| Case Title | Date |
|---|---|
| BUDDHA TAMANG AND FOUR Vs. STATE OF SIKKIM | July 25, 2008 |
| GAYCHING BHUTIA Vs. UNION OF INDIA | April 29, 2008 |
| GOVIND TAMANG Vs. STATE OF SIKKIM | May 6, 2008 |
| RAM BAHADUR GURUNG Vs. STATE OF SIKKIM | August 7, 2008 |
| STATE OF SIKKIM Vs. RAJU CHETTRI AND ANR. | June 19, 2008 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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