| Case Title | Date |
|---|---|
| BENGALI RAM Vs. HARIHAR RAM | December 15, 1984 |
| BHANU BHAKTA Vs. TEK CHAND | June 4, 1984 |
| BUDHRAM AGARWAL Vs. SMT. ASHA DEVI SINGHI AND OTHERS | November 23, 1984 |
| DAL BAHADUR Vs. RATNA KUMARI | December 15, 1984 |
| HARI PRASAD SAPKOTA Vs. KRISHNA PRASAD | August 21, 1984 |
| KAISER BAHADUR THAPA Vs. STATE | July 12, 1984 |
| KAMAL SINGH RAWAT Vs. STATE OF SIKKIM AND OTHERS | February 29, 1984 |
| M. CHANDAN Vs. STATE OF SIKKIM AND OTHERS | December 15, 1984 |
| PHUP TSHERIN BHUTIA Vs. GAURI SHANKAR PRASAD | June 4, 1984 |
| PUNYA PRASAD SANKOTA Vs. BALVADRA DAHAL | May 8, 1984 |
| SHRI RAGHUBIR Vs. SMT. KRISHNA KUMARI PRADHAN | June 8, 1984 |
| SIKKIM KHADI AND VILLAGE INDUSTRIES BOARD Vs. SH. UMESH AGGARWAL AND SH. A. SINGH | August 11, 1984 |
| STATE Vs. SAGARMULL AGARWALA | December 15, 1984 |
| TIKA KHAWAS Vs. PASUPATI NATH | July 28, 1984 |
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