A. M. T. BUILDERS PVT. LTD. Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
AAROGYAM RESIDENTS WELFARE ASSOCIATION Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
AASIQ HUSSAIN Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
ABDUL MALIK Vs. STATE OF UTTARAKHAND
|
October 25, 2021 |
ABHAY KUMAR Vs. STATE OF UTTARAKHAND
|
May 17, 2021 |
ABIDA KHAN Vs. PRESCRIBE AUTHORITY
|
November 10, 2021 |
ADARSH KUMAR SINGHAL Vs. USHA DEVI
|
March 19, 2021 |
ADITYA KUMAR Vs. STATE OF UTTARAKHAND
|
April 22, 2021 |
AFTAB ALI Vs. STATE OF UTTARAKHAND
|
February 3, 2021 |
AGARWAL BROTHERS Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
AHUJA TRADERS Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
|
December 16, 2021 |
AJAY CHAUDHARY Vs. STATE OF UTTARAKHAND
|
March 2, 2021 |
AJAY GUPTA Vs. STATE OF UTTARAKHAND
|
February 3, 2021 |
AJAY KANDWAL Vs. STATE OF UTTARAKHAND
|
April 7, 2021 |
AJAY KUMAR Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
AJAY KUMAR VERMA Vs. STATE OF UTTARAKHAND
|
May 5, 2021 |
AJAY SINGH Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
AJAY SINGH RAWAT Vs. R.C. PUROHIT
|
October 23, 2021 |
AJAY VIKRAM SINGH Vs. NEERAJ KHAIRWAL
|
October 22, 2021 |
AKSHAY KASHYAP Vs. STATE OF UTTARAKHAND
|
February 15, 2021 |
AKSHAY UNIYAL Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
ALAKNANDA HYDRO POWER COMPANY LTD Vs. UNION OF INDIA
|
November 11, 2021 |
ALMORA URBAN COOPERATIVE BANK Vs. STATE OF UTTARAKHAND
|
February 26, 2021 |
AMAN Vs. STATE OF UTTARAKHAND
|
October 22, 2021 |
AMAN KUMAR GOEL Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
AMANDEEP SINGH SALUJA Vs. STATE OF UTTARAKHAND
|
October 20, 2021 |
AMAR NATH Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
AMAR SINGH SAINI Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
AMARJEET KAUR Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
AMISH KUMAR GUPTA Vs. DEPUTY COMMISSIONER (TAX ASSESSMENT)
|
December 28, 2021 |
AMIT GOSWAMI Vs. STATE OF UTTARAKHAND
|
February 18, 2021 |
AMIT KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
AMIT SAJWAN Vs. EXCISE COMMISSIONER
|
November 15, 2021 |
AMTULS PUBLIC SCHOOL Vs. KAMLA DEVI
|
July 30, 2021 |
AMTULS PUBLIC SCHOOL Vs. LEELA AND OTHER
|
December 22, 2021 |
AMTULS PUBLIC SCHOOL Vs. GOVINDI
|
December 23, 2021 |
AMZAD Vs. STATE OF UTTARAKHAND
|
January 7, 2021 |
ANANDI PAL Vs. STATE OF UTTARAKHAND
|
March 4, 2021 |
ANIL BANSAL Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
ANIL KUMAR Vs. KOTAK MAHINDRA BANK LTD
|
December 29, 2021 |
ANIL KUMAR MALL Vs. AMIT NEGI
|
December 14, 2021 |
ANIL RAJ Vs. UNION OF INDIA
|
December 28, 2021 |
ANIL SHARMA Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
ANISHA DEVI Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
ANIT RANA Vs. NITESHJHA
|
December 21, 2021 |
ANITA DEVI Vs. UTTARAKHAND SC ST COMMISSION DEHRADUN
|
November 11, 2021 |
ANITA VERMA Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
ANJU BISHT Vs. SURENDRA SINGH
|
December 28, 2021 |
ANKIT KUMAR Vs. STATE OF UTTARAKHAND
|
November 11, 2021 |
ANKIT MALHOTRA Vs. RELIANCE HOME FINANCE LTD
|
December 21, 2021 |
ANKUR NAGPAL Vs. DIG, KUMAON DIVISION, NAINITAL
|
December 14, 2021 |
ANKUR SAGAR Vs. STATE OF UTTARAKHAND
|
December 15, 2021 |
ANSHU SHARMA Vs. STATE OF UTTARAKHAND
|
March 25, 2021 |
ANUJ KUMAR SAINI Vs. STATE OF UTTARAKHAND AND ORS.
|
January 6, 2021 |
ANUP KUMAR AHLUWALIA Vs. DIWAN SINGH NEGI
|
October 25, 2021 |
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
December 31, 2021 |
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
ANUVRAT VERMA Vs. STATE OF UTTARAKHAND
|
December 17, 2021 |
APURVI AGARWAL Vs. SANDEEP
|
April 8, 2021 |
ARAGON INFRATECH PVT. LTD. Vs. SHEETAL MUND
|
March 15, 2021 |
ARBAAZ Vs. SAJDA PARVEEN
|
October 22, 2021 |
ARMINDAR SINGH Vs. STATE OF UTTARAKHAND
|
February 24, 2021 |
ARVIND KUMAR Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
ARYAVEER SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
December 29, 2021 |
ASAMBER SINGH Vs. MEERA HANDA
|
October 25, 2021 |
ASGAR ALI Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
ASHA DEVI, Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
ASHA MOHAN FEMALE Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
ASHISH Vs. STATE OF UTTARAKHAND
|
July 6, 2021 |
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
ASP SEALING PRODUCTS LTD. Vs. EMPLOYEE PROVIDENT FUND ORGANIZATION
|
November 24, 2021 |
ATOL DAS Vs. RANVEER SINGH
|
October 21, 2021 |
ATTAR SINGH Vs. STATE OF UTTARAKHAND
|
February 24, 2021 |
AUTOMAT IRREGATION PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
October 21, 2021 |
AZEEMA BEGUM Vs. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK
|
December 16, 2021 |
B.K. BANSAL Vs. UTTARANCHAL ROAD TRANSPORT CORPORATION
|
December 27, 2021 |
BABU Vs. STATE OF UTTARAKHAND
|
May 4, 2021 |
BAKSHISH SINGH Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
BALAJI CONSTRUCTION COMPANY Vs. SUNIL KUMAR GARG
|
October 22, 2021 |
BALAM SINGH Vs. R.K. MAHAJAN
|
December 10, 2021 |
BALBEER SINGH POKHARIYA Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
BALBIR SINGH Vs. CHANDRA SHEKHAR BHATT
|
April 6, 2021 |
BALBIR SINGH Vs. GURPAL SINGH
|
November 16, 2021 |
BALJEET Vs. DY. DIRECTOR OF CONSOLIDATION
|
November 23, 2021 |
BALJEET SINGH Vs. STATE OF UTTARAKHAND
|
June 16, 2021 |
BALVINDER SINGH Vs. STATE OF UTTARAKHAND
|
April 5, 2021 |
BALWINDER SINGH Vs. KISAN PAD SANA
|
December 28, 2021 |
BANWARI LAL Vs. RAM KISHORE
|
December 28, 2021 |
BASANT PRABHAKAR Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
BEENA DEVI Vs. STATE
|
December 27, 2021 |
BELWAL SPINING MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT HALDWANI
|
March 4, 2021 |
BHAG CHAND Vs. STATE OF UTTARAKHAND
|
February 18, 2021 |
BHAGWAN DAS ADARSH SANSKRIT MAHAVIDHYALAYA Vs. UTTARAKHAND SANSKRIT UNIVERSITY
|
December 15, 2021 |
BHARAT BHUSHAN NAUTIYAL Vs. STATE OF UTTARAKHAND
|
March 19, 2021 |
BHARAT CONSTRUCTION (INDIA) PVT. LTD Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
BHARAT ELECTRONICS LIMITED Vs. COLLECTOR PAURI GARHWAL
|
November 16, 2021 |
BHARAT SINGH Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
October 23, 2021 |
BHARAT SINGH Vs. RAJENDRA MAHAJAN
|
December 10, 2021 |
BHARTI Vs. STATE OF UTTARAKHAND
|
July 22, 2021 |
BHARTI AGRAWAL Vs. VISHAL AGRAWAL
|
December 27, 2021 |
BHAWANA CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 16, 2021 |
BHUMIPAL SINGH RAWAT Vs. DHEERAJ GARBIYAL
|
October 20, 2021 |
BHUVENSHWARI Vs. STATE OF UTTARAKHAND
|
March 22, 2021 |
BHUWAN SINGH GUSAIN Vs. STATE OF UTTARAKHAND
|
April 5, 2021 |
BIMALANAND BAHUGUNA Vs. A.V. GIRIJA KUMAR
|
October 21, 2021 |
BINDRA DEVI Vs. KUMARI MAKNI
|
January 25, 2021 |
BINTTU Vs. STATE OF UTTARAKHAND
|
May 7, 2021 |
BIRENDRA SINGH CHAUHAN Vs. SOHAN LAL KALA
|
November 10, 2021 |
BISHAN DUTT Vs. COMMISSIONER KUMAUN MANDAL
|
November 16, 2021 |
BISHAN SINGH MEHRA Vs. STATE OF UTTARAKHAND
|
July 15, 2021 |
BISHAN SWAROOP Vs. STATE OF UTTARAKHAND
|
March 10, 2021 |
BRIJ MOHAN PANDEY Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
|
December 27, 2021 |
BRIJESH CHANDRA DOBARIYAL Vs. LAXMI DHYANI
|
November 15, 2021 |
BRIJESH LAL SAH Vs. STATE OF UTTARAKHAND
|
December 10, 2021 |
BRIJMOHAN Vs. STATE OF UTTARAKHAND
|
June 14, 2021 |
CANARA BANK (ERSTWHILE SYNDICATE BANK) Vs. BABU RAM KASHYAP
|
May 19, 2021 |
CENTRAL BANK OF INDIA Vs. HARESH CHANDRA AGRAWAL
|
January 25, 2021 |
CHANDAN BHARDWAJ Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
CHANDAN SINGH Vs. STATE OF UTTARAKHAND
|
July 7, 2021 |
CHANDAN SINGH DHOBAL Vs. MADANLAL
|
December 21, 2021 |
CHANDER Vs. STATE OF UTTARAKHAND
|
March 12, 2021 |
CHANDRA SHEKHAR SHIMAL Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
CHEF HOSPITALITY SERVICES Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED Vs. SUBHASH ARORA
|
February 24, 2021 |
COL. JAIPREET SINGH Vs. LT. COL. S. BAJAJ
|
November 9, 2021 |
COMMITTEE OF MANAGEMENT DOON VALLEY OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF UTTARAKHAND
|
May 5, 2021 |
COMMITTEE OF MANAGEMENT K.L.D.A.V INTER COLLEGE ROORKEE, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
CORBETT SILK Vs. T.P. TAMTA
|
October 22, 2021 |
D. V. SINGH Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
February 26, 2021 |
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
December 1, 2021 |
DAN SINGH BISHT Vs. BHUPENDER KAUR ALOKHA
|
October 22, 2021 |
DANISH INTEZAR Vs. STATE OF UTTARAKHAND
|
February 12, 2021 |
DAVID MORRISON Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
DAVID MORRISON Vs. RESPONDENT
|
May 11, 2021 |
DAYANAND SHIKSHA SANTHAN U.P. Vs. CHIEF ADMINISTRATOR
|
March 4, 2021 |
DAYANAND SIKSHA SANSTHAN Vs. PREM SINGH
|
January 31, 2021 |
DEEP NOVELTIES Vs. BALJINDER SINGH
|
February 22, 2021 |
DEEPA DEVI BISHT Vs. SACHIN NEGI
|
October 22, 2021 |
DEEPA RANI Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
DEEPAK ASWAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
December 15, 2021 |
DEEPAK CHANDRA PARGAIN Vs. STATE OF UTTARAKHAND
|
December 20, 2021 |
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
|
May 4, 2021 |
DEEPAK KAPOOR Vs. ASHOK D. MEHTA
|
February 22, 2021 |
DEEPAK SAGAR Vs. STATE OF UTTARAKHAND
|
March 23, 2021 |
DEEPAK SHEEL Vs. STATE OF UTTARAKHAND
|
October 18, 2021 |
DEEPAK SINGH Vs. STATE OF UTTARAKHAND
|
May 24, 2021 |
DEEPAK THAPA Vs. STATE OF UTTARAKHAND
|
December 14, 2021 |
DEEPANKAR SHARMA Vs. DEBTS RECOVERY TRIBUNAL, DEHRADUN
|
December 15, 2021 |
DEV HOME FINISHING COMPANY Vs. PUNJAB NATIONAL BANK
|
April 9, 2021 |
DEV KUMARI SINGH Vs. STATE OF UTTARAKHAND
|
November 11, 2021 |
DEVENDRA SINGH Vs. JAGDAMBA PRASAD
|
December 16, 2021 |
DEVENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
DEVESHWARI GUSAIN Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
DHARMENDRA Vs. B.H.E.L. RANIPUR HARIDWAR
|
November 16, 2021 |
DHARMENDRA KUMAR SAHI Vs. BOARD OF MANAGEMENT
|
April 8, 2021 |
DHARMENDRA KUMAR SHAHI Vs. BOARD OF MANAGEMENT
|
April 12, 2021 |
DHARMENDRA SINGH RATHORE Vs. ANURADHA MOHIT DALMIA
|
October 23, 2021 |
DHARMPAL SINGH YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 10, 2021 |
DHARMSHALA SHAMBHUBARA TRUST Vs. VED PRAKASH
|
March 18, 2021 |
DHIRENDRA MOHAN SHARMA Vs. MAGAN LAL
|
January 25, 2021 |
DIGAMBAR SINGH NEGI Vs. GOVIND SINGH NEGI
|
March 12, 2021 |
DIKSHA BAUWAL Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
DILAWAR Vs. STATE OF UTTARAKHAND
|
June 10, 2021 |
DILSHAD HUSSAIN Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
DINEH CHANDA GARKOTI Vs. STATE OF UTTARAKHAND
|
October 23, 2021 |
DINESH DOBRIYAL Vs. STATE OF UTTARAKHAND
|
February 23, 2021 |
DINESH KUMAR Vs. STATE OF UTTARAKHAND
|
April 1, 2021 |
DISHA HOSPITALITY PVT. LTD Vs. VICE CHAIRMAN, MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
December 28, 2021 |
DOLCE FOOD PVT. LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
November 15, 2021 |
DORI SINGH Vs. BHOORI
|
March 22, 2021 |
DURGA DAL MILL, 1 SAI PURAM LINE JEEWAN GARH, VIKASNAGAR, DEHRADUN Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
DURGA SINGH Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIGAM
|
December 28, 2021 |
ELECTRICITY DISTRIBUTION DIVISION Vs. PARASRAM JOSHI
|
March 5, 2021 |
FARIYAD Vs. THAKUR MANDIR RAGHUNATH JI
|
March 16, 2021 |
FLEETGUARD FILTERS PVT. LTD Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
GAGAN GUNWANT Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
GAJADHAR DHYANI Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
GAJENDRA PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND
|
December 9, 2021 |
GANESH DUTT PALARIA Vs. STATE OF UTTARAKHAND
|
February 17, 2021 |
GANESH DUTT REKHARI Vs. STATE OF UTTARAKHAND
|
March 15, 2021 |
GARHWAL MANDAL VIKAS NIGAM LTD. Vs. RAGHUNATH DAS
|
April 12, 2021 |
GAURAV AGARWAL Vs. HARPREET SINGH
|
December 28, 2021 |
GEETIKA Vs. STATE OF UTTARAKHAND
|
January 7, 2021 |
GHULAM MUSTAFA Vs. SALEEM
|
October 26, 2021 |
GIRIRAJ Vs. STATE OF UTTARAKHAND
|
May 20, 2021 |
GIRISH CHANDRA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 20, 2021 |
GOBIND BHAWAN KARYALAYA Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
GOKUL SINGH NAGARKOTI Vs. STATE OF UTTARAKHAND
|
February 2, 2021 |
GOLDY RAJIV SANTHOJI Vs. STATE OF UTTARAKHAND
|
May 6, 2021 |
GOVIND GAURAV PANDEY Vs. STATE OF UTTARAKHAND
|
November 25, 2021 |
GOVIND SINGH KALAKOTI Vs. DHEERAJ GARBIYAL
|
October 20, 2021 |
GOVIND WADHWA Vs. RAKESH KUMAR
|
January 27, 2021 |
GOVINDI ARYA Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
GRAM SABHA/LAND MANAGEMENT COMMITTEE OF GRAM PANCHAYAT JHAJRA Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
GULSHAN JAHAN Vs. PUNJAB AND SINDH BANK, BRANCH JASPUR, DISTRICT UDHAM SINGH NAGAR
|
November 17, 2021 |
GULVIR SINGH Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
GUPTA AGRO VENTURE PVT. LTD. Vs. PRATAP SINGH
|
March 8, 2021 |
GVK L & T CONSORTIUM Vs. CHIEF SECRETARY, STATE OF UTTARAKHAND
|
June 25, 2021 |
GYANESHWAR PRASAD Vs. MAHANT SANTNAND SINGH
|
November 25, 2021 |
HANSRAJ TUTEJA Vs. STATE OF UTTARAKHAD
|
December 22, 2021 |
HAR MOHINDER PAL SINGH Vs. RAJENDRA PAL SINGH
|
January 25, 2021 |
HARBANS SINGH Vs. UTTARAKHAND GRAMIN BANK
|
December 17, 2021 |
HARIDUTT Vs. BHOLADUTT
|
December 9, 2021 |
HARISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
HARISH CHANDRA PANT Vs. VIJAY KUMAR JOGDANDE
|
November 18, 2021 |
HARISH CHANDRA SUNAL Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
HARISH LAL Vs. DHEERAJ GARBIYAL
|
October 23, 2021 |
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
December 16, 2021 |
HARISH SINGH Vs. STATE OF UTTARAKHAND
|
May 18, 2021 |
HARISH SINGH BORA Vs. BHUPINDER KAUR AULAKH
|
December 10, 2021 |
HARJINDER PAL SINGH Vs. CANTONMENT BOARD
|
August 6, 2021 |
HARMOHINDER PAL SINGH Vs. RAJENDER PAL SINGH
|
March 10, 2021 |
HCC- DBL- JV Vs. STATE OF UTTARAKHAND
|
December 16, 2021 |
HEERA DEVI SUYAL Vs. DISTRICT MAGISTRATE, NAINITAL
|
April 12, 2021 |
HEERA SINGH Vs. STATE OF UTTARAKHAND
|
December 20, 2021 |
HEERA SINGH SAOUD Vs. STATE OF UTTARAKHAND
|
July 14, 2021 |
HEERAMAN MANDAL Vs. STATE OF UTTARAKHAND
|
May 11, 2021 |
HEM CHANDRA JOSHI Vs. VIDYA BHUSHAN GUPTA
|
March 25, 2021 |
HEMANT DWIVEDI Vs. STATE OF UTTARAKHAND
|
August 18, 2021 |
HEMANT SINGH SANGA Vs. DISTRICT MAGISTRATE, NAINITAL
|
December 17, 2021 |
HEMLATA TIWARI Vs. DINESH CHANDRA TIWARI
|
December 27, 2021 |
HIMANSHU Vs. STATE OF UTTARAKHAND
|
July 9, 2021 |
HIREN JOSHI Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
IKLAKH Vs. STATE OF UTTARAKHAND
|
December 10, 2021 |
ILAM CHAND Vs. SHIV NARAYAN AGARWAL
|
April 7, 2021 |
IMRAN KHAN Vs. PUNJAB AND SIND BANK
|
December 16, 2021 |
INDIAN CHURCH TRUSTEES Vs. SEEMA SINGH
|
December 28, 2021 |
INDIAN OIL CORPORATION LIMITED Vs. MAMTA GOEL
|
March 23, 2021 |
INDU PRABHA Vs. STATE OF UTTARAKHAND
|
December 17, 2021 |
INTARK MAZDOOR SANGTHAN SIDCUL, KICHHA, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
IRSHAD ALIAS GUDDU Vs. STATE OF UTTARAKHAND
|
April 7, 2021 |
ISLAM Vs. STATE OF UTTARAKHAND
|
October 22, 2021 |
JAGAT SINGH Vs. JAIDEV
|
March 5, 2021 |
JAGDAMBA OIL CARRIER Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
March 10, 2021 |
JAGDISH CHANDRA PANT Vs. ANAND BARDHAN
|
October 23, 2021 |
JAGDISH PRASAD BHATT Vs. STATE OF UTTARAKHAND
|
November 18, 2021 |
JAGDISH SINGH Vs. JOGENDRA SINGH
|
March 23, 2021 |
JAGMOHAN SINGH Vs. TEHRI HYDRO POWER CORPORATION
|
March 15, 2021 |
JAGMOHAN SINGH Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
JAGRATI FOUNDATION TRUST Vs. UNION OF INDIA
|
December 13, 2021 |
JAI BHAWANI STONE CRUSHER Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
JAI DURGA STONE MILLS Vs. STATE OF UTTARAKHAND
|
November 11, 2021 |
JAI PRAKASH Vs. CENTRAL PUBLIC WORKS DEPARTMENT,
|
November 30, 2021 |
JAI SINGH BISHT Vs. UNION OF INDIA
|
December 21, 2021 |
JAITOON AND ORS. Vs. SUCHITA KHURANA AND ORS.
|
January 25, 2021 |
JASBEER SINGH Vs. VIDHYA SINGH SOMNAL
|
October 23, 2021 |
JASBIR @ CHHOTU Vs. STATE OF UTTARAKHAND
|
January 5, 2021 |
JAWAHAR SINGH Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
|
October 25, 2021 |
JAWAHAR SINGH Vs. UNION OF INDIA
|
January 6, 2021 |
JEETPAL SINGH Vs. STATE OF UTTARAKHAND
|
April 9, 2021 |
JITENDRA KUMAR Vs. STATE OF UTTARAKHAND & ORS
|
February 19, 2021 |
JITENDRA LESIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
December 15, 2021 |
JOGI SINGH ALIAS JOGA SINGH (MALE) Vs. STATE OF UTTARAKHAND
|
January 29, 2021 |
JOKHE BHAGRA Vs. STATE OF UTTARAKHAND
|
February 2, 2021 |
JOT SINGH BISHT Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
JOYTI PRASAD Vs. STATE OF UTTARAKHAND
|
March 16, 2021 |
JUGPAL Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
KAILASH BHATT Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
KALAWATI Vs. STATE OF UTTARAKHAND
|
February 3, 2021 |
KALICHARAN Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
KALLU RAM Vs. STATE OF UTTARAKHAND
|
June 23, 2021 |
KAMAL VERMA Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
KAMLA KANT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UDHAM SINGH NAGAR
|
November 24, 2021 |
KAMLESH KUMAR DIXIT Vs. STATE OF UTTARAKHAND
|
May 31, 2021 |
KANHAIYA LAL Vs. NAGAR PALIKA PARISHAD KOTDWAR
|
January 6, 2021 |
KANWAR AMNINDER SINGH Vs. HIGH COURT OF UTTARAKHAND AT NAINITAL
|
February 1, 2021 |
KAPIL KUMAR Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
KARAM SINGH Vs. STATE OF UTTARAKHAND
|
May 4, 2021 |
KARAN YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 25, 2021 |
KASHIPUR BEVERAGES PVT. LTD Vs. STATE OF UTTARAKHAND
|
December 9, 2021 |
KASHMIR SINGH Vs. SARVENDERA SINGH
|
December 15, 2021 |
KASTURI DHYANI Vs. NUTAN MANCHANDA
|
November 24, 2021 |
KESAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
KHACHEDU SINGH Vs. BHUPENDER KAUR AULAKH
|
October 23, 2021 |
KHAGOTI DEVI Vs. GOVERNMENT OF INDIA
|
November 16, 2021 |
KHAIRUN NISHA KHAN Vs. CITY MAGISTRATE/JOINT SECRETARY
|
March 1, 2021 |
KHUSHI RAM Vs. STATE OF UTTARAKHAND
|
January 5, 2021 |
KHYALI RAM Vs. BEEJU LAL
|
December 13, 2021 |
KING RADIANT (INDIA) SUPPLIERS PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
December 21, 2021 |
KIRAN Vs. STATE OF UTTARAKHAND
|
June 7, 2021 |
KIRTI BHUSHAN Vs. MINAKSHI SUNDARAM
|
October 21, 2021 |
KISHAN LAL Vs. STATE
|
December 27, 2021 |
KISHORE KUMAR BHUTANI Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
KRISHNA DEV Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 8, 2021 |
KRISHNA LAL Vs. NAINITAL BANK LTD.
|
December 30, 2021 |
KRISHNA PAL Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
KRISHNA PAL SINGH Vs. STATE OF UTTARAKHAND
|
May 21, 2021 |
KRISHNA SHAMSHER JB RANA Vs. STATE OF UTTARAKHAND
|
January 29, 2021 |
KULDEEP ARORA Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
KULDEEP NANDRAJYOG Vs. STATE OF UTTARAKHAND
|
January 4, 2021 |
KULVINDRA SINGH Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
KUMAUN MANDAL SAMOOH SAHKARITA, INDIRA COLONY, RUDRAPUR Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
KUNTI DEVI Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
LALIT MOHAN CHAMOLA Vs. STATE OF UTTARAKHAND
|
October 21, 2021 |
LALIT VERMA Vs. STATE OF UTTARAKHAND
|
April 1, 2021 |
LATA BISHT Vs. MOHAN SINGH BISHT
|
January 8, 2021 |
LAVKUSH Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
LEELA JOSHI Vs. STATE OF UTTARAKHAND
|
April 6, 2021 |
LEELAWATI Vs. BABITA
|
December 21, 2021 |
LOKESH Vs. STATE OF UTTARAKHAND
|
July 15, 2021 |
LOKESH KUMAR Vs. STATE OF UTTARAKHAND
|
February 18, 2021 |
M/S.SHYAM RADIOS, RAILWAY BAZAR HALDWANI Vs. PUNJAB NATIONAL BANK
|
March 26, 2021 |
MAA SHEETLA UDYOG PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
MAA SHITLA TRADING Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
MAA STORE PRODUCTS Vs. STATE OF UTTARAKHAND
|
October 25, 2021 |
MAHENDRA PAKASH GARG Vs. PUNJAB NATIONAL BANK
|
December 9, 2021 |
MAHENDRA PAL SINGH Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
MAHESH CHANDRA UPRETI Vs. S.P. KHALI
|
October 22, 2021 |
MAHESH NATH Vs. STATE OF UTTARAKHAND
|
September 8, 2021 |
MANDEEP SINGH KHERA Vs. STATE OF UTTARAKHAND
|
January 8, 2021 |
MANGAT RAM PAL Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
MANISH KUMAR ARYA Vs. STATE OF UTTARAKHAND
|
March 25, 2021 |
MANISH KUMAR ARYA Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
MANISH SEHGAL Vs. EXCISE COMMISSIONER
|
December 16, 2021 |
MANISH THAKUR Vs. ANUPAM VIYAS
|
December 14, 2021 |
MANISHA Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
MANJU DEVI Vs. GOVERNMENT OF UTTARAKHAND
|
December 29, 2021 |
MANOJ Vs. STATE OF UTTARAKHAND
|
April 9, 2021 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
MANOJ SAXENA Vs. BANK OF BARODA
|
February 12, 2021 |
MARUTI NANDAN SAH Vs. STATE OF UTTARAKHAND
|
December 14, 2021 |
MAYA MISHRA Vs. UNION OF INDIA
|
March 1, 2021 |
MEDHANI PRASAD Vs. STATE OF UTTARAKHAND
|
March 24, 2021 |
MEENAKSHI AGARWAL Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
MEENAKSHI RAWAT Vs. BHUPINDER KAUR AULAKH
|
October 25, 2021 |
MINAKSHI SHARMA Vs. STATE OF UTTARAKHAND
|
May 13, 2021 |
MITHILESH Vs. YOGHES GOYAL
|
December 9, 2021 |
MOHABBE ALI Vs. STATE OF UTTARAKHAD
|
December 22, 2021 |
MOHAMMAD HARUN Vs. NAGAR PALIKA PARISHAD, NAINITAL
|
December 15, 2021 |
MOHAMMAD SAYEED Vs. STATE OF UTTARAKHAND
|
October 23, 2021 |
MOHAN KUMAR SAXENA Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
MOHAN SINGH Vs. SARFARAZ HUSSAIN
|
January 13, 2021 |
MOHAN SINGH MEHRA Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
MOHD PARVEZ Vs. STATE OF UTTARAKHAND
|
May 21, 2021 |
MOHD YUSUF Vs. ASHISH AGGARWAL
|
November 10, 2021 |
MOHD. AFRIDI Vs. STATE OF UTTARAKHAND
|
November 30, 2021 |
MOHD. HANEEF ALIAS Vs. STATE OF UTTARAKHAND
|
October 25, 2021 |
MOHD. MUSTQEEM SIDDIQUI ALIAS RAJU Vs. STATE OF UTTARAKHAND &ORS.
|
February 19, 2021 |
MOHD. SIRAJ Vs. STATE OF UTTARAKHAND
|
February 17, 2021 |
MOHIT ALIAS SONU Vs. STATE OF UTTARAKHAND
|
March 4, 2021 |
MOHOD ASLAM @ MACHHIWALA BABA @ JHORWALA Vs. STATE OF UTTARAKHAND
|
April 5, 2021 |
MRADUL TRIPATHI ALIAS MONU Vs. STATE OF UTTARAKHAND
|
November 9, 2021 |
MUKESH AGARWAL Vs. PUNJAB NATIONAL BANK
|
December 17, 2021 |
MURLIDHAR Vs. COMMISSIONER, SUGARCANE AND SUGAR
|
April 5, 2021 |
MUSARRAT Vs. SHAMIMA KHATOON
|
November 24, 2021 |
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. GURMEJ SINGH
|
April 9, 2021 |
NADEEM KHAN Vs. SUB REGIONAL TRANSPORT OFFICE HARIDWAR
|
December 21, 2021 |
NAFEES Vs. STATE OF UTTARAKHAND
|
July 1, 2021 |
NAGAR PANCHAYAT MAHUADABRA Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
NALIN KUMAR JHA Vs. STATE OF UTTARAKHAND
|
October 20, 2021 |
NANAK CHAND Vs. DAYA RAM
|
January 15, 2021 |
NAND KISHOR Vs. STATE OF UTTARAKHAND
|
February 5, 2021 |
NANDA BALLABH SHARMA Vs. STATE OF UTTARAKHAND
|
December 14, 2021 |
NARAYAN DUTT PANDEY Vs. R. MINAKSHI SUNDRAM
|
October 21, 2021 |
NARENDRA Vs. STATE OF UTTARAKHAND
|
August 12, 2021 |
NARENDRA Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
NARENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
March 16, 2021 |
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
NARESH CHANDER SATI Vs. TINA SATI
|
December 9, 2021 |
NARESH KUMAR Vs. STATE OF UTTARAKHAND
|
February 17, 2021 |
NARESH KUMAR Vs. STATE OF UTTARAKHAND
|
July 15, 2021 |
NARESH PANDEY Vs. STATE OF UTTARAKHAND
|
September 24, 2021 |
NARESH SETHI Vs. RAJKUMARI
|
February 25, 2021 |
NATASHA ZUTSI Vs. COLLECTOR/DISTRICT MAGISTRATE
|
December 3, 2021 |
NATHMAL AGARWAL Vs. LT. COL. SUDHISH KUMAR SHARMA
|
March 9, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DEEPA DEVI
|
December 13, 2021 |
NAVEEN CHANDRA PATHAK Vs. R. MINAKSHI SUNDARAM
|
October 21, 2021 |
NAVIN CHANDRA MATHPAL Vs. STATE OF UTTARAKHAND
|
July 22, 2021 |
NEELAM AGARWAL Vs. ANIL KUMAR AGARWAL
|
March 9, 2021 |
NEEMA TIWARI Vs. STATE OF UTTARAKHAND
|
July 5, 2021 |
NEENA KOHLI Vs. MOHAN SINGH
|
November 17, 2021 |
NEERAJ BHATT Vs. NARENDRA SINGH BISHT & ANOTHER
|
April 7, 2021 |
NEETA Vs. STATE OF UTTARAKHAND
|
October 26, 2021 |
NEETU SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
January 25, 2021 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JEEWANTI TIWARI
|
March 25, 2021 |
NIRANJAN SARDAR Vs. RAVINDRA NATH SARDAR
|
February 22, 2021 |
NIRANJAN SINGH Vs. STATE OF UTTARAKHAND
|
April 6, 2021 |
NIRMALA DEVI Vs. CHAMPA DEVI
|
January 6, 2021 |
NISTHA RAWAT Vs. BALDEV SINGH RAWAT
|
December 22, 2021 |
NITESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED
|
November 18, 2021 |
NITIN SHARMA ALIAS NITIN KAPIL Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
NITISH SINGH BHATI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 15, 2021 |
NOORI BEGUM ALIAS AKANSHA Vs. SENIOR SUPERINTENDING OF POLICE UDHAM SINGH NAGAR
|
June 22, 2021 |
OM PRAKASH Vs. STATE OF UTTARAKHAND
|
August 3, 2021 |
OM PRAKASH SHAH Vs. STATE OF UTTARAKHAND
|
November 30, 2021 |
OM SEEDS PVT. LTD. Vs. DISTRICT MAGISTRATE/COLLECTOR, DISTRICT UDHAM SINGH NAGAR OTHERS
|
November 12, 2021 |
ONYX TECHNO SYSTEM PVT. LIMITED Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
PAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 23, 2021 |
PANCHGHATI CONSTRUCTION Vs. DALIP SINGH ADHIKARI
|
November 23, 2021 |
PANIRAM Vs. ADDITIONAL DISTRICT JUDGE
|
April 1, 2021 |
PAPPU Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
PAPPU SINGH BISHT Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND
|
December 15, 2021 |
PARAMJIT SINGH Vs. STATE OF UTTARAKHAND
|
October 22, 2021 |
PARMJIT SINGH SAGAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
January 25, 2021 |
PARUL PRAKASH Vs. ANIL PRAKASH
|
February 22, 2021 |
PARWATI DEVI Vs. PRABODH CHAMOLI
|
November 11, 2021 |
PAWAN SINGH BISHT ALIAS RANCHO Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
PINTU SHARMA Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
PITAMBER DUTT POHKHARIYA Vs. STATE OF UTTARAKHAND
|
February 19, 2021 |
POOJA RANI Vs. ASHOK SHAH
|
October 23, 2021 |
PRA COMPUTER FORMS (P) LTD Vs. STATE OF UTTARAKHAND
|
November 18, 2021 |
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
PRADEEP KUMAR YADAV Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
PRADEEP NAGALIA Vs. SWAMI DEV SWARUPANAND
|
October 23, 2021 |
PRAMOD KUMAR JOSHI Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
PRAMOD KUMAR SACHDEV Vs. SACHIN NEGI
|
October 22, 2021 |
PRANEET BHATI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 15, 2021 |
PRATAP BHAN SINGH Vs. BRIJMOHAN SINGH
|
November 11, 2021 |
PRATAP DHALI Vs. STATE OF UTTARAKHAND
|
July 14, 2021 |
PRATAP RAM Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
PRAVEEN Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
PRAVEEN KUMAR GUPTA Vs. TARUN NAGALIA
|
October 25, 2021 |
PRAVEEN SINGH NEGI Vs. CHANCELLOR, KUMAUN UNIVERSITY
|
December 27, 2021 |
PREM BALLABH BRIJWASI Vs. KEDAR PALARIYA
|
March 31, 2021 |
PREM PAL Vs. STATE OF UTTARAKHAND
|
July 12, 2021 |
PREMCHAND AGARWAL Vs. NAGAR NIGAM, HARIDWAR
|
March 18, 2021 |
PRIYA SHARMA Vs. GURMEET SINGH
|
November 15, 2021 |
PULAK RAJ MULLICK Vs. UNION OF INDIA
|
December 9, 2021 |
PUNJAB & SIND BANK Vs. DEPUTY CHIEF LABOUR COMMISSIONER
|
December 13, 2021 |
PURAN CHANDRA PANDEY Vs. GOVERNMENT OF UTTARAKHAND
|
March 18, 2021 |
PURAN LAL BHANU ALIAS PURAN Vs. RAM SINGH
|
April 8, 2021 |
PUSHPA ADWANI Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
PUSHPA BHARTI Vs. DEVRAJ
|
December 16, 2021 |
PUSHPA CHAUHAN Vs. COMMANDANT INDIAN ORDINANCE FACTORY
|
December 14, 2021 |
PUSHPA TIWARI Vs. BHEL LADIES CLUB
|
September 21, 2021 |
R.K. KIRANA STORE Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
R.K. SHARMA Vs. STATE OF UTTARAKHAND
|
February 15, 2021 |
R.M. ENTERPRISES Vs. KURMANCHAL NAGAR SAHKARI BANK LTD
|
December 17, 2021 |
RADHEY SHYAM SHARMA Vs. R. P. SINGH
|
April 9, 2021 |
RAGHUVEER SINGH CHAUHAN Vs. DISTRICT MAGISTRATE, DEHRADUN
|
October 22, 2021 |
RAGHUVIR SINGH BIST Vs. JOINT DIRECTOR OF EDUCATION
|
March 24, 2021 |
RAHISH Vs. STATE OF UTTARAKHAND
|
May 17, 2021 |
RAHUL KHANNA Vs. S.C. MATHUR
|
October 23, 2021 |
RAHUL KUMAR Vs. STATE OF UTTARAKHAND
|
July 7, 2021 |
RAHUL YADAV Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
RAJ KUMAR AGGARWAL Vs. KOMAL SINGH RAWAT
|
October 23, 2021 |
RAJ KUMAR GROVER Vs. SACHIN MEHROTRA
|
March 3, 2021 |
RAJ KUMAR SINGH RAWAT Vs. UTTARAKHAND JAL SANSTHAN
|
November 12, 2021 |
RAJAT Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
RAJAT KUMAR Vs. STATE OF UTTARAKHAND
|
May 7, 2021 |
RAJAT KUMAR (KARANWAL) Vs. UNION OF INDIA
|
December 22, 2021 |
RAJENDER KUMAR YADAV Vs. UNION OF INDIA
|
October 7, 2021 |
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
October 26, 2021 |
RAJENDRA KUMAR VERMA Vs. STATE OF UTTARAKHAND
|
February 24, 2021 |
RAJENDRA MIMANI Vs. POWER TRANSMISSION CORPORATION OF UTTARAKHAND LTD.
|
December 31, 2021 |
RAJENDRA PRASAD BAMRARA Vs. STATE OF UTTARAKHAND
|
July 7, 2021 |
RAJENDRA PRASAD KHANDURI Vs. SAFIQUE AHMED
|
March 24, 2021 |
RAJENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
RAJESH SAH Vs. STATE OF UTTARAKHAND
|
April 1, 2021 |
RAJESH SINGH Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
RAJIV DHAR JUYAL Vs. NIRAJ DHAR JUYAL
|
November 30, 2021 |
RAJKUMAR Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
RAKESH Vs. STATE OF UTTARAKHAND
|
February 22, 2021 |
RAKESH KANDPAL Vs. NEELAM KANDPAL
|
April 12, 2021 |
RAKESH KUMAR Vs. STATE OF UTTARAKHAND
|
June 21, 2021 |
RAKESH SINGH Vs. STATE OF UTTARAKHAND
|
June 11, 2021 |
RAKESH VERMA Vs. ANIL KALA
|
April 5, 2021 |
RAKHI BERA Vs. DISTRICT MAGISTRATE
|
March 23, 2021 |
RAM AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
December 15, 2021 |
RAM SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 25, 2021 |
RAM SINGH Vs. STATE OF UTTARAKHAND
|
April 30, 2021 |
RAM SINGH BORA Vs. STATE OF UTTARAKHAND
|
January 5, 2021 |
RAMAN SHARMA Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
RAMESH CHAND KASHYAP Vs. MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT
|
January 12, 2021 |
RAMESH CHANDRA JOSHI Vs. ANAND VARDHAN
|
October 25, 2021 |
RAMESH KUMAR TIWARI Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
RAMESH NAGARKOTI Vs. KEDAR DATT PUROHIT
|
March 3, 2021 |
RANDHIR SINGH PANWAR Vs. CANTONMENT BOARD, DEHRADUN
|
January 25, 2021 |
RAO MASHROOR KHAN Vs. SITA RAM
|
January 25, 2021 |
RAVEESH JAIN Vs. STATE OF UTTARAKHAND
|
February 2, 2021 |
RAVI BISHT Vs. STATE OF UTTARAKHAND
|
January 7, 2021 |
RAVI KUMAR Vs. STATE OF UTTARAKHAND
|
July 8, 2021 |
RAVINDRA JUGRAN Vs. UNION OF INDIA
|
November 16, 2021 |
RAVINDRA KUMAR PANT Vs. DISTRICT MAGISTRATE, ALMORA
|
June 14, 2021 |
RAVINDRA KUMAR SAHNI Vs. STATE OF UTTARAKHAND
|
November 18, 2021 |
REHANA Vs. ANAND SHRIVASTAVA
|
December 10, 2021 |
REKHA Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
REKHA DEVI Vs. PUNJAB NATIONAL BANK HOUSING FINANCE LTD.
|
December 13, 2021 |
REKHA GUPTA Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
REKHA NEGI Vs. DIMPLE NEGI
|
July 26, 2021 |
RINKU Vs. STATE OF UTTARAKHAND
|
October 20, 2021 |
RITU BELWAL Vs. KUMAUN UNIVERSITY, NAINITAL
|
November 10, 2021 |
RIZWANA Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
ROBIN BISWAS Vs. STATE OF UTTARAKHAND
|
June 8, 2021 |
ROHIT Vs. STATE OF UTTARAKHAND
|
May 18, 2021 |
ROHIT KUMAR Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
ROHITASHAV KUNWAR Vs. STATE OF UTTARAKHAND AND ORS.
|
January 25, 2021 |
ROHTASH KUMAR Vs. RAM CHAITNYA
|
November 11, 2021 |
ROYAL LAWNS, VILLAGE GANGUWALA, TEHSIL JASPUR Vs. NAINITAL BANK LTD.
|
November 16, 2021 |
RUCHIR GUPTA Vs. STATE OF UTTARAKHAND
|
August 27, 2021 |
S.K. SINGH Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
SABIR HUSAIN Vs. BANK OF BARODA
|
December 27, 2021 |
SACHDANAND DABRAL Vs. UNION OF INDIA
|
March 5, 2021 |
SACHIN KALRA Vs. MEENAKSHI
|
October 25, 2021 |
SACHIN KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND
|
February 18, 2021 |
SADAKAT HUSSAIN Vs. ZILA SAHKARI BANK LTD.
|
December 16, 2021 |
SADHANA Vs. BHASKAR SEMWAL
|
December 15, 2021 |
SADHVI TRIPTA SARASWATI Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
SAGAR DHIMAN Vs. STATE OF UTTARAKHAND
|
December 10, 2021 |
SAGEER AHMAD Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
December 28, 2021 |
SAHANA PARVEEN Vs. NARENDRA KUMAR SHARMA
|
November 18, 2021 |
SAHBAN ALI Vs. STATE OF UTTARAKHAND
|
December 17, 2021 |
SAHIL KUMAR DUTTA Vs. SHIV KUMAR
|
October 23, 2021 |
SAHOTA SEEDS LTD. VILLAGE NARAYANPUR, KASHIPUR Vs. PUNJAB NATIONAL BANK, MID CORPORATE CENTER
|
December 21, 2021 |
SAHRUKH AND USMAN Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
SAI TRADERS Vs. PUNJAB NATIONAL BANK
|
December 28, 2021 |
SAJID Vs. STATE OF UTTARAKHAND
|
May 17, 2021 |
SAKSHAM ENTERPRISES Vs. DEPUTY COMMISSIONER STATE TAX
|
October 25, 2021 |
SALMAN Vs. STATE OF UTTARAKHAND
|
July 15, 2021 |
SAMIAH INTERNATIONAL BUILDERS LTD Vs. STATE OF UTTARAKHAND
|
July 14, 2021 |
SANDEEP KUMAR Vs. KISHAN RAM TAMTA
|
October 25, 2021 |
SANDEEP KUMAR Vs. OMPRAKASH
|
December 10, 2021 |
SANDEEP SINGH Vs. R.K. KUNWAR
|
October 25, 2021 |
SANDHYA RAJ Vs. STATE OF UTTARAKHAND
|
January 28, 2021 |
SANJAY BANAL Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
SANJAY JAIN Vs. ELECTION COMMISSION OF INDIA
|
December 9, 2021 |
SANJAY KUMAR Vs. VIKASH KUKRETI
|
March 23, 2021 |
SANJAY MEHTA Vs. STATE OF UTTARAKHAND
|
December 7, 2021 |
SANJAY SEMWAL Vs. STATE OF UTTARAKHAND
|
November 11, 2021 |
SANJAY SINGH SAJWAN Vs. PUNJAB NATIONAL BANK
|
December 30, 2021 |
SANJEEV KUMAR AKASH Vs. STATE OF UTTARAKHAND
|
April 12, 2021 |
SANJIV CHATURVEDI Vs. UNION OF INDIA
|
September 27, 2021 |
SANTOSH KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 12, 2021 |
SANTOSH SINGH AIRI Vs. SUNITA AITHANI
|
June 21, 2021 |
SANTOSH UPADHYAY Vs. STATE OF UTTARAKHAND
|
December 8, 2021 |
SANYOGITA KUMARI Vs. STATE OF UTTARAKHAND
|
February 25, 2021 |
SARFARAZ HUSSAIN Vs. CHANDU CHAUHAN
|
November 11, 2021 |
SAROJ Vs. STATE OF UTTARAKHAND
|
March 3, 2021 |
SATISH KUMAR Vs. STATE OF UTTARAKHAND
|
March 18, 2021 |
SATISH KUMAR CHAUHAN Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION
|
November 12, 2021 |
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June 18, 2021 |
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SAVITRI DEVI Vs. MUNICIPAL BOARD
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March 18, 2021 |
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January 6, 2021 |
SEETO Vs. JAHOOR AHMAD
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November 11, 2021 |
SHAHEENA Vs. STATE OF UTTARAKHAND
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August 4, 2021 |
SHAHRUKH Vs. STATE OF UTTARAKHAND
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June 8, 2021 |
SHAILENDRA GHAI Vs. STATE OF UTTARAKHAND
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April 6, 2021 |
SHAKIR Vs. BAZPUR COOPERATIVE SUGAR FACTORY LTD
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November 15, 2021 |
SHALINI SHARMA Vs. PREMLATA SHARMA
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January 5, 2021 |
SHAMSHER SINGH SATYAL Vs. STATE OF UTTARAKHAND
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October 22, 2021 |
SHANKAR DATT Vs. STATE GOVERNMENT
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November 30, 2021 |
SHANKAR LAL KHANDELWAL Vs. STATE OF UTTARAKHAND
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November 12, 2021 |
SHARUKH Vs. STATE OF UTTARAKHAND
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April 19, 2021 |
SHASHIBALA BANSAL Vs. STATE OF UTTARAKHAND
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December 29, 2021 |
SHAURYA SHARMA Vs. STATE OF UTTARAKHAND
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February 3, 2021 |
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April 9, 2021 |
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December 9, 2021 |
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April 1, 2021 |
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December 22, 2021 |
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December 22, 2021 |
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March 18, 2021 |
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December 27, 2021 |
SHIVMURTI Vs. STATE OF UTTARAKHAND
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October 23, 2021 |
SHIVMURTI Vs. STATE OF UTTARAKHAND
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June 22, 2021 |
SHYAM SINGH Vs. STATE OF UTTARAKHAND
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April 6, 2021 |
SIANAND Vs. STATE OF UTTARAKHAND
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November 25, 2021 |
SINDER SINGH Vs. STATE OF UTTARAKHAND
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December 28, 2021 |
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May 7, 2021 |
SOM PRAKASH DABRAL Vs. STATE OF UTTARAKHAND
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January 14, 2021 |
SONAL VERMA Vs. SURENDER MOHAN CHOPRA
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March 16, 2021 |
SONU Vs. STATE OF UTTARAKHAND
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July 5, 2021 |
STATE OF UTTARAKHAND Vs. SUNIL CHAUHAN
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January 12, 2021 |
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February 25, 2021 |
STATE OF UTTARAKHAND Vs. BAHADUR SINGH RAWAT
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October 21, 2021 |
STATE OF UTTARAKHAND Vs. ROHIT CHAUDHARY
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February 22, 2021 |
STATE OF UTTARAKHAND Vs. ABID ALI
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September 22, 2021 |
STATE OF UTTARAKHAND Vs. MOHAN RAM
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March 9, 2021 |
STATE OF UTTARAKHAND Vs. MADHAV NAYAN
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April 12, 2021 |
STATE OF UTTARAKHAND Vs. PREETI CHAND
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April 5, 2021 |
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April 5, 2021 |
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April 6, 2021 |
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April 1, 2021 |
STATE OF UTTARAKHAND Vs. RAJBIR
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January 7, 2021 |
STATE OF UTTARAKHAND Vs. KAILASH ROSIN FACTORY
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March 4, 2021 |
STATE OF UTTARAKHAND Vs. U. P. RAJKIYA NIRMAN NIGAM LTD.
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March 18, 2021 |
STATE OF UTTARAKHAND Vs. HARDAYAL
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December 28, 2021 |
STATE OF UTTARAKHAND Vs. MOHAN LAL.
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February 24, 2021 |
STATE OF UTTARAKHAND Vs. AKASH TYAGI AND ORS.
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February 22, 2021 |
STATE OF UTTARAKHAND Vs. RAM KUMAR GUPTA
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December 29, 2021 |
STATE OF UTTARAKHAND Vs. SURESH CHANDRA KAVIDAYAL
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December 24, 2021 |
STATE OF UTTARAKHAND Vs. NARESH KUMAR
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December 20, 2021 |
STATE OF UTTARAKHAND Vs. VINOD KUMAR AND
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December 20, 2021 |
STATE OF UTTARAKHAND Vs. BIRENDRA SINGH RAWAT
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December 20, 2021 |
STATE OF UTTARAKHAND Vs. SHRISH KUMAR
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December 13, 2021 |
STATE OF UTTARAKHAND Vs. ABDUL RAZZAQ
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December 13, 2021 |
SUBHAN Vs. STATE OF UTTARAKHAND
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October 23, 2021 |
SUBHASH CHANDRA Vs. STATE OF UTTARAKHAND
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January 4, 2021 |
SUBHASH CHANDRA SAXENA Vs. STATE OF UTTARAKHAND
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February 5, 2021 |
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March 10, 2021 |
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December 13, 2021 |
SUBODH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
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November 23, 2021 |
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December 30, 2021 |
SUKESH JAIN Vs. STATE OF UTTARAKHAND
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February 1, 2021 |
SUKHBIRI Vs. MAHESH LATA
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March 9, 2021 |
SUKHPAL Vs. STATE OF UTTARAKHAND
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June 22, 2021 |
SULEMAN Vs. STATE OF UTTARAKHAND
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November 17, 2021 |
SULTAN Vs. STATE OF UTTARAKHAND
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July 12, 2021 |
SUMAN KISHOR TAMTA Vs. STATE OF UTTARAKHAND
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May 4, 2021 |
SUMIT RANA Vs. STATE OF UTTARAKHAND
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March 8, 2021 |
SUMITRA DEVI Vs. DINESH
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September 2, 2021 |
SUMITRA DEVI Vs. SWARN SINGH
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December 28, 2021 |
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March 5, 2021 |
SUNDER LAL Vs. STATE OF UTTARAKHAND
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July 5, 2021 |
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November 12, 2021 |
SUNIL PATEL Vs. STATE OF UTTARAKHAND
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November 15, 2021 |
SUNIL SINGH NEGI Vs. STATE OF UTTARAKHAND
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April 6, 2021 |
SUNITI SINGH Vs. MANAGING DIRECTOR
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March 12, 2021 |
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February 23, 2021 |
SURELA DEVI Vs. STATE OF UTTARAKHAND
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April 7, 2021 |
SURENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND
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June 15, 2021 |
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November 22, 2021 |
SURESH KANDPAL Vs. STATE OF UTTARAKHAND
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December 28, 2021 |
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January 25, 2021 |
SUSHIL YADAV Vs. STATE OF UTTARAKHAND
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December 28, 2021 |
SUSHILA Vs. GAGAN KUMAR
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December 10, 2021 |
SWALEHA HUSSAIN Vs. STATE OF UTTARAKHAND
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November 17, 2021 |
SWAMI RUPENDRA PRAKASH DISCIPLE SWAMI HANSPRAKASH Vs. VIJAY KUMAR MALIK
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January 25, 2021 |
SYED MASHKOOR AHMED ZAIDI Vs. BHUPINDER KAUR AULAKH
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December 21, 2021 |
TABUSSUM JAHAN Vs. ABDUL HAFIZ
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December 15, 2021 |
TARSEM SINGH Vs. BALWANT SINGH SAHI
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December 9, 2021 |
TASKEEN AHMED Vs. AHMAD IQBAL
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December 13, 2021 |
TIBBU LAL Vs. STATE OF UTTARAKHAND
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May 27, 2021 |
TOSHI RANI Vs. SUJATA SINGH
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December 29, 2021 |
TRIBHUWAN KAUSHIK Vs. VIJAY KUMAR
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March 10, 2021 |
TRILOK CHAND SHARMA Vs. STATE OF U.P.
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March 1, 2021 |
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February 23, 2021 |
TRILOK SINGH Vs. SHEETAL MUND
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March 15, 2021 |
TRILOK SINGH Vs. STATE OF UTTARAKHAND
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August 9, 2021 |
TURANI DEVI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIGAM
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December 28, 2021 |
TUSHAR KUMAR Vs. GOVERNMENT OF UTTARAKHAND
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September 16, 2021 |
U. P. STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
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April 5, 2021 |
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October 20, 2021 |
UMASHANKAR Vs. STATE OF UTTARAKHAND
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June 10, 2021 |
UNION OF INDIA Vs. KEEMAT LAL BASU DEV
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March 17, 2021 |
UNITED INDIA INSURANCE CO. LTD. Vs. ROSHANI DEVI PUNDIR
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October 27, 2021 |
UNITED INDIA INSURANCE COMPANY LTD Vs. DIGAMBAR SINGH
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December 13, 2021 |
URBA DUTT BHATT Vs. STATE OF UTTARAKHAND
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June 29, 2021 |
URS SCOTT WILSON INDIA PRIVATE LIMITED Vs. PUBLIC WORKS DEPARTMENT
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February 24, 2021 |
USMAN Vs. STATE OF UTTARAKHAND
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January 25, 2021 |
UTTAM SUGAR MILLS LTD. Vs. MANOJ KUMAR
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March 15, 2021 |
UTTARAKHAND POWER CORPORATION LIMITED Vs. MANJEET KAUR
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June 14, 2021 |
UTTARAKHAND POWER CORPORATION LTD. Vs. ASHOK KUMAR GUPTA
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November 15, 2021 |
UTTARAKHAND REVENUE COLLECTION Vs. STATE OF UTTARAKHAND
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September 22, 2021 |
UTTARAKHAND STATE WAREHOUSING CORPORATION Vs. KOHLI ENTERPRISES
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November 22, 2021 |
UTTARAKHAND WAQF BOARD Vs. MAUSIN
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May 7, 2021 |
VAIBHAV JOSHI Vs. STATE OF UTTARAKHAND
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November 12, 2021 |
VED PRAKASH Vs. STATE OF UTTARAKHAND
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June 7, 2021 |
VEENA DEVI Vs. CANARA BANK
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December 30, 2021 |
VENU CHARITABLE SOCIETY Vs. STATE OF UTTARAKHAND
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July 5, 2021 |
VIJAY KUMAR Vs. TEHRI SARIYA COMPANY LTD.
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October 25, 2021 |
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April 12, 2021 |
VIJAY KUMAR SAXENA Vs. STATE OF UTTARAKHAND
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December 17, 2021 |
VIJAY SAINI Vs. ALAKNANDA ASHOK
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December 10, 2021 |
VIJAY SINGH Vs. DHARAM PAL
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January 15, 2021 |
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October 20, 2021 |
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November 10, 2021 |
VIKAS TIWARI Vs. STATE OF UTTARAKHAND
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November 10, 2021 |
VINAY JAYSWAL Vs. STATE OF UTTARAKHAND
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November 17, 2021 |
VINEET Vs. STATE OF UTTARAKHAND
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November 8, 2021 |
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August 13, 2021 |
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October 27, 2021 |
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January 12, 2021 |
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March 9, 2021 |
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December 30, 2021 |
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December 29, 2021 |
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November 18, 2021 |
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