| Case Title | Date |
|---|---|
| GIRISH SEHGAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED | June 5, 2006 |
| MEGA MOTORS Vs. BHUWAN CHANDRA JOSHI | December 1, 2006 |
| NEW INDIA ASSURANCE CO LTD Vs. MOHD NASIM | March 29, 2006 |
| NIRMAL KAPOOR Vs. NEHRU HOSPITAL & POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH | February 10, 2006 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. S K TRADING CO | July 3, 2006 |
| S P ENTERPRISES Vs. UPBHOGTA SANRAKSHAN SAMITI, HARIDWAR | November 21, 2006 |
| UTTARANCHAL JAL VIDYUT NIGAM LIMITED Vs. NEW INDIA ASSURANCE CO LTD | November 21, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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