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ALLA YAGNIKA Vs. ALLA VINYA KUMAR
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January 20, 2026 |
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ANDHRA PRADESH ANIMAL HUSBANDARY GAZETTED OFFICERS ASSOCIATION, REP. BY ITS PRESIDENT, CHS. KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
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January 29, 2026 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORP Vs. BAPANAPALLI KOTESWARA RAO
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January 8, 2026 |
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ANIL CHOKHARA, S/O.BABULAL Vs. STATE OF A.P.
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March 24, 2026 |
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APSRTC Vs. MEDA BHANU MANOJ
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January 8, 2026 |
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AVANTI FEEDS LIMITED Vs. DEPUTY COMMISSIONER OF STATE TAX
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April 1, 2026 |
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BHOGADI NAGA DEEPIKA Vs. STATE OF ANDHRA PRADESH
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January 16, 2026 |
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BONTHU NARASIMHA SWAMY Vs. A.P.POWER DISTRIBUTION CO LTD
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February 17, 2026 |
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BUMANAPALLI RAVINDRANATH REDDY Vs. UNION OF INDIA
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February 24, 2026 |
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CHEJERLA PRIMARY AGRICULTURAL COOPERATIVE SOCIETY Vs. STATE OF A.P.
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January 2, 2026 |
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CHOLAMANDALAM MS GENERAL INSURANCE COMPANY Vs. DONTALA GOVINDA RAO, S/O SURYANARAYANA
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April 8, 2026 |
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D. VIJAYA BHASKARA REDDY Vs. D.HANUMANTHAMMA
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February 18, 2026 |
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DEPOT MANAGER APSRTC, E.G. DIST Vs. DATLA RAMARAJU E G DIST
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January 29, 2026 |
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DHARNASI RAVINDRA Vs. STATE OF ANDHRA PRADESH
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January 7, 2026 |
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GADDE VENKATA SUSEELA Vs. GADDE SEETHAMAHA LAKSHMI
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January 8, 2026 |
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GOGULAPALLI KHADAR MOHIDDIN Vs. GOGULAPALLI KHADAR
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January 21, 2026 |
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GOLLAPALLI RAMARAO Vs. STATE OF A.P.
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January 6, 2026 |
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GORIPARTHI JHANSI Vs. GORIPARTHI SRIRAM MURTHY
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January 22, 2026 |
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GUMMADI USHA RANI Vs. SURE MALLIKARJUNA RAO
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January 21, 2026 |
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GUNDLA GOVINDA RAJULU Vs. PEDDISETTY SRINIVASA KUMAR
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January 8, 2026 |
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HARI @ NARA Vs. STATE OF A.P.
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January 5, 2026 |
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K.NAVENEETHAM Vs. GOVERNMENT OF A.P.
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April 9, 2026 |
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KARANAM SRINIVASULU, S/O SITARAMASWAMY Vs. Y.SRIRAM AND ANOTHERS / ICICI LOMBARD GENERAL INSURANCE COMPANY
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February 11, 2026 |
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KESSIREDDY RAJASEKHAR REDDY Vs. STATE OF A.P.
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April 7, 2026 |
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KOMMIREDDINAGU @ GANESH Vs. STATE OF ANDHRA PRADESH
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January 8, 2026 |
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KOYYA GANGA VENKATA SATYA BHASKARA RAO Vs. KOYYA RAMA KRISHNUDU
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January 8, 2026 |
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KURAKULA SATYANARAYANA Vs. KURAKULA YESURATNAM
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January 7, 2026 |
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M. MURALIKRISHNA Vs. MASAPALLI VENKATARATHNAMMA
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January 5, 2026 |
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MALKARI RADHA BAI Vs. STATE OF A.P.
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January 5, 2026 |
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MANAGEMENT OF LEKCON INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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February 5, 2026 |
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MATAM ASHOK KUMAR Vs. STATE OF A.P.
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January 7, 2026 |
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MIRIYALA DINESH KUMAR Vs. STATE OF A.P.
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April 6, 2026 |
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MORI GANESH, S/O. RAMBABU Vs. STATE OF A.P.
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March 30, 2026 |
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MOSURU DHANUNJAY ALIAS MOSURI DHANUNJAY Vs. STATE OF A.P.
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March 31, 2026 |
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MUPPIDI SUSEELA Vs. STATE OF ANDHRA PRADESH
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February 2, 2026 |
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MUTHAM CHETTY MUNEIAHA Vs. M.VENKATA SUBBAIAH
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January 8, 2026 |
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N. AUDILAKSHMAMMA Vs. DIST. JUDGE CHITTOOR DIST
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March 10, 2026 |
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N.SRINIVASA RAO Vs. P.CHANDRASEKHARAIAH
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March 12, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. MANJULA VIJAYA KUMARI
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March 3, 2026 |
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P.S.A.V. PRASAD Vs. HIGH COURT OF ANDHRA PRADESH
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February 9, 2026 |
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PASUPULETI CHALAPATHY Vs. STATE OF ANDHRA PRADESH
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January 22, 2026 |
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PERUMALLAPALLI SANDHYA Vs. NUTHALAPATI PADMAVATHI
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January 31, 2026 |
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PODILAPU SRINIVASA RAO Vs. GANDRETI UGADI
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January 19, 2026 |
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POTLACHERUVU GANGADHARA RAO Vs. STATE OF A.P.
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January 6, 2026 |
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RALLAPALLI SRINIVAS SRI VENKATA RAMA Vs. STATE OF A.P.
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January 21, 2026 |
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REDDY RANI SWAPNA Vs. UNION OF INDIA
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February 23, 2026 |
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SANKULA NAGARJUNA Vs. STATE OF A.P.
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January 21, 2026 |
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SHAIK PYARE JAN Vs. D.SATYANARAYANA
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April 2, 2026 |
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SHAIKLI RAZAK & OR Vs. STATE OF A.P.
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January 22, 2026 |
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SOMU DAMODARA RAO Vs. P. ADINARAYANA
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February 11, 2026 |
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SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. Vs. SHAIK JAAN BEE
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March 7, 2026 |
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STATE OF ANDHRA PRADESH Vs. K.V. RAVI SANKAR
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January 31, 2026 |
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TANALA SATYANARAYANA DIED Vs. TANALA RAMA RAO DIED AS PER LRS
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January 20, 2026 |
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TELUGU GANI VENKATA RAMUDU Vs. STATE OF A.P.
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January 6, 2026 |
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THE AP POWER ENGINEERING AND TECHNICAL WORKERS UNION Vs. THE TRANSMISSION CORPORATION OF A P LIMITED
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March 16, 2026 |
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UNITED INDIA INSURANCE CO Vs. K.SUBBALAKSHMAMMA
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January 8, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. U.RAMANAMMA
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January 23, 2026 |
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V.RABBANI BASHA Vs. STATE OF ANDHRA PRADESH
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January 5, 2026 |
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VADDI SATISHBABU Vs. B.YASODAMMA
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January 2, 2026 |
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VISAKHAPATNAM PORT AUTHORITY Vs. VISHWANADH AVENUES
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January 22, 2026 |
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VOONA SARVESWARA RAO Vs. ANDHRAVARAPU GOVINDA RAJULU
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January 27, 2026 |
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YOGITILA @ YAGATALA @ CHATTY HARITHA NAGAVENI Vs. CHATTY C GIRISH KUMAR
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January 19, 2026 |
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ZION SHIPPING LTD. Vs. SARALA FOODS PVT. LTD.
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January 7, 2026 |
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