A SHANMUGAM Vs. XVI METROPOLITAN MAGISTRATE
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June 2, 1998 |
A.P. PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
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May 13, 1998 |
APEX MOTORS Vs. STATE OF ANDHRA PRADESH
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February 27, 1998 |
BALAJI AUDIO AND VIDEO CO. (P) LTD. Vs. STATE OF ANDHRA PRADESH
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January 29, 1998 |
BHARATI AGENCIES Vs. STATE OF ANDHRA PRADESH
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February 24, 1998 |
BHATTER AND CO Vs. INSPECTOR OF COMMERCIAL TAXES BUREAU OF INVESTIGATION
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August 5, 1998 |
BHATTERS BHATTER AND COMPANY Vs. I C T /BUREAU OF INVESTIGATION
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July 15, 1998 |
BHOJANAPALLI NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
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January 31, 1998 |
BIJAY KUMAR BHATTER Vs. CERTIFICATE OFFICER
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November 19, 1998 |
BISWA BIKASH SENGUPTA Vs. COMMERCIAL TAX OFFICER SALT LAKE CHARGE
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April 22, 1998 |
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
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October 30, 1998 |
CENTURY TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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February 24, 1998 |
CHITTOOR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF ANDHRA PRADESH
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November 26, 1998 |
CHOWDARY TRADING CO. Vs. STATE OF ANDHRA PRADESH
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January 16, 1998 |
CIRCAR PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
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April 27, 1998 |
CITADEL FINE PHARMACEUTICALS Vs. STATE OF TAMIL NADU
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November 27, 1998 |
COLFEX LABORATORIES (I) LIMITED Vs. STATE OF ANDHRA PRADESH
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March 20, 1998 |
COMMERCIAL TAXES OFFICER ANTI EVASION Vs. GOODWILL PAINT INDUSTRIES
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December 3, 1998 |
CREATIVE LTD Vs. COMMERCIAL TAX OFFICER
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November 19, 1998 |
DAWN ENGINEERING Vs. STATE OF TAMIL NADU
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December 15, 1998 |
DOGRA COLOUR INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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February 20, 1998 |
E.S.P.I. INDUSTRIES AND CHEMICALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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January 8, 1998 |
FOTO FAST DASS MINI COLOUR LAB PRASAD COLOUR LAB Vs. STATE OF ANDHRA PRADESH
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June 8, 1998 |
GAS AUTHORITY OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
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May 15, 1998 |
GOLD STAR ENGINEERING ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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February 13, 1998 |
GOPALAKRISHNA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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May 4, 1998 |
HEALTH GUARD LABORATORIES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES SPECIAL CELL
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November 5, 1998 |
HIMANI LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CORPORATE DIVISION
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September 2, 1998 |
HINDUSTAN CABLES LIMITED Vs. STATE OF ANDHRA PRADESH
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September 2, 1998 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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November 16, 1998 |
HYDERABAD GALVANISING & FABRICATIONS Vs. STATE OF ANDHRA PRADESH
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May 12, 1998 |
INDIAN CHAIN PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
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November 5, 1998 |
INDIAN HUME PIPE CO LTD Vs. STATE OF RAJASTHAN
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August 27, 1998 |
KAMADHENU PAPER AGENCIES Vs. STATE OF ANDHRA PRADESH
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January 21, 1998 |
KANTI BROTHERS Vs. STATE OF ANDHRA PRADESH
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February 26, 1998 |
KHAKHU SONS Vs. STATE OF ANDHRA PRADESH
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February 10, 1998 |
KIRLOSKAR PNEUMATIC CO. LIMITED Vs. STATE OF ANDHRA PRADESH
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February 24, 1998 |
LAKME LEVER LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
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February 12, 1998 |
LAKSHMINARASIMHA GROUNDNUT TRADERS Vs. STATE OF ANDHRA PRADESH
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January 6, 1998 |
LAXMI KHANDASARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH
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March 4, 1998 |
LILLOOAH STEEL AND WIRE CO LTD Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD
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January 21, 1998 |
LONDON STORES Vs. COMMERCIAL TAX OFFICER
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June 19, 1998 |
MANI MOHAN SAHA Vs. COMMERCIAL TAX OFFICER MALDA CHARGE
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August 5, 1998 |
MANORAMA INC. Vs. STATE OF ANDHRA PRADESH
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January 8, 1998 |
MARVEL BUILDING PRODUCTS, HYDERABAD B.R. TIMBER PANNELS Vs. STATE OF ANDHRA PRADESH
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February 19, 1998 |
MAS TRADING CO. AND INVESTMENT PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
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January 22, 1998 |
MOHAN BREWERIES AND DISTILLERIES LTD Vs. COMMERCIAL TAX OFFICER
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August 5, 1998 |
N.C.L. INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
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May 1, 1998 |
NATIONAL LITHO PRINTERS Vs. STATE OF ANDHRA PRADESH
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June 8, 1998 |
NISSAN FERRO CAST LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES SPECIAL CELL
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June 25, 1998 |
P. DAS AND COMPANY Vs. STATE OF ANDHRA PRADESH
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April 22, 1998 |
PADMA COCONUT COMPANY Vs. STATE OF ANDHRA PRADESH
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May 6, 1998 |
PANDURANGA TRADERS Vs. STATE OF ANDHRA PRADESH
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February 6, 1998 |
PANNALAL MAHABIR PRASAD Vs. I C T CHICHIRA CHECK POST
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May 15, 1998 |
POLISETTY SOMASUNDARAM LIMITED Vs. STATE OF ANDHRA PRADESH
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January 31, 1998 |
PRAGA TOOLS LIMITED Vs. STATE OF ANDHRA PRADESH
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May 14, 1998 |
PRAKASH ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
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March 2, 1998 |
PREMIER ENGINEERING ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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January 16, 1998 |
PRIME IMPEX LTD Vs. COMMERCIAL TAX OFFICER PARK STREET CHARGE
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March 25, 1998 |
RAIPUR ALLOYS AND STEELS LIMITED Vs. STATE OF ANDHRA PRADESH
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January 31, 1998 |
RAZIA TRADERS Vs. STATE OF ANDHRA PRADESH
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January 8, 1998 |
REPUTED PLASTIC COLOURS LIMITED Vs. STATE OF ANDHRA PRADESH
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April 20, 1998 |
ROOFERS NUTRO PHARMA (PVT.) LTD. Vs. STATE OF ANDHRA PRADESH
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November 12, 1998 |
SAAYEE HIGHLEVEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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February 18, 1998 |
SANGEETA ANCHALIA Vs. COMMERCIAL TAX OFFICER
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September 7, 1998 |
SHA GANESHMAL BABULAL Vs. STATE OF ANDHRA PRADESH
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October 7, 1998 |
SHA GANESHMAL BABULAL Vs. STATE OF ANDHRA PRADESH
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May 20, 1998 |
SRI BALAJI ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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January 16, 1998 |
SRI DEVI AGENCIES Vs. STATE OF ANDHRA PRADESH
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May 18, 1998 |
SRI LAXMI VENKATARAMANA TRADING CO. Vs. STATE OF ANDHRA PRADESH
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May 4, 1998 |
SRI VARE AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER
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December 23, 1998 |
SRI VIJAYA DURGA MINI MODERN RICE MILL Vs. STATE OF ANDHRA PRADESH
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May 20, 1998 |
SRINIVASA TRADERS Vs. STATE OF ANDHRA PRADESH
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December 3, 1998 |
SRINIVASA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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November 25, 1998 |
SRINIVASA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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May 12, 1998 |
STATE BANK OF INDIA OVERSEAS BRANCH Vs. C T O
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February 11, 1998 |
STATE OF TAMIL NADU Vs. J J BROTHERS
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August 5, 1998 |
STEEL AUTHORITY OF INDIA Vs. STATE OF TAMIL NADU
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September 23, 1998 |
SUDHA INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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April 24, 1998 |
SUDHAS LAB Vs. STATE OF ANDHRA PRADESH
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January 31, 1998 |
SYSTEMIC MINERALS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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April 24, 1998 |
TWIN CITIES RE-ROLLING MILLS (PVT.) LIMITED Vs. STATE OF ANDHRA PRADESH
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April 1, 1998 |
USHA BRECO LTD. Vs. STATE OF ANDHRA PRADESH
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February 26, 1998 |
V C RAMALINGAM AND SON Vs. STATE OF TAMIL NADU
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May 6, 1998 |
V.K. ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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February 10, 1998 |
VARALAKSHMI JAGGERY MERCHANTS Vs. STATE OF ANDHRA PRADESH
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April 24, 1998 |
VIZOVOLIE CHAKASANG Vs. STATE OF ANDHRA PRADESH
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December 14, 1998 |