ANDHRA ORGANICS LIMITED Vs. STATE OF ANDHRA PRADESH
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April 23, 2012 |
ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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February 24, 2012 |
ASTO DHARA AND ANOTHER Vs. SALES TAX OFFICER, KADAMTALA CHARGE AND ANOTHER
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April 11, 2012 |
BARANAGORE JUTE FACTORY PLC Vs. SHRI DURGA SHANKAR GUPTA AND OTHERS
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June 8, 2012 |
CONTEMPORARY TARGETT PVT. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND OTHERS
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May 4, 2012 |
DIAMOND DOT Vs. STATE OF ANDHRA PRADESH
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August 16, 2012 |
FRESH & HONEST CAFE LIMITED Vs. STATE OF ANDHRA PRADESH
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July 2, 2012 |
FROST INTERNATIONAL LTD. AND ANOTHER Vs. COMMISSIONER OF SALES TAX AND OTHERS
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October 3, 2012 |
GHULAM HUSSAIN Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
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March 1, 2012 |
HARIKISHAN OM PRAKASH BANG Vs. STATE OF ANDHRA PRADESH
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September 21, 2012 |
HOTEL RAGHAVENDRA Vs. STATE OF ANDHRA PRADESH
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September 26, 2012 |
HRITHVIK CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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December 14, 2012 |
IFGL REFRACTORIES LIMITED AND ANOTHER Vs. SALES TAX OFFICER AND OTHERS
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January 25, 2012 |
INDIAN COMMERCE & INDUSTRIES CO. PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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July 2, 2012 |
JAGATDAL JUTE AND INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND ORS.
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April 19, 2012 |
JAYCOT INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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April 17, 2012 |
KARTHIKEYA CORPORATION Vs. STATE OF ANDHRA PRADESH
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September 4, 2012 |
KOYO TECH ELECTRO (P) LTD. Vs. DEPUTY COMMISSIONER OF SALES TAX, COSSIPORE CHARGE AND OTHERS
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April 20, 2012 |
MPR REFRACTORIES LIMITED Vs. STATE OF ANDHRA PRADESH
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September 7, 2012 |
MRINAL KANTI BISWAS Vs. STO AND ORS.
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April 12, 2012 |
NOKIA INDIA PVT. LTD. Vs. DCCT, CORPORATE DIVISION AND OTHERS
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October 3, 2012 |
PCM TEA PROCESSING PRIVATE LIMITED Vs. A.C.S.T. AND OTHERS
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December 20, 2012 |
R.M. CYLINDERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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August 3, 2012 |
RAGHAVENDRA AGENCIES Vs. STATE OF ANDHRA PRADESH
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November 7, 2012 |
RIDDHI SIDDHI METAL Vs. STATE OF KARNATAKA
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December 7, 2012 |
ROHINI FERROUS PVT. LTD. Vs. SALES TAX OFFICER AND OTHERS
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April 12, 2012 |
ROUNAK MANUFACTURING CO. PVT. LTD. Vs. SENIOR JOINT COMMISSIONER OF SALES TAX AND OTHERS
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May 4, 2012 |
SATURDAY CLUB LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
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May 10, 2012 |
W.B. CRANE & EQUIPMENT OWNERS WELFARE ASSN. AND OTHERS Vs. ASSISTANT SALES TAX OFFICER, CENTRAL SECTION, INVESTIGATION WING AND OTHERS
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February 3, 2012 |