| Case Title | Date |
|---|---|
| EAST COAST BREWERIES AND DISTILLERIES LIMITED AND ANR. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS. | August 5, 2005 |
| GOBINDA IMPEX PVT LTD Vs. ASTO/DUBURDIH CHECK POST | June 10, 2005 |
| KALA JYOTHI PROCESS LIMITED Vs. THE STATE OF ANDHRA PRADESH | March 15, 2005 |
| LANCO INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH | November 17, 2005 |
| MANISH CHOWDHURY Vs. CTO, KADAMTALA CHARGE AND ORS. | February 28, 2005 |
| RAM SANKAR BANERJEE Vs. CTO/DURGAPUR RANGE | February 11, 2005 |
| REETA SHAH Vs. ACCT, CENTRAL SECTION AND ORS. | March 18, 2005 |
| SABIR AND SONS Vs. CTO/DUBURDIH CHECK POST | September 16, 2005 |
| SPS SPONGE IRON LIMITED Vs. CTO/HOWRAH RANGE | February 25, 2005 |
| SRI SUBIR DAS GUPTA Vs. ACCT/HOWRAH RANGE | September 13, 2005 |
| UMEDHBAI AND CO Vs. C C T | March 8, 2005 |
| UNION OF INDIA Vs. STATE OF WEST BENGAL | March 14, 2005 |
| VISHAL WATER WORLD PVT LTD Vs. COMMISSIONER INCOME TAX | August 12, 2005 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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