REGENT COMPUTRONICS PVT. LTD.

YADAVA KUMAR Appellant

V/S

DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Respondents

Referred Judgements :-

SYED NISAR AHMED VS. THE MANAGING DIRECTOR,BANGALORE METROPOLITAN TRANSPORT CORPORATION [REFERRED TO]
HARDEO KAUR VS. RAJASTHAN STATE TRANSPORT CORPORATION [REFERRED TO]
HELEN C REBELLO VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
SUNIL KUMAR VS. RAM SINGH GAUD [REFERRED TO]
PRIYA VASANT KALGUTKAR VS. MURAD SHAIKH [REFERRED TO]
MUKESH KUMAR SHARMA VS. RAMDUTT [REFERRED TO]

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted.

(3.) Assailing the Division Bench judgment of the Karnataka High Court dated 12.8.2009, whereby compensation of Rs.52,000/- granted by the Tribunal was enhanced to Rs.72,000/-, this appeal claiming higher compensation was filed by the appellant.

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YADAVA KUMAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD

Referred Judgements :-

JUDGEMENT

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