Legal database software in India | Online Legal Research for Indian Laws | Online legal database

Database Coverages

The Laws - Regent

Judgments of Supreme Court of India, All High Courts, Privy Council, National level Tribunals etc from their inception to till date with Acts, Rules, Regulations, Orders, Schemes etc of Central Government and All State Governments, Government Gazette, Notifications, Circulars, Press Notes, Press Releases of Central Government and State Government along with Important Departments, Institutes etc like Reserve Bank of India, SEBI, IRDA, CBDT, DBSE and Government Latest and updated Policies

The Laws - Super

Judgments of Supreme Court of India, All High Courts, NCDRC from their inception to till date with Acts, Rules, Regulations, Orders, Schemes etc of Central Government and All State Governments.

The Laws - Local

Judgments of Supreme Court of India, Relevant State High Court, NCDRC from their inception to till date with Acts, Rules, Regulations, Orders, Schemes etc of Central Government and relevant State Governments.

Judgments of Supreme Court of India

More than 60,000 Judgments starting from 1950 till the current date, containing Full Text of Judgments, Head Notes or Referred statutes if available, Cross citations, Referenced and Cited Acts, Judgments with Hyperlinks, Hot Keys etc.

Judgment of High Court

Judgments starting from inception of relevant High Court till the current date, containing Full Text of Judgments, Head Notes or Referred statutes if available, Cross citations, Referenced and Cited Acts, Judgments with Hyperlinks, Hot Keys etc.

Judgments of Privy Council

More than 70,000 Judgments of Privy Council i.e. Pre Independence of India is available.

Judgments of National Level Tribunals

Judgments of National Level tribunals starting from their inception of relevant tribunals till the current date, containing Full Text of Judgments, Referred statutes if available, Cross citations, Referenced and Cited Acts, Judgments with Hyperlinks, Hot Keys etc.

Central Acts etc

More than 7000 Central Acts including their Rules, Regulations, Orders, Schemes, Forms etc -repealed and unrepealed along with Hyperlink with Judgments, Amendments where possible.

Local Acts etc

More than 9000 Local Acts of relevant State Government including their Rules, Regulations, Orders, Schemes, Forms etc - repealed and un repealed along with Hyperlink with Judgments, Amendments where possible.

Government Gazette, Notifications etc

More than 2,50,000 documents available which includes Gazette of Government of India and certain State Governments, Notifications, Circulars, Press Notes, Press Release, Government Policies of different Ministries, Departments, Institutions etc like SEBI, RBI, IRDA, CBDT, CBSE etc.