Year 2008 of TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL

List of Cases

Case Title	Date
MANTHAN BROADBAND SERVICES PVT LTD THROUGH MR SUDIP GHOSH ITS DIRECTOR Vs. SHIVA ENTERPRISES	May 29, 2008
MANTHAN BROADBAND SERVICES PVT LTD THROUGH MR SUDIP GHOSH ITS DIRECTOR Vs. NEW SUPER MOVIES	May 29, 2008
MANTHAN BROADBAND SERVICES PVT LTD THROUGH MR SUDIP GHOSH ITS DIRECTOR Vs. SHANTI CABLE NETWORK	May 29, 2008
MANTHAN BROADBAND SERVICES PVT LTD THROUGH MR SUDIP GHOSH ITS DIRECTOR Vs. SATELLITE CABLE TV NETWORK	May 29, 2008
RELIANCE INFOCOMM LTD Vs. BHARAT SANCHAR NIGAM LTD	February 20, 2008
SIKKA STAR SATELLITES Vs. STAR INDIA PVT LTD	May 23, 2008
SREE DEVI MASTER MEDIA SYSTEMS Vs. ESPN SOFTWARE INDIA PRIVATE LIMITED	November 14, 2008
TATA SKY LIMITED Vs. UNION OF INDIA	August 26, 2008
VENKATA SAI MEDIA PVT LTD Vs. CHANNEL PLUS AP A UNIT OF KAL COMM PVT LTD	December 18, 2008
WIRE AND WIRELESS INDIA LTD AND Vs. STAR DEN MEDIA SERVICES P LTD	August 13, 2008

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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Year 2008 of TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL

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