Sr. no. |
Products |
BASIC PRICE
(GST Extra)
|
UPDATES CHARGES
(GST Extra)
|
1 |
THE LAWS SUPER
- All High Court Judgment
- Supreme Court Judgment
-
NCDRC Judgment
-
Central Acts, Rules, Regulation
-
Local Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
300 Law Journal citation
|
Rs. 40,000/- |
Rs. 7,000/- |
2 |
THE LAWS GUJARAT HC + SC
-
Supreme Court Judgment
-
Gujarat High Court Judgment
-
NCDRC Judgments
-
Local Acts of Gujarat State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/-
|
Rs. 5,000/-
|
3 |
THE LAWS BOMBAY HC + SC
-
Supreme Court Judgment
-
Bombay High Court Judgment
-
NCDRC Judgments
-
Local Acts of Maharashtra State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/-
|
Rs. 5,000/-
|
4 |
THE LAWS KARNATAKA HC + SC
-
Supreme Court Judgment
-
Karnataka High Court Judgment
-
NCDRC Judgments
-
Local Acts of Karnataka State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
5 |
THE LAWS KERALA HC + SC
-
Supreme Court Judgment
-
Kerala High Court Judgment
-
NCDRC Judgments
-
Local Acts of Kerala State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
6 |
THE LAWS MADRAS HC + SC
-
Supreme Court Judgment
-
Madras High Court Judgment
-
NCDRC Judgments
-
Local Acts of Tamilnadu State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
7 |
THE LAWS ANDHRA PRADESH HC + SC
-
Supreme Court Judgment
-
Andhra Pradesh High Court Judgment
-
NCDRC Judgments
-
Local Acts of Andhra Pradesh State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
8 |
THE LAWS MP + CG HC + SC
-
Supreme Court Judgment
-
MP + CG High Court Judgment
-
NCDRC Judgments
-
Local Acts of MP + CG State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
9 |
THE LAWS PATNA + JHARKHAND HC + SC
-
Supreme Court Judgment
-
Bihar + Jharkhand High Court Judgment
-
NCDRC Judgments
-
Local Acts of Bihar + Jharkhand State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
10 |
THE LAWS RAJASTHAN HC + SC
-
Supreme Court Judgment
-
Rajasthan High Court Judgment
-
NCDRC Judgments
-
Local Acts of Rajasthan State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
11 |
THE LAWS DELHI HC + SC
-
Supreme Court Judgment
-
Delhi High Court Judgment
-
NCDRC Judgments
-
Local Acts of Delhi State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
12 |
THE LAWS ALLHABAD HC + SC
-
Supreme Court Judgment
-
Allahabad High Court Judgment
-
NCDRC Judgments
-
Local Acts of Uttar-pradesh State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
13 |
THE LAWS CALCUTTA HC + SC
-
Supreme Court Judgment
-
Calcutta High Court Judgment
-
NCDRC Judgments
-
Local Acts of West Bengal State
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 17,000/- |
Rs. 5,000/- |
14 |
THE LAWS PRIMIUM
-
Supreme Court Judgment
-
Central Acts, Rules, Regulation
-
Legal Dictionary
-
Legal Forms, Drafts
-
200 Law Journal citation
|
Rs. 15,000/- |
Rs. 5,000/- |
15 |
THE LAWS PRIVYCOUNCIL
-
Judgments of privy council
|
Rs. 10,500/- |
No Updates |