| Sr. no. |
Products |
BASIC PRICE
(GST Extra)
|
UPDATES CHARGES
(GST Extra)
|
| 1 |
THE LAWS SUPER DONGLE VERSION
- All High Court Judgment
- Supreme Court Judgment
-
NCDRC Judgment
-
Central Acts, Rules, Regulation
-
Local Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
400 Law Journal citation
|
Rs. 40,000/- |
Rs. 7,000/- |
| 2 |
THE LAWS GUJARAT HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Gujarat High Court Judgment
-
NCDRC Judgments
-
Local Acts of Gujarat State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
300 Law Journal citation
|
Rs. 17,000/-
|
Rs. 5,000/-
|
| 3 |
THE LAWS BOMBAY HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Bombay High Court Judgment
-
NCDRC Judgments
-
Local Acts of Maharashtra State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/-
|
Rs. 5,000/-
|
| 4 |
THE LAWS KARNATAKA HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Karnataka High Court Judgment
-
NCDRC Judgments
-
Local Acts of Karnataka State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 5 |
THE LAWS KERALA HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Kerala High Court Judgment
-
NCDRC Judgments
-
Local Acts of Kerala State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 6 |
THE LAWS MADRAS HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Madras High Court Judgment
-
NCDRC Judgments
-
Local Acts of Tamilnadu State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 7 |
THE LAWS ANDHRA PRADESH HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Andhra Pradesh High Court Judgment
-
NCDRC Judgments
-
Local Acts of Andhra Pradesh State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 8 |
THE LAWS MP + CG HC + SC DONGLE VRESION
-
Supreme Court Judgment
-
MP + CG High Court Judgment
-
NCDRC Judgments
-
Local Acts of MP + CG State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 9 |
THE LAWS PATNA + JHARKHAND HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Bihar + Jharkhand High Court Judgment
-
NCDRC Judgments
-
Local Acts of Bihar + Jharkhand State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 10 |
THE LAWS RAJASTHAN HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Rajasthan High Court Judgment
-
NCDRC Judgments
-
Local Acts of Rajasthan State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 11 |
THE LAWS DELHI HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Delhi High Court Judgment
-
NCDRC Judgments
-
Local Acts of Delhi State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 12 |
THE LAWS ALLHABAD HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Allahabad High Court Judgment
-
NCDRC Judgments
-
Local Acts of Uttarpradesh State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
| 13 |
THE LAWS CALCUTTA HC + SC DONGLE VERSION
-
Supreme Court Judgment
-
Calcutta High Court Judgment
-
NCDRC Judgments
-
Local Acts of West Bangol State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
