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ABDUL JABBAR Vs. JYOTISH CH. PAUL
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March 7, 2022 |
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ABDUL KALIM Vs. STATE OF TRIPURA
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October 25, 2022 |
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ABDUL MANNAN Vs. SABITA DEBNATH
|
January 6, 2022 |
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ABHAYA KALPA TECHNOLOGIES PVT. LTD. Vs. TRIPURA RURAL LIVELIHOOD MISSION
|
January 12, 2022 |
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ABHIJIT RAY Vs. STATE OF TRIPURA
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April 29, 2022 |
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ABUL HASHEM Vs. STATE OF TRIPURA
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April 13, 2022 |
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ADITI KAR Vs. STATE OF TRIPURA
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April 28, 2022 |
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ADWITIYA CHAKRABARTI Vs. UNION OF INDIA
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September 21, 2022 |
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AJIT KUMAR DEBBARMA Vs. MALIN DAS
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February 8, 2022 |
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AJOY BHUSAN DEB Vs. STATE OF TRIPURA AND ORS
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February 17, 2022 |
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AKHIL DAS Vs. STATE OF TRIPURA
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July 20, 2022 |
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ALL TRIPURA EPS PENSIONERS AND EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
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September 6, 2022 |
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AMAR CHANDRA GHOSH Vs. STATE OF TRIPURA
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December 7, 2022 |
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AMIYA PRABHA ROY Vs. ON THE DEATH OF LATE MONORANJAN ROY, HIS LEGAL HEIRS AND REPRESENTATIVES
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January 13, 2022 |
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AMIYANSHU SHARMA Vs. MATILAL DEY
|
February 14, 2022 |
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ANAGH SASI DE Vs. STATE OF TRIPURA
|
June 27, 2022 |
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ANANTA BANIK Vs. STATE OF TRIPURA
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May 30, 2022 |
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ANIL DEBBARMA Vs. STATE OF TRIPURA
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May 12, 2022 |
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ANIL KUMAR TRIPATHY Vs. BIVA UPADHYAY (TRIPATHY)
|
May 19, 2022 |
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ANJALI DEBNATH Vs. RATAN DEBNATH
|
January 17, 2022 |
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ANKAN TILAK PAUL Vs. STATE OF TRIPURA
|
February 22, 2022 |
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ANKUR DEB Vs. DIPA RANI SHARMA
|
March 14, 2022 |
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ANUP SIL SHARMA Vs. STATE OF TRIPUR
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January 19, 2022 |
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ANUPAM GIRI Vs. DIPMALA ROY
|
August 25, 2022 |
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ANUPAMA SARKAR Vs. STATE OF TRIPURA
|
February 23, 2022 |
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APARAJITA DAS Vs. UNION OF INDIA
|
September 27, 2022 |
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APU RANJAN DEBNATH Vs. DIPANKAR MAJUMDER
|
March 22, 2022 |
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APURBA CHAKRABORTY Vs. TAPAN CHAKRABORTY
|
August 4, 2022 |
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ARATI DEBNATH Vs. HIRAK NATH
|
February 14, 2022 |
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ARCHANA RANI DEB Vs. KAMALJIT SINGH
|
January 24, 2022 |
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ARCHITA DEB Vs. STATE OF TRIPURA
|
May 5, 2022 |
|
ARINDAM GHOSH Vs. STATE OF TRIPURA
|
November 3, 2022 |
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ARJUN CHANDRA ROY Vs. STATE OF TRIPURA
|
March 24, 2022 |
|
ARNAB ROY Vs. JOINT TRANSPORT COMMISSIONER
|
April 5, 2022 |
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ARPANA MALAKAR Vs. SUB-DIVISIONAL MAGISTRATE KAILASHAHAR
|
February 24, 2022 |
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ASHES DEB Vs. STATE OF TRIPURA
|
August 5, 2022 |
|
ASHIKA CHAKMA Vs. STATE OF TRIPURA
|
February 14, 2022 |
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ASHOK DAS Vs. STATE OF TRIPURA
|
July 8, 2022 |
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ASHOK KUMAR NAG Vs. STATE OF TRIPURA
|
July 14, 2022 |
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ASHUTOSH DEB CHOWDHURY Vs. STATE OF TRIPURA
|
January 10, 2022 |
|
ASISH KANTI SAHA Vs. STATE OF TRIPURA
|
August 8, 2022 |
|
ASIT KUMAR DAS Vs. STATE OF TRIPURA
|
July 4, 2022 |
|
ATLANTIS TECHNOLOGY PVT. LTD Vs. X
|
August 11, 2022 |
|
BABUL BANIK Vs. STATE OF TRIPURA
|
June 3, 2022 |
|
BABUL DEBNATH Vs. KAMAL GHOSH
|
September 13, 2022 |
|
BABUL KUMAR SAHA Vs. LIPIKA DEY
|
March 10, 2022 |
|
BAL KRISHNA MISHRA Vs. STATE OF TRIPURA
|
July 14, 2022 |
|
BANDHANA MODAK Vs. PARSWANATH SAHA
|
July 29, 2022 |
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BAPPA DATTA Vs. TRIPURA UNIVERSITY
|
July 5, 2022 |
|
BASU MAAN DAS Vs. STATE OF TRIPURA
|
July 12, 2022 |
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BENU BHUSAN DAS Vs. LAND ACQUISITION COLLECTOR
|
March 31, 2022 |
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BHABATOSH CHANDRA DEY Vs. TRIPURA REHABILITATION AND PLANTATION CORPORATION LIMITED
|
May 18, 2022 |
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BHANU DAS Vs. STATE OF TRIPURA
|
February 18, 2022 |
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BHANU LODH Vs. TRIPURA JUTE MILLS LIMITED
|
November 15, 2022 |
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BHASKAR NARAYAN CHOUDHURY Vs. PADMA DEBBARAMA
|
February 9, 2022 |
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BIDYAPATI DEBBARMA Vs. AJOY DEBBARMA
|
July 27, 2022 |
|
BIJALI BISWAS Vs. STATE OF TRIPURA
|
January 5, 2022 |
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BIJOY KUMAR HRANGKHAWL Vs. TRIPURA STATE ELECTRICITY CORPORATION LIMITED
|
August 1, 2022 |
|
BIKASH BHOWMIK Vs. STATE OF TRIPURA
|
November 22, 2022 |
|
BIKASH SAHA Vs. UNION OF INDIA
|
June 21, 2022 |
|
BILLAL MIAH Vs. STATE OF TRIPURA
|
April 25, 2022 |
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BIMAL CHANDRA SARKAR Vs. STATE OF TRIPURA
|
July 1, 2022 |
|
BIMAL CHANDRA SEN Vs. STATE OF TRIPURA
|
March 23, 2022 |
|
BIMAL KRISHNA DAS Vs. STATE OF TRIPURA
|
February 1, 2022 |
|
BINA DEBBARMA Vs. STATE OF TRIPURA
|
October 11, 2022 |
|
BINISHA DEBBARMA Vs. STATE OF TRIPURA
|
May 6, 2022 |
|
BIPLAB BIKASH GHOSH Vs. BRAJAGOPAL SAHA BANIK
|
January 18, 2022 |
|
BIPLAB PAL Vs. CHANDAN PATARI
|
March 10, 2022 |
|
BISHNUPRIYA NEOGI Vs. LAKSHAPADA JAMATIA
|
March 10, 2022 |
|
BISWAJIT DAS Vs. GITA DAS
|
March 9, 2022 |
|
BISWAJIT DAS Vs. PRIYANKA DAS
|
February 3, 2022 |
|
BISWAJIT PAUL Vs. PRATIMA PAUL
|
January 28, 2022 |
|
BRAJABALA MURASING Vs. STATE OF TRIPURA
|
May 6, 2022 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. TAPAN DEBBARMA
|
September 9, 2022 |
|
CHAMPA SARKAR Vs. SHIBAJI DEB
|
April 28, 2022 |
|
CHANDAN ADHIKARI Vs. STATE OF TRIPURA
|
July 6, 2022 |
|
CHANDAN DAS Vs. STATE OF TRIPURA
|
February 23, 2022 |
|
CHANDRA MOHAN SARKAR Vs. STATE OF TRIPURA
|
April 19, 2022 |
|
CHHANDA CHOUDHURY Vs. BIMALENDU CHAKRABORTY
|
September 12, 2022 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. BHUDDA KUMAR JAMATIA
|
May 24, 2022 |
|
CONSERVATOR OF FOREST, GOVERNMENT OF TRIPURA Vs. STATE OF TRIPURA
|
March 2, 2022 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
September 5, 2022 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
September 21, 2022 |
|
DALU MAJUMDER Vs. STATE OF TRIPURA
|
March 25, 2022 |
|
DEBASISH DEBNATH Vs. STATE OF TRIPURA
|
February 15, 2022 |
|
DEBASISH SENGUPTA Vs. STATE OF TRIPURA
|
November 10, 2022 |
|
DEBASISH SINHA Vs. KUHELI SINHA
|
March 17, 2022 |
|
DEBU DEBNATH Vs. SATISH KUMAR
|
July 19, 2022 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. KAJALI SHIL
|
June 24, 2022 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. NIRANJAN KUMAR SUTRADHAR
|
April 7, 2022 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. BIBHA RANI DAS
|
May 5, 2022 |
|
DESHAPREMIK ROY Vs. AMAR RANJAN SARKAR
|
August 5, 2022 |
|
DHIRENDRA CH. BANIK Vs. BIRENDRA CH. BANIK
|
February 25, 2022 |
|
DIPAK DEBNATH Vs. STATE OF TRIPURA
|
January 27, 2022 |
|
DIPALI BHOWMIK Vs. SUDHIR MALAKAR
|
August 11, 2022 |
|
DIPALI DEBBARMA Vs. STATE OF TRIPURA
|
July 4, 2022 |
|
DIPALI SAHA Vs. BIMAL BIKASH SAHA
|
August 11, 2022 |
|
DIPTA SUNDAR DEBNATH Vs. STATE OF TRIPURA
|
February 18, 2022 |
|
DIRECTORATE OF INDUSTRIES & COMMERCE Vs. AYESHA KHATOON
|
April 7, 2022 |
|
DITUL DEBBARMA Vs. STATE OF TRIPURA
|
May 18, 2022 |
|
DIVISIONAL MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. TASLIMA KHATUN
|
March 11, 2022 |
|
DULAL SHARMA Vs. STATE OF TRIPURA
|
August 30, 2022 |
|
DURJYO KARMAKAR Vs. STATE OF TRIPURA
|
September 28, 2022 |
|
ELASH KUMAR DEBBARMA Vs. STATE OF TRIPURA
|
March 16, 2022 |
|
ENGINEERING PROJECTS (INDIA) LTD. Vs. M.P. KHAITAN, CONTRACTOR
|
September 12, 2022 |
|
FORTUNA AGRO PLANTATIONS LIMITED Vs. STATE OF TRIPURA
|
May 17, 2022 |
|
FORTUNA AGRO PLANTATIONS LTD Vs. STATE OF TRIPURA
|
May 17, 2022 |
|
GANESH CHANDRA DHAR Vs. STATE OF TRIPURA
|
November 7, 2022 |
|
GAURI ROY CHOUDHURY Vs. MANOBIKASH DATTA BISWAS
|
March 9, 2022 |
|
GAUTAM MAJUMDER Vs. STATE OF TRIPURA
|
March 11, 2022 |
|
GAUTAM ROY Vs. DULAL SUTRADHAR
|
January 18, 2022 |
|
GAUTAM SAHA Vs. STATE OF TRIPURA
|
April 5, 2022 |
|
GITA BISWAS Vs. STATE OF TRIPURA
|
June 21, 2022 |
|
GITA SHIL Vs. ANJALI NATH
|
April 29, 2022 |
|
GOPAL SAHA Vs. PRADIP BHOWMIK
|
September 20, 2022 |
|
GOURI DEBNATH Vs. SANJOY DEBNATH
|
May 30, 2022 |
|
GOUTAM BHOWMIK Vs. STATE OF TRIPURA
|
November 21, 2022 |
|
GOUTAM DAS Vs. STATE OF TRIPURA
|
July 19, 2022 |
|
GUNAMANI CHAKMA Vs. PAPITA DEBBARMA
|
March 17, 2022 |
|
HANUMANDASS HARISHANKAR Vs. STATE OF TRIPURA
|
April 1, 2022 |
|
HARKA BAHADUR THAPA Vs. STATE OF TRIPURA
|
May 11, 2022 |
|
HIMADRI SEKHAR ROY Vs. BULTI SAHA
|
August 25, 2022 |
|
HIRALAL SARKAR Vs. L.A. COLLECTOR
|
March 25, 2022 |
|
IMDADUR RAHAMAN Vs. STATE OF TRIPURA
|
August 12, 2022 |
|
IN RE: COURT ON ITS OWN MOTION Vs. IN RE: COURT ON ITS OWN MOTION
|
February 14, 2022 |
|
INDIRA SINHA Vs. GOUR MOHAN SINHA
|
February 9, 2022 |
|
INDRAJIT GHOSH Vs. STATE OF TRIPURA
|
September 19, 2022 |
|
INDRAJIT GHOSH Vs. STATE OF TRIPURA
|
October 25, 2022 |
|
JAGADISH CHANDRA DEB Vs. STATE OF TRIPURA
|
May 10, 2022 |
|
JANARDHAN MURASINGH Vs. STATE OF TRIPURA
|
July 6, 2022 |
|
JAWHAR MIAH Vs. STATE OF TRIPURA
|
May 4, 2022 |
|
JAYA BASFORE Vs. SHYAMAL BASFORE
|
August 25, 2022 |
|
JAYANTA NANDI Vs. STATE OF TRIPURA
|
April 12, 2022 |
|
JIBAN KRISHNA BANIK Vs. TRIPURA GARMIN BANK
|
August 8, 2022 |
|
JOWEL NATH Vs. STATE OF TRIPURA
|
September 7, 2022 |
|
JOYEETA DEY Vs. SUPERINTENDENT OF POLICE
|
April 28, 2022 |
|
JOYEETA DEY Vs. STATE OF TRIPURA
|
March 21, 2022 |
|
JUNEL MIAH Vs. STATE OF TRIPURA
|
October 11, 2022 |
|
JYOTI RANI DEBNATH Vs. BIMAL SUTRADHAR
|
April 12, 2022 |
|
JYOTSNA RANI DAS Vs. UNDER SECRETARY, THE TRANSPORT DEPARTMENT, AGARTALA
|
April 7, 2022 |
|
KALAM MIAH Vs. CHAIRMAN, ADVISORY BOARD
|
June 22, 2022 |
|
KALIPADA ROY Vs. STATE OF TRIPURA
|
May 25, 2022 |
|
KALPANA MALAKAR Vs. STATE OF TRIPURA
|
October 25, 2022 |
|
KALPANA SARKAR Vs. AKHIL DATTA
|
September 9, 2022 |
|
KALPATARU PROPERTIES PRIVATE LIMITED Vs. SUBHANKAR BHOWMIK
|
September 21, 2022 |
|
KAMAL KUMAR DEB Vs. BHRAMAR SINGH
|
January 20, 2022 |
|
KANCHAN RANI DEBNATH Vs. EXECUTIVE OFFICER, RANIR BAZAR NAGAR PANCHAYET
|
March 5, 2022 |
|
KANU MIAH Vs. UNION OF INDIA
|
July 19, 2022 |
|
KAUSHIK DAS Vs. STATE OF TRIPURA
|
February 4, 2022 |
|
KHAGENDRA ACHARJEE Vs. STATE OF TRIPURA
|
April 18, 2022 |
|
KHAKCHANG JAMATIA Vs. STATE OF TRIPURA
|
March 23, 2022 |
|
KIRIT BHATTACHARJEE Vs. STATE OF TRIPURA
|
November 8, 2022 |
|
KISHORE JHARA Vs. STATE OF TRIPURA
|
May 25, 2022 |
|
KRISHNA DATTA Vs. UNION OF INDIA
|
August 25, 2022 |
|
KRISHNA KUMAR SINHA Vs. STATE OF TRIPURA
|
May 25, 2022 |
|
KRISHNA PADA DAS Vs. PURNIA BARMAN
|
June 3, 2022 |
|
LATE RAMANI MOHAN DAS Vs. JAGADISH CHANDRA DEBNATH
|
March 3, 2022 |
|
LIPIKA DEB Vs. RAJESH DEY
|
December 16, 2022 |
|
MAHESH KANU Vs. STATE OF TRIPURA
|
November 21, 2022 |
|
MAHESWAR DAS Vs. SUDHIR CH. DAS
|
February 14, 2022 |
|
MALATI BISWAS Vs. STATE OF TRIPURA
|
April 28, 2022 |
|
MALLIKA DEBNATH BHOWMIK Vs. NEPAL BHOWMIK
|
February 2, 2022 |
|
MALLIKA REMA Vs. TRIPURA ROAD TRANSPORT CORPORATION
|
May 12, 2022 |
|
MANI RANI DEB DHAR Vs. STATE OF TRIPURA
|
February 28, 2022 |
|
MANIK LAL DAS Vs. BADAL CH. DEY
|
March 10, 2022 |
|
MANIK NAMA Vs. BIDHAN DHAR
|
March 11, 2022 |
|
MANISH ROY Vs. SHARMISTHA SAHA
|
February 9, 2022 |
|
MARAN SARKAR Vs. STATE OF TRIPURA
|
March 16, 2022 |
|
MAYA RANI DAS Vs. BIPIN CHANDRA DAS
|
June 28, 2022 |
|
MD. ABDUL RAHIM Vs. MUSLEM MIAH
|
November 21, 2022 |
|
MD. AKBOR ULLAH Vs. MD. RAHAMAT ULLAH
|
August 5, 2022 |
|
MD. ATAUR RAHAMAN Vs. NEHARUN NEECHA
|
August 22, 2022 |
|
MD. FURKAN ALI Vs. STATE OF TRIPURA
|
March 30, 2022 |
|
MD. MAJID MIAH Vs. STATE OF TRIPURA
|
January 19, 2022 |
|
MD. MASUD AHMMED Vs. STATE OF TRIPURA
|
September 5, 2022 |
|
MD. RAFIK UDDIN Vs. STATE OF TRIPURA
|
May 23, 2022 |
|
MD. SULEMAN UDDIN Vs. STATE OF TRIPURA
|
July 11, 2022 |
|
MD. SULEMAN UDDIN Vs. STATE OF TRIPURA
|
July 14, 2022 |
|
MILAN CHANDRA KAR Vs. STATE OF TRIPURA
|
February 16, 2022 |
|
MILAN PAUL Vs. RIKTA PAUL
|
June 1, 2022 |
|
MINA SINHA Vs. KAJALMANI SINHA
|
February 11, 2022 |
|
MINATI NATH Vs. TAPATI RANI NATH
|
February 22, 2022 |
|
MITALI CHATTERJEE Vs. SHANKAR CHAKRABORTY
|
March 31, 2022 |
|
MOUSUMI AKTER Vs. MD. IKBAL HOSSAIN
|
September 19, 2022 |
|
MOUSUMI SAHA Vs. SUBAL DAS
|
May 12, 2022 |
|
MRIGANKAR SEKHAR DEY Vs. UNION OF INDIA
|
March 16, 2022 |
|
MRINAL KANTI BHATTACHARJEE Vs. PRADIP BHATTACHARJEE
|
April 1, 2022 |
|
MRINAL KANTI DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION
|
May 12, 2022 |
|
MUKUNDA KAR Vs. DIGENDRA CH. CHANDA
|
September 5, 2022 |
|
NAGENDRA DUTTA Vs. MANGALA DUTTA
|
March 24, 2022 |
|
NAINA SAHA Vs. SUNIL DEBNATH
|
March 24, 2022 |
|
NAKUL PAUL Vs. STATE OF TRIPURA
|
September 19, 2022 |
|
NAMITA PAUL Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
June 22, 2022 |
|
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
|
July 12, 2022 |
|
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
|
September 5, 2022 |
|
NANDAN DATTA Vs. STATE OF TRIPURA
|
July 5, 2022 |
|
NANDAN PAL Vs. STATE OF TRIPURA
|
July 5, 2022 |
|
NANI GOPAL GHOSH Vs. SANDHYA SINHA
|
February 11, 2022 |
|
NANTU RANI MAJUMDER Vs. LAND ACQUISITION COLLECTOR
|
December 5, 2022 |
|
NARAYAN CHANDRA SAHA Vs. MANIK DEBNATH
|
February 8, 2022 |
|
NARAYAN CHOUDHURY Vs. SANJIT CHOUDHURY
|
March 28, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SABANA KHATUN
|
May 19, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MALEK MIAH
|
August 23, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MAMATA BEGUM
|
August 23, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PRADIP SARKAR
|
April 11, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJIT DAS
|
May 19, 2022 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHYAMAL SARKAR
|
July 29, 2022 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHANTI NAMA @ SHANTI BALA NAMA
|
April 19, 2022 |
|
NIBASH DAS Vs. STATE OF TRIPURA
|
April 27, 2022 |
|
NIKHIL TRIPURA DEED WRITERS WELFARE ASSOCIATION Vs. STATE OF TRIPURA
|
May 6, 2022 |
|
NIMAI PAUL Vs. STATE OF TRIPURA
|
August 12, 2022 |
|
NIRMAL CH. GHOSH Vs. PARTHA GHOSH
|
January 4, 2022 |
|
NIRMALENDU DATTA Vs. POULAMI DATTA
|
August 5, 2022 |
|
NISHAN TRIPURA Vs. SECRETARY, DEPARTMENT OF HEALTH
|
March 21, 2022 |
|
NITHURAM TRIPURA Vs. STATE OF TRIPURA
|
September 13, 2022 |
|
OIL AND NATURAL GAS CORPORATION LIMITED Vs. SUBRATA DEBBARMA
|
August 12, 2022 |
|
OIL AND NATURAL GAS CORPORATION LTD. Vs. SWAPAN KUMAR PAUL
|
August 17, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAHIMUN NESSA
|
March 8, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. POLI MAJUMDER
|
March 8, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BISWA LAXMI DEBBARMA
|
April 19, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. TARUMALA DEBBARMA
|
May 23, 2022 |
|
PANCHABALA DEBBARMA Vs. DIRECTOR, SOCIAL WELFARE & SOCIAL EDUCATION
|
January 10, 2022 |
|
PANCHAMI BALA DATTA Vs. SECRETARY TO THE GOVT. OF TRIPURA
|
September 8, 2022 |
|
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
|
August 3, 2022 |
|
PANKAJ SAHA Vs. KAJAL ROY
|
September 29, 2022 |
|
PARITOSH SAHA Vs. JAHANABI ROY
|
March 15, 2022 |
|
PARTHA BHOWMIK Vs. STATE OF TRIPURA
|
March 16, 2022 |
|
PARTHA PRATIM BHATTACHARJEE Vs. SUKU DEBBARMA
|
April 2, 2022 |
|
PHILIP APETO Vs. UNION OF INDIA
|
September 26, 2022 |
|
PIJUSH KANTI DAS Vs. PRIYANKA RANI DAS
|
August 4, 2022 |
|
PINTU GHOSH Vs. STATE OF TRIPURA.
|
January 5, 2022 |
|
PIPLU GHOSH Vs. ARCHANA DAS
|
March 17, 2022 |
|
PODDER & PODDER INDUSTRIES PRIVATE LIMITED Vs. STATE OF TRIPURA
|
March 29, 2022 |
|
PRABHAS DAS Vs. DIPAK DAS
|
November 3, 2022 |
|
PRABHAS DAS Vs. DIPAK DAS
|
June 27, 2022 |
|
PRABHATI DEBBARMA Vs. STATE OF TRIPURA
|
June 2, 2022 |
|
PRABIR DAS Vs. STATE OF TRIPURA
|
December 16, 2022 |
|
PRADIP BRATA ROY Vs. MANABALA RUDRA PAUL
|
August 22, 2022 |
|
PRADIP CHANDRA DAS Vs. SOMA DAS
|
February 16, 2022 |
|
PRADIP DEBNATH Vs. STATE OF TRIPURA
|
January 13, 2022 |
|
PRADIP KUMAR CHOWDHURY Vs. STATE OF TRIPURA
|
September 6, 2022 |
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PRAMILA GHOSH Vs. ANUP KUMAR GUHA
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August 11, 2022 |
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PRANAB DATTA Vs. STATE OF TRIPURA
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May 25, 2022 |
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PRANJIT SAIKIA Vs. FOOD CORPORATION OF INDIA
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August 11, 2022 |
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PRANKRISHNA DEBNATH Vs. PUJA DAS
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February 11, 2022 |
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PRANTOSH DEBNATH Vs. MD. RAMIJ ALI
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August 29, 2022 |
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PRASENJIT SAHA Vs. STATE OF TRIPURA
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May 31, 2022 |
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PRASHANTA KUMAR PAL Vs. BAR COUNCIL OF INDIA
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July 19, 2022 |
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PRATAP CHANDRA DAS Vs. PRAVAT CHANDRA DAS
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July 8, 2022 |
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PRATIMA SARKAR Vs. STATE OF TRIPURA
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March 22, 2022 |
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PRAVAS BARMAN Vs. ARPIT BARMAN
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April 19, 2022 |
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PRIYA HARIJAN Vs. STATE OF TRIPURA
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May 4, 2022 |
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PRIYA LAL HALDER Vs. STATE OF TRIPURA
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February 9, 2022 |
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PROF. ARUNODAY SAHA Vs. TRIPURA UNIVERSITY
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August 4, 2022 |
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PULAK SAHA Vs. STATE OF TRIPURA
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April 20, 2022 |
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PUNYAKRIT DEBBARMA Vs. STATE OF TRIPURA
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July 19, 2022 |
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PURNA CHAND TRIPURA Vs. STATE OF TRIPURA
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July 6, 2022 |
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PURNENDU AICH Vs. STATE OF TRIPURA
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April 19, 2022 |
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PURNIMA SAHA Vs. STATE OF TRIPURA
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August 30, 2022 |
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PUSPA GHOSH Vs. BIMALENDU CHAKRABORTY
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February 3, 2022 |
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PUTUL DEB Vs. STATE OF TRIPURA
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January 12, 2022 |
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RABINDRA NARAYAN NATH Vs. SANKARI DEBNATH
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September 16, 2022 |
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RABINDRA PAL Vs. STATE OF TRIPURA
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April 18, 2022 |
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RADHA RANJAN PAUL Vs. CHAMPA DAR
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February 8, 2022 |
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RAHUL DEY Vs. STATE OF TRIPURA
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June 20, 2022 |
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RAJ MOHAN DAS Vs. STATE OF TRIPURA
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October 11, 2022 |
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RAJIB SAHA Vs. JUI SAHA
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March 17, 2022 |
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RAJU DAS Vs. LEGAL REPRESENTATIVES OF HARADHAN DAS
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November 24, 2022 |
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RAJU DAS Vs. LEGAL REPRESENTATIVES OF HARADHAN DAS, SMT. CHAYA DAS
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November 24, 2022 |
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RAKESH DEBNATH Vs. STATE OF TRIPURA
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April 12, 2022 |
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RAKESH RN. SHARMA Vs. MAHITOSH SHARMA
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February 15, 2022 |
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RAMBABU YADAV Vs. STATE OF TRIPURA
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September 30, 2022 |
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RAMENDRA KISHORE BHATTACHARJEE Vs. MADHURIMA BHATTACHARJEE
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June 1, 2022 |
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RAMU SAHA Vs. STATE OF TRIPURA
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January 12, 2022 |
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RANJIT DEBBARMA Vs. STATE OF TRIPURA
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September 30, 2022 |
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RANJU DAS Vs. MANISHA DAS
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April 5, 2022 |
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RASHAMOY GHOSH Vs. SWAPNA GHOSH
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March 9, 2022 |
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RASHEDA KHATUN Vs. STATE OF TRIPURA
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June 22, 2022 |
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RATAN BHOWMIK Vs. STATE OF TRIPURA
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April 6, 2022 |
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RATAN CHAKRABORTY Vs. STATE OF TRIPURA
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January 31, 2022 |
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RATAN DAS Vs. STATE OF TRIPURA
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July 6, 2022 |
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RAVICHANDRAN B.R. Vs. UNION OF INDIA
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July 27, 2022 |
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RAVINDRA PRATAP SINGH Vs. STATE OF TRIPURA
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October 11, 2022 |
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RIPAN SHARMA Vs. STATE OF TRIPURA
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January 10, 2022 |
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RIPNA MAJUMDER Vs. HARADHAN MAJUMDER
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February 2, 2022 |
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RUMA BHATTACHARYA Vs. STATE OF TRIPURA
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January 19, 2022 |
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RUPAK BANIK Vs. SUPARNA PAUL
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December 6, 2022 |
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RUPALI PAUL (DATTA) Vs. SUKANTA DATTA
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August 18, 2022 |
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SADHAN CH. DEB Vs. STATE OF TRIPURA
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February 11, 2022 |
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SADHAN CHANDRA CHANDA Vs. BINODE SHIL
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September 13, 2022 |
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SAFERA BIBI Vs. STATE OF TRIPURA
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October 25, 2022 |
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SAHELI DEY Vs. SHIBAJI KAR BHOWMIK
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January 4, 2022 |
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SAMAR ORANG Vs. STATE OF TRIPURA
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September 28, 2022 |
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SAMARJIT KR. MAJUMDER Vs. DEBABRATA MAJUMDER
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February 10, 2022 |
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SAMBHU CHARAN JAMATIA Vs. PREMKANYA JAMATIA
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March 15, 2022 |
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SAMIR DEY Vs. STATE OF TRIPURA
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January 17, 2022 |
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SAMIR PAUL Vs. STATE OF TRIPURA
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April 7, 2022 |
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SAMPA DANDA (DAS) Vs. STATE OF TRIPURA
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March 5, 2022 |
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SANDIP KUMAR BASAK Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED
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January 28, 2022 |
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SANGITA TANTI Vs. UNION OF INDIA
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August 22, 2022 |
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SANJIB DEBBARMA Vs. STATE OF TRIPURA
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February 1, 2022 |
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SANJIB PAUL Vs. STATE OF TRIPURA
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July 20, 2022 |
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SANJIB SINHA Vs. STATE OF TRIPURA
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June 27, 2022 |
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SANJITA ROY Vs. SWAPAN CH. DAS
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February 2, 2022 |
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SANJOY CHANDA Vs. STATE OF TRIPURA
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January 7, 2022 |
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SANJU TANTI Vs. STATE OF TRIPURA
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April 7, 2022 |
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SANKAR DEBNATH Vs. GOPAL CHANDRA DEBNATH
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February 8, 2022 |
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SANKARI DEBNATH Vs. SRIDAM KARMAKAR
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February 9, 2022 |
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SARADA NAMA SUDRA Vs. STATE OF TRIPURA
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November 3, 2022 |
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SATGURU IMPEX Vs. STATE OF TRIPURA
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May 18, 2022 |
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SATYA RANJAN ACHARJEE Vs. PRATIBHA PAUL
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February 17, 2022 |
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SAURAJIT PAUL Vs. UNION OF INDIA
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July 12, 2022 |
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SENIOR MANAGER KAILASAHAR ELECTRICAL SUB-DIVISION NO. 1 Vs. HANIF ALI
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April 4, 2022 |
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SETU GHOSH Vs. STATE OF TRIPURA
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April 28, 2022 |
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SETU GHOSH Vs. STATE OF TRIPURA
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May 28, 2022 |
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SHAMBHU DEBNATH Vs. UNION OF INDIA
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February 2, 2022 |
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SHANTANU MANDAL Vs. STATE OF TRIPURA
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January 31, 2022 |
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SHARMILA CHOWDHURY (DEBBARMAN) Vs. RAJIB DEBBARMA
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November 16, 2022 |
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SHIB SANKAR DATTA Vs. CHAMELI DATTA
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July 29, 2022 |
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SHILPI RANI SHIL Vs. REKHA RANI SHIL
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January 6, 2022 |
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SHIPRA BISWAS Vs. STATE OF TRIPURA
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October 25, 2022 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. SUBHRA LODH (DAS)
|
July 1, 2022 |
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SHYAMAL KUMAR DEB Vs. SAMAPATI DAS
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May 24, 2022 |
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SHYAMAL MAJUMDER Vs. MANJU RANI PAL
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April 1, 2022 |
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SIDDHESWAR CHOWDHURY Vs. GOMATI CO-OPERATIVE MILK PRODUCERS UNION LTD
|
March 31, 2022 |
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SIMUL BHAUMIK Vs. NIHAR BALA BHOWMIK
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January 25, 2022 |
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SLT INFRACON PVT. LTD Vs. STATE OF TRIPURA
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June 1, 2022 |
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SMRITA SINGHA Vs. SANKAR CHAKRABORTY
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March 24, 2022 |
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SRIMATI BISWAS Vs. STATE OF TRIPURA
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May 17, 2022 |
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STATE OF TRIPURA Vs. MD. ROSHAN ALI
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April 12, 2022 |
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STATE OF TRIPURA Vs. BIMAL CHAKRABORTY
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January 7, 2022 |
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STATE OF TRIPURA Vs. DEBASISH MAJUMDER
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July 22, 2022 |
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STATE OF TRIPURA Vs. TRIDIP NARAYAN GOSWAMI
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April 7, 2022 |
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STATE OF TRIPURA Vs. LAXMI RANI SARKAR
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April 29, 2022 |
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STATE OF TRIPURA Vs. MILAN RANI PAUL
|
September 15, 2022 |
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STATE OF TRIPURA Vs. SANGITA CHAKRABORTY
|
July 4, 2022 |
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STATE OF TRIPURA Vs. DIPAK BANERJEE
|
July 18, 2022 |
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STATE OF TRIPURA Vs. NIKHIL CHANDRA DAS
|
May 11, 2022 |
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STATE OF TRIPURA Vs. SUMIT BANIK
|
August 12, 2022 |
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STATE OF TRIPURA Vs. NIRUBALA DAS
|
March 14, 2022 |
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STATE OF TRIPURA Vs. KAMALABATI GOUR
|
March 16, 2022 |
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STATE OF TRIPURA Vs. DEBASHRI CHAKRABORTY
|
February 8, 2022 |
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STATE OF TRIPURA Vs. SUMIT BANIK
|
February 15, 2022 |
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STATE OF TRIPURA Vs. NARAYAN CHANDRA DEY
|
February 28, 2022 |
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STATE OF TRIPURA Vs. ASHES DEB
|
December 21, 2022 |
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STERLING & WILSON PRIVATE LIMITED Vs. TRIPURA STATE ELECTRICITY CORPORATION LIMITED
|
September 30, 2022 |
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SUBAL CHANDRA DEY Vs. RAKHAL MAJUMDER
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July 1, 2022 |
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SUBASH DEBNATH Vs. SHYAMAL SARKAR
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August 26, 2022 |
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SUBASH DEBNATH Vs. STATE OF TRIPURA
|
June 28, 2022 |
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SUBHANKAR BHOWMIK Vs. UNION OF INDIA
|
November 7, 2022 |
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SUBHASH CHANDRA PAUL Vs. KANAK RANJAN BHATTACHARJEE
|
March 2, 2022 |
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SUBHASH PAL Vs. STATE OF TRIPURA
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May 24, 2022 |
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SUBHASH ROY Vs. STATE OF TRIPURA
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January 24, 2022 |
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SUBHOJIT SHIL Vs. BRIJESH PANDEY
|
May 18, 2022 |
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SUBIR DEB Vs. STATE OF TRIPURA
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August 23, 2022 |
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SUBIR DEB Vs. STATE OF TRIPURA
|
August 16, 2022 |
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SUBIR SAHA Vs. RAMTHAKUR TRADING CO.
|
March 11, 2022 |
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SUBRATA CHOWDHURY Vs. AMARESH CHANDRA DEBNATH
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April 7, 2022 |
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SUBRATA DAS Vs. UMA MAJUMDER
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March 10, 2022 |
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SUBRATA SAHA Vs. MUNICIPAL COMMISSIONER, AGARTALA MUNICIPAL CORPORATION
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June 30, 2022 |
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SUCHITRA MUKHERJEE Vs. MRIDUL CHAKRABORTY
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March 10, 2022 |
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SUDHANGSHU SARKAR Vs. ANJU RANI SARKAR
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February 10, 2022 |
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SUDHANGSHU SARKAR Vs. STATE OF TRIPURA
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July 29, 2022 |
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SUDIP DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION
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May 12, 2022 |
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SUDIP PAUL Vs. SUJATA SAHA
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November 11, 2022 |
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SUDIPA NATH Vs. SRIRAM TARANI KANTI
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September 21, 2022 |
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SUDIPA NATH Vs. UNION OF INDIA
|
November 7, 2022 |
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SUJATA DEBNATH Vs. UTTAM DAS BAISHNAB
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September 1, 2022 |
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SUJATA GHOSH Vs. STATE OF TRIPURA
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July 27, 2022 |
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SUKANTA DAS Vs. DISTRICT & SESSIONS JUDGE, WEST TRIPURA JUDICIAL DISTRICT
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January 31, 2022 |
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SUKANTA GUPTA Vs. STATE OF TRIPURA
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November 25, 2022 |
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SUMA CHANDRA DAS Vs. UNION OF INDIA
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July 12, 2022 |
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SUMAN MIAH Vs. STATE OF TRIPURA
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July 5, 2022 |
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SUMAN NAG Vs. STATE OF TRIPURA
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May 27, 2022 |
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SUMANJOY TRIPURA Vs. STATE OF TRIPURA
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June 29, 2022 |
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SUMENDRA DEBBARMA Vs. DISTRICT AND SESSIONS JUDGE
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September 13, 2022 |
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SUMESH DAS Vs. CHANCHAL KUMAR DAS
|
March 11, 2022 |
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SUMIT DEB Vs. JOY DEB
|
May 30, 2022 |
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SUNANDA BANIK Vs. BIMAL BANIK
|
March 11, 2022 |
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SUNIL DEBBARMA Vs. STATE OF TRIPURA
|
January 5, 2022 |
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SUPARNA SAHA (BARDHAN) Vs. SUBHENDU BARDHAN
|
May 23, 2022 |
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SUPRADIP DAS Vs. STATE OF TRIPURA
|
February 23, 2022 |
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SURABALA REANG Vs. AMAL MAJUMDER
|
August 2, 2022 |
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SURABALA REANG Vs. AMAL MAJUMDER
|
July 29, 2022 |
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SURAJIT MAJUMDER Vs. MANOJIT MAJUMDER
|
April 11, 2022 |
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SUSHIL CHANDRA PAUL Vs. RUNU DEBBARMA
|
April 12, 2022 |
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SWADESH DEB Vs. STATE OF TRIPURA
|
September 29, 2022 |
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SWAPAN CHAKMA Vs. STATE OF TRIPURA
|
August 16, 2022 |
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SWAPAN DAS Vs. STATE OF TRIPURA
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April 19, 2022 |
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SWAPAN KUMAR PAL Vs. STATE OF TRIPURA
|
July 19, 2022 |
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SWAPNA MARAK Vs. APU CHANDRA DEY
|
February 3, 2022 |
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SWAPNA ROY Vs. AJIT KUMAR ROY
|
September 26, 2022 |
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TANAY DAS Vs. STATE OF TRIPURA
|
May 2, 2022 |
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TANMOY DEB Vs. STATE OF TRIPURA
|
April 12, 2022 |
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TAPAN KR. SAHA Vs. BALAI CHANDRA DAS
|
March 15, 2022 |
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TAPAN KUMAR DATTA Vs. STATE OF TRIPURA
|
May 20, 2022 |
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TAPAN KUMAR DEB ALIAS SRI SHILAN KUMAR DEB Vs. RADHA RANJAN PAUL
|
February 21, 2022 |
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TAPAN MAJUMDER Vs. NEPAL BHAWAL
|
July 12, 2022 |
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TAPAS GOSWAMI Vs. NANDA SAHA (GOSWAMI)
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May 19, 2022 |
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TENTU CHOWDHURY Vs. STATE OF TRIPURA
|
February 1, 2022 |
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THAILENDRA MARAK Vs. STATE OF TRIPURA
|
July 12, 2022 |
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THANG LUNGA DARLONG Vs. L.V. DARLONG
|
February 21, 2022 |
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THERMAX LIMITED Vs. STATE OF TRIPURA
|
March 14, 2022 |
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TIMIR CHANDA Vs. TRIPURA CRICKET ASSOCIATION
|
January 18, 2022 |
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TINKHUMA DARLONG Vs. POWER GRID CORPORATION OF INDIA LIMITED
|
February 21, 2022 |
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TRIPTI SAHA Vs. STATE OF TRIPURA
|
November 28, 2022 |
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TRIPURA OBSERVER Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 5, 2022 |
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TRIPURA REAL ESTATE CONSTRUCTIONS LIMITED Vs. SUBAL CHANDRA DAS
|
April 19, 2022 |
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TRIPURA ROAD TRANSPORT CORPORATION Vs. LAL ZAKIM ROKHUM
|
July 29, 2022 |
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TULU RANI DAS (MAJUMDER Vs. PRABIR MAJUMDER
|
June 15, 2022 |
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TUSHAR KANTI DATTA Vs. PIJUSH KANTI DATTA
|
January 6, 2022 |
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UMESH MISHRA Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
February 16, 2022 |
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UNION OF INDIA Vs. ANJANA ROY
|
January 11, 2022 |
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UNION OF INDIA Vs. HARUN MIAH AND ORS
|
March 29, 2022 |
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UNION OF INDIA Vs. JAGROOP SINGH
|
November 3, 2022 |
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UNION OF INDIA Vs. BILTU SAHA
|
September 14, 2022 |
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UNION OF INDIA Vs. BHABA SANKAR CHAKRABORTY
|
August 31, 2022 |
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UNION OF INDIA Vs. GAUTAM KUMAR DAS
|
September 14, 2022 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. GOUR MOHAN SINHA
|
April 18, 2022 |
|
USHA RANI DEBNATH Vs. STATE OF TRIPURA
|
September 7, 2022 |
|
UTPAL DATTA Vs. STATE OF TRIPURA
|
March 23, 2022 |
|
UTPAL DATTA Vs. ASST. GENERAL MANAGER (HQ) BSNL
|
July 29, 2022 |
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UTPAL KUMAR ROY Vs. RAPTAKKOS BRETT & CO. LTD.
|
June 28, 2022 |
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UTTAM CHOUDHURY Vs. SUBRATA SARKAR
|
January 10, 2022 |
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UTTAM KUMAR DAS Vs. STATE OF TRIPURA
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May 20, 2022 |
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UTTAM NAMA Vs. STATE OF TRIPURA
|
August 29, 2022 |
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UTTAM SARKAR Vs. STATE OF TRIPURA
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May 25, 2022 |
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YEAMIR ALI Vs. STATE OF TRIPURA
|
December 22, 2022 |
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