Sr. no. |
Products |
BASIC PRICE
(GST Extra)
|
UPDATES CHARGES
(GST Extra)
|
1 |
THE LAWS ONLINE FULL ACCESS
- All High Court Judgment
- Supreme Court Judgment
-
NCDRC Judgment
-
Privy Council Judgments
-
Central Acts, Rules, Regulation
-
Local Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
400 Law Journal citation
-
Notifications, Circular, Press Release
-
Tribunal Court Judgment
-
Company Law Board
-
Bills and Ordiance, Assembly Debates
|
Rs. 35,000/- |
Rs. 10,000/- |
2 |
THE LAWS SUPER
-
All High Court Judgment
-
Supreme Court Judgment
-
NCDRC Judgments
-
Local Acts of Gujarat State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
300 Law Journal citation
|
Rs. 15,000/-
|
Rs. 7,000/-
|
3 |
THE LAWS LIMITED ACCESS (State Wise Module)
-
Supreme Court Judgment
-
One State High Court Judgment
-
NCDRC Judgments
-
Local Acts of Maharashtra State
-
170 Law Journals Citations
-
Legal Forms, Drafts
-
Legal Dictionary
|
Rs. 10,500/-
|
Rs. 5,000/-
|
4 |
THE LAWS PREMIUM
-
Supreme Court Judgment
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
Local Language Support (Internet Require)
-
170 Law Journal citation
|
Rs. 7,500/- |
Rs. 5,000/- |
5 |
THE LAWS PRIVYCOUNCIL
-
Judgments of privy council
|
Rs. 10,500/- |
No Updates |