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(c) Limitation on Liability.
Neither Regent Computronics Pvt Ltd - onlinethelaws nor any of its members, directors, employees or other representatives will be liable for damages arising out of or in connection with the use of this site or any information, products or services contained herein, which includes, without limitation, the materials, even if advised of the possibility thereof. This is a comprehensive limitation of liability that applies to all damages of any kind, including, without limitation, indirect, incidental, special and consequential damages, loss of data, income, profit or goodwill, loss of or damage to property and claims of third parties.
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