED TO]
SACHIN DATTA RATHOD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-45] [REFERRED TO]
NARESH VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-5] [REFERRED TO]
PRIYAM PRABHATSHINH BIHOLA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-62] [REFERRED TO]
KOLI RAMJIBHAI KANABHAI VAYLU VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-166] [REFERRED TO]
SURSINH LAXMANSINH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-11] [REFERRED TO]
DIMPLEBEN PURSHATTAMDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-333] [REFERRED TO]
ASIM NIRANJAN CHAKRABORTY VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-186] [REFERRED TO]
KISHAN @ ANDHALO NARANBHAI DORIYA VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-49] [REFERRED TO]
JASHUBHAI MALJIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-4] [REFERRED TO]
BABUBHAI SOMABHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-107] [REFERRED TO]
SUNIL MAYANKBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-480] [REFERRED TO]
KALAVATIBEN MADHUSUDAN VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1500] [REFERRED TO]
KARNAIL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-110] [REFERRED TO]
JAGDISHBHAI RAMANBHAI KHANT VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-828] [REFERRED TO]
YASMINBANU VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-959] [REFERRED TO]
MUSTUFA YUSUF BURHANPURWALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1015] [REFERRED TO]
SHAIKH SHAHNAWAJKHAN ABDULHAMID VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-54] [REFERRED TO]
PATEL SAHIL MAHENDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-377] [REFERRED TO]
AJAYRAJ VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-3] [REFERRED TO]
SHAILESH BHANWARLAL BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1838] [REFERRED TO]
VANDNA KAMLESHBHAI JASWANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1932] [REFERRED TO]
CHANDRAKANT KANTILAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-491] [REFERRED TO]
RAHULBHAI NATUBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-8] [REFERRED TO]
BIPINBHAI GOVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-6] [REFERRED TO]
ANIL RATILAL MARATHI @ TELGU VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-4] [REFERRED TO]
AMITBHAI MANISHBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-33] [REFERRED TO]
ARUNABEN HIMATSINH SIROHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-583] [REFERRED TO]
AMIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-45] [REFERRED TO]
SAMRAT SINGH NIRULA AND ORS. VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-5-125] [REFERRED TO]
RAKESH MATHUR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-9-759] [REFERRED]
NARESH KUMAR SON OF SHRI MOHAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-5-212] [REFERRED TO]
DEVINDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-1-6] [REFERRED TO]
SAFI ALIAS SAFIULLA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-1-358] [REFERRED TO]
RAMANBHAI BHARMALBHAI PATNI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-227] [REFERRED TO]
RAJUBHAI MERUBHAI SOHLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-35] [REFERRED TO]
DIPAKBHAI BATUKBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-1] [REFERRED TO]
ARJUNSINH KISHORSINH RAHEVAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-60] [REFERRED TO]
THARWANI SUNILKUMAR RAMCHAND VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-201] [REFERRED TO]
GOVINDBHAI MULUBHAI LAGARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-216] [REFERRED TO]
JATINBHAI BALMUKUNDBHAI @ BALUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-243] [REFERRED TO]
AJIT LAXMANBHAI PATANWADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-11-34] [REFERRED TO]
KHATIMHUSEN MUSTAKALI KHETANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-32] [REFERRED TO]
MAHMADSAKUR FAKIRMAMAD KHAVARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-317] [REFERRED TO]
DINESHBHAI DAHYABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-359] [REFERRED TO]
AMIT RAMESHBHAI VISODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-365] [REFERRED TO]
AJAY HARIPRASAD VADODARIA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-366] [REFERRED TO]
JITENDRASINH DAJUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-307] [REFERRED TO]
JAYESH VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-313] [REFERRED TO]
VIJAYBHAI HANUMANJI OAD VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-318] [REFERRED TO]
HARVINDRASING AMARJITSING SIKH VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-332] [REFERRED TO]
JITU VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-345] [REFERRED TO]
RIYAZUDIN AMIRUDIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-347] [REFERRED TO]
NILESHBHAI ARUNBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-349] [REFERRED TO]
BARAIYA RAMESHBHAI KAMALSHIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-69] [REFERRED TO]
MOHANLAL PEMA JOGI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-644] [REFERRED TO]
NIRUBEN DINKARBHAI GAVALI VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-47] [REFERRED TO]
Shadab Malik, S/o Abdul Saleem Shaik, Age: 27 Years, Occ: Business, R/o S.B.H. Colony, Neharu Gunj, Gulbarga and Nayeem Khan, S/o Alamkhan, Age: 38 Years, R/o Jalal Wadi, Gulbarga VS. The State of Karnataka, Through Grameen Ps., (Gulbarga Rural [LAWS(KAR)-2012-9-242] [REFERRED TO]
SHAJI VAZHAKKALA VS. STATE OF KERALA [LAWS(KER)-2024-7-36] [REFERRED TO]
XXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2023-9-15] [REFERRED TO]
XXXXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2024-9-11] [REFERRED TO]
SUNIL VS. STATE OF KERALA [LAWS(KER)-2024-9-42] [REFERRED TO]
MOFIDUL HAQUE (MD) VS. STATE OF ASSAM [LAWS(GAU)-2021-9-40] [REFERRED TO]
MUNNI EFFA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2020-12-15] [REFERRED TO]
BHAVSAR TEJAS NAIMESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-800] [REFERRED TO]
SANJAYBHAI MERUBHAI KHANT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-193] [REFERRED TO]
GOHIL ANIRUDDHSINH KHUMANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-999] [REFERRED TO]
JUMA IBRAHIM RAYMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-754] [REFERRED TO]
SUNIL SURESHCHANDRA JAISWAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-82] [REFERRED TO]
GAUTAMBHAI DASHRATHBHAI MISTRY VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-76] [REFERRED TO]
KAMLESH BHAGWANDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-177] [REFERRED TO]
SHISRAM NARAYANRAM JATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-57] [REFERRED TO]
PARMESHBHAI DAHYABHAI BHAKT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-48] [REFERRED TO]
DIVYASNSHU TRIBHUVANLAL VAISHNAV VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-18] [REFERRED TO]
KEYUR ASHOK PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-5] [REFERRED TO]
DIGPALSINH MADARSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-157] [REFERRED TO]
SIPAHI AKBARBHAI RAJABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-147] [REFERRED TO]
JAGDISH VRAJLAL SEDANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-3] [REFERRED TO]
RANCHHODBHAI @ BACHUKAK PREMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-178] [REFERRED TO]
THAKOR VISHNUJI RAGHUJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-49] [REFERRED TO]
BRIJESH ARVINDBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-33] [REFERRED TO]
SHILPI BAXI @ SHILPI BAKSHI VS. UNION OF INDIA [LAWS(JHAR)-2020-1-11] [REFERRED TO]
PRAVIN CHAND VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-144] [REFERRED TO]
DHEERAJ KUMAR @ DHIRAJ KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-11-133] [REFERRED TO]
RAHUL KUMAR SHANKARKA VS. STATE OF JHARKHAND THROUGH C B I [LAWS(JHAR)-2017-9-47] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-5-40] [REFERRED TO]
SUNIL KUMAR MISHRA AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2014-10-34] [REFERRED TO]
IRSHAD NABI BHAT VS. STATE OF J & K [LAWS(J&K)-2019-7-123] [REFERRED TO]
KRISHNA VS. STATE OF M.P. [LAWS(MPH)-2019-10-154] [REFERRED TO]
MISS A VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-12-153] [REFERRED TO]
AARIF LATHEEF AND ORS. VS. ASHA K. JOHN AND ORS. [LAWS(KER)-2016-4-1] [REFERRED TO]
AARIF LATHEEF AND ORS. VS. ASHA K. JOHN AND ORS. [LAWS(KER)-2016-4-1] [REFERRED TO]
HEMANT SINGH VS. STATE OF M P [LAWS(MPH)-2015-1-114] [REFERRED TO]
ASHRAF MANKULANGARA, S/O ABDULLAKUTTY VS. STATE OF KERALA AND ORS [LAWS(KER)-2011-6-288] [REFERRED]
VELLA VS. STATE OF KERALA [LAWS(KER)-2011-2-444] [REFERRED TO]
PRAVEEN & PRASANNAKUMAR VS. STATE OF KERALA [LAWS(KER)-2011-2-572] [REFERRED]
TARUN CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-4-65] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-36] [REFERRED TO]
NARINDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2013-11-95] [REFERRED TO]
RAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-6-36] [REFERRED TO]
BASAWANNAPPA S/O NAGANNA BILGUNDI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-138] [REFERRED TO]
SYED SADIK VS. STATE [LAWS(KAR)-2019-3-105] [REFERRED TO]
SREEKUMAR SUNDERMOORTHY VS. STATE OF KARNATAKA [LAWS(KAR)-2019-11-145] [RERERRED TO]
HARMINDER SINGH @ SHELLY S/O LATE SURNITH SINGH VS. STATE BY RAMANAGARA RURAL POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTOR [LAWS(KAR)-2019-4-15] [REFERRED TO]
MALAGOUDA VS. STATE OF KARANTAKA [LAWS(KAR)-2019-9-222] [REFERRED TO]
MAHESH R.V. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-535] [REFERRED TO]
MOHAMMED SAFWAN @ DATTA SAFWAN VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-46] [REFERRED TO]
PARESH BABUBHAI KUCHARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-162] [REFERRED TO]
AMIT ISHWARBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-157] [REFERRED TO]
SATISH RATILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-230] [REFERRED TO]
SHYAMBHAI BHARATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-59] [REFERRED TO]
AMIT DILIPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-82] [REFERRED TO]
HARDEVSINH AJITSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-84] [REFERRED TO]
HIMMAT VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-123] [REFERRED TO]
HARDIK KIRANBHAI GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-105] [REFERRED TO]
RANMALBHAI BHOJABHAI MODHVADIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-493] [REFERRED TO]
KIRANKUMAR NANALAL RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-429] [REFERRED TO]
RAZIYA AYYUB BADAM VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-427] [REFERRED TO]
RINKU KAILASH PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-294] [REFERRED TO]
AMITKUMAR JYANTIBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-302] [REFERRED TO]
HEMANT PANCHHARAM JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-351] [REFERRED TO]
BURHANBHAI ABDULRAHIM MALVANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-353] [REFERRED TO]
KHODABHAI NARAYANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-355] [REFERRED TO]
MUKESHBHAI LALUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-56] [REFERRED TO]
SACHIN SAKRABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-141] [REFERRED TO]
KAUSHIKABEN SHANKARLAL NAIK VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-278] [REFERRED TO]
MAULIK PRADYUMAN PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-280] [REFERRED TO]
INTEKHAF MUSTUFA DIWAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-314] [REFERRED TO]
BADRI HIRALAL JAT VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-342] [REFERRED TO]
RIYAJ VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-344] [REFERRED TO]
SIRAJ MUSABHAI SIDAT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-94] [REFERRED TO]
LALIT HARAKHCHAND GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-96] [REFERRED TO]
YUNUSBHAI AADAMBHAI BAGGA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-168] [REFERRED TO]
KALUBHAI ALABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-199] [REFERRED TO]
JAGRUTI SANJAYBHAI BHUVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-235] [REFERRED TO]
ARSHIL SALIMBHAI MAGSI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-242] [REFERRED TO]
PRAVIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-244] [REFERRED TO]
KIRTI MARTIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-4-94] [REFERRED TO]
RAISINGH CHAURASIYA VS. STATE OF M.P [LAWS(MPH)-2014-4-164] [REFERRED TO]
VIJAY KUMAR VS. STATE OF M.P. [LAWS(MPH)-2014-6-105] [REFERRED TO]
MANSINGH RAJAK VS. STATE OF M P [LAWS(MPH)-2014-6-182] [REFERRED TO]
BASANTA KUMAR DOLEY VS. STATE OF ASSAM REP BY PP, ASSAM [LAWS(GAU)-2019-3-52] [REFERRED TO]
SUDHIR SHARMA VS. STATE OF M P [LAWS(MPH)-2014-7-337] [REFERRED TO]
ARIF MASOOD VS. STATE OF M.P. [LAWS(MPH)-2020-11-75] [REFERRED TO]
BALWINDER KAUR @ BABY AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-816] [REFERRED TO]
YASHPAL KAUSHAL VS. STATE OF PUNJAB [LAWS(P&H)-2012-9-285] [REFERRED]
OM PRAKASH DHANUKA VS. STATE OF BIHAR [LAWS(PAT)-2021-7-122] [REFERRED TO]
STATE OF BIHAR VS. BRIND PASWAN [LAWS(PAT)-2021-1-69] [REFERRED TO]
STATE OF BIHAR VS. BIHAR HUMAN RIGHT COMMISSION [LAWS(PAT)-2013-9-59] [REFERRED TO]
SHOBIT TRIPATHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-6-81] [REFERRED TO]
GOVIND PATIDAR VS. STATE OF M.P. [LAWS(MPH)-2020-6-1049] [REFERRED TO]
JITENDRA VS. STATE OF M.P. [LAWS(MPH)-2021-10-90] [REFERRED TO]
PROSECUTRIX VS. STATE OF M.P. [LAWS(MPH)-2022-1-35] [REFERRED TO]
SUMEDH SINGH SAINI VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-129] [REFERRED TO]
UMASHANKAR PRABHU B.C. CASHTECH GROUP OF COMPANIES AND ORS. VS. MAHESH SHETTY AND ORS. [LAWS(KAR)-2016-4-90] [REFERRED TO]
HEIRATAMI BIAM VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-8-4] [REFERRED TO]
LAISHRAM HARIDAS SINGH AND ORS. VS. STATE OF MANIPUR AND ORS. [LAWS(MANIP)-2015-9-10] [REFERRED TO]
KHUNDONGBAM JOYCHANDRA MEITEI VS. OFFICER-IN-CHARGE, WOMEN POLICE STATION [LAWS(MANIP)-2022-10-4] [REFERRED TO]
YUMNAM SURJIT KUMAR SINGH VS. OFFICER-IN-CHARGE, WOMEN POLICE STATION, IMPHAL WEST [LAWS(MANIP)-2022-10-11] [REFERRED TO]
VIRUPAKSHAPPA GOUDA AND ANOTHER VS. STATE OF KARNATAKA AND ANOTHER [LAWS(SC)-2017-3-104] [REFERRED TO]
BAHAL SINGH AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-838] [REFERRED]
SABITA PAUL VS. STATE OF WEST BENGAL [LAWS(SC)-2024-3-72] [REFERRED TO]
BHARTI AIRTEL LIMITED VS. A.S. RAGHAVENDRA [LAWS(SC)-2024-4-40] [REFERRED TO]
SUPREME BHIWANDI WADA MANOR INFRASTRUCTURE PVT.LTD. VS. STATE OF MAHARASTRA [LAWS(SC)-2021-7-41] [REFERRED TO]
STATE OF KERALA VS. MAHESH [LAWS(SC)-2021-3-79] [REFERRED TO]
DR. SUBHASH KASHINATH MAHAJAN VS. STATE OF MAHARASHTRA [LAWS(SC)-2018-3-39] [REFERRED TO]
PASSPORT OFFICER VS. RICHA BHANDARI [LAWS(NCD)-2016-3-9] [REFERRED TO]
MOHINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-453] [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. R.P. SINGH [LAWS(SC)-2014-5-95] [REFERRED TO]
CHAUHARYA TRIPATHI AND ORS. VS. L.I.C. OF INDIA AND ORS. [LAWS(SC)-2015-3-126] [REFERRED TO]
JAI PRAKASH SINGH VS. STATE OF BIHAR [LAWS(SC)-2012-3-36] [REFERRED TO]
RASHMI REKHA THATOI VS. STATE OF ORISSA [LAWS(SC)-2012-5-9] [REFERRED TO]
PREETAM SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-33] [REFERRED TO]
DEVENDRA SOLANKI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-40] [REFERRED TO]
ANANT KUMAR GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-1-12] [REFERRED TO]
RAMESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-1-11] [REFERRED TO]
SURENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-5-152] [REFERRED TO]
RAMU SAHA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-1-9] [REFERRED TO]
ARJUN K AJAYAN VS. STATE OF KERALA [LAWS(KER)-2024-1-101] [REFERRED TO]
RAGHU MENON VS. STATE [LAWS(DLH)-2019-9-118] [REFERRED TO]
AMIT MALIK VS. STATE [LAWS(DLH)-2021-11-105] [REFERRED TO]
SADHIYA SIYAD VS. STATE OF KERALA [LAWS(KER)-2021-10-4] [REFERRED TO]
R. GOPLAKRISHNA PILLAI @ PATTATHANAM GOPLALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2021-1-140] [REFERRED TO]
B.S. Yedd yurappa, Former Chief Minister of Karnataka, S/o. late Siddalingappa VS. The State of Karnataka (Through Lokayukta Polices, Represented by its State Public Prosecutor, High Court Buildings, High Court of Karnataka. Bangalore and Sri. S [LAWS(KAR)-2011-8-186] [REFERRED TO]
P. S. JAYAPRAKASH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-1-243] [REFERRED TO]
SHERLY JOSEPH VS. STATE OF KERALA [LAWS(KER)-2024-1-59] [REFERRED TO]
ABU K.K. VS. AJITHKUMAR V [LAWS(KER)-2023-4-58] [REFERRED TO]
MEENABEN ASHOKBHAI JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-296] [REFERRED TO]
ANAND KUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1065] [REFERRED TO]
KOKILABEN DASRATHBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1037] [REFERRED TO]
AKHTARALI HAIDARALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1035] [REFERRED TO]
BADRI VISHAL ONKARNATH SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-364] [REFERRED TO]
PANNABEN DILIPBHAI BHATT VS. DISTRICT PANCHAYAT [LAWS(GJH)-2019-10-13] [REFERRED TO]
KANTIBHAI RAMJIBHAI NANDPARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-214] [REFERRED TO]
VAGHELA NILESHBHAI ISHWARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-216] [REFERRED TO]
VIJAYBHAI RAGHNATHBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-223] [REFERRED TO]
MOHANBHAI RADAVIYABHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-225] [REFERRED TO]
NITESHKUMAR BHAICHADBHAI SORATHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-41] [REFERRED TO]
MIHIR BHUPENDRABHAI RAO VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-198] [REFERRED TO]
SHRADDHABEN ANKITBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-215] [REFERRED TO]
TAHERABANU ABDUL SATTAR GUNIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-227] [REFERRED TO]
YOGESH DHIRUBHAI KAPADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-229] [REFERRED TO]
NITUBEN ASHOK JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-234] [REFERRED TO]
RAJNIKANT RAMNIKLAL TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-261] [REFERRED TO]
NARENDRABHAI BABULAL JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-326] [REFERRED TO]
ASHOKSINH BAHADURSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-328] [REFERRED TO]
NARENDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-31] [REFERRED TO]
SATISHBHAI SHAILESHBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-8] [REFERRED TO]
DWARKADAS NARSINHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-273] [REFERRED TO]
BHARATBHAI DHANJIBHAI DHOLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-82] [REFERRED TO]
CHANDULAL TEJRAM THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-142] [REFERRED TO]
MILAN DHANJIBHAI DUDHAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-102] [REFERRED TO]
PRATAPSINH BACHUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-53] [REFERRED TO]
KALPANABEN PRAVINBHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-29] [REFERRED TO]
MAHENDRABHAI LAGHUBHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-73] [REFERRED TO]
HARISINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-258] [REFERRED TO]
PRAKASHBHAI RANUBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-276] [REFERRED TO]
DHAVAL MANSUKHLAL MUNDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-986] [REFERRED TO]
PARMAR GANPATBHAI VIRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-803] [REFERRED TO]
VINUBHAI KALABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-821] [REFERRED TO]
MANSUKH GOVINDBHAI RANPARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-235] [REFERRED TO]
POKHRAJ HIRALAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-149] [REFERRED TO]
MADHUKARBHAI DINESHBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-122] [REFERRED TO]
NAV RATAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-22] [REFERRED TO]
ANKUSH ASHOK AGRAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-197] [REFERRED TO]
VISHWARAJSINH DILIPSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-179] [REFERRED TO]
PANDYA MANOJBHAI JIVATRAM VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-76] [REFERRED TO]
HUKMICHANDJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-29] [REFERRED TO]
UPENDRAKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-4] [REFERRED TO]
DHARMESHJI HANSAJI TARAD VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-133] [REFERRED TO]
CHITRA ATHWANI VS. STATE OF ODISHA [LAWS(ORI)-2015-9-76] [REFERRED TO]
KIRITKUMAR MAGANLAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-215] [REFERRED TO]
FEROZE FALIBHAI CONTRACTOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-61] [REFERRED TO]
CHITRA ATHWANI VS. STATE OF ODISHA [LAWS(ORI)-2015-11-21] [REFERRED TO]
K. KHEKIHO SHOHE VS. STATE OF NAGALAND [LAWS(GAU)-2021-7-29] [REFERRED TO]
BAIJNATH MAHTO VS. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI [LAWS(JHAR)-2018-12-207] [REFERRED TO]
SURESH CHANDRA JAIN VS. THE STATE OF JHARKHAND THROUGH C.B.I. [LAWS(JHAR)-2016-7-151] [REFERRED TO]
GYANCHAND PRASAD AGRAWAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-8-63] [REFERRED TO]
AMIN MIR AND ORS. VS. STATE OF J&K [LAWS(J&K)-2014-5-26] [REFERRED TO]
TARSEM LAL VS. STATE [LAWS(J&K)-2015-2-34] [REFERRED TO]
JASBIR SINGH VS. UT OF J&K [LAWS(J&K)-2020-12-12] [REFERRED TO]
SYED SHAKEEL UR REHMAN VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2020-3-56] [REFERRED TO]
NASAR E A VS. STATE OF KERALA [LAWS(KER)-2011-2-562] [REFERRED]
MOHAMMED HANEEFA VS. STATE OF KERALA [LAWS(KER)-2012-10-358] [REFERRED TO]
VIBIN P VS. STATE OF KERALA [LAWS(KER)-2012-10-492] [REFERRED TO]
UNION OF INDIA VS. BIAKKUNGI [LAWS(GAU)-2020-6-43] [REFERRED TO]
NARMADA PRASAD AGRAWAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-1-41] [REFERRED TO]
GENDI SARDAR VS. STATE OF M P [LAWS(MPH)-2015-1-96] [REFERRED TO]
VICKY CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-15] [REFERRED TO]
ABHINAY SINGH CHANDAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-90] [REFERRED TO]
PRASHANT AKSHAYKUMAR PADHYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-41] [REFERRED TO]
MAHENDRABHAI AMTHABHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-44] [REFERRED TO]
PRAVINABEN NARENDRABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1126] [REFERRED TO]
YOGESHBHAI PRAKASHBHAI DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1541] [REFERRED TO]
ANKIT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-9-95] [REFERRED TO]
KAILAS DODHU PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-701] [REFERRED TO]
ANAND JASHWANTBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-935] [REFERRED TO]
DHRUV NAVINBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1004] [REFERRED TO]
MEVABHAI GANESHBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1224] [REFERRED TO]
DURGABEN HARISHBHAI MAKVANA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-33] [REFERRED TO]
RUTUBEN JAYANTIBHAI CHOTLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-895] [REFERRED TO]
PARMAR INDUBEN CHANDRAKANTBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-41] [REFERRED TO]
NAGJIBHAI JORABHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-476] [REFERRED TO]
PAVANKUMAR YADRAM GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-21] [REFERRED TO]
AJITSINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-35] [REFERRED TO]
NAGESHSINH SHEKHARSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-462] [REFERRED TO]
SOLANKI BANESINH SARDARSINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-74] [REFERRED TO]
VAISHAKHIBEN DHARMESHBHAI JIVANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-3] [REFERRED TO]
RAGHUVAR TIKARAM BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-839] [REFERRED TO]
SANJAY AVDHESHRAN MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-89] [REFERRED TO]
WASIM SALIMBHAI KHIRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1186] [REFERRED TO]
RAKESH SHARADCHANDRA SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-32] [REFERRED TO]
MAHESHBHAI KHIMJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-923] [REFERRED TO]
SANJANA SURESHBHAI PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-171] [REFERRED TO]
CHAVADA KARANBHAI SADABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-23] [REFERRED TO]
DIPESHBHAI KISHORBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-14] [REFERRED TO]
SHAKUJI KARSHANJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-879] [REFERRED TO]
NAVNEETBHAI ARVINDBHAI DATANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-593] [REFERRED TO]
MANMOHITPAHUL SINGH AMARJITSINGH RANGPURI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-192] [REFERRED TO]
KIRAN W/O ASHOK DHAWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-356] [REFERRED TO]
WILSON GODINHO VS. STATE OF GOA [LAWS(BOM)-2020-2-310] [REFERRED TO]
RAHUL RADHESHYAM BHOMAVAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-232] [REFERRED TO]
SANJAY PUNAMIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-90] [REFERRED TO]
RAMANBHAI SHANABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2013-6-47] [REFERRED TO]
RAMSINGH GHEMARSINGH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-168] [REFERRED TO]
JOGINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-60] [REFERRED TO]
MOHD ARSHAD @ KUKI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-7] [REFERRED TO]
PRAKASH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-12] [REFERRED TO]
PARVINDER PAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-5-389] [REFERRED TO]
SHAKTI CHAND AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-86] [REFERRED TO]
SURINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-102] [REFERRED TO]
JAGDISH SAJJANKUMAR BANKA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-13] [REFERRED TO]
L.C. ADLAKHA VS. STATE (THROUGH NCT OF DELHI) [LAWS(DLH)-2012-9-286] [REFERRED TO]
ROHIT SAKHUJA VS. STATE [LAWS(DLH)-2012-12-228] [REFERRED TO]
SOLANKI RAMESHBHAI GOVINDHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-30] [REFERRED TO]
RAMENDRASINH JAYSINH KUSHVAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-140] [REFERRED TO]
SANNY AMBADAS MADAS VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-105] [REFERRED TO]
ASHWINBHAI RAMESHBHAI PANSHERIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-107] [REFERRED TO]
MOHAMMAD YUSUFKHAN BADARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1304] [REFERRED TO]
NIKUNJBHAI VINUBHAI KANANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-448] [REFERRED TO]
JIGNESHBHAI BHIMJIBHAI VIRANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-561] [REFERRED TO]
PANKAJBHAI ARJANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-311] [REFERRED TO]
ASHIWINBHAI NATVARBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-14] [REFERRED TO]
MINAKSHIBEN HEMANTBHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-821] [REFERRED TO]
NILESHBHAI SURSINGBHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-698] [REFERRED TO]
PRASANNKUMAR KANAIYALAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-659] [REFERRED TO]
BAJARANGSINH SUGANDSINH RAJPUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-844] [REFERRED TO]
YUVRAJ RAJENDRAKUMAR BARJATYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-861] [REFERRED TO]
ROHAN RAJENDRA GARUD VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-177] [REFERRED TO]
KRISHNA GOPAL RAJGADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-97] [REFERRED TO]
VIJAY SUBHKARAN SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-75] [REFERRED TO]
GANI SULEMAN SODHA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-44] [REFERRED TO]
JATUBHA KALUBHA JETHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-100] [REFERRED TO]
VAGHELA ANIRUDHSINH NATHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-622] [REFERRED TO]
GIRISHKUMAR JAYANTILAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-630] [REFERRED TO]
VIPULKUMAR VINODBHAI ASARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-161] [REFERRED TO]
AMIT IQBAL SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-175] [REFERRED TO]
VISHAL VRAJLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-192] [REFERRED TO]
KIRTIKUMAR KARSHANDAS PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-89] [REFERRED TO]
MAHIPATSINH HIMMATSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-290] [REFERRED TO]
KARANBHAI BHAGWANBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-190] [REFERRED TO]
HANSABEN KANJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-518] [REFERRED TO]
TANISHA RANI SHARMA VS. STATE (THE NCT OF DELHI) [LAWS(DLH)-2016-8-10] [REFERRED TO]
ABHISHEK VERMA AND ANR VS. STATE [LAWS(DLH)-2016-8-111] [REFERRED TO]
STATE THROUGH SPECIAL INVESTIGATION TEAM S.I.T.(1984 RIOTS) VS. SAJJAN KUMAR [LAWS(DLH)-2018-2-565] [REFERRED TO]
DARSHNA VS. STATE (GOVT OF NCT DELHI) [LAWS(DLH)-2016-8-386] [REFERRED]
BASHEER AHMED KHAN VS. STATE OF A P [LAWS(APH)-2014-6-202] [REFERRED TO]
SMT. P KALPANA VS. THE STATE OF TELANGANA REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF AP HYDERABAD [LAWS(APH)-2018-6-67] [REFERRED TO]
GAJENDRA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-6-15] [REFERRED TO]
RAM DEV AND OTHERS VS. STATE O F U.P [LAWS(ALL)-2020-2-129] [REFERRED TO]
SIDDHARTH VARADARAJAN VS. STATE OF U.P. [LAWS(ALL)-2020-5-14] [REFERRED TO]
MD ABDUS SALAM GAZI VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-4-151] [REFERRED TO]
MADHUMITA RAHUT VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-2-89] [REFERRED TO]
RAHEES @ BAURA VS. STATE OF U P [LAWS(ALL)-2014-6-30] [REFERRED TO]
JAIVINDRA VS. STATE OF U P [LAWS(ALL)-2014-6-64] [REFERRED]
SMT. PALLABI KAKOTI VS. STATE OF ASSAM [LAWS(GAU)-2011-8-75] [REFERRED TO]
PATI SRINIVAS RAO VS. STATE [LAWS(APH)-2022-7-107] [REFERRED TO]
RAMCHANDRA DAGOJI RANGARI VS. VISHWANATH CHAMPAT NAIK [LAWS(BOM)-2011-8-17] [REFERRED TO]
KAILASH DATTATRAYA JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-59] [REFERRED TO]
DUSHYANT DANG VS. JAIRAM DAS VERMA [LAWS(CHH)-2017-12-4] [REFERRED TO]
RAJPUT JAYESHJI GOPALJI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-652] [REFERRED TO]
ABHAYBHAI MAHIPAL SINH JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-309] [REFERRED TO]
MANGESHBHAI JIVANTRAM FULWANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-18] [REFERRED TO]
JESABHAI MANGABHAI SHIYAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-151] [REFERRED TO]
PRAKASHBHAI LALABHAI OAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-316] [REFERRED TO]
VINODBHAI KANTIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-459] [REFERRED TO]
YOGENDRABHAI SHANKARBHAI SONARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-583] [REFERRED TO]
SHILPABEN RAJENDRABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1135] [REFERRED TO]
GULAMNABI SAMRATBHAI TANK VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1476] [REFERRED TO]
SADHU SHARAN CHAUDHARY VS. STATE OF U.P. [LAWS(ALL)-2022-7-29] [REFERRED TO]
DESAI MOHAMMED KASIM MUSA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1215] [REFERRED TO]
BHIMDEVSINH KAHALSANG VALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1217] [REFERRED TO]
MUKESHBHAI @ MUNNO JODIYO BHAILALBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1313] [REFERRED TO]
VIJAYBHAI LAXMANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-4-31] [REFERRED TO]
ANKUR ANIL AGARWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-932] [REFERRED TO]
VIJAYKUMAR AMRUTLAL DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-860] [REFERRED TO]
MUKESHBHAI TRIBHOVANBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1041] [REFERRED TO]
ANKUR AMBARAM KHANDEKA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1185] [REFERRED TO]
AMAN KUMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-30] [REFERRED TO]
MUKESHBHAI RAMJIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-23] [REFERRED TO]
DHABUBA @ DHARMISTHABEN @ ANAMIKA SAJJANSINH BHATI VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-15] [REFERRED TO]
TEESTA ATUL SETALVAD AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-35] [REFERRED TO]
JAYESHBHAI BHAGVANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-2] [REFERRED TO]
RESHMABEN JAYKUMAR MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-58] [REFERRED TO]
PATEL PRAHLADBHAI MOHANLAL VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-232] [REFERRED]
NARPATSINH HARISINH RAJPUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-491] [REFERRED TO]
JAGDISHSINH NATUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-492] [REFERRED TO]
DINKARBHAI GHELABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-495] [REFERRED TO]
MULJIBHAI TALSIBHAI SAKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-503] [REFERRED TO]
JIGNESHBHAI JANAKBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-343] [REFERRED TO]
BHAGWANBHAI JAMABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-382] [REFERRED TO]
CHATURBHAI SARDARBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-412] [REFERRED TO]
BHAVIN DINESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-414] [REFERRED TO]
VELABHAI MAFABHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-3] [REFERRED TO]
PARU RAJNISH TIWARI VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-44] [REFERRED TO]
KHATIJABANU PIRUKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-650] [REFERRED TO]
MUKTAK NAVNITLAL KAPADIA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-88] [REFERRED TO]
JITENDRA @ JITUBHAI DAHYABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-3] [REFERRED TO]
DILIPSINGH ARVINDSINGH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-177] [REFERRED TO]
MANUBHAI PURSHOTTAMBHAI KANOJIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-48] [REFERRED TO]
VINODCHANDRA MANILAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-76] [REFERRED TO]
AKASHBHAI BAKULBHAI GEDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-76] [REFERRED TO]
MANISH MADANLAL JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-62] [REFERRED TO]
MANJULA @ MANJU RAMAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-139] [REFERRED TO]
VEJABHAI BHORABHAI SHAMLA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-175] [REFERRED TO]
ASHOK KAMLASHANKAR RAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-30] [REFERRED TO]
BHAYABHAI RANABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-210] [REFERRED TO]
MAFATLAL KHEMCHAND PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-320] [REFERRED TO]
BHARATBHAI MAGANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-323] [REFERRED TO]
BHAVIK KHODIDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-362] [REFERRED TO]
GIRIRAJSINH BAPALAL SINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-280] [REFERRED TO]
RAMESHBHAI VALLABHBHAI GAJERA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-68] [REFERRED TO]
SANJAYBHAI BUDHABHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-25] [REFERRED TO]
BADRUMIYA AJIMMIYA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-13] [REFERRED TO]
VASANTBHAI NANDLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-260] [REFERRED TO]
RAMESHBHAI RATANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-167] [REFERRED TO]
AVINASHBHAI PRABHUDAS SATAPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-33] [REFERRED TO]
KAPILABEN PALKESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-962] [REFERRED TO]
MUKESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-957] [REFERRED TO]
MOHAMMED SAFI ABDUL SALAM BADAM VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-406] [REFERRED TO]
DEEPAKBHAIHARILALTHAKKAR VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-593] [REFERRED TO]
CHIRAGDASHRATHBHAIPRAJAPATI VS. STATEOF GUJARAT [LAWS(GJH)-2020-5-223] [REFERRED TO]
MAVJIBHAI BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-121] [REFERRED TO]
SUMITHA PRADEEP VS. ARUN KUMAR C.K [LAWS(SC)-2022-10-93] [REFERRED TO]
P CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2019-9-13] [REFERRED TO]
JACOB RAI (KHALING) VS. STATE OF SIKKIM [LAWS(SIK)-2016-10-5] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SANTOSH KARNANI [LAWS(SC)-2023-4-47] [REFERRED TO]
ABDULLA KHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2018-12-374] [REFERRED TO]
NANJEGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-180] [REFERRED]
SANJAY CHANDRA VS. CBI [LAWS(SC)-2011-11-37] [REFERRED TO]
BALLY SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-2-79] [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. SHRI KANT SHARMA AND ORS. [LAWS(SC)-2015-3-122] [REFERRED TO]
RAKESH BABAN BORHADE VS. STATE OF MAHARASHTRA [LAWS(SC)-2014-11-32] [REFERRED TO]
Y.S.AVINASH REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2023-5-2] [REFERRED TO]
DHANANJOY TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2019-5-51] [REFERRED TO]
BHAGYALAKSHMI K VS. STATE OF KERALA [LAWS(KER)-2020-11-11] [REFERRED TO]
SHRIMANT VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-285] [REFERRED TO]
BRIJMOHAN K.S VS. STATE OF KARNATAKA [LAWS(KAR)-2021-4-128] [REFERRED TO]
DONDU BABU PAT AKARE VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-351] [REFERRED TO]
RAMGOVIND SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-3-136] [REFERRED TO]
BASAPPA SAKARAPPA HOSALLI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-235] [REFERRED TO]
GUNDAM SATISH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-472] [REFERRED TO]
MOHAMMED BILALS VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-174] [REFERRED TO]
KIRAN DHONDOPANT THAKUR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-365] [REFERRED TO]
HARJIT SINGH AND ANR VS. STATE OF PUNJAB [LAWS(P&H)-2012-7-627] [REFERRED]
ABDUL KARIM REHMAN QURESHI S/O A K AWNAR VS. STATE OF KARNATAKA BY SHO [LAWS(KAR)-2019-5-10] [REFERRED TO]
Pratap Chandra Parida VS. State of Orissa [LAWS(ORI)-2012-8-40] [REFERRED TO]
DESH RAJ VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2012-12-69] [REFERRED TO]
VIJAY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2011-4-264] [REFERRED TO]
BEANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-2-95] [REFERRED TO]
Orissa High Court, Cuttack VS. Secretary, Home Department, Government of Orissa [LAWS(ORI)-2011-12-21] [REFERRED TO]
AJAY KUMAR GUPTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-12-16] [REFERRED TO]
SUNIL DUTT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-6-93] [REFERRED TO]
VIKRAM CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-8] [REFERRED TO]
DAYANIDHI MARAN VS. STATE [LAWS(MAD)-2015-8-154] [REFERRED TO]
RAMSAKHI BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-6-17] [REFERRED TO]
RAM SINGH NEGI VS. STATE OF M.P. [LAWS(MPH)-2015-7-56] [REFERRED TO]
SHRINIWAS TIWARI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-5-2] [REFERRED TO]
JANDEL SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-12-15] [REFERRED TO]
ARYAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-241] [REFERRED TO]
KARAN MITESHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-298] [REFERRED TO]
RAVINATH PRAFFULBHAI THAKAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-330] [REFERRED TO]
SANGRAM BHAYABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-331] [REFERRED TO]
BHUMIKA JAGDISHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-836] [REFERRED TO]
MAHESH MAHENDRAKUMAR BHURA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1438] [REFERRED TO]
GIRABEN RAMANBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-356] [REFERRED TO]
SANJAY JERAMBHAI VIRAMGAMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-373] [REFERRED TO]
GOPALBHAI CHIMANBHAI SONI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-374] [REFERRED TO]
OMDEEPSINH KISHORSINH CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-423] [REFERRED TO]
DIPAKBHAI PIRABHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-422] [REFERRED TO]
ARVINDBHAI KANJIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-240] [REFERRED TO]
THAKORE DILIPBHAI PARBATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-232] [REFERRED TO]
SUBHASHBHAI THAKORBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-159] [REFERRED TO]
CHANDUBHAI HARIBHAI GOPALKA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-88] [REFERRED TO]
JIVUBHA DHUDJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-440] [REFERRED TO]
RAMESHBHAI KISHANCHAND MANSHARAMANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-439] [REFERRED TO]
DILEEP KHARE VS. STATE OF M P [LAWS(MPH)-2012-6-156] [REFERRED TO]
GOPILAL NAGORIA VS. STATE OF M.P [LAWS(MPH)-2014-4-126] [REFERRED TO]
RAMESH CHAND VS. STATE OF M.P. [LAWS(MPH)-2014-6-1] [REFERRED TO]
SADHU SHARAN YADAV AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-5-105] [REFERRED TO]
PARTIES NAME ARIF MASOOD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-11-69] [REFERRED TO]
VINOD GURJAR VS. STATE OF M.P. [LAWS(MPH)-2019-3-187] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-1-191] [REFERRED TO]
DAVINDER BHADANA VS. STATE OF HARYANA [LAWS(P&H)-2018-8-182] [REFERRED TO]
RAJENDRA SINGH KHICHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-257] [REFERRED TO]
DANIEL KHONGSIT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-8-2] [REFERRED TO]
PETER SALAM, S/O SALAM DILIPKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-8-4] [REFERRED TO]
PRADEEP VS. STATE [LAWS(DLH)-2019-10-52] [REFERRED TO]
BHUSHAN LAL KHANNA VS. STATE [LAWS(DLH)-2018-7-204] [REFERRED TO]
X (CHANGED NAME) VS. STATE & ANR. [LAWS(DLH)-2016-3-280] [REFERRED TO]
SMT. RAMESH KUMARI VS. STATE OF NCT OF DELHI [LAWS(DLH)-2016-7-30] [REFERRED TO]
KRISHNA SOBTI VS. STATE [LAWS(DLH)-2016-5-237] [REFERRED TO]
PUNIT GUPTA, S/O G B GUPTA VS. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER [LAWS(CHH)-2019-4-53] [REFERRED TO]
R.K. NAGAPURE VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CHH)-2021-8-59] [REFERRED TO]
AJAY NAYAK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-8] [REFERRED TO]
SURAJ CHANDRAKANT PANDEY VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-856] [REFERRED TO]
AMJADALI ALTAFALI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-11] [REFERRED TO]
VINODBHAI @ VINO CHATURBHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-24] [REFERRED TO]
HUSEN GULAM MAHAMAD PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1350] [REFERRED TO]
MAHESH BACHCHA PRASAD KUSHVAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1295] [REFERRED TO]
ASHOKBHAI SAMJIBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1384] [REFERRED TO]
RAVI @ RAVINATH SUBHASHBHAI YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1410] [REFERRED TO]
RASHIKBAA NARAYANSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-412] [REFERRED TO]
RAVINDRASINH RAMESHBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1213] [REFERRED TO]
JAGDISH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1260] [REFERRED TO]
BHOPABHAI LALJIBAHI MER VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1261] [REFERRED TO]
PRAVINBHAI KABHSINHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-303] [REFERRED TO]
C HINDUMATHI VS. STATE OF A P REPRESENTED BY ITS PUBLIC PROSECUTOR AND 10 OTHERS [LAWS(APH)-2018-9-6] [REFERRED TO]
SURESH @ BUBBY VS. STATE [LAWS(DLH)-2011-5-306] [REFERRED TO]
BANGARU LAXMAN VS. STATE THR CBI [LAWS(DLH)-2011-12-239] [REFERRED TO]
ABDULRAHIM ABDULREHMAN KHATRI VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-4-51] [REFERRED TO]
SEEMA BHENGRA D/O. PAUL BHENGRA VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-2] [REFERRED TO]
FAKIR AMINABANU WIFE OF MAJIDKHAN UMARKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-137] [REFERRED]
MOHEMMEDALI BAKSHEALI MIRZA VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-19] [REFERRED TO]
RAMESHBHAI @ RAJUBHAI SOMABHAI PARMAR VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-8-286] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
RAZAKBHAI GAFARBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-612] [REFERRED TO]
PARMAR NAVALSINH HAMUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-95] [REFERRED TO]
NARCOTIC CONTROL BUREAU VS. HAIDERBEG RAHIMBEG MIRZA [LAWS(GJH)-2016-7-426] [REFERRED TO]
SUJAN AZAD PARIKH VS. STATE OF GUJARAT [LAWS(GJH)-2016-10-148] [REFERRED TO]
QURESHI MOHAMMADRASHID BASHIRUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-43] [REFERRED TO]
VIPULBHAI VISHNUBHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-2] [REFERRED TO]
BHURSINGBHAI CHHAGANBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-3] [REFERRED TO]
MAHENDRAKUMAR SHANKARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-31] [REFERRED TO]
MAHESH DHIRUBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-57] [REFERRED TO]
BALUBHA VANDANSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-96] [REFERRED TO]
PARESHKUMAR JIVRAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-124] [REFERRED TO]
JAYANTILAL CHIMANLAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-125] [REFERRED TO]
MANHARSINH RAMSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-2] [REFERRED TO]
ROHIT SHANTILAL GULECHA VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-126] [REFERRED TO]
PARTH BHADRESH MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-220] [REFERRED TO]
THAKOR JASHVANTJI VITHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-25] [REFERRED TO]
RAVUBHAI TAPUBHAI KHACHAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-43] [REFERRED TO]
PRADEPSINH NAVUJI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-59] [REFERRED TO]
HASMUKHBHAI ALIAS SHAMBHU RAIJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-72] [REFERRED TO]
AJMALBHAI GANDABHAI NADODA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-378] [REFERRED TO]
ARVINDBHAI MAHADEVBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-494] [REFERRED TO]
MANJUBEN MAHESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-197] [REFERRED TO]
AJMALJI AMAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-358] [REFERRED TO]
KETUL GIRISHKUMAR MAJETHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-143] [REFERRED TO]
RAJMAL NAMDEO BHAGWAT AND OTHERS VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2016-9-173] [REFERRED]
VIJAYBHAI MAGANLAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-395] [REFERRED TO]
ALKESHBHAI CHHATRASINH BAKALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-757] [REFERRED TO]
SHELVIBEN KANTIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-776] [REFERRED TO]
PRAHLADBHAI CHEHUBHAI KO.PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1002] [REFERRED TO]
HITESHBHAI NATUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1091] [REFERRED TO]
MEET NAVINBHAI DOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-439] [REFERRED TO]
ROHINIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-488] [REFERRED TO]
SWEETIBEN @ SARASWATI MANOJBHAI KHATIK VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-27] [REFERRED TO]
BHIKH SINGH S/O SAMRAT SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-47] [REFERRED TO]
ARUNENDRA KUMAR SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-78] [REFERRED]
NILESHBHAI RAMANLAL CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1647] [REFERRED TO]
ABDUL SALIM SHAIKH VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-80] [REFERRED TO]
PRAMOD VS. SAVITA AND ORS. [LAWS(BOM)-2015-2-15] [REFERRED TO]
SARASWATI BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-65] [REFERRED TO]
RISHABH SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-4-235] [REFERRED TO]
JITENDRA NARAYAN TYAGI ALIAS SYED WASEEM RIZVI VS. STATE OF U.P. [LAWS(ALL)-2023-2-67] [REFERRED TO]
AMBIKESH MAHAPATRA AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-3-19] [REFERRED TO]
DEBNARAYAN SEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-6-85] [REFERRED TO]
RAKESH KUMAR PANDEY VS. STATE OF U.P. [LAWS(ALL)-2019-11-227] [REFERRED TO]
PANKAJ GROVER VS. DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA, LUCKNOW [LAWS(ALL)-2021-8-119] [REFERRED TO]
SUKUMAR JAIN (ANTICIPATORY BAIL) VS. U.O.I. [LAWS(ALL)-2021-2-9] [REFERRED TO]
ANKUR MISHRA VS. STATE OF U.P. [LAWS(ALL)-2019-10-260] [REFERRED TO]
MOHINI GUPTA VS. STATE OF U.P.AND ORS. [LAWS(ALL)-2016-7-38] [REFERRED TO]
AMIT SAINI AND 3 OTHERS VS. STATE OF U P [LAWS(ALL)-2015-6-38] [REFERRED TO]
MAKWANA TRIKAMBHAI HEMUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-267] [REFERRED TO]
JYOTIBEN RAMESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-21] [REFERRED TO]
BAWABHAI MANJIBHAI NAYAK VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-185] [REFERRED TO]
HIMANSHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-1] [REFERRED TO]
VIJAY ZINABHAI CHAUHAN (V Z CHAUHAN) VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-34] [REFERRED TO]
T.R.RAMANUJAM @ RAVI VS. STATE OF KARNATAKA [LAWS(KAR)-2013-9-17] [REFERRED TO]
GOHIL JYOTIBEN YOGESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-11] [REFERRED TO]
RAJESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-7] [REFERRED TO]
POONAM ANSHUL SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-8] [REFERRED TO]
MAHAMAD HANIF SULTABHAI SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-78] [REFERRED TO]
JONNA VENKATA TIRUPATI RAO VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-841] [REFERRED TO]
NIKUNJ GAJENDRABHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2474] [REFERRED TO]
MUKESHKUMAR HASMUKHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-23] [REFERRED TO]
PARESHKUMAR CHANDRAVADAN RANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-241] [REFERRED TO]
DHARMIK DEVSHIBHAI CHUDASMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-43] [REFERRED TO]
BHARAT JAYANTILAL PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-53] [REFERRED TO]
BHARATSINH RUGHUNATHSINH KUMPAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-235] [REFERRED TO]
RAKESHBHAI SURYABHAN RAV VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-55] [REFERRED TO]
PRAGNABEN @ PRAGYABEN RAJESHBHAI RAMANANDI @ BHAVANANDI VS. STATE OF GUJARAT [LAWS(GJH)-2024-10-7] [REFERRED TO]
BASIL PAUL VS. STATE OF KERALA [LAWS(KER)-2021-4-11] [REFERRED TO]
PRAVEEN KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-4-45] [REFERRED TO]
ANU MATHEW VS. STATE OF KERALA [LAWS(KER)-2023-4-102] [REFERRED TO]
DHIRUBHAI KARSHANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-287] [REFERRED TO]
RABARI @ DESAI GANGABEN MOTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-9] [REFERRED TO]
MANGALSINH DEVISINH JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1006] [REFERRED TO]
SOMIBEN MOVARIYABHAI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-794] [REFERRED TO]
RAJESH GOPALA S/O NARSIMHA GOPALA MOORTHY VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-59] [REFERRED TO]
BHAILALBHAI AMBALALBHAI ROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-42] [REFERRED TO]
VIDYABEN W/O SURENDRABHAI KALYANDAS GAJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-69] [REFERRED TO]
VASANTKUMAR TALSIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-452] [REFERRED TO]
KAMLESHBHAI THAVARIYABHAI KAMLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-394] [REFERRED TO]
SHAUKAT ABBAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-198] [REFERRED TO]
MEGHABEN RAJENDRABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-34] [REFERRED TO]
SHIVRAJSINH MADANSING SHEKHAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-140] [REFERRED TO]
SUNILBHAI JIVANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-195] [REFERRED TO]
CHANDUBHAI GHANABHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-78] [REFERRED TO]
MUKESHBHAI PRAGJIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-100] [REFERRED TO]
GANESHBHAI PARSHUBHAI MAHLA VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-54] [REFERRED TO]
RATHAVA ALPESHBHAI AMBUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-112] [REFERRED TO]
THAKOR KESHAJI GAGAJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-74] [REFERRED TO]
KAMELSH KASTURBHAI PATNI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-340] [REFERRED TO]
RAMJIBHAI BHIMJIBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-354] [REFERRED TO]
MERABHAI GANDABHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-186] [REFERRED TO]
HARJIT SINGH VS. UNION OF INDIA [LAWS(JHAR)-2022-2-27] [REFERRED TO]
MUSTAQUE AHMAD @ MUSHTAQUE AHAMED @ MUSHTAQUE AHMAD VS. STATE (THROUGH C.B.I.) [LAWS(JHAR)-2017-8-31] [REFERRED TO]
SRINIBASHA BISWAL VS. STATE OF ODISHA [LAWS(ORI)-2021-3-31] [REFERRED TO]
RASANANDA ROUT & ORS. VS. STATE OF ORISSA [LAWS(ORI)-2014-9-113] [REFERRED]
GURBACHAN SINGH DUTTA VS. STATE AND ORS. [LAWS(J&K)-2015-1-4] [REFERRED TO]
VARGHESE M.U. VS. CENTRAL BUREAU OF INVESTIGATION, (CBI), ACB [LAWS(KER)-2015-6-39] [REFERRED TO]
M.SRINIVASA RAO VS. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(KER)-2012-10-356] [REFERRED TO]
NITESH NARAYAN RANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-73] [REFERRED TO]
SARDARSINH CHHAGANSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-315] [REFERRED TO]
VANKAR CHHAGANBHAI NATTHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-331] [REFERRED TO]
GHANSHYAMBHAI SHIVABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-12] [REFERRED TO]
ARJUN LALJI PRASAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-81] [REFERRED TO]
RAMBHABEN ROHITBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-98] [REFERRED TO]
RAHUL ASHOKBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-112] [REFERRED TO]
PARTH PIYUSHDASH SADHU VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-113] [REFERRED TO]
PRAVINBHAI MANJIBHAI GHOGHARI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-63] [REFERRED TO]
SONALBEN BALDEVBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-238] [REFERRED TO]
RATHVA MANGABHAI MESTABHAI (PETITION WITHDRAWN) VS. STATE OF GUJARAT [LAWS(GJH)-2021-5-13] [REFERRED TO]
BABULAL KESHRIMAL JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-113] [REFERRED TO]
BHAGWANBHAI SAVSIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-232] [REFERRED TO]
KASHIF VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-293] [REFERRED TO]
MOTIBHAI GAMABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-294] [REFERRED TO]
BHAVANBHAI LAXMABHAI GORASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-277] [REFERRED TO]
TRIVEDI JAGDISHCHANDRA JAYANTILAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-194] [REFERRED TO]
PATEL ASHVINKUMAR AMBARAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-226] [REFERRED TO]
PARVEJ RAHIMBHAI MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-275] [REFERRED TO]
RAKESHBHAI CHHAGANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-280] [REFERRED TO]
DIVYARAJSINH @ KADI BALBHADRASINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-287] [REFERRED TO]
VASAVA SANGITABEN DEVENDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-116] [REFERRED TO]
HARSH SHAILESHBHAI NAI (LIBACHIYA) VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-255] [REFERRED TO]
JAGDISHBHAI GOVINDBHAI NAKARANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-687] [REFERRED TO]
PATEL DINESHKUMAR RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-686] [REFERRED TO]
REKHABEN LAXMANBHAI VADI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-482] [REFERRED TO]
VIJAY RAMSWARUP SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-51] [REFERRED TO]
NARANDAS SUGNOMAL MAHERCHANDANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-447] [REFERRED TO]
JAYSUKHBHAI RANCHHODBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-433] [REFERRED TO]
ABDULLAH NASRUALLAH PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-417] [REFERRED TO]
GHANSHYAMBHAI AMARSHIBHAI LAKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-306] [REFERRED TO]
AMRISHBHAI KALUBHAI VAGHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-88] [REFERRED TO]
GULAM IBRAHIM KHANDA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-22] [REFERRED TO]
NARENDRASINH KUKMANSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-825] [REFERRED TO]
AMBALAL VITHHALBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-181] [REFERRED TO]
SURENDRA JAGDISHLAL ASIJA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-209] [REFERRED TO]
ARIFKHAN RASIDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-210] [REFERRED TO]
VISHAL BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-222] [REFERRED TO]
VIJAYSINH GAJENDRASINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-230] [REFERRED TO]
PRATIK HASMUKHBHAI TAPODHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-138] [REFERRED TO]
NIKUL KAMLESH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-65] [REFERRED TO]
MAHESHBHAI RAMSUNGBHAI JOSHI VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-90] [REFERRED TO]
BHPATBHAI GABHARUBHAI TAVETHIA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-215] [REFERRED TO]
MANOJBHAI VIRJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-312] [REFERRED TO]
HAJIBHAI MAHAMMADBHAI MANEK VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-235] [REFERRED TO]
ADIL SABIR MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2019-11-1] [REFERRED TO]
DEVENDRABHAI DHANJIBHAI BHATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-352] [REFERRED TO]
RAMAJI BECHARJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-353] [REFERRED TO]
KIRANBHAI NAVALSINGHBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-97] [REFERRED TO]
RAMESHBHAI GHOGHARI @ RAMESHBHAI VELJIBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-23] [REFERRED TO]
LALITKUMAR MOHANLAL SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-138] [REFERRED TO]
JIMMY SATISHBHAI ASIJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-208] [REFERRED TO]
MANNAN IDRISHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-37] [REFERRED TO]
HARGOVANBHAINAGJIBHAIJOSHI VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-486] [REFERRED TO]
VIRENDRAKUMAR JAYPRAKASH BHATNAGAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-670] [REFERRED TO]
CHETANSINH RAVINDRASINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-504] [REFERRED TO]
MUKESHBHAI NANJIBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-123] [REFERRED TO]
ADITYA PRAVINBHAI PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-394] [REFERRED TO]
SHAIKH MOHAMMADHANIF GULMOHAMMAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-437] [REFERRED TO]
MANJULABEN HASMUKHBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-329] [REFERRED TO]
SUNITA MOTIRAM AHUJA VS. STATE OF GUJARAT & 4 [LAWS(GJH)-2013-11-246] [REFERRED TO]
PANKAJSINH JAGATSINH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2013-6-53] [REFERRED TO]
RAVISHANKAR BHANWARLAL SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-156] [REFERRED TO]
BHAGI RATH @ SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-23] [REFERRED TO]
SWARNA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-1-52] [REFERRED TO]
MOHD SHAHID VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-26] [REFERRED TO]
AKHILESH TRIPATHI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-13] [REFERRED TO]
MAST RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-27] [REFERRED TO]
KISHORI LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-56] [REFERRED TO]
ESHAN AKTHAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-8-47] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-117] [REFERRED TO]
RAJNISHKUMAR PANNALAL PANDE VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-147] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-1-58] [REFERRED TO]
YASHPAL VS. NARCOTICS CONTROL BUREAU [LAWS(HPH)-2017-12-52] [REFERRED TO]
RAVI BASNET VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-124] [REFERRED TO]
PYARE LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-20] [REFERRED TO]
CHUKS COLLINS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-14] [REFERRED TO]
PARTAP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-94] [REFERRED TO]
SACHIN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-164] [REFERRED TO]
DARSHAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-13] [REFERRED TO]
MOHIT KUMAR ALIAS BITTU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-129] [REFERRED TO]
RANABHAI NAGABHAI BARAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-39] [REFERRED TO]
VIPULKUMAR VINODBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-124] [REFERRED TO]
MOHAMMAD ABBAS SHABBIRALI SAVJANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-585] [REFERRED TO]
NUTANKUMAR CHIMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-982] [REFERRED TO]
JAYPALSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1114] [REFERRED TO]
INDRASINH AASHAJI SODHA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-76] [REFERRED TO]
AZIM KARA BAFAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1431] [REFERRED TO]
KIRITBHAI RATANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-523] [REFERRED TO]
RASMIKABEN RAGHUVIRBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1638] [REFERRED TO]
MUKESHBHAI JITUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1772] [REFERRED TO]
DEVENDRAKUMAR ARVINDSINH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1036] [REFERRED TO]
JAYESHGIRI PRAVINGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-51] [REFERRED TO]
SALIMBHAI IBRAHIMBHAI MIR VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-214] [REFERRED TO]
SAGAR RAJENDRANATH SIO VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-603] [REFERRED TO]
BALUBEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-898] [REFERRED TO]
PATEL SUKETUBHAI NARANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-522] [REFERRED TO]
ANILBHAI BHARATBHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1379] [REFERRED TO]
YANTAN DOLMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-49] [REFERRED TO]
RAVI KUMAR VS. STATE OF H.P. [LAWS(HPH)-2011-6-77] [REFERRED TO]
KARAN MADAAN VS. STATE AND ANR. [LAWS(DLH)-2014-7-391] [REFERRED TO]
SANKALP GOEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-37] [REFERRED TO]
PYARA SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-102] [REFERRED TO]
LALMAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-12] [REFERRED TO]
VIKAS THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-109] [REFERRED TO]
MAROTI PARBHATRAO VS. MUKTABAI [LAWS(BOM)-2019-6-175] [REFERRED TO]
THAKOR AGRAJI KASAJI VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-77] [REFERRED TO]
DHANANJAY VITTHAL GAWADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-1-21] [REFERRED TO]
JASPREET KAUR VS. NATIONAL INSURANCE CO. LIMITED [LAWS(RAJ)-2021-9-181] [REFERRED TO]
MOIRANGTHEM MEGHA VS. THE STATE OF MANIPUR [LAWS(MANIP)-2015-6-10] [REFERRED TO]
MAYANGLAMBAM PRABHA DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2022-11-4] [REFERRED TO]
SUMIT KUMAR JAIN BOHRA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-4-10] [REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-3-35] [REFERRED TO]
PANKAJ GARG VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2018-5-237] [REFERRED TO]
ANUPAM GUPTA VS. STATE OF UT, CHANDIGARH [LAWS(P&H)-2023-6-80] [REFERRED TO]
HIMACHAL PRADESH FINANCIAL CORPORATION VS. ANIL GARG AND OTHERS [LAWS(SC)-2017-3-91] [REFERRED TO]
ROOPA VAJJANNAVAR (ROOPA BYADAGI) VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-463] [REFERRED TO]
K NAGABHUSHANA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-633] [REFERRED TO]
UMMER FAROOQ VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-83] [REFERRED TO]
SANDEEP MEHTA VS. STATE OF KERALA [LAWS(KER)-2020-6-76] [REFERRED TO]
RAJENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-31] [REFERRED TO]
IMRAN KHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-119] [REFERRED TO]
SHREE NARAYAN JHA S/O LATE HARINARAYAN JHA VS. STATE OF BIHAR [LAWS(PAT)-2018-2-131] [REFERRED TO]
ANUJA DANIEL VS. THE STATE OF BIHAR [LAWS(PAT)-2019-11-116] [REFERRED TO]
KAMAL KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-5-10] [REFERRED TO]
T. SUBBULAKSHMI VS. THE COMMISSIONER OF POLICE [LAWS(MAD)-2016-2-218] [REFERRED TO]
RAMESH VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-258] [REFERRED TO]
VASUDEVBHAI KANUBHAI TADVI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-278] [REFERRED TO]
SOLANKI MAHESHBHAI MADHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-289] [REFERRED TO]
RAJENDRA TULSIRAM PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-297] [REFERRED TO]
VIPULBHAI NAVALBHAI BIRARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-345] [REFERRED TO]
HITESHBHAI ISHWARBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-131] [REFERRED TO]
DIVYARAJSINH GIRIRAJSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-223] [REFERRED TO]
SINDHU PAUL VS. STATE OF KERALA [LAWS(KER)-2017-11-13] [REFERRED TO]
ANTESH VS. STATE OF M P [LAWS(MPH)-2015-1-89] [REFERRED TO]
PRATAP SINGH VS. STATE OF MP [LAWS(MPH)-2015-7-18] [REFERRED TO]
SAROJ YADAV VS. STATE OF M P [LAWS(MPH)-2015-3-141] [REFERRED TO]
JASHUBEN RAISINGBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-83] [REFERRED TO]
DHARMESHBHAI RAMESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-115] [REFERRED TO]
KIRTIBHAI JIVANBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-477] [REFERRED TO]
SHARADBHAI DILIPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-161] [REFERRED TO]
ARVINDSINH RAANUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-156] [REFERRED TO]
DILIPSINH BHARATSANG RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-168] [REFERRED TO]
RASHMIBEN KETANBHAI PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-76] [REFERRED TO]
HARSHIT VYOMESHBHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-52] [REFERRED TO]
SHAILESHKUMAR RAMESHBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-70] [REFERRED TO]
JAYESH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-95] [REFERRED TO]
NANDSINH SHIVRAJSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-167] [REFERRED TO]
NAYANSINH NAGBHA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-191] [REFERRED TO]
RAJESH VELJIBHAI VAGHAMSHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-436] [REFERRED TO]
VIJAYSINH CHAMPAKSINH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-426] [REFERRED TO]
RANJITSINH GANDAJI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-241] [REFERRED TO]
KARABHAI NAGABHAI SINDHAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-251] [REFERRED TO]
RINKAL YOGESHKUMAR SONI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-301] [REFERRED TO]
AJITKUMAR CHANDRAPAL SINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-317] [REFERRED TO]
IMRAN ASHRAFKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-352] [REFERRED TO]
RAMESHBHAI MANSUKHBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-263] [REFERRED TO]
NARESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-122] [REFERRED TO]
KALURAM MANGAJI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-104] [REFERRED TO]
SARFARAZ SIRAJBHAI MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-516] [REFERRED TO]
ASHVINKUMAR VITTHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-492] [REFERRED TO]
AVTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-38] [REFERRED TO]
HARVINDER CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-33] [REFERRED TO]
FREED VS. STATE OF H.P. [LAWS(HPH)-2020-7-8] [REFERRED TO]
MEHAR CHAND BHATOYA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-105] [REFERRED TO]
SUKHDEV PRASAD YADAV VS. STATE OF M P [LAWS(MPH)-2011-5-63] [REFERRED TO]
PRASHANT GUPTA VS. STATE OF M P [LAWS(MPH)-2013-5-81] [REFERRED TO]
NITIN GOEL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2014-11-82] [REFERRED TO]
SUDHIR SHARMA VS. STATE OF M.P. [LAWS(MPH)-2014-12-67] [REFERRED TO]
AMARDEEP SINGH BRAR VS. STATE OF PUNJAB [LAWS(P&H)-2011-11-354] [REFERRED]
GIRDHARI LAL AND ANR. VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-817] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2012-8-552] [REFERRED]
MOHAMMAD JUNED @ DANEJU AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-538] [REFERRED]
RAJ KUMAR AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2012-9-564] [REFERRED]
SHIVANGINI MAHENDROO & OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-2-446] [REFERRED]
VINOD GAUTAM VS. STATE OF MP [LAWS(MPH)-2019-4-189] [REFERRED TO]
PUSPA BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-261] [REFERRED TO]
PARVEEN VS. STATE OF HARYANA [LAWS(P&H)-2015-2-648] [REFERRED TO]
JARASINDHU CHOUBEY VS. AMRESH CHAUBEY [LAWS(SC)-2012-1-86] [REFERRED TO]
GULABRAO BABURAO DEOKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-2-97] [REFERRED TO]
SUDHIR VS. STATE OF MAHARASHTRA [LAWS(SC)-2015-10-3] [REFERRED TO]
KAUSHAL KISHOR VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-1-8] [REFERRED TO]
KUMARI JUHI RAI VS. STATE OF BIHAR [LAWS(PAT)-2011-9-150] [REFERRED TO]
ANTHONY INFANT RAJ VS. STATE OF KARNATAKA, BY VARTHUR POLICE [LAWS(KAR)-2018-12-69] [REFERRED TO]
S. LINGARAJU VS. STATE OF KARNATAKA [LAWS(KAR)-2018-12-362] [REFERRED TO]
SAUBHAGYA BHAGAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-8-1] [REFERRED TO]
VINOD ZUTSHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-11-5] [REFERRED TO]
RAJESH PUROHIT ALIAS BHOLIYA VS. STATE OF RAJ [LAWS(RAJ)-2012-12-4] [REFERRED TO]
ARVIND KEJRIWAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2024-5-38] [REFERRED TO]
SUNIL KUMAR MARWAHA VS. STATE OF SIKKIM [LAWS(SIK)-2012-10-2] [REFERRED TO]
SHAJAN SKARIA VS. STATE OF KERALA [LAWS(SC)-2024-8-60] [REFERRED TO]
KALU RAM VISHNOI VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2012-5-265] [REFERRED TO]
ATUL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-2-340] [REFERRED]
REENA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-8-18] [REFERRED TO]
USMAN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-35] [REFERRED TO]
AMIT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-12] [REFERRED TO]
AJAY SARKAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-16] [REFERRED TO]
M. NAGARAJ VS. THE STATE OF TELANGANA [LAWS(APH)-2015-8-21] [REFERRED TO]
KARIM MORANI VS. THE STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2017-9-77] [REFERRED TO]
SMT RADHI RANEY VS. NANKI FEROZE [LAWS(APH)-2017-11-60] [REFERRED TO]
BYREDDY RAJASEKHARA REDDY VS. STATE [LAWS(APH)-2014-4-8] [REFERRED TO]
MD. BASHEER AHMED KHAN VS. STATE OF A.P. [LAWS(APH)-2014-6-5] [REFERRED TO]
STATE OF A.P. VS. KOLLAM GANGI REDDY [LAWS(APH)-2014-7-21] [REFERRED TO]
ASHISH SHAH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-27] [REFERRED TO]
BRIJESHKUMAR ARVINDBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-129] [REFERRED TO]
RAGHUBHAI AMIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-454] [REFERRED TO]
DIPAK BALDEVJI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-995] [REFERRED TO]
MAHIPATBHAI VADIYABHAI KHUMAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1153] [REFERRED TO]
SAMIMBEN ABDULLAH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1186] [REFERRED TO]
VIPULBHAI RAGHUBHAI BHARVAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1226] [REFERRED TO]
CAPRI MANAN SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1019] [REFERRED TO]
BHUPATSINH DOLAJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1470] [REFERRED TO]
VINODSINH KESARISINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1395] [REFERRED TO]
THAKOR ARVINDJI JAVANJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1412] [REFERRED TO]
JAVED @ JAVLO ALIMAMAD BLOCH (MAKRANI) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1445] [REFERRED TO]
MATHURBHAI BHIKHABHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1251] [REFERRED TO]
ALKABEN NAVINCHANDRA JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1137] [REFERRED TO]
HARIKISHAN BIRBAL MEENA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1263] [REFERRED TO]
SODHA ASHABA ANIRUDDHSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1377] [REFERRED TO]
SUDHIR SHARMA VS. STATE OF C.G. [LAWS(CHH)-2017-3-26] [REFERRED TO]
H LAXMI VS. STATE OF CHHATTISGHARH [LAWS(CHH)-2013-6-16] [REFERRED TO]
LOV KUMAR MISHRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-8] [REFERRED TO]
KARAN VS. STATE OF U P [LAWS(ALL)-2015-6-34] [REFERRED TO]
KRISHNA DEV RAI AND ORS. VS. STATE OF U.P AND ANR. [LAWS(ALL)-2020-2-108] [REFERRED TO]
SHAHAAB ALI VS. STATE OF U.P. [LAWS(ALL)-2020-1-239] [REFERRED TO]
RAM ASHREY SINGH KUSHWAHA VS. STATE OF U.P. [LAWS(ALL)-2019-11-349] [REFERRED TO]
JAI PRAKASH MAURYA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-11-273] [REFERRED TO]
SATYENDRA KUMAR VERMA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2021-1-158] [REFERRED TO]
DEEPTI BAHAL VS. STATE OF U.P. [LAWS(ALL)-2021-1-3] [REFERRED TO]
GURSHARAN KAUR AND ANR. VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2011-3-426] [REFERRED TO]
PINAKINBHAI ASHOKBHAI JADHAV VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-51] [REFERRED TO]
ARVINDBHAI MADHABHAI KHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-63] [REFERRED TO]
THAKORE KARSHANJI RAMSHANGJI VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-18] [REFERRED TO]
QAMAR AIHSAN VS. STATE OF U.P [LAWS(ALL)-2022-7-20] [REFERRED TO]
PRATAP VS. STATE OF U.P. [LAWS(ALL)-2022-7-64] [REFERRED TO]
PRAMOD S/O MADHUKAR KALPUND VS. SAVITA W/O RAJENDRA KALPUND [LAWS(BOM)-2015-2-12] [REFERRED TO]
SURESH THIMIRI AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-28] [REFERRED TO]
NIRAJ RAMESH JARIWALA VS. MAHADEO PANDURANG NIKAM [LAWS(BOM)-2012-12-75] [REFERRED TO]
VINODKUMAR KAILASHPRASAD ASTHANA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-20] [REFERRED TO]
SAUMIL MUKESHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-342] [REFERRED TO]
HARESHBHAI LAKHABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-510] [REFERRED TO]
YUSUF MOHAMANDBHAI KHOTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-528] [REFERRED TO]
IQBAL IBRAHIM KHIRA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-82] [REFERRED TO]
RAJESH RAMESH MARU VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-285] [REFERRED TO]
LILABEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-897] [REFERRED TO]
ANSHUMAN KUMAR SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1035] [REFERRED TO]
PATEL RAJENDRAKUMAR BALDEVBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-581] [REFERRED TO]
VIJAYKUMAR AMRUTLAL YOGANANDI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-645] [REFERRED TO]
RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1596] [REFERRED TO]
MUKESHBHAI MAGANBHAI GODHANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1046] [REFERRED TO]
MANISHABEN MUKESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-304] [REFERRED TO]
NARA CHANDRABABU NAIDU VS. STATE OF A.P. [LAWS(APH)-2024-1-32] [REFERRED TO]
ARIGELA VENKATA RAMARAO VS. STATE OF A.P. [LAWS(APH)-2022-9-48] [REFERRED TO]
GUVVALA SATYA TIRUPATHI RAO VS. STATE OF A.P. [LAWS(APH)-2022-9-97] [REFERRED TO]
SK. AKTHAR ROSHAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-65] [REFERRED TO]
SAFDAR ABBAS ZAIDI VS. THE STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2018-7-28] [REFERRED TO]
SUJITH KUMAR DAS VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-9-133] [REFERRED TO]
TAPAN KUMAR SAHA VS. STATE OF TRIPURA [LAWS(GAU)-2011-4-41] [REFERRED TO]
NAVDEEP SINGH @ GAURAV VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-5-33] [REFERRED TO]
DIVAKAR CHOUDHARY VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-6-34] [REFERRED TO]
ASHOK SAGAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2018-6-59] [REFERRED TO]
AMIT AGGARWAL VS. STATE NCT OF DELHI [LAWS(DLH)-2020-3-136] [REFERRED TO]
DHARMANDER SINGH VS. STATE (GOVT OF NCT, DELHI) [LAWS(DLH)-2020-9-156] [REFERRED TO]
ICICI BANK LTD VS. CHOUDHARY RAJNI & ANR [LAWS(DLH)-2016-5-816] [REFERRED]
K.P. JAYARAM VS. THE STATE OF NCT DELHI [LAWS(DLH)-2016-7-14] [REFERRED TO]
SATISH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-47] [REFERRED TO]
PUROHIT YASHKUMAR ALPESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1313] [REFERRED TO]
NARENDRA NAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1112] [REFERRED TO]
RAJESHBHAI RAVJIBHAI KARKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-106] [REFERRED TO]
KHENGARBHAI PATABHAI AAYAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1299] [REFERRED TO]
PRAGNESH RASHMIBHAI JANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-763] [REFERRED TO]
BHAVESHKUMAR NARESHKUMAR VASIHNAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-27] [REFERRED TO]
SHAILESHBHAI POPATBHAI RUPAVATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-39] [REFERRED TO]
OMKARSING VASUDEVSING RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-73] [REFERRED TO]
JASWANTBHAI RAVJIBHAI PADHIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-862] [REFERRED TO]
HARDIK DINESHBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-838] [REFERRED TO]
JITENDRABHAI JASUBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-845] [REFERRED TO]
VATSAL JAGDISHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-522] [REFERRED TO]
BHAILALBHAI RANCHHODBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-265] [REFERRED TO]
SOLANKI DHIRENDRASINH DAYSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1463] [REFERRED TO]
NANDABEN BHARATBHAI ZHALAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-872] [REFERRED TO]
NILESH SURESHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-13] [REFERRED TO]
KOKILABEN GOVINDBHAI PATANWADIA (THAKORE) VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-6] [REFERRED TO]
VALLABHBHAI UKABHAI BAMBHROLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-24] [REFERRED TO]
MADHUBHAI MANSANG JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-32] [REFERRED TO]
JASUBHAI HIRABHAI VAGHARI VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-78] [REFERRED TO]
RAHUL S/O BALDEVRAJ VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-47] [REFERRED TO]
DURGESHBHAI MOHANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-150] [REFERRED TO]
YUSUFBHAI DAUDBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-11] [REFERRED TO]
AMITKUMAR KANUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-23] [REFERRED TO]
KALYANBHAI SAVJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-39] [REFERRED TO]
BHUPATJI POPATJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-644] [REFERRED TO]
HIRJIBHAI RANNCHHODBHAI BHAKHAR VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-83] [REFERRED TO]
THAKOR RAMESHJI VALAJI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-361] [REFERRED TO]
HEMAL KISHANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-40] [REFERRED TO]
AIYUB AHMED HAJI ISA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-395] [REFERRED TO]
SANJAYSINH GHANSHYAMSINH CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-218] [REFERRED TO]
JAYPALSINH MAHOBATSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-156] [REFERRED TO]
PARMAR RAMESHBHAI JETHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-156] [REFERRED TO]
RAJU ZAPADIYA JAMARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-47] [REFERRED TO]
HARSHADBHAI BALVANTRAY GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-64] [REFERRED TO]
SAHU ANIL RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-26] [REFERRED TO]
ROHITBHAI DIPAKBHAI KALIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-215] [REFERRED TO]
ANAND AJIT SHAHANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-213] [REFERRED TO]
NIHALRAJESHBHAIPATEL VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-794] [REFERRED TO]
BHUPATAJI KHUMAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-206] [REFERRED TO]
NILESH HARISHBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-293] [REFERRED TO]
BHAGAJINAVAJICHOUHAN VS. STATEOF GUJARAT [LAWS(GJH)-2020-6-337] [REFERRED TO]
MULJI ANOPJI DEVDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-351] [REFERRED TO]
BHARATBHAI PUNABHAI KANMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-829] [REFERRED TO]
RAJENDRASINH BHAGWANSINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-822] [REFERRED TO]
THAKOR VIKRAMJI RATNAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-810] [REFERRED TO]
PARAKRAMSINH NARENDRASINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-137] [REFERRED TO]
ANILKUMAR DINESHBHAI PANCHOLI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-690] [REFERRED TO]
RAJAN RAMESHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-192] [REFERRED TO]
VIJAYBHAI RAMANBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-286] [REFERRED TO]
HASMUKHBHAI RAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-355] [REFERRED TO]
VIJAYBHAI KHUMABHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-136] [REFERRED TO]
RAMSIBHAI MENSIBHAI VANVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-74] [REFERRED TO]
SHATRUBHA DILUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-65] [REFERRED TO]
JITENDRASINH KESARSINH BALAWAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-49] [REFERRED TO]
NAND LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-74] [REFERRED TO]
RAJINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-170] [REFERRED TO]
COL KULDEEP SINGH (RETD ) VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-191] [REFERRED TO]
HEMANTKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-453] [REFERRED TO]
CHANDULAL @ CHUNILAL S/O POPATBHAI GOL VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-160] [REFERRED TO]
RATHINBHAI DHWIREF MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-301] [REFERRED TO]
SWAMINARAYAN B ED COLLEGE VS. NATIONAL COUNCIL FOR TEACHERSEDUCATION- WESTERN REGION [LAWS(GJH)-2012-6-194] [REFERRED TO]
AMANDEEP VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-2-7] [REFERRED TO]
JAI KRISHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-57] [REFERRED TO]
KAMLESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-18] [REFERRED TO]
PAWANA KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-46] [REFERRED TO]
RUPESH KUMAR SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-144] [REFERRED TO]
JAGDISH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-52] [REFERRED TO]
ANIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-105] [REFERRED TO]
IN THE HIGH COURT OF HIMACHAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-11] [REFERRED TO]
BRIJ BALA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-6-123] [REFERRED TO]
CHAUDHARY KIRITKUMAR SENDHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1132] [REFERRED TO]
SANGEETABEN KALPESHKUMAR PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1343] [REFERRED TO]
ZUNEDBHAI SHIRAJBHAI MODAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-58] [REFERRED TO]
VANDIT BHARAT SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-65] [REFERRED TO]
IMRAN ALIMAMAD KHALIFA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-218] [REFERRED TO]
NASIRKHAN NAIMKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-319] [REFERRED TO]
PRAFULBHAI GANGJIBHAI DOMADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-618] [REFERRED TO]
MAKRANI SARIKHUSSAIN SIRAJMAHAMMAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1607] [REFERRED TO]
KAMLESHBHAI SHANKARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-9] [REFERRED TO]
HIMMATBHAI RUPLABHAI NISARTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-707] [REFERRED TO]
PATEL RAMESHCHANDRA MANGALDAS VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1056] [REFERRED TO]
JITENDRAKUMAR HEMRAJBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1286] [REFERRED TO]
MANJEET SINGH VS. STATE OF H.P. [LAWS(HPH)-2013-11-34] [REFERRED TO]
SWARAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-5-162] [REFERRED TO]
RAJNEESH GAUTAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-186] [REFERRED]
RAJENDRA ALIAS VINOD VILASRAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-11-249] [REFERRED TO]
KRISHNA KUMAR MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-2-118] [REFERRED TO]
Maqbul Ansari VS. State of Jharkhand [LAWS(JHAR)-2012-5-161] [REFERRED TO]
B.S. Yedd Yurappa, Former Chief Minister of Karnataka, S/o Late Siddalingappa VS. The State of Karnataka, (through Lokayukta Police) represented by its State Public Prosecutor and Sri Sirajin Basha, S/o Late Abdul Razaak [LAWS(KAR)-2011-8-157] [REFERRED TO]
SRI ABDUL NAZIR MAUDANY VS. STATE OF KARNATAKA [LAWS(KAR)-2011-2-58] [REFERRED TO]
RAMESH LAL VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2020-3-55] [REFERRED TO]
AJAY GUPTA AND ANOTHER VS. STATE THROUGH P/S CHANNI HIMMAT [LAWS(J&K)-2018-2-138] [REFERRED TO]
TONY, HEJO, VINESH VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2011-2-570] [REFERRED]
SIBI S/O NILSON VS. STATE OF KERALA [LAWS(KER)-2011-4-152] [REFERRED]
MAARAPPAN,; DHARMARAJAN AND THULASIYAMMAL VS. STATE OF KERALA REP BY SUB INSPECTOR [LAWS(KER)-2011-5-120] [REFERRED]
SHABEER K M VS. STATE OF KERALA AND [LAWS(KER)-2011-6-291] [REFERRED]
MEREY JOSEPH VS. DEVASSY [LAWS(KER)-2012-3-320] [REFERRED TO]
VINEETH VS. STATE OF KERALA [LAWS(KER)-2015-10-30] [REFERRED TO]
MUKESH KHURANA VS. STATE OF NCT DELHI [LAWS(DLH)-2022-4-121] [REFERRED TO]
H D KUMARASWAMY VS. STATE OF KARNATAKA BY LOKAYUKTA POLICE [LAWS(KAR)-2012-6-57] [REFERRED TO]
BHARVAD MEHULBHAI VISHNUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-74] [REFERRED TO]
MANJUNATH VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-62] [REFERRED TO]
GURU SIDDEGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-184] [REFERRED]
JAYESHBHAI GHAMBHIRBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-371] [REFERRED TO]
GOVINDBHAI PABAJIBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-390] [REFERRED TO]
KANTIBHAI NANABHAI GELAT VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-448] [REFERRED TO]
PITHABHAI PUNJABHAI BABARIA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-379] [REFERRED TO]
JOSHI MEHULBHAI VASUDEV VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1269] [REFERRED TO]
SHEZAD KHALID BUDDHA VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-920] [REFERRED TO]
RAJINI REDDY GORRPATI RAMAKRISHNA REDDY VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-939] [REFERRED TO]
PRADEEP RAMESHBHAI SHELAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-262] [REFERRED TO]
ASHISH SADHNACHANDRA PAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-36] [REFERRED TO]
KARANKUMAR SHANKARBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-662] [REFERRED TO]
GULABJI DHULAJI PANUCHA VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-5] [REFERRED TO]
SHIVAM NIRANJAN PODAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-18] [REFERRED TO]
ANILBHAI RAMABHAI KHANT VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-50] [REFERRED TO]
ANIRUDDH BHUPATBHAI NAKUM VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-61] [REFERRED TO]
ROHITBHAI RASIKLAL SHETH VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-31] [REFERRED TO]
SUNIL KANAIYALAL KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-4] [REFERRED TO]
ABHIMANYU SINGH CHANDRAPAL SINGH RATHORE VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-62] [REFERRED TO]
KINNAR NAVINCHANDRA SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-120] [REFERRED TO]
NANABHAI MADHUBHAI ROYLA VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-213] [REFERRED TO]
KAUSHIK PRAVINCHANDRA MANEK VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-289] [REFERRED TO]
PRITESH ARVINDBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-42] [REFERRED TO]
BHIMRAJ JAYNARAYAN SHIHOTA VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-212] [REFERRED TO]
PRAKASHBHAI TAUMAL DALWANI VS. STATE OF GUJARAT [LAWS(GJH)-2018-10-122] [REFERRED TO]
JITENDRA @ JITU RAJUJI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-2] [REFERRED TO]
BHARATBHAI SAJANBHAI GHARCHAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-163] [REFERRED TO]
RANJANBEN KAMLESHKUMAR BAMNIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-175] [REFERRED TO]
RUKSHANABEN MUSTAFAKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-32] [REFERRED TO]
JASUJI KUVARJI THAKORE VS. THE STATE OF GUJARAT [LAWS(GJH)-2018-6-156] [REFERRED TO]
RANJITJI ARJANJI THAKORE VS. THE STATE OF GUJARAT [LAWS(GJH)-2018-6-149] [REFERRED TO]
DANTANI DHARMESHBHAI MADHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-129] [REFERRED TO]
SURESHBHAI KANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-60] [REFERRED TO]
JEETSINGH ABHESINGH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-217] [REFERRED TO]
ARJAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-285] [REFERRED TO]
SURESHKUMAR CHHITARMALJI JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-271] [REFERRED TO]
OMPRAKASH KISHANCHAND MALHOTRA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-2] [REFERRED TO]
RAJENDRASINH @ RAJUBHAI @ GOLD RANJITSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-286] [REFERRED TO]
PRATIK MUKESHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-269] [REFERRED TO]
ABDULBHAI HUSSAINBHAI VAKANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-315] [REFERRED TO]
RAJUBHAI VERSHIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-321] [REFERRED TO]
DILIPBHAI KANTILAL VASANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-360] [REFERRED TO]
LABHUBHAI NARSHIBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-28] [REFERRED TO]
ALPESH DALSINGHBHAI VASUNIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-205] [REFERRED TO]
SANJIVKUMAR VITTHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-226] [REFERRED TO]
HANIF HUSEN PATANWALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-295] [REFERRED TO]
VIPULKUMAR DALUBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-322] [REFERRED TO]
PITAMBER KRUPARAM SUTHAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-325] [REFERRED TO]
HARDIP NAVNEETBHAI SALI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-336] [REFERRED TO]
ASHRAFMIYA ABUMIYA SAIYAD BUKHARI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-343] [REFERRED TO]
RAMESHBHAI BABULAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-375] [REFERRED TO]
SANGITABA D/O RANJITSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-79] [REFERRED TO]
GANPATBHAI RAMANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-123] [REFERRED TO]
JAYESH BALDEVBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-125] [REFERRED TO]
SHAKILBHAI KALUBHAI AJMERI VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-132] [REFERRED TO]
YUVRAJSINH @ RUTURAJ RANVIRSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-166] [REFERRED TO]
RANGUDIYABHAI RAMSING RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-80] [REFERRED TO]
MINAXIBEN NITINBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-164] [REFERRED TO]
RAHULBHAI SHRAVANBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-182] [REFERRED TO]
CHANDUBHAI LAXMANBHAI TOPIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-219] [REFERRED TO]
SHETH PALAK NUTANKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-77] [REFERRED TO]
SHANKARBHAI BALUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1038] [REFERRED TO]
BHARAT JAYRAM PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-980] [REFERRED TO]
RAJABSHA MEHBUBSHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-275] [REFERRED TO]