| Case Title | Date |
|---|---|
| BISHNU KUMAR RAL Vs. MAHENDRA BIR LAMA | July 18, 2005 |
| GOPI KRISHNA KAKRANIA Vs. MAHENDRA PRADHAN | May 13, 2005 |
| KUNGA NIMA LEPCHA Vs. STATE OF SIKKIM | September 2, 2005 |
| LAKPA SHERPA Vs. STATE OF SIKKIM | August 9, 2005 |
| PRINCIPAL SECRETARY TRANSPORT DEPARTMENT GOVERNMENT OF SIKKIM GANGTOK Vs. NARMAYA DAS | June 7, 2005 |
| PRINCIPAL SECRETARY, TRANSPORT DEPARTMENT Vs. NARMAYA DAS | July 12, 2005 |
| S NARENDRA KUMAR AND CO Vs. STATE OF SIKKIM | March 21, 2005 |
| SANJOY MENON RAJAN Vs. STATE OF SIKKIM | July 20, 2005 |
| SIKKIM SUBBA ASSOCIATES Vs. UNION OF INDIA | May 31, 2005 |
| SONAM ZANGPO BHUTIA Vs. STATE OF SIKKIM | March 21, 2005 |
| STATE OF SIKKIM Vs. MILAN KUMAR DIYALI | August 9, 2005 |
| STATE OF SIKKIM Vs. UTPAL DORJEE YONGDA | April 15, 2005 |
| UNITED INDIA INSURANCE CO LTD Vs. CHANDI RAI | May 26, 2005 |
| YOGESH KARKI Vs. STATE OF SIKKIM | September 6, 2005 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN