A C OBEROI Vs. STATE OF UTTARAKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION
|
January 6, 2012 |
AANAND AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 23, 2012 |
AAS MOHAMMAD Vs. STATE OF UTTARAKHAND
|
April 4, 2012 |
ABDUL GAFFAR ANSARI Vs. STATE OF UTTARAKHAND
|
September 10, 2012 |
ABDUL LATEEF Vs. STATE OF UTTARAKHAND
|
October 19, 2012 |
ABDUL REHMAN Vs. STATE OF UTTARANCHAL
|
April 4, 2012 |
ABDUL REHMAN S/O HAZI ABDUL HAMEED R/O MOHALLA BHAWANI Vs. STATE OF UTTARANCHAL (UTTARAKHAND)
|
September 18, 2012 |
ABDUL SALAM KHAN Vs. STATE OF UTTARAKHAND
|
December 17, 2012 |
ABHI RAM Vs. MAHENDRA SINGH
|
August 1, 2012 |
ABHYA SWAROOP SAXENA Vs. BALDEV LAL GOYAL S/O SRI MOTIRAM GOYAL
|
September 18, 2012 |
ABID @ GUDDU Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 19, 2012 |
ABRAR AHMAD Vs. INAYAT HUSAIN, S/O LATE VILAYAT HUSAIN AND ORS
|
December 14, 2012 |
ACHARYA BAL KRISHNA Vs. C B I THROUGH SUPERINTENDENT
|
July 18, 2012 |
ACHIN SHARMA Vs. STATE OF UTTARANCHAL
|
October 29, 2012 |
ADITYA PRATAP SINGH Vs. STATE OF U.P.
|
September 12, 2012 |
AFZAL Vs. STATE OF UTTARANCHAL
|
January 9, 2012 |
AFZAL AHMAD (SINCE DEAD) AND ANOTHER Vs. 1ST ADDL DISTRICT JUDGE AND OTHERS
|
March 28, 2012 |
AHMAD HUSSEIN TWO Vs. STATE OF UTTARAKHAND
|
September 20, 2012 |
AHMED ALI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
September 6, 2012 |
AJAY AGGARWAL; URMILA AGGARWAL Vs. SHILPA AGGARWAL; GAURI (MINOR)
|
September 10, 2012 |
AJAY KAUSHIK Vs. 4TH ADDITIONAL DISTRICT
|
October 1, 2012 |
AJAY KUMAR Vs. STATE OF UTTARAKHAND
|
August 17, 2012 |
AJAY PAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 18, 2012 |
AKHTAR ALI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 19, 2012 |
ALERT WOMEN RIGHTS PROTECTION SOCIETY Vs. STATE OF UTTARAKHAND
|
July 25, 2012 |
ALL SAINT'S COLLEGE SOCIETY Vs. STATE OF UTTARAKHAND
|
August 13, 2012 |
ALLAUDDIN S/O SRI AJIMUDDIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 20, 2012 |
ALOK VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 16, 2012 |
ALPHA INDUSTRIES Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 1, 2012 |
AMALENDU ROY Vs. STATE OF UTTARANCHAL & ANOTHER
|
March 6, 2012 |
AMAN S/O ISLAM R/O VILLAGE MOHDPUR P.S. ROORKEE, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, SECRETARIAT, DEHRADUN
|
May 19, 2012 |
AMAR RAM @ DAMAR RAM S/O LACHI RAM Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
|
October 16, 2012 |
AMARJEET BHARATI Vs. SHAKUNTALA DEVI AND OTHERS
|
January 9, 2012 |
AMARMANI TRIPATHI Vs. STATE
|
July 16, 2012 |
AMARPAL SINGH Vs. DARSHAN PAL SINGH
|
October 19, 2012 |
AMICHANDRA Vs. STATE OF UTTARANCHAL
|
March 22, 2012 |
AMIT KUMAR S/O KRISHNA SWAROOP Vs. STATE OF UTTARAKHAND
|
May 16, 2012 |
AMIT RATHI S/O DAVINDRA RATHI, R/O VILLAGE BHOGPUR, P.S. KOTWALI, LAKSAR, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY OF HOME, DEHRADUN,
|
March 22, 2012 |
AMIT SHARMA S/O. SHRI MOHAN LAL SHARMA R/O. 34 ADARSH GRAM, RISHIKESH DISTRICT DEHRADUN Vs. THE CHIEF JUDICIAL MAGISTRATE, CHAMOLI AT GOPESHWAR AND ORS.
|
March 20, 2012 |
AMIT THAPAR Vs. STATE OF UTTARAKHAND
|
April 25, 2012 |
AMJAD ALI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 10, 2012 |
AMJAD ALI. Vs. FAMILY JUDGE, FAMILY COURT, AND ANOTHER.
|
April 19, 2012 |
AMRISH KUMAR Vs. STATE OF UTTARAKHAND
|
March 15, 2012 |
AMRITA SINGH Vs. STATE OF UTTARAKHAND
|
October 17, 2012 |
AMWAY INDIA ENTERPRISES (P) LIMITED Vs. STATE
|
June 7, 2012 |
ANAND Vs. STATE OF UTTARANCHAL
|
October 1, 2012 |
ANAND Vs. STATE OF UTTARANCHAL
|
July 23, 2012 |
ANAND BALLABH PAPNEI AND ORS Vs. ZILA PANCHAYAT NAINITAL AND ANOTHER
|
November 5, 2012 |
ANAND BHANDARI Vs. STATE OF UTTARAKHAND
|
August 23, 2012 |
ANAND LAL S/O SANTOO LAL Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
October 5, 2012 |
ANAND SINGH Vs. STATE OF UTTARAKHAND
|
December 28, 2012 |
ANAND SINGH Vs. STATE OF UTTARANCHAL
|
February 28, 2012 |
ANAND SINGH SON OF MOHAN SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
July 3, 2012 |
ANANDMAYEE SANGH A REGISTERED SOCIETY Vs. NEELAM JOSHI
|
September 18, 2012 |
ANIL Vs. STATE OF UTTARAKHAND
|
July 27, 2012 |
ANIL @ NEELU Vs. STATE OF UTTARANCHAL
|
September 12, 2012 |
ANIL CHANDRA PANDEY & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 8, 2012 |
ANIL JOSHI Vs. STATE OF UTTARAKHAND
|
April 2, 2012 |
ANIL KUMAR Vs. STATE OF U P
|
February 22, 2012 |
ANIL KUMAR PANT Vs. REGISTRAR COOPERATIVE SOCIETIES UTTARAKHAND
|
July 9, 2012 |
ANIL KUMAR S/O DAYA RAM Vs. STATE OF UTTARAKHAND AND ORS
|
March 15, 2012 |
ANIL KUMAR S/O LATE SRI SUBE SINGH Vs. STATE OF UTTARAKHAND THROUGH DISTRICT MAGISTRATE, DEHRADUN AND TWO OTHERS
|
March 19, 2012 |
ANIL KUMAR SAXENA Vs. DISTRICT MAGISTRATE NAINITAL
|
August 9, 2012 |
ANIL KUMAR SAXENA S/O BISHAN SWARUP SAXENA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
May 9, 2012 |
ANIL NAUTIYAL Vs. BRIJENDRA SINGH JAGWAN
|
May 3, 2012 |
ANIL SARAN AGARWAL AND OTHERS Vs. II ADDITIONAL DISTRICT JUDGE NAINITAL AND OTHERS
|
December 28, 2012 |
ANIL SINGH Vs. STATE OF UTTARANCHAL
|
January 9, 2012 |
ANIRUDH SHARMA Vs. HNB GARHWAL UNIVERSITY
|
July 26, 2012 |
ANIS AHMAD Vs. DEPUTY DIRECTOR CONSOLIDATION
|
December 31, 2012 |
ANIS AND ANOTHER Vs. STATE OF UTTARAKHAND THROUGH S.S.P., UDHAM SINGH NAGAR AND OTHERS
|
May 22, 2012 |
ANISH Vs. STATE OF UTTARAKHAND
|
June 20, 2012 |
ANITA NAINWAL Vs. DISTRICT JUDGE, PAURI GARHWAL
|
June 27, 2012 |
ANITA SINGH Vs. VINOD KUMAR SRIVASTAVA
|
July 20, 2012 |
ANJALI NOLIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
May 17, 2012 |
ANKIT S/O ISHAM SINGH R/O VILLAGE KHEDA JUTT P.S. MANGLORE, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
|
April 24, 2012 |
ANOOP SHARMA Vs. STATE OF UTTARAKHAND
|
April 13, 2012 |
ANOOP SINGH & ANR. Vs. STATE & ORS.
|
October 1, 2012 |
ANSHUL JAIN S/O SURESH CHAND JAIN Vs. STATE OF UTTARAKHAND
|
July 24, 2012 |
ANUJ KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
February 13, 2012 |
ANUJ KUMAR SHARMA S/O BALRAM AND ORS Vs. SURENDER TIWARI S/O RAMLAKHAN TIWARI AND ORS
|
May 15, 2012 |
ANUPAM GUPTA, S/O VIJAY PAL GUPTA Vs. STATE OF UTTARAKHAND AND ORS
|
August 6, 2012 |
ANWAR HUSSAIN Vs. STATE OF UTTARAKHAND
|
September 20, 2012 |
ANWAR JAMAL KAZMI Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 5, 2012 |
ARCHANA Vs. RAJENDRA SINGH PATIYAL
|
May 4, 2012 |
ARCHANA GARG Vs. VINEET KUMAR JAIN
|
November 5, 2012 |
ARCHANA KUKRETI (SAKLANI) Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 3, 2012 |
ARCHANA SAXENA Vs. STATE OF UTTARAKHAND
|
July 19, 2012 |
ARJUN SINGH HUKUM SINGH & ANR. Vs. SHAMIM AHMAD & ORS.
|
August 31, 2012 |
ARTI Vs. RAMESH & OTHERS
|
August 9, 2012 |
ARTI @ KUKKI W/O SHYAM BIHARI AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
May 10, 2012 |
ARUN KUMAR GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 31, 2012 |
ARUN KUMAR KASHYAP Vs. STATE OF UTTARANCHAL
|
December 26, 2012 |
ARUN KUMAR MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS
|
September 17, 2012 |
ARUN SAINI & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
|
March 27, 2012 |
ARVIND Vs. STATE OF UTTARAKHAND
|
July 27, 2012 |
ARVIND MOHAN BADONI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 27, 2012 |
ARVIND SINGH ARORA Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT AND ORS.
|
September 24, 2012 |
ARVIND UPADHYAY @ ARVIND KUMAR UPADHYAYA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
March 22, 2012 |
ARVINDER SINGH Vs. STATE OF UTTARAKHAND
|
April 19, 2012 |
ARVINDRA PAL SINGH Vs. HIMMAT SINGH
|
June 4, 2012 |
ASGAR Vs. STATE OF UTTARANCHAL
|
April 30, 2012 |
ASHIK HUSSAIN S/O SADDIK Vs. STATE OF UTTARAKHAND
|
July 24, 2012 |
ASHISH SRIVASTAVA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 5, 2012 |
ASHOK KUMAR Vs. STATE OF UTTARAKHAND, SMT. MONA SHARMA AND NARENDRA KUMAR
|
March 27, 2012 |
ASHOK KUMAR Vs. STATE
|
March 20, 2012 |
ASHOK KUMAR S/O GANGA RAM Vs. STATE OF UTTARAKHAND
|
May 1, 2012 |
ASHOK KUMAR; PRADEEP KUMAR; MAYAWATI Vs. STATE OF UTTARAKHAND; RAJANI PANCHAL
|
June 7, 2012 |
ASHOK SHRIKANT GAIROLA Vs. STATE OF UTTARAKHAND
|
May 1, 2012 |
ASHWANI SHARMA & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 7, 2012 |
ASHWANI SHARMA S/O. SHYAM LAL SHARMA, R/O. 9 REST CAMP, P.S. KOTWALI, DISTRICT DEHRADUN Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
ASUTOSH BACHHAR Vs. JARNAIL SINGH
|
September 21, 2012 |
ATIQUR REHMAN & OTHERS Vs. BEENA DUGGAL & ANOTHER
|
June 25, 2012 |
ATOL SINGH S/O SRI CHANDRA SINGH Vs. STATE OF UTTARAKHAND
|
June 15, 2012 |
ATRA AND OTHERS Vs. STATE OF UTTARANCHAL
|
April 3, 2012 |
AUTAR SINGH Vs. U P STATE THROUGH COLLECTOR, NAINITAL
|
September 27, 2012 |
AUTAR SINGH ALIAS TONY Vs. STATE OF UTTARANCHAL
|
December 5, 2012 |
AVDHESH KAUSHAL Vs. STATE OF UTTARAKHAND & ONE ANOTHER
|
August 4, 2012 |
AVNISH KUMAR S/O R N TRIVEDI Vs. PREM CHANDRA JAIN S/O CHATAR SAIN JAIN
|
March 14, 2012 |
AZIZU REHMAN KHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 3, 2012 |
B S TRADING CORPORATION & ANOTHER Vs. KRIBHCO SHYAM FERTILIZER LIMITET
|
October 17, 2012 |
B.K. INDUSTRIES Vs. STATE OF UTTARAKHAND
|
August 29, 2012 |
B.N. JOSHI AND ANOTHER Vs. UTTARAKHAND SEEDS & TARAI DEVELOPMENT CORPORATION AND OTHERS
|
April 17, 2012 |
BABITA Vs. STATE OF UTTARAKHAND
|
March 26, 2012 |
BABLI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 8, 2012 |
BABOO ANSARI Vs. STATE OF U.P.
|
September 4, 2012 |
BABU KHAN Vs. STATE OF UTTARAKHAND
|
February 3, 2012 |
BABU RAM SAINI Vs. STATE OF UTTARANCHAL
|
November 8, 2012 |
BABU RAM SANT Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 7, 2012 |
BACHAN SINGH Vs. PUNJAB NATIONAL BANK AND OTHERS
|
September 28, 2012 |
BACHAN SINGH THAPA @ PAPPU S/O GUMAN SINGH THAPA Vs. STATE OF UTTARAKHAND
|
June 19, 2012 |
BADAL Vs. NEETU
|
April 19, 2012 |
BAHADUR RAM ARYA Vs. STATE OF UTTARAKHAND
|
July 17, 2012 |
BAHADUR SINGH Vs. STATE OF UTTARAKHAND
|
April 19, 2012 |
BAL KRISHAN JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 23, 2012 |
BALAK SINGH Vs. STATE OF UTTARANCHAL
|
December 28, 2012 |
BALBEER SINGH S/O SEWA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 22, 2012 |
BALBIR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 20, 2012 |
BALBIR SINGH KUNWAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 28, 2012 |
BALKARAN ALIAS BALLA Vs. STATE OF UTTARANCHAL
|
August 16, 2012 |
BALRAM SINGH Vs. STATE OF UTTARAKHAND
|
September 25, 2012 |
BALWANT SINGH Vs. STATE OF UTTARANCHAL
|
June 26, 2012 |
BALWANT SINGH Vs. STATE OF UTTARAKHAND
|
November 20, 2012 |
BANSAL INDUSTRIES Vs. COMMISSIONER, COMMERCIAL TAX
|
August 28, 2012 |
BARU DUTT AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 21, 2012 |
BASUDEO KUSHWAH Vs. STATE OF UTTARAKHAND
|
June 12, 2012 |
BEENA DEVI Vs. MADHU RAJ SINGH
|
June 5, 2012 |
BHAGAT S/O BALBIR AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
December 4, 2012 |
BHAGIRATH RAI Vs. STATE OF UTTARAKHAND
AND OTHERS
|
October 1, 2012 |
BHAGWATI PRASAD DIMRI Vs. UNION OF INDIA AND ANOTHER
|
February 29, 2012 |
BHAGWATI PRASAD GAIROLA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 25, 2012 |
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
|
August 9, 2012 |
BHAJAN SINGH Vs. STATE OF UTTARANCHAL
|
December 17, 2012 |
BHARAT HEAVY ELECTRICALS LTD. Vs. SANJAY PALIWAL
|
August 7, 2012 |
BHARAT PETROLEUM CORPORATION LTD Vs. ASHA BAHUGUNA
|
May 14, 2012 |
BHARAT SINGH Vs. STATE OF UTTARAKHAND
|
July 27, 2012 |
BHARAT SINGH AND ORS Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
November 1, 2012 |
BHARTIYA SHIKSHA SAMITI Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
April 19, 2012 |
BHASHKARA NAND Vs. STATE OF UTTARANCHAL AND ANOTHER
|
March 12, 2012 |
BHASKAR CHANDRA Vs. UNION OF INDIA
|
September 18, 2012 |
BHAWANA SHARMA Vs. STATE OF UTTARAKHAND
|
December 21, 2012 |
BHIM SINGH Vs. STATE OF UTTARAKHAND
|
December 14, 2012 |
BHIMSEN S/O. RAMGULAM, RESIDENT OF VILALGE BHUWRA NAGAR PANCHAYAT MASWASI, POLICE STATION SWAR, DISTRICT RAMPUR, U.P. Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
BHOPAL S/O SRI SHIBBAN Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR HARIDWAR
|
June 20, 2012 |
BHUPAL SINGH S/O SHER SINGH; JIWAN SINGH S/O BHAWAN SINGH; TULA SINGH S/O BHAWAN SINGH; PAN SINGH S/O RATAN SINGH Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
September 27, 2012 |
BHUPENDRA SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 3, 2012 |
BHUPENDRA SINGH MAJERA AND OTHERS Vs. RITESH AND OTHERS
|
February 25, 2012 |
BHUSHAN KUMAR MINOCHA Vs. STATE AND ANOTHER
|
September 25, 2012 |
BHUWAN BAIRAGI Vs. STATE OF U.P.
|
December 17, 2012 |
BHUWAN CHANDRA Vs. STATE OF UTTARAKHAND
|
December 13, 2012 |
BHUWAN CHANDRA BHATT Vs. STATE OF UTTARAKHAND
|
May 14, 2012 |
BHUWAN CHANDRA LOHANI Vs. STATE OF UTTARAKHAND
|
March 19, 2012 |
BHUWAN SINGH Vs. STATE OF UTTARAKHAND
|
June 21, 2012 |
BIJENDRA SINGH S/O. SRI ILAM CHAND AND BABU RAM S/O. SITARAM BOTH R/O. VILLAGE RAMPUR RAIGHATI, P.S. KOTWALI LAKSAR, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
|
March 21, 2012 |
BIMAL GUSSAIN Vs. CANARA BANK
|
December 19, 2012 |
BIMLA DEVI Vs. ADDITIONAL DISTRICT JUDGE/F T C
|
September 4, 2012 |
BIRAM SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 10, 2012 |
BIRENDRA PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND
|
June 22, 2012 |
BIRENDRA SINGH BISHT S/O LATE BACHAN SINGH BISHT, R/O VIJAY GRAM, GRAM SABHA-DHALWALA, POST OFFICE RISHIKESH, TEHRI GARHWAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY GRAMYA VIKAS, DEHRADUN,
|
April 3, 2012 |
BIRENDRA SINGH HEET BIST Vs. ADDITIONAL CHIEF SECRETARY
|
July 12, 2012 |
BISHAN SINGH Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
BISHAN SINGH Vs. STATE OF UTTARAKHAND
|
April 16, 2012 |
BRIJ BHUSHAN Vs. STATE OF U.P.
|
February 23, 2012 |
BRIJ RAJ SWAROOP GUPTA Vs. STATE OF UTTARANCHAL
|
July 27, 2012 |
BRIJENDRA KUMAR AND MAHESH KUMAR KHARE Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 22, 2012 |
BRIJESH KUMAR Vs. STATE OF UTTARAKHAND
|
July 16, 2012 |
BRIJESH KUMAR @ VIJAI KARKI @ SUNIL Vs. STATE OF U.P.
|
September 17, 2012 |
CARGILL INDIA PRIVATE LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 26, 2012 |
CENTRAL BUREAU OF INVESTIGATION Vs. RAM PRAKASH SHARMA
|
June 21, 2012 |
CENTRAL SOIL AND WATER CONSERVATION RESEARCH & TRAINING INSTITUTE, DEHRADUN Vs. STATE OF U P
|
September 12, 2012 |
CENTURY PULP AND PAPER Vs. STATE OF UTTARAKHAND
|
August 7, 2012 |
CERAGEM WORLD INDIA PRIVATE LIMITED Vs. CERAGEM INDIA PRIVATE LIMITED
|
May 11, 2012 |
CHAITRAM SHARMA Vs. UNION OF INDIA
|
March 20, 2012 |
CHAMAN CHAUHAN Vs. SHRI DINESH SINGH CHAUHAN
|
February 25, 2012 |
CHAMAN LAL KOHLI, ASHA KOHLI Vs. BAL KRISHAN VERMA
|
November 2, 2012 |
CHANDAN SINGH BISHT Vs. SAHARBANO
|
July 30, 2012 |
CHANDER SHEKHAR SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 7, 2012 |
CHANDESHWAR TIWARI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
September 19, 2012 |
CHANDOLA HOMOEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA
|
April 2, 2012 |
CHANDRA BHAN SINGH DHAPOLA Vs. STATE OF UTTARAKHAND
|
May 3, 2012 |
CHANDRA KALA SHARMA Vs. STATE OF UTTARAKHAND
|
August 17, 2012 |
CHANDRA KATHHA INDUSTRIES PRIVATE LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 1, 2012 |
CHANDRA MOHAN DABRIYAL Vs. ZILA BHESUCHJ EVAM SEHKARI SANGH LTD
|
October 3, 2012 |
CHANDRA SEN S/O LATE CHOKHE LAL Vs. TILAK RAJ SHARMA S/O CHANDRA BHAN SHARMA
|
May 7, 2012 |
CHANDRA SHEKHAR BADAULA S/O D N BADAULA Vs. STATE OF UTTARAKHAND
|
June 8, 2012 |
CHANDRA SHEKHAR BANGWAL Vs. SHAMBHAVI DEVI
|
April 2, 2012 |
CHANDRA SHEKHER BHATT S/O. KRISHNA NAND BHATT, R/O. VILLAGE DOULE, POST GOURIHAT, THANA JHULAGHAT, DISTRICT PITHORAGARH Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
CHARAN BAI SAHU Vs. STATE OF UTTARAKHAND
|
May 1, 2012 |
CHARAN KAUR Vs. PARAMJEET SINGH
|
September 25, 2012 |
CHARU SINGH Vs. RANVIR SINGH
|
September 3, 2012 |
CHATAR SINGH Vs. JUDICIAL MAGISTRATE, RANIKHET, DISTRICT ALMORA
|
June 21, 2012 |
CHATAR SINGH Vs. STATE OF UTTARANCHAL
|
March 15, 2012 |
CHATUR SINGH GOLE S/O SHRI HARKH BAHADUR GOLE, R/O VILLAGE PAKHURA, VILLAGE DEVELOPMENT SOCIETY, AGRA, DISTRICT MAKWANPUR, NEPAL Vs. STATE OF UTTARAKHAND
|
April 19, 2012 |
CHAUDHARY BHARAT SINGH INSTITUTE FOR TEACHERS EDUCATION COURSES Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION (NORTH REGION)
|
December 6, 2012 |
CHDNDAN GIRI Vs. STATE
|
March 19, 2012 |
CHILDRENS ACADEMY ASSOCIATION Vs. LOK AYUKTA, UTTARANCHAL, DEHRADUN
|
December 3, 2012 |
CHIRAG AGGARWAL Vs. BISLARI INTERNATIONAL PVT LTD
|
February 13, 2012 |
CHOTE LAL Vs. RAJBALA
|
July 2, 2012 |
CHUNNI LAL Vs. RAIGAR DHARAMSHALA TRUST
|
March 21, 2012 |
COL P R BAHUGUNA Vs. STATE OF U P AND ANOTHER
|
October 1, 2012 |
COMMISSIONER CUSTOMS AND CENTRAL EXCISE Vs. AQUAMALL WATER SOLUTIONS LTD
|
June 7, 2012 |
COMMISSIONER OF CENTRAL EXCISE Vs. USHA BRECO LTD
|
December 28, 2012 |
COMMISSIONER OF CENTRAL EXCISE Vs. PURUSHOTTAM INDUSTRIES LTD
|
December 28, 2012 |
COMMISSIONER OF CUS. & C. EX., MEERUT-II Vs. PACKAGING INDIA (PVT.) LTD.
|
September 25, 2012 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BAZPUR CO-OPERATIVE SUGAR FACTORY
|
December 28, 2012 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. PACKING INDIA P. LTD
|
November 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. J. RAY MS. DERMOTT MIDDLE EAST INC.
|
November 20, 2012 |
COMMISSIONER OF INCOME TAX Vs. ENRON OIL AND GAS EXPAT SERVICES INC. DEHRADUN
|
November 26, 2012 |
COMMISSIONER OF INCOME TAX Vs. HIGHLANDERS EDUCATIONAL ACADEMY
|
November 27, 2012 |
COMMISSIONER OF INCOME TAX Vs. VIJAY CHANNA
|
November 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. DEHRADUN CLUB LTD
|
December 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. RAJENDRA AGGARWAL
|
April 25, 2012 |
COMMISSIONER OF INCOME TAX Vs. SHERWOOD DIOCESAN COLLEGE SOCIETY, NAINITAL; ALL SAINTS COLLEGE SOCIETY, NAINITAL
|
December 17, 2012 |
COMMISSIONER, COMMERCIAL TAX Vs. SAHOTA PAPERS LTD
|
March 13, 2012 |
COMMISSIONER, COMMERCIAL TAX Vs. EASTMAN AGRO MILLS LTD
|
December 27, 2012 |
COMMISSIONER, COMMERCIAL TAX Vs. INDIA IRON STORE
|
December 18, 2012 |
COMMISSIONER, COMMERCIAL TAX Vs. SUPA BIOTECH PVT. LTD
|
December 27, 2012 |
COMMISSIONER, COMMERCIAL TAX Vs. D.S.M. SUGAR (KASHIPUR) LTD
|
December 27, 2012 |
COMMITTEE OF MANAGEMENT RAJA MAHENDRA PRATAP PREM VIDHYALAYA INTER COLLEGE Vs. ASHOK KUMAR
|
August 6, 2012 |
COMMITTEE OF MANAGEMENT, MAHILA MAHAVIDYALAYA
P G COLLEGE, SATI KUND, KANKHAL, DISTRICT HARIDWAR AND ORS Vs. HEMWATI NANDAN BAHUGUNA (GARHWAL) CENTRAL
UNIVERSITY, SRINAGAR, GARHWAL AND ORS
|
May 19, 2012 |
COMMITTEE OF MANAGEMENT, MAHILA MAHAVIDYALAYA P G COLLEGE, SATI KUND, KANKHAL, DISTRICT HARIDWAR Vs. HEMWATI NANDAN BAHUGUNA (GARHWAL) CENTRAL UNIVERSITY, SRINAGAR GARHWAL THROUGH ITS REGISTRAR
|
May 18, 2012 |
CONSTABLE 181 AP ASHOK KUMAR AND 22 OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 17, 2012 |
CONSTABLE NARESH PAL SINGH Vs. STATE OF UTTARANCHAL
|
December 26, 2012 |
CONSTABLE NO 901402280 SITA RAM S/O MANNU RAM R/O VILLAGE PATTI KALAN Vs. CENTRAL INDUSTRIAL SECURITY FORCE & OTHERS
|
July 9, 2012 |
CYBORG IT SERVICES PVT. LTD Vs. STATE OF UTTARAKHAND
|
December 26, 2012 |
D.P. VERMA Vs. LAXMAN BHARTIYA VIDAYALAYA TRUST AND MANAGEMENT SOCIETY
|
September 11, 2012 |
DABAL SINGH & ANOTHER Vs. STATE OF UTTARANCHAL
|
August 17, 2012 |
DABUR INDIA LTD Vs. P.O.L.T.KASHIPUR
|
September 3, 2012 |
DALEEP KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 31, 2012 |
DALIP SINGH KHETWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 17, 2012 |
DALJEET SINGH PANWAR, BACHAN SINGH PANWAR Vs. STATE OF UTTARAKHAND
|
June 27, 2012 |
DALVEER SINGH S/O BEG SINGH NEGI Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
December 6, 2012 |
DAMAR BAHADUR THAPA AND ANOTHER Vs. COMMISSIONER, GARHWAL MANDAL, CAMP DEHRADUN AND OTHERS
|
December 18, 2012 |
DAN SINGH BISHT Vs. SECRETARY SCHOOL EDUCATION UTTARAKHAND AND OTHERS
|
October 30, 2012 |
DARSHAN LAL & TWO OTHERS Vs. STATE OF UTTARANCHAL
|
February 27, 2012 |
DARSHAN SINGH Vs. STATE OF UTTARANCHAL
|
January 2, 2012 |
DARSHNI DEVI Vs. STATE OF UTTARAKHAND
|
June 7, 2012 |
DASHRATH PANT Vs. STATE OF UTTARKHAND
|
August 13, 2012 |
DAULAT CHAND Vs. STATE OF UTTARAKHAND
|
July 25, 2012 |
DAVENDER KUMAR AND OTHERS Vs. H.N.B. GARHWAL UNIVERSITY AND ANOTHER
|
September 10, 2012 |
DAYA SHANKAR JOSHI & OTHERS Vs. THAKURJI MAHARAJ VIRAJMAN MANDIR & OTHERS
|
December 13, 2012 |
DEBULI DEVI Vs. STATE OF U.P.
|
November 5, 2012 |
DEEP NARAYAN S/O LATE JAGDISH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 19, 2012 |
DEEP NARAYAN S/O LATE SRI JAGDISH Vs. STATE OF UTTARAKHAND
|
April 26, 2012 |
DEEP SINGH Vs. GURU NANAK INTER COLLEGE & OTHERS
|
November 8, 2012 |
DEEPAK Vs. STATE OF UTTARAKHAND & OTHERS
|
September 21, 2012 |
DEEPAK AGGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 5, 2012 |
DEEPAK GUPTA S/O LATE JAI PRAKASH GUPTA Vs. URMILA AGARWAL W/O ARUN AGARWAL AND OTHERS
|
September 18, 2012 |
DEEPAK KALRA Vs. STATE OF UTTARAKHAND
|
May 3, 2012 |
DEEPAK KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
May 16, 2012 |
DEEPAK NEGI Vs. STATE OF UTTARAKHAND
|
March 14, 2012 |
DEEPAK SINGH POKHARIYA Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 17, 2012 |
DEEWAN KATARIA Vs. DINESH CHANDRA AGARWAL
|
September 11, 2012 |
DEEWAN SINGH Vs. UNION OF INDIA
|
October 12, 2012 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. UTTARANCHAL LIVE STOCK DEVELOPMENT BOARD
|
December 31, 2012 |
DESH DEEPAK GAUR Vs. STATE OF UTTARAKHAND
|
April 9, 2012 |
DEV BHOOMI STONE COMPANY Vs. B N MATHPAL & OTHERS
|
July 23, 2012 |
DEV BHOOMI STONE COMPANY Vs. B.N. MATHPAL
|
May 1, 2012 |
DEVENDRA Vs. STATE OF UTTARANCHAL
|
December 18, 2012 |
DEVENDRA JOSHI Vs. STATE OF UTTARAKHAND AND ORS
|
April 9, 2012 |
DEVENDRA JOSHI S/O SRI B.D. JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 19, 2012 |
DEVENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
September 19, 2012 |
DEVENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
November 8, 2012 |
DEVENG PARIKH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 2, 2012 |
DEVI DUTT KAPRI & ANOTHER Vs. BAHADUR SINGH MAHARA & OTHERS
|
February 28, 2012 |
DEVI DUTT PANDEY Vs. EXECUTIVE ENGINEER, ELECTRICITY TEST DIVISION (KHAND) HALDWANI, DISTRICT NAINITAL
|
October 16, 2012 |
DHAN SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2012 |
DHAN SINGH NEGI Vs. STATE OF YTTARAKHAND
|
April 11, 2012 |
DHARAM SINGH Vs. STATE OF UTTARAKHAND
|
July 3, 2012 |
DHARAM VEER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 20, 2012 |
DHARAM VEER SINGH Vs. SATISH CHAND GARG
|
July 18, 2012 |
DHARAMPAL Vs. STATE OF UTTARAKHAND
|
January 3, 2012 |
DHARAMPAL BANSAL Vs. STATE OF UTTARAKHAND & OTHERS
|
September 10, 2012 |
DHARMENDER S/O SATISH CHAND Vs. STATE OF UTTARAKHAND
|
March 15, 2012 |
DHARMENDRA DUBE Vs. SAPNA DUBE
|
April 17, 2012 |
DHARMPAL SINGH & OTHERS Vs. HARBANSH KAUR & ANOTHER
|
November 20, 2012 |
DHARMVEER S/O. CHANDRA PAL R/O. TANDA AFJAL, P.S. THAKURDWARA DISTRICT MORADABAD (U.P.) Vs. STATE OF UTTARAKHAND
|
March 20, 2012 |
DHEERAJ MEHRA Vs. STATE OF UTTARAKHAND
|
December 3, 2012 |
DHEERAJ UPRETI S/O ANAND UPRETI AND ORS Vs. STATE OF UTTARAKHAND
|
July 24, 2012 |
DHOOM SINGH Vs. STATE OF UTTARANCHAL
|
October 5, 2012 |
DHYAN SINGH S/O SRI ARUN SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY
|
August 6, 2012 |
DIAMOND CEMENT Vs. STATE OF UTTARAKHAND
|
November 20, 2012 |
DILEEP KUMAR MISHRA Vs. SUNIL KANDWAL
|
November 6, 2012 |
DILIP SINGH SHEKHAWAT Vs. STATE OF UTTARAKHAND
|
May 8, 2012 |
DINESH CHANDRA BUDHLAKOTI S/O SHRI BHUWAN CHANDRA BUDHLAKOTI R/O VILLAGE PANGOOT (BUDHLAKOT) PATTI PAADLI TEHSIL KOSIYAKUTOLI DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN,
|
May 19, 2012 |
DINESH KUMAR (CONDUCTOR) Vs. STATE OF UTTARAKHAND
|
December 18, 2012 |
DINESH KUMAR AND 3 OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
September 7, 2012 |
DINESH KUMAR CHAUHAN Vs. PRAVESH SINGH
|
December 5, 2012 |
DINESH KUMAR S/O PUSHKAR RAM AND ORS Vs. STATE OF UTTARAKHAND
|
May 9, 2012 |
DINESH LAL, S/O CHAITU LAL AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
September 17, 2012 |
DIRECTOR OF INCOME TAX Vs. SEDCO FOREXINTERNATIONAL DRILLING INC.
|
July 30, 2012 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. MAERSK COMPANY LTD
|
November 23, 2012 |
DIVYA PANT Vs. PRINCIPAL, DISTRICT INSTITUT OF EDUCATION & TRAINING
|
August 17, 2012 |
DIVYA PANT, W/O HARSH VARDHAN PANT, R/O CHANDNI CHOCK BISTA KUDA, NEAR VISHAL MEGA MART, DISTRICT ALMORA Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 8, 2012 |
DIVYA PHARMACY AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
May 22, 2012 |
DIWAKAR PRASAD JOSHI Vs. STATE OF UTTARAKHAND
|
May 18, 2012 |
DIWAN SINGH Vs. STATE OF UTTARAKHAND
|
September 13, 2012 |
DIWAN SINGH Vs. STATE OF UTTARANCHAL
|
May 8, 2012 |
DIWAN SINGH Vs. STATE OF UTTARAKHAND & SIX
|
May 23, 2012 |
DIWAN SINGH AND OTHERS Vs. STATE OF UTTARANCHAL AND ANOTHER
|
January 10, 2012 |
DIWAN SINGH S/O DHOOM SINGH AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
December 5, 2012 |
DOON SCHOOL,DEHRADUN Vs. MANOHAR DANIEL
|
November 19, 2012 |
DOON SECURITY SERVICE Vs. UNION OF INDIA
|
September 25, 2012 |
DOON SECURITY SERVICES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
December 28, 2012 |
DR. DIVYA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 20, 2012 |
DR. DIVYA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 27, 2012 |
DR. GAJENDRA SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 24, 2012 |
DR. GIRISH KUMAR SAXENA & ANOTHER Vs. DISTRICT & SESSIONS JUDGE, HARIDWAR & OTHERS
|
March 13, 2012 |
DR. HARSH BARDHAN NAITHANI Vs. STATE OF UTTARANCHAL & ANOTHER
|
March 13, 2012 |
DR. KM. SANGITA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 13, 2012 |
DR. VIJAY KUMAR CHATTERJEE Vs. STATE OF UTTARANCHAL AND ANOTHER
|
April 20, 2012 |
DUJODWALA RESINS & TERPENES LTD Vs. STATE OF UTTARAKHAND
|
March 19, 2012 |
DUSHYANT KUMAR S/O SEWARAM Vs. STATE OF UTTARAKHAND
|
May 1, 2012 |
DY. CIT Vs. NATURAL FRAGRANCES
|
December 24, 2012 |
EKTA BISHT & ANOTHER Vs. ANAND SINGH BISHT
|
September 12, 2012 |
EX HAVILDAR BIRENDRA SINGH NEGI Vs. UNION OF INDIA
|
February 21, 2012 |
F.R.I. (SALARY EARNERS), COOPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 12, 2012 |
FAKHRUDDIN AHMAD Vs. STATE OF UTTARANCHAL AND OTHERS
|
March 29, 2012 |
FAKHRUDDIN AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 12, 2012 |
FAKIR CHAND, S/O JALLI Vs. STATE OF UTTARAKHAND
|
September 24, 2012 |
FAKIR SINGH Vs. STATE OF UTTARANCHAL
|
January 9, 2012 |
FAREED BEGH Vs. UTTARAKHAND STATE MATSYA PALAN VIKAS ABHIKARAN, BARASI GRANT GHANSYARI, RAIPUR DISTRICT DEHRADUN
|
July 4, 2012 |
FARHAT COMPUTERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 3, 2012 |
FIROZ MUKHTAR Vs. UTTARAKHAND JAL SANSTHAN
|
May 8, 2012 |
FURKAN S/O ASGAR Vs. STATE OF UTTARKAHAND & ANOTHER
|
January 5, 2012 |
G.D. DEORARI Vs. STATE OF U.P.
|
July 10, 2012 |
G.G. BHATIA & OTHERS Vs. SUNIL KUMAR & ANOTHER
|
January 3, 2012 |
GAGAN MADAN Vs. RAJESH KUMAR
|
February 21, 2012 |
GAJENDER Vs. STATE OF UTTARAKHAND
|
October 4, 2012 |
GAJENDRA SINGH Vs. BISHAN SINGH CHUPAL
|
August 6, 2012 |
GAJENDRA SINGH & OTHERS Vs. STATE OF UTTARAKHAND
|
October 12, 2012 |
GAJENDRA SINGH JANGPANGI @ GANGU Vs. DISTRICT RETURNING OFFICER, PITHORAGARH AND TWO OTHERS
|
January 19, 2012 |
GAJENDRA SINGH RAUTELA Vs. STATE OF UTTARAKHAND
|
November 7, 2012 |
GAJESH DUTT MEHTA & OTHERS Vs. SEEMA MEHTA
|
September 26, 2012 |
GAJRAJ SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 20, 2012 |
GANESH LAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, VILLAGE DEVELOPMENT, UTTARAKHAND AND ANOTHER
|
March 20, 2012 |
GANESH MAURYA Vs. ALLAHABAD BANK
|
March 22, 2012 |
GANESH RAM TAMPTA Vs. STATE OF UTTARAKHAND
|
June 21, 2012 |
GANESH SAHU Vs. STATE OF UTTARAKHAND
|
May 8, 2012 |
GANESH SINGH BISHT AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 3, 2012 |
GANESH SINGH RAWAT Vs. UNION OF INDIA
|
March 22, 2012 |
GANGA DEVI BHATT Vs. STATE OF UTTARANCHAL AND ANOTHER
|
March 23, 2012 |
GANGA PRASAD BELWAL Vs. STATE OF UTTARAKHAND
|
September 24, 2012 |
GARHWAL MOTOR OWNERS UNION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT UTTAR PRADESH
|
October 17, 2012 |
GAURAV Vs. STATE OF UTTARAKHAND
|
March 29, 2012 |
GAURAV ARORA @ GINNI Vs. STATE OF UTTARAKHAND
|
May 4, 2012 |
GAURAV JAIN, S/O. RAKESH JAIN R/O. 205 SHRAWANTI WOODS NOVO NAGER, VANARGHATA ROAD BANGLORE Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN,
|
March 20, 2012 |
GAURAV SHARMA Vs. STATE OF UTTARANCHAL
|
November 7, 2012 |
GAURI SHANKAR MOHTA AND ANOTHER Vs. VISHAL AGARWAL
|
April 3, 2012 |
GEETA TIWARI Vs. GIRISH CHANDRA TIWARI
|
July 13, 2012 |
GEETAM SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 20, 2012 |
GEETIKA D/O DR. S P SINGH Vs. STATE OF UTTARAKHAND
|
April 4, 2012 |
GHANSHYAM JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 15, 2012 |
GHANSHYAM MEENA Vs. CBI THROUGH SUPERINTEND OF POLICE SPE
|
April 27, 2012 |
GIRVAR LAL Vs. NEENA RAJDAN
|
December 19, 2012 |
GIRWAR ALIAS GHANSHYAM Vs. VISHWAKARMA PRACHEEN MANDIR SAMITI
|
September 7, 2012 |
GOPAL Vs. STATE OF UTTARAKHAND
|
March 16, 2012 |
GOPAL SINGH Vs. STATE OF U P
|
September 6, 2012 |
GOPAL SINGH GUSAIN Vs. STATE OF UTTARAKHAND
|
July 31, 2012 |
GOPAL SINGH S/O BIHARI LAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN AND BABLU @ KAILASH S/O VADRAM @ YADAV RAM R/O VILLAGE PATALIA, KOTABAGH P.S. KALADHUNGI, DISTRICT NAINITAL
|
April 30, 2012 |
GOPI SINGH @ GOVIND SINGH AND ORS Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
December 19, 2012 |
GOVIND Vs. JUDGE FAMILY COURT DEHRADUN & ANOTHER
|
March 23, 2012 |
GOVIND BALLABH Vs. STATE OF U P
|
December 4, 2012 |
GOVIND SINGH Vs. STATE OF UTTARANCHAL
|
July 24, 2012 |
GOVIND SINGH KUNJWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 6, 2012 |
GOVIND SINGH S/O SRI KASAM SINGH COORDINATOR BLOCK RESOURCE CENTRE PEERUMADARA RAMNAGAR NAINITAL Vs. STATE PROJECT DIRECTOR SURVA SHIKSHA ABHIYAN
|
April 3, 2012 |
GOVINDI DEVI W/O DUGAR SINGH Vs. STATE OF UTTARAKHAND AND ORS
|
February 22, 2012 |
GRAM SABHA KACHNAL GUSAIN Vs. ADDITIONAL COLLECTOR
|
October 19, 2012 |
GREENPLY INDUSTRIES LIMITED Vs. STATE OF UTTARAKHAND
|
August 7, 2012 |
GUFRAN SON OF NAZEER AHMAD; NAUSHAD SON OF BUDHAN Vs. STATE OF UTTARAKHAND
|
February 6, 2012 |
GUJARAT AMBUJA EXPORTS LTD Vs. STATE OF UTTARAKHAND
|
April 17, 2012 |
GULAB DEVI Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 12, 2012 |
GULAB SINGH Vs. STATE OF UTTARANCHAL
|
November 27, 2012 |
GULATI PACKAGING PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 16, 2012 |
GURCHARAN KAUR W/O JASPAL SINGH Vs. STATE OF UTTARAKHAND
|
March 15, 2012 |
GURDEEP SINGH @ DEEPA Vs. STATE OF UTTARAKHAND
|
June 21, 2012 |
GURDEEP SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 2, 2012 |
GURMUKH SINGH ALIAS GORKHA Vs. STATE OF UTTARAKHAND
|
June 4, 2012 |
GURPRIT SINGH Vs. STATE OF U.P.
|
August 21, 2012 |
GURU CHARAN SINGH & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 17, 2012 |
GURU CHARAN SINGH @ GURU BACHAN SINGH Vs. STATE OF U.P.
|
September 19, 2012 |
GURU NANAK EDUCATION TRUSTS GROUP OF INSTITUTION Vs. UNION OF INDIA
|
December 31, 2012 |
GURUKUL KANGRI UNIVERSITY, HARDWAR AND ANOTHER Vs. KM. PARUL YADAV
|
April 17, 2012 |
GURUMEET SINGH ALIAS KARAN SINGH Vs. STATE OF UTTARAKHAND
|
April 3, 2012 |
GYAN CHAND @ GYANU S/O LATE PARMA; DINESH @ DINU S/O GYAN CHAND Vs. STATE OF UTTARANCHAL
|
November 30, 2012 |
GYAN CHAND BISHNOI Vs. JAGDISH PRASAD AGARWAL
|
October 15, 2012 |
GYAN SINGH Vs. STATE OF UTTARAKHAND
|
September 6, 2012 |
GYANENDRA KUMAR AGRAWAL Vs. DINESH KUMRA
|
April 3, 2012 |
GYANWATI Vs. JUDGE FAMILY COURT
|
June 21, 2012 |
H M RATURI Vs. MOHD AZIM
|
August 14, 2012 |
H.B. BHATT AND OTHERS Vs. UTTARANCHAL PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM & OTHERS
|
May 2, 2012 |
H.S. MADHUKAR Vs. M/S SERENE TOURISM VENTURES
|
June 6, 2012 |
HADIS Vs. STATE OF U.P.
|
September 5, 2012 |
HAJI RAO SHARAFAT ALI Vs. STATE OF UTTARAKHAND
|
September 20, 2012 |
HAKIM RAI SON OF SHRI LAKKHU RAM Vs. CONSOLIDATION OFFICER, KASHIPUR (CAMP KICHHA) AND OTHERS
|
September 27, 2012 |
HANIF S/O NANHA Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
October 4, 2012 |
HANIVEL ELECTRICAL KARAMCHARI UNION SAILAKUIN, DEHRADUN. Vs. LABOUR COMMISSIONER/REGISTRAR TRADE UNIONS UTTARAKHAND, HALDWANI, NAINITAL AND FOUR OTHERS.
|
January 17, 2012 |
HANS CULTURAL CENTER Vs. KUNWAR SINGH CHAUHAN
|
December 17, 2012 |
HAR PRAKASH Vs. WAZIRAN
|
May 15, 2012 |
HAR SINGH GUSAIN Vs. STATE OF UTTARAKHAND
|
September 18, 2012 |
HARBANSH LAL SHARMA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 17, 2012 |
HARDEV LAL SHARMA Vs. PATESHWARI ELECTRICALS AND ASSOCIATED INDUSTRIES PVT. LTD. CO.
|
January 20, 2012 |
HARDEV SINGH AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
December 24, 2012 |
HARENDER PAL SINGH S/O SRI JAGJEET SINGH Vs. STATE OF UTTARANCHAL AND TWO OTHERS
|
December 6, 2012 |
HARENDER SINGH Vs. STATE OF UTTARANCHAL & ANOTHER
|
April 16, 2012 |
HARI DATT Vs. STATE OF UTTARAKHAND
|
October 12, 2012 |
HARI SINGH Vs. STATE OF UTTARANCHAL
|
April 24, 2012 |
HARI SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 15, 2012 |
HARISH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
September 7, 2012 |
HARISH NAITHANI S/O BHAGIRATH PRASAD NAITHANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 22, 2012 |
HARISH PRASAD Vs. STATE OF U P
|
July 23, 2012 |
HARISH SHANKAR PASI S/O KISHAN LAL PASI AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, DEHRADUN AND SMT LAXMI PASI W/O SHRI HARISH PASI R/O ADHOIWALA SAHASTRADHARA ROAD P.S. RAIPUR DISTRICT DEHRADUN
|
February 29, 2012 |
HARISH SINGH BISHT Vs. STATE OF UTTARANCHAL
|
August 29, 2012 |
HARJEET SINGH KOCHHAR Vs. STATE OF UTTARAKHAND
|
December 31, 2012 |
HARJINDER SINGH Vs. STATE OF UTTARANCHAL
|
March 6, 2012 |
HARPAL SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 27, 2012 |
HARSH SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 21, 2012 |
HARVINDAR SINGH CHADDA S/O LATE SANTOK SINGH CHADDA Vs. STATE OF UTTARAKHAND & OTHERS
|
November 23, 2012 |
HASHIM KHAN Vs. SALIM
|
August 30, 2012 |
HASMAT S/O BOLI AND ORS Vs. STATE OF UTTARAKHAND
|
December 28, 2012 |
HAYAT SINGH Vs. STATE OF UTTARANCHAL
|
March 12, 2012 |
HEENA SIDDIQUI Vs. STATE OF UTTARAKHAND
|
May 3, 2012 |
HEMA RAWAT Vs. STATE OF UTTARAKHAND
|
December 4, 2012 |
HEMANT @ MONU S/O SHYAM NARAIN PANDEY Vs. STATE OF UTTARAKHAND
|
March 15, 2012 |
HEMANT SHARMA @ MONA & OTHERS Vs. STATE OF UTTARAKHAND
|
August 23, 2012 |
HEMANT SHARMA @ MONA & OTHERS Vs. STATE OF UTTARAKHAND
|
August 22, 2012 |
HIMALAYA STONE INDUSTRIES Vs. STATE OF UTTARAKHAND
|
March 30, 2012 |
HIMALAYAN DISTILLERS Vs. STATE OF UTTARAKHAND
|
June 13, 2012 |
HIMALAYAN DISTILLERS Vs. STATE OF UTTARANCHAL
|
February 29, 2012 |
HIMANSHU DHONDIYAL Vs. STATE OF UTTARAKHAND
|
March 26, 2012 |
HITESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
December 28, 2012 |
HOSHIYAR RAM, QUILI DEVI, DURGA RAM Vs. STATE OF UTTARAKHAND
|
March 26, 2012 |
HOTEL SAURABH MOUNT VIEW Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
December 4, 2012 |
HUTS AND COTTAGES OFFICE Vs. ALLAHABAD BANK
|
June 14, 2012 |
IDAVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 13, 2012 |
IDRIS Vs. STATE OF UTTARANCHAL
|
August 8, 2012 |
IMRAN Vs. STATE OF U.P.
|
June 29, 2012 |
IN THE MATTER OF CONSERVATION OF ECOLOGY Vs. STATE OF UTTARAKHAND
|
August 14, 2012 |
INAM Vs. STATE OF UTTARAKHAND
|
June 8, 2012 |
INAM UL HAQ, REHMUDDIN Vs. STATE OF UTTARAKHAND
|
June 28, 2012 |
INDAR PAL, S/O MOHAN LAL Vs. STATE OF U P (NOW UTTARAKHAND)
|
September 4, 2012 |
INDER PAL Vs. STATE OF UTTARANCHAL & OTHERS
|
February 23, 2012 |
INDIA BULLS & OTHERS Vs. KEDAR DUTT BHATT
|
June 28, 2012 |
INDIA GLYCOLS LIMITED Vs. STATE OF UTTARAKHAND
|
January 9, 2012 |
INDIAN PEOPLE WELFARE SOCIETY Vs. STATE OF UTTARAKHAND
|
June 19, 2012 |
INDRA LAL ARYA Vs. LALIT MOHAN
|
April 3, 2012 |
INDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND ORS
|
October 30, 2012 |
INDRAJEET SINGH Vs. STATE OF UTTARANCHAL
|
June 15, 2012 |
INDRESH BHATIA Vs. STATE OF UTTARAKHAND
|
March 14, 2012 |
INDU BORA Vs. CIVIL JUDGE (S D ), NAINITAL
|
January 5, 2012 |
IQBAL @ KARIGAR & ANOTHER Vs. STATE OF UTTARAKHAND
|
September 3, 2012 |
IQBAL AHMAD Vs. STATE OF UTTARAKHAND
|
December 14, 2012 |
IRSHAD ALI Vs. DIRECTOR (FISHERIES), UTTARAKHAND DEHRADUN
|
July 5, 2012 |
ISHWAR AVTAR GOYAL Vs. STATE OF UTTARANCHAL
|
June 28, 2012 |
ISHWAR SINIGH S/O INDAL SINGH Vs. TEHSILDAR AND ANOTHER
|
February 17, 2012 |
ISHWAR SINIGH, S/O SRI INDAL SINGH, R/O VILLAGE AHELI, TEHSIL SITARGANJ, U.S. NAGAR Vs. TEHSILDAR AND ANOTHER
|
February 17, 2012 |
ISRAR Vs. STATE OF UTTARAKHAND
|
January 3, 2012 |
J M GARG Vs. STATE OF UTTARAKHAND
|
December 26, 2012 |
J P TRIPATHI Vs. STATE OF UTTARAKHAND
|
June 7, 2012 |
J.P. BADONI Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 3, 2012 |
JABIR AND OTHERS Vs. STATE OF UTTARANCHAL
|
October 5, 2012 |
JAGAT SINGH AND ORS. Vs. STATE OF UTTARANCHAL
|
September 20, 2012 |
JAGDEV SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
February 24, 2012 |
JAGDISH ARYA Vs. STATE OF UTTARAKHAND
|
December 17, 2012 |
JAGDISH CHAND KOHLI Vs. UNION OF INDIA AND OTHERS
|
October 10, 2012 |
JAGDISH CHANDRA TIWARI Vs. HMT WATCHES LTD
|
December 17, 2012 |
JAGDISH SINGH TANWAL Vs. STATE OF UTTARAKHAND
|
April 26, 2012 |
JAGMOHAN Vs. STATE OF UTTARKHAND
|
March 27, 2012 |
JAI GOPAL BANSAL AND OTHERS Vs. GOVIND RAM VERMA AND OTHERS
|
April 18, 2012 |
JAI PRAKASH Vs. MANAGING DIRECTOR
|
December 12, 2012 |
JAI PRAKASH Vs. MANAGING DIRECTOR
|
December 11, 2012 |
JAI PRAKASH SINGH S/O DEV NARAIN SINGH Vs. STATE OF U P AND OTHERS
|
December 20, 2012 |
JAIPAL Vs. STATE OF UTTARANCHAL
|
July 20, 2012 |
JAIPAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 3, 2012 |
JAIPAL SINGH Vs. DHARAM SINGH
|
September 6, 2012 |
JAKIR HUSSAIN Vs. STATE OF UTTARAKHAND, RAZIA BEGUM
|
October 12, 2012 |
JAMAL AHMAD Vs. STATE OF UTTARAKHAND
|
April 20, 2012 |
JAMES N CHAND Vs. STATE OF UTTARAKHAND
|
January 4, 2012 |
JAMNA DEVI W/O ILAMCHAND R/O VILLAGE RAMPUR RAIGHATI P S KOTWALI LAKSAR DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
|
February 22, 2012 |
JAMSHED Vs. STATE OF UTTARAKHAND
|
May 2, 2012 |
JAMSHED ALI S/O SHAMSHAD Vs. STATE OF UTTARAKHAND
|
October 30, 2012 |
JANKI NAINWAL Vs. LEELA DEVI SAH AND ANOTHER
|
October 6, 2012 |
JARNAIL SINGH S/O PURAN SINGH BAGAILA Vs. STATE OF UTTARAKHAND
|
March 26, 2012 |
JASDEEP SINGH Vs. STATE OF UTTARAKHAND
|
June 7, 2012 |
JASWANT SINGH Vs. STATE OF UTTAR PRADESH
|
September 19, 2012 |
JATTI Vs. STATE OF UTTARANCHAL
|
July 25, 2012 |
JAVID Vs. STATE OF UTTARANCHAL
|
May 25, 2012 |
JEET SINGH ALIAS AJEET SINGH, S/O HARNAND GUJAR, R/O VILLAGE-MOHAMMADPUR, P.S. MANGLAUR, DISTRICT HARDWAR Vs. STATE OF U.P.
|
March 12, 2012 |
JEEWAN SINGH S/O LATE KISHAN SINGH BARGALI AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
August 8, 2012 |
JITENDER SINGH RANA Vs. STATE OF UTTARAKHAND
|
September 26, 2012 |
JITENDRA K AGGARWAL Vs. STATE OF UTTARAKHAND
|
December 3, 2012 |
JITENDRA KUMAR Vs. STATE OF UTTARANCHAL
|
March 23, 2012 |
JITENDRA KUMAR @ BABLOO Vs. STATE OF UTTARANCHAL
|
March 2, 2012 |
JITENDRA SINGH Vs. STATE OF UTTARAKHAND
|
April 26, 2012 |
JIWAN LAL SAH Vs. KHASHTI DEVI
|
September 5, 2012 |
JOGI NATH ALIAS JONI SINGH, Vs. STATE OF UTTARAKHAND
|
April 4, 2012 |
JYOTI GUPTA Vs. REGISTRAR HINDU MARRIAGE
|
April 11, 2012 |
JYOTSHNA Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
K.K. BANSAL Vs. SPECIAL JUDGE, ANTI CORRUPTION U.P.
|
June 7, 2012 |
KAILASH Vs. STATE OF UTTARAKHAND
|
January 10, 2012 |
KAILASH CHANDRA HARBOLA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 13, 2012 |
KAILASHANAND MISSION TRUST Vs. STATE OF UTTARAKHAND
|
October 10, 2012 |
KALA ALIAS KALA ALIAS KALWA ALIAS SURAJ Vs. STATE OF UTTARAKHAND
|
March 16, 2012 |
KALA S/O TALA R/O JOGENDER NAGAR P.S BHOPA DISTRICT MUZAFFARNAGAR Vs. STATE OF UTTARAKHAND
|
March 20, 2012 |
KALAM SINGH AND ORS Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND
|
November 19, 2012 |
KALAM SINGH TOMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 1, 2012 |
KALAWATI W/O SHANTI Vs. UPPER SESSIONS JUDGE AND ORS
|
December 19, 2012 |
KALI CHARAN VERMA Vs. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN
|
January 3, 2012 |
KALPANA ARYA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 19, 2012 |
KALPANA KUMARI SINGH Vs. U.K. PUBLIC SERVICE COMMISSION AND OTHERS
|
February 15, 2012 |
KALYAN SINGH Vs. STATE OF UTTARAKHAND
|
May 4, 2012 |
KALYAN SINGH Vs. STATE
|
July 5, 2012 |
KALYAN SINGH GOSWAMI Vs. STATE OF UTTARANCHAL
|
August 13, 2012 |
KAMAL BAHADUR SHAHI & ANOTHER Vs. STATE OF UTTARAKHAND
|
May 10, 2012 |
KAMAL BAHADUR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 24, 2012 |
KAMAL KISHORE SHARMA Vs. STATE OF UTTARAKHAND
|
July 10, 2012 |
KAMIL Vs. STATE OF UTTARANCHAL
|
October 6, 2012 |
KAMLA Vs. STATE OF UTTARAKHAND
|
January 6, 2012 |
KAMLA CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 14, 2012 |
KAMLA SAH Vs. TARACHAND KHANDELWAL
|
October 1, 2012 |
KAMLA UPRETI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 7, 2012 |
KAMLESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
April 27, 2012 |
KAMRUDDIN (DECEASED); MASOOM ALI; JAMALUDDIN AND ORS Vs. STATE & ORS
|
November 19, 2012 |
KANCHAN JOSHI Vs. STATE OF UTTARAKHAND
|
July 24, 2012 |
KANTA PRASAD Vs. STATE OF UTTARAKHAND
|
January 31, 2012 |
KANTI PRASAD DADPURI Vs. STATE OF UTTARAKHAND
|
June 20, 2012 |
KANWAL SINGH Vs. KRISHN PAL SINGH
|
December 10, 2012 |
KARAMCHARI/ADHIKARI VETAN BHOGI SEHKARI RIN SAMITI (BHEL) (HEEP), BHEL, RANIPUR Vs. BHARAT HEAVY ELECTRICAL LTD
|
December 19, 2012 |
KARAMJEET SINGH Vs. STATE OF UTTARAKHAND
|
April 3, 2012 |
KARAMJEET SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
|
March 15, 2012 |
KARN SINGH Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR HARIDWAR
|
September 4, 2012 |
KARYA PALAK ENGINEER Vs. COMMISSIONER, COMMERCIAL TAXES
|
April 17, 2012 |
KASHI SINGH RAIPA Vs. STATE OF UTTARAKHAND
|
May 18, 2012 |
KASHIPUR SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND
|
September 19, 2012 |
KASHMIR SINGH Vs. STATE OF UTTARAKHAND
|
December 27, 2012 |
KASHMIR SINGH Vs. STATE OF UTTARAKHAND
|
August 6, 2012 |
KASHMIR SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.
|
September 5, 2012 |
KAZI RAIS AHMAD S/O AKHTAR ALI Vs. STATE OF UTTARAKHAND AND ORS
|
May 18, 2012 |
KESAR CHAND Vs. STATE OF UTTAR PRADESH
|
September 18, 2012 |
KEWAL KRISHAN SHARMA Vs. RAJESHWARI DEVI
|
September 18, 2012 |
KEWLANAND KABDAL Vs. STATE OF UTTARAKHAND
|
May 1, 2012 |
KHARAK SINGH Vs. STATE OF UTTARANCHAL
|
March 2, 2012 |
KHARAK SINGH Vs. BOARD OF REVENUE
|
November 23, 2012 |
KHARAK SINGH BURGALI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 3, 2012 |
KHATEMA FIBRES LIMITED Vs. CHAIRMAN, CESS APPELLATE COMMITTEE
|
August 8, 2012 |
KHEEM SINGH AND OTHERS Vs. STATE OF UTTARANCHAL
|
May 8, 2012 |
KHEEMANAND Vs. MANAGING DIRECTOR & ANOTHER
|
April 26, 2012 |
KHEM RAJ BHATT Vs. STATE OF UTTARAKHAND
|
November 8, 2012 |
KHIMA NAND PALARIYA Vs. STATE OF UTTARAKHAND & ORS.
|
April 11, 2012 |
KHUSHPAL SINGH Vs. STATE OF UTTARAKHAND
|
October 11, 2012 |
KISHAN Vs. STATE OF UTTARAKHAND
|
August 3, 2012 |
KISHAN CHAND GUPTA Vs. IST ADDITIONAL DISTRICT JUDGE, DEHRADUN
|
July 4, 2012 |
KISHAN KUMAR KHANNA S/O SRI MAM CHAND AND OTHERS Vs. STATE OF UTTARAKHAND THROUGH SECRETARY TRANSPORT GOVT. OF UTTARAKHAND AND OTHERS
|
April 30, 2012 |
KISHAN LAL Vs. STATE OF UTTARAKHAND
|
October 1, 2012 |
KISHAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 20, 2012 |
KISHAN S/O LATE SHRI CHANDRA BALI Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
June 8, 2012 |
KISHAN SINGH ALIAS ACTOR Vs. STATE OF UTTARANCHAL
|
December 14, 2012 |
KISHORE DEVI UNIYAL Vs. COMMITTEE OF MANAGEMENT
|
August 17, 2012 |
KISHORE KUMAR @ PAPPU AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
November 20, 2012 |
KISHORI LAL Vs. STATE OF UTTARAKHAND
|
June 28, 2012 |
KM PRATIBHA NEGI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 15, 2012 |
KM. DIVYA JAIN Vs. STATE OF UTTARAKHAND
|
October 17, 2012 |
KM. PRAVESH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 14, 2012 |
KRIPAL SINGH Vs. TRILOK FARMS PVT. LTD.
|
August 14, 2012 |
KRIPAL SINGH Vs. TEHSILDAR, TEHSIL SITARGANJ, U S NAGAR
|
July 10, 2012 |
KRIPAL SINGH BAJWA Vs. TRUST MANAV KENDRA
|
September 13, 2012 |
KRIPAL SINGH BANKOTI Vs. UNION OF INDIA
|
November 6, 2012 |
KRISHAN AVTAR GUPTA Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
KRISHAN PAL SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 30, 2012 |
KRISHAN PRASAD Vs. ADDITIONAL DISTRICT EDUCATION OFFICER, ALMORA
|
February 28, 2012 |
KRISHAN SINGH Vs. DISTRICT EDUCATION OFFICER & OTHERS
|
November 6, 2012 |
KRISHNA BAHADUR LAL Vs. STATE OF UTTARAKHAND
|
October 17, 2012 |
KRISHNA BALLABH Vs. STATE OF UTTARAKHAND
|
August 9, 2012 |
KRISHNA DEVI Vs. STATE OF U P
|
March 27, 2012 |
KRISHNA KUMAR PANDEY Vs. STATE OF U.P.
|
July 5, 2012 |
KRL INFRATECH Vs. STATE OF UTTRAKHAND THROUGH ITS CHIEF SECRETARY GOVERNMENT OF UTTARAKHAND, CIVIL SECRETARIAT
|
August 8, 2012 |
KULBHUSHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 12, 2012 |
KULSOOM KHAN @ KULSOOM BEGUM Vs. UTTARANCHAL POWER CORPORATION LTD
|
March 20, 2012 |
KULSOOM KHAN ALIAS KULSOOM BEGUM Vs. UTTARANCHAL POWER CORPORATION LTD
|
March 29, 2012 |
KULVEER SINGH Vs. STATE OF UTTARANCHAL
|
May 18, 2012 |
KULVEER SINGH; SATISH Vs. STATE OF UTTARANCHAL
|
May 19, 2012 |
KULVINDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 6, 2012 |
KUNDAN SINGH Vs. STATE OF UTTARAKHAND
|
December 28, 2012 |
KUNDAN SINGH S/O KALA SINGH Vs. STATE OF UTTARAKHAND THROUGH DISTRICT
|
August 8, 2012 |
KUNTI Vs. ANAND SINGH
|
April 2, 2012 |
KUNTI PARIHAR W/O SHRI JAWAHAR SINGH PARIHAR Vs. STATE OF UTTARAKHAND
|
August 1, 2012 |
KUNWAR PAL Vs. STATE OF UTTARANCHAL
|
December 6, 2012 |
KUNWAR PAL SINGH, PHOOL CHAND AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
June 25, 2012 |
KUSUMLATA Vs. STATE OF UTTARAKHAND
|
November 22, 2012 |
L K THUSSU Vs. STATE OF UTTARAKHAND
|
November 26, 2012 |
LAAJ GUPTA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE/F T C AND OTHERS
|
October 19, 2012 |
LAKHAN GIRI Vs. STATE OF UTTARAKHAND
|
October 4, 2012 |
LAL SINGH Vs. STATE OF UTTARAKHAND
|
March 27, 2012 |
LALIT BELWAL Vs. JAGJEET SINGH ARORA
|
June 4, 2012 |
LALJI SINGH YADAV Vs. PUBLIC SERVICE COMMISSION
|
September 6, 2012 |
LATIF KHAN @ LATTAN S/O CHOTEY Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
September 26, 2012 |
LAXMI DEVI Vs. DALJEET SINGH
|
October 6, 2012 |
LAXMI NARAYAN Vs. STATE OF U P
|
June 25, 2012 |
LAXMI PRASAD S/O HARIRAM; KIRTI SINGH S/O GANGA SINGH Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
October 9, 2012 |
LILAWATI Vs. PREM LATA
|
August 29, 2012 |
LOK PAL SINGH Vs. STATE OF UTTARAKHAND
|
February 24, 2012 |
LOKESH S/O LATE SHRI VIKRAM SINGH R/O VILLAGE QUAHEDI POLICE STATION MANGLORE DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND
|
April 11, 2012 |
LORD MAHADEV TRUST Vs. STATE OF UTTARANCHAL
|
May 2, 2012 |
LT. COL. SUSHIL CHANDRA THAPLIYAL Vs. STATE OF UTTARAKHAND
|
December 11, 2012 |
M C GUPTA AND ORS Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS
|
March 27, 2012 |
M L KHANNA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
October 15, 2012 |
M M SHARMA; ARUN KUMAR BANSAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 8, 2012 |
M-I OVERSEAS LTD Vs. DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
|
October 3, 2012 |
M.N. FAROOQI Vs. STATE OF UTTARANCHAL
|
May 24, 2012 |
M/S BALAJI ACTION BUILDWELL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
September 5, 2012 |
M/S CORBETT ELECTRONICS, GHAS MANDI, RAMNAGAR, DISTRICT NAINITAL THROUGH ITS PROPRIETOR SRI RASHID KHAN Vs. PUNJAB NATIONAL BANK, KASHIPUR THROUGH ITS CHIEF MANAGER AND PUNJAB NATIONAL BANK, BRANCH OFFICE, RAMNAGAR, DISTRICT NAINITAL
|
April 4, 2012 |
M/S DIVYA PHARMACY, THROUGH ITS MANAGER, DIVYA YOG MANDIR TRUST, KANKHAL, DISTRICT HARIDWAR, UTTARAKHAND Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY, MINISTRY OF LABOUR, CIVIL SECRETARIAT, DEHRADUN,
|
May 22, 2012 |
M/S INDIA GLYCOLS LTD. Vs. STATE OF UTTARAKHAND & OTHERS
|
September 12, 2012 |
M/S KANAIYA DAIRY Vs. SOUTH INDIAN BANK
|
April 26, 2012 |
M/S LALKUAN STONE CRUSHERS LTD. HEAD OFFICE RAMPUR ROAD, RUDRAPUR DISTRICT U.S. NAGAR Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, FINANCE GOVT. OF UTTARAKHAND, DEHRADUN AND OTHERS
|
March 22, 2012 |
M/S NEW MOTHER DAIRY, 52 RACE COURSE, DEHRADUN Vs. THE COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND, DEHRADUN
|
May 3, 2012 |
M/S SOCIAL ENGINEERS PVT. LTD. Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 21, 2012 |
M/S THDC INDIA LTD THROUGH ITS CMD, OFFICE AT BYE PASS ROAD PRAGTIPURAM RISHIKESH DEHRADUN Vs. M/S PURNANAND VYAS, 271, DEHRADUN ROAD, RISHIKESH, DISTT. DEHRADUN
|
November 7, 2012 |
M/S. INDIA BULLS Vs. KEDAR DUTT BHATT
|
June 28, 2012 |
M/S. TRISHUL AGENCY Vs. STATE BANK OF INDIA AND OTHERS
|
February 15, 2012 |
MAA PURNAGIRI COLLEGE OF EDUCATION Vs. UNION OF INDIA
|
June 19, 2012 |
MADAN & ANOTHER Vs. STATE OF UTTARAKHAND
|
September 7, 2012 |
MADAN LAL TIWARI Vs. SUPERINTENDENT OF POST OFFICE
|
December 3, 2012 |
MADAN MOHAN JOSHI Vs. STATE OF UTTARAKHAND
|
February 6, 2012 |
MADAN MOHAN KUKRETI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 12, 2012 |
MADAN S/O SHABU Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 17, 2012 |
MADHUBALA Vs. VIRENDRA SINGH
|
March 14, 2012 |
MADHUR BHUSHAN Vs. STATE OF UTTARAKHAND
|
March 28, 2012 |
MAHABIR SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
September 10, 2012 |
MAHANT SRI DEVENDRA DAS DISCIPLE OF LATE MAHANT INDRESH CHARAN DAS JI CHAIRMAN SRI GURU RAM RAI INSTITUTE OF MEDICAL & HEALTH SCIENCE DEHRADUN DISTRICT DEHRADUN Vs. C.B.I., THROUGH SUPERINTENDENT OF POLICE, CBI SPE DEHRADUN
|
April 26, 2012 |
MAHENDRA Vs. STATE OF UTTARAKHAND
|
December 4, 2012 |
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND
|
October 11, 2012 |
MAHENDRA SINGH Vs. STATE OF UTTARANCHAL
|
April 16, 2012 |
MAHENDRA SINGH BISHT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
December 13, 2012 |
MAHENDRA SINGH MEHRA @ NARENDRA PAL SINGH Vs. STATE OF UTTARAKHAND
|
May 3, 2012 |
MAHESH CHANDRA NAGILA Vs. STATE OF UTTARAKHAND
|
July 11, 2012 |
MAHESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 25, 2012 |
MAHESH NARAYAN CHAUDHARY Vs. STATE OF UTTARAKHAND
|
December 11, 2012 |
MAHESH SON OF ISHWAR Vs. STATE OF UTTARAKHAND
|
February 6, 2012 |
MAHESHANAND KIMNI Vs. STATE OF UTTARAKHAND
|
September 19, 2012 |
MAHINDRA PAL SINGH Vs. STATE OF UTTARAKHAND
|
December 3, 2012 |
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
September 10, 2012 |
MAHIPAL SINGH Vs. STATE OF UTTARANCHAL
|
December 11, 2012 |
MAJID AND TWO OTHERS Vs. STATE OF UTTARANCHAL
|
September 21, 2012 |
MAJOR GOVIND PUNVANI (RETD.) Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 11, 2012 |
MAJOR HARCHARAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 17, 2012 |
MAKHAN LAL SHANTI PRASAD Vs. DIVISIONAL FOREST OFFICER
|
May 3, 2012 |
MAKHAN LAL SHANTI PRASAD Vs. DIVISIONAL FOREST OFFICER
|
May 2, 2012 |
MAKSOOD S/O MEHMOOD R/O MO BANDERTOLL KASBA Vs. STATE OF UTTARAKHAND AND ORS
|
August 7, 2012 |
MALKEET SINGH S/O JAGIR SINGH Vs. STATE OF UTTRANCHAL
|
February 25, 2012 |
MALT COMPANY INDIA PVT LTD Vs. STATE OF UTTARAKHAND
|
April 17, 2012 |
MALTI NAUTIYAL Vs. STATE OF UTTARAKHAND
|
January 4, 2012 |
MAMTA BISHT Vs. AUTHORIZED OFFICER, CANARA BANK
|
April 3, 2012 |
MANGAL SINGH Vs. STATE OF U P ; RANJEET SINGH; BHOPAL SINGH
|
December 31, 2012 |
MANI RAM AND OTHERS Vs. STATE OF UTTARANCHAL
|
October 18, 2012 |
MANIK LAL Vs. INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE THROUGH
|
July 3, 2012 |
MANISH ARYA Vs. GEETA ARYA
|
March 22, 2012 |
MANISH GUPTA Vs. STATE OF UTTARANCHAL & ANOTHER
|
March 21, 2012 |
MANISH S/O SHER SINGH Vs. STATE OF UTTARAKHAND
|
December 11, 2012 |
MANISHA DOODRAJ & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 5, 2012 |
MANJEET SINGH @ MANJINDER SINGH Vs. STATE OF UTTARAKHAND
|
September 27, 2012 |
MANJU SHARMA Vs. DIRECTOR, SCHOOL EDUCATION, UTTARAKHAND AND OTHERS
|
April 13, 2012 |
MANNU Vs. STATE OF UTTARAKHAND
|
June 15, 2012 |
MANNU LAL Vs. SUBASH CHAND
|
February 29, 2012 |
MANOHAR LAL S/O LATE SURAJ MAL AGARWAL Vs. S.H.O., P.S. KOTDWAR, DISTRICT PAURI GARHWAL.
|
April 26, 2012 |
MANOHAR LAL S/O SHABHAN DAS Vs. BALESH PRASAD JAIN
|
September 26, 2012 |
MANOJ Vs. STATE OF UTTARANCHAL
|
March 6, 2012 |
MANOJ AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 12, 2012 |
MANOJ BARTHWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 15, 2012 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
June 25, 2012 |
MANOJ KUMAR SHAHI S/O SHRI VYAS MUNI SHAHI Vs. S K SHAHI
|
August 8, 2012 |
MANOJ THAKUR Vs. STATE BANK OF INDIA
|
June 14, 2012 |
MANPREET MALHOTRA S/O KULWANT SINGH MALHOTRA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
March 22, 2012 |
MANUA @ PURAN Vs. STATE OF UTTARANCHAL
|
July 25, 2012 |
MAZHAR ALAM Vs. SIRAJUDDIN
|
September 7, 2012 |
MEENA Vs. STATE OF UTTARAKHAND
|
June 8, 2012 |
MEENA W/O LACHMICHAND Vs. LACHMI CHAND S/O DEVI DAYAL
|
May 14, 2012 |
MEHANDI HASAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 20, 2012 |
MEHBOOB Vs. STATE OF UTTARAKHAND
|
October 31, 2012 |
MOBIN S/O ANWAR Vs. STATE OF UTTARAKHAND
|
October 6, 2012 |
MOH SARFARAZ Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 24, 2012 |
MOHAMAD YAMIN ALI Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 6, 2012 |
MOHAMMAD FURKAN Vs. REHANA, MOHAMMAD FURKAN
|
June 25, 2012 |
MOHAMMAD INTAZAR Vs. STATE OF UTTARAKHAND
|
July 16, 2012 |
MOHAN SINGH BISHT Vs. STATE OF UTTARANCHAL
|
April 13, 2012 |
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
August 3, 2012 |
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 18, 2012 |
MOHD AKBAR KHAN Vs. STATE OF UTTARAKHAND
|
May 4, 2012 |
MOHD IQBAL, S/O FAZLA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
May 18, 2012 |
MOHD ISRAR S/O. INAMUL HAQ R/O. HOUSE NO 1381, AZAD NAGAR ROORKEE, P.S KOTWALI GANG NAHAR ROORKEE DISTRICT HARDWAR AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE DISTRICT HARDWAR,
|
March 20, 2012 |
MOHD SHAHID HUSSAIN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 10, 2012 |
MOHD SHARIKH SIDDIQUI Vs. RUDRA-BILAS SEHKARI SUGAR FACTORY AND OTHERS
|
December 31, 2012 |
MOHD SUFIYAN S/O NASIM Vs. STATE OF UTTARAKHAND
|
July 6, 2012 |
MOHD TAHIR S/O MOHD ALI Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
MOHD TAZIM Vs. STATE OF UTTARAKHAND
|
December 6, 2012 |
MOHD. AHMAD KABADI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 19, 2012 |
MOHD. SALEEM AND OTHERS Vs. SMT. SAHEEN ASLAM
|
December 4, 2012 |
MOHD. UMAR FAROOQ Vs. STATE OF UTTARAKHAND
|
September 3, 2012 |
MOHD. YAKOOB Vs. STATE OF UTTARANCHAL
|
May 23, 2012 |
MOHINI PANDY Vs. STATE OF UTTARAKHAND
|
April 19, 2012 |
MOHIT S/O SHEESH RAM R/O VILLAGE SHIVRAJPUR, P.S. KUNDA DISTRICT UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
|
March 20, 2012 |
MOTEL DEVINE INTERNATIONAL Vs. DHAN BAHADUR AND OTHERS
|
September 10, 2012 |
MRITUNJAY KUMAR Vs. SRI P.C. SHARMA AND OTHERS
|
February 25, 2012 |
MS. MAMTA RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 14, 2012 |
MS. RACHNA Vs. STATE AND ANOTHER
|
March 14, 2012 |
MS. RAJ BALA MUDGAL & OTHERS Vs. WAZIR HASSAN & ANOTHER
|
July 27, 2012 |
MSM DISCOVERY PVT. LTD. Vs. ADESH KUMAR
|
April 3, 2012 |
MUBARAK HUSSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 5, 2012 |
MUJAMMIL Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 31, 2012 |
MUKESH Vs. STATE OF UTTARANCHAL
|
December 12, 2012 |
MUKESH CHANDRA ARYA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 27, 2012 |
MUKESH KUMAR Vs. STATE OF UTTARAKHAND
|
November 26, 2012 |
MUKESH NIGAM Vs. STATE OF UTTARAKHAND
|
June 7, 2012 |
MUKHTYAR AHMAD Vs. MANGTA HUSAIN
|
July 10, 2012 |
MUKHTYAR SINGH Vs. COMMISSIONER, COMMERCIAL TAX
|
November 20, 2012 |
MULKI RAJ SAINI Vs. STATE OF UTTARAKHAND
|
December 14, 2012 |
MUNAWWAR AND FIVE OTHERS Vs. STATE OF UTTARANCHAL
|
September 12, 2012 |
MUNENDRA SINGH @ MUNNA Vs. STATE OF UTTARAKHAND
|
December 12, 2012 |
MUNIJA Vs. STATE OF UTTARAKHAND
|
June 13, 2012 |
MUNISH CHANDRA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 11, 2012 |
MUNNA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 19, 2012 |
MUNNI PANT Vs. DISTRICT EDUCATION OFFICER BAGESHWAR
|
July 4, 2012 |
MUSAFIR SHARMA Vs. STATE OF U P
|
May 9, 2012 |
MUSHFIQUE Vs. DEVENDRA PRASAD
|
September 18, 2012 |
MUSTAQ S/O SANNU AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
May 9, 2012 |
NABEEN SINGH S/O SHRI HARISH CHANDRA SINGH R/O VILLAGE JAKH TEHSIL AND DISTRICT BAGESHEWAR Vs. STATE OF UTTARAKHAND
|
March 20, 2012 |
NADEEM USMANI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 20, 2012 |
NAGENDRA BRAHMCHARI CHELA BRAHMLEEN ANAND SWAROOP BRAHMCHARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 10, 2012 |
NAGENDRA PANDEY Vs. STATE OF UTTARAKHAND & OTHERS.
|
April 24, 2012 |
NAITHANI INTERNATIONAL Vs. OIL AND NATURAL GAS COMMISSION
|
July 6, 2012 |
NAMRATA SURI Vs. RAHUL KUMAR GUPTA
|
July 9, 2012 |
NAND KISHORE @ NANDU S/O MITHAI LAL KASHYAP R/O JAWAHAR NAGAR, HALDWANI DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND
|
March 20, 2012 |
NAND KUMAR & ANOTHER Vs. STATE OF UTTARANCHAL
|
March 23, 2012 |
NAND KUMAR & ANOTHER Vs. STATE OF UTTARANCHAL
|
April 13, 2012 |
NAND LAL Vs. PRABASH CHANDRA
|
July 26, 2012 |
NANDA DEVI W/O CHANDRA SINGH Vs. STATE OF U P
|
November 29, 2012 |
NANHE AND ORS Vs. SARASWATI DEVI
|
September 26, 2012 |
NANHE KHA Vs. RAJENDRA SINGH
|
April 2, 2012 |
NANHE SINGH Vs. STATE OF UTTARAKHAND
|
April 10, 2012 |
NARAYAN SINGH Vs. STATE OF UTTARANCHAL AND NINE OTHERS
|
March 16, 2012 |
NARAYAN SINGH JAGWAN Vs. STATE OF UTTARAKHAND
|
May 24, 2012 |
NARENDAR KUMAR Vs. RAHUL BORA
|
August 9, 2012 |
NARENDRA GANDHI Vs. SHAILJA PARASHAR
|
October 19, 2012 |
NARENDRA KUMAR Vs. UTTARAKHAND TRANSPORT CORPORATION
|
April 26, 2012 |
NARENDRA KUMAR BANSAL Vs. STATE OF UTTARANCHAL
|
September 13, 2012 |
NARENDRA PUNDIR Vs. STATE OF UTTARANCHAL
|
December 18, 2012 |
NARENDRA SHARMA Vs. VAISHYA KUMAR SABHA (REGD ) KANKHAL HARDWAR
|
September 6, 2012 |
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
December 12, 2012 |
NARENDRA SINGH Vs. GHANSHYAM SINGH
|
June 15, 2012 |
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
September 12, 2012 |
NARENDRA SINGH DHAMI Vs. STATE OF UTTARAKHAND
|
June 22, 2012 |
NARESH KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 31, 2012 |
NARESH KUMAR AND ORS Vs. UTTARAKHAND POWER CORPORATION LTD AND ORS
|
October 29, 2012 |
NARESH KUMAR DHIMAN Vs. STATE OF UTTARAKHAND
|
December 4, 2012 |
NARESH SETHI Vs. RAJKUMARI
|
July 24, 2012 |
NASEEM AHMED Vs. STATE OF UTTARANCHAL & OTHERS
|
March 19, 2012 |
NATIONAL DAIRY DEVELOPMENT BOARD Vs. STATE OF UTTARAKHAND
|
July 10, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. PREMA DEVI
|
November 22, 2012 |
NATURAL ELECTRO HOMEOPATHY RESEARCH AND DEVELOPMENT SOCIETY Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 6, 2012 |
NAVAL KISHOR MELKANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 18, 2012 |
NAVBHARAT SINGH S/O LATE DURGA SINGH Vs. STATE OF UTTARAKHAND
|
November 2, 2012 |
NAVEEN Vs. STATE OF UTTARANCHAL
|
November 23, 2012 |
NAVEEN BHAIYA @ NAVEEN AGARWAL S/O. LATE SHRI HAZARI LAL R/O. BERAGI CAMP, KANKHAL DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
|
March 21, 2012 |
NAVEEN KUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
December 24, 2012 |
NAVEEN MARWAHA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 21, 2012 |
NAVEEN RAM AND OTHERS Vs. VIMLA
|
October 16, 2012 |
NAWAB S/O AKHTAR Vs. STATE OF UTTARAKHAND
|
October 10, 2012 |
NAZAR HUSSAIN Vs. STATE OF UTTARANCHAL
|
March 15, 2012 |
NEELIMA GARG Vs. STATE OF UTTARAKHAND
|
June 20, 2012 |
NEEMA RAKHOLIYA W/O SHRI VISHAN DATT RAKHOLIYA, R/O JHALUWAJALA KHAM, POLICE STATION-KALADHUNGI, DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND
|
May 3, 2012 |
NEERAJ GARG AND ANOTHER Vs. PRAVEEN KUMAR GUPTA
|
December 4, 2012 |
NEERAJ GIRI Vs. STATE OF UTTARAKHAND
|
April 4, 2012 |
NEERAJ LEKHAK @ JARNI S/O GOVIND BALLABH Vs. STATE OF UTTARAKHAND
|
November 26, 2012 |
NEERAJ SHAH Vs. THE SESSIONS JUDGE & ANOTHER
|
March 6, 2012 |
NEERAJ VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 20, 2012 |
NEETU SINGH Vs. STATE OF U.P.
|
November 7, 2012 |
NEW ASIAN CONSTRUCTION COMPANY Vs. UJVN LIMITED
|
December 19, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. JARIFAN
|
September 27, 2012 |
NEW INDIA ASSURANCE CO. LTD. Vs. KUNTESH
|
November 8, 2012 |
NIGRODH Vs. STATE OF UTTARAKHAND
|
September 11, 2012 |
NIHARIKA AGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 10, 2012 |
NIKHAT ARIFA KHAN Vs. V S RAJORA AND ANOTHER
|
October 8, 2012 |
NIRMAL JEET KAUR Vs. STATE OF UTTARAKHAND
|
August 16, 2012 |
NIRMAL SINGH Vs. GIRIRAJ KISHORE SHARMA
|
May 7, 2012 |
NIRMAL SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 24, 2012 |
NIRVAIL SINGH AND ANOTHER; DALVIR SINGH; INDRAJEET SINGH Vs. STATE OF UTTARAKHAND; HARJEET SINGH
|
December 31, 2012 |
NITIN JAIN S/O RAKESH JAIN AND ORS Vs. STATE OF UTTARAKHAND
|
July 24, 2012 |
NITISH SINGH Vs. STATE OF UTTARAKHAND
|
June 13, 2012 |
NITTU Vs. STATE
|
May 1, 2012 |
NKG INFRASTRUCTURE LTD. Vs. STATE
|
November 6, 2012 |
NOOR HASAN @ MANGTA Vs. STATE OF UTTARANCHAL
|
March 14, 2012 |
OM NATH MALHOTRA Vs. SATISH KUMAR MITTAL
|
September 10, 2012 |
OM PAL SINGH Vs. STATE & ORS.
|
September 28, 2012 |
OM PRAKASH Vs. STATE OF UTTARANCHAL
|
January 4, 2012 |
OM PRAKASH ALIAS OMI Vs. STATE OF UTTARANCHAL
|
March 5, 2012 |
OM PRAKASH BHATIA Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 18, 2012 |
OM PRAKASH CHAUHAN Vs. JOINT DIRECTOR OF HIGHER EDUCATION
|
October 3, 2012 |
OM PRAKASH CHAUHAN Vs. JOINT DIRECTOR OF HIGHER EDUCATION
|
October 1, 2012 |
OM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 21, 2012 |
OM VIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, DEHRADUN AND ORS
|
September 26, 2012 |
OMVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 6, 2012 |
ORIENTAL INSURANCE CO. LIMITED Vs. GHANSHYAM AWASTHI
|
November 1, 2012 |
P D SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 17, 2012 |
P.D. SHARMA Vs. STATE OF UTTRANCHAL
|
April 13, 2012 |
P.P. RAMCHANDRAN S/O P.P. PUSPAKARAN R/O 281 GURU ROAD, PATEL NAGAR, DEHRADUN, DISTRICT DEHRADUN. Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE, DEHRADUN, DISTRICT DEHRADUN
|
May 3, 2012 |
PANCH DEV JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 1, 2012 |
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
|
May 7, 2012 |
PANKAJ KUMAR SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 30, 2012 |
PANKAJ MITTAL Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
PANKAJ PANT Vs. NIRMALA PANT & OTHERS
|
September 17, 2012 |
PANKAJ PUROHIT Vs. UNION OF INDIA
|
October 29, 2012 |
PANKAJ RASTOGI, MEDICAL REPRESENTATIVE OF BHARAT SERIUM & VACCINE LTD Vs. STATE OF UTTARAKHAND
|
June 22, 2012 |
PANKAJ S/O BRIJPAL, Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, SECRETARIAT COMPLEX, DEHRADUN AND ANCHAL PAL W/O PANKAJ D/O SURESH CHAND PRESENTLY R/O GANESHPUR NEAR MALVIYA CHOWK, PS. KOTWALI GANG NAHER ROORKEE, DISTRICT HARDWAR
|
April 24, 2012 |
PANWA @ PAWAN, S/O. RISHAL AND ORS. ALL R/O. VILLAGE FULGARH, P.S. PATHRI DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
|
March 21, 2012 |
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME
|
December 11, 2012 |
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND
|
June 12, 2012 |
PARAS SAINI Vs. GURUKUL KANGRI VISHWAVIDHYALAYA HARIDWAR
|
June 25, 2012 |
PARIPURNA NAND NAITHANI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 19, 2012 |
PARMANAND TIWARI Vs. UNION OF INDIA
|
June 18, 2012 |
PARMESH SINGH NEGI Vs. GANGA SINGH MATIYALI
|
October 8, 2012 |
PARPATI MANKANI Vs. SATTE OF UTTARAKHAND
|
July 13, 2012 |
PARSU RAM Vs. STATE OF UTTARAKHAND
|
December 18, 2012 |
PARVATI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
September 11, 2012 |
PARVATIYA SAHKARI BHAISAJ VIKAS EVEM KRAY VIKRAY SANGH LTD Vs. SALE TAX OFFICER
|
April 25, 2012 |
PARVEJ & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 6, 2012 |
PARVEZ Vs. STATE OF UTTARAKHAND
|
May 4, 2012 |
PARVSHARAN SINGH Vs. HARPREET SINGH
|
July 16, 2012 |
PATANJALI BHARTIYA AYURVIGYAN AVAM ANUSANDHAN SANSTHAN Vs. UNION OF INDIA
|
July 6, 2012 |
PATANJALI BHARTIYA AYURVIGYAN AVAM ANUSANDHAN SANSTHAN,HARIDWAR Vs. UNION OF INDIA
|
September 14, 2012 |
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
September 5, 2012 |
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
July 17, 2012 |
PAWAN UPADHYAY Vs. INDIAN OIL CORPORATION LIMITED
|
April 11, 2012 |
PITAMBAR DUTT JOSHI Vs. STATE OF UTTARANCHAL
|
June 15, 2012 |
POOJA RAJPOOT Vs. DISTRICT MAGISTRATE, DEHRADUN
|
February 25, 2012 |
POORAN CHANDRA PANDEY, S/O GOVERDHAN PANDAY Vs. STATE OF UTTARAKHAND AND ORS
|
May 9, 2012 |
POORAN RAM Vs. STATE OF U.P.
|
March 20, 2012 |
PRABHAT BHARDWAJ Vs. VARSHA
|
June 28, 2012 |
PRADEEP BHANDARI & OTHERS Vs. BHARAT SANCHAR NIGAM LIMITED AND OTHERS
|
January 9, 2012 |
PRADEEP KUMAR JAIN Vs. OIL AND NATURAL GAS CORPORATION
|
June 8, 2012 |
PRADEEP KUMAR NAUTIYAL Vs. DEEPA NAUTIYAL
|
May 17, 2012 |
PRADEEP SINGH Vs. STATE OF UTTARAKHAND
|
April 19, 2012 |
PRADEEP SINGH S/O. JASWANT SINGH R/O. VILLAGE PEGA P.S. KASHIPUR, DISTRICT UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
PRADEEP SINGH, RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
June 29, 2012 |
PRAFULLA MAJUMDAR AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
May 14, 2012 |
PRAKASH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
September 27, 2012 |
PRAKASH BHATT AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 13, 2012 |
PRAKASH CHANDRA Vs. STATE OF UTTARAKHAND
|
September 5, 2012 |
PRAKASH CHANDRA KHANDURI Vs. GARHWAL ANUSHUCHIT JANJATI VIKAS NIGAM LTD.
|
July 25, 2012 |
PRAMILA SYAL Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
PRAMOD KUMAR ALIAS BITTU AND OTHERS Vs. STATE OF UTTARANCHAL
|
September 13, 2012 |
PRAMOD KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
PRAMOD KUMAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 13, 2012 |
PRASHANT CHAUHAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 10, 2012 |
PRASHANT KUMAR DABRAL Vs. DIGVIJAY SINGH
|
December 4, 2012 |
PRASHANT PANT Vs. STATE
|
June 15, 2012 |
PRATAP RAM Vs. STATE OF U P AND OTHERS
|
October 3, 2012 |
PRATAP SINGH Vs. STATE OF U P THROUGH COLLECTOR NAINITAL
|
September 26, 2012 |
PRATAP SINGH Vs. STATE OF U.P.
|
September 11, 2012 |
PRATAP SINGH S/O LATE DURLABH SINGH Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
|
November 19, 2012 |
PRATIPAL AND OTHERS Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)
|
September 5, 2012 |
PRAVEEN KUMAR KARNWAL Vs. STATE OF UTTARAKHAND
|
June 18, 2012 |
PRAVEEN KUMAR S/O GYAN SINGH Vs. STATE OF UTTARAKHAND AND ORS
|
August 1, 2012 |
PRAVEEN PRADHAN Vs. STATE OF UTTARANCHAL
|
January 5, 2012 |
PRAVEEN SHARMA S/O K L SHARMA Vs. RASHMI SHARMA W/O PRAVEEN SHARMA
|
July 24, 2012 |
PRAVESH SINGH RANA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
September 24, 2012 |
PREETAM PRAKASH ARORA Vs. STATE OF UTTARAKHAND
|
June 29, 2012 |
PREETAM SINGH NEGI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 22, 2012 |
PREM Vs. STATE OF UTTARANCHAL
|
May 24, 2012 |
PREM BALLABH SHAKTA Vs. KUMAON MANDAL VIKAS NIGAM LTD
|
August 9, 2012 |
PREM PREET SINGH Vs. STATE OF U.P.
|
January 2, 2012 |
PREM RAM Vs. MANAGING DIRECTOR, UTTARAKHAND PEY JAL & NIRMAN NIGAM, DEHRADUN & OTHERS
|
February 29, 2012 |
PREM RAM Vs. STATE OF UTTARANCHAL
|
September 5, 2012 |
PREM SAGAR S/O TOOFANI Vs. STATE OF UTTARAKHAND
|
July 26, 2012 |
PREM SINGH Vs. STATE OF UTTARAKHAND
|
September 3, 2012 |
PREM SINGH S/O SHRI BHOOP SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN
|
April 20, 2012 |
PREMA BHAKT Vs. DISTRICT INSPECTOR OF SCHOOLS, NAINITAL AND OTHERS
|
December 18, 2012 |
PREMLATA @ SAKSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 24, 2012 |
PUNNA LAL S/O SHRI RAM BARAHI R/O VILLAGE BAGULIA P.S. KHATIMA DISTRICT UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
|
March 13, 2012 |
PURAN CHANDRA PANT Vs. STATE OF UTTARAKHAND
|
April 17, 2012 |
PURAN SINGH Vs. STATE OF UTTARAKHAND
|
July 16, 2012 |
PUSHKAR CHANDAR JOSHI Vs. STATE OF UTTARAKHAND
|
March 1, 2012 |
PUSHKAR SINGH BISHT Vs. DISTRICT EDUCATION OFFICER
|
May 17, 2012 |
PUSHKAR STEEL (P) LTD Vs. OMBUDSMAN (ELECTRICITY)
|
March 21, 2012 |
PUSHP KUMAR SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME
|
October 17, 2012 |
PUSHPA BHATT Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 2, 2012 |
PUSHPA BHATT Vs. STATE OF UTTARAKHAND
|
May 3, 2012 |
PUSHPA BHATT & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 28, 2012 |
PYAR SINGH Vs. STATE OF YTTARAKHAND
|
September 27, 2012 |
PYARA Vs. STATE OF UTTARANCHAL
|
October 31, 2012 |
PYARU ALIAS PYARE LAL Vs. STATE OF UTTARAKHAND
|
September 10, 2012 |
R S SHUKLA Vs. HANCELLOR HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY
|
July 5, 2012 |
RADHA GUPTA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 4, 2012 |
RADHA KRISHNA AGARWAL Vs. KRISHNA LAL
|
March 29, 2012 |
RADHAKANT ADHIKARI, S/O ANAND ADHIKARI Vs. STATE OF UTTARAKHAND; REENA ADHIKARI W/O RADHAKANT; RESHMI (MINOR) D/O RADHAKANT ADHIKARI
|
December 11, 2012 |
RADHEY SHYAM SAXENA Vs. SUB DIVISIONAL
|
February 28, 2012 |
RAFAT ARAA Vs. QAMAR MIRJA
|
January 4, 2012 |
RAFI ALIAS FURKAN Vs. STATE OF UTTARANCHAL
|
June 13, 2012 |
RAFI ALIAS FURKAN Vs. STATE OF UTTARAKHAND
|
July 13, 2012 |
RAGHUBIR SINGH Vs. SITA DEVI
|
July 13, 2012 |
RAGHUBIR SINGH S/O LATE MATBAR SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
July 10, 2012 |
RAGHUNATH BALI Vs. PANDIT SRINIWAS
|
April 13, 2012 |
RAGHUVEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 6, 2012 |
RAGHVENDRA SHARMA Vs. ACJM
|
July 27, 2012 |
RAGVENDRA SHIKHOLA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 27, 2012 |
RAHASAN Vs. STATE OF UTTARANCHAL
|
December 29, 2012 |
RAHEES AHMED S/O MUBARIK Vs. STATE OF UTTARAKHAND AND FOUR OTHERS
|
September 28, 2012 |
RAHUL GANJU S/O SHRI JAWAHAR LAL GANJU Vs. STATE OF UTTARAKHAND THROUGH SUPERINTENDENT OF POLICE
|
August 6, 2012 |
RAI BAHADUR NARAYAN SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 10, 2012 |
RAIS AHMAD Vs. RUSHADA RAHMAN
|
May 18, 2012 |
RAJ BAHADUR SINGH Vs. STATE OF UTTARANCHAL
|
April 13, 2012 |
RAJ KISHORE GOEL Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
February 23, 2012 |
RAJ KUMAR Vs. VISHAL
|
November 1, 2012 |
RAJ KUMAR @ RAJU Vs. STATE OF U.P.
|
September 25, 2012 |
RAJ KUMAR DABRA Vs. STATE OF UTTARAKHAND
|
November 27, 2012 |
RAJ NARAYAN SINGH Vs. CHANCELLOR, GOVIND BALLABH PANT UNIVERSITY
|
June 18, 2012 |
RAJ PAL, S/O. LATE SHRI SAMEY SINGH AND SMT. RASHMI @ RESHMA W/O. SHRI RAJ PAL SINGH BOTH R/O. VILLAGE IDRESHPUR POLICE STATION KHANPUR, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
RAJA MOHAMMAD AMIR MOHAMMAD KHAN Vs. UNION OF INDIA
|
April 12, 2012 |
RAJA MOHAMMAD AMIR MOHAMMAD KHAN Vs. UNION OF INDIA
|
April 23, 2012 |
RAJA RAM Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 24, 2012 |
RAJAT ARORA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 15, 2012 |
RAJDHANI PLYWOOD INDUSTRIES (PVT.) LTD. Vs. DIRECTOR OF U.P. RAJYA MANDI PARISHAD
|
July 20, 2012 |
RAJEEV SINGHAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 24, 2012 |
RAJEEV SINGHAL Vs. UTTARAKHAND TRANSPORT CORPORATION
|
July 16, 2012 |
RAJENDRA AND OTHERS Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)
|
September 28, 2012 |
RAJENDRA KUMAR Vs. STATE OF UTTARANCHAL
|
November 22, 2012 |
RAJENDRA KUMAR Vs. MANAGING DIRECTOR URTC
|
March 30, 2012 |
RAJENDRA KUMAR SINGHAL Vs. STATE OF UTTARAKHANDAND ANOTHER
|
May 18, 2012 |
RAJENDRA KUMAR SINGHAL Vs. STATE OF UTTARAKHAND
|
April 16, 2012 |
RAJENDRA PRASAD, DEVENDRA PRASAD Vs. STATE OF UTTARAKHAND
|
October 12, 2012 |
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
October 18, 2012 |
RAJENDRA SINGH Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
July 5, 2012 |
RAJENDRA SINGH Vs. UNION OF INDIA & OTHERS
|
November 8, 2012 |
RAJENDRA SINGH @ RAJU Vs. STATE OF UTTARANCHAL
|
July 16, 2012 |
RAJENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
September 10, 2012 |
RAJENDRA SINGH S/O. SARDAR SINGH R/O. VILLAGE SHARIFNAGAR, P.S. THAKURDWARA DISTRICT MORADABAD (U.P.) Vs. STATE OF UTTARAKHAND
|
March 21, 2012 |
RAJESH Vs. STATE OF UTTARAKHAND
|
September 6, 2012 |
RAJESH DEVI Vs. STATE OF UTTARANCHAL AND OTHERS
|
July 5, 2012 |
RAJESH ENTERPRISES Vs. UTTARAKHAND POWER CORPORATION LTD & ORS
|
September 25, 2012 |
RAJESH JADLI SON OF SRI KISHAN CHAND, RESIDENT OF PATEL MARG JAMA BEHIND MASJID KOTDWAR Vs. M/S SIDHBALI MOTORS, NAJIBABAD ROAD, KOTDWAR GARHWAL THROUGH ITS PROPRIETOR SH. RAVINDRA SINGH CHAUHAN S/O SH. RAGHUNATH CHAUHAN
|
January 16, 2012 |
RAJESH JOSHI Vs. JOINT DIRECTOR OF EDUCATION KUMAUN REGION & ORS.
|
September 19, 2012 |
RAJESH KUMAR Vs. UNION OF INDIA
|
September 5, 2012 |
RAJESH KUMAR NIGAM Vs. UTTARAKHAND SEEDS AND TARAI DEVELOPMENT CORPORATION LTD
|
January 5, 2012 |
RAJESH KUMAR SURI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 1, 2012 |
RAJESH NIRWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 4, 2012 |
RAJESH SAINI Vs. ATTAR SINGH
|
October 5, 2012 |
RAJIV KUMAR Vs. STATE OF UTTARAKHAND
|
July 16, 2012 |
RAJIV RANJAN CHOPRA @ BUNTY CHOPRA Vs. THE CHIEF SECRETARY, GOVT. OF UTTARANCHAL, DEHRADUN & OTHERS
|
February 27, 2012 |
RAJKEEYA AYURVED AVEM YUNANI CHIKITSA SEVA SANGH, UTTARANCHAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 3, 2012 |
RAJKUMAR Vs. STATE OF UTTARAKHAND
|
March 21, 2012 |
RAJPAL SINGH SOLANKI Vs. PRESIDING OFFICER
|
December 7, 2012 |
RAJU Vs. STATE OF UTTARAKHAND
|
December 13, 2012 |
RAJU Vs. STATE OF UTTARANCHAL
|
April 13, 2012 |
RAJVEER SINGH Vs. SMT. LAXMI DEVI AND OTHERS
|
December 5, 2012 |
RAJVEER SINGH Vs. EXECUTIVE OFFICER, NAGAR PANCHAYAT DINESHPUR
|
December 7, 2012 |
RAKESH Vs. STATE OF UTTARANCHAL
|
September 26, 2012 |
RAKESH DUTT SHARMA Vs. STATE OF UTTARANCHAL
|
March 6, 2012 |
RAKESH KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 19, 2012 |
RAKESH KUMAR DIXIT Vs. STATE OF UTTARAKHAND
|
February 27, 2012 |
RAKESH KUMAR S/O. HARIGAIN R/O. VILLAGE AHROLI, P.S. MEHNAGAR DISTRICT AZAMGARH (U.P.) Vs. STATE OF UTTARAKHAND
|
March 21, 2012 |
RAKESH KUMAR VERMA Vs. STATE OF UTTARAKHAND
|
January 6, 2012 |
RAKESH VERMA S/O MUNNALAL VERMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, MINISTRY
|
December 12, 2012 |
RAM AUTAR SINGH & OTHERS Vs. MONICA THAKUR
|
September 18, 2012 |
RAM DAYAL SINGH Vs. MAKAN SINGH @ KULDEEP
|
December 31, 2012 |
RAM GOPAL Vs. STATE OF UTTARANCHAL
|
May 24, 2012 |
RAM KISHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2012 |
RAM KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 8, 2012 |
RAM LAKHAN NIGAM Vs. STATE OF UTTARAKHAND
|
April 3, 2012 |
RAM NARAYAN Vs. STATE OF UTTARAKHAND
|
October 18, 2012 |
RAM NARESH Vs. STATE OF UTTARAKHAND
|
March 6, 2012 |
RAM PRAKASH SHARMA Vs. CANE COMMISSIONER U.P.
|
February 24, 2012 |
RAM PURI CHELA SON OF CHELA MAHANT RAGHUBANS PURI (DECEASED) 1/1 MOHIT PURI S/O LATE MAHANT RAM PURI Vs. SMT. USHA SHARMA AND OTHERS
|
September 19, 2012 |
RAM SINGH BISHT Vs. LALIT PRASAD PANDEY
|
August 1, 2012 |
RAM SINGH RANA S/O KHEEM SINGH RANA Vs. STATE OF UTTARAKHAND
|
June 19, 2012 |
RAM SINGH S/O SOBAN SINGH, R/O KURIA GAON, P.S. TALLITAL, DISTRICT- NAINITAL Vs. STATE OF U.P.
|
March 19, 2012 |
RAM SWAROOP SHARMA Vs. STATE OF UTTARANCHAL
|
August 23, 2012 |
RAM SWAROOP SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 4, 2012 |
RAMAN SAHANI S/O LATE GRAH BHUSHAN SAHANI Vs. STATE OF UTTARAKHAND AND ORS
|
May 7, 2012 |
RAMANATHAN NATARAJAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 16, 2012 |
RAMDAYAL, BHOLA DUTT JOSHI Vs. BISHANDEI CHAUHAN & OTHERS
|
June 25, 2012 |
RAMESH @ SATTAL S/O LATE LAL CHAND R/O SAINIK COLONY BALMIKI BASTI P.S KOTWALI GANGNAHAR ROORKEE, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
|
February 29, 2012 |
RAMESH CHANDRA SINGH RANA S/O HEERA SINGH Vs. JAWAHAR SINGH S/O BARMESHWAR SINGH AND OTHERS
|
October 9, 2012 |
RAMESH KUMAR KANAUJIYA Vs. BHANA DEVI
|
September 12, 2012 |
RAMESH PAL SINGH S/O ATTAR SINGH Vs. RAJA MAHENDRA PRATAP AND OTHERS
|
November 22, 2012 |
RAMESH S/O LALTA PRASAD AND ORS Vs. STATE OF UTTARAKHAND
|
December 6, 2012 |
RAMESH S/O PHAGUN AND ORS Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
December 20, 2012 |
RAMESH SINGH Vs. STATE OF UTTARANCHAL
|
November 2, 2012 |
RAMESH SINGH RAWAT S/O SHURVEER SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ORS
|
May 8, 2012 |
RAMESHWAR DAYAL NAGALIA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2012 |
RAMESHWAR PRASAD Vs. DISTRICT JUDGE
|
December 18, 2012 |
RAO JISHAN Vs. RAO JUNAD
|
September 27, 2012 |
RAUF ALI KHAN @ RAU AF ALI KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
October 9, 2012 |
RAVI BHUSHAN SHARMA Vs. JUDGE, FAMILY COURT, HARIDWAR & OTHERS
|
November 29, 2012 |
RAVI KUTLEHARIA Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
|
May 16, 2012 |
RAVI PRAKASH JAIN Vs. ADDL. DISTRICT MAGISTRATE
|
June 15, 2012 |
RAVI SHANKAR JOSHI Vs. STATE OF UTTARAKHAND
|
July 13, 2012 |
RAVI SHANKAR JOSHI Vs. ANIL JOSHI
|
May 2, 2012 |
RAVI SRIVASTAVA S/O P N SRIVASTAVA AND ORS Vs. STATE OF UTTARAKHAND
|
August 7, 2012 |
RAVINDAR SINGH SAINI, S/O SHRI JAGAT SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME
|
April 27, 2012 |
RAVINDRA ALIAS ADDU Vs. STATE
|
June 28, 2012 |
RAVINDRA ARORA S/O P D ARORA Vs. STATE OF UTTARAKHAND AND ORS
|
March 14, 2012 |
RAVINDRA KUMAR SAXENA AND ORS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 3, 2012 |
RAVINDRA KUMAR SHARMA Vs. REGIONAL SERICULTURAL RESEARCH STATION CENTRAL SILK BOARD
|
July 31, 2012 |
RAVINDRA PRASAD Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 29, 2012 |
REENA Vs. SEWA GIR
|
September 25, 2012 |
REKHA AGRAWAL Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
REKHA ASWAL Vs. STATE OF UTTARAKHAND
|
August 7, 2012 |
RELIANCE INFRASTRUCTURE LTD Vs. STATE OF UTTARAKHAND
|
April 27, 2012 |
RENU Vs. RAKESH KANNOJIA
|
August 30, 2012 |
RENU BISHT Vs. GARHWAL MANDAL VIKAS NIGAM LTD
|
June 26, 2012 |
RENU PILAKHWAL Vs. DISTRICT MAGISTRATE AND OTHERS
|
April 27, 2012 |
RIDDHI SIDDHI GLUCO BIOLS LTD Vs. STATE OF UTTARAKHAND
|
April 17, 2012 |
RIMJHIM Vs. HAJI JULFIKAR
|
September 7, 2012 |
RISHABH VELVELEEN LTD. Vs. UNION OF INDIA AND OTHERS
|
September 10, 2012 |
RISHI SONKAR Vs. STATE OF UTTARKHAND
|
July 25, 2012 |
RITA RANI Vs. STATE OF UTTARANCHAL
|
July 4, 2012 |
RITESH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 8, 2012 |
RITU AGARWAL Vs. STATE OF UTTARAKHAND
|
June 19, 2012 |
RITU CHAUHAN & ANOTHER Vs. CHANDRAPAL SINGH CHAUHAN
|
September 10, 2012 |
ROHITASH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 30, 2012 |
ROOP CHAND Vs. STATE OF UTTARANCHAL
|
August 1, 2012 |
ROORKEE STEELS PRIVATE LTD Vs. UTTARAKHAND POWER CORPORATION LIMITED
|
June 20, 2012 |
ROSHAN Vs. STATE OF UTTARAKHAND
|
August 16, 2012 |
ROSHAN ARA Vs. STATE OF UTTARAKHAND
|
June 19, 2012 |
ROSHAN LAL Vs. STATE OF UTTARAKHAND
|
September 18, 2012 |
ROSHI DEVI Vs. LALIT MOHEN CHAUDHARY
|
March 12, 2012 |
S C GHILDIAL Vs. STATE OF UTTARAKHAND
|
April 2, 2012 |
S K GARG Vs. C B I
|
March 22, 2012 |
S K GARG Vs. CBI
|
February 22, 2012 |
S.S. INDUSTRIES Vs. SECURE PHARMA PRIVATE LIMITED AND FOUR OTHERS
|
June 5, 2012 |
SAB INDUSTRIES LTD Vs. STATE INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARANCHAL LTD
|
July 6, 2012 |
SAB SINGH MEHRA Vs. STATE OF UTTARAKHAND
|
August 14, 2012 |
SAGAR BHATT Vs. STATE OF UTTARAKHAND
|
October 17, 2012 |
SAGIR AHMAD Vs. STATE OF UTTARAKHAND
|
July 6, 2012 |
SAHADEV KALAUNI Vs. STATE OF UTTARAKHAND
|
September 3, 2012 |
SAHARA INDUSTRIES Vs. STATE BANK OF INDIA
|
March 30, 2012 |
SAIDA Vs. ABDUL GAFOOR
|
May 1, 2012 |
SAJID Vs. STATE OF UTTARANCHAL
|
April 16, 2012 |
SALEEM Vs. STATE OF UTTARAKHAND
|
May 16, 2012 |
SALEEM AHMAD KHAN Vs. STATE OF UTTARANKHAND AND ANOTHER
|
October 6, 2012 |
SALONI DEVI @ SAPNA (MINOR); BRIJ PAL Vs. STATE OF UTTARAKHAND & OTHERS
|
October 9, 2012 |
SAMAY SINGH S/O SUKHBEER SINGH Vs. STATE OF UTTARAKHAND
|
July 24, 2012 |
SAMEEP GANDHI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 11, 2012 |
SAMI RAZA KHAN Vs. MANOJ MEHRA.
|
October 15, 2012 |
SAMMYEDIN Vs. STATE OF UTTARAKHAND
|
September 5, 2012 |
SAMSHER ALIAS LALA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 24, 2012 |
SANDEEP BENIWAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 12, 2012 |
SANDEEP KASHYAP & OTHERS Vs. REENA DEVI
|
September 25, 2012 |
SANDEEP SINGH, DALVEER LAL PANWAR Vs. STATE OF UTTARAKHAND
|
June 28, 2012 |
SANDHYA RANI Vs. STATE OF UTTARAKHAND
|
April 27, 2012 |
SANGEETA AGARWAL Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
SANJAY Vs. STATE OF UTTARAKHAND
|
May 15, 2012 |
SANJAY CHAUHAN Vs. STATE OF UTTARAKHAND
|
August 1, 2012 |
SANJAY JAIN Vs. STATE OF UTTARAKHAND,
|
May 16, 2012 |
SANJAY KUMAR Vs. G.B.PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, PANT NAGAR, AND ANOTHER
|
April 11, 2012 |
SANJAY KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 11, 2012 |
SANJAY PALIWAL AND ANOTHER Vs. BHARAT HEAVY ELECTRICALS LTD., RANIPUR, HARIDWAR
|
August 7, 2012 |
SANJAY RASTOGI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 14, 2012 |
SANJEEV AGGARWAL Vs. DURGA AGGARWAL
|
January 5, 2012 |
SANJEEV CHHABRA Vs. STATE OF UTTARAKHAND
|
June 25, 2012 |
SANJEEV SINGH S/O CHANDAN SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 27, 2012 |
SANTOSH KUMAR KHANNA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 18, 2012 |
SARDAR ABDUL WAHID KHAN Vs. DISTRICT JUDGE
|
November 19, 2012 |
SARDAR GURPREET SINGH Vs. ADITIONAL DISTRICT JUDGE/F.T.C.II,DEHRADUN
|
November 23, 2012 |
SARDAR LAKHBIR SINGH Vs. SWARGASHRAM TRUST
|
December 7, 2012 |
SARJEET SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
November 26, 2012 |
SARVA SHRI RAMA DAIRY PRODUCTS LIMITED Vs. COMMISSIONER, COMMERCIAL TAX
|
November 27, 2012 |
SARVSHRI SATYSHEEL AND COMPANY Vs. STATE OF U P
|
June 13, 2012 |
SASHI ARYA Vs. MANAGING DIRECTOR AND TWO
|
May 7, 2012 |
SATENDER NATH RAI Vs. UNION OF INDIA
|
February 28, 2012 |
SATENDRA KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 23, 2012 |
SATENDRA THAPA Vs. GAGANPREET SINGH
|
May 3, 2012 |
SATISH CHANDRA AGARWAL Vs. LAXMI DEVI
|
September 13, 2012 |
SATISH JAIN Vs. MUKESH JAIN
|
October 11, 2012 |
SATISH KARANWAL Vs. STATE
|
December 27, 2012 |
SATISH KUMAR Vs. BRANCH MANAGER S.B.I.
|
December 10, 2012 |
SATISH KUMAR Vs. STATE OF UTTARANCHAL
|
March 21, 2012 |
SATISH KUMAR Vs. GARRISON ENGINEERS, M.E.S. PREM NAGAR
|
November 2, 2012 |
SATISH KUMAR SINGHAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 20, 2012 |
SATPAL ROHILA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 21, 2012 |
SATPAL S/O PHOOL CHAND; OM PRAKASH S/O SANDHU RAM BOTH R/O VILLAGE PABNAVA Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
October 17, 2012 |
SATTAR S/O NANU Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
SATVEER VALMIKI Vs. STATE OF UTTARANCHAL
|
June 21, 2012 |
SATYA PAL SINGH S/O TARA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 26, 2012 |
SATYA PRAKASH Vs. STATE OF UTTARAKHAND
|
April 27, 2012 |
SATYA SANATAN TRUST SADANAND ASHRAM Vs. GOPAL BRAHAMCHARI DISCIPLE SWAMI JYOTIRMAYANAD
|
August 8, 2012 |
SATYAPAL MALIK Vs. STATE OF UTTARAKHAND
|
May 2, 2012 |
SAVITA PRASAD NAUTIYAL Vs. MANAGING DIRECTOR
|
July 9, 2012 |
SAVITRI SANGURI & TWO Vs. STATE OF UTTARAKHAND
|
May 19, 2012 |
SEHKARI MATSYA NIDHI SAMITI Vs. KUSHAL PAL
|
April 24, 2012 |
SETU THAPA Vs. STATE OF UTTAR PRADESH
|
September 19, 2012 |
SEWA SINGH AND SIX OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 27, 2012 |
SHABANA PRAVEEN Vs. STATE OF UTTARAKHAND
|
April 2, 2012 |
SHAFIQ @ GHAYAL Vs. STATE OF UTTARAKHAND
|
July 5, 2012 |
SHAHID AND OTHERS Vs. STATE OF UTTARANCHAL
|
December 11, 2012 |
SHAHRUKH S/O. RAEES R/O. VILLAGE TELIWALA PADLI GUJJAR, P.S. GANGNAHAR ROORKEE DISTRICT HARDWAR THROUGH HIS FATHER RAEES Vs. STATE OF UTTARAKHAND
|
March 21, 2012 |
SHAILA JOSHI Vs. STATE OF UTTARAKHAND
|
November 23, 2012 |
SHAILENDRA KUMAR Vs. PUBLIC SERVICE COMMISSION, UTTARAKHAND
|
June 7, 2012 |
SHAILENDRA SINGH NEGI, VIRENDRA RAWAT Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 1, 2012 |
SHAKEEL AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 27, 2012 |
SHAKUNTALA DEVI Vs. URMILA AGARWAL
|
December 14, 2012 |
SHAKUNTALA DEVI Vs. J & K BANK
|
July 23, 2012 |
SHAMI S/O MUNNA, R/O NEAR MADINA MASJID, KHATARI, P.S. RAMNAGAR, DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND, THROUGH SECRETORY HOME, DEHRADUN, SHAKEEL AHMAD, S/O JAMEEL AHMAD, R/O BLOCK ROAD, KHATARI RAMNAGAR, DISTRICT NAINITAL
|
May 3, 2012 |
SHAMIM AHMED ANSARI S/O LATE SHRI RASHID AHMED R/O 438 INDRA NAGAR COLONY V. VIHAR, DEHRADUN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN
|
April 20, 2012 |
SHAMIM ALAM S/O LATE SHRI MUNNAWER ALI KHAN Vs. DINESH AGGARWAL, S/O LATE SRI RATI RAM AGARWAL
|
June 15, 2012 |
SHAMIM AND ANR. Vs. STATE OF UTTARAKHAND
|
September 12, 2012 |
SHAMIM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 11, 2012 |
SHAMON MASIH & OTHERS Vs. STATE OF UTTARKAHAND & ANOTHER
|
January 2, 2012 |
SHAMSHAD Vs. STATE UTTARANCHAL
|
August 8, 2012 |
SHAMSHER @ JAMOORA S/O SRI ASGAR Vs. S.D.M. ROORKEE, DISTRICT HARIDWAR AND ANOTHER
|
May 14, 2012 |
SHAMSHER SON OF RATAN BAHADUR AND ORS Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
|
September 7, 2012 |
SHANKAR MANDAL Vs. STATE OF UTTARAKHAND
|
August 9, 2012 |
SHANKER ENTERPRISES KANPUR Vs. RAM SOLVENT EXTRACTIONS PVT LTD
|
June 28, 2012 |
SHANTI SWAROOP MAHAR Vs. STATE OF UTTARAKHAND
|
June 22, 2012 |
SHARAD BHARDWAJ Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 12, 2012 |
SHARAFAT Vs. STATE OF UTTARAKHAND
|
July 27, 2012 |
SHARAVAN SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
|
March 13, 2012 |
SHARVSHRI SITA RAM ANIRUDH KUMAR Vs. COMMISSIONER, TRADE TAX
|
December 18, 2012 |
SHASHIBALA SRIVASTAVA Vs. STATE OF UTTARAKHAND
|
July 6, 2012 |
SHAUKIN S/O RUSTAM, R/O VILLAGE PEERPURA, P.S. KOTWALI MANGLAUR, DISTRICT HARIDWAR Vs. ZILA PANCHAYAT, HARIDWAR, DISTRICT HARIDWAR, THROUGH ITS UPPER MUKHYA ADHIKARI
|
April 19, 2012 |
SHEKHAR CHANDRA Vs. STATE OF U P
|
June 15, 2012 |
SHEKHAR CHANDRA JOSHI Vs. CHIEF POST MASTER GENERAL UTTARAKHAND PARIMANDAL
|
July 6, 2012 |
SHER MOHAMMAD Vs. STATE OF UTTARANCHAL
|
November 30, 2012 |
SHER SINGH Vs. STATE OF UTTARANCHAL
|
February 24, 2012 |
SHER SINGH & ANOTHER Vs. RADHA DEVI
|
November 19, 2012 |
SHESH NATH Vs. CANTONMENT BOARD
|
May 4, 2012 |
SHESH NATH S/O SRI ARVIND KUMAR RAI Vs. CANTONMENT BOARD THROUGH CHIEF EXECUTIVE OFFICER ALMORA UTTARAKHAND
|
April 4, 2012 |
SHIV AVTAR Vs. BOARD OF REVENUE
|
August 1, 2012 |
SHIV DAYAL Vs. STATE OF UTTARAKHAND
|
September 6, 2012 |
SHIV LAL Vs. BOARD OF REVENUE
|
May 15, 2012 |
SHIV RAJ SINGH S/O RUDA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 10, 2012 |
SHIV SINGH NAYAL S/O JAGAT SINGH NAYAL Vs. STATE OF UTTARAKHAND AND ORS
|
March 14, 2012 |
SHIVDEI Vs. CO-OPERATIVE SOCIETIES
|
August 21, 2012 |
SHOBAN SINGH NEGI
& ANOTHER Vs. DIRECTOR OF SCHOOL EDUCATION
& OTHERS
|
May 22, 2012 |
SHOBAN SINGH NEGI Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 22, 2012 |
SHOBHIT KUMAR Vs. STATE OF UTTARAKHAND
|
October 17, 2012 |
SHOORVEER SINGH AND OTHERS Vs. DIRECTOR, JANJATI KALYAN
|
November 23, 2012 |
SHOORVEER SINGH MATOORA Vs. STATE OF UTTARAKHAND
|
April 4, 2012 |
SHRI HARI OM KANSAL S/O LATE SHRI KASHI NATH, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN,
|
April 30, 2012 |
SHRI KRSNA URJA PROJECT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 17, 2012 |
SHRICHAND Vs. DISTRICT JUDGE
|
August 4, 2012 |
SHUBHRA Vs. STATE OF UTTARAKHAND
|
April 9, 2012 |
SHYAM SINGH Vs. STATE OF UTTARANCHAL
|
April 20, 2012 |
SHYAM SINGH Vs. STATE OF UTTARAKHAND
|
April 27, 2012 |
SHYAM SUNDER Vs. STATE OF UTTARAKHAND
|
January 6, 2012 |
SHYAM SUNDER JAISWAL Vs. STATE OF UTTARANCHAL AND ANOTHER
|
March 23, 2012 |
SHYAM SUNDER NAINWAL Vs. STATE OF UTTARANCHAL
|
July 24, 2012 |
SHYAMVEER Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 24, 2012 |
SIKHA DEVI @ SHIKHA PAWAR Vs. STATE OF UTTARAKHAND
|
April 23, 2012 |
SINGH AND COMPANY, THROUGH ITS PARTNER LALIT SINGH S/O THAKUR ZALIM SINGH Vs. STATE OF UTTARAKHAND AND TWO OTHERS
|
March 23, 2012 |
SITA RAM Vs. STATE OF UTTARAKHAND
|
June 13, 2012 |
SITAB SINGH (DECEASED) THROUGH L RS Vs. STATE OF U P & TWO ORS
|
January 20, 2012 |
SMT REKHA RAGHUWANSHI W/O SRI SUHIL RAGHUWANSHI R/O GRAM RATANPUR, PATTI SUKHRO THANA & TEHSIL KOTDWAR DISTRICT PAURI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, UTTARAKHAND SASHAN DEHRADUN,
|
January 4, 2012 |
SMT. ANGOORI DEVI AND ORS. Vs. SURENDRA KUMAR KUKRETI AND ORS.
|
November 20, 2012 |
SMT. BOHATI WIFE OF SHRI BISHAMBER SINGH R/O VILLAGE GEE MOHAMMAD PUR SAYEED PUR, TEHSIL ROORKEE, DISTRICT - HARIDWAR Vs. SMT. MEERA DEVI WIFE OF SHRI DHARAM PAL,
|
May 19, 2012 |
SMT. CHANDRA KALA SHARMA Vs. STATE OF UTTARAKHAND & ORS.
|
May 8, 2012 |
SMT. GEETA DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 25, 2012 |
SMT. JYOTI DEVI (DUKLAN) Vs. STATE OF UTTARAKHAND & OTHERS
|
March 13, 2012 |
SMT. MADHUBALA GIRI AND ONE ANOTHER Vs. ESTATE OFFICER/NAGAR PRASHASAK AND OTHERS
|
March 19, 2012 |
SMT. MRINAL DIMARI KUKRETI Vs. CAPT. MAYANK KUKRETI
|
April 27, 2012 |
SMT. MRINAL DIMARI KUKRETI Vs. CAPT. MAYANK KUKRETI
|
April 26, 2012 |
SMT. MUNNI DEVI Vs. STATE & ORS.
|
October 4, 2012 |
SMT. NAZARAT KHATTOON AND MOHD. AZAM KHAN Vs. STATE OF UTTARANCHAL & ANOTHER
|
March 20, 2012 |
SMT. POOJA MULTANI W/O ASHISH KUMAR Vs. STATE OF UTTARAKHAND AND TWO OTHERS
|
March 21, 2012 |
SMT. PRABHA DEVI Vs. STATE AND OTHERS
|
March 12, 2012 |
SMT. PREETI D/O SRI NAND KISHORE, R/O MOHALLA CHAKLAN DHEERWALI, P.S. JWALAPUR, DISTRICT HARDWAR, Vs. PRADEEP UPADHYAY S/O SRI RAM KUMAR UPADHYAY, R/O H.N. 30 SARVA PRIYA VIHAR COLONY, KANKHAL, TEHSIL & DISTRICT HARDWAR
|
May 4, 2012 |
SMT. RAMA GOEL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 19, 2012 |
SMT. RAMESHWARI DEVI Vs. ANIRUDH KUMAR AND OTHERS
|
April 17, 2012 |
SMT. REKHA GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
|
February 15, 2012 |
SMT. SALMA KHATOON & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
August 23, 2012 |
SMT. SANTOSH Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 11, 2012 |
SMT. SANTOSH SHARMA Vs. JUDICIAL MAGISTRATE, ROORKEE, DISTRICT HARIDWAR AND ANOTHER
|
February 23, 2012 |
SMT. SEEMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 6, 2012 |
SMT. SHASHI BALA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 6, 2012 |
SMT. SHIKHA THAKUR Vs. MUKESH THAKUR
|
March 16, 2012 |
SMT. SUNITA AND OTHERS Vs. STATE OF UTTARANCHAL
|
December 19, 2012 |
SMT. TARA Vs. STATE OF UTTARANCHAL & OTHERS
|
March 23, 2012 |
SMT. VIMLESH Vs. STATE OF UTTARAKHAND & OTHERS
|
May 24, 2012 |
SOBAN SINGH Vs. STATE OF UTTARAKHAND
|
August 14, 2012 |
SOHAN LAL Vs. SRI POORAN CHAND AND ANOTHER
|
April 25, 2012 |
SOHAN SINGH & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
|
January 3, 2012 |
SOHAN SINGH AND OTHERS Vs. SENIOR SUPERINTENDENT OF POLICE, U S NAGAR AND OTHERS
|
October 18, 2012 |
SOM Vs. SAMEY SINGH
|
January 3, 2012 |
SOM DUTT SHARMA Vs. STATE OF UTTARANCHAL
|
January 10, 2012 |
SOM SINGH Vs. STATE OF UTTAR PRADESH
|
September 7, 2012 |
SOMCHANDRA Vs. STATE OF UTTARAKHAND
|
August 23, 2012 |
SOMVEER JAT Vs. STATE OF UTTARAKHAND
|
December 26, 2012 |
SONIYA VERMA Vs. STATE OF UTTARAKHAND AND ORS
|
October 30, 2012 |
SRI BHIM SIGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 14, 2012 |
SRI GOPI RAM Vs. THE STATE OF UTTARAKHAND AND OTHERS
|
April 16, 2012 |
SRIPAL & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
|
March 21, 2012 |
SRIRAM AND OTHERS Vs. STATE OF UTTARANCHAL
|
July 13, 2012 |
STATE Vs. BANSHIDHAR JOSHI AND ANOTHER
|
September 25, 2012 |
STATE Vs. ABID AND OTHERS
|
March 19, 2012 |
STATE Vs. JHAGRU @ SURENDRA
|
March 19, 2012 |
STATE INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARANCHAL Vs. MOHAMMAD IBRAHIM
|
December 11, 2012 |
STATE OF U P Vs. TEJ PAL
|
June 15, 2012 |
STATE OF U P Vs. GURVINDER SINGH@ DALVINDER SINGH
|
August 30, 2012 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. NOORA S/O BASHIR
|
September 24, 2012 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. KAMAL KISHORE SHARMA S/O SHRI GANGADHAR SHARMA
|
September 12, 2012 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. ATOL SINGH S/O MOR SINGH AND ORS
|
September 11, 2012 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. MAUSAM S/O KRIPA RAM
|
September 10, 2012 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. ALI SHER S/O ROSHANDEEN, GOLA SOTA KANGRI AND ORS
|
September 6, 2012 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. PRADEEP KUMAR S/O UMA NAND SINGH
|
November 26, 2012 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. DHARM SINGH, S/O SULTAN SINGH; SULTAN SINGH; VIDYA DEVI, W/O SULTAN SINGH
|
September 27, 2012 |
STATE OF U.P (NOW STATE OF UTTARAKHAND) Vs. KHALIL AHMAD AND ANOTHER
|
August 29, 2012 |
STATE OF U.P. Vs. AJIT PANWAR
|
September 4, 2012 |
STATE OF U.P. Vs. PREMIER CONSTRUCTION COMPANY
|
December 21, 2012 |
STATE OF U.P. Vs. LABOUR COURT U.P., DEHARADUN
|
September 10, 2012 |
STATE OF U.P. Vs. HARISH SINGH
|
September 20, 2012 |
STATE OF U.P. Vs. SUNDER SINGH
|
September 20, 2012 |
STATE OF UTTAR PRADESH Vs. HARBINDER
|
September 7, 2012 |
STATE OF UTTAR PRADESH Vs. ANAND MANI
|
December 3, 2012 |
STATE OF UTTAR PRADESH Vs. STATE OF UTTARAKHAND AND ORS
|
December 19, 2012 |
STATE OF UTTARAKHAND Vs. SHIV SINGH
|
December 20, 2012 |
STATE OF UTTARAKHAND Vs. KRISHNA KUMAR
|
December 21, 2012 |
STATE OF UTTARAKHAND Vs. SAJID AND OTHERS
|
September 7, 2012 |
STATE OF UTTARAKHAND Vs. BRAHM PAL AND TWO OTHERS
|
September 7, 2012 |
STATE OF UTTARAKHAND Vs. MOHAN SINGH
|
December 20, 2012 |
STATE OF UTTARAKHAND Vs. TAJWAR SINGH
|
June 25, 2012 |
STATE OF UTTARAKHAND Vs. JAI PRAKASH ASSOCIATES LTD
|
June 5, 2012 |
STATE OF UTTARAKHAND Vs. PANKAJ BADONI
|
April 18, 2012 |
STATE OF UTTARAKHAND Vs. KHIMULI DEVI
|
July 19, 2012 |
STATE OF UTTARAKHAND Vs. DHARMENDRA RAWAT
|
July 20, 2012 |
STATE OF UTTARAKHAND Vs. PRAKASH BHATT
|
July 19, 2012 |
STATE OF UTTARAKHAND Vs. HARI SINGH
|
August 7, 2012 |
STATE OF UTTARAKHAND Vs. ATOL SINGH
|
October 6, 2012 |
STATE OF UTTARAKHAND Vs. COMMISSIONER OF INCOME TAX
|
March 2, 2012 |
STATE OF UTTARAKHAND Vs. HUKUM SINGH
|
January 2, 2012 |
STATE OF UTTARAKHAND Vs. PUBLIC SERVICES TRIBUNAL, UTTARANCHAL
|
May 1, 2012 |
STATE OF UTTARAKHAND Vs. TRILOK CHAND
|
December 7, 2012 |
STATE OF UTTARAKHAND Vs. SURESH PAL
|
December 19, 2012 |
STATE OF UTTARAKHAND Vs. KAUSHALYA DEVI
|
July 19, 2012 |
STATE OF UTTARAKHAND Vs. VIJENDRA
|
June 5, 2012 |
STATE OF UTTARAKHAND Vs. RAJESH SINGH
|
July 25, 2012 |
STATE OF UTTARAKHAND Vs. HARISH SHARMA
|
July 25, 2012 |
STATE OF UTTARAKHAND Vs. VIPIN SINGH
|
February 28, 2012 |
STATE OF UTTARAKHAND Vs. INDRA LAL
|
February 25, 2012 |
STATE OF UTTARAKHAND Vs. SHANKU ALIAS SHANKAR BHATT
|
April 27, 2012 |
STATE OF UTTARAKHAND Vs. DEPU DAS
|
December 20, 2012 |
STATE OF UTTARAKHAND Vs. RFAN
|
December 24, 2012 |
STATE OF UTTARAKHAND Vs. SALEEM AHMAD
|
December 3, 2012 |
STATE OF UTTARAKHAND Vs. ARUN KALRA
|
December 19, 2012 |
STATE OF UTTARAKHAND Vs. GITANJALI ASSOCIATES
|
July 25, 2012 |
STATE OF UTTARAKHAND & OTHERS Vs. EX RECRUIT CONSTABLE MOHD. FAHREEN
|
April 17, 2012 |
STATE OF UTTARAKHAND & OTHERS Vs. SMT. V.P. SINGH AND ANOTHER
|
February 27, 2012 |
STATE OF UTTARAKHAND AND OTHERS Vs. JAI DATT
|
April 26, 2012 |
STATE OF UTTARAKHAND AND OTHERS Vs. PRASHANT KUMAR SHARMA AND OTHERS
|
April 16, 2012 |
STATE OF UTTARAKHAND AND OTHERS Vs. BAL KRISHNA MISHRA AND ANOTHER
|
March 14, 2012 |
STATE OF UTTARAKHAND AND OTHERS Vs. NARAYAN SINGH NEGI AND OTHERS
|
May 3, 2012 |
STATE OF UTTARAKHAND THROUGH ITS PRINCIPAL SECRETARY FINANCE DEHRADUN Vs. NESTLE INDIA LTD
|
June 5, 2012 |
STATE OF UTTARAKHAND, THROUGH ITS PRINCIPAL SECRETARY, FINANCE, DEHRADUN Vs. NESTLE INDIA LTD
|
June 15, 2012 |
STATE OF UTTARANCHAL Vs. SHYAM LAL
|
June 13, 2012 |
STATE OF UTTARANCHAL Vs. ISTYAQ @ MOHD. SALIM
|
April 20, 2012 |
STATE OF UTTARANCHAL Vs. AMOD KUMAR
|
December 21, 2012 |
STATE OF UTTARANCHAL Vs. MAN SINGH
|
December 13, 2012 |
STATE OF UTTARANCHAL Vs. PINDAR ALIAS BHUPENDRA
|
December 13, 2012 |
STATE OF UTTARANCHAL Vs. INDRA NATH
|
December 11, 2012 |
STATE OF UTTARANCHAL Vs. RAVINDRA SINGH
|
October 8, 2012 |
STATE OF UTTARANCHAL Vs. ALAM
|
October 31, 2012 |
STATE OF UTTARANCHAL Vs. RAM NIWAS TYAGI AND OTHERS
|
December 27, 2012 |
STATE OF UTTARANCHAL Vs. K S ARORA AND OTHERS
|
December 31, 2012 |
STATE OF UTTARANCHAL Vs. PAPPI @ JAGPAL AND ANOTHER
|
December 11, 2012 |
STATE OF UTTARANCHAL Vs. ANWAR AND OTHERS
|
December 4, 2012 |
STATE OF UTTARANCHAL Vs. DEVENDRA
|
December 19, 2012 |
STATE OF UTTARANCHAL Vs. JAGMOHAN SINGH
|
November 27, 2012 |
STATE OF UTTARANCHAL Vs. VEER SINGH
|
September 5, 2012 |
STATE OF UTTARANCHAL Vs. PREETAM SINGH & OTHERS
|
April 16, 2012 |
STATE OF UTTARANCHAL Vs. RAJEEV FAILBUS ALIAS BHAIYU
|
December 14, 2012 |
STATE OF UTTARANCHAL Vs. PRADEEP AGARWAL
|
June 21, 2012 |
STATE OF UTTARANCHAL Vs. SUNDER LAL
|
July 10, 2012 |
STATE OF UTTARANCHAL Vs. YOGENDRA SHARMA
|
July 31, 2012 |
STATE OF UTTARANCHAL Vs. DHAN SINGH
|
May 25, 2012 |
STATE OF UTTARANCHAL Vs. HANIF @ HALKA
|
June 26, 2012 |
STATE OF UTTARANCHAL Vs. ARVIND BISHT
|
August 1, 2012 |
STATE OF UTTARANCHAL Vs. VIJAY PAL SINGH
|
September 5, 2012 |
STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND) Vs. BHULLAN AND ORS
|
November 5, 2012 |
STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND) Vs. BRAHMA PAL SINGH
|
December 21, 2012 |
STATE OF UTTARANCHAL (NOW UTTARAKHAND) Vs. HARI RAM S/O KHYALI RAM
|
November 26, 2012 |
SUBHAN,S/O SRI HAKIM Vs. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY
|
December 12, 2012 |
SUBHASH CHAND Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
SUBHASH CHAND JASUJA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 21, 2012 |
SUBHASH CHAND S/O RAMSNEHI Vs. SARASWATI DEVI W/O SUBHASH CHAND
|
March 14, 2012 |
SUBHASH CHANDRA PANT Vs. STATE OF UTTARAKHAND
|
June 25, 2012 |
SUBHASH KAKKAR & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER
|
March 22, 2012 |
SUBHASH KASHYAP Vs. STATE OF UTTARANCHAL AND ANOTHER
|
June 22, 2012 |
SUBHASH NAGAR Vs. STATE OF UTTARAKHAND
|
September 7, 2012 |
SUBHASH S/O. PHOOL SINGH R/O. CHAKPHERI AFJALGARH BIJNOR, UTTAR PRADESH Vs. STATE OF UTTARAKHAND
|
March 22, 2012 |
SUDHEER KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 8, 2012 |
SUDHIR BUDAKOTI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 27, 2012 |
SUDHIR KAPOOR Vs. STATE OF UTTARAKHAND
|
November 1, 2012 |
SUDHIR KUMAR AGARWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 3, 2012 |
SUDHIR SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
May 7, 2012 |
SUHAIL Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 20, 2012 |
SUHRID SUDARSHAN SHAH Vs. STATE OF UTTARANCHAL
|
July 30, 2012 |
SUKHDEV SINGH ALIAS DEVA Vs. STATE OF UTTARANCHAL
|
September 26, 2012 |
SUKHJEET SINGH Vs. STATE OF UTTARAKHAND
|
September 11, 2012 |
SUKHWANT SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 4, 2012 |
SUKWANT SINGH S/O KARNAL SINGH Vs. STATE OF UTTARAKHAND AND ORS
|
May 4, 2012 |
SULEMAN & ANOTHER Vs. STATE OF UTTARANCHAL
|
September 12, 2012 |
SULEMAN S/O SHABBIR AHMAD R/O VILLAGE RAIPUR P.S BHAGWANPUR DISTRICT HARDWAR Vs. STATE OF UTTARKHAND THROUGH SECRETARY HOME, DEHRADUN RADDI S/O CHATRU R/O VILLAGE RAIPUR P.S BHAGWANPUR DISTRICT HARDWAR
|
March 19, 2012 |
SULOCHNA DEVI W/O LATE MAHANAND Vs. NAGENDRA DATT THAPLIYAL
|
April 12, 2012 |
SUMAN Vs. RAFIQ AHMAD
|
September 3, 2012 |
SUNIL GAUR S/O SURESH GAUR Vs. STATE OF UTTARAKHAND
|
January 19, 2012 |
SUNIL KUMAR Vs. STATE OF UTTARANCHAL
|
September 6, 2012 |
SUNIL KUMAR DHASMANA Vs. STATE OF UTTARAKHAND
|
May 8, 2012 |
SUNIL KUMAR JHA S/O DHANESHWAR JHA Vs. STATE OF UTTARAKHAND
|
June 14, 2012 |
SUNIL KUMAR S/O OM PRAKASH Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
October 8, 2012 |
SUNIL KUNWAR Vs. STATE OF UTTARAKHAND
|
April 27, 2012 |
SUNIL P SINGH S/O PREM SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
May 16, 2012 |
SUNIL SHARMA, S/O RISHIPAL SHARMA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
August 6, 2012 |
SUNIL SINGH Vs. STATE OF UTTARAKHAND
|
August 16, 2012 |
SUNIT KUMAR MATHUR & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2012 |
SUNITA DEVI Vs. STATE OF UTTARAKHAND
|
August 6, 2012 |
SUNITA SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 15, 2012 |
SUNNY CHAWLA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 15, 2012 |
SURAJ KUMAR SAXENA Vs. STATE OF UTTARAKHAND
|
March 13, 2012 |
SURAJ SINGH Vs. STATE OF UTTARAKHAND
|
October 4, 2012 |
SURAT SINGH Vs. STATE OF UTTARANCHAL
|
March 23, 2012 |
SURENDRA CHANDRA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 6, 2012 |
SURENDRA GARG AND OTHERS Vs. STATE OF UTTARANKHAND
|
October 8, 2012 |
SURENDRA KUMAR ARORA Vs. STATE OF UTTARAKHAND & OTHERS
|
February 28, 2012 |
SURENDRA KUMAR SAXENA Vs. RENU SAENA
|
January 5, 2012 |
SURENDRA LAL Vs. TEJ LAL
|
July 13, 2012 |
SURENDRA SHARMA Vs. STATE OF UTTARAKHAND
|
June 22, 2012 |
SURENDRA SINGH Vs. A D J FAST TRACK
|
January 2, 2012 |
SURENDRA SINGH BISHT Vs. STATE OF UTTARANCHAL & ANOTHER
|
January 10, 2012 |
SURENDRA SINGH CHAUHAN Vs. STATE OF U.P.
|
September 20, 2012 |
SURESH CHAND S/O PHOOL SINGH Vs. STATE OF UTTARAKHAND
|
March 15, 2012 |
SURESH CHAND SHARMA Vs. STATE OF UTTARAKHAND
|
September 25, 2012 |
SURESH CHANDRA Vs. STATE OF UTTARANCHAL
|
June 21, 2012 |
SURESH CHANDRA TIWARI Vs. STATE
|
May 24, 2012 |
SURESH KUMAR MAURYA Vs. STATE OF UTTARAKHAND
|
November 6, 2012 |
SURESH KUMAR PURI Vs. STATE OF UTTARAKHAND
|
May 17, 2012 |
SURESH KUMAR WALA Vs. STATE OF UTTARANCHAL
|
November 26, 2012 |
SURESH PANDEY Vs. STATE OF UTTARAKHAND
|
December 27, 2012 |
SURESH PRASAD TIWARI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 20, 2012 |
SURESH RATHORE Vs. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY
|
November 6, 2012 |
SURESHANAND SHARMA Vs. FOOD CORPORATION OF INDIA
|
December 12, 2012 |
SURINDER KAUR Vs. ISLAM AHMAD & OTHERS
|
March 27, 2012 |
SURJEET KAUR Vs. INTERNATIONAL ISHAVASYAM
|
March 22, 2012 |
SURYA DARSHAN SINGH BISHT Vs. UTTARAKHAND POWER CORPORATION LTD
|
April 26, 2012 |
SURYA KANT DHASMANA S/O SHRI MANOHAR DHASMANA 194, KARANPUR, P.S DALANWALA DEHRADUN, UTTARAKHAND Vs. STATE OF UTTARAKHAND THROUGH D.M. DEHRADUN AND C.B.I. THROUGH S.P. C.B.I. C.P.E. DEHRADUN
|
May 3, 2012 |
SUSHIL KUMAR SAINI Vs. PAWAN SAINI S/O SITA RAM
|
October 15, 2012 |
SUSHILA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 1, 2012 |
SUSHILA DEVI Vs. DISTRICT PROGRAM OFFICER, RUDRAPRAYAG AND OTHERS
|
April 26, 2012 |
SUSHILA DEVI Vs. STATE OF UTTARANCHAL
|
February 29, 2012 |
SUSHMA DAYAL JOHRI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 25, 2012 |
SWAMI PARAM PRAKASH, SHISHYA SWAMI PARMANAND Vs. STATE OF UTTARAKHAND AND ORS
|
March 15, 2012 |
SWAMI RAM NIVAS RAM SANEHI Vs. SWAMI RAM VINOD
|
November 19, 2012 |
SWAMI SANDHYAPURI TRUST, RISHIKESH, DISTRICT DEHRADUN AND ANOTHER Vs. SWAMI MAHESHWAANAND DISCIPLE SWAMI PRAKASHANAND AND 10 OTHERS
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September 25, 2012 |
SWAMI SUNDER SINGH AND ANOTHER Vs. LANDOUR CANTONMENT BOARD MUSSOORIE AND TWO OTHERS
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December 18, 2012 |
SWAROOP SINGH Vs. STATE OF UTTARANCHAL
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February 25, 2012 |
T.K. BANERJEE Vs. STATE OF UTTARAKHAND & ANOTHER
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March 19, 2012 |
TAHIRA KHATOON D/O LATE ALLAHDIYA Vs. STATE OF UTTARAKHAND
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August 7, 2012 |
TANVIR S/O SHABBIR Vs. EJAZUL HASSAN ALIAS SULTAN CHISHTI
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June 11, 2012 |
TARA SINGH & OTHERS Vs. STATE OF U.P.
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May 2, 2012 |
TARSEM KAUR AND OTHERS Vs. STATE OF UTTARANCHAL
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September 4, 2012 |
TASLEEM AND ORS Vs. STATE OF UTTARANCHAL AND ORS
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August 22, 2012 |
TAUFIQ AHMAD & ANOTHER Vs. STATE OF UTTARAKHAND
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February 6, 2012 |
TECHINVESTMENT INDIA (PVT.) LTD. Vs. ASSAM POWER ELECTRICALS LTD.
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July 16, 2012 |
TEENA Vs. JHANDU
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June 6, 2012 |
TEHRI BANDH PRABHAVIT SANGHARSH SAMITI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
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January 10, 2012 |
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. MANJU TIWADI
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September 10, 2012 |
TEJ GIRI Vs. STATE
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January 6, 2012 |
TEJ PAL S/O RAM SINGH Vs. STATE OF UTTARAKHAND
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June 22, 2012 |
TEJ SINGH Vs. STATE OF UTTARANCHAL
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September 3, 2012 |
TEJPAL SINGH S/O SRI RAJPAL SINGH R/O VILLAGE RAMUWALA GANESH, P.S. & TEHSIL THAKUDWARA, DISTRICT MORADABAD (U.P.) Vs. SMT. OMWATI W/O TEJPAL,
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May 14, 2012 |
TEK CHAND S/O HIRA LAL R/O VILLAGE-DUPAHRIYA; PREM PAL S/O BENI RAM Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
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December 11, 2012 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. SEEMA RAUTELA AND OTHERS
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April 9, 2012 |
TILAK RAM Vs. STATE OF UTTARAKHAND
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September 18, 2012 |
TINKU @ VINOD S/O BABU LAL Vs. STATE OF UTTARAKHAND AND ANOTHER
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November 1, 2012 |
TONI @ RANJODH SINGH Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
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October 1, 2012 |
U P JAL NIGAM Vs. PREM SAGAR
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September 12, 2012 |
U P STATE ELECTRICITY BOARD Vs. CHEEMA PAPER MILLSP LTD
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March 30, 2012 |
U.P. HANDLOOM CORPORATION LTD. Vs. SAVITRI UNIYAL
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July 26, 2012 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
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September 5, 2012 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
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December 26, 2012 |
UDAY PRATAP SINGH Vs. STATE OF UTTARAKHAND
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February 29, 2012 |
UDHAI SINGH Vs. STATE OF UTTARANCHAL
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January 2, 2012 |
UMA KOHLI Vs. STATE OF U P
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September 3, 2012 |
UMA SHASTRI Vs. STATE OF UTTARAKHAND
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November 26, 2012 |
UMESH BISHT & OTHERS Vs. KAILASH PANDEY & ANOTHER
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September 17, 2012 |
UMESH CHAND BORO Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
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October 17, 2012 |
UMESH CHANDRA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, UTTARAKHAND
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April 17, 2012 |
UMESH KUMAR PAHWA Vs. BOARD OF DIRECTORS
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September 11, 2012 |
UMMED SINGH S/O AMAR SINGH AND ORS Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
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September 26, 2012 |
UNION OF INDIA Vs. SHRING CONSTRUCTION COMPANY PVT. LTD.
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October 9, 2012 |
UNION OF INDIA Vs. VED PRAKASH ARORA
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December 28, 2012 |
UNION OF INDIA Vs. RAJ KUMAR
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July 24, 2012 |
UNION OF INDIA Vs. CHANDOLA HOMEOPATHIC MEDICAL COLLEGE
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July 23, 2012 |
UNION OF INDIA Vs. SAHJAD ALI KHAN
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June 14, 2012 |
UNION OF INDIA & OTHERS Vs. PATANJALI BHARTIYA AYURVIGYAN AVAM ANUSANDHAN SANSTHAN
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January 9, 2012 |
UNION OF INDIA AND OTHERS Vs. RAJESH DUTTA AND OTHERS
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April 26, 2012 |
UNITED BREWERIES LIMITED Vs. STATE OF UTTARAKHAND
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July 10, 2012 |
UPASANA Vs. STATE OF UTTARAKHAND
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December 21, 2012 |
USHA BRECO LIMITED; K P PANDEY Vs. STATE OF U P ; COMMISSIONER OF ENTERTAINMENT TAX; DISTRICT ENTERTAIMENT TAX OFFICER
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December 31, 2012 |
USHA DABRAL W/O ANIL DABRAL D/O VIDHYA DUTT DOBHAL AND ORS Vs. ANIL DABRAL S/O GHANSHYAM DABRAL R/O 28A NAI BASTI RACECOURSE
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August 7, 2012 |
USHA RANI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
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October 29, 2012 |
USHA SAXENA D/O LATE SRI GOPAL KUMAR SAXENA Vs. DIVISIONAL FOREST OFFICER HALDWANI NAINITAL
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April 11, 2012 |
USMAN Vs. STATE OF UTTARANCHAL
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December 5, 2012 |
UTTAR PRADESH BHUTPURVA SAINIK KALYAN NIGAM LTD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
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September 24, 2012 |
UTTAR PRADESH STATE SUGAR CORPORATION LIMITED Vs. DISTRICT JUDGE, DEHRADUN
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September 13, 2012 |
UTTARAKHAND JAL SANSTHAN Vs. PUBLIC SERVICE TRIBUNAL
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August 1, 2012 |
UTTARAKHAND JAL SANSTHAN Vs. UTTARAKHAND PUBLIC SERVICE TRIBUNAL AND ANOTHER
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April 18, 2012 |
UTTARAKHAND POWER CORPORATION LTD Vs. OMBUDSMAN
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January 2, 2012 |
UTTARAKHAND POWER CORPORATION LTD. Vs. BHAGWAN SINGH RANA
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February 29, 2012 |
UTTARAKHAND PUBLIC SERVICE COMMISSION HARIDWAR DISTRICT HARIDWAR THROUGH ITS SECRETARY Vs. SALINI DADAR
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August 1, 2012 |
UTTARAKHAND PUBLIC SERVICECOMMISSION Vs. TANVIR AHMED
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August 1, 2012 |
UTTARAKHAND RURAL ROAD DEVELOPMENT AGENCY (U.R.R.D.A.) AND ANOTHER Vs. DISTRICT MAGISTRATE/COLLECTOR, DEHRADUN AND OTHERS
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September 26, 2012 |
UTTARAKHAND SHRAMJIVI PATRAKAR Vs. LABOUR COMMISSIONER
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September 7, 2012 |
UTTARAKHAND SUGAR MILLS ASSOCIATION Vs. STATE OF UTTARAKHAND
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May 4, 2012 |
UTTARAKHAND TRANSPORT CORPORATION Vs. SHAMIM AHMED
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July 25, 2012 |
UTTARAKHAND TRANSPORT CORPORATION Vs. PRAMOD SINGH
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May 4, 2012 |
UTTARAKHAND UTHAN SAMITI Vs. STATE OF UTTARAKHAND
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July 18, 2012 |
UTTARANCHAL ASSOCIATES Vs. STATE OF UTTARAKHAND
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August 24, 2012 |
V K SHARMA; REKHA SHARMA Vs. REKHA SHARMA AND OTHERS; STATE OF UTTARAKHAND
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October 9, 2012 |
V N SINGH Vs. CBI DEHRADUN
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December 7, 2012 |
V.I.P. INDUSTRIES LIMITED Vs. STATE OF UTTARAKHAND AND THREE OTHERS
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April 4, 2012 |
V.P. SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
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January 31, 2012 |
VAISHNO ENFOCOM EZYNET PVT LTD Vs. STATE OF UTTARAKHAND
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July 18, 2012 |
VAKEEL ANSARI Vs. MANOJ GARG
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March 22, 2012 |
VASANTI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
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February 7, 2012 |
VAYU RAJ SINGH Vs. STATE OF UTTARANCHAL
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May 18, 2012 |
VED PAL SINGH Vs. DEPUTY INSPECTOR GENERAL (P A C )
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June 15, 2012 |
VENKATESWAR RAO DIVAKARUNI @ BENI Vs. STATE OF UTTARAKHAND
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December 4, 2012 |
VIDYA SAGAR @ LAXMI NARAIN, PUJARI HANUMAN AND GARUR MANDIR Vs. DISTRICT JUDGE, PAURI GARHWAL
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October 6, 2012 |
VIGYAN VIKRAM SHAH Vs. MAHARAJA NARENDRA SHAH CHARITABLE TRUST & ANOTHER
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August 3, 2012 |
VIJAY GARG Vs. SMITA
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May 17, 2012 |
VIJAY KRISHAN RIKHI AND OTHERS Vs. INDIAN INSITUTE OF TECHNOLOGY, ROORKEE AND ANOTHER
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April 17, 2012 |
VIJAY KUMAR Vs. RAKESH KUMAR JAIN
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March 16, 2012 |
VIJAY KUMAR Vs. STATE OF UTTARAKHAND
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July 26, 2012 |
VIJAY KUMAR SINGH RAWAT Vs. STATE OF UTTARANCHAL
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June 15, 2012 |
VIJAY PAL Vs. STATE OF UTTARAKHAND AND ANOTHER
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June 13, 2012 |
VIJAY PAL SINGH Vs. UTTARANCHAL SUGARS
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May 1, 2012 |
VIJAY PRAKASH THAPA Vs. UNION OF INDIA
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May 25, 2012 |
VIJAY SAINI Vs. STATE OF UTTARAKHAND
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July 20, 2012 |
VIJAY SINGH S/O SHRI PREM SINGH Vs. STATE OF UTTARAKHAND
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August 8, 2012 |
VIJAYA DEVI Vs. STATE OF UTTARAKHAND
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June 22, 2012 |
VIJAYLAXMI Vs. RAJEEV JAKHMOLA
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April 17, 2012 |
VIJENDRA SINGH S/O SHRI RAJA RAM R/O 37, CIVIL LINES ROORKEE, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND THROUGH S.S.P. HARDWAR
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April 18, 2012 |
VIKAS DUBEY & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
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April 19, 2012 |
VIKRAM SINGH NEGI Vs. DISTRICT MAGISTRATE CHAMOLI
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December 4, 2012 |
VIKRAM SINGH SAJWAN Vs. STATE OF UTTARAKHAND & OTHERS
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September 3, 2012 |
VILLAGERS OF GRAM SABHA KAMOLA, KOTABAGH BLOCK, THROUGH THEIR GRAM PRADHAN SRI HITESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS, NEW DELHI
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May 3, 2012 |
VINAY KUMAR CHOPRA AND ORS Vs. STATE OF UTTARAKHAND AND TWO OTHERS
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December 17, 2012 |
VINAY TIWARI Vs. VIDYA W/O SRI GOPAL SINGH RAWAT
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April 13, 2012 |
VINDHYAVASINI STONE CRUSHER PVT LTD Vs. COMMISSIONER COMMERCIAL TAX
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June 15, 2012 |
VINEET PANWAR Vs. STATE OF UTTARAKHAND
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March 22, 2012 |
VINESH KUMAR Vs. STATE OF UTTARAKHAND
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August 23, 2012 |
VINOD KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
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October 17, 2012 |
VINOD KUMAR Vs. UNION OF INDIA
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July 4, 2012 |
VINOD KUMAR SHAHI Vs. STATE OF UTTARAKHAND
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December 19, 2012 |
VINOD KUMAR TANDON & ANOTHER Vs. BAHADUR LAL GUPTA
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June 28, 2012 |
VINOD NAUTIYAL Vs. VICE CHANCELLOR, HEMWATI NANDAN BAHUGUNA, GARHWAL UNIVERSITY (CENTRAL UNIVERSITY), SRINAGAR
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July 23, 2012 |
VINOD PAUL SINGH Vs. UNION OF INDIA
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June 26, 2012 |
VINOD PRAKASH NAUTIYAL Vs. STATE OF UTTARAKHAND
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July 10, 2012 |
VINOD RAI S/O SURESH RAI Vs. STATE OF UTTARAKHAND & ANOTHER
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May 4, 2012 |
VINOD SHARMA Vs. STATE OF UTTARAKHAND
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June 25, 2012 |
VINOD TRISHAL Vs. CBI THROUGH SUPERINTENDENT OF POLICE
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October 15, 2012 |
VIPIN Vs. STATE OF UTTARAKHAND
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April 18, 2012 |
VIPIN KUMAR Vs. STATE OF UTTARAKHAND
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December 26, 2012 |
VIPUL KUMAR, VINOD KUMAR GUPTA Vs. RAVINDRA SAINI, RAGUVEER SAINI OPPOSITE
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July 6, 2012 |
VIRENDRA KUMAR Vs. STATE OF UTTARANCHAL
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October 6, 2012 |
VIRENDRA KUMAR AND ANOTHER Vs. STATE OF UTTARANCHAL
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September 5, 2012 |
VIRENDRA KUMAR SAINI Vs. STATE OF UTTARAKHAND
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April 30, 2012 |
VIRENDRA KUMAR SHASTRI Vs. STATE OF UTTARAKHAND AND ANOTHER
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February 24, 2012 |
VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
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January 4, 2012 |
VIRENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
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April 25, 2012 |
VIRENDRA SINGH CHAUHAN & OTHERS Vs. RANI
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July 26, 2012 |
VISAN SINGH Vs. STATE OF UTTARANCHAL
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December 7, 2012 |
VISHAL Vs. DEVENDRA SINGH BISHT
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November 20, 2012 |
VISHAL Vs. DEVENDRA SINGH BISHT
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November 21, 2012 |
VISHAL UNIYAL AND VIJAY KUMAR UNIYAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY (HOME) AND SMT. SARITA UNIYAL
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November 26, 2012 |
VIVEK SHARMA, S/O SURESHA NAND SHARMA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
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July 4, 2012 |
VIVEK VERMA Vs. STATE OF UTTARAKHAND
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July 31, 2012 |
WAHEED S/O BASHEER AND ORS Vs. STATE OF UTTARAKHAND AND ORS
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August 8, 2012 |
WAVE INDUSTRIES PVT LTD Vs. GUPTA & COMPANY
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October 10, 2012 |
WILD LIFE INSTITUTE OF INDIA Vs. MUKTI PRASAD
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April 16, 2012 |
Y K SINGH Vs. STATE OF UTTARAKHAND & OTHERS
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August 23, 2012 |
YASHPAL Vs. STATE OF U P THROUGH COLLECTOR HARIDWAR
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July 6, 2012 |
YASMIN, W/O GULAB SHAH Vs. STATE OF UTTARAKHAND AND ORS
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May 11, 2012 |
YASSEN Vs. STATE OF UTTARAKHAND
|
February 13, 2012 |
YASSIN ALIAS MUNNA ALIAS NANHE Vs. STATE OF U P
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June 27, 2012 |
YASWANT SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
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April 30, 2012 |
YATISH PANT Vs. STATE OF UTTARAKHAND
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May 22, 2012 |
YOGENDRA KUMAR Vs. STATE OF UTTARAKHAND
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July 20, 2012 |
YOGENDRA KUMAR RAI Vs. STATE OF UTTARAKHAND
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April 13, 2012 |
YOGENDRA PRASAD Vs. STATE OF UTTARAKHAND
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June 27, 2012 |
YOGENDRA PRASAD, INDRASAN PRASAD Vs. STATE OF UTTARAKHAND
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June 26, 2012 |
YOGENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
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January 9, 2012 |
YOGRAJ Vs. JUDICIAL MAGISTRATE, PUROLA, DISTT. UTTARKASHI
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June 8, 2012 |
YONUS Vs. STATE OF UTTARANCHAL
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August 16, 2012 |
ZAHID HUSSAIN S/O SHAKBEER HUSSAIN Vs. STATE OF UTTARAKHAND AND ORS
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July 24, 2012 |
ZAKIR Vs. STATE OF UTTARANCHAL
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October 10, 2012 |
ZAKIR HUSSAIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
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September 7, 2012 |