A C T O, FLYING SQUAD, BHARATPUR Vs. RAUNAQ INDUSTRIES HEERAWALA INDUSTRIAL AREA, JAIPUR RAJASTHAN TAX BOARD AJMER
|
January 20, 2017 |
AASIF N MIR Vs. STATE OF RAJASTHAN
|
February 23, 2017 |
ABDUL ADIL S/O ABDUL HAKEEM Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
July 17, 2017 |
ABDUL AZIZ Vs. STATE OF RAJASTHAN
|
May 11, 2017 |
ABDUL HALIM SON OF ILAHI BAKSH Vs. KAILASH CHAND SON OF NATHULAL
|
February 3, 2017 |
ABDUL HAMEED S/O SHRI AJIZ KHAN Vs. APPELLATE RENT TRIBUNAL, BANSWARA
|
April 4, 2017 |
ABDUL RASHEED S/O SHRI ABDUL KAREEM Vs. STATE OF RAJASTHAN THROUGH SECRETARY, HOME DEPARTMENT
|
July 18, 2017 |
ABDUL SALIM S/O SHRI ABDUL SAKUR Vs. SAZID KHAN S/O SHRI ABDUL SALIM
|
October 24, 2017 |
ABDUL SATTAR S/O ABDUL GAFFAR Vs. STATE OF RAJASTHAN THROUGH PP
|
August 22, 2017 |
ABDUL SHAKOOR S/O HUSSAIN Vs. STATE OF RAJASTHAN THROUGH PP
|
January 31, 2017 |
ABHA KUMARI Vs. STATE OF RAJASTHAN
|
July 6, 2017 |
ABHIMANYU SINGH ALIAS SETHI Vs. STATE OF RAJASTHAN
|
May 3, 2017 |
ABHISHEK ALIAS BACHCHA MOHAN LAL Vs. KAUSHALYA DEVI
|
January 4, 2017 |
ABHISHEK KALLA S/O THIRATH RAJ KALLA Vs. THE STATE OF RAJASTHAN
|
January 24, 2017 |
ABID HUSSAIN S/O LATE SHRI AZIZ HUSSAIN Vs. RAJ BIBLE INSTITUTE THROUGH DIRECTOR SHRI NARENDRA SINGH
|
February 3, 2017 |
ABRAR AHMED Vs. STATE (RURAL DEVLOP AND PANCHAYATI RAJ DEPARTMENT)
|
July 13, 2017 |
ABRAR ANSARI S/O SHRI GAFOOR ANSARI Vs. THE STATE OF RAJASTHAN
|
January 18, 2017 |
ACHAL SINGH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
December 11, 2017 |
ADITAYA KUMAR Vs. STATE OF RAJASTHAN
|
July 5, 2017 |
AFSANA BANO W/O LATE MANISH KUMAR KURESHI Vs. RAFIQ KHAN S/O SHAMSHER KHAN
|
November 23, 2017 |
AFZAL BI W/O SAIMUDDIN Vs. STATE OF RAJASTHAN THROUGH P.P.
|
May 22, 2017 |
AGARWAL FOOT WEAR, NOHAR Vs. HEMANT DAS
|
September 18, 2017 |
AHMED SON OF HUKAM SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2017 |
AHSAN MOHAMMED Vs. GOVIND NAGAR
|
January 23, 2017 |
AJAB LAL Vs. BABULAL
|
July 20, 2017 |
AJARUDDIN @ AJARU S/O RUJDAR Vs. STATE OF RAJASTHAN THROUGH PP
|
May 24, 2017 |
AJAY KHAN SON OF NAMALUM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
March 23, 2017 |
AJAY KUMAR Vs. STATE OF RAJASTHAN
|
December 18, 2017 |
AJAY KUMAR Vs. STATE OF RAJASTHAN
|
November 23, 2017 |
AJAY KUMAR Vs. STATE
|
November 29, 2017 |
AJAY KUMAR SHAW SON OF RAMLAKHAN SHAW Vs. STATE OF RAJASTHAN
|
September 19, 2017 |
AJAY LEGHA S/O SHRI AJIT SINGH Vs. STATE OF RAJASTHAN
|
April 20, 2017 |
AJEET KUMAR DERASARI Vs. STATE OF RAJASTHAN
|
December 7, 2017 |
AJEET SINGH Vs. RAJASTHAN HIGH COURT JODHPUR
|
October 27, 2017 |
AJEET SINGH S/O. ROOP SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 4, 2017 |
AJEET SINGH SINGHVI, S/O LATE SAJJAN CHAND SINGHVI Vs. DR. T.C. SADASUKHI, PROFESSOR DEPARTMENT OF UROLOGY
|
July 17, 2017 |
AJESH KUMAR AGRAWAL Vs. COMM OF INCOME TAX, STATUE CIRCLE
|
October 23, 2017 |
AJMAL HUSSAIN AND ORS Vs. JANNAT AND ANR
|
September 11, 2017 |
AJMER VIDHUT VITARAN NIGAM LTD. Vs. SMT. ROOPA W/O LATE KEELU BALAI
|
July 25, 2017 |
AJMER VIDYUT VITARAN NIGAM LIMITED Vs. MOHD. GULFAM GANI
|
October 3, 2017 |
AJMER VIDYUT VITARAN NIGAM LIMITED Vs. RAMESHWARLAL
|
January 5, 2017 |
AJMER VIDYUT VITRAN NIGAM LIMITED Vs. M/S. PHULERA GRANITE IMPEX
|
March 3, 2017 |
AKABAR KHAN @ NADEEM S/O ALAM KHAN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 7, 2017 |
AKBAR ALI S/O SHRI GULAM ALI BOHRA Vs. LRS OF LATE SHRI GOVERDHAN DASS S/O SHRI ATMA RAM PESHWANI:
|
April 21, 2017 |
AKHILESH MATHUR S/O LATE DURGA LAL MATHUR Vs. STATE OF RAJASTHAN
|
April 13, 2017 |
AKHTAR ALI Vs. STATE OF RAJASTHAN
|
April 28, 2017 |
AKSHUNYA ENERGY PVT. LTD. Vs. THE CHAIRMAN, RAJASTHAN RENEWABLE ENERGY CORPORATION LTD.
|
December 5, 2017 |
ALI ASAGAR SADARI WALA Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
April 20, 2017 |
ALKA BALIG, DAUGHTER OF SHRI RAMDEV JI MADHWANI Vs. SUNDER LAL, SON OF SHRI MANSA RAM JI
|
March 21, 2017 |
ALLU @ ARVIND SINGH SON OF KISHAN SINGH Vs. STATE OF RAJASTHAN THROUGH ITS P P
|
January 25, 2017 |
ALOK MEENA Vs. STATE OF RAJASTHAN
|
May 25, 2017 |
ALPHA BETA SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
|
February 23, 2017 |
ALTAF HUSSAIN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
|
March 6, 2017 |
AMAR CHAND CHANDAK Vs. UNION OF INDIA AND ORS.
|
February 15, 2017 |
AMAR CHAND SANI S/O SHRI BHERU LAL SANI Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, AGRICULTURE DEPARTMENT
|
May 4, 2017 |
AMAR CHAND SON OF SHRI PANCHU LAL Vs. SMT. SUSHILA WIFE OF LATE SHRI MADAN MOHAN
|
January 11, 2017 |
AMAR DUTT PUROHIT S/O LATE GAURI VALLABH PUROHIT Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF PERSONNEL
|
January 20, 2017 |
AMAR LAL S/O SHRI NAND LAL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ORS.
|
March 28, 2017 |
AMAR NATH PAREEK Vs. STATE OF RAJASTHAN
|
May 30, 2017 |
AMAR SINGH Vs. LABOUR COURT, BIKANER
|
December 20, 2017 |
AMAR SINGH RAJPUT & ORS. Vs. STATE OF RAJASTHAN
|
January 11, 2017 |
AMAR SINGH S/O PAT RAM, BY CASTE CHAUWALI, TESHIL TIBBI, DISTRICT HANUMANGARH (AT PRESENT LODGED IN CENTRAL JAIL AT HANUMANGARH) Vs. STATE OF RAJASTHAN
|
February 27, 2017 |
AMAR UPADHYAY S/O SHRI HARSHAD UPADHYAY, B/C BRAHMIN, RESIDENT OF B Vs. THE STATE OF RAJASTHAN
|
January 30, 2017 |
AMARCHAND S/O SHRI BAKSHI RAM Vs. STATE OF RAJASTHAN THROUGH P.P. AND ANOTHER
|
May 26, 2017 |
AMARCHAND SON OF SHRI KALU LAL MEENA Vs. STATE OF RAJASTHAN
|
October 9, 2017 |
AMARJEET KAUR W/O. LATE SHRI JASWINDER SINGH Vs. GENERAL MANAGER
|
August 28, 2017 |
AMARJEET SINGH Vs. STATE OF RAJASTHAN
|
April 18, 2017 |
AMARLAL SON OF RAMLAL BY CASTE REGAR, RESIDENT OF NEAR BAJARIA LADDHA PETROL PUMP, SAWAI MADHOPUR (RAJASTHAN) Vs. NAGAR PALIKA, SAWAI MADHOPUR THROUGH PRESIDENT AND EXECUTIVE OFFICER, NAGAR PALIKA, SAWAI MADHOPUR (RAJ.)
|
January 4, 2017 |
AMARPAL SINGH S/O SHRI GURJANT SINGH Vs. BALWANT SINGH S/O SHRI RANJEET SINGH
|
January 27, 2017 |
AMBA CHEMICAL INDUSTRIES Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
AMBA LAL S/O GANESH LAL KHATIK AND OTHERS Vs. MST. JASODA BAI WIFE OF PARAS RAM KHATIK
|
May 4, 2017 |
AMBALAL Vs. STATE OF RAJASTHAN
|
December 12, 2017 |
AMBALAL S/O BHURALALJI KUMATH MAHAJAN, AGE 61 YEARS, Vs. RATAN LAL S/O MADHOLALJI PAGARIYA
|
March 9, 2017 |
AMBUJA CEMENT LIMITED Vs. BABU LAL MALI
|
March 6, 2017 |
AMEEN KHAN Vs. STATE OF RAJASTHAN
|
December 19, 2017 |
AMIN KHAN Vs. STATE OF RAJASTHAN
|
August 8, 2017 |
AMIT BASU PROPRIETOR M/S GLOBAL VISION COMPANY Vs. THE DEPUTY COMMISSIONER OF INCOME
|
October 24, 2017 |
AMIT KUMAR JAIN S/O SHRI RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
|
February 15, 2017 |
AMRIT KANWAR Vs. RAM BHAROSE
|
April 6, 2017 |
AMRIT LAL S/O DHANPAT RAJ, BY CASTE Vs. STATE OF RAJASTHAN
|
February 21, 2017 |
ANAND BAJAJ Vs. NAGAR NIGAM, BIKANER
|
April 6, 2017 |
ANAND BHATTACHARYA Vs. SMT. ANJALI BHATTACHARYA
|
November 23, 2017 |
ANAND KUMAR SHARMA SON OF LATE SHRI LAXMI NARAIN SHARMA, AGED ABOUT 51 YEARS, BY CASTE BRAHAMIN, RESIDENT OF A Vs. STATE OF RAJASTHAN
|
February 1, 2017 |
ANARDEI W/O UMAR MOHAMMAD Vs. SUBE SINGH S/O BHOOPCHAND
|
March 21, 2017 |
ANGOORI DEVI JATAV Vs. STATE OF RAJASTHAN
|
October 24, 2017 |
ANIL AGRAWAL S/O SH. PRAHLAD RAI AGRAWAL Vs. VIKAS AGRAWAL S/O SOMDUTT AGRAWAL
|
October 9, 2017 |
ANIL BHANDARI Vs. UNITED INDIA INSU. COMPANY LTD. AND ORS.
|
November 9, 2017 |
ANIL CHOITHANI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 19, 2017 |
ANIL DUDHA BHAI KANERIA S/O SHRI DUDHA BHAI KANERIA DIRECTOR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANR.
|
May 17, 2017 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
November 16, 2017 |
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
August 11, 2017 |
ANIL KUMAR S/O SHRI JAY CHAND DAHIYA Vs. STATE OF RAJASTHAN THROUGH P.P.
|
March 6, 2017 |
ANIL KUMAR S/O SHRI VISHRAM MEENA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY
|
March 9, 2017 |
ANIL KUMAR SHUKLA Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
February 3, 2017 |
ANIL S/O OM PRAKASH KOTHARI Vs. SMT. EKTA W/O ANIL KOTHARI D/O MADHU LAL JI NYATI
|
May 16, 2017 |
ANIL SHARMA S/O SHRI BANWARI LAL SHARMA Vs. SATYA NARAYAN S/O OF LATE SHRI MOHAN LAL SHARMA
|
March 21, 2017 |
ANIL SHUKLA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
November 27, 2017 |
ANITA CHAUDHARY Vs. RAJESH CHAUDHARY
|
November 23, 2017 |
ANITA DHARAM WIFE OF SHRI VINOD KUMAR Vs. VINOD KUMAR SON OF SHRI BADRI NARAIN
|
December 14, 2017 |
ANITA KUMARI D/O PADAM SINGH Vs. STATE OF RAJASTHAN THROUGH PP
|
March 1, 2017 |
ANJANA BADERA W/O RAKESH KUMAR BADERA Vs. VISHAL FARMS
|
November 23, 2017 |
ANJANA VYAS Vs. NATIONAL LAW UNIVERSITY AND OTHERS
|
April 17, 2017 |
ANJU SINGH Vs. GAURI
|
April 20, 2017 |
ANJU SINGH W/O SHRI SHIV SINGH Vs. GAURI W/O SHRI NARESH
|
May 1, 2017 |
ANJU YADAV, SARPANCH GRAM PANCHAYAT MANIWALI Vs. RAMJI LAL S/O SHRI SURJA RAM
|
July 17, 2017 |
ANKIT UPADHYAY S/O KAILASH CHANDRA UPADHYAY Vs. DISTRICT JUDGE, FAMILY COURT, BHILWARA
|
October 26, 2017 |
ANKIT UPADHYAY S/O SHRI KAILASH CHANDRA UPADHYAY Vs. SMT. PRITIPRIYA W/O SHRI ANKIT UPADHYAY D/O SMT. SHARDA SHARMA
|
May 15, 2017 |
ANKUR MISHRA Vs. SAJJAN RAJ
|
February 17, 2017 |
ANKUR OIL INDUSTRIES Vs. PUSHKARLAL AGRAWAL
|
January 19, 2017 |
ANNU KHANDELWAL Vs. ABHAY KUMAR DAGDA
|
March 24, 2017 |
ANSHU CHAUHAN Vs. STATE OF RAJASTHAN AND ORS.
|
February 8, 2017 |
ANSHU MALA DAVID WIDOW OF LATE SHRI DAVID Vs. ANISH PAUL & ANR.
|
January 4, 2017 |
ANUBHAV KUMAWAT S/O SHRI DURGA LAL JI KUMAWAT, R/O 60 NAKODA NAGAR SECOND DAUJI KI BAORI, PS PRATAP NAGAR, UDAIPUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR.
|
January 23, 2017 |
ANUJ GOYAL S/O SHRI KAWAR SEN GOYAL Vs. STATE OF RAJASTHAN
|
September 6, 2017 |
ANURADHA JHA W/O BASANT KUMAR CHOUDHARY Vs. BASANT KUMAR CHOUDHARY S/O GAURI SHANKAR CHOUDHARY
|
August 9, 2017 |
ANURAG Vs. STATE OF RAJASTHAN AND ANR.
|
November 18, 2017 |
ARINJAY JAIN S/O LATE PADAM KUMAR JAIN Vs. RAMA GARG W/O LATE KRISHNA GOPAL FATEHPURIA
|
August 9, 2017 |
ARJUN LAL, SON OF SHRI MATHURA DAS Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
May 15, 2017 |
ARJUN RAM S/O SHRI BHOMA JI Vs. STATE OF RAJASTHAN
|
October 24, 2017 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
December 19, 2017 |
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
December 12, 2017 |
ARUN KUMAR NAGDA Vs. THE INDIAN OIL CORPORATION LIMITED
|
April 7, 2017 |
ARUN KUMAR SONI Vs. STATE OF RAJASTHAN
|
May 4, 2017 |
ARUN SINGH Vs. SHEELA SINGH WIDOW OF (LATE) BHAGIRATH SINGH
|
June 2, 2017 |
ARUNESHWAR KRISHNA VERMA Vs. STATE OF RAJASTHAN
|
September 16, 2017 |
ARVIND Vs. STATE OF RAJASTHAN
|
February 22, 2017 |
ARVIND CHATUR S/O LATE SHRI PRAKASH MAL CHATUR Vs. SMT. LAXMI MEHTA W/O LATE SHRI VIJAY SINGH MEHTA
|
April 4, 2017 |
ARVIND KUMAR GUPTA S/O PREM PRAKASH GUPTA Vs. THE STATE OF RAJASTHAN
|
July 26, 2017 |
ARVIND SINGH MEWAR Vs. MAHENDRA SINGH S/O HIH MAHARANA BHAGWAT SINGH JI MEWAR
|
February 20, 2017 |
ARVIND SWAMI Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 24, 2017 |
ASHAPURNA BUILDCOM LIMITED, OFFICE Vs. ARTI DAUGHTER OF LATE SHRI HADMAN RAM
|
February 14, 2017 |
ASHARAM S/O GIRRAJ Vs. STATE OF RAJASTHAN
|
March 28, 2017 |
ASHFAQ MOHD. SON OF LATE SULTAN MOHAMMAD Vs. STATE OF RAJASTHAN THROUGH ITS ADDITIONAL CHIEF SECRETARY
|
December 8, 2017 |
ASHISH KUMAR SHARMA S/O SURESH CHANDRA SHARMA Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR
|
October 3, 2017 |
ASHISH MEENA S/O SHRI RAM GILAS @ BUMBI MEENA Vs. STATE OF RAJASTHAN THROUGH PP
|
April 28, 2017 |
ASHISH SAXENA S/O LATE SHRI ASHOK SAXENA, AGED 39 YEARS, BY CASTE KAYAST, RESIDENT OF BANSWARA AT PRESENT PLOT NO.142, HARI MARG, CIVIL LINE, JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH THE CHIEF ENGINEER, MAHI BAJAJ SAGAR PROJECT, BANSWARA
|
January 18, 2017 |
ASHISH SEVAG BRAHMIN S/O RAJENDRA PRASAD AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
August 2, 2017 |
ASHOK BHAKAL SON OF SHRI GHANSHYAM BHAKAL Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY, AJMER
|
October 30, 2017 |
ASHOK KAVIYA Vs. STATE OF RAJASTHAN THROUGH COMMISSIONER, TRANSPORT DEPARTMENT, PARIVAHAN BHAWAN, JAIPUR
|
December 15, 2017 |
ASHOK KUMAR Vs. SMT JYOTI
|
January 31, 2017 |
ASHOK KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
|
July 26, 2017 |
ASHOK KUMAR DIXIT Vs. STATE OF RAJASTHAN
|
August 29, 2017 |
ASHOK KUMAR JOSHI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 15, 2017 |
ASHOK KUMAR KHATIK Vs. NAGAR PARISHAD, SIKAR
|
January 17, 2017 |
ASHOK KUMAR MOD Vs. JUDGE, INDUSTRIAL TRIBUNAL
|
February 28, 2017 |
ASHOK KUMAR S/O SHRI BABU LAL Vs. THE ADDITIONAL DISTRICT JUDGE, PARBATSAR, DISTRICT NAGAUR AND OTHERS
|
May 15, 2017 |
ASHOK KUMAR S/O SHRI CHAMPA LAL SUNAR Vs. JUHAR MAL S/O PRATAP JI AND OTHERS
|
May 25, 2017 |
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
August 24, 2017 |
ASHOK KUMAR SON OF SHRI NANDRAM YADAV Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, LOCAL SELF DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
|
September 19, 2017 |
ASHOK SHARMA S/O SHRI SHYAM LAL SHARMA Vs. HANUMAN SAHAI SAINI S/O LATE SHRI DURGA LAL SAINI
|
March 7, 2017 |
ASHOK SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
February 6, 2017 |
ASHU PARIHAR S/O SHRI KESA RAM PARIHAR Vs. STATE OF RAJASTHAN AND ANR.
|
July 13, 2017 |
ASHWANI GUPTA Vs. STATE OF RAJASTHAN
|
April 25, 2017 |
ASLAM KHAN Vs. STATE OF RAJASTHAN
|
September 5, 2017 |
ASRUDEEN SON OF HURMAT Vs. STATE OF RAJASTHAN
|
April 24, 2017 |
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II, CIRCLE-H, JAIPUR Vs. JEEVAN JYOTI WIRES AND CABLES, 194-B, JHOTWARA INDUSTRIAL
|
April 13, 2017 |
ASSTT ENGINEER AJMER VID.VITRAN NIGAM LIMITED, Vs. PARWATI WD/O LATE SHRI MAKKHAN LAL
|
September 6, 2017 |
ASSTT. COMMR. OF COMMERCIAL TAXES, ANTI Vs. JYOTI LABORATORIES LTD.
|
July 26, 2017 |
ATUL ALIAS SAMLESH S/O AARAM SINGH, B/C YADAV, RESIDENT OF NAGLAGANGE, P.S. JASRANA, DISTRICT, FIROJABAD (UP) Vs. THE STATE OF RAJASTHAN
|
January 24, 2017 |
ATUL KUMAR Vs. STATE OF RAJASTHAN
|
September 12, 2017 |
ATUL TIWARI Vs. STATE OF RAJASTHAN
|
April 4, 2017 |
ATURAL FILLERS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 10, 2017 |
AUTO LILTED INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
September 20, 2017 |
AUTOLITE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 2017 |
AVDESH S/O RAMA DAMOR Vs. CHANDU LAL S/O NATHU KALAL
|
April 4, 2017 |
AVNI Vs. MADAN GOPAL
|
October 4, 2017 |
AYUB @ AYUB ALI SON OF SHRI NOOR MOHAMMAD Vs. STATE OF RAJASTHAN THROUGH P.P. & ORS.
|
July 11, 2017 |
AZAM KHAN S/O EVAZ KHAN Vs. STATE OF RAJASTHAN
|
May 2, 2017 |
B L KALAL, SON OF NANDLALJI EXECUTIVE ENGINEER (RETIRED) Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
February 20, 2017 |
B L PUROHIT, NOMINEE WHOLESALE FIRM M/S TIRUPATI PROTEINS (P) LTD & ORS Vs. STATE OF RAJASTHAN
|
November 1, 2017 |
B.B. AGRAWAL Vs. RESERVE BANK OF INDIA
|
July 17, 2017 |
BAAL ROAD LINES Vs. THE STATE OF RAJASTHAN
|
May 29, 2017 |
BABLU GURJAR S/O SHRI JAGAN LAL Vs. THE STATE OF RAJASTHAN, THROUGH SECRETARY, DEPARTMENT OF FOREST
|
November 23, 2017 |
BABU KHAN @ ALIM KHAN SON OF SALIM KHAN Vs. THE STATE OF RAJASTHAN
|
October 4, 2017 |
BABU LAL KOLI S/O SHRI SORTI LAL KOLI Vs. CBI THROUGH P.P.
|
March 7, 2017 |
BABU LAL KOLI S/O SHRI SORTI LAL KOLI Vs. CBI
|
March 7, 2017 |
BABU LAL S/O CHHAGAN LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 12, 2017 |
BABU LAL S/O HADMAN JI Vs. MOHAN LAL S/O CHUNNI LAL
|
December 19, 2017 |
BABU LAL S/O SHRIRAM GURJAR Vs. STATE OF RAJASTHAN
|
July 3, 2017 |
BABU S/O LATE LELU @ NAULA JI KUMAWAT, RESIDENT OF KAROI, TEHSIL AND DISTRICT BHILWARA Vs. RATAN LAL S/O BHANWAR LAL KUMAWAT, AGED ABOUT 28 YEARS, RESIDENT OF KAROI, TEHSIL AND DISTRICT BHILWARA (RAJ.)
|
January 27, 2017 |
BABU SINGH Vs. STATE OF RAJASTHAN
|
December 4, 2017 |
BABU SINGH RAWAT S/O. CHAMAN SINGH Vs. STATE OF RAJASTHAN
|
September 16, 2017 |
BABULAL Vs. STATE OF RAJASTHAN
|
May 30, 2017 |
BABULAL CHOUDHARY Vs. LAXMAN DAS BAJAJ AND ANR.
|
October 25, 2017 |
BABULAL S/O SHRI MAGAJI Vs. HEMRAJ S/O NARSAJI
|
November 6, 2017 |
BABULAL SHARMA S/O MAHADEV PRASAD SHARMA Vs. MUKESH SHARMA S/O SHRI MOHAN LAL
|
August 8, 2017 |
BACHHU SINGH SON OF SHRI KESARAM, BY Vs. STATE OF RAJASTHAN
|
January 19, 2017 |
BACHU KHAN S/O ABDALLA Vs. STATE OF RAJASTHAN
|
June 5, 2017 |
BADAN KANWAR WIFE OF LATE SHRI PADAM SINGH Vs. BHEEM SINGH S/O LATE SHRI MOHAN SINGH
|
August 28, 2017 |
BADRINARAYAN MEENA S/O SH. MANGLA RAM MEENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, PANCHAYATI RAJ DEPARTMENT
|
November 28, 2017 |
BAGA RAM VISHNOI Vs. STATE OF RAJASTHAN
|
April 4, 2017 |
BAJAJ ALLIANZ GEN INSURANCE CO LTD. Vs. RAJU LAL AND OTHERS
|
May 10, 2017 |
BAJAJ ALLIANZ GEN INSURANCE CO. LTD. Vs. RATI RAM NAGAR AND OTHERS
|
May 10, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD. Vs. GANGA RAM S/O LATE SH. VISHNARAM @ VISHAN LAL
|
July 27, 2017 |
BAJRANG LAL Vs. SMT. SHANTI DEVI
|
September 18, 2017 |
BAJRANG LAL MEENA S/O SHRI SULTAN RAM MEENA Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
|
March 2, 2017 |
BAJRANG LAL SON OF SHRI BHAGU RAM Vs. THE STATE OF RAJASTHAN THROUGH P.P. AND ANOTHER
|
July 3, 2017 |
BALBEER SINGH SHEKHAWAT S/O LATE SHRI GOVIND SINGH SHEKHAWAT, AGED ABOUT 55 YEARS, R/O VILLAGE AND POST MAHROLI, VIA REENGUS, DISTRICT SIKAR Vs. STATE OF RAJASTHAN
|
February 8, 2017 |
BALBIR SINGH KHANDEKAR, SON OF LATE SHRI RAMDHAN KHANDEKAR Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED
|
August 29, 2017 |
BALDEO RAM & ANR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 26, 2017 |
BALDEV Vs. STATE OF RAJASTHAN
|
October 26, 2017 |
BALDEV GORA Vs. STATE OF RAJASTHAN
|
September 6, 2017 |
BALDEV RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2017 |
BALDEV SHARMA Vs. GOPAL
|
August 30, 2017 |
BALJINDER SINGH Vs. UNION OF INDIA
|
September 7, 2017 |
BALMAT Vs. STATE OF RAJASTHAN
|
October 11, 2017 |
BALRAJ SINGH Vs. HOSIYAR SINGH
|
May 22, 2017 |
BALU KHAN @ IKBAL KHAN Vs. STATE OF RAJASTHAN
|
December 20, 2017 |
BALU RAM Vs. THE BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
August 8, 2017 |
BALURAM MEENA Vs. KHEM CHAND MEENA &ORS
|
July 17, 2017 |
BALVEER SINGH CHADHA S/O JASBIR SINGH CHADHA Vs. STATE OF RAJASTHAN
|
July 25, 2017 |
BALVINDER KAUR D/O SHRI SWARNJEET SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS SECRETARY, AJMER
|
May 18, 2017 |
BALWANT KAUR WIDOW OF SUCHCHA SINGH Vs. STATE OF RAJASTHAN
|
August 16, 2017 |
BANASTHALI VIDYAPITH, BANASTHALI, TEHSIL NEWAI Vs. JAIPUR DEVELOPMENT AUTHORITY, JLN MARG
|
July 14, 2017 |
BANDIKUI KRAY VIKRAY SAHAKARI SAMITI LTD., BANDIKUI DISTRICT DAUSA Vs. THE JUDGE
|
August 30, 2017 |
BANSHI LAL Vs. STATE OF RAJASTHAN
|
September 11, 2017 |
BANSHIDHAR Vs. STATE OF RAJASTHAN
|
April 19, 2017 |
BANSHILAL SALVI S/O. SH. RAU JI SALVI Vs. STATE OF RAJASTHAN THROUGH SECRETARY TO THE GOVERNMENT, RURAL DEVELOPMENT & PANCHAYATI RAJ DEPARTMENT
|
December 6, 2017 |
BANTI Vs. MAHESH CHAND
|
October 4, 2017 |
BANTI KHATEEK Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
August 24, 2017 |
BANWARI Vs. STATE OF RAJASTHAN
|
October 9, 2017 |
BANWARI LAL Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT
|
January 5, 2017 |
BANWARI LAL Vs. STATE OF RAJASTHAN
|
January 23, 2017 |
BANWARI LAL GUPTA SON OF SHRI PRABHATI LAL Vs. STATE OF RAJASTHAN
|
April 6, 2017 |
BANWARI LAL S/O SHRI SEDU RAM, BY CASTE SAINI, RESIDENT OF KARNIMATA KA MANDIR, KHATIPURA ROAD, JAIPUR Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT, JAIPUR
|
February 10, 2017 |
BANWARI LAL YADAV Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
May 3, 2017 |
BAPU @ BAPUDA S/O MOHAMMED SALIM, AGED 24 YEARS, BY CASTE MUSALMAN, RESIDENT OF HUSSAINI CHOWK, BANSWARA Vs. THE STATE OF RAJASTHAN
|
February 28, 2017 |
BASANT KUMAR JAIN Vs. VISHVAMBHAR KHETAN
|
August 1, 2017 |
BASANT KUMAR JHA Vs. MITHLESH JHA
|
August 25, 2017 |
BASANT KUMAR JHA SON OF SHRI RAMESH DUTT JHA Vs. SMT MITHLESH JHA D/O SHRI JAGDISH NANDAN SHARMA
|
August 24, 2017 |
BASHIR & ORS Vs. THE STATE OF RAJASTHAN
|
January 27, 2017 |
BASTI RAM Vs. SMT. SHANTI AND OTHERS
|
March 9, 2017 |
BATTU LAL GUPTA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY TO GOVT.
|
January 3, 2017 |
BEENA W/O JITENDRA SINGH Vs. SNEHLATA W/O BHEEM SINGH
|
July 17, 2017 |
BEERBAL SINGH JAT Vs. THE STATE OF RAJASTHAN
|
July 25, 2017 |
BHAGCHAND PANWAR S/O LT. SHRI CHOTTU LAL PANWAR Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
July 31, 2017 |
BHAGGA S/O KISHORE Vs. STATE OF RAJASTHAN
|
May 5, 2017 |
BHAGIRATH Vs. STATE OF RAJASTHAN
|
August 11, 2017 |
BHAGIRATH Vs. ADDITIONAL DISTRICT JUDGE
|
January 4, 2017 |
BHAGIRATH JUJHADIA S/O SHRI SHIMBHU RAM Vs. JODHPUR VIDYUT VITRAN NIGAM LTD.
|
May 19, 2017 |
BHAGIRATH S/O GORURAM Vs. STATE OF RAJASTHAN
|
January 19, 2017 |
BHAGIRATH S/O SHRI HEMA RAM Vs. THE STATE OF RAJASTHAN
|
February 10, 2017 |
BHAGIRATH SON OF MANGALYA Vs. STATE OF RAJASTHAN
|
July 11, 2017 |
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
April 17, 2017 |
BHAGWAN SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
January 13, 2017 |
BHAGWAN SINGH SON OF RAJU SINGH Vs. STATE OF RAJASTHAN THROUGH DIRECTOR GENERAL OF PRISON, RAJASTHAN JAIPUR
|
March 25, 2017 |
BHAGWANA RAM Vs. STATE OF RAJASTHAN
|
March 21, 2017 |
BHAGWANA RAM Vs. STATE OF RAJASTHAN
|
July 6, 2017 |
BHAGWATI Vs. STATE OF RAJASTHAN
|
February 2, 2017 |
BHAGWATI DEVI WIFE OF RAMPAL, BY CASTE MEENA Vs. STATE OF RAJASTHAN THROUGH PP
|
January 4, 2017 |
BHAGWATI LAL Vs. SMT. SANGEETA
|
April 13, 2017 |
BHAGWATI LAL S/O SHRI JANKI LAL JINGAR Vs. SMT. SANGEETA W/O BHAGWATI LAL JINGAR
|
December 20, 2017 |
BHAGWATI LAL S/O SOHAN LAL Vs. GHANSHYAM DAS S/O CHIMAN DAS
|
February 9, 2017 |
BHAIRIYA @ BHANWAR LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 13, 2017 |
BHAJAN LAL BISHNOI S/O KALU RAM Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
|
February 3, 2017 |
BHAJAN LAL S/O. SHRI NINNURAM Vs. DAYANAND LAWANIYA S/O SHRI SHANKAR LAL
|
February 6, 2017 |
BHAKAR RAM S/O LAKAHRAM BISHNOI Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
BHAKHARRAM @ BHAGIRATH Vs. STATE
|
December 19, 2017 |
BHALDAN Vs. STATE OF RAJASTHAN
|
August 25, 2017 |
BHALLA RAM S/O SHRI ANDARAM Vs. VIRENDRA DUDI S/O SHRI BUDHARAM
|
July 20, 2017 |
BHAMMAL RAM S/O SHRI KUNDAN LAL Vs. THE STATE OF RAJASTHAN
|
June 7, 2017 |
BHAN SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
November 22, 2017 |
BHANU PRAKASH BAROT Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
|
April 4, 2017 |
BHANU PRAKASH S/O PURSHOTTAM LAL JI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 18, 2017 |
BHANUPRAKASH @ BANTI S/O BABU LAL Vs. THE STATE OF RAJASTHAN
|
May 25, 2017 |
BHANWAR KANWAR WIFE OF LATE SHIVPAL SINGH Vs. UNION OF INDIA
|
February 28, 2017 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
April 24, 2017 |
BHANWAR LAL Vs. BOARD OF REVENUE, RAJ. AJMER
|
March 9, 2017 |
BHANWAR LAL @ BHANWRA & ORS. RAM S/O KANA RAM Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
BHANWAR LAL S/O JAGMAL RAM Vs. STATE OF RAJASTHAN AND ANR.
|
April 21, 2017 |
BHANWAR LAL S/O SH. DEVI CHAND Vs. MOHAN LAL S/O SH.KHETA RAMJI, BY CASTE GANCHI
|
January 9, 2017 |
BHANWAR LAL S/O SHRI GORU RAM Vs. BHANU KUMAR S/O SHRI PANNA LAL
|
April 20, 2017 |
BHANWAR LAL S/O SHRI UDA RAM Vs. NAAJAR SINGH S/O SHRI MUKAN SINGH
|
August 16, 2017 |
BHANWAR LAL SONI S/O SHRI CHANAN MAL SONI Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR AND ANR.
|
April 20, 2017 |
BHANWAR SINGH Vs. SMT. KUSUM KANWAR
|
December 21, 2017 |
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2017 |
BHANWAR SINGH S/O SHRI NARSINGH Vs. THE STATE OF RAJASTHAN
|
May 2, 2017 |
BHANWARA RAM @ BHANWAR LAL S/O SHRI GANPAT RAM Vs. STATE OF RAJASTHAN THROUGH PP
|
March 22, 2017 |
BHANWARI DEVI W/O SH. BHANWAR LAL Vs. STATE OF RAJ AND ORS.
|
January 20, 2017 |
BHANWARLAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED BRANCH OFFICE HANUMANGARH
|
June 29, 2017 |
BHANWARLAL SON OF CHANDALAL Vs. RADHEY SHYAM SON OF KANHIRAM
|
July 5, 2017 |
BHANWARLAL SON OF CHANDALAL Vs. RADHEY SHYAM SON OF KANHIRAM
|
July 7, 2017 |
BHANWAROO KHAN CHOPDAR Vs. INCOME TAX OFFICER
|
November 22, 2017 |
BHARAT BHAWAN NIRMAN SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, DEPTT. OF URBAN DEVELOPMENT AND HOUSING, SECRETARIAT, JAIPUR
|
May 25, 2017 |
BHARAT SHARMA S/O GIRDHARI LAL Vs. STATE OF RAJASTHAN THROUGH P P
|
January 20, 2017 |
BHARAT SHARMA S/O SHRI GIRDHARI LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 24, 2017 |
BHARAT SINGH Vs. THE STATE OF RAJASTHAN
|
October 26, 2017 |
BHARTIYA ADARSH VIDHYA MANDIR Vs. STATE (EDUCATION DEPARTMENT)
|
July 25, 2017 |
BHARTIYA LOK KALA MANDAL Vs. JAI PRAKASH VYAS
|
August 16, 2017 |
BHASKAR PAREEK Vs. THE STATE OF RAJASTHAN
|
March 7, 2017 |
BHAWANI SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 3, 2017 |
BHAWNA D/O SHRI BIRDHI CHAND SANKHLA Vs. MRITYUNJAYA S/O SHRI CHUNNILAL SAINI
|
October 26, 2017 |
BHEEM RAJ Vs. STATE OF RAJASTHAN
|
February 14, 2017 |
BHEEM SINGH TIWARI Vs. RAVINDRA SINGH
|
January 19, 2017 |
BHERA RAM Vs. STATE OF RAJASTHAN
|
June 20, 2017 |
BHERU LAL CHAWDA Vs. STATE OF RAJASTHAN
|
July 6, 2017 |
BHERU SINGH RAJPUT S/O KAN SINGH Vs. STATE OF RAJASTHAN
|
April 10, 2017 |
BHIKHARAM Vs. STATE OF RAJASTHAN
|
July 13, 2017 |
BHIKKI AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 21, 2017 |
BHILAI ENGINEERING CORPORATION LIMITED Vs. UNION OF INDIA
|
June 27, 2017 |
BHILWARA KRAY VIKRAY SAHALARO SAMITI LTD. Vs. SHIV NARYAN BISHNOI S/O HAZARI LAL BISHNOI
|
September 4, 2017 |
BHIYA RAM Vs. STATE OF RAJASTHAN
|
September 20, 2017 |
BHOJ RAJ @ MUKHI S/O JETHANAND SINDHI AND OTHERS Vs. STATE OF RAJASTHAN
|
November 23, 2017 |
BHOJAMAL SON OF SHRI RIJUMAL Vs. DEVARAM SON OF SHRI SALAGRAM
|
May 11, 2017 |
BHOLA RAM Vs. STATE OF RAJASTHAN
|
August 10, 2017 |
BHOLU MOHAMMED DESHWALI S/O SHRI RASHUL KHAN DESHWALI Vs. STATE OF RAJASTHAN
|
February 13, 2017 |
BHOMA RAM Vs. SMT.SHANTI DEVI
|
July 7, 2017 |
BHOMA RAM S/O LALA RAM Vs. STATE OF RAJASTHAN
|
July 27, 2017 |
BHOOP @ BHUPENDRA S/O CHUNNI LAL Vs. ROHTASH KUMAR S/O SH. DAYANAND
|
January 20, 2017 |
BHOOTPURVA SAINIK KALYAN AND AAM JANTA Vs. AREA COMMANDER, HEAD OFFICE 61 (INDEPENDENT)
|
October 9, 2017 |
BHORI DEVI Vs. SAMPAT BAI
|
November 6, 2017 |
BHORI DEVI @ MOTI W/O SIYARAM Vs. SAMPAT BAI W/O DHARASINGH
|
September 8, 2017 |
BHUPENDRA SINGH JADAUN Vs. STATE OF RAJASTHAN
|
December 11, 2017 |
BHUPESH KUMAR SHARMA SON OF SH. MAHESH CHAND HARIT Vs. STATE OF RAJASTHAN
|
September 13, 2017 |
BHURI BAI WIFE OF RAMESH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 20, 2017 |
BHURIYA MEENA Vs. STATE OF RAJASTHAN
|
November 22, 2017 |
BIHAR STATE ELECTRICITY BOARD, (NOW SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD.) Vs. CHAIRMAN, RAJASTHAN MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
November 24, 2017 |
BIJENDAR SINGH SON OF CHIDDU SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
April 17, 2017 |
BIJENDRA SINGH Vs. STATE OF RAJASTHAN THR. DISTRICT COLLECTOR, AJMER
|
August 10, 2017 |
BILIYA @ MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
April 19, 2017 |
BILLU SINGH Vs. SMT. MEMAL AND OTHERS
|
May 12, 2017 |
BIMLA W/O. LATE JAGDISH Vs. INDRA SINGH S/O. BHOOP SINGH
|
February 7, 2017 |
BINDER SINGH Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
BINDU KUNWAR SISODIYA Vs. REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR. AND ANOTHER
|
December 5, 2017 |
BINIKA MITTAL W/O SHRI SANJEEV MITTAL Vs. NEESA LEISURE LIMITED,
|
December 1, 2017 |
BISHNA RAM @ NISHA Vs. PREM RAM & ORS
|
July 6, 2017 |
BODU RAM S/O GOMA RAM BIJARNIA Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT SECRETARIAT, RAJASTHAN, JAIPUR AND OTHERS
|
May 12, 2017 |
BOTH LAL GURJAR Vs. STATE OF RAJASTHAN
|
August 28, 2017 |
BRAHAM DUTT S/O REKHAJI Vs. THE STATE OF RAJASTHAN
|
August 11, 2017 |
BRAJMOHAN AGED 73 YEARS S/O KESRA BY CASTE MEENA Vs. HEERALAL S/O RAMCHANDRA (DECEASED) THROUGH HIS LEGAL HEIRS
|
February 1, 2017 |
BRIJ BIHARI AGARWAL (BHAGAT) Vs. SHRI SUNIL CHAND KOTHARI
|
July 7, 2017 |
BRIJ MOHAN Vs. VIRENDRA BHANDARI
|
July 5, 2017 |
BRIJ MOHAN BANSAL Vs. COMPANY LAW BOARD NEW DELHI
|
November 30, 2017 |
BRIJ MOHAN CHAND MATHUR Vs. STATE OF RAJASTHAN
|
March 7, 2017 |
BRIJ MOHAN GUPTA SON OF SHRI RAMJI LAL Vs. STATE OF RAJASTHAN
|
September 11, 2017 |
BRIJESH CHANDRA MISHRA S/O SH. PRABHU DAYAL MISHRA, AGED 45 YEARS, R/O 3 Vs. STATE OF RAJASTHAN THROUGH THE DIRECTOR (SECONDARY), EDUCATION DEPARTMENT, GOVERNMENT OF RAJASTHAN, BIKANER
|
January 4, 2017 |
BRIJESH MUDGAL Vs. CHAIRMAN, RAJASTHAN HOUSING BOARD AND ORS.
|
July 21, 2017 |
BRIJMOHAN SHARMA Vs. PURSHOTTAM DAS GOYAL
|
September 8, 2017 |
BRIJRAJ SINGH RATHORE SON OF LATE SHRI S.S. RATHORE Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
February 23, 2017 |
BSL WULFING LTD. Vs. COMMR. OF C. EX. (APPEALS), JAIPUR
|
September 18, 2017 |
BSNL PGMTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2017 |
BUDDHARAM Vs. STATE OF RAJASTHAN THROUGH P P
|
July 21, 2017 |
BUDH SINGH SON OF NATHU SINGH Vs. URBAN IMPROVEMENT TRUST, ALWAR THROUGH ITS SECRETARY
|
May 15, 2017 |
BUDHA Vs. JAGDISH SINGH (SINCE DECEASED)
|
July 28, 2017 |
BUDHA RAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 4, 2017 |
BUDHA RAM S/O SHRI LAL CHAND Vs. THE STATE OF RAJASTHAN
|
April 21, 2017 |
BUDHA RAM SON OF KANHAIYA RAM Vs. STATE OF RAJASTHAN
|
August 4, 2017 |
BUDHMAL S/O SH. VOKA JI Vs. THE ADDITIONAL DISTRICT COLLECTOR
|
April 4, 2017 |
BULA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 11, 2017 |
BUTA SINGH S/O JANGIR SINGH Vs. DILRAJ SINGH
|
August 22, 2017 |
C I T JAIPUR Vs. NASH FASHIONS
|
May 29, 2017 |
C I T KOTA Vs. M/S EMMANUEL BIBLE INSTUTE SAMITI
|
November 28, 2017 |
C T O ANTI EVASION, CIRCLE-ALWAR Vs. LALIT HANS PROTEIN PVT LTD THROUGH ITS CHIEF ACCOUNTANT & AUTHORIZED SIGNATORY
|
February 20, 2017 |
C T O, COMMERCIAL TAXES DEPARTMENT Vs. HOTEL MERWARA ESTATE
|
February 10, 2017 |
C.C.E. JAIPUR Vs. M/S. DLF CEMENT LTD.
|
January 4, 2017 |
CAPTAIN GURVINDER SINGH Vs. STATE OF RAJASTHAN
|
January 2, 2017 |
CARRIER POINT Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
September 7, 2017 |
CENTRAL BANK OF INDIA THROUGH CHIEF MANAGER, (PRS), CENTRAL OFFICE, CHANDRAMUKHI, NARIMAN POINT, MUMBAI Vs. TARA CHAND S/O SHANKER LAL JI
|
March 9, 2017 |
CENTRAL CO Vs. PREM SUKH S/O SHRI BHANWAR LAL KANKARWAL, C/O PREM RADIO SERVICE
|
May 18, 2017 |
CENTRAL MODERN EDUCATION SOCIETY Vs. NARPAT SINGH
|
June 1, 2017 |
CHAINA RAM Vs. STATE OF RAJASTHAN
|
July 12, 2017 |
CHAIRMAN CUM MANAGING DIRECTOR Vs. MAMTA SINGH D/O SHRI KALYAN SINGH, PROPRIETOR
|
October 26, 2017 |
CHAMPA LAL AND ORS. Vs. STATE OF RAJASTHAN
|
November 6, 2017 |
CHANCHAL RAJPUT Vs. AJAY SINGH
|
September 15, 2017 |
CHAND MAL S/O SHANKAR LALJI JAT Vs. STATE OF RAJASTHAN
|
April 24, 2017 |
CHAND MOHD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 28, 2017 |
CHAND NATH @ CHANDARAM @ CHANDIYA Vs. STATE OF RAJASTHAN
|
September 13, 2017 |
CHANDER SINGH Vs. MOHAN SINGH @ MONI
|
May 25, 2017 |
CHANDI DAN CHARAN Vs. JITENDRA SINGH PARIHAR
|
September 4, 2017 |
CHANDRA BHAN SON OF SHRI OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 29, 2017 |
CHANDRA PRAKASH @ PRAKASH Vs. STATE OF RAJASTHAN
|
October 23, 2017 |
CHANDRA PRAKASH PAREEK Vs. STATE OF RAJASTHAN
|
July 6, 2017 |
CHANDRA PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
CHANDRA PRAKASH SHARMA SON OF MURARI LAL SHARMA Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
|
January 31, 2017 |
CHANDRA SHEKHAR DAVE S/O SH. MISHRI LAL Vs. THE STATE OF RAJASTHAN
|
May 26, 2017 |
CHANDRA SHEKHAR S/O LATE SHRI KANHAIYA LAL JI SONI Vs. BHANU KUMAR S/O LATE SHRI BHANWAR LALJI TAYA
|
February 9, 2017 |
CHANDRA SHEKHAR SHARMA S/O SHRI BALMUKUND SHARMA Vs. GULAB GIRI S/O SH. MAHANT BANSHIDHAR JATI
|
November 6, 2017 |
CHANDRA SINGH S/O SH. HARI SINGH, AGED ABOUT 60 YEARS, RESIDENT OF HOUSE NO.709, HIRAN MAGRI, SECTOR NO.11, UDAIPUR Vs. SMT. SHANTA DEVI W/O SUNDER LAL SHUHALKA
|
March 10, 2017 |
CHANDRAPRAKASH Vs. STATE OF RAJASTHAN
|
December 20, 2017 |
CHANDRAVEER SINGH Vs. SAUBHAGYA SINGH
|
September 20, 2017 |
CHANDRIKA BAGARHATTA Vs. DR. NAVINDRA PATHAK
|
April 11, 2017 |
CHAUTH MAL SON OF SHRI GYARASI LAL, AGED ABOUT 31 YEARS, BY CASTE PRAJAPAT, RESIDENT OF SUBHASH COLONY, SHASTRI NAGAR, JAIPUR Vs. STATE OF RAJASTHAN
|
January 9, 2017 |
CHEETABAI Vs. NATHYA
|
December 8, 2017 |
CHELARAM PARIHAR S/O SHRI ISHWAR LAL PARIHAR Vs. DASHRATH SINGH S/O LADU SINGH
|
July 18, 2017 |
CHENA RAM S/O DUDHARAM Vs. STATE OF RAJASTHAN THROUGH PP.
|
May 16, 2017 |
CHETRAM S/O JAGDISH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
August 3, 2017 |
CHHAGNI RAM GEHLOT S/O SHRI A.R.GEHLOT Vs. THE STATE OF RAJASTHAN
|
February 14, 2017 |
CHHINDER RAM S/O PAT RAM Vs. STATE OF RAJASTHAN
|
January 10, 2017 |
CHHITAR Vs. SMT. BHANWARI DEVI
|
September 11, 2017 |
CHHOTE LAL MEENA Vs. STATE OF RAJASTHAN
|
January 16, 2017 |
CHHUTTAN ALIAS CHHUTYA SON OF GHUDYARAM Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
July 4, 2017 |
CHIEF ENGINEER I D AND R IRRIGATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 10, 2017 |
CHIEF ENGINEER I D R IRRIGATIO Vs. A C I T & ORS
|
January 10, 2017 |
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SURJIT SINGH S/O SHRI SHIVRAM, MECHANIC GRADE
|
September 11, 2017 |
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. NIRMALA DEVI
|
October 4, 2017 |
CHIMAN LAL ARORA S/O KHAJAN CHAND, B/C ARORA, R/O WARD NO. 42, DISTRICT HANUMANGARH. (PRESENTLY LODGED IN DISTRICT JAIL HANUMANGARH) Vs. THE STATE OF RAJASTHAN
|
February 3, 2017 |
CHIMMAN SINGH @ CHOON SINGH S/O CHHOG SINGH RAWAT Vs. STATE OF RAJASTHAN
|
July 4, 2017 |
CHIMNA RAM Vs. STATE OF RAJASTHAN & ORS
|
November 2, 2017 |
CHINTU S/O KISHANLAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 14, 2017 |
CHIRAG SINGHVI Vs. STATE OF RAJASTHAN THROUGH POLICE COMMISSIONER, JODHPUR
|
December 15, 2017 |
CHIRANJI S/0 HANDU CHOBDAR Vs. BOARD OF REVENUE, AJMER
|
January 5, 2017 |
CHITTORGARH KENDRIYA SAHKARI BANK LTD. Vs. HEERA SINGH
|
May 29, 2017 |
CHOGA RAM BHEEL Vs. STATE OF RAJASTHAN
|
November 24, 2017 |
CHUNNI DEVI W/O LATE SH. LADHU RAM Vs. SAIYAD HUSSAIN S/O MOHD. YUSUF
|
March 3, 2017 |
CHUNNILAL S/O SHRI LAXMANLAL BY CASTE GHANCHI Vs. BOARD OF REVENUE, AJMER (RAJ.) AND OTHERS
|
February 2, 2017 |
CIT Vs. M/S. BHATNAGAR HOTELS & RESORTS
|
January 3, 2017 |
CIT Vs. M/S CERAMIC INDUSTRIES
|
May 25, 2017 |
CIT (CENTRAL) JAIPUR Vs. RANJEET SINGH YADAV
|
May 30, 2017 |
CIT CENTRAL JAIPUR Vs. M/S. UNIQUE BUILDERS AND DEVELOPERS AND ANOTHER
|
May 19, 2017 |
CIT JAIPUR Vs. RAJASTHAN STATE SEEDORGANIC PROD.
|
February 8, 2017 |
COMM CENTRAL EXCISE COMM , JAIPUR, STATUE CIRCLE Vs. NATIONAL ENGINEERING INDUSTRIES LTD, KHATIPURA ROAD
|
December 7, 2017 |
COMM OF CENTRAL EXCISE, NEW CENTRAL REVENUE BUILDING Vs. MODERN SUITING LTD OLD INDUSTRIAL AREA, ALWAR
|
September 6, 2017 |
COMM. OF INCOME TAX, KOTA Vs. M/S. SHIV AGREVO LTD., KALMANDA ROAD, BARAN
|
August 1, 2017 |
COMM. OF INCOME TAX, KOTA Vs. M/S. MANGALAM CEMENT LTD., ADITYA NAGAR, MORAK, KOTA
|
January 4, 2017 |
COMMERCIAL TAXES OFFICER, ANTI EVASION, RAJASTHAN Vs. I C I C I BANK LTD
|
July 28, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. KEI INDUSTRIES LIMITED
|
March 8, 2017 |
COMMISSIONER OF CENTRAL EXCISE JAIPUR-1 Vs. BHARTI HEXACOM LTD K-21
|
November 15, 2017 |
COMMISSIONER OF CENTRAL EXCISE, HIRAN Vs. MANGALAM CEMENT LTD.
|
May 31, 2017 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. RAJASTHAN FOILS PVT. LTD.
|
September 18, 2017 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SAVITRI CONCAST LTD.
|
October 4, 2017 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I Vs. NATIONAL ENGINEERING IND. LTD.
|
October 25, 2017 |
COMMISSIONER OF CENTRAL GOODS & SERVICE TAX, EARLIER COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. CONTINENTAL ENGINES LTD
|
November 8, 2017 |
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX, JAIPUR, NCR BUILDING Vs. GOYAL TOBACCO COMPANY PVT LTD
|
September 19, 2017 |
COMMISSIONER OF CGST AND C. EX., JAIPUR Vs. SIDDHA PROJECTS PRIVATE LTD.
|
December 8, 2017 |
COMMISSIONER OF CUSTOMS (PREV) JODHPUR Vs. R.S.G. STONES
|
May 24, 2017 |
COMMISSIONER OF CUSTOMS (PREV.), JAIPUR Vs. INDIAN AIRLINES LTD.
|
October 4, 2017 |
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, JAIPUR Vs. ERICSSON INDIA PVT. LTD.
|
August 24, 2017 |
COMMISSIONER OF CUSTOMS, JAIPUR Vs. NARESH KUMAR MEENA
|
July 27, 2017 |
COMMISSIONER OF INCOME TAX Vs. SMT. POOJA AGARWAL, 1783, TELEPADA. JAIPUR
|
September 11, 2017 |
COMMISSIONER OF INCOME TAX Vs. SAHITYA SADAWART SAMITI
|
May 19, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S SINGHAL INDUSTRIES
|
January 27, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S MANGLAM ARTS
|
February 14, 2017 |
COMMISSIONER OF INCOME TAX Vs. SMT. SUNITA DHADDA AND ORS.
|
July 31, 2017 |
COMMISSIONER OF INCOME TAX Vs. KANORIA SUGAR & GENERAL MANUFACTURING CO. LTD.
|
May 23, 2017 |
COMMISSIONER OF INCOME TAX Vs. JAIPUR DEVELOPMENT AUTHORITY
|
August 3, 2017 |
COMMISSIONER OF INCOME TAX Vs. MANGLAM CEMENT LTD , ADITYA NAGAR, MORAK
|
September 19, 2017 |
COMMISSIONER OF INCOME TAX Vs. VETO ELECTROPOWERS
|
September 11, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S BHAWAL SYNTHETICS (INDIA) UDAIPUR
|
May 5, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S EMMANUEL BIBLE INSTITUTE
|
November 22, 2017 |
COMMISSIONER OF INCOME TAX Vs. URBAN IMPROVEMENT TRUST
|
July 25, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. GREEN FIRE EXPORTS AND JAGDISH PRASAD SONI
|
May 18, 2017 |
COMMISSIONER OF INCOME TAX Vs. DEEPAK VEGPRO
|
August 3, 2017 |
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL SHRINGI AND CO.
|
August 21, 2017 |
COMMISSIONER OF INCOME TAX Vs. LAKHANI SHOE CO. PVT LTD
|
November 20, 2017 |
COMMISSIONER OF INCOME TAX (CENTRAL) JAIPUR Vs. PRABHATI LAL SAINI
|
September 19, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. M/S. SHREE SHYAM MANDIR COMMITTEE
|
October 23, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS) HUDCO BUILDING Vs. SANTOKBA DURLABHJI TRUST FUND
|
September 12, 2017 |
COMMISSIONER OF INCOME TAX JAIPUR-I Vs. V.K. RANA
|
January 10, 2017 |
COMMISSIONER OF INCOME TAX KOTA Vs. KRISHI UPAJ MANDI SAMITI NEWAI TONK
|
February 1, 2017 |
COMMISSIONER OF INCOME TAX KOTA Vs. AMAR NATH ARORA
|
July 25, 2017 |
COMMISSIONER OF INCOME TAX, CIT Vs. SH. SITA RAM SOPRA, 17
|
September 14, 2017 |
COMMISSIONER OF INCOME TAX, JAIPUR Vs. SHRI SATYA DEV SHARMA
|
September 11, 2017 |
COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S. PINK CITY DEVELOPERS
|
August 1, 2017 |
COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S GAD FASHION, G
|
November 10, 2017 |
COMMISSIONER OF INCOME TAX, JAIPUR-II Vs. MAHARAJA SAWAI MAN SINGH-II, MUSEUM TRUST
|
July 13, 2017 |
COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR Vs. ADITYA PROPCON (P) LTD
|
October 10, 2017 |
COMMISSIONER OF INCOME TAX, JAIPUR-III, JAIPUR Vs. ABDUL LATIF, PROPRIETOR
|
February 1, 2017 |
COMMISSIONER OF INCOME TAX, KOTA Vs. ALLEN CAREER INSTITUTE
|
September 12, 2017 |
COMMISSIONER OF INCOME TAX-CENTRAL, NEW CENTRAL REVENUE BUILDING Vs. CARPET MAHAL , OUTSIDE ZORAWAR SINGH GATE
|
May 10, 2017 |
COMMISSIONER, CENTRAL EXCISE, COMMISSIONERATE Vs. M/S MANGLAM CEMENT LTD.
|
August 24, 2017 |
COMMISSIONR OF INCOME TAX Vs. DEEPAK VEGPRO PVT. LTD.
|
November 20, 2017 |
COMMR. OF C.EX. AND S.T., ALWAR Vs. RALLISON ELECTRICALS PVT. LTD.
|
July 27, 2017 |
D.P. MANSINGHKA S/O SH. M.D. MANSINGHKA, BY CASTE MANSINGHKA, RESIDENT OF MANSINGHKA BHAWAN, GANGAPUR ROAD, BHILWARA Vs. THE STATE OF RAJASTHAN
|
January 19, 2017 |
D.V. SINGH Vs. RAJASTHAN STATE MINES AND MINERALS LIMITED
|
January 31, 2017 |
DALA RAM S/O SHRI BHAGWAN JI PATEL Vs. SHRI N.C. SHARMA
|
February 16, 2017 |
DALI BAI (SMT.) Vs. STATE OF RAJASTHAN
|
January 6, 2017 |
DALIP SINGH S/O SH. MAILAL, AGED ABOUT 65 YEARS, R/O LAKHANWAS, TEHSIL BHADRA, DISTRICT HANUMANGARH (RAJ.) Vs. RAMESH S/O DALIP SINGH, R/O LAKHANWAS, TEHSIL BHADRA, DISTRICT HANUMANGARH (RAJ.)
|
March 22, 2017 |
DALLA RAM S/O BHIKA RAM Vs. STATE OF RAJASTHAN THROUGH THE DISTT. COLLECTOR
|
March 25, 2017 |
DALPAT RAM S/O JASAJI Vs. MANGAL SINGH S/O DHARAMDAAN, AGE 44 YEARS
|
July 24, 2017 |
DALU S/O DUDA Vs. STATE OF RAJASTHAN
|
July 28, 2017 |
DARA SINGH Vs. STATE OF RAJASTHAN
|
September 15, 2017 |
DASHARATH SINGH Vs. STATE OF RAJASTHAN
|
September 7, 2017 |
DASHMI DAS S/O RAM SINGH Vs. ADDL DISTRICT COLLECTOR, NOHAR, DISTRICT HANUMANGARH
|
February 9, 2017 |
DASHRATH SUKLA Vs. STATE OF RAJASTHAN & ANR.
|
January 2, 2017 |
DATAR SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2017 |
DATAR SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
August 18, 2017 |
DATAR SINGH S/O SHRI RAM KUMAR SINGH Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY
|
March 30, 2017 |
DATTAR SINGH Vs. STATE OF RAJASTHAN
|
September 1, 2017 |
DAU DAYAL SON OF BADRI PRASAD Vs. OM PRAKASH PODDAR
|
March 10, 2017 |
DAULAL Vs. STATE OF RAJASTHAN
|
May 11, 2017 |
DAULAT RAM S/O SUGNA RAM Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF REVENUE
|
March 7, 2017 |
DAYA RAM SON OF SHRI BHERU LAL MEGHWAL Vs. STATE OF RAJASTHAN
|
September 6, 2017 |
DAYANAND AND ANOTHER Vs. STATE OF RAJASTHAN THROUGH P.P.
|
May 25, 2017 |
DAYANAND JAT Vs. STATE OF RAJASTHAN
|
November 14, 2017 |
DEEN DAYAL MEENA S/O SHRI RAM KARAN Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
November 2, 2017 |
DEEN DAYAL SHARMA SON OF SHRI PRAHLAD SHARMA Vs. STATE OF RAJASTHAN
|
April 20, 2017 |
DEENA Vs. STATE OF RAJASTHAN
|
December 13, 2017 |
DEENDAYAL SHARMA S/O JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
October 30, 2017 |
DEEP SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
|
December 19, 2017 |
DEEPAK @ RAJA Vs. STATE OF RAJASTHAN
|
September 16, 2017 |
DEEPAK BARIYA SON OF SHRI DEVA BARIYA Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS SECRETARY & ORS.
|
May 26, 2017 |
DEEPAK KUMAR JAIN SON OF SHRI SURENDRA KUMAR JAIN Vs. KRISHAN KUMAR SHARMA SON OF LATE SHRI GORDHAN LAL
|
November 15, 2017 |
DEEPAK MEENA Vs. STATE OF RAJASTHAN
|
April 26, 2017 |
DEEPAK S/O SHRI LATE RAMESH CHANDRA Vs. SMT KAUSHALYA DEVI W/O LATE RAMSWAROOP
|
March 23, 2017 |
DEEPAK SHARMA ADOPTED SON OF SHRI DINESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN THRUOGH ITS SECRETARY
|
February 6, 2017 |
DEEPCHAND S/O RAMJILAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 19, 2017 |
DEEPIKA PALIWAL W/O LATE SHRI JAGDISH CHANDRA PALIWAL Vs. CIVIL JUDGE (JR. DIV.) RAJSAMAND AND ANOTHER
|
May 17, 2017 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAMBHAV ENERGY LIMITED
|
April 11, 2017 |
DEPUTY SINGH @ DALJIT SINGH S/O MUKHTIYAR SINGH, BY CASTE MAJABI SIKH, RESIDENT OF 18 S.D. TEHSIL SRI VIJAYNAGAR, DISTRICT SRI GANGANAGAR Vs. STATE OF RAJASTHAN
|
February 16, 2017 |
DESALDAN S/O SHRI VIRDHDAN Vs. THE STATE OF RAJASTHAN
|
April 11, 2017 |
DESHRAJ S/O SHRI RAM KISHORE Vs. STATE OF RAJASTHAN THROUGH PP AND ANOTHER
|
April 28, 2017 |
DEV PRAKASH @ VED PRAKASH S/O SHYAM LAL Vs. MUKESH KUMAR S/O LATE SHRI KISHORI LAL
|
July 31, 2017 |
DEVA BHADAK Vs. STATE OF RAJASTHAN THRO P.P. & ORS.
|
July 5, 2017 |
DEVA RAM Vs. STATE OF RAJASTHAN
|
March 1, 2017 |
DEVA RAM & ORS. Vs. FAKIR MOHD. QURESHI & ORS.
|
October 24, 2017 |
DEVA RAVAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 7, 2017 |
DEVARAM PARGI SON OF SHRI HEERA LAL Vs. AMRIT LAL SON OF MOHAN RAJ
|
November 3, 2017 |
DEVENDRA KUMAR @ DEVA S/O LATE SHRI NEMI CHAND BY CASTE VAISHYA Vs. MANOHAR LAL S/O BABU LAL
|
February 1, 2017 |
DEVENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, FINANCE DEPARTMENT
|
May 18, 2017 |
DEVENDRA S/O SHRI ROHITASH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 14, 2017 |
DEVENDRA SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 10, 2017 |
DEVENDRA SINGH S/O BABU LAL YADAV Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF MEDICAL & HEALTH, SECRETARIAT, JAIPUR
|
May 29, 2017 |
DEVESH KUMAR SHARMA Vs. SECRETARY, RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER
|
April 25, 2017 |
DEVI DUTT Vs. STATE OF RAJASTHAN
|
February 20, 2017 |
DEVI LAL Vs. RAM LAL
|
November 27, 2017 |
DEVI LAL S/O KISHANA JI REGAR Vs. SUBASH CHANDRA S/O MANAK CHANDRA JAIN
|
May 9, 2017 |
DEVI LAL S/O LADU LAL BIRLA Vs. SMT. SITA DEVI W/O KEDARMAL BAHETI
|
February 9, 2017 |
DEVI SINGH Vs. STATE OF RAJASTHAN & ANR
|
November 6, 2017 |
DEVILAL Vs. STATE
|
November 23, 2017 |
DEVILAL JAT Vs. UNION OF INDIA
|
September 5, 2017 |
DEVKALYAN S/O SHANKAR LAL DHAKAD Vs. STATE OF RAJASTHAN
|
July 25, 2017 |
DEVKI Vs. STATE OF RAJASTHAN
|
May 24, 2017 |
DHABARIYA AGLOMERATES PVT. LTD. Vs. SIDDARTH ORGANIZATION
|
June 2, 2017 |
DHAN SINGH Vs. STATE
|
July 12, 2017 |
DHAN SINGH AND OTHERS Vs. DISTRICT COLLECTOR, BHARATPUR (RAJ.) AND OTHERS
|
May 17, 2017 |
DHANRAJ JOGI SON OF SHRI MAKKHAN LAL Vs. THE STATE OF RAJASTHAN
|
March 1, 2017 |
DHANRAJ S/O SHRI HUKMA RAM Vs. THE STATE OF RAJASTHAN THROUGH THE COLLECTOR, HANUMANGARH
|
October 6, 2017 |
DHARA SINGH AND ORS. Vs. STATE OF RAJASTHAN THROUGH PP
|
January 5, 2017 |
DHARAM PAL AND OTHERS Vs. LALMAN AND OTHERS
|
April 18, 2017 |
DHARAM PAL YADAV Vs. STATE OF RAJASTHAN
|
February 28, 2017 |
DHARAMPAL GOYAL S/O SHIVNARAYAN AGARWAL Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, COLLEGE EDUCATION, GOVERNMENT OF RAJASTHAN, JAIPUR
|
March 2, 2017 |
DHARMENDRA Vs. STATE OF RAJASTHAN
|
February 28, 2017 |
DHARMENDRA JAIN S/O SHRI SURAJMAL JAIN Vs. STATE OF RAJASTHAN
|
July 25, 2017 |
DHARMESH DHABHAI S/O SH. SHANKER DHANBHAI Vs. STATE OF RAJASTHAN
|
October 5, 2017 |
DHARMPAL SON OF SHRI MAHAVEER PRASAD Vs. STATE OF RAJASTHAN THROUGH P.P.
|
July 24, 2017 |
DHEER SINGH @ DHIRENDRA SON OF PITAM SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2017 |
DHEERAJ PARMAR S/O HEERA LAL MALI Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY
|
May 26, 2017 |
DHEMA D/O LATE SH JAMNA ALIAS JAMNADAS Vs. RAKESH S/O SH DHAL SINGH
|
January 11, 2017 |
DHIRENDRA SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
October 23, 2017 |
DHOOM SINGH Vs. STATE OF RAJASTHAN
|
July 6, 2017 |
DHUDHA AND OTHERS Vs. MADAN LAL AND OTHERS
|
July 4, 2017 |
DHUKAL SINGH S/O SARDAR SINGH Vs. SANWARIYA LAL S/O MAHAVEER PRASAD
|
November 28, 2017 |
DILBAG SINGH CONTRACTOR, SON OF SHRI TEK RAM Vs. NORTH WESTERN RAILWAY THROUGH ITS GENERAL MANAGER, NWR HEAD QUARTER, JAWAHAR CIRCLE, JAIPUR
|
July 14, 2017 |
DILIP JOSHI Vs. THE STATE OF RAJASTHAN
|
March 28, 2017 |
DILIP KUMAR Vs. STATE OF RAJASTHAN THROUGH PP
|
January 11, 2017 |
DILIP KUMAR S/O SHRI SOHAN LAL Vs. THE STATE OF RAJASTHAN & ORS.
|
July 25, 2017 |
DILIP SINGH Vs. SMT ANITA SHARMA AND OTHERS
|
March 7, 2017 |
DILIP SINGH Vs. ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT
|
April 12, 2017 |
DILSUKH Vs. MADAN LAL
|
July 25, 2017 |
DINESH CHAND GUPTA Vs. GOVINDNARAYAN
|
July 25, 2017 |
DINESH CHANDRA BARANDA S/O SH. ARJI BARANDA Vs. BANK OF BARODA THROUGH ITS GENERAL MANAGER, REGIONAL OFFICE, JAIPUR
|
January 24, 2017 |
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
December 20, 2017 |
DINESH KUMAR Vs. CHETAN KUMAR
|
July 4, 2017 |
DINESH KUMAR S/O LATE SH. AASANDAS Vs. FAYAZ ALI S/O SH. AHSAAN ALI
|
April 13, 2017 |
DINESH KUMAR S/O SHRI DESHRAJ Vs. THE STATE OF RAJASTHAN
|
November 24, 2017 |
DINESH KUMAR S/O SHRI MOHANLAL MEENA Vs. JAGDISH PRASAD S/O SHRI SUKHDEV DAS VAISHNAV
|
June 1, 2017 |
DINESH KUMAR SHARMA SON OF SHRI PRABHU DAYAL SHARMA Vs. SECRETARY, PRIMARY EDUCATION, JAIPUR AND ANOTHER
|
February 15, 2017 |
DINESH KUMAR SRIVASTAVA Vs. PRADEEP KUMAR
|
November 6, 2017 |
DINESH KUMAR SRIVASTAVA, SON OF LATE SHRI NARENDRA PRAKASH SRIVASTAVA Vs. PRADEEP KUMAR, SON OF LATE SHRI SATYAPRAKASH SRIVASTAVA AND ANOTHER
|
July 18, 2017 |
DINESH MAHAWAR Vs. STATE OF RAJASTHAN
|
September 4, 2017 |
DINESH MEENA Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD.
|
August 30, 2017 |
DINESH SINGH RATHORE Vs. UNION OF INDIA, THROUGH CHIEF GENERAL MANAGER
|
January 19, 2017 |
DINESH VISHNOI Vs. COLLEGE OF AYURVEDS, UNIVERSITY CAMPUS, DR SARVEPALLI,
RADHAKRISHNANA RAJASTHAN AYURVED UNIVERSTIY, KADWAD, JODHPURNAGAUR
HIGHWAY ROAD, JODHPUR (RAJ )
|
April 11, 2017 |
DISTRICT EXCISE OFFICER Vs. GOVIND RAM
|
October 14, 2017 |
DIWAN SINGH Vs. STATE OF RAJASTHAN
|
March 23, 2017 |
DR CHITRA ARORA W/O LATE SHRI V.K. ARORA Vs. THE STATE OF RAJASTHAN
|
July 10, 2017 |
DR D C DUDI AND ORS Vs. STATE OF RAJ AND ORS
|
December 21, 2017 |
DR IMRAN KAZMI Vs. STATE OF RAJ AND ORS
|
December 21, 2017 |
DR MATA PRASAD SHARMA Vs. JAGAT GURU RAMANANDACHARY
|
May 18, 2017 |
DR. ANJANA VYAS Vs. NATIONAL LAW UNIVERSITY AND OTHERS
|
April 17, 2017 |
DR. BHAWNA D/O SHRI BIRDHI CHAND SANKHLA Vs. SHRI MRITYUNJAYA S/O SHRI CHUNNILAL SAINI
|
October 26, 2017 |
DR. CHANDRA PRAKASH SHARMA S/O SHRI OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
DR. CHHITAR MAL BALAI S/O SHRI SOHAN LAL BALAI Vs. STATE OF RAJASTHAN
|
September 8, 2017 |
DR. DEEPAK VERMA S/O SH. RAMAN VERMA Vs. STATE OF RAJASTHAN
|
September 5, 2017 |
DR. JITENDRSA KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
DR. LAXMAN LAL S/O SHRI BHURA LAL Vs. STATE OF RAJASTHAN
|
December 11, 2017 |
DR. MANISH SONI Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
|
December 11, 2017 |
DR. MEGEHNDRA SHARMA Vs. STATE OF RAJASTHAN
|
March 25, 2017 |
DR. NARESH AGARWAL Vs. SMT. PALLAVI
|
September 13, 2017 |
DR. P.K. KULSHRESTHA Vs. STATE OF RAJASTHAN
|
April 18, 2017 |
DR. PRADEEP SINGH CHUNDAWAT Vs. THE STATE OF RAJASTHAN
|
January 27, 2017 |
DR. PRIYA SOLOMAN (MRS.) W/O MR. RAJEEV DAVID Vs. STATE OF RAJASTHAN
|
February 27, 2017 |
DR. RAKESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
December 21, 2017 |
DR. RAKESH MEENA SON OF SHRI J.R. MEENA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
June 28, 2017 |
DR. RAKESH N DORWAL S/O SHRI OMPRAKASH SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY, JAIPUR
|
August 17, 2017 |
DR. RAMESH KUMAR MADHOK Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
July 11, 2017 |
DR. SHIKHAR CHAND JAIN SON OF SHRI MANAK CHAND Vs. THE STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
|
August 29, 2017 |
DR. SONIYA JINDAL D/O SHRI RAMNIWAS JINDAL Vs. STATE OF RAJASTHAN THROUGH PP
|
May 2, 2017 |
DR. SUNIL SONI S/O SHRI RAJENDRA KUMAR SONI Vs. DR. (SMT.) KHUSHBU SONI W/O DR. SUNIL SONI, D/O SHRI GIRDHARI LAL SONI
|
January 20, 2017 |
DR. SURENDRA KUMAR S/O SHANKAR LAL Vs. STATE OF RAJASTHAN THROUGH PP
|
March 1, 2017 |
DR. UMESH SHARMA S/O SHRI BHAGIRATH PRASAD Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 11, 2017 |
DR. VIMAL RAZDAN S/O LATE SHRI MOHANLAL, B/C BRAHMIN, AGED 74 YEARS Vs. STATE OF RAJASTHAN
|
March 2, 2017 |
DUNGAR SINGH KHINCHI S/O LATE SH. BADAN SINGH KHINCHI Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
DURGA SINGH RATHORE S/O SHRI G.S. RATHORE Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY
|
January 30, 2017 |
DURGADASS S/O SHRI GOPALDASS DHOBI Vs. APPELLATE RENT TRIBUNAL, JODHPUR METROPOLITAN
|
May 3, 2017 |
DURGAPPA KATTAPPA GUDILO Vs. STATE OF RAJASTHAN
|
August 17, 2017 |
DURGESH BHATI S/O GAMMA RAM BHATI Vs. REKHA D/O DURGARAM
|
August 22, 2017 |
DURGESH KUMAR LAKHERA S/O SHRI BABULAL LAKHERA Vs. SMT. RAMPATI W/O SHRI BABULAL LAKHERA
|
February 10, 2017 |
DURGESH NANDINI WIFE OF KHADGENDRA Vs. SHANTI WIFE OF PURUSHOTTAM
|
August 9, 2017 |
EMAMI S/O ROSHAN KHAN Vs. NAND KISHORE GUPTA S/O PYARE LAL GUPTA, RESIDENT OF NEAR P.N. MOHALLA KUTHUBPUR REWARI (HARYANA) OWNER TRACTOR FARM TAK NO. RJ
|
February 7, 2017 |
EMKAY MEDICARE SERVICES THROUGH Vs. THE PRESIDENT, RAJASTHAN MEDICARE RELIEF SOCIETY
|
June 2, 2017 |
EMPLOYEES PROVIDENT FUND ORGANIZATION, MINISTRY OF LABOUR, GOVERNMENT OF INDIA Vs. OFFICIAL LIQUIDATOR, RAJASTHAN HIGH COURT, JAIPUR, "CORPORATE BHAWAN", G
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July 4, 2017 |
ESSAR OIL LTD. Vs. DIG REGISTRATION & COLLECTOR(STAMPS)
|
May 11, 2017 |
EXECUTIVE ENGINEER Vs. HANUMAN SINGH
|
November 16, 2017 |
EXECUTIVE ENGINEER, NATIONAL HIGHWAY PUBLIC WORKS DEPARTMENT, TONK & ANTHER Vs. SHRI MADAN LAL GURJAR SON OF MEVA RAM GURJAR, C/O TONK ZILA PWD EMPLOYEES UNION, TONK
|
July 12, 2017 |
EXECUTIVE ENGINEER, RANA PRATAP SAGAR DAM Vs. SHRI HARISH KUMAR S/O SHRI RAMGOPAL
|
December 19, 2017 |
EXPO Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
October 25, 2017 |
FARBAT SINGH Vs. STATE (EDUCATION DEPARTMENT)ORS
|
April 17, 2017 |
FARUKH S/O FAZUDEEN Vs. STATE OF RAJASTHAN
|
April 24, 2017 |
FATAH RAM Vs. JUDGE, LABOUR COURT, SR. NO. 1, JAIPUR
|
January 18, 2017 |
FATEH MOHAMMED S/O SUBAN KHAN Vs. STATE OF RAJASTHAN THROUGH CHIEF ENGINEER, GROUND WATER DEPARTMENT
|
July 10, 2017 |
FATEH SINGH Vs. RAJASTHAN HOUSING BOARD
|
October 27, 2017 |
FATEH SINGH SON OF SHRI CHIMMAN Vs. STATE OF RAJASTHAN THROUGH P.P.
|
March 23, 2017 |
FAZRU AND ORS. Vs. STATE OF RAJASTHAN
|
October 10, 2017 |
FIRM HAJI RAHIM BUX GANI CHIMPA THROUGH ITS PROPRIETOR GULAM SADIK CHIMPA S/O SHRI HAJI RAHIM BUX Vs. SMT. SHASHI W/O SHRI RADHESHYAM
|
November 9, 2017 |
FIRM RAJASTHAN GLASS HOUSE, SHIVAJI MARKET, OLD STATION ROAD, ALWAR Vs. STATE OF RAJASTHAN
|
April 12, 2017 |
FIRM RAM NARAYAN @ BROTHERS Vs. BADAMI DEVI WD/O LAXMI NARAYAN MAHAJAN
|
August 29, 2017 |
FIRM SALUD CARE INDIA PVT LTD. Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 18, 2017 |
FIROJ KHAN SON OF SHRI AKIL KHAN Vs. STATE OF RAJASTHAN
|
April 21, 2017 |
FIROZ KURASHI Vs. CHAWAND SINGH
|
May 24, 2017 |
FOOSA RAM S/O SHRI BALURAM Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
G.L. JAIMAN Vs. MAHARAJA GANGA SINGH UNIVERSITY
|
May 3, 2017 |
GAFFUR KHAN & ORS Vs. RAMJAN & ORS
|
March 30, 2017 |
GANDHI VIDHYA MANDIR SANSTHAN, SARDARSHAHAR, THROUGH ITS REGISTRAR Vs. NAZIR KHAN S/O KARIM KHAN
|
November 14, 2017 |
GANESH LAL S/O ROOP CHAND RAWAL Vs. NARAYAN LAL S/O PANNA LAL BHANDARI AND ANR.
|
January 27, 2017 |
GANESH PATEL S/O SHARI KANJI PATEL Vs. THE STATE OF RAJASTHAN
|
May 5, 2017 |
GANESH SINGH Vs. DIRECTOR, VARDHAMAN MAHAVEER OPEN UNIVERSITY, REGIONAL CENTRE, AJMER
|
March 25, 2017 |
GANESHA RAM S/O SH. KUMBHA RAM Vs. THE STATE OF RAJASTHAN
|
September 1, 2017 |
GANGA D/O LATE SHRI TAGA & W/O SHRI VIHAJI Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
|
March 10, 2017 |
GANGA KUMARI D/O BHIKHA RAM Vs. STATE OF RAJASTHAN
|
November 13, 2017 |
GANGA RAM SON OF SHRI RUGHNATH Vs. STATE OF RAJASTHAN
|
March 1, 2017 |
GANGA SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
November 18, 2017 |
GANGA VISHAN KUMAR Vs. STATE OF RAJASTHAN
|
February 14, 2017 |
GANGANAGAR SEHKARI UPBHOKTA WHOLESALE BHANDAR LTD. Vs. SH. RAJENDRA SINGH
|
November 23, 2017 |
GANGARAM Vs. STATE OF RAJASTHAN
|
February 28, 2017 |
GANGARAM Vs. PRASHANT SINGH
|
July 24, 2017 |
GANGARAM MEENA Vs. STATE OF RAJ AND ORS.
|
August 21, 2017 |
GANPAT LAL SHAH AGE ABOUT 53 YEARS S/O SHRI RAJMAL JI SHAH, R/O 199, VAKIL COLONY, HIRAN MAGRI, SECTOR NO.11, UDAIPUR (RAJ.) Vs. MURTI SHRI JAWAN SWAROOPESHWAR MAHADEV MINOR THROUGH : DEVESTHAN COMMISSIONER, UDAIPUR (RAJ.)
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January 18, 2017 |
GANPAT LAL SHAH S/O RAJMAL JI SHAH Vs. LRS OF MAHARANA BHAGWATSINGH JI ARVIND SINGH JI MEWAR
|
January 18, 2017 |
GANPAT S/O LATE SHRI BHANWAR LAL, BY CASTE KHATIK R/O POLICE STATION AJEETGARH, TEHSIL BHEEM, DISTRICT RAJSAMAND, PRESENTLY RESIDING AT GIRDHARI PURA KACHCHI BASTI, POLICE STATION KARNI VIHAR, JAIPUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
February 8, 2017 |
GANPAT SINGH S/O RUGHA RAM Vs. THE STATE OF RAJASTHAN
|
June 29, 2017 |
GANPATI ENTERPRISES Vs. ADITYA KUMAR SHARMA, S/O LATE RAMESH KUMAR SHARMA
|
April 7, 2017 |
GANSHYAM S/O GOVIND RAM, BY CASTE VAISHNAV, R/O VILLAGE SHIVPUR, POLICE STATION KAREDA, DISTRICT BHILWARA Vs. STATE OF RAJASTHAN
|
January 11, 2017 |
GATIYA @ KALIA Vs. STATE OF RAJASTHAN
|
May 18, 2017 |
GAURAV PRIVATE LTD Vs. TARACHAND SANCHETI
|
July 28, 2017 |
GAURAV SHARMA S/O SH. GOPI KRISHAN SHARMA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, GOVT. OF RAJASTHAN JAIPUR & ORS.
|
July 28, 2017 |
GAUTAM CHAND SAND S/O LUM CHAND Vs. GOURAV GOYAL, THE DISTRICT COLLECTOR, JODHPUR
|
January 24, 2017 |
GEETA DEVI Vs. STATE OF RAJASTHAN & ORS
|
November 24, 2017 |
GEETA DEVI Vs. DIRECTOR
|
November 15, 2017 |
GEETA DEVI WD/O LATE SHRI KISHAN LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 24, 2017 |
GEHRI LAL Vs. STATE OF RAJASTHAN
|
August 8, 2017 |
GEMS & GEMS (REGISTERED PARTNERSHIP FIRM) 5 Vs. COMMISSIONER OF INCOME TAX-II, NEW CENTRAL REVENUE BUILDING STATUE CIRCLE, JAIPUR
|
September 12, 2017 |
GENERAL MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. HARI PRASAD
|
August 10, 2017 |
GHANSHYAM Vs. KAJODMAL
|
May 2, 2017 |
GHANSHYAM Vs. STATE OF RAJASTHAN
|
August 22, 2017 |
GHANSHYAM DUTT Vs. SITARAM
|
December 4, 2017 |
GHANSHYAM S/O SHRI KALU LAL SONI, R/O Vs. ASHOK KUMAR JOSHI S/O SHRI RAM CHANDRA JOSHI, R/O
|
January 23, 2017 |
GHANSHYAM SINGH Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
GHASIRAM S/O BHERU LAL Vs. STATE OF RAJASTHAN, THROUGH SECRETARY, LOCAL SELF GOVERNMENT, SECRETARIAT, JAIPUR
|
October 25, 2017 |
GHEWAR CHAND Vs. STATE OF RAJASTHAN
|
August 11, 2017 |
GHEWAR RAM Vs. HARDAYAL SINGH CHAMPAWAT
|
April 3, 2017 |
GHISHULAL S/O HARIRAM REGAR R/O GORAJI KA NIMBAHEDA, P.S. KAPASAN, DIST. Vs. THE STATE OF RAJASTHAN
|
March 1, 2017 |
GHISI W/O SHRI JAMLA DAS VAISHNAVE Vs. STATE OF RAJASTHAN
|
September 7, 2017 |
GIRDHAR GOPAL JHAMB MEDICAL STORE Vs. MOHANLAL SANGHI MEMORIAL DHARAMSHALA TRUST NAYAPURA KOTA
|
July 20, 2017 |
GIRDHARI Vs. THE DISTRICT COLLECTOR CHURU, DISTRICT CHURU (RAJ.)
|
April 3, 2017 |
GIRDHARI Vs. STATE OF RAJASTHAN THROUGH COLLECTOR
|
July 28, 2017 |
GIRDHARI BALAI SON OF SHRI GAJENDRA PRASAD Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
November 14, 2017 |
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
May 17, 2017 |
GIRDHARI LAL SON OF SHRI RAM LALJI Vs. STATE OF RAJASTHAN,
|
January 6, 2017 |
GIREERAJ PRASAD GOUTAM S/O SHRI ANGAD KUMAR GOUTAM Vs. STATE OF RAJASTHAN
|
January 4, 2017 |
GIRIRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2017 |
GIRISH CHANDRA PANDEY Vs. DARSHAN SINGH
|
August 9, 2017 |
GIRISH PUROHIT Vs. STATE OF RAJASTHAN
|
March 8, 2017 |
GIRRAJ PRASAD AND OTHERS Vs. SMT TARA DEVI AND OTHERS
|
July 12, 2017 |
GIRRAJ SON OF ISHARA Vs. THE STATE OF RAJASTHAN
|
February 10, 2017 |
GMG ENGINEERS & CONTRACTOR PVT LTD Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
July 5, 2017 |
GODREJ AND BOYCE MFG. CO. LTD. Vs. COMMERCIAL TAXES OFFICER, ANTI-EVASION, ZONE-1, JAIPUR
|
February 10, 2017 |
GOMARAM Vs. KUKARAM
|
April 27, 2017 |
GOPAL @ GOPI @ BACHI Vs. STATE OF RAJASTHAN
|
July 19, 2017 |
GOPAL BAGDI S/O NATHU LAL BAGDI Vs. OM BAGDI S/O NATHU LAL BAGDI
|
February 3, 2017 |
GOPAL CHAUDHARY S/O LATE SHRI VISHAMBHAR DAYAL Vs. CHHAJURAM S/O SHRI UMRAO LAL CHAUDHARY
|
February 22, 2017 |
GOPAL DAS MACHHAR S/O SHRI AMARCHAND MACHHAR Vs. RAJENDRA KUMAR S/O SHRI MAHA SINGH
|
September 1, 2017 |
GOPAL LAL Vs. STATE OF RAJASTHAN
|
November 21, 2017 |
GOPAL LAL PARASHAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHILWARA
|
February 14, 2017 |
GOPAL PRASAD Vs. MANAGING DIRECTOR, RSRTC, PARIVAHAN MARG
|
March 22, 2017 |
GOPAL S/O SHRI BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 1, 2017 |
GOPAL SHARAN RASTOGI Vs. APPELLATE RENT TRIBUNAL
|
July 10, 2017 |
GOPAL SINGH Vs. AJMER, VIDHYUT VITERAN NIGAM LIMITED
|
July 5, 2017 |
GOPAL SINGH ALIAS GOPI RAM SON OF SHRI BALURAM Vs. THE STATE OF RAJASTHAN
|
May 1, 2017 |
GOPAL SINGH S/O SHRI GEMAR SINGH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION
|
July 25, 2017 |
GOPAL SINGH S/O SHRI NAND SINGH Vs. STATE OF RAJASTHAN
|
September 7, 2017 |
GOPAL SINGH SISODIA Vs. STATE OF RAJASTHAN
|
February 8, 2017 |
GOPAL SINGH SON OF SHRI GUMAN SINGH @ GOMA RAM & ORS. Vs. STATE OF RAJASTHAN
|
July 19, 2017 |
GOPAL SONI S/O SHRI RAMSWAROOP SONI Vs. GIRWAR DAYAL GUPTA S/O SHRI NEMI CHAND GUPTA
|
April 20, 2017 |
GOPAL TANK Vs. STATE OF RAJASTHAN
|
November 23, 2017 |
GOPAL VAIDH S/O GANGA RAM VAIDH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
July 4, 2017 |
GOPAL, SON OF MANGI LAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 4, 2017 |
GOPI CHAND S/O BUDDHI RAM Vs. STATE OF RAJASTHAN
|
May 30, 2017 |
GOPI RAM @ GOPAL RAM Vs. STATE OF RAJASTHAN
|
November 21, 2017 |
GOPILAL S/O TEJAJI VAGRIYA Vs. SHRI KALUBHAI S/O MASTI KHAN MUSALMAN
|
May 22, 2017 |
GORDHAN SINGH Vs. ASHOK @ RAJU
|
July 13, 2017 |
GOTAM AND COMPANY, CHITTORGARH, THROUGH ITS MAUFIDARS LEGL REPRESENTATIVE OF HARAK LAL Vs. THE ADDITIONAL CIVIL JUDGE (SR. DN.) NO.1, CHITTORGARH AND OTHERS
|
December 19, 2017 |
GOVERDHAN S/O SHANTI LAL Vs. STATE OF RAJASTHAN
|
May 11, 2017 |
GOVIND GUPTA Vs. UMA SHARMA
|
January 17, 2017 |
GOVIND KUMHAWAT S/O SHRI NATHU LAL KUMHAWAT Vs. BODEE LAL S/O DHULI LAL
|
March 25, 2017 |
GOVIND NARAYAN Vs. NAGENDRA NAGDA
|
September 4, 2017 |
GOVIND PRASAD SHARMA Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
March 2, 2017 |
GOVIND SINGH SHEKHAWAT S/O SH. HARNATH SINGH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, HOME DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR AND OTHERS
|
May 11, 2017 |
GRAM PANCHAYAT MANDA-BHINDA Vs. SMT. MANBHAR DEVI
|
September 6, 2017 |
GRAM SEWA SAHKARI SAMITI JHADISA LIMITED Vs. MADHO LAL SHARMA S/O SHRI INDER LAL
|
December 5, 2017 |
GREAT LANDCRAFT PVT. LTD. Vs. SMT. MOHNI VERMA W/O SHRI KISHORILAL VERMA THROUGH POWER OF ATTORNEY HOLDER SHRI KISHORI LAL VERMA S/O SHRI BANSHIDHAR VERMA
|
July 14, 2017 |
GREAT LANDCRAFT PVT. LTD. AND ANOTHER Vs. SMT. MOHNI VERMA
|
September 18, 2017 |
GREEN BELT SOCIETY, RAJSAMAND Vs. STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR
|
February 14, 2017 |
GULAB KOTHARI, EDITOR, RAJASTHAN PATRIKA, JAIPUR Vs. STATE OF RAJASTHAN
|
January 12, 2017 |
GULABRAM Vs. HIMMAT
|
August 25, 2017 |
GULAM KADAR Vs. STATE & ANR
|
November 29, 2017 |
GUMANA RAM Vs. RAJU RAM AND OTHERS
|
July 4, 2017 |
GUNJAN DUDANI SON OF SHRI SUBHASH DUDANI Vs. UNION OF INDIA
|
August 18, 2017 |
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
GURDAS SINGH Vs. STATE OF RAJ.
|
November 23, 2017 |
GURDITTA SINGH S/O NIRANJAN SINGH Vs. KULDEEP SINGH AND OTHERS
|
October 6, 2017 |
GURJEET KAUR W/O VISHAL SINGH Vs. VISHAL SINGH S/O SARDAR TEJ SINGH LABANA SIKH
|
May 16, 2017 |
GURMEET SINGH S/O TEJ SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 10, 2017 |
GURNAAM KAUR Vs. STATE OF RAJASTHAN
|
February 7, 2017 |
GURUNAM SINGH SON OF LAL SINGH RAMGHARIA SIKH Vs. STATE OF RAJASTHAN
|
July 27, 2017 |
GWALIOR ALCOBREW PVT. LTD. Vs. STATE OF RAJASTHAN, THROUGH ITS CHIEF SECRETARY, SECRETARIAT BUILDING, JAIPUR 302005, RAJASTHAN
|
July 18, 2017 |
GYANESHWAR Vs. UNION OF INDIA
|
August 3, 2017 |
H H MAHARANI MARUDHAR CHARITABLE TRUST Vs. GOVT OF RAJASTHAN
|
January 24, 2017 |
H. SARDAR KHAN S/O LATE UMRAO KHAN Vs. MOHD. AHSAN S/O AHMED JI, PROPRIETOR, AHSAN ENGINEERING AND IRON WORKS, NEAR JAWAHAR KHANA, GHAS MANDI ROAD, JODHPUR
|
July 24, 2017 |
H.R. CHOUDHARY S/O LATE SHRI KANA RAM CHOUDHARY, AGED ABOUT 69 YEARS, D Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR
|
January 27, 2017 |
HADIYA @ DALJI S/O KHOMA B/C AADIWASI, R/O BHICHAWADA THANA KALINJARA Vs. STATE OF RAJASTHAN
|
July 18, 2017 |
HAJARILAL JOSHI Vs. STATE OF RAJASTHAN
|
July 19, 2017 |
HAKAM SINGH Vs. STATE OF RAJASTHAN
|
March 30, 2017 |
HAKIM KHAN Vs. STATE OF RAJASTHAN
|
October 5, 2017 |
HAKRU ADIWASI SON OF SHRI RAMA Vs. STATE OF RAJASTHAN
|
April 17, 2017 |
HAMIR CHAND Vs. STATE OF RAJASTHAN
|
May 23, 2017 |
HANIF KHAN Vs. STATE OF RAJASTHAN
|
August 31, 2017 |
HANSRAJ SON OF SHRI KANA RAM Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE NO. 6, JAIPUR CITY, JAIPUR (RAJ.)
|
October 4, 2017 |
HANUMAN Vs. STATE OF RAJASTHAN
|
August 21, 2017 |
HANUMAN HARIYANA BRAHMIN SON OF PRABHU DAYAL BY CASTE HARIYANA BRAHMIN, RESIDENT OF KUNDAL, POLICE STATION KOLVA, DISTRICT DAUSA (RAJ.) AT PRESENT LODGED IN THE DISTRICT JAIL, DAUSA Vs. STATE OF RAJASTHAN THROUGH PP
|
January 25, 2017 |
HANUMAN JAT Vs. STATE OF RAJASTHAN
|
November 21, 2017 |
HANUMAN MEENA SON OF SH LALA RAM MEENA Vs. UNION OF INDIA
|
August 8, 2017 |
HANUMAN PRASAD Vs. OM PRAKASH NAGORI
|
October 10, 2017 |
HANUMAN PURI Vs. RAJASTHAN HIGH COURT, JODHPUR
|
May 25, 2017 |
HANUMAN S/O JODHA RAM Vs. DHANNA RAM
|
January 12, 2017 |
HANUMAN S/O KISHAN LAL Vs. STATE
|
July 19, 2017 |
HANUMAN SAHAI SHARMA Vs. STATE OF RAJASTHAN
|
April 28, 2017 |
HANUMAN SON OF SHRI BABU LAL Vs. GOPAL SON OF SHRI SUGNA RAMJI
|
April 20, 2017 |
HARBHAJAN Vs. RAMBHAROSI
|
July 13, 2017 |
HARDEV RAM KALER, S/O LATE LACHHA RAM Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
HARI BALLABH GOME Vs. STATE OF RAJASTHAN THROUGH PP
|
July 26, 2017 |
HARI KISHAN S/O SHRI RAMESHWAR PRASAD Vs. STATE OF RAJASTHAN THROUGH P.P.
|
March 22, 2017 |
HARI LAL Vs. STATE OF RAJASTHAN
|
January 20, 2017 |
HARI PARSHAD S/O SHRI BHANWAR LAL Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY
|
December 4, 2017 |
HARI RAM RAJANI & ORS Vs. STATE & ORS
|
December 1, 2017 |
HARI RAM S/O AASHA RAM Vs. STATE OF RAJASTHAN
|
July 5, 2017 |
HARI RAM S/O SH. NAR SINGH RAM, BY CASTE MEGHWAL, RESIDENT OF BHANWARI, P.S. ROHAT, DISTRICT PALI. (AT PRESENTLY LODGED AT CENTRAL JAIL, JODHPUR.) Vs. STATE OF RAJASTHAN
|
January 9, 2017 |
HARI RAM SON OF UDA RAM AGED ABOUT 22 YEARS Vs. STATE OF RAJASTHAN
|
January 2, 2017 |
HARI SHANKAR S/O MURLIDHAR MISHRA Vs. STATE OF RAJASTHAN THROUGH TEHSILDAR
|
April 19, 2017 |
HARI SINGH Vs. LABOUR COURT NO-2
|
August 22, 2017 |
HARI SINGH S/O SHRI KESAR SINGH Vs. BHOPAL SINGH S/O SHRI JHALAM SINGH, BY CASE RAJPUT
|
May 12, 2017 |
HARIMOHAN BANSAL SON OF SHRI RADHEYSHYAM BANSAL Vs. SEDURAM CHOUDHARY SON OF SHRI RAMSAHAY JI CHOUDHARY
|
March 27, 2017 |
HARIOM @ ARVIND Vs. STATE OF RAJASTHAN
|
July 21, 2017 |
HARISH BALECHA Vs. VIKAS KUMAR BAMB
|
July 3, 2017 |
HARISH CHANDRA RAWAL, SON OF SHRI DEVKRISHNA Vs. SMT. RATNA RAWAL, WIFE OF LATE SHRI BHAGWATI SHANKAR RAWAL, BY CASTE BRAHMAN, AGED ABOUT 40 YEARS, RESIDENT OF PADARDI BADI, TEHSIL SAGWARA, DISTRICT DOONGARPUR
|
January 3, 2017 |
HARISH CHANDRA SHARMA S/O NARAYAN LAL SHARMA Vs. SMT. SUDHA SHARMA W/O TRILOK CHANDRA SHARMA
|
May 15, 2017 |
HARISINGH S/O SHRI BHURJIRAM Vs. VISHNU NARAYAN SHARMA S/O SHRI MOTILAL SHARMA (DECEASED)
|
October 27, 2017 |
HARIVALLABH S/O LATE KEDAR LAL Vs. MAHADEV PRASAD GUPTA S/O LATE DEVILAL
|
May 23, 2017 |
HARIYA Vs. STATE OF RAJASTHAN
|
February 28, 2017 |
HARIYA @ HIRA LAL Vs. STATE OF RAJASTHAN
|
November 8, 2017 |
HARJI RAM Vs. MANGI LAL
|
December 20, 2017 |
HARPAL SINGH S/O SURJEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 14, 2017 |
HARPHOOL SINGH JAT Vs. RAJASTHAN HIGH COURT, JODHPUR, THROUGH ITS REGISTRAR GENERAL AND ANOTHER
|
January 2, 2017 |
HARSH Vs. STATE & ANR
|
November 29, 2017 |
HASAM KHAN Vs. STATE OF RAJASTHAN
|
August 10, 2017 |
HAWA SINGH BENIWAL Vs. STATE OF RAJASTHAN
|
April 21, 2017 |
HAZARI LAL ALORIA S/O SHRI KHAYALI RAM BALIA Vs. SMT. BARFI DEVI W/O SHRI HAZARI LAL ALORIA
|
September 8, 2017 |
HDFC BANK LIMITED Vs. C T O ANTI EVASION RAJASTHAN
|
February 23, 2017 |
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. SMT. NIMAJI W/O LADHE KHAN
|
February 3, 2017 |
HEERA LAL S/O SHRI NAINCHAND KALAL Vs. THE STATE OF RAJASTHAN
|
October 10, 2017 |
HEERA LAL S/O TULSI RAM, AGED ABOUT 48 YEARS, B/C MEENA, R/O BRAHMA KHEDI, POLICE STATION HARNAWDA SHAHJI, DISTRICT BARAN (RAJASTHAN). (PRESENTLY CONFINED IN DISTRICT JAIL BARAN) Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 20, 2017 |
HEERA SINGH Vs. JITENDRA KUMAR GURJAR
|
April 6, 2017 |
HEERALAL S/O DALLA, B/C SALVI, R/O MORCHNA, P.S. RAJNAGAR, DISTRICT RAJSAMAND Vs. STATE OF RAJASTHAN
|
March 8, 2017 |
HEERGIRI @ HEERGHAR S/O NARAYANGIRI Vs. STATE
|
October 24, 2017 |
HEM SINGH KHINCHI S/O. SHRI BRHAMANAND SINGH KHINCHI, AGED ABOUT 71 YEARS, R/O. SECTOR NO.12, HANUMANGARH JUNCTION, DISTRICT HANUMANGARH, RAJASTHAN Vs. STATE OF RAJASTHAN THROUGH THE CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN, JAIPUR, RAJASTHAN
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January 5, 2017 |
HEMA S/O JAWANA RAWAT Vs. STATE OF RAJASTHAN
|
January 5, 2017 |
HEMANT KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
November 21, 2017 |
HEMANT KUMAR SHARMA SON OF SHRI RAMAVTAR SHARMA Vs. THE STATE OF RAJASTHAN
|
August 9, 2017 |
HEMENDERA CHOUDHARY Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
January 6, 2017 |
HEMLATA WIFE OF RAMAN LAL BAMANIYA Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
HEMRAJ Vs. STATE OF RAJASTHAN THROUGH PP
|
May 24, 2017 |
HEMRAJ MEENA Vs. BRIJ MOHAN SHARMA
|
February 2, 2017 |
HETRAM S/O SHRI HARIRAM Vs. BHANWARLAL S/O SHRI DULARAM RAJPUROHIT
|
September 20, 2017 |
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
August 16, 2017 |
HIMMAT SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2017 |
HIMMAT SINGH BHATI Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY
|
January 16, 2017 |
HINDUSTAN COCA COLA BREWERIES PVT LTD Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
|
January 6, 2017 |
HOMESH PANWAR S/O LATE SHRI VIJAYRAJ JI PANWAR Vs. MADANLAL S/O LATE SHRI KANHAIYALAL
|
February 8, 2017 |
HOTEL MANSINGH Vs. JUDGE INDUSTRIAL TRIBUNAL AND ANR
|
December 18, 2017 |
HOTEL SAMODE PALACE JAIPUR Vs. COMMISSIONER OF INCOME TAX-II
|
May 2, 2017 |
HUKMI CHAND MOSUN Vs. KUSHAL CHAND DUGGAD
|
July 10, 2017 |
HUKUM CHAND AND ANR Vs. INDUSTRIAL TRIBUNAL, JAIPUR AND ANR.
|
January 2, 2017 |
ICICI BANK LIMITED Vs. PRAMOD KUMAR GARG, S/O TIKARAM
|
November 30, 2017 |
ICICI BANK LIMITED Vs. STATE OF RAJASTHAN AND ORS
|
May 19, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MAHENDRA SINGH AND OTHERS
|
May 11, 2017 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. TANU KANWAR
|
September 14, 2017 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. OM PRAKASH S/O SHRI GORDHANRAM
|
December 18, 2017 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. IQBAL AZIZ
|
October 3, 2017 |
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. AFROJA BANOO
|
November 16, 2017 |
IKRAMUDDIN S/O SH. WAZEER MOHD, KURESHI Vs. SMT KAILASHI W/O SHRI RAM KUNWAR MEENA
|
November 28, 2017 |
IKTISAR ALI ABDUL HAMEED Vs. UNION OF INDIA
|
January 24, 2017 |
INDERLAL S/O PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
December 13, 2017 |
INDERPAL & ORS Vs. STATE OF RAJASTHAN & ANR
|
October 3, 2017 |
INDIRA VISHNOI W/O SHRI MOHAN LAL VISHNOI Vs. THE DIRECTOR, CENTRAL BUREAU OF INVESTIGATION
|
June 9, 2017 |
INDRA DEVI & ORS Vs. STATE OF RAJASTHAN & ANR
|
October 4, 2017 |
INDRA DEVI W/O LATE MOHANLAL Vs. GENERAL PUBLIC
|
October 14, 2017 |
INDRA DEVI, WIFE OF KAILASH CHANDRA Vs. STATE OF RAJASTHAN THROUGH INSPECTOR GENERAL REGISTRATIONS & STAMPS & ORS.
|
January 18, 2017 |
INDRA MAL SON OF SHRI SOBHAG MAL JAIN, AGED ABOUT 57 YEARS, RESIDENT OF LAL HAVELI, MAHAVEER CHOWK, PURANI TONK, AT PRESENT HAVING A FLOUR SHOP AT BABARON KA CHOWK, PURANI TONK, DISTRICT TONK, RAJASTHAN Vs. STATE BANK OF BIKANER AND JAIPUR, BRANCH TONK THROUGH ITS BRANCH MANAGER
|
January 4, 2017 |
INDRA SAINI Vs. RAKESH KUMAR & ORS
|
November 29, 2017 |
INDRA SINGH SOLANKI S/O SHRI AMBA LAL Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
INDRAPRASTHA INSTITUTE OF NURSING Vs. STATE OF RAJASTHAN, THROUGH DIRECTOR, MEDICAL HEALTH AND FAMILY WELFARE SERVICES
|
February 23, 2017 |
INDRESH W/O SHRI PRATHAM SINGH Vs. DISTRICT ELECTION OFFICER, ALWAR, DISTRICT ALWAR, RAJASTHAN
|
September 1, 2017 |
INDU DEVI W/O SHRI OM PRAKASH KACHHAWAHA Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
April 4, 2017 |
INSAF KHAN Vs. STATE OF RAJASTHAN
|
August 25, 2017 |
INVESTMENT CORPORATION PVT. LTD. Vs. STATE OF RAJASTHAN
|
July 7, 2017 |
IQBAL PINJARA Vs. STATE OF RAJASTHAN
|
August 25, 2017 |
ISHAQ MOHAMMAD S/O SHRI AKBAR MOHAMMAD. Vs. STATE OF RAJASTHAN
|
March 2, 2017 |
ISHIKA (6 YRS.), NEHA (4 YRS.) & VEER (2 YRS.) FATHER TO ALL Vs. THE STATE OF RAJASTHAN
|
May 24, 2017 |
ISHWAR LAL SON OF SHRI CHATTARLALJI MEHTA Vs. LEGAL HEIRS OF DECEASED BABU LALSON OF SHRI JYOTI PRASAD JI BIRIWASI
|
November 1, 2017 |
ISHWAR NATH BHARGAVA (SINCE DEAD) Vs. KANHIYA LAL THROUGH LRS
|
March 21, 2017 |
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
September 14, 2017 |
ISHWAR SINGH Vs. STATE OF RAJASTHAN THROUGH PP
|
January 4, 2017 |
ISLAM SON OF LATE MUSTAQ Vs. CHIRAGUDDIN SON OF SHEIKH CHHOTU
|
April 10, 2017 |
ITC LIMITED Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 25, 2017 |
ITD CEMENTATION INDIA LIMITED Vs. UNION OF INDIA
|
August 8, 2017 |
J.K. TYRE & INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 9, 2017 |
JABBAR NATH Vs. CHAIRMAN
|
May 24, 2017 |
JABBAR SINGH S/O PANNE SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2017 |
JADU RAM S/O MOONGA RAM Vs. STATE OF RAJASTHAN & ORS.
|
August 17, 2017 |
JAGANNATH AND ANOTHER Vs. B.O.R. AND OTHERS
|
February 13, 2017 |
JAGAT SINGH Vs. MANAGING DIRECTOR, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
February 16, 2017 |
JAGDEEP SINGH Vs. MANPRIT KAUR
|
May 12, 2017 |
JAGDEESH S/O LATE SHRI PANCHU LAL Vs. LAXMI NARYANA S/O SHREE BHONRI LAL (SINCE DECEASED)
|
May 23, 2017 |
JAGDISH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 13, 2017 |
JAGDISH Vs. JUDGE, LABOUR COURT
|
November 23, 2017 |
JAGDISH Vs. RAJESH CHOUDHARY
|
October 12, 2017 |
JAGDISH Vs. STATE OF RAJASTHAN
|
October 5, 2017 |
JAGDISH & ORS. Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
JAGDISH AND OTHERS Vs. STATE
|
September 19, 2017 |
JAGDISH LAL Vs. STATE OF RAJASTHAN
|
August 23, 2017 |
JAGDISH NARAIN PAREEK Vs. KAMLESH JAIN SON OF SHRI GHAN SHYAM LAL CHAUDHARY
|
June 2, 2017 |
JAGDISH PRASAD S/O SHRI BHANWARLAL Vs. RAMESHWAR S/O MANAK LAL SUTHAR
|
June 6, 2017 |
JAGDISH PRASAD TANWAR SON OF SHRI LAXMAN SINGH TANWAR Vs. KASTURI DEVI WIFE OF JAGDISH PRASAD TANWAR
|
August 4, 2017 |
JAGDISH S/O SHRI BASTIRAM Vs. STATE OF RAJASTHAN
|
September 4, 2017 |
JAGDISH S/O SUJI LAL MEENA, R/O NAI WALI DHANI, TAN VATIKA, PS SANGANER SADAR, DISTRICT JAIPUR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 28, 2017 |
JAGDISH SAHU Vs. SONU
|
January 31, 2017 |
JAGDISH SINGH Vs. STATE OF RAJASTHAN
|
July 13, 2017 |
JAGDISH SINGH SHEKHAWAT Vs. UNION OF INDIA
|
January 12, 2017 |
JAGDISH SON OF DAULARAMJI, BY CASTE Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
February 17, 2017 |
JAGDISH SUMAN Vs. STATE (TECHNICAL EDUCATION DEPARTMENT)
|
July 31, 2017 |
JAGDISHCHANDRA Vs. PARSU RAM S/O SHRI KISHNA BALAI
|
February 1, 2017 |
JAGMAAL Vs. CHANDRASHEKHAR
|
August 9, 2017 |
JAGMALA RAM @ JAGMAL SINGH S/O SHRI PANALAL AND OTHERS Vs. SOHI RAM S/O SHRI MAMRAJ, ADOPTED SON OF PITHA RAM
|
May 23, 2017 |
JAGMERU MARBLES PVT. LTD. Vs. STATE OF RAJASTHAN
|
July 13, 2017 |
JAGMOHAN SINGH @ RINKU S/O SHRI GURUNAM SINGH Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
JAGRAJ SINGH S/O SHRI HARNEK SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2017 |
JAGROOP SINGH S/O HAKAM SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
April 17, 2017 |
JAGSHEER S/O SH. JUPPA SINGH Vs. THE STATE OF RAJASTHAN
|
April 19, 2017 |
JAGTAR SINGH JATSIKH Vs. STATE OF RAJASTHAN
|
November 9, 2017 |
JAI NARAIN MODI Vs. STATE OF RAJASTHAN
|
January 2, 2017 |
JAI PRAKASH BAGRWA Vs. STATE OF RAJASTHAN
|
September 20, 2017 |
JAI SINGH SON OF LATE SHRI BHORA RAM ALL Vs. MOHAN LAL SON OF SHRI BABU LAL
|
November 14, 2017 |
JAINUL ABDIN SON OF SHRI SAMSUDDIN AHMED Vs. THE RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION LTD.
|
March 2, 2017 |
JAIPUR DEVELOPMENT AUTHORITY, JAIPUR Vs. PURSHOTTAM S/O RAM GOPAL
|
May 25, 2017 |
JAIPUR NAGAR NIGAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2017 |
JAKIR @ MODA S/O MOHAMMED HUSSAIN Vs. STATE OF RAJASTHAN
|
October 10, 2017 |
JALARAM SON OF SHRI RAMDEEN Vs. LEGAL REPRESENTATIVES OF SHRI JORARAM SON OF SHRI PANCHURAM & ORS.
|
May 2, 2017 |
JAMALUDDIN Vs. STATE OF RAJASTHAN THROUGH PP
|
January 9, 2017 |
JAMNA LAL, S/O SHANKAR JI Vs. THE STATE OF RAJASTHAN
|
May 25, 2017 |
JAMNA W/O KAMLESH MEENA Vs. SUJARAM S/O SHRI GENAJI GHANCHI
|
September 5, 2017 |
JANNATI Vs. SAROJ
|
May 19, 2017 |
JASHWANT SINGH Vs. STATE OF RAJASTHAN
|
June 5, 2017 |
JASSA RAM Vs. STATE OF RAJASTHAN
|
December 15, 2017 |
JASU SINGH S/O BHERU SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF ROAD, TRANSPORT AND HIGHWAY
|
March 27, 2017 |
JASVEER SINGH Vs. STATE & ANR
|
November 29, 2017 |
JASVEER SINGH Vs. STATE OF RAJASTHAN
|
May 22, 2017 |
JASWANT & ORS Vs. STATE
|
November 29, 2017 |
JASWANT KUMAR VERMA S/O BADRI LAL VERMA Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION
|
April 3, 2017 |
JASWANT SINGH Vs. LAND ACQUISITION OFFICER, URBAN DEVELOPMENT PROJECT
|
July 10, 2017 |
JASWANT SINGH Vs. ABDUL KAYUM KHAN (DIED) DELETED
|
April 19, 2017 |
JATANMAL FOFALIYA Vs. SMT CHAMELI DEVI@ ATTO DEVI
|
May 5, 2017 |
JEET RAM JAT S/O SHRI KANI RAM Vs. STATE OF RAJASTHAN
|
July 11, 2017 |
JEEVA RAM S/O CHADANA RAM @ CHUNA RAM Vs. FAGLU RAM S/O HARCHAND VISHNOI
|
November 2, 2017 |
JEEVA RAM S/O VEENA JI Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 12, 2017 |
JEEVAN LAL S/O BIRDHI LAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
March 28, 2017 |
JEEWAN MAL BADJATYA S/O JHUMAR MAL BADJATYA Vs. MUNICIPAL BOARD LADNU, NAGAUR THROUGH CHAIRMAN/EXECUTIVE OFFICER AND OTHERS
|
June 1, 2017 |
JEEWAN MAL S/O NARAINRAM BY CASTE GUJAR RESIDENT OF ALIPUR, TEHSIL LADNU, DISTRICT NAGOUR Vs. STATE OF RAJASTHAN
|
February 3, 2017 |
JEEWAN SINGH SON OF SH. PRITHVI SINGH Vs. MANOHAR SINGH SON OF SH. HARI SINGH
|
October 3, 2017 |
JETH MAL Vs. STATE OF RAJASTHAN
|
February 13, 2017 |
JETHA RAM S/O LT. SH. KHANA RAM Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF LOCAL BODIES, GOVERNMENT OF RAJASTHAN SECRETARIAT, JAIPUR
|
November 10, 2017 |
JETHMAL @ JETHA RAM, S/O SHRI NAND LAL Vs. THE STATE OF RAJASTHAN
|
March 6, 2017 |
JETHU SINGH(ALL SONS OF SHRI RIDMAL SINGH Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND ORS.
|
May 4, 2017 |
JHANWAR LAL Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
JHUMAR RAM S/O BHOORA RAM Vs. ADDITIONAL DISTT. COLLECTOR (SECOND), JODHPUR AND OTHERS
|
May 9, 2017 |
JINTENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
April 10, 2017 |
JITENDAR SINGH RATHORE Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, RAJASTHAN, AJMER
|
January 19, 2017 |
JITENDER SINGH S/O GOPAL RAM Vs. STATE OF RAJASTHAN
|
September 19, 2017 |
JITENDRA GOTHWAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES THROUGH ITS VICE CHANCELLOR
|
February 22, 2017 |
JITENDRA KUMAR Vs. STATE OF RAJASTHAN THROUGH P P
|
July 24, 2017 |
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 7, 2017 |
JITENDRA KUMAR S/O MAGNARAM Vs. STATE OF RAJASTHAN
|
May 8, 2017 |
JITENDRA NARCHAL Vs. DIVISIONAL COMMISSIONER
|
January 6, 2017 |
JITENDRA SINGH HADA S/O LATE SHRI NARENDRA SINGH HADA Vs. STATE OF RAJASTHAN THROUGH PP
|
April 20, 2017 |
JITENDRA SONI SON OF SHRI SHYAM LAL Vs. STATE OF RAJASTHAN
|
August 29, 2017 |
JIVAN KHAN Vs. STATE OF RAJASTHAN
|
February 2, 2017 |
JIWANSINGH Vs. STATE
|
November 28, 2017 |
JODHA RAM S/O SHRI PEETHA JI Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS.
|
October 13, 2017 |
JODHPUR VIDHYUT VITRAN LIMITED Vs. SUKHDEV SINGH S/O GURDYAL SINGH MAJBI
|
May 15, 2017 |
JODHPUR VIDHYUT VITRAN NIGAM LTD. Vs. RAMZAN S/O SH. SHOKAT ALI SHAH
|
February 27, 2017 |
JODHPUR VIDYUT VITRAN NIGAM LTD., THROUGH EXECUTIVE ENGINEER (O&M) HANUMANGARH Vs. SOHAN LAL S/O KALU RAM JAT R/O DULMANA POLICE THANA
|
March 25, 2017 |
JOGA RAM Vs. STATE OF RAJASTHAN
|
October 3, 2017 |
JOGA RAM S/O LAXMAN @ LACHA Vs. STATE OF RAJASTHAN
|
May 30, 2017 |
JOGENDRA KAUR WIFE OF LATE SH. GURDYAL SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
April 6, 2017 |
JOGENDRA KUMAR JUNEJA S/O DEEN DAYAL @ DEENA Vs. RAJASTHAN BOARD OF MUSLIM WAKF
|
September 13, 2017 |
JOGENDRA SINGH POONIA Vs. TRIPTA DHAWAN
|
June 2, 2017 |
JOGENDRA SINGH SON OF DALIP SINGH Vs. STATE OF RAJASTHAN
|
September 11, 2017 |
JOHNSON AND JOHNSON LTD. Vs. C.T.O., ANTI
|
January 13, 2017 |
JORAVAR MAL S/O SHRI SOHAN LALJI Vs. PARAS MAL S/O SHRI SOHAN LAL JI
|
November 13, 2017 |
JORAWARSINGH S/O DEEPSINGH Vs. STATE OF RAJASTHAN
|
August 16, 2017 |
JUDE SAMUEL S/O REVINALD SAMUEL Vs. STATE OF RAJASTHAN & ANR.
|
January 27, 2017 |
JUGAL KISHORE Vs. BOARD OF REVENUE
|
April 6, 2017 |
JUGAL KISHORE MEENA S/O HARI SINGH MEENA Vs. AJMER VIDHYUT VITARAN NIGAM LIMITED
|
March 22, 2017 |
JUGAL SINGH Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
JUGNU MISHRA D/O SHRI RANJEET KUMAR MISHRA Vs. STATE OF RAJASTHAN
|
April 12, 2017 |
JUGRAJ S/O SHRI BADRI LAL Vs. STATE OF RAJASTHAN
|
September 7, 2017 |
JYOTI SHARMA Vs. ASSISTANT COMMISSIONER
|
April 20, 2017 |
JYOTI SHARMA D/O SHRI RAMANAND SHARMA Vs. THE STATE OF RAJASTHAN
|
June 2, 2017 |
K. RAMNARAYAN S/O SHRI KEDARMAL KHANDELWAL Vs. SHRI PUKHRAJ S/O SHRI GAJMAL @ GAJRAJ BANTHIYA
|
October 26, 2017 |
K.K. JAIN AND ANR. Vs. STATE OF RAJASTHAN THROUGH PP.
|
December 20, 2017 |
K.K. MATHUR S/O SHRI GANESH VALLABH MATHUR Vs. STATE OF RAJASTHAN
|
April 21, 2017 |
KAILASH BALAI SON OF AMAR LAL, BY CASTE BALAI, RESIDENT OF CHOMOHALLA, POLICE STATION GANGDHAR, DISTRICT JHALAWAR (PRESENTLY UNDERGOING SENTENCE IN CENTRAL JAIL, KOTA.) Vs. STATE OF RAJASTHAN THROUGH PP
|
January 30, 2017 |
KAILASH CHAND MANOJ KUMAR SARRAF (P) LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
March 7, 2017 |
KAILASH CHAND MEENA S/O KANHAIYA LAL MEENA Vs. SURESH YADAV S/O SHIV NARAYAN
|
March 28, 2017 |
KAILASH CHAND MEENA S/O KANHAIYA LAL MEENA Vs. NARENDRA KUMAR BHANSALI S/O SWAROOP CHAND BHANSALI
|
March 28, 2017 |
KAILASH CHAND MEENA S/O SHRI KANHAIYA LAL MEENA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 1, 2017 |
KAILASH CHAND MEENA S/O SHRI SHYONATH MEENA Vs. SMT GOPI DEVI MEENA W/O SHRI KAILASH CHAND MEENA, D/O SHRI SUNDER LAL MEENA
|
December 19, 2017 |
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
October 13, 2017 |
KAILASH CHAND SON OF SHRI MEGHARAM Vs. THE STATE OF RAJASTHAN
|
October 30, 2017 |
KAILASH CHANDRA GHUSAR Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
KAILASH DAN Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2017 |
KAILASH KASWAN S/O SHRI DANARAM KASWAN Vs. STATE OF RAJASTHAN
|
July 21, 2017 |
KAILASH MEENA Vs. STATE OF RAJASTHAN
|
November 1, 2017 |
KAILASH S/O SHRI MAHAVEER PRASAD Vs. SITARAM S/O SHRI HARICHAND
|
July 24, 2017 |
KAILASH SHARMA S/O SHAMBHU RAM Vs. THE STATE OF RAJASTHAN
|
July 28, 2017 |
KAILASH SINGH Vs. DALVEER RAI
|
February 2, 2017 |
KAILASHCHAND SHARMA Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
KAILASHCHANDRA S/O LATE SHRI RADHAKISHAN JI Vs. SANT RAMTARAM GURU SANT SHRI BHAGATRAM JI RAMSNAHI
|
May 30, 2017 |
KAJOD MAL S/O SHRI JAWAHAR RAM Vs. UNION OF INDIA
|
February 23, 2017 |
KALINDEE RAIL NIRMAN (ENGINEERS) LIMITED Vs. THE COMMISSIONER OF INCOME TAX-I
|
January 24, 2017 |
KALIYA S/O RATANA MEENA Vs. STATE OF RAJASTHAN
|
August 11, 2017 |
KALLU MAL S/O BASAR MAL NOW DECEASED Vs. MUNICIPAL COUNCIL PALI
|
September 19, 2017 |
KALU LAL Vs. STATE OF RAJASTHAN
|
May 3, 2017 |
KALU LAL Vs. STATE OF RAJASTHAN
|
August 4, 2017 |
KALU LAL Vs. STATE OF RAJASTHAN
|
November 23, 2017 |
KALU LAL RAO S/O SHRI BANSHI LAL RAO, BY CASTE DHOLI, AGED ABOUT 35 YEARS, RESIDENT OF RAO HOUSE, KULMIYON KA CHORAHA, VALLABHAGAR, UDAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF MINES, SECRETARIAT, JAIPUR
|
January 17, 2017 |
KALU RAM GURJAR Vs. STATE OF RAJASTHAN
|
February 2, 2017 |
KALU S/O RAM JI Vs. THE STATE OF RAJASTHAN
|
May 15, 2017 |
KALWA S/O LALLU SINGH B/C JATAV Vs. STATE OF RAJASTHAN
|
August 10, 2017 |
KALYAN BHEEL AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 16, 2017 |
KALYAN SAHAI S/O LATE SHRI HANUMANARAM Vs. MANGI LAL SELIBET DISCIPLE (BRAMCHARI CHELA) SHRI CHETANPURI
|
November 16, 2017 |
KALYAN SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
|
May 25, 2017 |
KALYAN SINGH SON OF SHRI BHOOR SINGH Vs. THE JUDGE, MOTOR ACCIDENT CLAIMS TRIBUNAL, JAISALMER
|
December 11, 2017 |
KAMAKSHA INSTITUTE OF NURSING Vs. STATE OF RAJASTHAN AND ORS.
|
December 18, 2017 |
KAMAL KISHORE JOSHI S/O SHRI BHERU DAN JOSHI Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANOTHER
|
June 29, 2017 |
KAMAL KISHORE SWAMI Vs. STATE OF RAJASTHAN
|
August 8, 2017 |
KAMAL KISHORE TRIPATHI SON OF SHRI RAM NIWAS Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOMES, SECRETARIAT, JAIPUR AND OTHERS
|
March 7, 2017 |
KAMAL KUMAR ALIAS KAMLESH Vs. THE STATE OF RAJASTHAN
|
December 5, 2017 |
KAMALESH KUMAR Vs. STATE AND ORS
|
April 11, 2017 |
KAMALJEET SINGH SON OF SHRI SANTOKH SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 26, 2017 |
KAMDHENU DAIRY Vs. KAMDHENU ISPAT LIMITED
|
August 17, 2017 |
KAMLA DEVI Vs. DEVARAM
|
August 4, 2017 |
KAMLA DEVI JAT Vs. STATE OF RAJASTHAN AND OTHERS
|
December 14, 2017 |
KAMLA SHANKAR S/O SHRI KANHAIYA LAL MALI Vs. SMT. PREM DEVI W/O LATE SHRI MAHAVIR
|
August 9, 2017 |
KAMLA WIFE OF BANSHI LAL Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
KAMLESH Vs. RANJEET SINGH
|
January 10, 2017 |
KAMLESH BAGORA Vs. PREETI PALIWAL
|
November 14, 2017 |
KAMLESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
May 29, 2017 |
KAMLESH KUMAR S/O SHRI KAILASH CHAND BALAI Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, PANCHAYATI RAJ, SECRETARIAT
|
March 20, 2017 |
KAMLESH S/O SURAJMAL Vs. STATE OF RAJASTHAN THROUGH PP
|
January 12, 2017 |
KAMLESH SANKHLA S/O SHRI BHAGWAN DAS SANKHLA Vs. DR. NEELIMA GEHLOT W/O SHRI KAMLESH SANKHLA D/O NARYAN SINGH JI GEHLOT
|
April 25, 2017 |
KAMRAJ BHAI S/O GOVIND BHAI Vs. THE STATE OF RAJASTHAN
|
April 18, 2017 |
KAN SINGH SON OF SH. SINGA SINGH Vs. STATE OF RAJASTHAN
|
September 16, 2017 |
KAN SINGH SON OF SOHAN SINGH Vs. THE STATE OF RAJASTHAN
|
April 21, 2017 |
KANHAIYALAL KHATIK S/O SH. KESA Vs. STATE OF RAJASTHAN
|
January 2, 2017 |
KANHIYA LAL VERLANI Vs. RENU
|
June 2, 2017 |
KANTI LAL S/O ROOPCHANDJI Vs. MANAK CHAND S/O NARSINHGHJI
|
November 2, 2017 |
KANTI LAL S/O SH. KESHARI MAL JAIN Vs. HIRIYA S/O SH. KANIYA MENA
|
September 6, 2017 |
KANTI LAL SON OF ROOPA DAMOR Vs. THE STATE OF RAJASTHAN
|
September 7, 2017 |
KANTI LAL UPADHYAY S/O SHRI JAGANNATH UPADHYAY Vs. STATE OF RAJASTHAN
|
August 2, 2017 |
KANTILAL Vs. STATE OF RAJASTHAN
|
August 16, 2017 |
KANTILAL S/O SHRI RATAN LAL Vs. VIDYADHAR S/O UMMEDRAMJI
|
December 13, 2017 |
KANWAR SINGH S/O DALIP SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 11, 2017 |
KANYA Vs. JAIPUR VIDYUT VITRAN NIGAM LTD.
|
July 20, 2017 |
KAPIL SINGH PARIHAR Vs. STATE OF RAJASTHAN
|
September 13, 2017 |
KAPOOR CHAND SAINI Vs. THE STATE OF RAJASTHAN
|
January 5, 2017 |
KAPTAN SINGH SON OF SHRI GHANSHYAM Vs. STATE OF RAJASTHAN THROUGH PP
|
February 15, 2017 |
KARNA RAM Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
KARNI SINGH S/O HUKUM SINGH Vs. CHIEF ENGINEER, PUBLIC HEALTH ENGINEERING DEPARTMENT, JAIPUR.
|
October 9, 2017 |
KASHMIR SINGH, SON OF SHRI MEEHA SINGH Vs. ADDITIONAL DISTRICT JUDGE, SRI KARANPUR
|
September 7, 2017 |
KASTOORI WIDOW OF OGADI LAL (SINCE DECEASED) Vs. BOARDS OF REVENUE FOR RAJASTHAN
|
December 5, 2017 |
KAUSHAL KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
March 9, 2017 |
KAVITA W/O HEMANT BHATT Vs. AMAR SINGH S/O SH.MOHAN SINGH
|
February 16, 2017 |
KEDAR NATH & ANR Vs. BOARD OF REVENUE FOR RAJASTHAN
|
May 2, 2017 |
KELIYA @ KAILASH Vs. STATE OF RAJASTHAN, THROUGH P.P.
|
August 29, 2017 |
KESA RAM S/O SH. TILOKA RAM Vs. LIKHMA RAM S/O SH. TILOKA RAM
|
February 20, 2017 |
KESAR LAL MEENA S/O SHRI NARAIN LAL MEENA Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY
|
April 4, 2017 |
KESARI DEVI D/O JWALA PRASAD W/O LATE NARAYAN, BY CASTE BRAHMIN, R/O VILLAGE GHOTHDA, TANGELAN, DISTRICT SIKAR Vs. RANVEER SINGH S/O OMPRAKASH, BY CASTE JAT, R/O KHICHRO KI DHANI, TEHSIL LAXMANGARH, DISTRICT SIKAR AND ORS.
|
February 6, 2017 |
KESHAR KHICHAR Vs. STATE OF RAJASTHAN
|
August 17, 2017 |
KESHAV DEV S/O SH. HARGYAN SINGH BY CASTE JAT RESIDENT OF TOHILA Vs. STATE OF RAJASTHAN THROUGH HOME SECRETARY
|
March 25, 2017 |
KESHU RAM S/O SH. LAXMAN RAM Vs. SONAKI BAI W/O RAJU RAM D/O SALU RAM
|
July 17, 2017 |
KHADI GRAM UDYOG MANDIR Vs. KUNWAR BHAGAT SINGH CHAUDHARY
|
May 15, 2017 |
KHAIRATI LAL Vs. STATE OF RAJASTHAN
|
May 4, 2017 |
KHAIRDEEN SON OF SHRI DONE KHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
May 3, 2017 |
KHAJAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
November 20, 2017 |
KHANGARA RAM & ANR Vs. STATE & ORS
|
November 29, 2017 |
KHARTHARAM Vs. STATE OF RAJASTHAN
|
September 4, 2017 |
KHAYALI RAM Vs. UDARAM SAINI
|
February 20, 2017 |
KHEM CHAND MEENA S/O SHRI SAMPATRAM Vs. BALURAM MEENA S/O SHRI SURJAN MEENA
|
April 20, 2017 |
KHEM RAJ @ KHEMA S/O MANGI LAL GAMETI Vs. STATE OF RAJASTHAN
|
August 26, 2017 |
KHOOB LAL S/O LATE SHRI CHUNNI LAL Vs. MAHAVEER PRASAD S/O LATE SHRI BHANWARLAL
|
February 8, 2017 |
KHUBIRAM S/O SHRI RAGHUVEER SINGH Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR,
|
January 30, 2017 |
KHUSHBU Vs. STATE OF RAJASTHAN
|
August 9, 2017 |
KINDER SINGH SON OF SHRI HOTEM SINGH Vs. THE STATE OF RAJASTHAN
|
May 19, 2017 |
KIRAN BHAI KAPADIYA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 1, 2017 |
KIRAN SINGH S/O SHRI ACHAL SINGH & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
January 24, 2017 |
KIRTI & ORS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR & ORS
|
September 20, 2017 |
KISHAN LAL Vs. KESARI LAL
|
July 20, 2017 |
KISHAN SINGH S/O MAHAVEER SINGH JI RAJPUT Vs. GAJANAND BARODIYA S/O SUWA LAL BAIRWA
|
November 15, 2017 |
KISHAN SINGH S/O SHRI NARAYAN SINGH Vs. THE STATE OF RAJASTHAN
|
January 3, 2017 |
KISHANI BAI Vs. STATE OF RAJASTHAN THROUGH DIRECTOR, PENSION DEPARTMENT
|
January 17, 2017 |
KISHANLAL MENARIA Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2017 |
KISHNA RAM Vs. STATE OF RAJASTHAN
|
June 9, 2017 |
KISHNA RAM Vs. STATE OF RAJASTHAN
|
April 11, 2017 |
KISHNA RAM SON OF SH. SHERA RAM, BY CASTE JAT, RESIDENT OF VILLAGE GODRAS, TEHSIL DIDWANA, DISTRICT NAGAUR Vs. STATE OF RAJASTHAN
|
February 14, 2017 |
KISHNA S/O GOKUL BY CASTE JAT Vs. KISHNA S/O KALU
|
February 3, 2017 |
KISHORE SINGH SON OF SHRI LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2017 |
KOOP SINGH Vs. GOVERDHAN SINGH
|
November 21, 2017 |
KOR SINGH Vs. STATE OF RAJASTHAN, THROUGH CHIEF ENGINEER
|
July 18, 2017 |
KRIPA BAI MEENA WIFE OF SHRI PRADHAN MEENA, BY CASTE MEENA Vs. ANITA WIFE OF SHRI SAHAB SINGH
|
July 31, 2017 |
KRISHAN KUMAR RAJ SON OF LATE MUNNI LAL Vs. TEMPLE TRUST MANAGEMENT, KAILADEVI
|
January 19, 2017 |
KRISHAN MURARI TIWARI Vs. NEW INDIA INSURANCE COMPANY
|
September 15, 2017 |
KRISHNA KUMAR Vs. RIICO AND ORS
|
November 29, 2017 |
KRISHNA KUMAR AHIR Vs. STATE OF RAJASTHAN
|
November 21, 2017 |
KSHITIJ SAMUH SEVA SANSTHAN Vs. STATE OF RAJASTHAN
|
April 3, 2017 |
KU. MRADULA JAIN D/O SHRI S.K. JAIN Vs. THE CHIEF MANAGING DIRECTOR
|
February 6, 2017 |
KUKA S/O SHRI ROOPA JI GAMETI MINOR THROUGH HIS NATURAL GUARDIAN FATHER ROOPA S/O BHEEMA JI GAMETI, BORBAORI, MERTA, DABOK POLICE STATION, DISTRICT UDAIPUR. (CONFINED IN CHILDREN HOME, UDAIPUR) Vs. STATE OF RAJASTHAN
|
February 9, 2017 |
KULDEEP S/O SHRI BHANWAR LAL, AGED ABOUT 31 YEARS, BY CASTE DHOBI, R/O NEW LIGHT DRYCLEANERS, IN FRONT OF POLICE STATION NAYAPURA, KOTA. (AT PRESENT IN JUDICIAL CUSTODY.) ACCUSED IN CENTRAL JAIL, KOTA Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 16, 2017 |
KULDEEP SINGH SON OF SHRI KESHAR SINGH Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
December 14, 2017 |
KULVINDER SINGH S/O SHRI HARPHOOL SINGH Vs. RAJAN TANEJA S/O SHRI ASHOK KUMAR TANEJA
|
July 7, 2017 |
KUM. JUGNU MISHRA D/O SHRI RANJEET KUMAR MISHRA Vs. THE STATE OF RAJASTHAN,
|
April 12, 2017 |
KUMBHA RAM Vs. KANHAIYA LAL
|
August 25, 2017 |
KUMKUM SHARMA AND ORS. Vs. MANAGER RAJASTHAN PATRIKA PVT. LTD. AND ORS.
|
December 20, 2017 |
KUNDAN SINGH S/O SHRI NARPAT SINGH RAJPUT Vs. ALOL KANWAR W/O SHRI SHER SINGH
|
July 28, 2017 |
KUNWAR SINGH BHADURIYA Vs. STATE OF RAJASTHAN
|
October 4, 2017 |
KUSHAL CHAND KARNAWAT SON OF SHRI GYANCHAND KARNAWAT Vs. STATE OF RAJASTHAN
|
July 3, 2017 |
L RS OF SATYANARAYAN S/O GIRDHARI LAL Vs. DISTRICT COLLECTOR, BHILWARA
|
May 5, 2017 |
L.R.S OF PANNA LAL: SINCE DECEASED THROUGH LEGAL REPRESENTATIVES & ANR. Vs. MOHAMMAD UMAR S/O SHRI BHOORE KHAN @ ABDUL RASHID
|
November 27, 2017 |
LACHCHHI @ LAXMAN Vs. STATE OF RAJASTHAN
|
April 17, 2017 |
LAD KANWAR W/O LATE RAM KISHAN Vs. BOARD OF REVENUE FOR RAJASTHAN
|
January 5, 2017 |
LADDU RAM, S/O SHRI MOOL CHAND Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
January 19, 2017 |
LADOO LAL JAIN (DECEASED) THROUGH HIS LEGAL HEIRS: Vs. SMT. KAILASH BAI W/O SHRI BHANWAR LAL, BY CASTE MALI R/O FATEHGADI, RAMPURA, KOTA
|
January 17, 2017 |
LADU Vs. STATE OF RAJASTHAN
|
May 29, 2017 |
LADU RAM Vs. STATE OF RAJASTHAN & ORS
|
December 20, 2017 |
LADU RAM Vs. STATE & ORS
|
December 21, 2017 |
LADULAL S/O LATE SHRI BARJU, AGE 58 YEARS Vs. BHERU S/O SHRI GORU DHAKAR, R/O BISANIYA, TEHSIL KOTADI, DISTRICT BHILWARA
|
January 3, 2017 |
LAKHAN SINGH Vs. STATE OF RAJASTHAN
|
December 8, 2017 |
LAKHO Vs. THE STATE OF RAJASTHAN
|
January 20, 2017 |
LAKHPAT CHAND LOONKAR S/O SHRI KIRODICHAND Vs. RAMESH S/O SHRI KIRODICHAND LOONKAR
|
September 6, 2017 |
LAKSHANDRA KUMAR SHARMA S/O VINOD KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 2, 2017 |
LAL CHAND SON OF SHRI ONKAR LAL JI Vs. LALA KAMLAPAT SINGANIYA EDUCATION CENTRE, GOTAN
|
May 25, 2017 |
LAL CHAND SONGARA S/O LATE M R SONGARA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
May 31, 2017 |
LAL SINGH Vs. CHANDRESH
|
December 12, 2017 |
LAL SINGH @ LALA SINGH JAT SINGH S/O BALBIR SINGH Vs. THE STATE OF RAJASTHAN
|
March 22, 2017 |
LAL SINGH S/O SHRI GANESHI LAL Vs. THE STATE OF RAJASTHAN,
|
July 17, 2017 |
LALIT AGARWAL @ LALIT KISHORE JINDAL @ LALIT TAPADIA Vs. STATE OF RAJASTHAN
|
September 13, 2017 |
LALIT KUMAR Vs. STATE OF RAJASTHAN
|
October 4, 2017 |
LALIT KUMAR MALI Vs. STATE OF RAJASTHAN
|
December 4, 2017 |
LALIT SWAMI Vs. UNION OF INDIA
|
April 19, 2017 |
LALITA JAIN Vs. STATE OF RAJASTHAN
|
September 12, 2017 |
LALLU @ REHAMAT MEV S/O SHRI BHAPPU Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
October 10, 2017 |
LALU RAM GADRI Vs. STATE OF RAJASTHAN
|
March 30, 2017 |
LAMIFAB INDUSTRIES Vs. UNION OF INDIA
|
October 12, 2017 |
LARK LABORATORIES (INDIA) LIMITED Vs. UNION OF INDIA
|
October 13, 2017 |
LATE SHRI DEVI LAL, S/O SHRI JETHMAL JI KHATRI Vs. MAGH RAJ, S/O PREM CHAND
|
May 11, 2017 |
LAXMAN LAL MEENA S/O SHRI GOKLA JI MEENA, AGED ABOUT 51 YEARS, RESIDENT OF Vs. STATE OF RAJASTHAN
|
January 18, 2017 |
LAXMAN SINDHI SON OF LATE SHRI RAMCHANDER Vs. UNION OF INDIA
|
November 6, 2017 |
LAXMAN SINGH S/O SHRI MANSI RAM Vs. BHURA RAM S/O SHRI NARAYAN RAM, VILLAGE
|
November 22, 2017 |
LAXMI DEVI D/O SHRI JAGAN SINGH Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
May 30, 2017 |
LAXMI NARAYAN MEENA S/O NARAYAN MEENA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND OTHERS
|
January 5, 2017 |
LAXMI NARAYAN S/O LATE SHRI JHUMARLAL Vs. SMT. JAMNA W/O LATE SHRI GOVINDLAL
|
February 3, 2017 |
LAXMI NARAYAN S/O SH.VISHNU JOSHI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 25, 2017 |
LAXMI WIFE OF SHRI SURESH SINGH Vs. SUDHA WIFE OF SHRI CHANDRAKESH
|
August 23, 2017 |
LAXMINARAYAN S/O BHOJARAM Vs. RAMSWROOP S/O SUKHDEV
|
July 20, 2017 |
LAYSHREE @ LEENA Vs. PRIYESH RATHORE
|
May 29, 2017 |
LEELA RAM @ LEELU RAM Vs. STATE OF RAJASTHAN
|
November 9, 2017 |
LEGAL REPRESENTATIVE OF DALIPA RAM Vs. SOHAN SINGH
|
July 4, 2017 |
LEGAL REPRESENTATIVES OF GHISI W/O SHRI JAMLA DAS VAISHNAVE Vs. STATE OF RAJASTHAN THROUGH THE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED JAIPUR,
|
September 7, 2017 |
LEGAL REPRESENTATIVES OF KANHAIYA LAL Vs. GAJENDRA & ORS.
|
January 27, 2017 |
LEGAL REPRESENTATIVES OF LATE SH. SATYANARAYAN. S/O SH. RUGHNATH: Vs. SUNDERLAL S/O RUGHNATH
|
September 4, 2017 |
LEGAL REPRESENTATIVES OF LATE SHRI NARAIN VALLABH Vs. SMT. CHANDRA PRAKASH
|
December 7, 2017 |
LEGAL REPRESENTATIVES OF LATE SHRI SHANTI MAL Vs. SMT. NIRMALA W/O SHRI GAUTAM RAJ MEHTA
|
August 21, 2017 |
LIYAKAT ALI JOIYA S/O NOOR KHAN JOIYA Vs. STATE OF RAJASTHAN
|
February 9, 2017 |
LIYAKAT SON OF FATTU Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 4, 2017 |
LOKENDRA JAIN Vs. STATE OF RAJASTHAN
|
November 23, 2017 |
LOKENDRA SINGH Vs. UNION OF INDIA AND ORS.
|
December 4, 2017 |
LOKENDRA SINGH S/O SH. RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
|
November 30, 2017 |
LOKESH PACHERA SON OF LATE SHRI BALVEER Vs. THE SECRETARY, BOARD OF SECONDARY EDUCATION RAJASTHAN
|
September 13, 2017 |
LOKESH PANCHOLI Vs. CHATURBHUJ SUTHAR
|
May 10, 2017 |
LOKESH S/O SHRI GOPAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
May 10, 2017 |
LOKESH SON OF BHERU LAL Vs. STATE OF RAJASTHAN
|
August 17, 2017 |
LRS OF BHAGWANA RAM SON OF SHRI LEKHRAM Vs. JASWANT SINGH SON OF SHRI SHYODAN SINGH
|
February 9, 2017 |
LRS OF DURGA RAM Vs. SATISH KUMAR & ORS.
|
August 17, 2017 |
LRS OF GHAN SHYAM DAS Vs. STATE OF RAJASTHAN
|
April 4, 2017 |
LRS OF GHISI AND ORS Vs. STATE OF RAJASTHAN THROUGH INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD AND ANR
|
September 7, 2017 |
LRS OF HARBANSH LAL Vs. NATHMAL
|
April 7, 2017 |
LRS OF LATE MOTA RAM S/O TEJA RAM Vs. LRS OF NAINA RAM AND OTHERS
|
April 26, 2017 |
LRS OF LATE NAGAIN VALLABH Vs. CHANDRA KALA
|
December 7, 2017 |
LRS OF LATE SHRI KAMLESH RAMSNEHI Vs. STATE OF RAJASTHAN
|
April 4, 2017 |
LRS OF MOHAN LAL Vs. STATE OF RAJASTHAN
|
March 6, 2017 |
LRS OF MOHD. HUSSAIN Vs. HIRALAL
|
July 6, 2017 |
LRS OF PARKHA KUMHAR Vs. LRS OF BABU LAL
|
September 18, 2017 |
LRS OF RATAN LAL S/O BHEEM RAJ JI DANGI Vs. LRS OF SOSAR BAI W/O LATE SHRI SITARAM JI SOMANI
|
February 6, 2017 |
LUNIYAWAS GRIH NIRMAN SAHAKARI SAMITI LIMITED Vs. STATE OF RAJASTHAN
|
November 27, 2017 |
LUNIYAWAS GRIH NIRMAN SAHAKARI SAMITI LIMITED Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, URBAN DEVELOPMENT & HOUSING DEPARTMENT, SECRETARIAT, JAIPUR (RAJASTHAN)
|
February 1, 2017 |
M B JHUNJHUNU Vs. PRAHLAD RAM
|
December 21, 2017 |
M.L. JANGID S/O SHRI B.C. JANGID Vs. SH. MAHAVEER PRASAD JAIN, SON OF LATE SH. RAM JI LAL JAIN
|
May 12, 2017 |
M.R.S. SHRI KRISHNA PRANAMI JAN KALYAN SHIKSHAN SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
April 24, 2017 |
M/S AMBA CHEMICAL INDUSTRIES Vs. STATE OF RAJASTHAN THROUGH PP. AND OTHERS
|
April 7, 2017 |
M/S ANKIT AGROCHEM PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, RANGE
|
December 18, 2017 |
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
|
April 28, 2017 |
M/S DHARM BEEJ BHANDAR Vs. THE STATE OF RAJASTHAN, THROUGH P.P. AND OTHERS
|
March 28, 2017 |
M/S GAIN SINGH Vs. MANAGING DIRECTOR
|
April 19, 2017 |
M/S GARG HOSPITAL AND RESEARCH INSTITUTE (PRIVATE) LIMITED Vs. STATE OF RAJASTHAN, THROUGH THE SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT
|
November 7, 2017 |
M/S HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
July 11, 2017 |
M/S JAIPUR SPINNING AND WEAVING MILLS LIMITED (IN LIQUIDATION) THROUGH ITS OFFICIAL LIQUIDATOR Vs. GANESH NARAIN R. PODDAR (SINCE DECEASED)]
|
December 12, 2017 |
M/S KANCHAN JYOTI AGRO INDUSTRIES JAIPUR Vs. RAJASTHAN CO-OPERATIVE DAIRY FEDERATION LIMITED
|
March 30, 2017 |
M/S NITIN LIFE SCIENCES LTD. AND ORS. Vs. STATE OF RAJASTHAN
|
July 25, 2017 |
M/S OSWAL CARGO MOVERS Vs. BHERA RAM SON OF SH. POONAM CHAND
|
July 14, 2017 |
M/S PENSHIBAO WAG PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS
|
August 16, 2017 |
M/S PLYWOOD EMPORIUM Vs. M/S WOOD CRAFTS PRODUCTS LIMITED
|
February 8, 2017 |
M/S PRAVEEN R. PATEL Vs. THE STATE OF RAJASTHAN
|
July 7, 2017 |
M/S RAHUL TEXO PRINT Vs. JODHPUR VIDYUT VITRAN NIGAM LTD. JODHPUR
|
May 11, 2017 |
M/S RISHABH MARKETING PVT. LTD. Vs. MR. KAILASH BAGRI SON OF LATE MR. G.L. BAGRI
|
January 19, 2017 |
M/S S.K. BAGRA & CO., 1806, BAGRA BHAWAN, CHAURA RASTA, JAIPUR THROUGH PROPRIETOR SH. S.K. BAGRA Vs. SH.S.K. BAGRA S/O SH. S.K. BAGRA, PROPRIETOR M/S. S.K. BAGRA AND CO.
|
February 15, 2017 |
M/S SHILPA CONSTRUCTION Vs. JAIPUR MUNICIPAL CORPORATION, JAIPUR THROUGH CHIEF EXECUTIVE OFFICER AND ANOTHERS
|
May 11, 2017 |
M/S SHILPA CONSTRUCTION Vs. JAIPUR MUNICIPAL CORPORATION
|
May 11, 2017 |
M/S TOLA RAM SHRI CHAND KOTHARI Vs. LEGAL REPRESENTATIVES OF LATE SHRI NIRMAL KUMAR SURANA
|
August 16, 2017 |
M/S ZYDEN GENTEC LTD. Vs. STATE OF RAJASTHAN
|
May 17, 2017 |
M/S. A. CUBE ASSOCIATES Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH WESTERN RAILWAY, JAIPUR AND ANR.
|
July 14, 2017 |
M/S. ARIHANT TRADING COMPANY Vs. ARBITRATOR CUM REGISTRAR
|
August 28, 2017 |
M/S. ASHAPURA REAL ESTATE PVT LTD. Vs. SHAILENDRA GURJAR S/O SHRI RANJEET JI GURJAR
|
October 5, 2017 |
M/S. ASHIRWAD TRADERS Vs. STATE OF RAJASTHAN, THROUGH P.P.
|
April 10, 2017 |
M/S. B.M. CONSTRUCTION COMPANY Vs. THE UNION OF INDIA THROUGH CHIEF ENGINEER (CONSTRUCTION)
|
July 14, 2017 |
M/S. BHARAT CONTRACTING COMPANY Vs. SHRI DWARKADAS AGARWAL
|
May 17, 2017 |
M/S. BIKANER ROAD TRANSPORT SERVICE Vs. ADDITIONAL DISTRICT JUDGE
|
October 13, 2017 |
M/S. ESCORTS HEART INSTITUTE & RESEARCH CENTRE LTD. Vs. DY. COMMISSIONER OF INCOME TAX, (TDS), NCR BUILDING, STATUE CIRCLE, JAIPUR
|
September 13, 2017 |
M/S. FASHION SUITINGS INDIA PRIVATE LTD. Vs. STATE OF RAJASTHAN
|
April 27, 2017 |
M/S. FORMICA TRADERS, FILM COLONY, KOTHARI BHAWAN, JAIPUR Vs. TRIPTI KUMAR KOTHARI, S/O SHRI RAM CHANDRA KOTHARI
|
September 11, 2017 |
M/S. GIRDHAR FILLING STATION, DISTRICT- NAGAUR (RAJASTHAN) Vs. DISTRICT MAGISTRATE, NAGAUR
|
April 20, 2017 |
M/S. GLOBAL SERVICES Vs. STATE OF RAJASTHAN AND ORS.
|
November 16, 2017 |
M/S. HCL INFOSYSTEMS LIMITED Vs. COMPUCOM SOFTWARE LIMITED
|
March 3, 2017 |
M/S. INDO CONTINENTAL HOTELS Vs. SHRI ISHWAR SINGH AND ORS.
|
December 8, 2017 |
M/S. J.K. LAKSHMI CEMENT LIMITED Vs. M/S. RAJASTHAN CEMENT AGENCY
|
July 6, 2017 |
M/S. JAGMERU MARBLES PVT. LTD., BANSWARA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF FINANCE, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
July 13, 2017 |
M/S. JAIN BULK CARRIERS Vs. M/S. SMTEL GLASS LTD.
|
September 7, 2017 |
M/S. JAIPUR SPINNING & WEAVING MILLS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
January 10, 2017 |
M/S. JEETMAL SHANKAR LAL Vs. SHRI SUBASH CHAND
|
February 23, 2017 |
M/S. JK ARGI GENETICS LIMITED Vs. M/S. RAJASTHAN STATE SEEDS CORPORATION LIMITED
|
August 18, 2017 |
M/S. JOSHI IRON STORE Vs. STATE OF RAJASTHAN
|
April 4, 2017 |
M/S. KAILASH CHAND AGARWAL Vs. THE INCOME TAX OFFICER
|
January 17, 2017 |
M/S. KAMDHENU DAIRY, PROPRIETOR JUGAL KISHORE GUPTA AND OTHERS Vs. M/S. KAMDHENU ISPAT LIMITED
|
August 17, 2017 |
M/S. KARWA TRADING COMPANY Vs. BANK OF BARODA,
|
September 20, 2017 |
M/S. KHUBI CONSTRUCTION CO. Vs. M/S. ARSS INFRASTRUCTURE PROJECTS LTD.
|
April 21, 2017 |
M/S. LALIT HANS PROTEIN PVT LTD. Vs. THE COMMERCIAL TAXES OFFICER, CIRCLE B, ALWAR
|
May 26, 2017 |
M/S. LAV KUSH TEXTILES Vs. COMMISSIONER CENTRAL EXCISE
|
May 4, 2017 |
M/S. LAXMI NARAYAN AGARWAL Vs. DIRECTOR, LOCAL SELF DEPARTMENT
|
September 1, 2017 |
M/S. LUTHRA EXPORT Vs. VIPIN LUTHRA
|
November 13, 2017 |
M/S. MAA AGAR HP GAS SERVICES Vs. HINDUSTAN PETROLEUM CORPORATION ...
|
December 1, 2017 |
M/S. OMPRAKASH HANUMAN SAHAI CONTRACTORS Vs. STATE OF RAJASTHAN THROUGH
|
January 31, 2017 |
M/S. PERFECT THREAD MILLS LTD. Vs. UNION OF INDIA
|
August 8, 2017 |
M/S. PHOOL CHAND RAMAN LAL Vs. SMT. RAMESHWARI DEVI WIDOW OF SHRI SANTOSHI LAL (DECEASED)
|
January 19, 2017 |
M/S. PREMIER POLY PROCESSORS PVT. LTD. Vs. LRS. OF MODI LAL (SINCE DECEASED)
|
February 8, 2017 |
M/S. RAJASTHAN CONSTRUCTION COMPANY, GUD MANDI, HANUMANGARH TOWN Vs. STATE OF RAJASTHAN
|
November 1, 2017 |
M/S. RAJENDRA SINGH BHAMBOO INFRA PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
September 1, 2017 |
M/S. ROOP LAL KANHAIYALAL SARAF Vs. KUBER DUTT SHARMA
|
January 23, 2017 |
M/S. S.D. VERMA & COMPANY Vs. UNION OF INDIA
|
February 23, 2017 |
M/S. SHIV SHAKTI AGENCY Vs. DINESH RAJPUROHIT S/O MADAN LAL RAJPUROHIT
|
September 4, 2017 |
M/S. SHRI RAM TRANSPORT FINANCE CO. LTD BRANCH OFFICE Vs. STATE OF RAJASTHAN & ORS.
|
August 1, 2017 |
M/S. SOJAT LIME COMPANY Vs. CHHELA RAM S/O SHRI JEETA RAM AND ORS.
|
June 5, 2017 |
M/S. SUDARSHAN CEMENTS AND MULTIPROJECTS LIMITED (IN LIQUIDATION) Vs. SHRI K.C. TAPARIA
|
September 19, 2017 |
M/S. SUMAN GOPALIYA & SONS, THROUGH Vs. KRISHI UPAJ MANDI SAMITI VISHISTHA SHRENI ALWAR
|
July 4, 2017 |
M/S. TALWANI FANCY STORE Vs. RENT APPELLATE TRIBUNAL
|
November 17, 2017 |
M/S. VARUN CONITEX PVT. LTD., REGD. OFFICE AT G Vs. STATE OF RAJASTHAN
|
July 25, 2017 |
M/S. VIKAS WOOD ART THROUGH VIKRAM SON OF SHRI PRABHATI LAL, PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
December 12, 2017 |
M/S. VINAYAK ENGINEERS,SIKAR Vs. JVVNL,JODHPUR & ORS
|
December 18, 2017 |
MACHHLA Vs. BABITA KUMAR
|
January 5, 2017 |
MADAN LAL Vs. STATE
|
October 30, 2017 |
MADAN LAL S/O GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
August 17, 2017 |
MADAN LAL S/O SH. KALU RAM JI, AGED ABOUT 78 YEARS, R/O GOL PIYAU CHAURAHA, SHOP NO. 15, BHOPALGANJ, BHILWARA Vs. KANHAIYA LAL S/O SH. HARI SHANKAR JI DAULIYA, R/O G
|
March 7, 2017 |
MADAN LAL SON OF NARAIN RAM Vs. SMT SANTOSH DEVI WIFE OF SHRI MADAM LAL
|
January 3, 2017 |
MADAN LAL SON OF SHRI PANCHU LAL Vs. STATE OF RAJASTHAN
|
July 6, 2017 |
MADAN S/O HAZARI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 19, 2017 |
MADAN S/O SHRI KALYAN Vs. STATE OF RAJASTHAN
|
May 4, 2017 |
MADAN SINGH Vs. DISTRICT JUDGE, BIKANER
|
May 5, 2017 |
MADAN SINGH Vs. TATE OF RAJASTHAN
|
December 1, 2017 |
MADAN SINGH SON OF LATE SHRI HARI SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
March 8, 2017 |
MADANLAL S/O LATE KANHAIYALAL Vs. HOMESH PANWAR S/O LATE VIJAYRAJ JI PANWAR
|
February 8, 2017 |
MADHA RAM S/O SHRI MANGI LAL Vs. STATE OF RAJASTHAN
|
May 16, 2017 |
MADHAV SINGH SON OF LATE SHRI SURESH CHANDRA SHEKHAWAT Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT SECRETARIAT
|
May 5, 2017 |
MADHO LAL SAINI Vs. MISHRI DEVI @ MISRI DEVI AND ORS.
|
July 24, 2017 |
MADHU BALOTIYA D/O SHRI NANDKISHORE BALOTIYA Vs. THE STATE OF RAJASTHAN
|
December 12, 2017 |
MADHU GUPTA Vs. STATE OF RAJASTHAN
|
March 23, 2017 |
MADHU LAL S/O SHRI MANGI LALJI Vs. STATE OF RAJASTHAN
|
August 24, 2017 |
MADHVI SHARMA AGED ABOUT 50 YEARS D/O SHRI P.M.SHARMA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL THROUGH ITS DY.REGISTRAR
|
April 6, 2017 |
MAG RAJ S/O SHRI DEVAJI MALI Vs. LRS OF JAWAN MAL S/O CHOGAJI, SINCE DECEASED
|
August 4, 2017 |
MAGAN KANWAR Vs. SHYAM SINGH
|
November 30, 2017 |
MAGHA RAM Vs. THE STATE OF RAJASTHAN
|
February 10, 2017 |
MAGHA RAM S/O LICHMAN RAM AND ORS. Vs. STATE OF RAJASTHAN
|
July 7, 2017 |
MAHARSHI DAYANAND SARASWATI UNIVERSITY, AJMER Vs. RAJ KUMAR JAIN S/O SHRI BHANWAR LAL
|
July 7, 2017 |
MAHAVEER Vs. MALCHAND
|
July 27, 2017 |
MAHAVEER CHAND S/O LATE SHRI BADAL CHAND Vs. STATE OF RAJASTHAN
|
February 3, 2017 |
MAHAVEER PRASAD S/O SHRI BALDEV PRASAD Vs. THE STATE OF RAJASTHAN,
|
October 13, 2017 |
MAHAVEER PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
July 7, 2017 |
MAHAVEER SADHNA SANSTHAN, OFFICE AT PLOT NO. 402, MAHAVEER NAGAR, TONK ROAD, JAIPUR, THROUGH ITS SECRETARY SHRI SURESH KUMAR JAIN S/O LATE SHRI KAPOOR CHAND JAIN, AGED ABOUT 58 YEARS, R/O PLOT NO. 402, MAHAVEER NAGAR, TONK ROAD, JAIPUR Vs. SMT. SHASHI MATHUR W/O NARESH CHAND MATHUR, BY CASTE KAYASTH, R/O PLOT NO. 509, MAHAVEER NAGAR, TONK ROAD, JAIPUR
|
February 23, 2017 |
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
April 28, 2017 |
MAHAVIR PRASAD JAIN Vs. THE SAWAI MADHOPUR KENDRIYA SAHAKRI BANK LIMITED
|
November 13, 2017 |
MAHAVIR PRASAD S/O SHRI HANUMAN RAM Vs. THE STATE OF RAJASTHAN
|
January 20, 2017 |
MAHAVIR PRASAD S/O SHRI HANUMAN RAM Vs. THE BOARD OF REVENUE FOR RAJASTHAN, AJMER & ANOTHER
|
May 17, 2017 |
MAHAVIR SINGH Vs. STATE
|
July 7, 2017 |
MAHAVIR SINGH CHAUHAN Vs. RAJASTHAN STATE HUMAN RIGHTS COMMISSION
|
May 1, 2017 |
MAHENDER JAT Vs. STATE OF RAJASTHAN
|
July 10, 2017 |
MAHENDRA @ BANTI SON OF BHAKHAR RAM Vs. THE STATE OF RAJASTHAN
|
September 18, 2017 |
MAHENDRA DAS VAISHNAV Vs. STATE OF RAJASTHAN
|
September 14, 2017 |
MAHENDRA KHADGAWAT S/O LATE POONAM CHAND JI KHADGAWAT Vs. STATE OF RAJASTHAN
|
May 19, 2017 |
MAHENDRA KUMAR BAHETI SON OF RAMDAYAL JI Vs. THE STATE OF RAJASTHAN
|
September 1, 2017 |
MAHENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
January 30, 2017 |
MAHENDRA KUMAR MODI Vs. HARISH NAGAWALA MANAGINGH DIRE
|
July 19, 2017 |
MAHENDRA KUMAR S/O SHRI BHANWARLAL Vs. MAHIPAL S/O SHRI BHANWARLAL
|
August 10, 2017 |
MAHENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
January 16, 2017 |
MAHENDRA SINGH BHATI Vs. UNION OF INDIA THROUGH SECRETARY
|
February 14, 2017 |
MAHENDRA SINGH RANAWAT SON OF SHRI SUMER SINGH RANAWAT Vs. BHAGWATI DEVI WIFE OF SHRI GOVIND MAL RAWAL
|
February 3, 2017 |
MAHENDRA SINGH S/O SHRI CHELARAM Vs. SMT. REKHA W/O MAHENDRA SINGH, D/O SHRI MISHRILAL
|
February 1, 2017 |
MAHENDRA SINGH S/O SHRI JAITMAL SINGH, AGED ABOUT 35 YEARS, BARMER AGORE, BARMER Vs. STATE OF RAJASTHAN
|
January 6, 2017 |
MAHENDRA SINGH S/O SOHAN RAM BY CASTE JAT, RESIDENT OF SURATPURA AT PRESENT SARPANCH GRAM PANCHAYAT SURATPURA, PANCHAYAT SAMITI RAJGARH TEHSIL RAJGARH DISTRICT CHURU Vs. THE STATE OF RAJASTHAN
|
January 5, 2017 |
MAHENDRA SINGH S/O SULTAN SINGH Vs. INSPECTOR GENERAL TS CENTRAL INDUSTRIAL SECURITY FORCE
|
February 21, 2017 |
MAHESH CHAND Vs. THE DIRECTOR, LOCAL BODIES, GOVERNMENT OF RAJASTHAN AND ORS.
|
September 7, 2017 |
MAHESH CHAND @ PISYA S/O SHRI SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
|
March 3, 2017 |
MAHESH KUMAR JAIN Vs. STATE OF RAJASTHAN
|
August 16, 2017 |
MAHESH KUMAR S/O. SHRI SHANKERLAL Vs. OM PRAKASH S/O. GIRDHARILAL
|
October 24, 2017 |
MAHESH KUMAR SONI Vs. JUDICIAL MAGISTRATE
|
April 6, 2017 |
MAHESH KUMAR VERMA Vs. STATE OF RAJASTHAN
|
February 17, 2017 |
MAHESH S/O HAJA Vs. STATE OF RAJASTHAN
|
November 13, 2017 |
MAHESH S/O JAGAN PRASAD KHATI Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 13, 2017 |
MAHESHDAN S/O BHERUDAN JI, BY CASTE CHARAN, R/O 3 TILAK NAGAR II, BHADWASIA, JODHPUR Vs. STATE OF RAJASTHAN
|
March 24, 2017 |
MAHIPAL SINGH Vs. STATE
|
November 23, 2017 |
MAHIPAL SINGH BHATI Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL & HEALTH
|
April 12, 2017 |
MAJID SON OF HASMUKH MEV Vs. HASSU S/O MOHAR SINGH
|
February 2, 2017 |
MAL CHAND Vs. SHIV KUMAR
|
March 23, 2017 |
MALA RAM BISHNOI S/O BHEPA RAM, BY CASTE BISHNOI, RESIDENT OF KHEJARALI KALLA, TEHSIL LUNI, DISTRICT JODHPUR Vs. STATE OF RAJASTHAN
|
March 10, 2017 |
MAMRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 16, 2017 |
MAMTA Vs. ALOK
|
December 12, 2017 |
MAMTA JAYASWAL W/O SURESH CHAND Vs. BHANUPRIYA W/O BAHADUR SINGH
|
August 10, 2017 |
MAMTA RANI D/O SANTOSH KUMAR Vs. STATE OF RAJASTHAN
|
May 26, 2017 |
MAMTA W/O DHARMENDRA KUMAR CHOUHAN Vs. DHARMENDRA KUMAR CHOUHAN S/O AMARCHAND CHOUHAN
|
September 8, 2017 |
MAN SINGH S/O SHRI HAVJI Vs. STATE OF RAJASTHAN
|
December 14, 2017 |
MAN STRUCTURALS LTD HAVING ITS REGISTERED OFFICE AT NEAR LOCO Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD VIDYUT BHAWAN
|
February 8, 2017 |
MANA RAM SON OF CHOGA JI Vs. PROMOD KUMAR SINGH
|
January 20, 2017 |
MANAGER, RAJASTHAN RAJYA SAHAKARI MUDRANALAYA LTD. Vs. THE PRESIDING OFFICER
|
October 10, 2017 |
MANAGING COMMITTEE, BALIKA UCHCH PRATHMIK VIDYALAYA, SARDARSHAHAR, DISTRICT CHURU Vs. SHARDA RAJPOOT, D/O KAMAL KANT SINGH
|
February 9, 2017 |
MANAGING COMMITTEE, VIDYA BHAWAN SOCIETY Vs. FIROZ KHANS
|
January 13, 2017 |
MANAGING DIRECTOR Vs. SURAJ PRAKASH JAT S/O JAGDISH LAL
|
April 25, 2017 |
MANAGING DIRECTOR Vs. ADDL.REGISTRAR (APPEALS)
|
February 3, 2017 |
MANAGING DIRECTOR, URBAN COOPERATIVE BANK LIMITED, JAIPUR Vs. THE JUDGE, INDUSTRIAL TRIBUNAL
|
March 10, 2017 |
MANAGING DIRECTOR,GANGANAGAR CENTRAL COOPERATIVE BANK LTD. SRI GANGANAGAR Vs. ADDL. REGISTRAR (APPEALS), COOPERATIVE SOCIETIES
|
February 1, 2017 |
MANARAM GANPATRAM AND COMPANY Vs. STATE OF RAJASTHAN
|
February 6, 2017 |
MANARAM SON OF SHRI PANNARAM Vs. STATE OF RAJASTHAN
|
July 21, 2017 |
MANGAL SINGH SON OF SHRI RAMESHWAR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 28, 2017 |
MANGAT RAM S/O SHRI GAURI SHANKAR Vs. SUSHIL KUMAR S/O LATE BRIJLAL
|
September 1, 2017 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
September 7, 2017 |
MANGI LAL Vs. STATE OF RAJASTHAN
|
October 3, 2017 |
MANGI LAL S/O LUMBA RAM Vs. GRAM PANCHAYAT GOTAN
|
November 23, 2017 |
MANGI LAL S/O SHRI BHURA JI Vs. SMT. NARAYANI BAI
|
April 4, 2017 |
MANGILAL SON OF SHRI KANARAM Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR,
|
April 12, 2017 |
MANGLA RAM S/O RAMU RAM DEVASI Vs. THE STATE OF RAJASTHAN
|
January 20, 2017 |
MANGLA S/O. SHRI PUULA MEENA Vs. NATIONAL INSURANCE CO. LTD. & ORS.
|
August 24, 2017 |
MANGU RAM S/O RUGHNATH RAM Vs. THE STATE OF RAJASTHAN & ORS.
|
April 4, 2017 |
MANI RAM S/O SHRI MALLU RAM Vs. OM PRAKASH S/O SHRI RAM RAKH
|
July 6, 2017 |
MANISH JOGI @ MONU S/O SHRI RANGLAL JOGI Vs. STATE OF RAJASTHAN
|
August 17, 2017 |
MANISH KUMAR Vs. STATE OF RAJASTHAN
|
July 20, 2017 |
MANJEET SINGH S/O SH. TRILOK SINGH BY CASTE SIKH, RESIDENT OF 10/50, MALVIYA NAGAR, JAIPUR Vs. RANJEET SINGH S/O SHRI SARDAR TRILOK SINGH, BY CASTE SIKH, RESIDENT OF A
|
March 31, 2017 |
MANJU BALA, D/O SHRI RAMESH CHANDRA KATARIA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER
|
October 5, 2017 |
MANJU JAIN Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
November 20, 2017 |
MANJU JAIN & ORS Vs. R S R T C
|
January 20, 2017 |
MANJU YADAV Vs. STATE OF RAJASTHAN
|
November 29, 2017 |
MANNA LAL Vs. BHURALAL
|
July 25, 2017 |
MANOHAR KANWAR & ANR Vs. STATE
|
November 18, 2017 |
MANOHAR LAL, SON OF SHRI HAR LAL RAM Vs. STATE OF RAJASTHAN
|
May 24, 2017 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
August 28, 2017 |
MANOJ @ JALEBI Vs. STATE OF RAJASTHAN AND ORS.
|
June 2, 2017 |
MANOJ @ RAJU Vs. STATE OF RAJASTHAN
|
March 28, 2017 |
MANOJ CHANDAK Vs. STATE OF RAJASTHAN
|
April 26, 2017 |
MANOJ KUMAR Vs. SAGEER SON OF SHRI BABU KHAN
|
April 25, 2017 |
MANOJ KUMAR &ORS Vs. STATE (HOME DEPARTMENT)ORS
|
December 19, 2017 |
MANOJ KUMAR MEENA S/O MALHAN SINGH MEENA Vs. STATE OF RAJASTHAN THROUGH P.P. AND ORS.
|
March 25, 2017 |
MANOJ KUMAR S/O SHRI PRITHVI RAJ Vs. THE STATE OF RAJASTHAN
|
October 26, 2017 |
MANOJ KUMAR VYAS Vs. STATE OF RAJASTHAN
|
July 7, 2017 |
MANPHOOLA RAM Vs. JUDGE LABOUR COURT, BIKANER
|
July 17, 2017 |
MANPRIT KAUR WIFE OF JAGDEEP SINGH Vs. JAGDEEP SINGH SON OF SUKHDARSHAN SINGH
|
May 12, 2017 |
MANSI TIWARI Vs. STATE OF RAJASTHAN
|
August 26, 2017 |
MANSINGH SON OF SHRI LOHRE Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
October 5, 2017 |
MANSINGH, S/O SANTOSHI Vs. STATE OF RAJASTHAN THROUGH PP
|
August 28, 2017 |
MANSUR S/O SH. NATHAJI DAMOR AGED ABOUT 77 YEARS Vs. STATE OF RAJASTHAN, THROUGH PRINCIPAL SECRETARY, LOCAL SELF DEPARTMENT, GOVT. SECRETARIAT, JAIPUR
|
January 27, 2017 |
MANU BHAI C JOSHI S/O CHUNNI LAL JOSHI Vs. THE STATE OF RAJASTHAN
|
August 21, 2017 |
MANVENDRA SINGH S/O SHRI NATHU SINGH Vs. SHIVRATAN S/O SHRI BHANWAR LAL JI KALAL
|
December 4, 2017 |
MARIYAM W/O. SHAFI MOHD. Vs. AJAY KUMAR S/O. SHIV KUMAR SURANA
|
July 13, 2017 |
MARWAR CEMENT LIMITED Vs. THE STATE OF RAJASTHAN AND OTHERS
|
October 6, 2017 |
MARWAR MUSLIM EDUCATIONAL & WELFARE SOCIETY Vs. STATE OF RAJASTHAN THROUGH SECRETARY MINISTRY OF MINORITY AFFAIRS
|
August 16, 2017 |
MASTER DIVYANSH KOTAWALA, Vs. CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION
|
September 15, 2017 |
MATIN KHAN Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
MATON MINES MAZDOOR SANGH Vs. HINDUSTAN ZINC LTD.
|
July 13, 2017 |
MAUJIRAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR & ANR
|
August 4, 2017 |
MAVJI S/O SHRI KHUMANIYA Vs. THE JUDGE, INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
November 7, 2017 |
MAYA CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAY, JAIPUR
|
July 14, 2017 |
MAYANK JAIN, RAMESH JAIN Vs. CHITAR SINGH
|
July 28, 2017 |
MAYANK KUMAR SHARMA S/O SHRI BHAGWAN SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANOTHER
|
July 6, 2017 |
MEENA D/O LEELADHAR GOYANKA WIFE OF SHARWAN KUMAR Vs. PRATHVI SINGH SON OF SHRI BHAGWAN SINGH
|
July 3, 2017 |
MEENA WIFE OF ASHOK KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 22, 2017 |
MEENAKSHI D/O KARNIRAMDAIYA Vs. CHAIRMAN, P G DENTAL AND MEDICAL COUNCIL BOARD, S M S MEDICAL COLLEGE
|
April 11, 2017 |
MEENAKSHI SHARMA Vs. RAVI KUMAR S/O HAR CHAND VERMA
|
August 1, 2017 |
MEHARBAN Vs. STATE OF RAJASTHAN
|
November 14, 2017 |
MEHRAM Vs. STATE OF RAJASTHAN
|
December 19, 2017 |
MEHRANGARH MUSEUM TRUST Vs. INDER SINGH MEHRA S/O LATE SHRI BHANUJI
|
May 8, 2017 |
METHI DEVI W/O LATE DALLARAM, REBARI Vs. THE STATE OF RAJASTHAN
|
April 4, 2017 |
MEWARAM S/O BHERARAM Vs. HEERARAM @ HARIRAM S/O HARDEVRAM
|
May 17, 2017 |
MGB GRAMIN BANK Vs. JUGAL KISHORE
|
May 12, 2017 |
MIRZA IKTEDAR BAIG S/O MIRZA IFETKHAR BAIG Vs. STATE OF RAJASTHAN THROUGH PP
|
September 11, 2017 |
MISS MAGEE D/O SHRI KARNA RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
|
January 20, 2017 |
MITHA LAL Vs. BHERU LAL
|
December 13, 2017 |
MITHA LAL S/O SHRI SHIVRAM JI MALI Vs. SMT. SUNDAR BAI @ SUNDARI W/O SH. KISHAN JI GAYARI D/O SH. BHERA JI GAYARI
|
December 13, 2017 |
MITHILESH KUMAR S/O SANTOSH KUMAR Vs. JOGA RAM S/O ALALSARAM
|
April 27, 2017 |
MITHLESH S/O MANOHAR LAL Vs. STATE OF RAJASTHAN THROUGH PP AND OTHERS
|
March 30, 2017 |
MOHAMMAD AALIYA URF AALIYA Vs. STATE OF RAJASTHAN
|
September 4, 2017 |
MOHAMMAD AKIL SAYED Vs. STATE OF RAJASTHAN
|
November 9, 2017 |
MOHAMMAD KHAN S/O DHUP KHAN BY CASTE MEV, Vs. STATE OF RAJASTHAN
|
July 7, 2017 |
MOHAMMAD REHAN S/O ABDUL KHALIK Vs. HAFIZ S/O LATE ABDUL RASHID
|
April 3, 2017 |
MOHAMMAD SADDIQUE @ MOHAMMAD SADDIK S/O KAMALUDDIN Vs. SMT. AAMANA KHATOON D/O LATE ALI MOHAMMAD
|
July 20, 2017 |
MOHAMMAD SHARIF S/O SHRI NIZAMUDDIN Vs. LATE RUKMANI DEVI W/O LATE SHREE RAN KUMAR SARDA
|
November 13, 2017 |
MOHAMMED AKRAM Vs. STATE OF RAJASTHAN
|
April 27, 2017 |
MOHAMMED ALAM SON OF MOHAMMED IDRIS, BY CASTE MUSLIM Vs. STATE OF RAJASTHAN
|
January 23, 2017 |
MOHAMMED ALTAF Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 5, 2017 |
MOHAMMED ASLAM SON OF SHRI CHHOTU KHAN ALIAS ISLAMUDDIN Vs. SMT NEELU DHANDHIYA WIFE OF SHRI VINAY CHAND DHANDHIYA
|
May 5, 2017 |
MOHAMMED JUNAID Vs. STATE OF RAJASTHAN
|
December 20, 2017 |
MOHAMMED SALEEM MALIK S/O SHRI UMAR ALI Vs. THE STATE OF RAJASTHAN
|
May 18, 2017 |
MOHAMMED SHARIF Vs. ASHFAK S/O AMIN
|
October 30, 2017 |
MOHAMMED SULEMAN S/O SHRI CHAND MOHAMMED Vs. MUNCIPAL BOARD, SALUMBER
|
August 11, 2017 |
MOHAN Vs. SMT. SHANTI BAI DAUGHTER OF SHRI NANJI RAM
|
April 7, 2017 |
MOHAN LAL NAMA S/O LATE SHRI MURLIDHAR NAMA SECRETARY Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY DEPARTMENT OF HOME
|
September 7, 2017 |
MOHAN LAL S/O CHAMPA LAL AND ANR. Vs. MOHAN LAL S/O RAGHUNATH LOHAR AND ANR.
|
March 23, 2017 |
MOHAN LAL S/O SHRI NANAGRAM Vs. STATE OF RAJASTHAN
|
August 18, 2017 |
MOHAN LAL SON OF SHRI RAM LAL Vs. STATE OF RAJASTHAN
|
January 20, 2017 |
MOHAN LAL SON OF SHRI RAM LAL, BY CASTE NAYAK Vs. STATE OF RAJASTHAN
|
January 24, 2017 |
MOHAN MEMORIAL HOSPITAL PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
September 19, 2017 |
MOHAN RAM & ANR. Vs. STATE OF RAJASTHAN
|
February 27, 2017 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
June 29, 2017 |
MOHAN SINGH SON OF GIRVAR SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2017 |
MOHANLAL S/O CHETA RAM Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
February 10, 2017 |
MOHANLAL S/O LALURAM Vs. STATE OF RAJASTHAN THROUGH P.P.
|
September 19, 2017 |
MOHD BABAR S/O MOHD MEHBOOB KHAN Vs. STATE OF RAJASTHAN
|
May 30, 2017 |
MOHD. HARUN Vs. STATE OF RAJASTHAN AND ANR.
|
October 27, 2017 |
MOHD. HUSSAIN S/O SHRI BAHADUR KHAN PATHAN Vs. STATE OF RAJASTHAN
|
March 3, 2017 |
MOHD. NADEEM ALAM SIDDIQUI Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2017 |
MOHD. RAFIQ & ORS. Vs. SMT. JAITOON & ORS.
|
July 25, 2017 |
MOHD. TAYAR SON OF MOHD. SHAFI, BY CASTE MUSALMAN, RESIDENT OF ALIGARH, LAST RESIDING AT JHOTWARA, JAIPUR Vs. THE STATE OF RAJASTHAN
|
January 17, 2017 |
MOHINDRA COACH FACTORY PRIVATE LIMITED Vs. C T O SPL CIRCLE-3
|
February 17, 2017 |
MOHRU Vs. MST. SARA DEVI
|
September 14, 2017 |
MOJIRAM MEENA Vs. MUKESH KUMAR MEENA
|
April 25, 2017 |
MOKAM SINGH S/O SHRI SHIV DAN SINGH Vs. STATE OF RAJASTHAN
|
November 14, 2017 |
MONI RAM @ MOHAN LAL S/O KURDA RAM Vs. STATE OF RAJASTHAN
|
May 9, 2017 |
MONIKA Vs. DEEPAK KARAMCHANANI
|
November 16, 2017 |
MOOL CHAND SHARMA Vs. STATE OF RAJASTHAN
|
August 26, 2017 |
MOOL CHAND SHARMA Vs. STATE OF RAJASTHAN
|
August 26, 2017 |
MOOLARAM Vs. SMT. NEETA GARG AND ANOTHER
|
January 17, 2017 |
MOORTI MANDIR SANKAT MOCHAN BALAJI Vs. GANGA RAMJI CHARITABLE TRUST
|
April 21, 2017 |
MOTI LAL @ MOTI RAM S/O BHERA RAM, BY CASTE BAORI, R/O GUDA MAHARANM, TEHSIL DESURI, DISTRICT PALI [AT PRESENT LODGED IN CENTRAL JAIL AT JODHPUR] Vs. STATE OF RAJASTHAN
|
January 17, 2017 |
MOTI LAL DANGI S/O SHRI NAVAL RAMJI DANGI Vs. SMT. SOHAN KUNWAR W/O SHRI JAY KISHAN MENARIYA
|
February 14, 2017 |
MOTI LAL MINDA FOUNDATION Vs. M/S. SINGHVI ENGINEERS
|
April 7, 2017 |
MOTI LAL S/O LATE SHRI BHIMAJI, BY CASTE SARGADA, AGED 45 YEARS, RESIDENT OF BEHIND VISHNU DHARAMSHALA, GAUSHALA ROAD, ABU ROAD, DISTRICT SIROHI Vs. SUDHIR KUMAR, S/O SHRI BHANA RAM, BY CASTE AGRAWAL, RESIDENT OF ABU ROAD, DISTRICT SIROHI
|
January 13, 2017 |
MR. ASHISH BAGGA S/O MR. B.B. BAGGA Vs. STATE OF RAJASTHAN
|
June 19, 2017 |
MRIGENDRA SINGH Vs. SOHAN RAJ & ORS
|
December 19, 2017 |
MRS. SHUBHASHRI PANICKER D/O DR. SHASHI PANICKER Vs. THE COMMISSIONER OF INCOME TAX, CENTRAL REVENUE BUILDING STATUE CIRCLE, JAIPUR
|
October 24, 2017 |
MS. KUSUM CONSTRUCTION AND SUPPLIERS Vs. JOGA RAM S/O SHRI LICHHMAN RAM
|
August 2, 2017 |
MS. SHAMSHAD ANSARI Vs. RPSC AJMER & ANR
|
December 1, 2017 |
MS. SIMRAT EXPORTS THROUGH ITS PROPRIETOR SMT. SIMRAT SANDHU, WIFE OF SHRI ASHOK SAMPATRAM Vs. SHRI ANIL TIWARI SON OF SHRI PRAGYESHWAR TIWARI
|
December 7, 2017 |
MS. STEPI CHAUDHREE D/O SHRI MUKUND BABU Vs. KRISHNA KUMAR S/O SHRI DAMODAR SINGH
|
March 31, 2017 |
MST PRABHATI DEVI WIDOW OF EX HEAD CONSTABLE RAMJILAL Vs. THE UNION OF INDIA
|
October 26, 2017 |
MST. GAYATRI DEVI Vs. KULVENDAR SINGH
|
June 27, 2017 |
MUBARIK Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 14, 2017 |
MUDRA ELECTRONICS REGISTERED FIRM THROUGH PARTNERS Vs. DILIP MINDA S/O LATE MANGI LAL JI MINDA
|
February 14, 2017 |
MUKAN SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
April 12, 2017 |
MUKAT LAL Vs. BOARD OF REVENUE FOR RAJASTHAN
|
November 2, 2017 |
MUKESH Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
MUKESH @ PAPPU Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
MUKESH KUMAR S/O SHRI MOHAN SINGH Vs. ROOPVATI D/O SHRI BADAN SINGH
|
November 3, 2017 |
MUKESH KUMAR TAILOR S/O SHRI RAM PRASHAD TAILOR Vs. STATE OF RAJASTHAN
|
February 9, 2017 |
MUKESH MEENA SON OF SHRI JAI NARAYAN MEENA Vs. STATE OF RAJASTHAN
|
August 3, 2017 |
MUKESH MEGHWAL S/O SHRI UDARAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION
|
March 6, 2017 |
MUKESH SON OF SH. RAMCHANDRA Vs. SMT. SANGEETA WIFE OF SH. MUKESH D/O SH. HAR SAHAI
|
July 25, 2017 |
MUKTA PAREEK Vs. STATE OF RAJASTHAN
|
November 18, 2017 |
MULA RAM Vs. STATE OF RAJASTHAN
|
August 9, 2017 |
MUNESH KUMARI D/O SHRI RAM DUDI Vs. DEPUTY SECRETARY, MINES DEPARTMENT
|
February 6, 2017 |
MUNICIPAL BOARD Vs. HAUSLA PRASAD
|
July 18, 2017 |
MUNICIPAL BOARD JHUNJHUNU AND ORS. Vs. PRAHLAD RAM (SINCE DECEASED) AND ORS.
|
December 21, 2017 |
MUNICIPAL BOARD, SIROHI Vs. STATE OF RAJASTHAN
|
October 11, 2017 |
MUNICIPAL COUNCIL Vs. GHANSHYAM SINGH
|
November 23, 2017 |
MUNICIPAL COUNCIL, BARMER Vs. STATE OF RAJASTHAN THROUGH COLLECTOR
|
October 5, 2017 |
MUNICIPAL COUNCIL, BHILWARA Vs. L.R. OF SHRI KANHIYA LAL
|
May 15, 2017 |
MUNNA KURESHI S/O MOHD. RAMJAN KURESHI, AGED ABOUT 40 YEARS, B/C KURESHI, R/O GODAWAS, IN FRONT OF KURESHI COMMUNITY HALL, MAKRANA, DISTT. NAGOUR. (RAJ.) Vs. ABDUL AZIZ S/O SHRI JAMALUDEEN, B/C CHOUHAN R/O MANGLANA ROAD, IN FRONT OF CANARA BANK, MAKRANA, TEHSIL MAKRANA, DISTT. NAGOUR. (RAJ.)
|
February 3, 2017 |
MUNNA RAM S/O SHRI GOVIND RAM Vs. THE STATE OF RAJASTHAN
|
August 8, 2017 |
MUNNI DEVI W/O LATE HARLAL Vs. STATE OF RAJASTHAN
|
September 20, 2017 |
MUNSHI KHAN Vs. STATE OF RAJASTHAN
|
December 1, 2017 |
MUNSI SON OF DINE KHAN Vs. STATE OF RAJASTHAN
|
September 14, 2017 |
MURARI LAL GUPTA Vs. STATE OF RAJASTHAN
|
April 20, 2017 |
MURARI LAL GUPTA SON OF LATE SHRI RAMESHWAR PRASAD GUPTA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
|
August 8, 2017 |
MURARILAL MEENA Vs. THE STATE OF RAJASTHAN THROUGH
|
February 16, 2017 |
MURLI @ DILIP S/O SHRI BHURILAL JI SUTHAR Vs. SHRI JAIN SHWETAMBAR VASU PUJYA JI MAHARAJ TEMPLE TRUST, BADA BAZAR, UDAIPUR AND OTHERS
|
May 24, 2017 |
MURLIDHAR Vs. STATE
|
July 6, 2017 |
MURLIDHAR AGRAWAL SON OF SHRI GANPAT LAL JI AGARWAL Vs. SMT. PREETI WIFE OF SHRI MURLIDHAR AGARWAL D/O SHRI BABU LAL GOYAL
|
April 17, 2017 |
MUSHTAQ AHMED S/O SHRI ALI BAKSH Vs. MOHD. AKHTAR
|
April 3, 2017 |
MUSLIM SON OF HABIB Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 26, 2017 |
N R CHAUHAN Vs. UNION OF INDIA THROUGH SECRETARY
|
April 11, 2017 |
N.V.S. PRASAD Vs. UNION OF INDIA
|
May 17, 2017 |
NACHIKETA JAIN SON OF SHRI NAND KISHORE JAIN Vs. RENT CONTROL TRIBUNAL DAUSA
|
February 7, 2017 |
NAGA RAM S/O HEERA RAM Vs. STATE OF RAJASTHAN
|
July 17, 2017 |
NAGAR PALIKA, RAISINGH NAGAR, THRO EXECUTIVE OFFICER Vs. SMT. POOJA KUMAR ARORA & ORS.
|
May 10, 2017 |
NAGESH SAPALIYA @ S.K. NAGESH SON OF SHRI SOGAPPA SAPALIYA Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 16, 2017 |
NAIK EX. LN MOHAN RAM Vs. UNION OF INDIA
|
January 27, 2017 |
NAINA DEVI @ SUMITRA W/O SHRI SUKHDEV SINGH Vs. STATE OF RAJASTHAN
|
August 30, 2017 |
NAINA RAM S/O HANZA RAM Vs. STATE OF RAJASTHAN
|
November 28, 2017 |
NAIRAJ DEVI Vs. ARUNA KANWAR
|
April 17, 2017 |
NAKSHTRA SINGH AND OTHERS Vs. THAKAR SINGH AND OTHERS
|
July 24, 2017 |
NAND KISHORE MITTAL S/O BHANWARLAL Vs. STATE OF RAJASTHAN
|
July 21, 2017 |
NAND KISHORE PRASAD SINGH S/O SHRI GOPAL SHARAN (DECEASED) Vs. SHRI PRAVEEN KUMAR SINGH S/O LATE SHRI NAND KISHORE PRASAD SINGH
|
November 15, 2017 |
NAND KISHORE S/O LATE CHOTEY LAL Vs. SHIV PRAKASH ALIAS SHEOPRAKASH
|
October 14, 2017 |
NAND KISHORE URF NAND BIHARI Vs. STATE OF RAJASTHAN
|
April 28, 2017 |
NAND LAL S/O SHRI RAMKISHAN Vs. RAJENDRA KUMAR S/O SHRI KHETARAM
|
March 28, 2017 |
NAND LAL S/O VENI RAM Vs. UNION OF INDIA
|
March 7, 2017 |
NANDA SON OF HAMIRA (DIED) THROUGH LEGAL Vs. PRABHU NARAYAN SIMLOT SON OF SHRI GANESH NARAYAN SIMLOT (MATHUR)
|
September 1, 2017 |
NANDANI SINGH W/O SHRI RANVIJAY SINGH Vs. RAN VIJAY SINGH S/O BAHADUR SINGH
|
August 30, 2017 |
NANDOO @ NAND KISHORE & ORS. Vs. STATE OF RAJASTHAN
|
July 10, 2017 |
NARAIN LAL Vs. MUKESH KUMAR
|
February 10, 2017 |
NARAIN S/O UDA RAM Vs. STATE OF RAJASTHAN
|
March 9, 2017 |
NARAYAN DAS Vs. SHAFI MOHD.
|
November 30, 2017 |
NARAYAN DAS S/O HEMRAJ PUROHIT Vs. SMT. AASH DEVI W/O LATE SH. HARI SHANKAR PUROHIT
|
April 3, 2017 |
NARAYAN LAL Vs. SOHAN LAL
|
April 6, 2017 |
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
May 1, 2017 |
NARAYAN LAL AND OTHERS Vs. THE STATE OF RAJASTHAN,
|
February 23, 2017 |
NARAYAN RAM, SON OF SHRI LICHMAN RAM Vs. STATE OF RAJASTHAN
|
September 8, 2017 |
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
June 9, 2017 |
NARAYAN SINGH Vs. NANAGRAM SHARMA
|
February 7, 2017 |
NARAYAN SINGH SON OF PRATAP DAN, BY CASTE CHARAN RESIDENT OF HAROTI, TEHSIL GOGUNDA, DISTRICT UDAIPUR Vs. STATE OF RAJASTHAN
|
January 12, 2017 |
NARAYANI Vs. NANDRAM DAS
|
April 3, 2017 |
NARENDER GAUR S/O DURGA PRASAD Vs. STATE OF RAJASTHAN AND OTHERS
|
May 22, 2017 |
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 17, 2017 |
NARENDRA KUMAR MATHURIA S/O SURESH CHANDRA MATHURIA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
|
May 3, 2017 |
NARENDRA KUMAR RAO ALIAS PARSIYA Vs. THE STATE OF RAJASTHAN
|
March 2, 2017 |
NARENDRA KUMAR TIWARI, BIJENDRA TIWARI Vs. EXECUTIVE ENGINEERS, PUBLIC WORK DEPARTMENT
|
January 23, 2017 |
NARENDRA S/O CHITTAR LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 10, 2017 |
NARENDRA SINGH NIRWAN Vs. BANSILAL SAINI
|
July 28, 2017 |
NARENDRA SINGH SON OF RAMSAHAY Vs. STATE OF RAJASTHAN
|
April 25, 2017 |
NARENDRA SINGH SON OF SHRI BRAHAM SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 12, 2017 |
NARENDRA SINGH SON OF SHRI JAI LAL Vs. STATE OF RAJASTHAN
|
September 13, 2017 |
NARESH CHANDRA SHARMA S/O KAILASH CHANDRA SHARMA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, HOME AFFAIRS GOVERNMENT OF RAJASTHAN THROUGH SECRETARY
|
April 17, 2017 |
NARESH KUMAR AGARWAL S/O SHRI JAGDISH PRASAD, AGED ABOUT 34 YEARS, BY CASTE AGARWAL, RESIDENT OF BEHIND GOVERNMENT HOSPITAL Vs. STATE OF RAJASTHAN
|
January 6, 2017 |
NAROTTAM LAL Vs. STATE OF RAJASTHAN
|
April 24, 2017 |
NARSINGA RAM Vs. STATE OF RAJASTHAN
|
July 28, 2017 |
NARSINGH ADVOCATE S/O SHRI BASTI RAM JI Vs. STATE OF RAJASTHAN AND ANR.
|
August 10, 2017 |
NARSINGH S/O SHRI SHANKER LAL Vs. SURENDRA KUMAR S/O SHRI BANWARI LAL
|
January 19, 2017 |
NATHU RAM VERMA S/O SHRI PRABHATI LAL VERMA Vs. THE DIRECTOR GENERAL OF POLICE, RAJASTHAN, JAIPUR
|
April 7, 2017 |
NATHURAM Vs. STATE OF RAJASTHAN
|
August 23, 2017 |
NATHURAM S/O LATE SHRI MOTIRAM Vs. STATE OF RAJASTHAN
|
February 27, 2017 |
NATIONAL COOPERATIVE UNION OF INDIA, Vs. BHARATIYA RASHTRIYA SAHAKARI ORS
|
May 12, 2017 |
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. SH. VINOD KUMAR SHARMA
|
July 27, 2017 |
NATIONAL INSURANCE CO LTD Vs. JAGANNATH
|
April 7, 2017 |
NATIONAL INSURANCE CO LTD. Vs. SMT. NARAYANI AND ORS.
|
February 7, 2017 |
NATIONAL INSURANCE CO LTD. Vs. PREM
|
August 17, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. KANKU
|
November 1, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. SMT SUDHA GOYAL AND OTHERS
|
February 6, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, AJMER THRO HIS PRESIDING OFFICER AND OTHERS
|
March 30, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GAJANAND, SON OF SHRI DURGA RAM
|
July 24, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT SUNITA AND ORS.
|
April 7, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDEEP SINGH
|
July 26, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. AMI LAL
|
February 7, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. BHANWAR LAL
|
August 8, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. KHEEMA RAM S/O CHUNARAM
|
August 3, 2017 |
NATIONAL INSURANCE COMPANY LTD., REGISTERED OFFICE AT KOLKATA, BRANCH OFFICE AT PALI Vs. PYARI DEVI W/O BUDHARAM
|
August 3, 2017 |
NATTHURAM S/O SHRI ROODMAL GUPTA Vs. STATE OF RAJASTHAN THROUGH PP
|
July 12, 2017 |
NATTI BAI W/O CHHITTAR LAL Vs. STATE OF RAJASTHAN
|
February 1, 2017 |
NATURAL FILLERS PRIVATE LIMITED Vs. UNION OF INDIA, THROUGH THE COMMISSIONER OF CENTRAL EXCISE JAIPUR AND OTHERS
|
May 10, 2017 |
NAUSHAD S/O MUBARAK Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 3, 2017 |
NAV CREATIONS Vs. TRUWORTH IMPEX PVT. LTD.
|
May 26, 2017 |
NAVEEN JANGID S/O RAMCHANDRA JANGID Vs. STATE OF RAJASTHAN
|
August 9, 2017 |
NAVEEN KUMAR MAHAMWAL SON OF SHRI K.C. MAHAMWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JOHDPUR
|
September 15, 2017 |
NAVEEN KUMAR POONIA THROUGH HIS NATURAL GUARDIAN AND FATHER MANDROOP SINGH POONIA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 30, 2017 |
NAVEEN SHARMA S/O SHRI JAGDISH RAJ SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANR.
|
April 12, 2017 |
NAVIN KUMAR SHARMA S/O SHRI SANWAR MAL SHARMA Vs. STATE OF RAJASTHAN THROUGH PP
|
January 9, 2017 |
NAVRATAN S/O RAMCHANDRA AND ORS. Vs. GYAN CHAND S/O GOPI AND ORS.
|
February 9, 2017 |
NAVRATAN S/O SHRI SURAJKARAN PANDA (BRAHMIN) Vs. UDAI LAL S/O SHRI RAJGOPAL SIROTHA
|
May 15, 2017 |
NAVRATAN SON OF SHRI LOHADYA MAHAVAR, AGED ABOUT 50 YEARS, RESIDENT OF VILLAGE & POST PIPALDA TEHSIL BOULI DISTRICT SAWAI MADHOPUR (RAJASTHAN) Vs. THE JUDGE LABOUT COURT NO.2, JAIPUR (RAJASTHAN)
|
January 3, 2017 |
NAWAB ALI S/O SHRI ALADIN SHEIKH Vs. MURARILAL S/O RAMSWAROOP KHANDELWAL
|
November 27, 2017 |
NAWAL SINGH SON OF SHRI SAWAI SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
February 3, 2017 |
NAYANDAS ADHIKARI Vs. ASTHA ADHIKARI ALIAS ASTHA SHARMA
|
August 17, 2017 |
NEELAM JOSHI Vs. STATE OF RAJASTHAN
|
May 25, 2017 |
NEELKANTH HEALTHCARE PVT. LTD. Vs. M/S. NEELKANTH MINECHEM, PARTNERSHIP FIRM THROUGH PARTNER SHRI DHAWAL KUMAR SALECHA
|
November 10, 2017 |
NEERAJ KUMAR GAUR Vs. STATE OF RAJASTHAN
|
September 16, 2017 |
NEERAJ S/O ASHOK KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 9, 2017 |
NEERAJ SUMAN MALI & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
|
May 17, 2017 |
NEETU HARSH Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY
|
May 4, 2017 |
NEHNU RAM @ NARENDRA S/O SHRI JAGANNATH BY CASTE CASTE BRAHMIN, RESIDENT OF VILLAGE SAMBHARIYA, POLICE STATION SHIVDASPURA, DISTRICT, JAIPUR AT PRESENT LODGED IN CENTRAL JAIL, JAIPUR Vs. STATE OF RAJASTHAN
|
January 24, 2017 |
NEMA RAM PATEL Vs. STATE OF RAJASTHAN & ANR
|
November 1, 2017 |
NEMICHAND @ RAJU Vs. STATE
|
November 23, 2017 |
NEMICHAND S/O SHRI NATHU RAM Vs. STATE OF RAJASTHAN
|
January 10, 2017 |
NET RAM RIVAR Vs. HANUMANGARH CEN CO-OP BANK HANUMANGARH THROUGH ITS MANAGING DIRECTOR
|
January 18, 2017 |
NETA RAM S/O SHRI JAMAJI GAMETI Vs. THE JUDGE, LABOUR COURT, UDAIPUR & ANR.
|
November 15, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURESH KUMAR JAIN SON OF SHRI VIMAL KUMAR JAIN
|
February 16, 2017 |
NEW INDIA INSURANCE CO. LTD. Vs. SMT SUDHA DUBDY
|
April 7, 2017 |
NEW PINKCITY GRAH NIRMAN SAHAKARI SAMITI LTD. Vs. NANAG DAS S/O SHRI PACHU
|
November 30, 2017 |
NIDHI GUPTA Vs. STATE OF RAJASTHAN
|
October 14, 2017 |
NIKHIL @ BANTI S/O SHRI ARVIND VERMA Vs. THE STATE OF RAJASTHAN
|
March 7, 2017 |
NIRANJAN KUMAR SHARMA SON OF LATE SHRI BHASKARANAND SHARMA Vs. STATE OF RAJASTHAN THROUGH PP
|
July 19, 2017 |
NIRANJAN KUMAR SHRMA Vs. LATE SHRI BHASKARANAND SHARMA
|
July 19, 2017 |
NIRANJAN SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
April 27, 2017 |
NIRANJANLAL JOSHI SON OF BABURAM Vs. PUSHKARDUTT JOSHI SON OF BABURAM
|
January 10, 2017 |
NIRMA KUMARI Vs. STATE OF RAJASTHAN
|
November 27, 2017 |
NIRMAL KUMAR VISHNOI S/O SHRI GOURI SHANKAR VISHNOI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 26, 2017 |
NISAR MOHAMMED & ORS Vs. STATE OF RAJ. & ORS
|
December 1, 2017 |
NITESH AND ORS Vs. R U H S AND ANR
|
November 28, 2017 |
NOORDEEN KHAN S/O SHRI KALU KHAN MEV Vs. STATE OF RAJASTHAN THROUGH P.P.
|
May 10, 2017 |
NOSAD KHAN @ SONU Vs. STATE OF RAJASTHAN
|
November 16, 2017 |
NRASINGHDAS S/O SHRI DAU LAL Vs. GULAB CHAND S/O SHRI BRAJRATAN
|
March 2, 2017 |
O.I. OF JAIPUR SPINNING AND WEAVING Vs. PODAR MILLS LTD. AND ORS.
|
August 31, 2017 |
OFFICIAL LIQUIDATOR OF M/S JAIPUR SPINNING & WEAVING MILLS LTD. (IN LIQUIDATION) Vs. THE PODAR MILLS LTD. PODAR CHAMBERS
|
August 31, 2017 |
OFFSHORE INFRASTRUCTURES LIMITED Vs. STATE OF RAJASTHAN PUBLIC HEALTH ENGINEERING DEPARTMENT
|
January 6, 2017 |
OM ALIAS OM SINGH Vs. STATE
|
June 1, 2017 |
OM PRAKASH Vs. STATE (HOME DEPARTMENT) AND ORS
|
February 8, 2017 |
OM PRAKASH Vs. SUB DISTRICT MAGISTRATE, ANOOPGARH, DISTRICT SRI GANGANAGAR
|
January 11, 2017 |
OM PRAKASH Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL AND HEALTH
|
April 27, 2017 |
OM PRAKASH Vs. STATE
|
December 12, 2017 |
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 6, 2017 |
OM PRAKASH Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 5, 2017 |
OM PRAKASH AGARWAL S/O LATE SHRI RUDMAL AGARWAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
August 3, 2017 |
OM PRAKASH BAIRWA Vs. STATE OF RAJASTHAN
|
April 21, 2017 |
OM PRAKASH GURJAR Vs. STATE OF RAJASTHAN
|
November 21, 2017 |
OM PRAKASH JOSHI SON OF LATE SHRI GOPI LAL, AGE ABOUT 50 YEAR, BY CASTE Vs. THE STATE OF RAJASTHAN
|
March 1, 2017 |
OM PRAKASH MUTHA S/O SHRI HIMMATMAL MUTHA Vs. STATE OF RAJASTHAN THROUGH FINANCE SECRETARY
|
May 1, 2017 |
OM PRAKASH RAHEJA Vs. SURESH CHANDRA KEDAWAT
|
May 19, 2017 |
OM PRAKASH S/O AMBALAL JI SONI Vs. MANOHAR LAL S/O PHOOLCHAND JI POKHARNA
|
February 27, 2017 |
OM PRAKASH S/O MISHRILALJI SEN Vs. MADAN LAL S/O HEERALALJI SEN
|
July 26, 2017 |
OM PRAKASH S/O SHRI HANUMAN RAM Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT
|
April 11, 2017 |
OM PRAKASH S/O SHRI MOOL CHAND Vs. STATE OF RAJASTHAN
|
March 9, 2017 |
OM PRAKASH SHARMA Vs. G MOHAN KUMAR
|
April 20, 2017 |
OMKAR BISHNOI Vs. RAJENDRA KUMAR
|
November 28, 2017 |
OMPRAKASH Vs. M/S. YASH MOTARS REGISTERED PARTNERSHIP FIRM
|
October 9, 2017 |
OMPRAKASH OJHA AND ORS Vs. STATE
|
April 11, 2017 |
OMPRAKASH SHARMA S/O SH. BINNI GOPAL SHARMA Vs. JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR AND ANOTHER
|
July 20, 2017 |
OMPRAKASH SON OF SHRI JAGDISH NARAYAN Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, URBAN AND HOUSING DEVELOPMENT DEPARTMENT
|
August 2, 2017 |
OMPRAKASH SUNAR SON OF SHRI RAMSWAROOP SUNAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 25, 2017 |
ONKAR SHARMA Vs. STATE OF RAJASTHAN THROUGH P P
|
May 8, 2017 |
ORIENTAL INSURANCE CO Vs. MOHD. HAMEED S/O SHRI SIRAJ REHMAN
|
October 30, 2017 |
ORIENTAL INSURANCE CO LTD. Vs. SURESH KUMAR VERMA AND OTHERS
|
February 8, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. PAPPU DEVI
|
June 5, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KHUSHAL SINGH
|
July 4, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEM SINGH S/O SHRI SEETU SINGH
|
November 27, 2017 |
P. PALIWAL Vs. HINDUSTAN ZINC LIMITED
|
November 23, 2017 |
P.N.B HOUSING FINANCE LTD. HAVING CORPORATE OFFICE AT 9TH FLOOR ANTRIKSH BHAWAN 22, KG MARG, NEW DELHI Vs. STATE OF RAJASTHAN, THROUGH ITS PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT GOVERNMENT OF RAJASTHAN SECRETARIAT RAJASTHAN
|
January 11, 2017 |
PAHALWAN SINGH S/O SHRI JAIMAL SINGH Vs. LEGAL REPRESENTATIVES OF VISHAMBHAR DAS S/O LATE SHRI MEHRU AND OTHERS
|
May 17, 2017 |
PALECHA TRADE SERVICES PVT. LTD. Vs. UNION OF INDIA
|
November 29, 2017 |
PANBAI D/O LALLU LAL SAINI Vs. BHAGWAN SAHAI S/O GIRIRAJ SAINI
|
June 2, 2017 |
PANCHA RAM S/O SH. DHURARAM Vs. THE BOARD OF REVENUE
|
April 20, 2017 |
PANCHAYAT SAMITI, DUNGARPUR Vs. THE DISTRICT COLLECTOR, DUNGARPUR
|
May 2, 2017 |
PANCHAYAT SAMITI, DUNGARPUR Vs. THE DISTRICT COLLECTOR, DUNGARPUR & ANOTHER
|
July 4, 2017 |
PANKAJ BANSAL S/O SHRI PAWAN BANSAL Vs. STATE OF RAJASTHAN
|
November 30, 2017 |
PANKAJ BHARGAVA Vs. RAMCHARAN CHAURASIYA
|
July 26, 2017 |
PANKAJ S/O SHRI PAWAN BANSAL Vs. THE STATE OF RAJASTHAN
|
October 30, 2017 |
PANKAJ SETHIYA S/O BHERU LAL SETHIYA Vs. M/S. G.S. MOTORS
|
September 18, 2017 |
PANKAJ SHARMA S/O RAJKUMAR SHARMA Vs. SMT. PRIYANKA SHARMA (DIVORCED) W/O PANKAJ SHARMA D/O SHRI BAJRANGLAL SHARMA
|
September 1, 2017 |
PANNA Vs. UNION OF INDIA
|
November 23, 2017 |
PANNA Vs. STATE OF RAJASTHAN
|
April 28, 2017 |
PANNA LAL Vs. SMT. PUSHPA
|
April 10, 2017 |
PANNALAL S/O LABURAM Vs. STATE OF RAJASTHAN
|
January 18, 2017 |
PANNARAM S/O GOVINDRAM Vs. STATE OF RAJASTHAN
|
July 14, 2017 |
PAPPU LAL Vs. RAJASTHAN HIGH COURT AT JAIPUR BENCH
|
July 5, 2017 |
PAPPU RAM BHEEL Vs. STATE OF RAJASTHAN
|
November 23, 2017 |
PAPPU RAM S/O SHRI MULLARAM Vs. RAKESH S/O SHRI CHANDIYARAM
|
February 10, 2017 |
PAPPU RAM SON OF DHEEMA RAM Vs. STATE OF RAJASTHAN
|
October 4, 2017 |
PAPPURAM S/O LATE MANGILAL, AGED ABOUT 41 YEARS, DUDIYON KI DHANI, VILLAGE GUDA VISHNOIYAN, POLICE STATION KUDI BHAGTASANI, JODHPUR. (AT PRESENT LODGED IN CENTRAL JAIL, JODHPUR) Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
PAPU @ RAJVEER Vs. STATE
|
July 18, 2017 |
PARAKRAM SINGH S/O SHRI SAMAR SINGH Vs. SALIM KHAN S/O SHRI UMED KHA KAYAMKHANI
|
July 5, 2017 |
PARAMJEET KAUR Vs. STATE OF RAJASTHAN
|
January 16, 2017 |
PARAMJEET KAUR DAUGHTER OF SHRI JAGDISH SINGH Vs. CIVIL JUDGE (SENIOR DIVISION) AND ADDITIONAL CHIEF JUDICIAL MAGISTRATE
|
October 23, 2017 |
PARAS RAM VISHNOI Vs. STATE OF RAJASTHAN AND ANR.
|
November 24, 2017 |
PARASH RAM S/O SHRI NATHU LAL JI JOSHI Vs. RAM SINGH S/O SHRI BHANWAR SINGH JI PADIYAR
|
August 1, 2017 |
PARASMAL S/O SHRI PEERA JI Vs. STATE OF RAJASTHAN
|
February 16, 2017 |
PARBA SINGH S/O NARAYAN SINGH Vs. BHEEM SINGH S/O SH. ISHWAR SINGH
|
October 6, 2017 |
PARBAT SINGH Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 26, 2017 |
PARESH BHAI S/O LALLU BHAI Vs. STATE OF RAJASTHAN & ORS.
|
January 30, 2017 |
PARMANAND Vs. STATE
|
September 7, 2017 |
PARMANAND SON OF PRABHU LAL Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
PARMAR CONSTRUCTION COMPANY, ENGINEERS & CONTRACTORS, Vs. THE UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAYS
|
July 14, 2017 |
PARMESHWAR VYAS Vs. UNION OF INDIA
|
February 21, 2017 |
PARMESHWARI WIFE OF LUNARAM Vs. STATE OF RAJASTHAN & ANR.
|
December 12, 2017 |
PARSADI DEVI Vs. STATE OF RAJASTHAN THROUGH SECRETARY, PANCHAYATI RAJ, GOVERNMENT SECRETARIAT, JAIPUR.
|
December 15, 2017 |
PARSHVNATH TRAVELS Vs. SMT. KAMLA KUNAR SMT. KAMLA KUNAR WD/O LATE SH. TAKHAT SINGH RAJPUT
|
July 25, 2017 |
PARSU RAM RAI Vs. STATE OF RAJASTHAN
|
May 23, 2017 |
PARTEEK BANSAL Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT OF RAJASTHAN
|
March 6, 2017 |
PARVATI W/O RAMESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
April 20, 2017 |
PARVEEN KUMAR DULANI S/O LAL CHAND DULANI Vs. STATE OF RAJASTHAN THROUGH SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT
|
February 23, 2017 |
PAT RAM & ORS. Vs. STATE OF RAJASTHAN
|
January 2, 2017 |
PATASI, WIDOW OF SHRI SHANKAR LAL JI Vs. UDA RAM, SON OF SHRI SHIV RAM JI
|
June 29, 2017 |
PATRON DETECTIVE AND SECURITY SERVICES Vs. C.C.E. AND S.T., JAIPUR
|
October 11, 2017 |
PAWAN KUMAR Vs. BABULAL
|
August 18, 2017 |
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
November 24, 2017 |
PAWAN KUMAR AGRAWAL Vs. STATE OF RAJASTHAN THROUGH ADDL S P
|
July 14, 2017 |
PAWAN KUMAR S/O SHRI RAGHUVEER TATWAVEDI Vs. STATE OF RAJASTHAN
|
October 13, 2017 |
PAWAN KUMAR SAINI Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY VILLAGE DEVELOPMENT & PANCHAYATIRAJ DEPARTMENT
|
May 2, 2017 |
PAWAN SHARMA S/O SHRI BABU LAL SHARMA Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD. THROUGH CHAIRMAN
|
August 1, 2017 |
PAWAN YADAV S/O SHRI SATVIR SINGH YADAV Vs. BOARD OF SECONDARY EDUCATION THROUGH ITS SECRETARY
|
January 13, 2017 |
PAWANI KUMARI @ PAWANI Vs. STATE OF RAJASTHAN
|
July 17, 2017 |
PEERCHAND SON OF LT. UDAIRAJ Vs. KARNI SINGH AMRAWAT SON OF LATE SHRI BAIJDAN
|
December 15, 2017 |
PEPSICO INDIA HOLDINGS PVT LTD Vs. DY COMMERCIAL (APPEALS) IV, COMMERCIAL TAXES
|
March 31, 2017 |
PERFETTI VAN MELLE INDIA PVT LTD Vs. DY COMMISSIONER(APPEALS)-III COMMERCIAL TAXES DEPARTMENT, JAIPUR
|
February 17, 2017 |
PHENPHUDI Vs. HARSUKH RAM
|
February 15, 2017 |
PHOOL KANWAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 12, 2017 |
PHOOLCHAND SON OF SHRI BHAGWANARAM & ORS. Vs. SMT. BHANI DEVI
|
July 3, 2017 |
PHOOLWATI W/O SHRI RAMBHAROSI Vs. STATE OF RAJASTHAN
|
July 13, 2017 |
PHOOSA RAM Vs. STATE OF RAJASTHAN
|
January 20, 2017 |
PINKI D/O SH CHHAGAN LAL PUROHIT Vs. STATE OF RAJASTHAN THROUGH SHO
|
May 12, 2017 |
PINKI SAHU Vs. STATE OF RAJASTHAN
|
May 24, 2017 |
PINTU BHAI S/O SHRI KESA JI, B/C RAVANA RAJPUT, R/O KUMBHARDI, POLICE STATION MAVSARI, (GUJARAT) (AT PRESENT LODGED IN SUB JAIL BHINMAL) Vs. STATE OF RAJASTHAN
|
March 3, 2017 |
PIYUSH DOSI S/O SHRI DWARKADAS DOSI Vs. STATE OF RAJASTHAN
|
September 1, 2017 |
PLYWOOD EMPORIUM Vs. WOOD CRAFTS PRODUCTS LIMITED
|
February 8, 2017 |
POOJA CHANCHAWAT D/O SH. PRAMOD RAI CHANCHAWAT Vs. THE SECRETARY RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
|
March 3, 2017 |
POOJA MODI Vs. NAVIN MODI
|
July 5, 2017 |
POOJA PRAJAPAT Vs. RRVPN LTD. AND ANR.
|
May 24, 2017 |
POONA Vs. RAJ. RAJYA VIDHYUT PRA. NIGAM LTD.
|
April 24, 2017 |
POONAM JOSHI Vs. SMT ARCHANA JOSHI
|
February 9, 2017 |
POORAN SINGH Vs. STATE BANK OF BIKANER & JAIPUR THR. MANAGING DIRECTOR
|
November 7, 2017 |
POORNA RAM Vs. LEGAL REPRESENTATIVES OF LATE SMT. KISHNI
|
April 3, 2017 |
PR COMMISSIONER OF INCOME TAX JAIPUR-3, STATUTE CIRCLE Vs. DHANLAXMI EQUIPMENT PVT LTD
|
October 23, 2017 |
PR COMMISSIONER OF INCOME TAX, JAIPUR Vs. SIKAR & JHUNJHUNU ZILA DUGDH UTPADAK SAHAKARI SANGH LTD
|
April 12, 2017 |
PR COMMISSIONER OF INCOME TAX, JAIPUR-3 Vs. HANDMADE PAPER & BOARD INDUSTRIES
|
October 23, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. ROAD INFRASTRUCTURE DEVELOPMENT CORPORATION OF RAJASTHAN LIMITED
|
July 18, 2017 |
PRABHAT S/O SHRI MANGI LAL SHARMA Vs. DISTRICT COLLECTOR BHILWARA (RAJ.) AND OTHERS
|
October 5, 2017 |
PRABHU DAYAL SHARMA, PROPRIETOR M/S MAMTA ART, RESIDENT OF 229, PUROHIT PADA, BRAHAMPURI, JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
March 4, 2017 |
PRABHU DAYAL SON OF SHRI CHAIN SUKH CASTE JATAV Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY TO THE GOVERNMENT
|
March 9, 2017 |
PRABHU DAYAL VERMA AND ORS Vs. STATE AND ORS
|
January 10, 2017 |
PRADEEEP KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
December 15, 2017 |
PRADEEP KUMAR MAURYA S/O MOHAN LAL JI MAURYA, BY CASTE RAIGAR, R/O 54, ANGAD NAGAR, BHURASIDDH JAIPUR ROAD, KALA KUA, ALWAR (RAJ.) AT PRESENT 70, MANCHHAMAN GANESH NAGAR, UJJAIN (M.P.) Vs. SMT. POOJA MAURYA W/O PRADEEP KUMAR MAURYA, D/O HEMRAJ JI KANWADIYA, AGE 32 YEARS, R/O 3209, GHATGATE, RAIGARO KI KOTHI, NEAR GANGA MANDIR, JAIPUR (RAJ.)
|
January 30, 2017 |
PRADEEP KUMAR MISHRA S/O SANTOSH KUMAR UPADHYAYA Vs. STATE OF RAJASTHAN
|
August 10, 2017 |
PRADEEP SINGH @ DEEPU @ LAGARIYA S/O SHRI BAHADUR SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 13, 2017 |
PRADEEP SINGH BHADORIA, S/O SH. JAGDISH SINGH Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF MINES AND GEOLOGY
|
March 24, 2017 |
PRADEEP SINGH CHUNDAWAT Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
PRAHALAD AND ORS. Vs. STATE
|
September 6, 2017 |
PRAHALAD S/O BIRKHA RAM Vs. PREM DEVI D/O CHAUTHMAL
|
August 1, 2017 |
PRAHLAD RAM S/O TULACHHA RAM Vs. THE STATE OF RAJASTHAN
|
July 21, 2017 |
PRAHLAD S/O HAJARI Vs. THE NEW INDIA INSURANCE COMPANY LTD.
|
May 4, 2017 |
PRAHLAD SINGH S/O SHRI SHAMBHU SINGH JHALA Vs. A.U. FINANCE LIMITED
|
May 18, 2017 |
PRAHLADRAI Vs. MADHUSUDANACHARYA
|
December 11, 2017 |
PRAKASH Vs. ADDITIONAL DISTRICT JUDGE NO. 2, UAIPUR
|
February 27, 2017 |
PRAKASH CHAND MEENA S/O LATE SHRI RAM SINGH MEENA Vs. SANGRAM SINGH S/O SHRI LAXMAN SINGH
|
October 23, 2017 |
PRAKASH CHAND SON OF SHRI MOTI LAL Vs. STATE OF RAJASTHAN
|
July 13, 2017 |
PRAKASH CHANDRA BOTHRA Vs. UNION OF INDIA
|
April 6, 2017 |
PRAKASH CHANDRA S/O PARAS MAL Vs. STATE OF RAJASTHAN
|
May 12, 2017 |
PRAKASH S/O SHRI BABU RAM Vs. ARJUN DAS S/O JANKI DAS
|
May 1, 2017 |
PRAKASHCHAND Vs. GANESHRAM
|
October 13, 2017 |
PRAMOD KUMAR Vs. THE STATE OF RAJASTHAN
|
December 12, 2017 |
PRAMOD SHRIVASTAV & ANR Vs. STATE OF RAJASTHAN
|
November 30, 2017 |
PRANAV KANSARA, S/O PRAKASH CHANDRA KANSARA Vs. UNION OF INDIA
|
May 25, 2017 |
PRAPHOOL KANWAR Vs. STATE OF RAJASTHAN
|
November 18, 2017 |
PRASANT @ LALA SON OF KRISHNA KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
July 18, 2017 |
PRATAP Vs. HARI SINGH
|
September 20, 2017 |
PRATAP SINGH SON OF KISHORE SINGH Vs. MANGLA RAM SON OF LAXMANRAM
|
January 5, 2017 |
PRAVEEN KUMAR Vs. STATE OF RAJASTHAN.
|
September 15, 2017 |
PRAVEEN KUMAR JAIN Vs. THE COTTON CORPORATION OF INDIA LTD.
|
May 5, 2017 |
PRAVEEN KUMAR S/O SHRI KAILASH CHAND Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
January 10, 2017 |
PRAVEEN PARIHAR SON OF LATE SHRI GHANSHYAM DAS PARIHAR Vs. SATISH KUMAR PHAWA S/O SHRI SAT PAL PAHWA
|
September 6, 2017 |
PRAVESH DIKSHIT AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
December 15, 2017 |
PREM BAI Vs. STATE (HOME DEPARTMENT) & ANR.
|
August 29, 2017 |
PREM CHAND Vs. OM PRAKASH
|
May 29, 2017 |
PREM CHAND SAINI Vs. SMT. SANTOSH
|
August 31, 2017 |
PREM CHAND SON OF SHRI LADHU RAM Vs. SITARAM S/O GHASHILAL
|
July 18, 2017 |
PREM CHAND VERMA S/O SHRI MANGTU RAM VERMA Vs. STATE OF RAJASTHAN, THROUGH DIRECTOR, SECONDARY EDUCATION, EDUCATION DEPARTMENT
|
April 25, 2017 |
PREM CHOUDHARY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 29, 2017 |
PREM DEVI W/O GANESHA RAM Vs. SMT. BHANWARI DEVI D/O SHRI MOTIRAM W/O SHRI PRATAP RAM
|
February 8, 2017 |
PREM GIRI S/O SHIVDAN GIRI Vs. THE STATE OF RAJASTHAN
|
November 22, 2017 |
PREM KUMAR S/O PURANCHAND Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
PREM PRAKASH S/O RAJA RAM Vs. THE STATE OF RAJASTHAN
|
May 30, 2017 |
PREM RAJ MEENA S/O SHRI RAM VILAS Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 15, 2017 |
PREM SINGH Vs. UNION OF INDIA
|
April 10, 2017 |
PREM SINGH Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
PREM SINGH & ANR. Vs. STATE OF RAJASTHAN
|
July 6, 2017 |
PREM SINGH KACHHWAH Vs. THE JALORE CENTRAL COOPERATIVE BANK LTD.
|
May 9, 2017 |
PREM SUKH SON OF SH. ROOPA RAM JI Vs. SMT. SUGNO W/O SH. TAMALARAM
|
August 8, 2017 |
PREMIER PRINTING PRESS Vs. STATE OF RAJASTHAN THROUGH ADDITIONAL CHIEF SECRETARY
|
February 23, 2017 |
PREMLATA ACHARYA Vs. SUMAN ACHARYA
|
April 11, 2017 |
PREMWATI @ PREM KUMARI W/O (LATE) SH. SHIV LAL Vs. MALTI DEVI D/O SH. RAM SINGH
|
July 13, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHRI SHANKAR LAL SAINI, 480, HANTA NAGAR, NEAR NBC, HASANPURA, JAIPUR
|
December 19, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHIM SAIN GARG
|
October 11, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX -I Vs. SHRI PREM KUMAR SANGHI
|
July 19, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. M/S. JADAU JEWELLERS AND MANUFACTURES (P) LTD.
|
September 4, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. RAJASTHAN STATE MINES & MINERALS LTD
|
October 13, 2017 |
PRINCIPAL GRAMOTHAN AGRICULTURE, ARTS AND COMMERCE COLLEGE, SANGARIA, DISTT. HANUMANGARH (RAJ.) Vs. THE STATE OF RAJASTHAN THROUGH THE SPECIAL SECRETARY, LABOUR DEPARTMENT, JALEBI CHOWK, JAIPUR
|
February 21, 2017 |
PRITAM DAS GERYANI Vs. NATIONAL INS. CO. LTD.
|
February 6, 2017 |
PRITAM KUNWAR D/O SHRI RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2017 |
PRITI MEENA D/O RAMU LAL MEENA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY DEPARTMENT OF SECONDARY EDUCATION
|
April 3, 2017 |
PRIYA SONI Vs. PINTU SONI
|
September 4, 2017 |
PRO. K.B. AGARWAL Vs. U.O.I. AND ORS.
|
May 8, 2017 |
PROF. S.P. PALIWAL S/O SHRI MUKUT BIHARI Vs. JAI NARAYAN VYAS UNIVERSITY THROUGH ITS REGISTRAR, JAI NARAYAN VYAS UNIVERSITY, JODHPUR
|
January 24, 2017 |
PUKHRAJ MEENA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 23, 2017 |
PUKHRAJ S/O DAL CHAND Vs. STATE OF RAJASTHAN
|
November 10, 2017 |
PUNAMCHAND JEENGAR Vs. SATYANARAYAN MADHAV LAL JEENGAR AND OTHERS
|
November 27, 2017 |
PUNU KHAN S/O PIRBAX Vs. STATE OF RAJASTHAN
|
August 8, 2017 |
PURAN DAN RATNU Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
PUROSHOTAM Vs. SMT. SITA
|
September 15, 2017 |
PURSHOTAM JOSHI S/O MANILAL JOSHI Vs. SMT. MANJULA W/O PURSHOTAM
|
April 26, 2017 |
PUSHKAR LAL S/O SH. BANSHI LAL, Vs. RAMESH S/O HAKAR JI @ SAKARA JI ASARI
|
August 17, 2017 |
PUSHKAR SINGH BHATI Vs. STATE OF RAJASTHAN
|
April 18, 2017 |
PUSHPENDRA MEENA S/O SHRI KISHAN LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
April 17, 2017 |
PUSHPENDRA SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 3, 2017 |
PYARELAL S/O SHRI DEDARAM Vs. STATE OF RAJASTHAN
|
April 12, 2017 |
R C SONI Vs. UNION OF INDIA THROUGH ITS SECRETARY TO RAILWAY BOARD
|
May 10, 2017 |
R M MEMORIAL WOMEN T T COLLEGE Vs. ADDITIONAL CHIEF SECRETARY
|
July 21, 2017 |
R P S C AJMER Vs. MANSI TIWARI AND ORS
|
September 7, 2017 |
R.K. SHARMA, S/O LATE SH. PURAN CHANDRA SHARMA Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA, RAJIV GANDHI BHAWAN, SAFDARJUNG AIRPORT, NEW DELHI.
|
June 9, 2017 |
R.P. CHOUDHARY HUF Vs. M/S. SUNRISE BUILDERS
|
December 8, 2017 |
R.P. SHARMA Vs. CHAIRMAN AND MANAGING DIRECTOR, CENTRAL BANK OF INDIA
|
November 17, 2017 |
R.S.R.T.C AND ANOTHER Vs. BHANWARI AND OTHERS
|
May 11, 2017 |
R.S.R.T.C AND ORS Vs. SMT VIMLA DEVI AND ORS
|
May 11, 2017 |
R.S.R.T.C. Vs. SMT. NARBADA AND OTHERS
|
March 27, 2017 |
RADHA BALLABH GUPTA Vs. UNION OF INDIA
|
November 10, 2017 |
RADHA CHAUDHARY D/O SHRI BAL RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, PANCHAYATI RAJ AND RURAL DEVELOPMENT DEPARTMENT
|
May 4, 2017 |
RADHA DEVI Vs. NIRMAL KUMAR AND ORS.
|
August 11, 2017 |
RADHESHYAM GURJAR AND ANR. Vs. STATE (LOCAL SELF DEPT) AND ORS.
|
April 18, 2017 |
RADHEY LAL BHARGAVA Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
RADHEY SHYAM Vs. BOARD OF REVENUE, RAJASTHAN, AJMER THROUGH ITS REGISTRAR
|
July 20, 2017 |
RADHEY SHYAM Vs. SMT. SUSHILA W/O RADHEY SHYAM PALIWAL
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May 1, 2017 |
RADHEY SHYAM S/O BHURAMAL AGARWAL, PROPRIETOR M/S. RADHEY SHYAM ASHOK KUMAR Vs. RAM CHARAN S/O BHAGWAN SAHAI, BY CASTE AGARWAL, THAWARIA
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January 11, 2017 |
RADHEY SHYAM SHARMA SON OF SHRI MOHAN LAL SHARMA Vs. THE JUDGE, LABOUR COURT, JODHPUR AND ORS.
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May 16, 2017 |
RADHEY SHYAM SON OF KALYAN MAL Vs. AKSHAY KUMAR JAIN SON OF SH. MAHAVEER PRASAD JAIN
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March 3, 2017 |
RADHEY SHYAM VAISHNAV Vs. SITA RAM
|
April 27, 2017 |
RADHEYSHYAM Vs. HANUMANSAHAI
|
July 19, 2017 |
RADHEYSHYAM Vs. STATE
|
November 25, 2017 |
RADHEYSHYAM S/O MOHAN LAL JI KALIYA Vs. M/S NAHAR BROTHERS
|
August 8, 2017 |
RADHEYSHYAM S/O SHRI LADURAM Vs. STATE OF RAJASTHAN THROUGH P.P.
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December 14, 2017 |
RADHEYSHYAM SON OF SHRI BADRI NARAYAN Vs. MEERA D/O RAMKISHORE, W/O RADHEYSHYAM
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March 7, 2017 |
RAGHUNATH PRASAD BUNKAR Vs. STATE OF RAJASTHAN
|
February 10, 2017 |
RAGHUVEER SINGH S/O KAJOD Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 15, 2017 |
RAGHUVIR SINGH DHAKA S/O LATE SHRI SHIVPAL SINGH Vs. UNION OF INDIA
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August 8, 2017 |
RAGUNATH MENARIA S/O SHRI DEEPLAL MENARIA Vs. STATE OF RAJASTHAN
|
April 10, 2017 |
RAHIL @ HABEEB S/O HAJI ROSHAN KHAN B/C MUSALMAN, R/O HOUSE NO. 279, OLD WARD NO.35, NEW WARD NO. 50, OPP. DAYAL HOSPITAL, KALURAM HARIJAN KI GALI, OPP. HOUSE OF TAHEER NAGAURI, KHANIA BANDHA, POLICE STATION, TRANSPORT NAGAR, JAIPUR Vs. HEENA BANO D/O KHAJU KHAN, W/O SHRI RAHIL @ HABEEB B/C MUSALMAN, R/O BADIYAL MOHALLA, DAUSA
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February 9, 2017 |
RAHUL @ RAVI AND ANOTHER Vs. STATE OF RAJASTHAN
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January 24, 2017 |
RAHUL KUMAR S/O SH. CHHAGAN LAL Vs. THE STATE OF RAJASTHAN
|
September 11, 2017 |
RAHUL MALIK S/O SHRI TEJPAL SINGH Vs. THE STATE OF RAJASTHAN AND ANOTHER
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May 17, 2017 |
RAHUL SINGH AND ORS Vs. STATE OF RAJ AND ORS
|
December 19, 2017 |
RAHUL SONI @ DIOMOND SONI SON OF SHRI RAMESH SONI, BY CASTE SWARNKAR, RESIDENT OF KAILASH BHAWAN, OPPOSITE POLICE LINE, RATANADA, JODHPUR Vs. NIKITA SONI WIFE OF SHRI RAHUL SONI @ DIOMOND SONI, DAUGHTER OF SHRI RAM SINGH SONI, BY CASTE SWARNKAR, RESIDENT OF HOUSE NO. 7, RAJENDRA VIHAR, NEW AKASHWANI COLONY, KOTA
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February 28, 2017 |
RAJ ABHIYOJAN ADHIKARI Vs. STATE OF RAJASTHAN
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May 24, 2017 |
RAJ KUMAR BAPNA Vs. M/S. STORE ONE RETAIL INDIA LIMITED
|
April 19, 2017 |
RAJ PATHYA PUSTAK EMPLOYEES UNION THROUGH ITS GENERAL SECRETARY Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE
|
November 29, 2017 |
RAJ. SHIKSHA KARMI BOARD Vs. ASSI. PROVI. FUND COMMI.
|
January 20, 2017 |
RAJA CHAUDHARY S/O. MOHANLAL CHAUDHARY Vs. NARENDRA LOHAR S/O BANSHIDHAR LOHAR
|
March 23, 2017 |
RAJA RAM Vs. STATE OF RAJASTHAN
|
April 13, 2017 |
RAJAB ALI Vs. STATE OF RAJASTHAN
|
October 3, 2017 |
RAJAK KHAN Vs. JAI NARAIAN VYAS UNIVERSITY
|
April 10, 2017 |
RAJASTHAN DEVELOPMENT TRUST PVT LTD , JAIPUR AND OTHERS Vs. RANI SUROLIA AND OTHERS
|
October 6, 2017 |
RAJASTHAN EX-SERVICEMEN WELFARE COOPERATIVE SOCIETY LTD. Vs. C.C.E. (APPEALS)
|
October 4, 2017 |
RAJASTHAN FINANCIAL CORPORATION Vs. SMT. RAMESHWARI WIFE OF SHRI RAM KARAN
|
June 9, 2017 |
RAJASTHAN FINANCIAL CORPORATION, BHILWARA Vs. DILKHUSH CHAPLOT, DIRECTOR OF M/S SAMURAI SYNTHETICS PRIVATE LIMITED
|
August 8, 2017 |
RAJASTHAN GAU SEVA SANGH Vs. NARAYAN DAS S/O SHRI RAMGOPAL DECEASED THROUGH HIS LEGAL
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August 17, 2017 |
RAJASTHAN HOUSING BOARD Vs. SMT. RADHA DEVI
|
May 2, 2017 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. SHOBHA MUTHA
|
January 5, 2017 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. KAUSHAL KUMAR GUPTA
|
April 18, 2017 |
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. PRADEEP BERA
|
December 15, 2017 |
RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED, Vs. KAILASH CHANDRA BHATT
|
November 6, 2017 |
RAJASTHAN STATE BEVERAGES CORPORATION Vs. COMMR. OF C. EX., JAIPUR
|
October 12, 2017 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. INDIAN AGGRESSIVE INDUSTRY
|
November 2, 2017 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHIV NATH SON OF SHRI PARMA RAM
|
February 15, 2017 |
RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION LTD Vs. THE JUDGE
|
November 2, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HARI RAM S/O SHRI MANGI LAL
|
June 9, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SMT. INDU JOSHI W/O SHRI ARUN KUMAR JOSHI AND ORS.
|
June 6, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GOVIND SON OF BHERU LAL JOSHI
|
June 6, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHIVJI RAM BRAHMIN, SON OF SUNDER LAL
|
February 16, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HANUMAN RAM & ANR
|
January 27, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA KUMAR DUBEY
|
August 29, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHANWAR LAL GURJAR S/O LATE MUKANA JI GURJAR
|
July 25, 2017 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION (RSRTC), PARIVAHAN MARG, JAIPUR Vs. RAM KUMAR JAITELY S/O SHRI JHANGI RAM JAITLEY, RESIDENT OF WARD NO.10, ANOOPGARH, DISTRICT SRI GANGANAGAR
|
January 10, 2017 |
RAJASTHAN STATE SAHAKARI SPINNING AND GINNING MILLS LIMITED Vs. ATAL BIHARI BHARDWAJ
|
August 3, 2017 |
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. UNION OF INDIA
|
September 20, 2017 |
RAJAT MOURYA S/O SHRI MANGILAL MOURYA Vs. STATE OF RAJASTHAN
|
August 18, 2017 |
RAJAT SHARMA Vs. RUCHI SHARMA
|
April 13, 2017 |
RAJAT SHARMA S/O LATE SHRI NARENDRA KUMAR SHARMA Vs. DISTRICT AND SESSIONS JUDGE, SAWAI MADHOPUR
|
February 20, 2017 |
RAJBALA DEVI W/O SHRI DEVKARAN Vs. STATE OF RAJASTHAN
|
July 31, 2017 |
RAJENDER @ RAJU Vs. STATE OF RAJASTHAN THROUGH P.P.
|
June 1, 2017 |
RAJENDER S/O SATYA NARAIN B/C KABRA R/O BADI GUWADI CHITORGARH DISTRICT CHITORGARH Vs. STATE OF RAJASTHAN
|
February 17, 2017 |
RAJENDER SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
March 3, 2017 |
RAJENDRA & ORS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
August 22, 2017 |
RAJENDRA KARNAWAT S/O SHRI SARDAR SINGH KARNAVAT Vs. RAJENDRA S/O LATE SHRI MANMAL PHOPHALIA
|
October 5, 2017 |
RAJENDRA KISHAN, RAS Vs. THE STATE OF RAJASTHAN, THROUGH CHIEF SECRETARY, SECRETARIAT, JAIPUR AND OTHERS
|
January 20, 2017 |
RAJENDRA KUMAR Vs. KASTURI BAI
|
August 10, 2017 |
RAJENDRA KUMAR Vs. RAMESHCHANDRA
|
July 3, 2017 |
RAJENDRA KUMAR KHANDELWAL Vs. DIRECTOR GENERAL OF POLICE
|
May 30, 2017 |
RAJENDRA KUMAR NAGDA Vs. STATE OF RAJASTHAN
|
June 1, 2017 |
RAJENDRA KUMAR NAINAVA Vs. JUDGE, LABOUR COURT, KOTA.
|
January 5, 2017 |
RAJENDRA KUMAR S/O SHRI RAMKISHAN JI AGARWAL Vs. STATE OF RAJASTHAN
|
April 4, 2017 |
RAJENDRA KUMAR SENI S/O OMKAR JI Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 23, 2017 |
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 16, 2017 |
RAJENDRA KUMAR SHARMA Vs. PRINCIPAL SECRETARY
|
November 22, 2017 |
RAJENDRA PRASAD Vs. ASHOK KUMAR
|
July 19, 2017 |
RAJENDRA PRASAD GARG Vs. STATE & ORS
|
November 29, 2017 |
RAJENDRA PRASAD S/O BANSI LAL SHARMA Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
December 12, 2017 |
RAJENDRA PRATAP SINGH Vs. M/S. RMD PUBLISHERS PVT. LTD.
|
April 21, 2017 |
RAJENDRA S/O LIKSHMANRAM Vs. JHABARMAL S/O RUGHARAM
|
December 8, 2017 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 29, 2017 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN & ORS
|
December 1, 2017 |
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 18, 2017 |
RAJENDRA SINGH CHOUHAN Vs. STATE AND ORS.
|
January 5, 2017 |
RAJENDRA SINGH KHICHI Vs. STATE OF RAJASTHAN
|
July 18, 2017 |
RAJENDRA SINGH SHAKTAWAT S/O SH KALU SINGH SHAKTAWAT Vs. STATE OF RAJASTHAN
|
February 6, 2017 |
RAJENDRA SINGH SISODIYA Vs. STATE OF RAJASTHAN
|
January 23, 2017 |
RAJENDRA SINGH SON OF SH. MANFUL Vs. PHATA PHATA RAM SON OF BHERAM RAM
|
July 10, 2017 |
RAJESH Vs. STATE OF RAJASTHAN
|
July 25, 2017 |
RAJESH @ RAJU PATEL Vs. STATE OF RAJASTHAN
|
October 24, 2017 |
RAJESH CHAND JAIN, Vs. STATE OF RAJASTHAN
|
August 26, 2017 |
RAJESH DEVI Vs. STATE OF RAJASTHAN
|
February 14, 2017 |
RAJESH HARSH S/O SHRI GOPAL LAL JI Vs. THE RAJASTHAN MARUDHARA GRAMIN BANK
|
June 1, 2017 |
RAJESH KUMAR GAUR S/O SHRI BADRI NARAYAN GAUR Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY
|
February 3, 2017 |
RAJESH KUMAR GUPTA & ORS Vs. KISHAN CHAND SHARMA
|
July 20, 2017 |
RAJESH KUMAR SAINI, S/O OF LATE SHRI CHAUHAL SINGH Vs. THE INDUSTRIAL TRIBUNAL & LABOUR COURT, JODHPUR
|
August 9, 2017 |
RAJESH S/O BAJRANG LAL Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
April 21, 2017 |
RAJESH SARPATE S/O TULSI RAM Vs. STATE OF RAJASTHAN
|
January 6, 2017 |
RAJESH SHARMA Vs. STATE OF RAJASTHAN
|
April 21, 2017 |
RAJESH SHARMA Vs. STATE OF RAJASTHAN
|
March 31, 2017 |
RAJESH YADAV, MANAGING DIRECTOR, RAJASTHAN STATE ROAD TRANSPORT CORPORATION PARIVAHAN MARG, JAIPUR RAJASTHAN & ORS. Vs. SITARAM SHARMA S/O SHRI GIRDHARILAL SHARMA
|
August 21, 2017 |
RAJESHWAR SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2017 |
RAJKIRAN Vs. STATE OF RAJASTHAN
|
September 19, 2017 |
RAJKUMAR @ RAJU SON OF SHRI RAM SINGH Vs. STATE OF RAJASTHAN THROUGH ITS P.P.
|
August 22, 2017 |
RAJPAL @ TONI Vs. STATE OF RAJASTHAN THROUGH PP
|
January 2, 2017 |
RAJPAL JAT Vs. STATE OF RAJASTHAN
|
October 24, 2017 |
RAJU Vs. STATE OF RAJASTHAN
|
January 13, 2017 |
RAJU @ RAJIV GUPTA S/O SH. KISHAN CHANDER GUPTA Vs. STATE OF RAJASTHAN
|
August 25, 2017 |
RAJU @ RAJKUMAR SON OF SHRI PRAMOD Vs. STATE OF RAJASTHAN
|
August 11, 2017 |
RAJU RAM, S/O SHRI BABU RAM Vs. THE STATE OF RAJASTHAN
|
May 11, 2017 |
RAJU SON OF THINU CHOWDHARY Vs. STATE OF RAJASTHAN, TO BE SERVED THROUGH THE TEHSILDAR, ANOOPGARH, DISTRICT SRI GANGANAGAR
|
January 3, 2017 |
RAJVEER SINGH Vs. STATE OF RAJASTHAN
|
June 5, 2017 |
RAJVEER SINGH PEEPLODA AND ORS Vs. STATE OF RAJ AND ORS
|
December 19, 2017 |
RAJVEER SINGH S/O. SHRI SHAYAR SINGH, BY CASTE KUMAWAT, AGED ABOUT 24 YEARS, RESIDENT OF HOUSE NO. 4/20, WARD NO.30, SHANKER COLONY, SRIGANGANAGAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF SKILL DEVELOPMENT AND ENTERPRENEURSHIP, DIRECTORATE GENERAL OF TRAINING, SECRETARIAT, NEW DELHI
|
January 17, 2017 |
RAKESH Vs. STATE OF RAJASTHAN
|
May 30, 2017 |
RAKESH @ PRAVEEN S/O BHAGWANDAS BAIRAGI Vs. NIRMLA D/O MANGIDAS BAIRAGI
|
November 24, 2017 |
RAKESH @ RODIA Vs. STATE OF RAJASTHAN
|
April 7, 2017 |
RAKESH CHAUDHARY Vs. STATE OF RAJASTHAN
|
May 22, 2017 |
RAKESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
December 21, 2017 |
RAKESH KUMAR S/O SHRI MOHANLAL Vs. STATE OF RAJASTHAN
|
August 23, 2017 |
RAKESH KUMAR SON OF SHRI RAM KARAN Vs. BOARD OF REVENUE FOR RAJASTHAN
|
March 7, 2017 |
RAKESH MANJU Vs. STATE OF RAJASTHAN
|
December 19, 2017 |
RAKESH S/O SH. CHANANMAL Vs. STATE OF RAJASTHAN
|
July 11, 2017 |
RAKESH YADAV Vs. JUDGE LABOUR COURT, JAIPUR
|
December 5, 2017 |
RAM AWATAR S/O JAGDISH AGRAWAL, SECTOR Vs. KAMLA WD/O SHRI MANGILAL
|
January 2, 2017 |
RAM CHANDER PATEL Vs. APPA RAO @ SHIVA
|
November 20, 2017 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
October 4, 2017 |
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 3, 2017 |
RAM CHANDRA @ RAMU JAT AND ANR. Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
RAM CHANDRA SON OF SHRI TULSIRAM Vs. STATE OF RAJASTHAN THROUGH P.P.
|
July 14, 2017 |
RAM CHARAN GAUTAM Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
|
November 10, 2017 |
RAM CHARAN NAYAK S/O SHRI PAYAR CHAND NAYAK Vs. AJMER VIDHYUT VITRAN NIGAM LIMITED THROUGH ITS MANAGING DIRECTOR
|
March 27, 2017 |
RAM CHARAN SON OF SHRI JOHARI LAL Vs. JOHARI LAL SON OF PANCHA RAM (DECEASED)
|
February 15, 2017 |
RAM DAYAL Vs. STATE OF RAJASTHAN
|
April 27, 2017 |
RAM DAYAL SHARMA, S/O BANWARILAL SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
|
March 8, 2017 |
RAM GOPAL SHARMA Vs. TAPADIYA BAGICHI
|
December 8, 2017 |
RAM GOPAL SHARMA S/O SHRI SHYAM LALJI SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
March 22, 2017 |
RAM KARAN Vs. STATE OF RAJASTHAN
|
August 23, 2017 |
RAM KARAN S/O SHRI MITHU RAM, Vs. AJMER VIDHYUT VITRAN NIGAM LTD.
|
November 14, 2017 |
RAM KISHAN Vs. STATE OF RAJASTHAN
|
August 26, 2017 |
RAM KISHORE BAIRWA Vs. STATE OF RAJASTHAN
|
January 5, 2017 |
RAM KISHORE S/O HADMAN RAM Vs. STATE OF RAJATHAN
|
January 13, 2017 |
RAM KUMAR S/O SAHI RAM Vs. STATE OF RAJASTHAN
|
February 23, 2017 |
RAM KUMAR S/O SHRI OMPRAKASH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, HOME DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
|
October 3, 2017 |
RAM KUNWAR @ RATAN LAL Vs. STATE
|
August 16, 2017 |
RAM KUWAR SON OF SHRI SHIV SAHAY GURJAR Vs. OMPRAKASH AMERIYA SON OF SHRI KANHAIYA LAL AMERIYA
|
February 8, 2017 |
RAM LAL Vs. PREM BAI
|
April 20, 2017 |
RAM LAL Vs. STATE OF RAJASTHAN
|
August 28, 2017 |
RAM LAL YOGI & ANR Vs. STATE OF RAJASTHAN & ORS
|
December 1, 2017 |
RAM NARAIN Vs. THE STATE OF RAJASTHAN
|
February 14, 2017 |
RAM NIWAS S/O SHRI RADHA KISHAN Vs. BOARD OF REVENUE, RAJASTHAN
|
August 9, 2017 |
RAM PAL KARIGAR Vs. CHANDRA MOHINI
|
August 8, 2017 |
RAM PRAKASH SON OF SHRI KEDAR SINGH, BY CASTE THAKUR, RESIDENT OF RAYJEET KA PURA, TEHSIL BASEDI, DISTRICT DHOLPUR (RAJASTHAN) Vs. THE DISTRICT FOREST OFFICER, DHOLPUR, DISTRICT DHOLPUR (RAJASTHAN)
|
February 7, 2017 |
RAM PRASAD Vs. STATE OF RAJASTHAN
|
October 23, 2017 |
RAM PRASAD MALI Vs. REGIONAL OFFICER, ARCHEOLOGICAL SURVEY OF INDIA
|
August 11, 2017 |
RAM PRASAD S/O SHRI MANGTURAM Vs. PAPPU LAL, S/O SHRI BABU LAL
|
July 28, 2017 |
RAM PRATAP, S/O SHRI DUDA RAM Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR, HANUMANGARH
|
January 10, 2017 |
RAM SINGH Vs. STATE OF RAJASTHAN
|
June 5, 2017 |
RAM SINGH AND ORS. Vs. STATE
|
September 1, 2017 |
RAM SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
December 15, 2017 |
RAM SWAROOP AGARWAL EDUCATION AND RESEARCH SOCIETY Vs. STATE OF RAJASTHAN
|
May 16, 2017 |
RAM SWAROOP SON OF SHRI LAKKHA Vs. STATE OF RAJASTHAN
|
January 30, 2017 |
RAM SWAROOP SON OF SHRI NARAIN Vs. SITA RAM SON OF SHRI BHOURI LAL
|
September 4, 2017 |
RAMA KISHAN BISHNOI S/O SHRI HET RAM Vs. THE STATE OF RAJASTHAN
|
December 6, 2017 |
RAMAKANT S/O SAJJAN KUMAR Vs. GIRDHARI S/O SRINIWAS
|
January 27, 2017 |
RAMAVATAR JAT Vs. DHARAMPAL JAT S/O HANUMAN RAM
|
November 9, 2017 |
RAMAVATAR MEENA Vs. STATE OF RAJASTHAN
|
December 20, 2017 |
RAMBETI W/O PRATAP SINGH DHOBI Vs. SATISH
|
August 3, 2017 |
RAMCHARAN SHARMA Vs. STATE OF RAJASTHAN
|
April 12, 2017 |
RAMDAS KHATANA Vs. STATE OF RAJASTHAN THROUGH PP
|
July 26, 2017 |
RAMDEV S/O SHRI BEER RAM @ BIRBAL RAM Vs. PANNA LAL S/O KISHAN LAL NAGAL
|
May 3, 2017 |
RAMDEV S/O SHRI NANDA, Vs. THE STATE OF RAJASTHAN,
|
September 7, 2017 |
RAMDHAN Vs. STATE OF RAJASTHAN
|
December 4, 2017 |
RAMDHAN MEENA Vs. BHAJANLAL MEENA
|
May 26, 2017 |
RAMDHAN MEENA S/O SHRI KAJODMAL MEENA Vs. STATE OF RAJASTHAN
|
February 22, 2017 |
RAMESH Vs. STATE OF RAJASTHAN
|
May 26, 2017 |
RAMESH BISHNOI Vs. UNION OF INDIA AND OTHERS
|
December 6, 2017 |
RAMESH CHAND Vs. STATE
|
July 19, 2017 |
RAMESH CHAND Vs. STATE (HOME DEPARTMENT) ORS
|
December 20, 2017 |
RAMESH CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
December 20, 2017 |
RAMESH CHANDRA Vs. CHANDRA SINGH
|
January 24, 2017 |
RAMESH CHANDRA FAUJDAR S/O SHRI BALDEV SINGH Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN WESTERN RAILWAY
|
March 24, 2017 |
RAMESH CHANDRA NAGDA S/O ROSHAN LAL NAGDA, RESIDENT OF GRAM SISARMA, TEHSIL GIRWA, DISTRICT UDAIPUR Vs. SMT. TAKSHSHILA DWIVEDI D/O LATE SHRI SHARDA PRASAD JI DWIVEDI, AGED 57 YEARS, RESIDENT OF GRAM SISARMA, TEHSIL GIRWA, DISTRICT UDAIPUR
|
January 27, 2017 |
RAMESH CHANDRA S/O SHRI GANGA RAM Vs. STATE OF RAJASTHAN
|
August 16, 2017 |
RAMESH KUMAR PATNI S/O SHRI K.C. PATNI Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT HOUSING, SECRETARIAT, JAIPUR, RAJASTHAN & ORS.
|
August 26, 2017 |
RAMESH KUMAR S/O HARJI RAM Vs. STATE OF RAJASTHAN
|
April 11, 2017 |
RAMESH KUMAR S/O SHRI MANARAMJI Vs. SHAITAN RAM S/O AVBURAMJI @ SHRAVANJI
|
May 5, 2017 |
RAMESH KUMAR TIKU SON OF SHIVJI TIKU Vs. STATE OF RAJASTHAN THROUGH THE LEARNED P.P.
|
April 7, 2017 |
RAMESH S/O SHRI KALU Vs. STATE OF RAJASTHAN
|
May 17, 2017 |
RAMESHCHANDRA PALIWAL Vs. SIMA & COMPANY
|
April 6, 2017 |
RAMESHWAR GHATALA Vs. KANTI CHAND SHARMA
|
July 7, 2017 |
RAMESHWAR JAT Vs. ANCHI DEVI JAT AND ORS.
|
February 2, 2017 |
RAMESHWAR LAL Vs. THE STATE OF RAJASTHAN
|
January 27, 2017 |
RAMESHWAR LAL BAGOTIA S/O SHRI PRATAP SINGH BAGOTIA Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF CHEMICALS AND FERTILIZERS
|
April 19, 2017 |
RAMESHWAR LAL S/O SHRI AMART LAL SHARMA, AGED ABOUT 55 YEARS, R/O NIMBAHERA, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN
|
January 13, 2017 |
RAMESHWAR PRASAD Vs. SMT. SUGNA DEVI
|
July 4, 2017 |
RAMHET SON OF SOBRAN SINGH Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
February 28, 2017 |
RAMJAS PRADHAN Vs. STATE OF RAJASTHAN
|
August 23, 2017 |
RAMJI LAL S/O LATE SHRI MAHAVEER PRASAD Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF HOME AND AFFAIRS, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
May 18, 2017 |
RAMJI LAL S/O SHRI RAM PAL Vs. STATE OF RAJASTHAN THROUGH SECRETARY, MEDICAL AND HEALTH DEPARTMENT
|
December 4, 2017 |
RAMKESH GURJAR Vs. UNION OF INDIA
|
September 15, 2017 |
RAMKISHAN S/O SHRI JUTHARAM Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 14, 2017 |
RAMKISHORE MEENA Vs. MANDIR SRIGIRDHARIJI TRUST THROUGH DEVENDRA KUMAR SHARMA
|
May 11, 2017 |
RAMLAL KASVA S/O LALARAM KASVA Vs. DHAIRYAVARDHAN SINGH S/O SHRI GOPAL SINGH
|
April 25, 2017 |
RAMLAL SAHAI Vs. STATE OF RAJASTHAN
|
May 30, 2017 |
RAMNARAIN Vs. PREMSWAROOP
|
January 30, 2017 |
RAMNARAYAN S/O CHAMPA LAL (AT PRESENT IN CENTRAL JAIL, KOTA) Vs. STATE OF RAJASTHAN
|
October 27, 2017 |
RAMNIWAS Vs. STATE OF RAJASTHAN
|
September 8, 2017 |
RAMNIWAS SON OF LATE SH. KANHAYALAL MEENA Vs. BHAIRAV GRAH NIRMAN SAHKARI SAMITI LTD.
|
February 3, 2017 |
RAMPAL SHARMA S/O SHRI BADRINARAYAN JI SHARMA Vs. ASHOK KUMAR S/O SHRI MOOLARAM
|
March 22, 2017 |
RAMPAL SINGH S/O KARAN SINGH Vs. STATE OF RAJASTHAN
|
January 18, 2017 |
RAMPRATAP SON OF SHRI RAMPAL MEENA, AGED ABOUT 28 YEARS, RESIDENT OF ASHAWALI DHANI, BISHANPUR, POLICE STATION HARMADA, DISTRICT JAIPIUR, (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PP.
|
January 4, 2017 |
RAMSWAROOP Vs. SAFEDA BEGUM
|
October 4, 2017 |
RAMSWAROOP S/O SHRI NATHMAL JI Vs. MOHD. RAMJAN S/O LATE SHRI MOHAMMED HUSSAIN
|
February 9, 2017 |
RAMU @ RAMLAL TALK S/O LATE SHRI INDRA TALK Vs. SMT. NIRMALA DEVI W/O RAMU @ RAMLAL TALK D/O LATE LALITA PRASAD
|
August 30, 2017 |
RAMU RAM S/O SHRI LAKHA RAM Vs. THE STATE OF RAJASTHAN
|
March 25, 2017 |
RAMVATI Vs. STATE OF RAJASTHAN
|
March 3, 2017 |
RAMVEER GURJAR SON OF SHRI BANESINGH, BY CASTE GURJAR, RESIDENT OF VILLAGE VAIRPURA, POLICE STATION BASEDI, DISTRICT DHOLPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PP
|
February 2, 2017 |
RAMVEER SINGH S/O SHRI DILBAGH SINGH, BY CASTE JAT, RESIDENT OF SAGHI, P.S. ROHTAK SADAR, DISTRICT ROHTAK (HARYANA). (AT PRESENT LODGED IN DISTRICT JAIL, RAJSAMAND) Vs. STATE OF RAJASTHAN
|
January 19, 2017 |
RAMWATTI Vs. DY CHIEF WILD-LIFE CONSERVATOR, KEVLADEV
|
November 28, 2017 |
RANBAXY LABORATORIES LIMITED Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF LABOUR, SECRETARIAT, JAIPUR
|
May 8, 2017 |
RANG LAL Vs. MISHRI LAL AND OTHERS
|
February 23, 2017 |
RANGA S/O JAGGA GAMETI Vs. STATE OF RAJASTHAN
|
May 3, 2017 |
RANGLAL S/O SHRI JORAWARMAL KOTHARI Vs. GOPAL SINGH S/O SHRI LAL SINGH KHADWAD RAJPOOT
|
May 9, 2017 |
RANJEET MODI S/O SHRI SHYAM SUNDER MODI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT URBAN DEVELOPMENT AND LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT OF RAJASTHAN, GOVERNMENT SECRETARIAT JAIPUR AND OTHERS
|
March 23, 2017 |
RANJEET RAM Vs. STATE OF RAJASTHAN
|
November 15, 2017 |
RANJEET SINGH Vs. THE STATE OF RAJASTHAN THROUGH TEHSILDAR BHADRA
|
January 6, 2017 |
RANJEET SINGH Vs. UNION OF INDIA
|
April 13, 2017 |
RANJEET SINGH CHOUDHARY Vs. THE MANAGING DIRECTOR, R.S.R.T.C., CHOMU HOUSE, JAIPUR
|
October 27, 2017 |
RANJEET SINGH SON OF LATE. THAKUR JATAN SINGH Vs. SMT. RAJENDRA KUMARI WIDOW OF SH. HEM SINGH
|
May 31, 2017 |
RANJIT SINGH MEENA Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
|
April 13, 2017 |
RANVEER SINGH @ RANJEET SINGH Vs. LAXMAN SINGH AND OTHERS
|
July 12, 2017 |
RASHMI CHOUDHARY W/O SHRI MANGI LAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
|
April 4, 2017 |
RASHMI INDORA Vs. STATE OF RAJASTHAN
|
March 6, 2017 |
RASHMI RATHORE D/O RATAN SINGH JI, B/C RAJPUT, AGED 35 YEARS, OCCUPATION STUDY, R/O PLOT NO.17, SAMRAT NAGAR, SIKARGARH, JODHPUR METROPOLITAN Vs. THE STATE OF RAJASTHAN
|
February 1, 2017 |
RASHMI SAXENA WIFE OF SHRI NAVEEN SAXENA Vs. SURESH PRAKASH SAXENA S/O SHRI PANNA LAL SAXENA
|
February 23, 2017 |
RATAN LAL Vs. SUPERINTENDENT OF POLICE, BARMER
|
December 20, 2017 |
RATAN LAL Vs. BABU & ORS
|
January 27, 2017 |
RATAN LAL (SINCE DECEASED) AND OTHERS Vs. BOARD OF REVENUE, AJMER AND OTHERS
|
January 9, 2017 |
RATAN LAL SON OF SHRI RAM GOPAL Vs. STATE OF RAJASTHAN AND ANR.
|
July 6, 2017 |
RATANLAL & OTHERS Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
RAVI SHEKHAR PUROHIT S/O BHAGWAN DAS PUROHIT Vs. STATE OF RAJASTHAN THROUGH SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
|
January 13, 2017 |
RAVINDAR PARIHAR SON OF SHRI GANESH PRASAD Vs. NARAIN SINDHI
|
May 2, 2017 |
RAVINDRA KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 3, 2017 |
RAVINDRA NATH Vs. SUBHASH NATH
|
September 8, 2017 |
RAVINDRA NATH SHARMA S/O MAHENDRA SHARMA Vs. UMA SHARMA W/O MAHENDRA NATH SHARMA
|
January 13, 2017 |
RAVINDRA SINGH Vs. STATE OF RAJASTHAN
|
April 6, 2017 |
RAVINDRA SINGH CHOUHAN S/O LATE SHRI CHATURBHUJ SINGH RAJPUT, 2/520, KURI BHAGTASANI HOUSING BOARD, JODHPUR Vs. THE STATE OF RAJASTHAN
|
January 3, 2017 |
RAVINDRA SINGH S/O DALPAT SINGH Vs. STATE OF RAJASTHAN
|
October 26, 2017 |
RAWAT NURSINGH COLLEGE Vs. STATE OF RAJASTHAN
|
October 30, 2017 |
RAWAT SINGH Vs. SHAITAN SINGH
|
February 13, 2017 |
REENA D/O SHRI KISHAN Vs. RAKESH SHARMA S/O SATYANARAYAN SHARMA
|
November 10, 2017 |
REGIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. SAJJAN SINGH
|
October 11, 2017 |
REKHA AWASTHI WD/O LAXMI KANT AWASTHI Vs. THE STATE OF RAJASTHAN
|
March 9, 2017 |
REKHA KUMARI JAT Vs. PUSHPA DEVI
|
November 15, 2017 |
RELIANCE GEN INSURANCE CO. LTD. Vs. AMEENA AND OTHERS
|
February 8, 2017 |
RELIANCE INDUSTRIES PRODUCTS, JAIPUR Vs. COMMERCIAL TAXES OFFICER, ANTI EVASION, JAIPUR, ZONE-2, JAIPUR
|
May 12, 2017 |
RENU DHINGRA Vs. BOMBAY HOSPITAL & MEDICAL RESEARCH CENTRE
|
February 9, 2017 |
RENUKA Vs. JITENDRA SINGH
|
October 5, 2017 |
RESIDENT ENGINEER, RAJASTHAN STATE ROAD DEVELOPMENT CONSTRUCTION CORPORATION LTD. Vs. THE JUDGE LABOUR COURT
|
April 11, 2017 |
REWAT SINGH Vs. STATE OF RAJASTHAN
|
November 9, 2017 |
RISHABH KALRA AND ORS. Vs. GULAB DEVI AND ORS.
|
December 18, 2017 |
RIZWAN SON OF SHRI BABUDEEN, BY CASTE MUSALMAN, RESIDENT OF NEAR MASJID, GOVIND NAGAR, UDYOGNAGAR, KOTA (RAJASTHAN) Vs. STATE OF RAJASTHAN
|
March 23, 2017 |
ROHIT KUMAR S/O SHRI HARISH KUMAR Vs. STATE OF RAJASTHAN
|
December 15, 2017 |
ROODA RAM Vs. STATE
|
September 5, 2017 |
ROODMAL SON Vs. STATE OF RAJASTHAN
|
March 10, 2017 |
ROSHAN GAMETI S/O NARING GAMETI Vs. STATE OF RAJASTHAN
|
August 9, 2017 |
ROSHAN LAL SAINI Vs. STATE OF RAJ AND ORS
|
March 9, 2017 |
ROSHAN LAL SON OF SHRI NAGJI RAM JI Vs. SMT. SUSHILA WIFE OF SHRI ROSHAN LAL (D/O RATANLAL)
|
February 2, 2017 |
ROSHAN LAL YADAV AND ORS Vs. STATE (PANCHAYATI RAJ DEP) ORS
|
May 17, 2017 |
RSRTC Vs. SURENDRA KUMAR YADAV
|
July 18, 2017 |
RUKMA DEVI Vs. NEMI CHAND
|
November 3, 2017 |
RUKMANI JETHANI AND ORS Vs. GOPAL SINGH AND ORS
|
April 10, 2017 |
RUPA RAM S/O SHRI CHIMA RAM, B/C JAT AGED 48 YEARS, R/O VILLAGE SHIV SAGAR, PATWAR HALKA JETHANIA, LRI AREA SHETRAWA, TEHSIL SHERGARH, DISTRICT JODHPUR Vs. THE STATE OF RAJASTHAN THROUGH TEHSILDAR, TEHSIL SHERGARH, DISTRICT JODHPUR
|
January 3, 2017 |
RUPESH MATHUR S/O LATE SHRI GOVIND NARAYAN MATHUR Vs. FAIYYAZ ALI SON OF SHRI AHSAN ALI
|
March 10, 2017 |
S C GUPTA Vs. UNION OF INDIA, THROUGH ITS SECRETARY
|
April 18, 2017 |
S NAVEEN JEWELLERS, SONKIYA BHAWAN, CHOURA RASTA, JAIPUR Vs. COMMERCIAL TAXES OFFICER, CIRCLE H, JAIPUR (RAJASTHAN)
|
March 10, 2017 |
S.K. FORJING Vs. STATE OF RAJASTHAN THROUGH P.P. AND OTHERS
|
March 10, 2017 |
S.S. HASAN Vs. SUDESH BANSAL
|
July 31, 2017 |
SACHIN @ TEEKLA Vs. STATE OF RAJASTHAN
|
November 24, 2017 |
SADA RAM Vs. STATE OF RAJASTHAN
|
December 15, 2017 |
SADATULLAH KHAN Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
January 19, 2017 |
SADDAM HUSSAIN S/O ABDUL AZIZ Vs. MAHENDRA SINGH S/O CHAIN SINGH
|
April 3, 2017 |
SADDAM SON OF HASAN Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 6, 2017 |
SADHU SINGH S/O KHEM RAM Vs. GRAM PANCHYAT PHOLDAPUR, TEHSIL NEEMRANA
|
July 12, 2017 |
SAGAR CHOUDHARY S/O SHRI OM PRAKASH CHOUDHARY Vs. DILIP SINGH S/O SHRI CHETAN SINGH
|
August 18, 2017 |
SAHAB RAM S/O SHRI SURJA RAM Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF RAJASTHAN, SECRETARIAT
|
October 23, 2017 |
SAHAB SINGH S/O SHRI MUKHTYAR SINGH Vs. JAGAN NATH S/O SHRI BIRBAL RAM
|
December 13, 2017 |
SAHI RAM S/O HARI RAM JAT Vs. THE STATE OF RAJASTHAN
|
May 31, 2017 |
SAHI RAM S/O SHRI GOPA RAM Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
SAHINA W/O ASLAM Vs. RETURNING OFFICER (PANCHAYAT) GRAM PANCHAYAT JHIWANA
|
May 10, 2017 |
SAIKA RAM @ SUKH RAM JAT SON OF LALA RAM THROUGH Vs. THE BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
January 3, 2017 |
SAINI GARDEN MARRIAGE PALACE, SURATGARH THROUGH PROPRIETOR SUNIL KUMAR SAINI S/O SHRI BIRBAL SINGH SAINI Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF LOCAL BODIES
|
November 13, 2017 |
SAIRAM Vs. STATE OF RAJASTHAN, THROUGH SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVT. SECRETARIAT, JAIPUR
|
December 15, 2017 |
SAJID ALI S/O SH. HASMAL KHAN, Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
SAJJAN SINGH Vs. JUDGE LABOUR COURT & INDUSTRIAL TRIBUNAL
|
March 23, 2017 |
SAJJAN SINGH AND ANOTHER Vs. MAHIPAL SINGH
|
May 22, 2017 |
SAJJAN SINGH S/O HUKAM SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR & ORS.
|
January 24, 2017 |
SAJNA DEVI Vs. ARCHANA DEVI &ORS;
|
December 18, 2017 |
SALAGRAM S/O DEVI LAL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
February 23, 2017 |
SALIM KHAN Vs. STATE OF RAJASTHAN
|
February 6, 2017 |
SALMAN KHAN S/O ANWAR KHAN Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOMES, SECRETARIAT JAIPUR, RAJASTHAN
|
January 27, 2017 |
SAMLETA W/O SHRI OM PRAKASH NEHRA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF MEDICAL AND HEALTH, SECRETARIAT, JAIPUR AND OTHERS
|
November 14, 2017 |
SAMPAT SINGH Vs. STATE OF RAJASTHAN
|
April 3, 2017 |
SAMPATI DEVI W/O SHRI RAMDAYAL GUPTA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED THROUGH ITS AUTHORIZED OFFICER
|
October 6, 2017 |
SAMPATI W/O DILIP CHOUDHARY Vs. DILIP CHOUDHARY S/O SH. PREHLAD RAM CHOUDHARY
|
March 30, 2017 |
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED Vs. STATE OF RAJASTHAN
|
March 10, 2017 |
SANAM Vs. STATE OF RAJASTHAN
|
April 27, 2017 |
SANAT KUMAR Vs. BHEEM SINGH
|
June 5, 2017 |
SANDEEP Vs. NAGAR NIGAM, JODHPUR
|
January 25, 2017 |
SANDEEP CHOUDHARY S/O SHRI MANI RAM CHOUDHARY, AGE ABOUT 27 YEARS, BY CASTE JAT, R/O HOUSE NO. 10, MADARAMPURA, NEAR KHACHARIYAWAS HOUSE, CIVIL LINES, JAIPUR Vs. STATE OF RAJASTHAN, THROUGH P.P.
|
February 6, 2017 |
SANDEEP KHANDELWAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
July 4, 2017 |
SANEEF KHAN S/O LATE SHRI SABBU KHAN BY CASTE MUSLIM Vs. THE ADDITIONAL DISTRICT COLLECTOR
|
March 21, 2017 |
SANJAY JAIN Vs. STATE OF RAJASTHAN
|
January 20, 2017 |
SANJAY JAIN @ NAWAB Vs. THE STATE OF RAJASTHAN
|
September 12, 2017 |
SANJAY JAIN S/O SHRI MOHAN LAL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND OTHERS
|
April 3, 2017 |
SANJAY KUMAR MEENA AND ORS. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
December 20, 2017 |
SANJAY SINGH Vs. MUKESH SINGH CHOUHAN AND OTHERS
|
July 31, 2017 |
SANJAY SON OF BHANWAR LAL JI Vs. SANJANA DEVI WIFE OF LATE SHRI GAURI SHANKAR
|
April 4, 2017 |
SANJEEV CHOUDHARY S/O SHRI BAKHTAWAR SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
November 6, 2017 |
SANJEEV KUMAR S/O SHRI KRISHAN BALDEV RAJ ARORA, R/O WARD NO. Vs. THE STATE OF RAJASTHAN
|
January 6, 2017 |
SANSKAR T T COLLEGE, PHULERA Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY
|
February 7, 2017 |
SANT RAM S/O RAJU RAM Vs. STATE OF RAJASTHAN
|
July 28, 2017 |
SANTARA BAI BAIRWA Vs. STATE OF RAJASTHAN
|
February 1, 2017 |
SANTOSH KUMAR S/O HET RAM Vs. SMT. PUSHPA W/O JAGDISH
|
February 9, 2017 |
SANTOSH KUMAR S/O SHRI DWARKA PRASAD Vs. STATE OF RAJASTHAN
|
April 19, 2017 |
SANTOSH KUMARI D/O SHRI RANJEET SINGH Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ AND RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
March 2, 2017 |
SANTOSH SHARMA S/O SHRI KANHAIYA LAL SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 4, 2017 |
SANWANTARAM SON OF SHARVAN Vs. STATE OF RAJASTHAN
|
January 10, 2017 |
SAPNA Vs. NEERAJ KHANDELWAL
|
December 15, 2017 |
SAPNA TIWARI Vs. SHIVDUTT SHARMA (PIYUSH SHARMA)
|
October 6, 2017 |
SARITA KUMARI DAUGHTER OF SHRI MAHAVEER PRASAD WIFE OF SHRI SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
April 10, 2017 |
SARITA W/O BHEEM SINGH Vs. BHEEM SINGH S/O MANI RAM GODARA
|
August 9, 2017 |
SARITA W/O SHRI SURENDRA Vs. SUMITRA W/O LATE SHRI SURENDRA
|
May 10, 2017 |
SARJEET KAUR Vs. BAHADAR RAM
|
January 20, 2017 |
SAROJ MEENA WIFE OF SHRI SHYAM BIHARI Vs. SMT. MEERA BAI AVASTHI WIFE OF SHRI GHANSHYAM AVASTHI
|
May 26, 2017 |
SARPANCH, GRAM PANCHAYAT Vs. BOARD OF REVENUE, RAJASTHAN, AJMER
|
March 27, 2017 |
SATISH CHANDRA MAHAVAR Vs. STATE OF RAJASTHAN
|
May 25, 2017 |
SATISH KUMAR Vs. UNION OF INDIA & ORS
|
July 6, 2017 |
SATISH KUMAR Vs. STATE OF RAJASTHAN
|
July 27, 2017 |
SATISH KUMAR SHARMA Vs. STATE OF RAJASTHAN THROUGH P P
|
February 7, 2017 |
SATISH VALMIKI S/O KANNIRAM VALMIKI Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
|
June 2, 2017 |
SATPAL @ SATVEER Vs. STATE OF RAJASTHAN
|
February 9, 2017 |
SATPAL SON OF SHRI LAL CHAND SAHARAN BY CASTE SAHARAN Vs. ORIENTAL BANK OF COMMERCE
|
February 7, 2017 |
SATVEER SON OF LALMAN Vs. STATE OF RAJASTHAN
|
August 30, 2017 |
SATVINDER SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2017 |
SATYA NARAIN GURJAR Vs. CENTRAL BANK OF INDIA, MUMBAI
|
February 3, 2017 |
SATYA NARAIN SHARMA Vs. STATE OF RAJASTHAN
|
February 22, 2017 |
SATYA NARAYAN Vs. PARBODH SHARMA
|
September 7, 2017 |
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
April 28, 2017 |
SATYA NARAYAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2017 |
SATYA NARAYAN KOOLWAL S/O LATE SHRI JAGANNATH PRASAD Vs. DEV VART JANGIR SON OF SHRI OM PRAKASH JANGIR
|
April 6, 2017 |
SATYA PRAKASH @ PRAKASH DHOBI Vs. STATE OF RAJASTHAN
|
January 11, 2017 |
SATYA PRAKASH GUPTA Vs. STATE OF RAJASTHAN
|
January 13, 2017 |
SATYANARAIN S/O CHATARBHUJ Vs. STATE OF RAJASTHAN
|
October 9, 2017 |
SATYANARAIN S/O SHRI MAHADEV PRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2017 |
SATYAPAL Vs. JUDGE, LABOUR COURT, JAIPUR AND OTHERS
|
November 9, 2017 |
SATYENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 17, 2017 |
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
January 24, 2017 |
SAWAI SINGH @ SAWAI @ KHETU SON OF SHYOPAL Vs. STATE OF RAJASTHAN THROUGH PP
|
July 14, 2017 |
SAYARA W/O LATE YUSUF Vs. THE MOTOR ACCIDENT CLAIMS TRIBUNAL,
|
April 19, 2017 |
SBI GENERAL INSURANCE COMPANY LIMITED RAJ TOWER MIDDLE BLOCK SAHELI MARG Vs. UDAY LAL SON OF NATHU GAMETHI
|
May 12, 2017 |
SECRETARY Vs. DAYAL SINGH
|
October 27, 2017 |
SEEMA KUMARI Vs. KHEMA RAM
|
October 24, 2017 |
SEEMA MAHAWAR D/O ASHOK KUMAR MAHAWAR Vs. HANUMANT SINGH S/O MORE SINGH
|
April 11, 2017 |
SEEMA SONDHIYA Vs. PUSHPA BAI
|
October 13, 2017 |
SEEMA TAK D/O LATE SHRI CHOTU LAL TAK Vs. STATE OF RAJASTHAN
|
December 5, 2017 |
SEEMA THAKUR W/O LOKESH KUMAR Vs. LOKESH S/O ROOPCHAND
|
July 12, 2017 |
SEETA BAI Vs. STATE OF RAJASTHAN & ANR
|
December 12, 2017 |
SEM CHAND Vs. RAMGOPAL
|
July 7, 2017 |
SETH MURLIDHAR MANSINGHKA CHAIRITY TRUST Vs. RAJENDRA KUMAR SON OF SH. PREMSINGH JI BOHRA
|
October 4, 2017 |
SH. SATYANARAYAN. Vs. SUNDERLAL S/O RUGHNATH
|
September 4, 2017 |
SHABANA DINDOR W/O LATE SHRI HEMENDRA Vs. BOARD OF REVENUE
|
January 17, 2017 |
SHABBIR @ BABLU S/O LATE MOHAMMAD ISMILE Vs. MOHAMMAD YAKUB S/O LATE RAHAMTULLA SAIKH
|
January 30, 2017 |
SHAFI @ GABBA, S/O SHRI MAMMU KHAN Vs. NARCOTICS CONTROL BUREAU, JODHPUR ZONAL UNIT
|
April 24, 2017 |
SHAFI MOHAMMAD SON VALI MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 8, 2017 |
SHAHJAD KHAN S/O MOHAMMAD SHARIF, AGED ABOUT 37 YEARS, B/C MUSLIM, R/O VILLAGE RIYABADI, DISTRICT NAGAR Vs. STATE OF RAJASTHAN
|
February 6, 2017 |
SHAILENDER S/O HETRAM Vs. UNION OF INDIA THROUGH SECRETARY
|
May 12, 2017 |
SHAILENDRA KUMAR S/O SHRI GORDHAN LAL Vs. SMT. LEENA LASHKAR
|
July 27, 2017 |
SHAIWALI PALIWAL WIFE OF SHRI SANJAY PALIWAL, CASTE BRAHMIN Vs. AXIS BANK LIMITED
|
November 28, 2017 |
SHAKEELA Vs. ANWAR KHAN
|
May 4, 2017 |
SHAKILA KHAN Vs. NARGIS KHAN
|
November 27, 2017 |
SHAMBHU DAYALA Vs. ASHOK KUMAR
|
May 12, 2017 |
SHAMBHUDAYAL @ SHAMBHU SINGH S/O RADHAKISHAN, Vs. THE STATE OF RAJASTHAN
|
August 11, 2017 |
SHAMBHULAL BAIRWA Vs. UNION OF INDIA, THROUGH CENTRAL NARCOTICS BUREAU
|
October 5, 2017 |
SHANKAR & ANR Vs. STATE OF RAJASTHAN
|
November 9, 2017 |
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
August 9, 2017 |
SHANKAR LAL S/O SHRI TEJPAL Vs. RATAN SINGH S/O GHAMANDI SINGH
|
September 13, 2017 |
SHANKARIYA S/O MATHARIYA KANJAR, AGED MAJOR YEARS Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
January 11, 2017 |
SHANKER LAL S/O SHRI BHERU, BY CASTE NAIK, RESIDENT OF VILLAGE KHAJURIYA KHEDA, POLICE STATION RASHMI, DISTRICT CHITTORGARH Vs. THE STATE OF RAJASTHAN
|
March 24, 2017 |
SHANTI DEVI Vs. STATE OF RAJASTHAN & ORS
|
November 28, 2017 |
SHANTI DEVI Vs. NATA RAM
|
April 20, 2017 |
SHANTI DEVI W/O SHRI JASWANT SINGH JAT Vs. SMT. VIJAY LAXMI W/O SHRI ARVIND KATEWA
|
August 8, 2017 |
SHANTI LAL JOSHI S/O SHRI BRIJLAL SHRIMALI Vs. LALIT SHARMA S/O SHRI MADAN LAL SHARMA
|
March 28, 2017 |
SHANTI LAL S/O SH. LEHRU Vs. UNION OF INDIA THROUGH CBN, JODHPUR
|
October 10, 2017 |
SHANTI W/O LATE SHRI MOHAN LAL Vs. JAGDISH S/O LATE SHRI MOHAN LAL
|
April 24, 2017 |
SHARAD KUMAR Vs. KRISHAN KUMAR
|
October 12, 2017 |
SHARDA PAREEK Vs. ASTT COMMISSIONER OF I T AND ANOTHER
|
April 26, 2017 |
SHARIFA BIBI Vs. UNION OF INDIA
|
November 21, 2017 |
SHARVAN LAL S/O BHANWAR LAL Vs. STATE OF RAJASTHAN
|
August 4, 2017 |
SHARWAN KUMAR Vs. STATE OF RAJASTHAN
|
April 28, 2017 |
SHARWAN KUMAR SON OF SHRI BHAGWAN DAS Vs. THE STATE OF RAJASTHAN THROUGH PP
|
July 10, 2017 |
SHARWAN LAL SON OF SHRI BIRDA RAM Vs. STATE OF RAJASTHAN THROUGH PP AND ANR.
|
April 19, 2017 |
SHARWAN RAM JAT Vs. STATE OF RAJASTHAN
|
August 17, 2017 |
SHAUKAT SON OF SAWANT Vs. RAZZAK SON OF NOOR MOHMMAD
|
May 4, 2017 |
SHEKH SHAEED KHAN Vs. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
December 15, 2017 |
SHEKHAR SHARMA S/O V.K. SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
February 13, 2017 |
SHEOPAT RAM GODARA S/O LATE SHRI BHOORA RAM Vs. ADDITIONAL FOOD COMMISSIONER
|
August 24, 2017 |
SHER SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
November 6, 2017 |
SHER SINGH S/O SHRI KISHAN LAL YADAV, AGED ABOUT 58 YEARS, R/O NAYA GAON, TEHSIL KISHANGARH, DISTRICT ALWAR (RAJ.) Vs. MANAGING DIRECTOR, RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED, UDYOG BHAWAN, TILAK MARG, C
|
April 4, 2017 |
SHER SINGH S/O SHRI MURARI LAL Vs. DINESH SINGH S/O KARAN SINGH
|
April 27, 2017 |
SHERA RAM S/O PUSARAM JAT Vs. THE STATE OF RAJASTHAN
|
June 29, 2017 |
SHIKHAR CHAND JAIN Vs. STATE OF RAJASTHAN
|
August 29, 2017 |
SHIMBHU RAM SON OF JAGMAL RAM Vs. RAJ. HOUSING BOARD THROUGH ITS CHAIRMAN
|
May 3, 2017 |
SHISHPAL S/O KURDA RAM Vs. STATE OF RAJASTHAN THROUGH DEPARTMENT OF WATER RESOURCES, GOVT OF RAJASTHAN, SECRETARIAT, RAJASTHAN, JAIPUR
|
November 14, 2017 |
SHIV CHARAN MEENA Vs. STATE OF RAJASTHAN
|
May 9, 2017 |
SHIV KUMAR AGARWAL S/O GULAB CHAND Vs. THE STATE OF RAJASTHAN
|
July 28, 2017 |
SHIV KUMAR THANVI Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 18, 2017 |
SHIV RAM MEENA Vs. ABHISHEK MEENA & ANR.
|
May 31, 2017 |
SHIVRAJ DHOLI S/O SH. LADU Vs. STATE OF RAJASTHAN THROUGH PP
|
May 31, 2017 |
SHIVRAM SINGH CHOUDHARY S/O MOOLIRAM CHOUDHARY Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY
|
January 19, 2017 |
SHOBHA RAM S/O SHRI NETA RAM Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 25, 2017 |
SHOBHIT AGARWAL S/O SURENDRA KUMAR GARG Vs. STATE OF RAJASTHAN THROUGH P.P. AND ANR.
|
May 18, 2017 |
SHOUKAT KHAN SON OF RATI KHAN Vs. STATE OF RAJASTHAN THROUGH P P
|
February 22, 2017 |
SHRAVAN KUMAR S/O SHRI DHYALIRAM RUNGTA Vs. VIJAY KUMAR S/O SHRI SATISH KUMAR
|
February 3, 2017 |
SHRAVAN KUMAR SON OF NARAYAN Vs. DINESH S/O RAMDAYAL
|
July 11, 2017 |
SHREE ERCON PREFABS Vs. THE STATE OF RAJASTHAN
|
July 28, 2017 |
SHREE HANUTI HANUMAN JI MANDIR TRUST Vs. SHRI HANUTI HANUMAN SEVAK SAMITI BAVARI KOSHLYA DAS
|
February 14, 2017 |
SHREE KRISHAN AGARWAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY TO GOVT.
|
January 3, 2017 |
SHREE PARVATI METALS Vs. UNION OF INDIA
|
December 6, 2017 |
SHREE PRAKASH SHARMA Vs. GENERAL PUBLIC AND OTHERS
|
November 18, 2017 |
SHRI ABDUL SALIM AND OTHERS Vs. SAYEED ALAM
|
November 7, 2017 |
SHRI BALAJI INDUSTRIAL PRODUCTS LIMITED, 48, INDUSTRIAL AREA, JHOTWARA, JAIPUR Vs. AIA ENGINEERING LIMITED,
|
October 25, 2017 |
SHRI BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 11, 2017 |
SHRI BHANWAR LAL S/O SHRI GOPRAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY (LAW LEGISLATIVE) DRAFTING DEPARTMENT
|
May 11, 2017 |
SHRI BHANWAR LAL S/O. SHRI HARDEVA, AGED ABOUT 37 YEARS, R/O SEJDA KI DHANI, TAN BHILUNDA, TEHSIL LAXMANGARH, DISTRICT SIKAR (RAJ.) Vs. THE JUDGE LABOUR COURT NO.2, RAJASTHAN, JAIPUR
|
February 9, 2017 |
SHRI C.K. BALJEE, R/O 150, CORPORATE TOWER Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 9, 2017 |
SHRI CEMENT LTD Vs. BANGAR CEMENT WORKS UNION & ORS
|
August 10, 2017 |
SHRI DIGAMBER JAIN PANCHAYAT MAHAVEER MANDIR TRUST Vs. MAHAVEER S/O SHRI RATANLAL GOYAL
|
November 1, 2017 |
SHRI JAGDISH, SON OF KISHAN LAL JI, AGED 49 YEARS AND ORS. Vs. SHRI PRAMOD KUMAR SON OF BHANWARLAL KOTHARI, RESIDENT OF DHORA MOHALLA, KANKROLI, DISTT. RAJSAMAND AND ORS.
|
January 17, 2017 |
SHRI JEEWAN RAM, SON OF SHRI SUKHDEV RAM Vs. STATE OF RAJASTHAN
|
February 15, 2017 |
SHRI KAILASH S/O. NEEL KANTH BRAHMAN Vs. SHRI RAM NIWAS S/O. NATHU RAM JAT
|
July 3, 2017 |
SHRI KAMAL MOHAN GUPTA Vs. ADDITIONAL DIRECTOR INCOME TAX, DIT UNIT 1(1) AIU, AAYAKAR BHAVAN, KOLKATA
|
February 23, 2017 |
SHRI LAL CHAND S/O SURAJMAL MINOR Vs. KARAN SINGH S/O DAULAT SINGH RAJPUT
|
May 25, 2017 |
SHRI LAL SINGH Vs. SHRI RAM SINGH & ANR
|
July 6, 2017 |
SHRI LAXMI NARAYAN, NEAR KHOR DARWAJA MORI WALON KI DHANI Vs. COMMISSIONER OF INCOME TAX, JAIPUR II, NEW CENTRAL REVENUE BUILDING, STATUE CIRCLE
|
November 7, 2017 |
SHRI LOKESH SINGH @ SANNU Vs. STATE OF RAJASTHAN
|
January 30, 2017 |
SHRI MEHARISHI DADHICH SANSKRIT TEACHER TRAINING COLLEGE, KESHAVPURA, KOTA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY HIGHER EDUCATION
|
July 14, 2017 |
SHRI NARAYAN DAS JI BANSAL S/O SHRI MANGI LAL JI BANSAL Vs. RAJESH KUMAR S/O SHRI HAR LAL B/C JAT
|
December 19, 2017 |
SHRI OMPRAKASH SHARMA Vs. SOUTH ASIAN HOSPITALITY SERVICES PVT. LTD.
|
August 11, 2017 |
SHRI PASHUPATI GAUSHALA Vs. STATE GOVERNMENT OF RAJASTHAN
|
May 12, 2017 |
SHRI PRAKASH CHAND DHADDA Vs. THE INCOME TAX SETTLEMENT COMMISSION
|
June 9, 2017 |
SHRI RADHEY SHAYAM S/O SHRI BIRDI CHAND BOHRA Vs. BRAJESH KUMAR S/O SHRI POONAM CHAND GAUR
|
February 10, 2017 |
SHRI RAMASHANKAR S/O LATE SHRI RAMSWAROOP GRAND SON OF SHRI BADRI NARAYAN Vs. HONBLE ADDITIONAL DISTRICT JUDGE
|
November 21, 2017 |
SHRI SARWAN SINGH Vs. THE STATE OF RAJASTHAN
|
January 5, 2017 |
SHRI SHANTI MAL Vs. SMT. NIRMALA W/O SHRI GAUTAM RAJ MEHTA
|
August 21, 2017 |
SHRI SONANA KHETLAJI (SHRI KSHETRAPALJI) TRUST COMMITTEE Vs. STATE OF RAJASTHAN
|
April 24, 2017 |
SHRI SWETAMBER JAIN VIDHYALLAYA Vs. STATE OF RAJ & ORS
|
January 4, 2017 |
SHRI TULSI RAM DANGI S/O. SHRI RABBAJI DANGI Vs. SHRI MANOJ KUMAR S/O. SHRI AMARNATH
|
January 3, 2017 |
SHRI VINOD KUMAR SHARMA SON OF SHRI MANOHAR LAL SHARMA Vs. CHIEF MANAGER
|
August 18, 2017 |
SHRIRAM GEN INSURANCE COMPANY Vs. SURAJKARAN S/O SHRI RAMPRATAP
|
July 25, 2017 |
SHRIRAM GENERAL INSURANCE COMPANY Vs. BERAM SINGH AND ORS
|
February 6, 2017 |
SHRIRAM SEEDS PVT. LTD. Vs. SMT. CHHAWLI
|
September 4, 2017 |
SHRIYA S/O BHONRA Vs. GRAM PANCHAYAT RANOLI, TEHSIL SIKARAI
|
July 10, 2017 |
SHUBHAM SHARMA Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
SHYAM BABU PAREEK S/O LATE SHRI RADHEY SHYAM PAREEK & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 5, 2017 |
SHYAM KUMAR S/O SHRI KHETA RAM JI GOYAL Vs. SURENDRA KUMAR GOYAL S/O SHRI KHETA RAM JI GOYAL
|
March 2, 2017 |
SHYAM KUMAR SAINI SON OF GOVIND RAM SAINI Vs. STATE OF RAJASTHAN THROUGH PRINCIPLE SECRETARY FINANCE, GOVERNMENT SECRETARIAT
|
October 14, 2017 |
SHYAM LAL Vs. STATE OF RAJASTHAN THROUGH PP
|
September 12, 2017 |
SHYAM LAL Vs. STATE OF RAJASTHAN
|
October 13, 2017 |
SHYAM LAL MEENA Vs. STATE OF RAJASTHAN
|
November 15, 2017 |
SHYAM LAL S/O SHRI GOPAL LAL SHARMA Vs. MAHAVEER KUMAR S/O SHRI PYAR CHAND JI JAIN
|
May 18, 2017 |
SHYAM LAL S/O SHRI MITHA LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 15, 2017 |
SHYAM LAL VAISHNAV S/O SHRI JAIRAM DAS VAISHNAV Vs. STATE OF RAJASTHAN
|
May 11, 2017 |
SHYAM SHIKSHAN SANSTHAN Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY
|
July 20, 2017 |
SHYAM SINGH S/O HEM SINGH Vs. STATE OF RAJASTHAN
|
April 17, 2017 |
SHYAM SUNDAR SHARMA S/O SHRI LAXMAN PRASAD Vs. STATE OF RAJASTHAN
|
February 7, 2017 |
SHYAM SUNDER Vs. SURJEET SINGH
|
June 6, 2017 |
SHYAM SUNDER @ MANGAT RAM Vs. STATE OF RAJASTHAN TROUGH P.P. AND ANOTHER
|
April 18, 2017 |
SHYAM SUNDER S/O MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
July 21, 2017 |
SHYAM SUNDER S/O SHRI CHETAN DAS KHADRIA Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF LOCAL SELF SECRETARIAT,JAIPUR
|
March 30, 2017 |
SHYONATH Vs. STATE OF RAJASTHAN
|
September 1, 2017 |
SHYOPAL S/O SHRI GHEESA RAM @ GHASI RAM Vs. THE STATE OF RAJASTHAN
|
February 14, 2017 |
SHYOPAT RAM BANSAL Vs. SHIVBHAGWAN S/O SHRI KISHAN LAL
|
February 17, 2017 |
SIDDARTH ORGANIZATION Vs. DHABARIYA AGLOMERATES PVT LTD AND ORS
|
June 2, 2017 |
SIKANDAR KHAN PATHAN S/O AKHTAR SHAH PATHAN Vs. STATE OF RAJASTHAN
|
October 12, 2017 |
SIMPARK INFRASTRUCTURE PVT. LTD. Vs. JAIPUR MUNICIPAL CORPORATION PANDIT DEENDAYAL UPADHYAYA BHAWAN
|
May 26, 2017 |
SITA RAM Vs. STATE OF RAJASTHAN & ORS
|
November 29, 2017 |
SITA RAM BHAMA S/O LATE SHRI DEVI DUTT VERMA (BHAMA) Vs. RAMVATAR BHAMA S/O LATE SHRI DEVI DUTT VERMA (BHAMA)
|
January 23, 2017 |
SITA RAM MEENA Vs. COLLECTOR, JAIPUR
|
April 17, 2017 |
SITA RAM S/O SHRI HANUMAN, BY CASTE YADAV, R/O VILLAGE GHEVTA, POLICE STATION VIRAT NAGAR, DISTRICT JAIPUR (RAJASTHAN) Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
February 1, 2017 |
SITA RAM SWAMI Vs. STATE OF RAJASTHAN
|
October 12, 2017 |
SITARAM Vs. RADHEY SHYAM VAISHNAV (RAJASTHAN)(JAIPUR BENCH)
|
July 3, 2017 |
SITARAM Vs. THE LABOUR COURT NO. 2, NEAR N.E.I. HASANPURA
|
October 6, 2017 |
SIYA Vs. STATE OF RAJASTHAN
|
June 6, 2017 |
SIYARAM @ SHIVKUMAR @ SHIVLA S/O SHRI MULARAM, BY CASTE JAT GORCHHIYA, RESIDENT OF JHADISAR, POLICE STATION, NAGAUR, DISTRICT NAGAUR Vs. STATE OF RAJASTHAN
|
February 1, 2017 |
SIYARAM MEENA S/O SH. KISHAN LAL MEENA Vs. STATE OF RAJASTHAN THROUGH PP
|
February 2, 2017 |
SIYARAM S/O. RAGHUVEER Vs. RATAN AND OTHERS
|
August 24, 2017 |
SMS INVESTMENT CORPORATION PVT. LTD. Vs. STATE OF RAJASTHAN
|
July 7, 2017 |
SMT CHAIL KANWAR & ANR Vs. STATE
|
December 1, 2017 |
SMT CHAND KANWAR (SINCE DECEASED) THROUGH HER LEGAL HEIR Vs. STATE OF RAJASTHAN THROUGH THE REVENUE SECRETARY, GOVT. OF RAJASTHAN, SECRETARIAT JAIPUR
|
January 31, 2017 |
SMT GINNI DEVI AND ORS Vs. SMT SADA KANWAR AND ORS
|
December 11, 2017 |
SMT KAILASH DEVI Vs. STATE
|
November 29, 2017 |
SMT KAMLA W/O LATE SHRI RAMJILAL Vs. ROHITASH KUMAR S/P KEDAR SINGH
|
January 18, 2017 |
SMT MEWA DEVI W/O SHRI POKHARRAM Vs. BABULAL S/O GHADSIRAM
|
January 6, 2017 |
SMT NIDHI SHARMA, WIFE OF SHRI AJAY SHARMA Vs. HANUMAN SAHAI SHARMA
|
March 21, 2017 |
SMT POOJA SAXENA Vs. VIVEK MATHUR
|
November 29, 2017 |
SMT PREM DEVI, WIFE OF LATE SHRI RAM PAL SHARMA Vs. SHRI MURLI MANOHARJI SEWASAMITI PANCHAYAT KUMAHARAN,
|
May 24, 2017 |
SMT RENU KANWAR ALIAS TEENA Vs. GANGA SINGH SHEKHAWAT @ PRAMOD
|
May 30, 2017 |
SMT SEEMA AGARWAL W/O SHRI ANIL AGARWAL Vs. STATE BANK OF BIKANER AND JAIPUR
|
March 3, 2017 |
SMT VISHAN DEVI Vs. TARACHAND
|
December 19, 2017 |
SMT. ANCHI DEVI W/O SHIV RAM @ SUVA RAM SALVI AND ORS. Vs. SHRI ISLAM S/O MEHTAB KHAN
|
August 29, 2017 |
SMT. ANCHI DEVI WIFE OF SHRI SHIVLAL GADARI DAUGHTER OF SHRI JODHA GADARI Vs. SHIVLAL SON OF SHRI KAJOD GADARI
|
September 5, 2017 |
SMT. ANITA DAIYA Vs. BEER SINGH KATARIA
|
December 5, 2017 |
SMT. ANITA DHARAM WIFE OF SHRI VINOD KUMAR AND DAUGHTER OF SHRI BABU LAL NENIWAL Vs. VINOD KUMAR SON OF SHRI BADRI NARAIN
|
December 14, 2017 |
SMT. ANNU WIFE OF SHRI SHYAM LAL Vs. THE STATE OF RAJASTHAN
|
March 2, 2017 |
SMT. ANSHU MALA DAVID WIDOW OF LATE SHRI DAVID INNOCENT BERISTO AND DAUGHTER OF LATE SHRI SAMUAL G. PAUL Vs. SHRI ANISH PAUL & ANR.
|
January 4, 2017 |
SMT. ASHA BALDWA Vs. RAM GOPAL
|
September 13, 2017 |
SMT. ASHALATA SINGHVI W/O SH. KHUBI LAL SINGHVI Vs. GAJENDRA SINGH PADIYAR S/O SH. NANDKISHOR SINGH PADIYAR
|
May 29, 2017 |
SMT. ASMEENA W/O. WAHID KHAN Vs. STATE OF RAJASTHAN
|
May 12, 2017 |
SMT. ASU DEVI & ORS. Vs. PRABHU DAN & ORS.
|
April 25, 2017 |
SMT. BALI DEVI W/O SHRI BHAGWANA RAM Vs. CHHAGAN LAL SON OF SHRI HARIDAS
|
February 14, 2017 |
SMT. BATUL BANO WIFE OF LATE SHRI ISAMAIL KHAN Vs. SMT. BISMILLAH WIFE OF SHRI MANOHAR
|
August 29, 2017 |
SMT. BEBI Vs. STATE OF RAJASTHAN
|
February 27, 2017 |
SMT. BHANWARI KUMARI D/O SHRI THAKRA RAM Vs. THE STATE OF RAJASTHAN
|
July 28, 2017 |
SMT. BHIRAWAN BAI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
|
May 15, 2017 |
SMT. BISHMILLA W/O SH. MASAN BUX SILAWAT MUSALMAN Vs. WAHIDUDDIN SON OF SH. RAHIM BUX
|
July 27, 2017 |
SMT. CHANDAN DEVI D/O SHRI MADAN LAL JI Vs. GYAN CHAND KOTHARI S/O SHRI RAJMAL KOTHARI
|
June 2, 2017 |
SMT. CHANDRAKALA W/O SHRI NANDLAL D/O SH. BADRI SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 15, 2017 |
SMT. CHOTI DEVI Vs. STATE OF RAJASTHAN
|
May 26, 2017 |
SMT. CHUNNI DEVI W/O LATE SH. LADHU RAM Vs. SAIYAD HUSSAIN S/O MOHD. YUSUF
|
March 3, 2017 |
SMT. DAKSHA W/O VINOD CHANDRA Vs. STATE OF RAJASTHAN THROUGH
|
February 10, 2017 |
SMT. DHEMA Vs. RAKESH
|
January 11, 2017 |
SMT. DROPADI MEENA W/O SHRI BHARAT SINGH AGED ABOUT 36 YEARS, R/O KHEDLA GADALI, WARD NO.4, TEHSIL/ PANCHAYAT SAMITI MAHUWA, DISTRICT DAUSA RAJASTHAN Vs. SMT. VANDANA MEENA W/O SHRI RAJENDRA MEENA, AGED ABOUT 36 YEARS, BY CASTE MEENA, RESIDENT OF KHEDLA GADALI, WARD NO.4 TEHSIL/ PANCHAYAT SAMITI MAHUWA, DISTRICT DAUSA RAJASTHAN.
|
March 23, 2017 |
SMT. GANGA HURKAT W/O LT. HARIPRASAD Vs. DILIPSINGH S/O BHANWAR SINGH
|
August 22, 2017 |
SMT. GAYATRI TIWARI Vs. STATE OF RAJASTHAN
|
April 10, 2017 |
SMT. GEETA D/O SHRI MANGAL SINGH W/O RAGHUVEER SINGH Vs. RAGHUVEER SINGH S/O SHRI CHUTTAN LAL
|
July 17, 2017 |
SMT. GEETA KANWAR WIFE OF KALYAN SINGH AND OTHERS Vs. SAMPATLAL SON OF BHANWARLAL PATWA AND OTHERS
|
May 9, 2017 |
SMT. GHEESI MEENA W/O SHRI NATHU RAM MEENA Vs. SMT. MANJU MEENA W/O SHRI KAILASH CHAND MEENA
|
November 7, 2017 |
SMT. GUDDI W/O SHRI MAHENDRA Vs. STATE OF RAJASTHAN
|
February 7, 2017 |
SMT. GURJEET KAUR W/O VISHAL SINGH D/O CHARANJEET SINGH Vs. VISHAL SINGH S/O SARDAR TEJ SINGH LABANA SIKH
|
May 16, 2017 |
SMT. HARSHA JETHWANI W/O SHRI DEEPAK JETHWANI, AGED 26 YEARS, BY CASTE SINDHI, RESIDENT OF PLOT NO.917, 9TH D ROAD, SARDARPURA, JODHPUR Vs. SMT. RENU VEDI W/O SHRI GAURAV VEDI, BY CASTE PUNJABI, RESIDENT OF A
|
January 9, 2017 |
SMT. HEMLATA WIFE OF RAMAN LAL BAMANIYA Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
SMT. JAMMU DEVI Vs. STATE OF RAJASTHAN & ANR
|
December 12, 2017 |
SMT. JOGENDRA KAUR WIFE OF LATE SH. GURDYAL SINGH Vs. BOARD OF REVENUE
|
April 6, 2017 |
SMT. JUBEDA BANU W/O. LATE SHRI MOHD. RAFIQUE Vs. RAMAVTAR S/O. PURANMAL
|
July 10, 2017 |
SMT. JYOTI MANOHAR LAL SAINI Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
February 8, 2017 |
SMT. JYOTI SARANGDAWOT Vs. KAMLENDRA SINGH
|
October 4, 2017 |
SMT. KALA DEVI Vs. PRAVEEN SURANA
|
February 16, 2017 |
SMT. KALLI MEENA W/O SHRI KAJOD MEENA Vs. REKHA DEVI DHANKA W/O SHRI BABU LAL DHANKA
|
May 1, 2017 |
SMT. KAMLA Vs. GOVIND KUMAR
|
November 21, 2017 |
SMT. KAMLA DEVI Vs. SAMPAT SINGH & ORS
|
July 6, 2017 |
SMT. KAMLA W/O SHRI PHARSARAM Vs. STATE OF RAJASTHAN
|
October 30, 2017 |
SMT. KAMLA WIFE OF BANSHI LAL Vs. STATE OF RAJASTHAN
|
January 27, 2017 |
SMT. KAMLA YADAV WIFE OF LATE SHRI KRISHNA LAL YADAV Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR
|
January 10, 2017 |
SMT. KAMLESH Vs. RANJEET SINGH
|
January 10, 2017 |
SMT. KAMLESH W/O LATE SHRI MUKESH KUMAR Vs. PURNA CHAND YOGI SON OF SHRI HANUMAN PRASAD
|
February 15, 2017 |
SMT. KANCHAN DEVI, WIFE OF SHRI BHAGWAN SAHAI SHARMA Vs. PANDIT SHRI PREM VALLABH SHARMA ALIAS MANOHAR, ADOPTED SON OF SHRI RADHA VALLABH SHARMA,
|
May 5, 2017 |
SMT. KHATOON W/O SHRI RAMJAN KHAN D/O NIJAMUDDIN Vs. RAMJAN KHAN S/O SHRI USMAN KHAN
|
April 19, 2017 |
SMT. KIRAN W/O SHANTI LAL SONI Vs. STATE OF RAJASTHAN
|
August 28, 2017 |
SMT. KOSHI MIGLANI W/O PRAMOD MIGLANI Vs. STATE OF RAJASTHAN THROUGH THE ITS SECRETARY,URBAN DEVELOPMENT AND HOUSING DEPARTMENT,SECRETARIAT,JAIPUR
|
January 3, 2017 |
SMT. KRISHNA BHASEEN Vs. APPELLATE RENT TRIBUNAL AJMER
|
April 19, 2017 |
SMT. KRISHNA KAWAR W/O SURENDRA SINGH CHOUHAN Vs. PRATAP SINGH S/O BHAWAR SINGH JI DEVDA
|
May 18, 2017 |
SMT. LALITA Vs. MOTOR ACCIDENT CLAIM TRIBUNAL, NAGAUR
|
January 6, 2017 |
SMT. LAXMI W/O. MOHAN RAM Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
March 20, 2017 |
SMT. LEELA BEN W/O SH. PRATAP SINGH RAJPUT Vs. SMT. MANJU BEN W/O LT. SH. SHANKER LAL PRAJAPAT
|
August 8, 2017 |
SMT. LEELA DEVI WIFE OF LATE SHRI FATEH RAJ JI DHOBI Vs. SMT. KAMLA W/O SHRI DEEN DAYAL JI CHOUDHARY
|
July 24, 2017 |
SMT. LEENA W/O SUNIT DUTT Vs. SUNIL DUTT S/O VISHNU DUTT
|
April 17, 2017 |
SMT. LILAWATI W/O SHI SHYAM LAL CHITODIYA Vs. SHRI SHYAM LAL CHITODIYA S/O SHRI LADU RAM CHITODIYA
|
July 28, 2017 |
SMT. MADHU MISRA W/O LATE SH. GIRIDHAR GOPAL MISRA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE
|
April 10, 2017 |
SMT. MAGAN KANWAR, WIFE OF SHYAM SINGH, DAUGHTER OF RAM SINGH Vs. SHYAM SINGH, SON OF SHIV PRASAD SOLANKI
|
November 30, 2017 |
SMT. MANBHAR DEVI Vs. SHRI SATYA NARAIN SHARMA
|
April 26, 2017 |
SMT. MANJU SWAMI Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
|
March 8, 2017 |
SMT. MANNI DEVI WIFE OF SHRI SHRAVANLAL Vs. STATE OF RAJASTHAN
|
September 5, 2017 |
SMT. MEEMA DEVI WIDOW OF LATE SH. UMEDA RAM Vs. SANG SINGH S/O. SHRI MANGAL SINGH
|
July 11, 2017 |
SMT. MEENA Vs. BHARAT KUMAR, S/O PUKHRAJ JI, B/C RAWAL
|
May 15, 2017 |
SMT. MEENA Vs. SHRI DEEPAK DAVE
|
October 5, 2017 |
SMT. MEENA JAIN AND OTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND OTHERS
|
September 6, 2017 |
SMT. MEENA MEENA AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
|
December 15, 2017 |
SMT. MEENA SHARMA, WIDOW OF DHUJI RAM SHARMA Vs. BABU LAL , SON OF RAM NATH SHARMA
|
October 6, 2017 |
SMT. MEERA BHARGAVA Vs. JAIPUR VIDYUT
|
March 10, 2017 |
SMT. MEERA DEVI WIFE Vs. SMT. SHREEDEVI BAI MEENA
|
September 19, 2017 |
SMT. MEETA SHARMA W/O SHRI SHASHIKANT BHARDWAJ D/O LATE SHRI LAXMIKANT SHARMA Vs. SHASHIKANT BHARDWAJ SHASHIKANT BHARDWAJ S/O LATE SHRI RAM SHARMA
|
July 24, 2017 |
SMT. MITHU DEVI Vs. SMT. INDUBALA @ SHEELA
|
July 13, 2017 |
SMT. MOHANI DEVI W/O LATE SHRI JAIN CHAND BARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD. HEAD QUARTER PARIVAHAN MARG, JAIPUR THROUGH CHAIRMAN
|
November 1, 2017 |
SMT. NALINI PARAKH Vs. RAJ SINGH
|
October 24, 2017 |
SMT. NANDANI SINGH W/O SHRI RANVIJAY SINGH Vs. RAN VIJAY SINGH S/O BAHADUR SINGH
|
August 30, 2017 |
SMT. NARAYANI DEVI Vs. STATE OF RAJASTHAN & ORS
|
November 28, 2017 |
SMT. NARBADA Vs. ASHOK
|
May 18, 2017 |
SMT. NARBADA DEVI W/O LATE DEVI SINGH Vs. SHRI BHAGAT RAM S/O SHRI SHYO LAL
|
February 16, 2017 |
SMT. NATHI BAI Vs. THE ASST. ENGINEER (O & M), JAIPUR VIDHYUT VITRAN NIGAM LIMITED
|
September 19, 2017 |
SMT. NAZMA W/O SHRI ABDUL GAFFAR KAJI Vs. ABDUL GAFFAR S/O SHRI FAQRUDDIN KAJI
|
September 19, 2017 |
SMT. NEELAM KANWAR Vs. GIRDHAR SINGH DAHIYA
|
February 10, 2017 |
SMT. NEELAM W/O KAMLESH KUMAR @ K.K. Vs. LEGAL REPRESENTATIVES OF ARJUN BHAI S/O SH. RAMJI BHAI
|
August 17, 2017 |
SMT. NEETU KUMARI D/O SHRI KAILASH KHATRI Vs. SHRI RAJENDRA KUMAR SALVI
|
April 30, 2017 |
SMT. NEETU KUMARI D/O SHRI KAILASH KHATRI W/O SHRI RAJENDRA KUMAR SALVI Vs. SHRI RAJENDRA KUMAR SALVI S/O SHRI MAGAN LAL SALVI
|
April 3, 2017 |
SMT. NIRMLA W/O KAILASH CHANDRA SUTHAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 19, 2017 |
SMT. NISHA VERMA W/O SHRI RAM PANWAR D/O. SH. RADHEY SHYAM VERMA Vs. SHRI RAM PANWAR, S/O. SH. MALI RAM
|
November 29, 2017 |
SMT. PHOOL KANWAR W/O SHRI NARAYAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
April 13, 2017 |
SMT. PINKI D/O NARAIN SINGH Vs. SHRI VINOD KUMAR S/O SHRI RADHEY SHYAM KABRA AND OTHERS
|
May 9, 2017 |
SMT. PINKI DEVI W/O SH. MAHENDRA KUMAR DHENWAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, LOCAL SELF GOVERNMENT, SECRETARIAT, JAIPUR AND OTHERS
|
March 28, 2017 |
SMT. PRABHADEVI SINGHVI Vs. UNION OF INDIA
|
March 9, 2017 |
SMT. PRAMJEET WIFE OF SHRI VIJAY SINGH Vs. DARSHANA BAI WIFE OF RAMESH CHAND
|
May 5, 2017 |
SMT. PRATIBHA SINGHAL Vs. BANK OF BARODA
|
April 13, 2017 |
SMT. PREM KANWAR W/O. LATE SHRI SHRAVAN SINGH AND ORS. Vs. HARI KRISHAN @ HARI KISHAN
|
August 25, 2017 |
SMT. PUSHPA DEVI W/O SHRI MANAK LAL JAIN Vs. THE STATE OF RAJASTHAN
|
September 6, 2017 |
SMT. PUSPHA Vs. MUKESH CHANDRA BHATT
|
December 13, 2017 |
SMT. RADHA BAI Vs. STATE OF RAJASTHAN
|
April 20, 2017 |
SMT. RADHA DEVI W/O SHRI JASSA RAM Vs. STATE OF RAJASTHAN
|
July 26, 2017 |
SMT. RAJ KUMARI SHARMA D/O LATE SHRI BRIJ MOHAN SHARMA W/O SHRI MUTHRESH CHAND SHARMA Vs. MANAGING DIRECTOR, JAIPUR VIDYUT VITRAN NIGAM, VIDYUT BHAWAN, JAIPUR
|
December 1, 2017 |
SMT. RAJANI GOEL Vs. SHREE GANDHI SHIKSHAN SAMITA
|
January 17, 2017 |
SMT. RAJESHWARI DEVI W/O SH. BAHADUR SINGH Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE (RENT TRIBUNAL)
|
January 24, 2017 |
SMT. RAJJO D/O LATE SHRI MANI RAM, W/O SHRI BALRAM, AGED ABOUT 45 YEARS, R/O CHAK 16 JSN, DHANI RAJPURIYA, TEHSIL, NOHAR, DISTRICT HANUMANGARH, RAJASTHAN Vs. SATISH KUMAR S/O SHRI RAM PRATAP, B/C MEGHWAL, R/O FEFANA, TEHSIL NOHAR, DISTRICT HANUMANGARH, RAJASTHAN
|
January 16, 2017 |
SMT. RAJKUMARI Vs. LATE SHRI GOVIND RAM, S/O LATE SHRI MOHANLAL BRAHMIN (DEEDWANIA)
|
January 6, 2017 |
SMT. RAMDULARI W/O SHRI BHAGWAN SAHAI Vs. BUNDU KHAN S/O SHRI BASHIR KHAN
|
May 22, 2017 |
SMT. RAMESHWARI DEVI WIFE OF LATE SHRI RAMJI LAL Vs. THE STATE OF RAJASTHAN, THROUGH PRINCIPAL SECRETARY, HOME DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
|
May 31, 2017 |
SMT. RAMI DEVI Vs. STATE OF RAJASTHAN
|
October 4, 2017 |
SMT. RASHMI KRISHNA Vs. M/S LIPI DATA SYSTEM LTD.
|
February 7, 2017 |
SMT. RASHMI SAXENA WIFE OF SHRI NAVEEN SAXENA, RESIDENT OF BB Vs. SURESH PRAKASH SAXENA S/O SHRI PANNA LAL SAXENA, AGED ABOUT 65 YEARS, R/O BB
|
February 23, 2017 |
SMT. REKHA Vs. GOPIKISHAN
|
May 30, 2017 |
SMT. RENUKA W/O SHRI KALULAL MEENA Vs. THE STATE OF RAJASTHAN & ANOTHER
|
May 18, 2017 |
SMT. RESHMA W/O SHRI SIRAJUDDIN Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
|
May 18, 2017 |
SMT. RITU MISHRA Vs. SHRI BRIJESH NAGAR
|
November 9, 2017 |
SMT. RUKMA DEVI Vs. NEMI CHAND
|
November 3, 2017 |
SMT. RUKMANI JAIN, W/O GOPAL JAIN, R/O BASAI, MUMBAI, MAHARASHTRA Vs. MOHD. FROOQ, S/O SIRAJ MOHD., AGED 47 YEARS, R/O
|
January 10, 2017 |
SMT. SANTOSH Vs. SMT. MALTI DEVI
|
September 19, 2017 |
SMT. SANTOSH DEVI Vs. RAVINDER SINGH & ANR.
|
July 20, 2017 |
SMT. SAPNA SHARMA Vs. STATE OF RAJASTHAN
|
November 30, 2017 |
SMT. SARBATI W/O SH. RAGHUVEER SINGH Vs. SMT. RUKSANA W/O ABDUL GANI
|
April 27, 2017 |
SMT. SARITA DALMIYA W/O SHIV GOPAL DALMIYA Vs. ASHISH LODHA S/O SHRI INDRA MAL JI LODHA,
|
September 6, 2017 |
SMT. SARITA SINGH Vs. DR. PRAMOD SINGH
|
December 15, 2017 |
SMT. SAROJ DEVI Vs. DY DIRECTOR S.I.B. (M.H.A.), JAIPUR
|
May 5, 2017 |
SMT. SAVITA W/O BHUPENDAR SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
January 5, 2017 |
SMT. SAVITRI WIDOW OF BALVEER Vs. STATE OF RAJASTHAN
|
May 18, 2017 |
SMT. SAYAR KANWAR D/O LATE SHRI KISHORE SINGH JI, W/O LATE SHRI BHANWAR SINGH JI Vs. LATE ACHALARAM JI S/O TEJARAM JI THROUGH HIS LEGAL HEIRS
|
December 18, 2017 |
SMT. SEEMA JAIN Vs. MANOJ JAIN
|
July 14, 2017 |
SMT. SHABANA DINDOR W/O LATE SHRI HEMENDRA Vs. THE BOARD OF REVENUE, AJMER THROUGH ITS REGISTRAR
|
January 17, 2017 |
SMT. SHAKIRA W/O LATE SHRI MAHFOOZ KHAN Vs. STATE OF RAJASTHAN
|
December 7, 2017 |
SMT. SHANNO DEVI W/O SHRI RAMNATH CHOWDHARY Vs. SHRI SATISH CHOWDHARY S/O RAMNATH CHOWDHARY
|
November 17, 2017 |
SMT. SHANTI DEVI CHOPRA W/O LATE SHRI PRAKASH MAL CHOPTA Vs. KAILASH KALANI S/O LATE SHRI KANHAIYA LAL JI KALANI
|
May 1, 2017 |
SMT. SHANTI DEVI W/O LATE INDRACHAND Vs. CHIMANARAM MANTRI TRUST
|
August 8, 2017 |
SMT. SHANTI DEVI W/O LATE VYAPARILAL WADHWANI Vs. STATE OF RAJASTHAN
|
January 5, 2017 |
SMT. SHANTI W/O LATE SHRI MOHAN LAL Vs. JAGDISH S/O LATE SHRI MOHAN LAL
|
April 24, 2017 |
SMT. SHARDA CHOUDHARY W/O SAJJAN SINGH BY CASTE JAT SINCE DECEASED THROUGH HER LEGAL HEIRS Vs. MAL SINGH S/O KHUM SINGH BY CASTE RAWAT R/O AJMALA KA BADIYA, JASSA KHEDA, POLICE STATION BHEEL DISTRICT RAJSAMAND (DRIVER)
|
January 9, 2017 |
SMT. SHARDA W/O LATE SHRI NARAYAN LAL ALIKA, Vs. HARJI LAL ALIKA S/O ARJUN ALIKA
|
September 6, 2017 |
SMT. SHAYARA WIFE OF SHRI ABDUL REHMAN B/C MUSALMAN, R/O NAYA TALAB, INSIDE NAGORI GATE, JODHPUR Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
SMT. SITA DEVI WIFE OF SHRI MEHATA Vs. THE STATE OF RAJASTHAN, THROUGH P. P.
|
March 7, 2017 |
SMT. SONA DEVI W/O SHRI BAL RAM Vs. JAG RAJ SINGH S/O SHRI BAKHTAWAR SINGH
|
June 6, 2017 |
SMT. SUA W/O LATE SHRI ROOPA RAM Vs. SHRI NARESH KUMAR S/O SHRI BALRAM
|
June 9, 2017 |
SMT. SUGAN BAI Vs. SMT. MANJU & ORS
|
December 1, 2017 |
SMT. SULOCHANA W/O SH. JAGDISH Vs. SMT. VIDHYADEVI W/O SH. KULDEEP SINGH
|
May 10, 2017 |
SMT. SUMTA @ SUNITA Vs. STATE OF RAJASTHAN
|
July 25, 2017 |
SMT. SUNITA Vs. PRADEEP BISHNOI
|
November 15, 2017 |
SMT. SUNITA BOHRA & ORS Vs. STATE & ORS
|
July 6, 2017 |
SMT. SUNITA DEVI AND ORS. Vs. STATE OF RAJASTHAN
|
December 20, 2017 |
SMT. SUNITA DEVI WIFE OF OMPRAKASH Vs. ANITA DEVI WIFE OF SHRI VIKRAM (WRONGLY MENTIONED AS VIKRAY IN THE IMPUGNED ORDER)
|
August 2, 2017 |
SMT. SUNITA DIWEDI W/O VINOD KUMAR SHARMA Vs. VINOD KUMAR SHARMA S/O LATE SHRI MURARI LAL SHARMA
|
September 7, 2017 |
SMT. SUPRIYA PARIHAR W/O SH. ASHU PARIHAR Vs. STATE OF RAJASTHAN
|
July 13, 2017 |
SMT. SURTANI W/O LATE SHRI SATAR KHAN, B/C MUSALMAN, R/O SANGRAM KI DHANI, RIVDI, TEHSIL FATEHGARH, DISTRICT JAISALMER, RAJASTHAN Vs. THE STATE OF RAJASTHAN
|
January 5, 2017 |
SMT. SURYA W/O LATE SH. LALU, BY CASTE CHARPOTA, R/O NADIYA, POLICE STATION AMBAPURA, DISTRICT BHILWARA. [PRESENTLY, LODGED IN CENTRAL JAIL, UDAIPUR] Vs. STATE OF RAJASTHAN
|
February 28, 2017 |
SMT. SUSHMA ARORA W/O SHRI BHUPENDRA KUMAR ARORA Vs. NATIONAL HIGHWAY AUTHORITY
|
July 24, 2017 |
SMT. SWATI SHARMA WIFE OF VINIT SHARMA Vs. VINIT SHARMA SON OF SHRI THAKURDUTT SHARMA
|
May 19, 2017 |
SMT. TULSI KHEMAWALA W/O SHRI SURESH KUMAR AGARWAL Vs. SMT PARVEEN ARYA W/O SHRI VISHUPAL ARYA
|
September 1, 2017 |
SMT. URMILA Vs. HARI MOHAN
|
February 14, 2017 |
SMT. VIDHYA DEVI W/O LATE BRIJ LAL MEENA Vs. BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD.
|
May 17, 2017 |
SMT. VIJAY BAIJAL W/O SHRI AKHILESHWAR DAS BAIJAL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
October 23, 2017 |
SMT. VIJAY DEVI JAT Vs. SMT. NEERAJ JAT
|
January 2, 2017 |
SMT. VIJAY LAXMI W/O SHRI KAN SINGH Vs. KAN SINGH S/O LATE SHRI BHANWAR SINGH
|
July 4, 2017 |
SMT. VIJAYLAXMI Vs. HARENDRA KUMAR
|
October 5, 2017 |
SMT. VIMALA DEVI, WIDOW OF LATE SH. OM PRAKASH Vs. KALU RAM, S/O LADU RAM
|
May 23, 2017 |
SMT. VIMLA DEVI BRAHMIN Vs. STATE OF RAJASTHAN
|
April 3, 2017 |
SMT. VINITA W/O SHRI HIMANSHU AGARWAL Vs. HIMANSHU S/O SHRI BHANWAR LALJI AGARWAL
|
April 11, 2017 |
SMT. ZUBAIDA KHATOON W/O LT. SH. M.I. KHAN, AGED 54 YEARS Vs. NATIONAL INSURANCE COMPANY LIMITED, M.I. ROAD, JAIPUR
|
January 13, 2017 |
SMT.ANJU DEVI W/O RAMSAWAROOP MALI Vs. STATE OF RAJASTHAN
|
August 22, 2017 |
SMT.TAKSHSHILA DWIVEDI Vs. RAMESH CHANDRA NAGDA
|
January 27, 2017 |
SOHAN LAL Vs. SHAIKH ABDUL RAHMAN
|
May 9, 2017 |
SOHAN LAL MEENA S/O SH. LAXMI NARAYAN MEENA Vs. THE STATE OF RAJASTHAN
|
April 12, 2017 |
SOHAN LAL MEGHWAL Vs. STATE OF RAJ
|
October 27, 2017 |
SOHAN LAL S/O SH UMA RAM, BY CASTE SUTHAR Vs. STATE OF RAJASTHAN
|
October 23, 2017 |
SOHAN LAL S/O. SH. KAPOOR JI SUTHAR Vs. MUNICIPAL BOARD, JALORE
|
September 11, 2017 |
SOHAN SINGH SON OF DARSHAN SINGH Vs. THE STATE OF RAJASTHAN & ORS.
|
August 8, 2017 |
SONA RAM Vs. STATE OF RAJASTHAN
|
October 10, 2017 |
SONU @ JUN SON OF RAM LAL Vs. THE STATE OF RAJASTHAN
|
February 14, 2017 |
SONU @ SURENDRA S/O PRADEEP @ BHONDU B/C MEENA, R/O MANDLIKAPURA TAN SANTHA Vs. STATE OF RAJASTHAN THROUGH PP
|
May 8, 2017 |
SONU DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 10, 2017 |
SONU S/O SHRI RAM SEWAK Vs. MAHENDRA KUMAR S/O SHRI DHAN RAJ
|
April 20, 2017 |
SORAM BAI Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
March 6, 2017 |
SR DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2017 |
SRI GAGANAGAR URBAN CO Vs. GURJEET SINGH S/O SHRI GYAN SINGH, B/C KAMBOZ SIKH, R/O PREM NAGAR, HANUMANGARH TOWN, DISTRICT HANUMANGARH
|
February 21, 2017 |
SRI KARANPUR KRAY VIKRAY SAHKARI SAMITI THROUGH ITS AUTHORISED OFFICER SATENDRA SINGH S/O SH. PANNA SINGH, 156 A BLOCK NO. 20, SRIKARANPUR, DISTRICT Vs. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 RAJASTHAN, JAIPUR
|
January 31, 2017 |
SRI RAM @ SANJAY S/O SHRI VARINGA RAM Vs. THE STATE OF RAJASTHAN
|
August 25, 2017 |
SRIKANT PROCESSORS PVT. LTD., F Vs. STATE OF RAJASTHAN
|
November 24, 2017 |
SRIMATI Vs. HEMLATA
|
April 26, 2017 |
STALLION RUBBERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., JAIPUR
|
October 25, 2017 |
STATE Vs. VINAY BANSAL
|
November 23, 2017 |
STATE Vs. PREM SINGH & ORS.
|
August 30, 2017 |
STATE Vs. TEJ SINGH & ORS.
|
July 4, 2017 |
STATE BANK OF BIKANER AND JAIPUR REGIONAL OFFICE, SAWAI MADHOPUR RAJASTHAN, THROUGH ITS REGIONAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT, CGO BUILDING SECTOR
|
January 20, 2017 |
STATE OF RAJ Vs. CHANDRA RAM
|
July 3, 2017 |
STATE OF RAJ. Vs. BHANWAR LAL SEN
|
November 23, 2017 |
STATE OF RAJASTHAN Vs. SMT. DURGA KANWAR
|
November 23, 2017 |
STATE OF RAJASTHAN Vs. MAHAVEER BISHNOI
|
August 30, 2017 |
STATE OF RAJASTHAN Vs. BANE SINGH AND ORS
|
November 29, 2017 |
STATE OF RAJASTHAN Vs. ARVIND KUMAR
|
February 2, 2017 |
STATE OF RAJASTHAN Vs. KARMA & ORS
|
July 4, 2017 |
STATE OF RAJASTHAN Vs. CHANDRA RAM
|
July 7, 2017 |
STATE OF RAJASTHAN Vs. MANISH & ORS
|
November 30, 2017 |
STATE OF RAJASTHAN Vs. JAI SINGH
|
November 29, 2017 |
STATE OF RAJASTHAN Vs. CHANDRA PRAKASH JAIN
|
August 25, 2017 |
STATE OF RAJASTHAN Vs. MOHAMMAD KHURSHID USTA
|
January 23, 2017 |
STATE OF RAJASTHAN Vs. M/S. SIGMA ENGINEERING PVT. LTD.
|
January 30, 2017 |
STATE OF RAJASTHAN Vs. SUMER SINGH
|
July 25, 2017 |
STATE OF RAJASTHAN Vs. DR. KAILASH CHANDRA JAIN
|
May 17, 2017 |
STATE OF RAJASTHAN Vs. GOPAL SINGH
|
June 7, 2017 |
STATE OF RAJASTHAN Vs. JAGDISH
|
September 7, 2017 |
STATE OF RAJASTHAN Vs. SATYA NARAIN
|
November 1, 2017 |
STATE OF RAJASTHAN Vs. MOHD SULTAN AND OTHERS
|
October 25, 2017 |
STATE OF RAJASTHAN Vs. SHANKER RAM S/O MOOLA RAM
|
August 10, 2017 |
STATE OF RAJASTHAN Vs. MAHESH GOYAL S/O SHRI PRAHLAD PRASAD GOYAL
|
February 22, 2017 |
STATE OF RAJASTHAN Vs. KALA S/O LATE SHRI BHANWARA AND ORS.
|
February 23, 2017 |
STATE OF RAJASTHAN Vs. SMT VISHAKHA DEVI
|
July 28, 2017 |
STATE OF RAJASTHAN Vs. MANGAL SINGH S/O BUDDHA, R/O RANISAGAR, P.S. BEAWAR SADAR, AJMER
|
March 1, 2017 |
STATE OF RAJASTHAN Vs. JHANDU RAM, SON OF SHRI SHYOCHAND RAM
|
January 4, 2017 |
STATE OF RAJASTHAN Vs. NARAYAN LAL S/O KESARAM JI AND ORS.
|
January 17, 2017 |
STATE OF RAJASTHAN Vs. RAJESH @ RAJU @ RAJESHWAR BHAGAT
|
January 31, 2017 |
STATE OF RAJASTHAN Vs. SHRI BABULAL SAINI
|
February 1, 2017 |
STATE OF RAJASTHAN Vs. SMT. SAJJAN KANWAR W/O LATE SHRI RAGHUNATH SINGH (EX SERVICE OF INDIAN ARMY)
|
March 22, 2017 |
STATE OF RAJASTHAN Vs. VED PRAKASH
|
May 1, 2017 |
STATE OF RAJASTHAN Vs. NARAIAN LAL SON OF AMAR CHAND KHATIK
|
April 25, 2017 |
STATE OF RAJASTHAN Vs. MAHAVEER PRASAD S/O HUKMA RAM NAYAK
|
April 6, 2017 |
STATE OF RAJASTHAN Vs. M/S. GOPAL RAM GUMANI RAM
|
April 18, 2017 |
STATE OF RAJASTHAN Vs. LILADHAR YADAV SON OF SHRI JAI RAM YADAV
|
May 15, 2017 |
STATE OF RAJASTHAN Vs. DR. R. P. GAUR SON OF SHRI BASTI RAM GAUR
|
May 12, 2017 |
STATE OF RAJASTHAN Vs. M/S. C.K.M. AND COMPANY
|
May 10, 2017 |
STATE OF RAJASTHAN Vs. NANURAM S/O LICHHURAM
|
October 10, 2017 |
STATE OF RAJASTHAN Vs. HARI RAM S/O REWANT RAM
|
September 22, 2017 |
STATE OF RAJASTHAN Vs. VIJAY PAL SINGH SON OF SHRI SUKHPAL SINGH
|
September 13, 2017 |
STATE OF RAJASTHAN Vs. BHAWANI SINGH SON OF KHIW SINGH RAJPUT
|
October 25, 2017 |
STATE OF RAJASTHAN Vs. MUMTAZ ALI SON OF NOOR MOHD.
|
August 8, 2017 |
STATE OF RAJASTHAN Vs. MOHAN SINGH & ANOTHER
|
August 10, 2017 |
STATE OF RAJASTHAN Vs. MR. DWARKADAS DOSHI
|
August 16, 2017 |
STATE OF RAJASTHAN Vs. SWAROOPA RAM @ PATTA S/O KANAJI
|
September 22, 2017 |
STATE OF RAJASTHAN Vs. RAJENDRA PRASAD S/O BHAGIRATH SHARMA
|
October 5, 2017 |
STATE OF RAJASTHAN Vs. MANA RAM S/O SHRI MUKNA RAM
|
July 4, 2017 |
STATE OF RAJASTHAN Vs. PARMESHWAR SINGH @ BHAWARIA, SON OF SH. JETHU SINGH JI
|
July 3, 2017 |
STATE OF RAJASTHAN Vs. HADMAN SON OF MAGAJI
|
July 6, 2017 |
STATE OF RAJASTHAN Vs. SUKHRAM @ SUKHLAL @ SURESH GURJAR S/O GORDHAN @ GODHA GURJAR
|
July 6, 2017 |
STATE OF RAJASTHAN Vs. CHANDRA SHEKHAR DAVE S/O SH. MISHRI LAL
|
July 10, 2017 |
STATE OF RAJASTHAN Vs. VIMLENDRA PAL SINGH S/O SHRI SATRUGHAN SINGH BHADORIYA
|
July 11, 2017 |
STATE OF RAJASTHAN Vs. RAJURAM SON OF SHYOPATRAM
|
July 12, 2017 |
STATE OF RAJASTHAN Vs. PAWAN KUMAR S/O MANGERAM MEGHWAL
|
July 24, 2017 |
STATE OF RAJASTHAN Vs. DWARKA PRASAD S/O TIKAMCHAND
|
July 25, 2017 |
STATE OF RAJASTHAN Vs. MOHAN LAL S/O OODRA
|
July 20, 2017 |
STATE OF RAJASTHAN Vs. SUKHI DEVI
|
May 25, 2017 |
STATE OF RAJASTHAN Vs. SHRI GANESH LAL
|
March 22, 2017 |
STATE OF RAJASTHAN Vs. BRAHMANAND AND ORS.
|
February 14, 2017 |
STATE OF RAJASTHAN Vs. M/S. ASHOK HOTEL & RESTAURANT
|
April 17, 2017 |
STATE OF RAJASTHAN Vs. SMT. SEEMA SINGH
|
April 13, 2017 |
STATE OF RAJASTHAN Vs. DHAKA BAI
|
January 24, 2017 |
STATE OF RAJASTHAN Vs. VED PRAKASH S/O SHIV CHARAN
|
October 13, 2017 |
STATE OF RAJASTHAN Vs. RAJU @ NATH
|
September 23, 2017 |
STATE OF RAJASTHAN Vs. MUNNA & ORS.
|
September 7, 2017 |
STATE OF RAJASTHAN Vs. SUBHASH CHANDRA AND ORS.
|
July 31, 2017 |
STATE OF RAJASTHAN Vs. SMT. ANUPAMA BHATNAGAR WIFE OF LATE SHRI MADHU SUDAN BHATNAGAR
|
December 18, 2017 |
STATE OF RAJASTHAN Vs. JAGMAL SINGH
|
May 25, 2017 |
STATE OF RAJASTHAN Vs. CHHITTARLAL SON OF DHULARAM @ AMARLAL
|
March 25, 2017 |
STATE OF RAJASTHAN Vs. JASVEERSINGH JAT
|
November 16, 2017 |
STATE OF RAJASTHAN Vs. LRS. OF LATE SHRI DHARMI CHAND JAIN
|
September 11, 2017 |
STATE OF RAJASTHAN Vs. MARIAM BANO
|
October 27, 2017 |
STATE OF RAJASTHAN Vs. RAMESHWARI DEVI
|
November 27, 2017 |
STATE OF RAJASTHAN & ORS Vs. JOR SINGH
|
December 1, 2017 |
STATE OF RAJASTHAN AND ANOTHER Vs. JAIMAL SINGH KISHAN SINGH
|
December 5, 2017 |
STATE OF RAJASTHAN THORUGH SECRETARY, DEPARTMENT OF EDUCATION, SECRETARIAT, JAIPUR Vs. LAL CHAND SHARMA S/O RAMESHWAR LAL
|
March 10, 2017 |
STATE OF RAJASTHAN THROUGH COLLECTOR Vs. VIMLA
|
January 13, 2017 |
STATE OF RAJASTHAN THROUGH ITS PRINCIPAL EDUCATION SECRETARY Vs. UMESH CHAND VYAS S/O DAMODAR LAL VYAS
|
January 13, 2017 |
STATE OF RAJASTHAN THROUGH ITS SECRETARY, PUBLIC HEALTH & ENGINEERING DEPARTMENT Vs. USHA KIRAN BOHRA W/O LATE GANGADAS BOHRA
|
April 3, 2017 |
STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL & HEALTH, GOVT. SECRETARIAT, JAIPUR Vs. SMT. CHHOTI DEVI W/O GHANSHYAM, BAPU BAZAR SABJI MANDI, JAIPUR
|
November 28, 2017 |
STATE OF RAJASTHAN THROUGH SUB-REGISTRAR Vs. SHRI ARUN KUMAR MITTAL
|
January 18, 2017 |
STATE OF RAJASTHAN THROUGH SUPERINTENDENT S.M.S. HOSPITAL, JAIPUR (RAJASTHAN) Vs. SHRI VISHNU DUTT SHARMA SON OF SHRI JAGDISH PRASAD SHARMA CLASS IV EMPLOYEE
|
March 21, 2017 |
STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR Vs. MUNNI DEVI WIFE OF MOHAN LAL
|
January 30, 2017 |
STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR Vs. CHHAJU RAM SON OF SHRI HANUMAN PRASAD
|
January 30, 2017 |
STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR Vs. MAHABIR PRASAD KOTHARI S/O SH. MOTI LAL KOTHARI
|
August 17, 2017 |
STATE OF RAJASTHAN THROUGH THE SECRETARY Vs. M/S. DEVENDRA CONSTRUCTION COMPANY
|
February 3, 2017 |
STATE OF RAJASTHAN THROUGH THE SECRETARY Vs. DEEN DAYAL S/O PUSA RAM THROUGH COMMITTEE MEMBER
|
March 27, 2017 |
STATE OF RAJASTHAN, THROUGH THE REVENUE SECRETARY TO GOVERNMENT OF RAJASTHAN, JAIPUR Vs. GANPAT RAM SON OF SHRI RAJU RAM CHOUDHARY, RESIDENT OF 5/C
|
January 3, 2017 |
STEPI CHAUDHREE Vs. KRISHNA KUMAR AND ORS
|
April 12, 2017 |
SUA S/O BHURA, AGED ABOUT 60 YEARS Vs. THE STATE OF RAJASTHAN
|
January 18, 2017 |
SUBHASH ACHARYA Vs. PURAN SINGH
|
March 23, 2017 |
SUBHASH CHAND TONDWAL SON OF SHRI GANPAT RAM, BY CASTE BALAI, RESIDENT OF B Vs. STATE OF RAJASTHAN
|
January 2, 2017 |
SUBHASH CHAND YADAV Vs. UNION OF INDIA
|
April 4, 2017 |
SUBHASH CHANDRA KANDARA Vs. STATE OF RAJASTHAN
|
July 14, 2017 |
SUBHASH CHANDRA, S/O SHRI JAIPAL SINGH Vs. RAJBALA W/O SUBHASH CHANDRA D/O OM PRAKASH
|
May 26, 2017 |
SUBHASH KHATAK Vs. STATE OF RAJASTHAN
|
January 9, 2017 |
SUBHASH KUMAR GUPTA S/O LATE SHRI SHARWAN LAL JI PANSARI Vs. SUB-DIVISIONAL OFFICER, NEEM KA THANA, DISTRICT SIKAR
|
March 10, 2017 |
SUBHASH S/O SH. KRISHAN LAL Vs. STATE OF RAJASTHAN
|
January 3, 2017 |
SUBHASH S/O SHRI MODU RAM Vs. STATE OF RAJASTHAN
|
April 24, 2017 |
SUDESH KUMAR SAINI Vs. SHRI SATYANARAYAN JI MANDIR DHARMARTH TURST
|
July 5, 2017 |
SUHANI SINGH Vs. RPSC AJMER
|
April 25, 2017 |
SUKHA RAM S/O MANCHHA RAM Vs. STATE OF RAJASTHAN
|
November 22, 2017 |
SUKHA RAM S/O PURKHA RAM Vs. STATE OF RAJASTHAN
|
November 17, 2017 |
SUKHDEV SINGH S/O MAHENDRA SINGH, BY CASTE JAT SIKH, RESIDENT OF DINGARH TEHSIL SANGRIA, DISTRICT HANUMANGARH Vs. STATE OF RAJASTHAN
|
February 23, 2017 |
SUKHDEV, SON OF JHUNTARAM Vs. STATE OF RAJASTHAN
|
December 1, 2017 |
SUKHJINDER SINGH Vs. STATE OF RAJASTHAN
|
August 29, 2017 |
SULOCHANA D/O BRIJ MOHAN BENIWAL Vs. STATE OF RAJASTHAN
|
February 1, 2017 |
SULOCHANA DEVI Vs. STATE OF RAJASTHAN
|
January 17, 2017 |
SUMAN Vs. SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ
|
September 4, 2017 |
SUMAN @ BINNU @ BINU D/O SHRI RAMCHANDRA JI Vs. THE STATE OF RAJASTHAN & ORS.
|
September 20, 2017 |
SUMAN CHOUDHARY D/O RAMDAYAL CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 10, 2017 |
SUMAN PATEL D/O JAIRAM PATEL Vs. STATE OF RAJASTHAN
|
July 28, 2017 |
SUMARTHA & ANR. Vs. STATE OF RAJASTHAN
|
October 6, 2017 |
SUMIT RAJ S/O SHRI AMIT RAJ Vs. CENTRAL BOARD OF SECONDARY EDUCATION,
|
September 8, 2017 |
SUMIT SHUKLA Vs. THE STATE OF RAJASTHAN
|
November 14, 2017 |
SUMUNDRA SINGH, SON OF SHRI MAAL SINGH, AGED ABOUT 55 YEARS, BY CASTE RAJPUT, RESIDENT OF VILLAGE GOTHDA, PS KHETRI NAGAR, DISTRICT JHUNJHUNU (RAJ.) (ACCUSED AT PRESENT IN JAIL AT JHUNJHUNU) Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
January 16, 2017 |
SUNDAR S/O ATMA RAM Vs. JODHPUR VIDHYUT VITARAN NIGAM LIMITED,
|
August 1, 2017 |
SUNDER LAL HIRAN Vs. M/S. KANCHI CONSTRUCTION PRIVATE LIMITED
|
January 27, 2017 |
SUNIL Vs. SMT. ABHILASHA
|
February 27, 2017 |
SUNIL BISHNOI SON OF SHRI HANUMAN SINGH BISHNOI Vs. INDIAN OIL CORPORATION LIMITED
|
April 6, 2017 |
SUNIL DEVI Vs. STATE OF RAJASTHAN
|
November 18, 2017 |
SUNIL KUMAR Vs. HEMLATA KUMAWAT
|
May 10, 2017 |
SUNIL KUMAR Vs. SAMBHU SINGH
|
April 17, 2017 |
SUNIL KUMAR S/O BHOPAL SINGH DHARIWAL Vs. JAGDISH PRASAD S/O BANSHI LAL
|
May 22, 2017 |
SUNIL SOLANKI S/O ANAND KUMAR JI SOLANKI, AGE 32 YEARS, B/C GHANCHI, R/O 82, BHALAWATON KA BAS, BHERUGHAT, PALI (RAJ.) Vs. MOHAN LAL PARIHAR S/O GANESH RAM JI PARIHAR, AGED 54 YEARS
|
April 3, 2017 |
SUNIL SYNCHEM LTD. Vs. COMMISSIONER OF INCOME-TAX
|
January 24, 2017 |
SUNIL TEJI SON OF SHRI LAXMAN Vs. THE STATE OF RAJASTHAN THROUGH THE PP
|
March 1, 2017 |
SUNILA KUMARI, W/O SHRI RAJESH KOTHARI D/O SHRI RAM SINGH Vs. THE STATE OF RAJASTHAN
|
May 25, 2017 |
SUNITA Vs. SAROJ
|
November 17, 2017 |
SUNITA BAI W/O SHRI BRAJ SINGH Vs. PANCHI BAI W/O SHRI DHULILAL
|
March 10, 2017 |
SUNITA DEVI Vs. STATE OF RAJASTHAN
|
April 12, 2017 |
SUNNY KUMAR S/O LATE PRAKASHCHAND KUMAT Vs. SMT. MONIKA W/O SHRI SUNNY KUMAT D/O SHRI NAVAL SINGH MEHTA
|
October 4, 2017 |
SUO MOTO Vs. PUNARAM
|
May 25, 2017 |
SUO MOTU Vs. STATE OF RAJ. THROUGH SECRETARY, DEPARTMENT OF HOME
|
April 28, 2017 |
SUO MOTU Vs. STATE OF RAJ
|
April 24, 2017 |
SUPDT EN. R.S.E.B. SIKAR Vs. SHRI KURDA RAM JAT
|
April 17, 2017 |
SUPERINTENDING ENGINEER (T.C.C.3), RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED, AJMER AND OTHERS Vs. SHRI CHHITTAR MAL SON OF PADAM JI,
|
December 14, 2017 |
SURAJ BHAN S/O SHANKERLAL Vs. STATE OF RAJASTHAN
|
October 10, 2017 |
SURAJ MAL Vs. PURUSHOTTAM
|
January 2, 2017 |
SURAJ MAL S/O SHRI KISHAN LAL Vs. HEERA LAL SON OF SHRI SHEOBAKSH
|
January 2, 2017 |
SURAJ NARAIN SHARMA S/O LATE SHRI RAMGOPAL Vs. AUTHORIZED OFFICER
|
October 12, 2017 |
SURAJBHAN Vs. STATE OF RAJASTHAN
|
September 12, 2017 |
SURAJMAL S/O BHAW SINGH Vs. BABULAL S/O DUDARAM
|
March 23, 2017 |
SURAJMAL URF RAM SWAROOP Vs. STATE OF RAJASTHAN
|
December 16, 2017 |
SURENDRA BARMECHA S/O LATE SHRI BHANWARLAL Vs. RAJESH NATH S/O LATE SHRI MOHAN NATH
|
March 2, 2017 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2017 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 1, 2017 |
SURENDRA KUMAR Vs. SMT. POOLWANTI DEVI
|
November 7, 2017 |
SURENDRA KUMAR GURJAR S/O SHRI MOHAN LAL AND OTHERS Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, MEDICAL & HEALTH DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR
|
April 3, 2017 |
SURENDRA KUMAR LOTAN S/O LATE SUKHAN LAL Vs. UNION OF INDIA
|
August 11, 2017 |
SURENDRA NATH ASOPA S/O SHRI KUNWARLAL ASOPA Vs. JAISENDRA NATH S/O LATE SHRI KUNWARLALJI ASOPA
|
August 10, 2017 |
SURENDRA PAL SINGH SAHNI Vs. DGIT(INVESTIGATION)
|
March 24, 2017 |
SURENDRA PAL SINGH SAHNI Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION)
|
March 9, 2017 |
SURENDRA SINGH Vs. DHARMVEER
|
December 13, 2017 |
SURENDRA SINGH NATHAWAT Vs. UNION OF INDIA
|
August 2, 2017 |
SURENDRA SINGH SON OF RAMASHARAN Vs. STATE OF RAJASTHAN
|
August 18, 2017 |
SURESH CHANDER KHATIK Vs. INDIAN OIL CORPORATION LTD.
|
July 25, 2017 |
SURESH CHANDER TAPARIA Vs. KISHANLAL BAHETI
|
April 19, 2017 |
SURESH CHANDRA @ SONU S/O RAMESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
August 18, 2017 |
SURESH CHANDRA BHATTAR SON OF LAXMI LAL BHATTAR Vs. THE STATE OF RAJASTHAN
|
July 18, 2017 |
SURESH CHANDRA JANGID Vs. STATE OF RAJASTHAN
|
October 27, 2017 |
SURESH CHANDRA S/O SAMRATH MAL Vs. SHANTILAL S/O AMBALAL AND ANOTHER
|
May 16, 2017 |
SURESH KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 4, 2017 |
SURESH KUMAR Vs. AJIT SINGH AND ANOTHER
|
August 24, 2017 |
SURESH KUMAR JAIN Vs. STATE OF RAJASTHAN
|
April 27, 2017 |
SURESH PANGA Vs. STATE OF RAJASTHAN
|
May 11, 2017 |
SURESH RANKAWAT S/O SHRI RAM CHANDRA RANKAWAT Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
|
August 30, 2017 |
SURESH S/O. SHAMBHUPURI Vs. STATE OF RAJASTHAN
|
August 28, 2017 |
SURESH SINGH S/O BHEEM SINGH Vs. STATE OF RAJASTHAN THROUGH P.P. AND OTHERS
|
February 20, 2017 |
SURINDER KAUR Vs. THE STATE OF RAJASTHAN
|
September 13, 2017 |
SURJA DAS (DEAD) Vs. BHANWARLAL S/O. TULCHI RAM SWAMI
|
March 22, 2017 |
SURJA RAM Vs. STATE OF RAJASTHAN
|
September 13, 2017 |
SURYA PRAKASH DOSAYA Vs. STATE OF RAJASTHAN
|
June 28, 2017 |
SURYODAY CONSTRUCTION COMPANY PRIVATE LTD. Vs. ARVIND PAREEK, S/O LATE SHRI NARAYAN PAREEK
|
April 7, 2017 |
SUSHIL CHOUDHARY Vs. SHYAM LAL CHOUDHARY AND ANR.
|
October 3, 2017 |
SUSHIL KUMAR JAIN S/O LATE SHRI POONAM CHAND JAIN, AGED 50 YEARS, R/O SHREEMALIO KA MOHALLA, NEAR JAIN DADA BARI, JHUNJHUNU AT PRESENT POSTED AS SPECIAL ADDITIONAL CHIEF JUDICIAL MAGISTRATE PCPNDT ACT CASES) BIKANER Vs. RAJASTHAN HIGH COURT JODHPUR THROUGH REGISTRAR GENERAL, JODHPUR
|
January 4, 2017 |
SUSHILA & ORS Vs. STATE OF RAJASTHAN & ANR
|
October 3, 2017 |
SUSHILA DEVI SHARMA Vs. STATE GOVERNMENT OF RAJASTHAN
|
November 8, 2017 |
SUWA RAM SON OF SHRI KALYAN Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
|
May 18, 2017 |
SUWA SON OF KALU MEHRAT R/O BHARKALA BADIA KHARKALAN, BEAWAR Vs. STATE OF RAJASTHAN
|
August 2, 2017 |
SWAPNIL S. KUMAR Vs. STATE OF RAJASTHAN
|
February 7, 2017 |
SWAROOP KUMAR ACHARYA Vs. STATE OF RAJASTHAN
|
May 9, 2017 |
SWATI D/O BHANWAR NAK SINGH, B/C RAJPUT, R/O INDIRA COLONY, TEHSIL AND DISTRICT BIKANER Vs. ABHIMANU SINGH
|
January 20, 2017 |
SWETA JAIN D/O SHRI PADAM CHAND Vs. UNION OF INDIA THROUGH THE SECRETARY
|
September 14, 2017 |
SYED NAZEER HASAN S/O SYED ZAHID KHAN Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, SECRETARIAT, JAIPUR (RAJ.)
|
December 4, 2017 |
TAGORE BAL NIKETAN MADHYAMIK VIDYALAYA, TONK Vs. STATE OF RAJASTHAN
|
August 1, 2017 |
TAJ MOHAMMED S/O ABDUL HAMID Vs. RAJASTHAN HIGH COURT AT JODHPUR
|
November 2, 2017 |
TARA CHAND Vs. STATE
|
October 26, 2017 |
TARA CHAND PRAJAPAT S/O SHRI AAKHARAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 10, 2017 |
TARACHAND KUMAWAT S/O MADANLAL KUMAWAT Vs. SHRI DIGAMBAR JAIN BADA MANDIR
|
March 23, 2017 |
TARACHAND NAI Vs. UNION OF INDIA
|
October 27, 2017 |
TARACHAND S/O SHRI SUKHDEV Vs. BARODA RAJASTHAN GRAMIN BANK THROUGH ITS MANAGER, BRANCH OFFICE
|
January 18, 2017 |
TARAMANI SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
February 1, 2017 |
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SMT. BHANWARI BAI
|
October 4, 2017 |
TAUFIQ ALI @ NARESH S/O SH. SALIM ALI Vs. STATE OF RAJASTHAN THROUGH PP
|
June 9, 2017 |
TEJ SINGH S/O SHRI SAMMUNDRA SINGH AND OTHERS Vs. GHASILAL S/O LATE HEERA (SINCE DECEASED) AND OTHERS
|
May 16, 2017 |
THAKRA RAM S/O SHRI JODHA RAM Vs. THE MEDICAL COUNCIL OF INDIA
|
August 10, 2017 |
THAKU S/O SHRI JETA Vs. THE STATE OF RAJASTHAN
|
May 26, 2017 |
THAVRA Vs. STATE OF RAJASTHAN & ORS
|
November 13, 2017 |
THE ALUMINUM INDUSTRIES LTD. Vs. RAJASTHAN STATE MINES AND MINERALS LTD. (RSMML)
|
September 8, 2017 |
THE APPELLATE RENT TRIBUNAL AJMER AND ORS. Vs. SMT. KRISHNA BHASEEN W/O LATE SH. BADRINATH BHASEEN
|
April 19, 2017 |
THE CHAIRMAN, CHIDABUTTER VILLAGE SERVICE CO Vs. THE STATE OF RAJASTHAN
|
November 18, 2017 |
THE COLLECTOR PRESIDENT Vs. VEERMATI SOFTWARE AND TELE COMMUNICATION LTD., AHMADABAD
|
August 3, 2017 |
THE COMMISSIONER OF INDUSTRIES, JAIPUR Vs. STATE OF RAJASTHAN
|
August 1, 2017 |
THE DIST. ANIMAL HUSBANDRY OFFICER Vs. THE JUDGE LABOUR COURT
|
July 11, 2017 |
THE INTERNATIONAL INSTITUTE OF MANAGEMENT AND ENTREPRENEURSHIP Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT
|
November 15, 2017 |
THE LAKE PALACE HOTELS & MOTELS P. Vs. STATE & ANR
|
December 20, 2017 |
THE MAHARAJA KISHANGARH SOMYAG, MILLS CO. (TRANS). LTD. Vs. THE OFFICIAL LIQUIDATOR APPOINTED BY THE HONBLE COURT
|
September 1, 2017 |
THE NEW INDIA ASSURANCE COMPANY ... Vs. LAXMAN RAM & ORS
|
December 11, 2017 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT SEEMA DEVI WIFE OF LATE SHRI RAJU KANDERA
|
January 9, 2017 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHRI HAZA SON OF SHRI KAVAJI
|
May 18, 2017 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. M/S. RISHI COTTON MILLS (P) LTD. THROUGH ITS DIRECTOR SHRI JEETMAL JAIN S/O SHRI DHANRAJ JAIN,
|
January 6, 2017 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MADAN SINGH SON OF SHRI BASTI DAN CHARAN
|
July 25, 2017 |
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS CONSTITUENT ATTORNEY DIVISIONAL MANAGER, DIVISIONAL OFFICE, 1ST, ABHAY CHAMBERS, JALORI GATE, JODHPUR. (INSURANCE COMPANY) Vs. SMT. LEELA W/O LATE SHRI MAHENDRA KUMAR, R/O GIGASAR TEHSIL AND DISTRICT BIKANER.
|
February 6, 2017 |
THE NEW INDIA INSURANCE COMPANY LIMITED Vs. KALURAM S/O LATE SHRI CHUNNARAM
|
October 5, 2017 |
THE ORIENTAL INSURANCE CO. LTD. Vs. JAGDISH, S/O PUNAM CHAND
|
December 4, 2017 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. NEM SINGH S/O SHRI SEETU SINGH
|
November 27, 2017 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. GODADEVI, W/O. SHRI VINOD KUMAR
|
August 1, 2017 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SUBEY SINGH YADAV S/O SHRI HANUMAN PRASAD
|
August 28, 2017 |
THE ORIENTAL INSURANCE COMPANY LTD. THROUGH Vs. SMT. RAJYA W/O SHRI DEVALAL
|
March 25, 2017 |
THE RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION, JODHPUR Vs. THE BAR COUNCIL OF RAJASTHAN THROUGH ITS SECRETARY
|
February 6, 2017 |
THE RAJASTHAN STATE ELECTRICITY BOARD (MAHI HYDAL PROJECT) Vs. M/S. INDIAN AGGRESSIVE INDUSTRY
|
November 2, 2017 |
THE SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR
|
February 3, 2017 |
THE STATE OF RAJASTHAN Vs. DR. PREMLATA PUROHIT
|
January 23, 2017 |
THE STATE OF RAJASTHAN Vs. BHAGWAN SINGH AND ORS.
|
September 11, 2017 |
THE STATE OF RAJASTHAN Vs. JAGMAL & ORS.
|
August 18, 2017 |
THE STATE OF RAJASTHAN Vs. BANNI SON OF PRATAP
|
January 12, 2017 |
THE STATE OF RAJASTHAN Vs. DHANNA RAM SON OF LIKHMA RAM
|
February 8, 2017 |
THE STATE OF RAJASTHAN Vs. SHRI BALU S.O. SHRI BHOLAJI DAROGA
|
March 1, 2017 |
THE STATE OF RAJASTHAN Vs. MALIRAM
|
January 17, 2017 |
THE STATE OF RAJASTHAN Vs. DURGALAL SON OF SHRI HARDEV
|
June 6, 2017 |
THE STATE OF RAJASTHAN Vs. MAGA RAM S/O SH. THAKRA RAM
|
May 2, 2017 |
THE STATE OF RAJASTHAN Vs. SHRI UDAILAL S/O. SHRI KAMJI GAMETI
|
April 24, 2017 |
THE UNION OF INDIA THROUGH THE GENERAL MANAGER, HEAD QUARTERS, NORTH WESTERN RAILWAY, JAWAHAR CIRCLE, JAIPUR RAJASTHAN Vs. GAJENDRA HUDA S/O DHARAM RAM HUDA R/O MAHADEV FLOOR MILLS, SAVAN NAGAR, AJMER ROAD, DISTRICT JODHPUR, RAJASTHAN
|
January 20, 2017 |
THE UNITED INDIA INSURANCE CO. LTD. Vs. SMT. DARIA KANWAR WIFE OF SHRI SURAJ SINGH
|
September 19, 2017 |
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. PAPITA DEVI, WIFE OF LATE PURAN
|
December 1, 2017 |
TIKAM CHAND Vs. RAM CHANDRA
|
January 11, 2017 |
TIKAM SINGH S/O SHRI CHAIL SINGH GEHLOT Vs. RAMESH S/O SH. MOHAN SINGH
|
May 10, 2017 |
TIKU RAM SON OF SHAMBHU RAM JAT Vs. STATE OF RAJASTHAN
|
May 4, 2017 |
TILOKA S/O HARJI RAM Vs. SECRETARY, RAJASTHAN AGRICULTURAL PRODUCE MARKETING BOARD, JAIPUR AND OTHERS
|
October 12, 2017 |
TOLA RAM JAT Vs. STATE OF RAJASTHAN
|
November 20, 2017 |
TONNY KUMAR @ VIKAS SON OF SHRI CHANDRA SHEKHER PRASAD Vs. THE STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
May 8, 2017 |
TOPKHANA DESH GRAH NIRMAN SAHAKARI SAMITI LTD Vs. OM METALS & MINERALS PVT LTD
|
February 10, 2017 |
TRIKAM S/O HADU BHAI MATA, RESIDENT OF VILLAGE MATAWAS. RATNAL, TALUKA ANJA, DISTRICT KUTCH BHUJ, GUJARAT Vs. STATE OF RAJASTHAN
|
January 13, 2017 |
TRILOCHAN SINGH Vs. SHRI GURUNANAK KHALSA SCHOOL AND COLLEGE
|
January 3, 2017 |
TRILOK RAM AND ORS. Vs. THE STATE OF RAJASTHAN,
|
August 18, 2017 |
TRILOK SINGH Vs. STATE OF RAJASTHAN
|
April 18, 2017 |
TRILOK SINGH Vs. UNIVERSITY OF RAJASTHAN,
|
October 30, 2017 |
TULCHA RAM SON OF LATE SHRI HEERA RAM Vs. THE STATE OF RAJASTHAN
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March 25, 2017 |
TULSA RAM S/O SHRI HET RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
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January 23, 2017 |
TULSI RAM Vs. MITHA LAL
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December 6, 2017 |
TULSI RAM AGARWAL SON OF SHRI GIRDHARI LAL Vs. BAL MUKAND SON OF SRIRAM AGARWAL
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November 1, 2017 |
TULSIRAM SON OF GHEESA LAAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
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January 19, 2017 |
UDA LAL AND ANOTHER Vs. THE STATE OF RAJASTHAN
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November 7, 2017 |
UDAI LAL S/O LALA KUMAWAT Vs. SHYAMLAL S/O SHRI DWARIKADAS JI DARGAR
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October 3, 2017 |
UDAIPUR CHAMBERS OF COMMERCE AND INDUSTRY Vs. THE UNION OF INDIA,
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October 24, 2017 |
UDAL GURJAR SON OF SHRI MOHRU, BY CASTE GURJAR, RESIDENT OF KHAIDAR KA PURA, POLICE STATION BASAI DANG, DISTRICT DHOLPUR (RAJ.). (AT PRESENT CONFINED IN THE DISTRICT JAIL, DHOLPUR) Vs. STATE OF RAJASTHAN THROUGH PP
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February 2, 2017 |
UDAY BHANU MAHESHWARI Vs. STATE OF RAJASTHAN
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March 3, 2017 |
UGA RAM S/O SH. GANGA RA Vs. THE NEW INDIA ASSURANCE CO. LTD.
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January 2, 2017 |
UGANTI Vs. STATE OF RAJASTHAN
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April 17, 2017 |
UGGER SINGH S/O SHRI BADAN SINGH. Vs. KHANDA SINGH S/O SHRI JWALA SINGH
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May 15, 2017 |
UMESH JHAMB S/O LATE SH. BHAGWAN DAS JHAMB Vs. THE APPELLATE RENT TRIBUNAL, BIKANER
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February 1, 2017 |
UMESH KUMAR BHARDWAJ Vs. SAURABH KUMAR KOTHARI
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July 26, 2017 |
UMMED SINGH S/O HAR PHOOL, BY CASTE JAT, R/O DHANI NETRAM, VILLAGE JAKHOD, DISTT. JHUNJHUNU Vs. THE STATE OF RAJASTHAN
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February 1, 2017 |
UMRAV SINGH CHARAN S/O SHRI ISHWAR DAN Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION
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February 8, 2017 |
UNION OF INDIA Vs. SMT JAIKORI DEVI W/O SHRI MOHAN RAM
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January 23, 2017 |
UNION OF INDIA Vs. ASHOK KUMAR S/O SHRI KISHORE LAL
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May 24, 2017 |
UNION OF INDIA Vs. SMT. RISHI BAI W/O LATE SHRI DINESH SINGH @ CHIKNA
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October 25, 2017 |
UNION OF INDIA Vs. UMED CLUB
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July 27, 2017 |
UNION OF INDIA Vs. DAL CHAND BALAI
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April 12, 2017 |
UNION OF INDIA Vs. M/S. CAPITAL IMPEX (P) LTD.
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May 31, 2017 |
UNION OF INDIA Vs. TEJARAM GEHLOT
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May 24, 2017 |
UNION OF INDIA Vs. GULSHAN RAJ VERMA
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April 25, 2017 |
UNION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
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May 19, 2017 |
UNION OF INDIA Vs. M/S. SANJEEV ENTERPRISES
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November 30, 2017 |
UNION OF INDIA Vs. SHRI PANNA LAL
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December 5, 2017 |
UNION OF INDIA Vs. BAJRANG SINGH CHOUDHARY S/O LATE SHRI UMED RAM CHOUDHARY
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September 7, 2017 |
UNION OF INDIA Vs. SANJAY SINGH
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January 31, 2017 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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February 28, 2017 |
UNION OF INDIA Vs. BALKRISHNA INDUSTRIES LTD
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January 4, 2017 |
UNION OF INDIA Vs. LALA RAM AND ANOTHER
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February 21, 2017 |
UNION OF INDIA Vs. J.K. LAXMI CEMENT LTD.
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July 7, 2017 |
UNION OF INDIA THROUGH SECRETARY MINISTRY OF LABOUR Vs. SHRI OM PRAKASH KUMHAR S/O SHRI GIRDHAN LAL
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August 26, 2017 |
UNION OF INDIA THROUGH SECRETARY TO THE GOVERNMENT OF INDIA Vs. RAMESH CHANDRA SHARMA SON OF SHRI CHHOGA LAL SHARMA
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January 27, 2017 |
UNION OF INDIA THROUGH SECRETARY TO THE GOVT. OF INDIA Vs. SHRI HARI PRASAD DADHICH SON OF LATE SHRI BHOORMAL DADHICH
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April 28, 2017 |
UNION OF INDIA THROUGH THE SALT COMMISSIONER Vs. RAJESH KUMAR GANGWAL
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May 9, 2017 |
UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COMMUNICATION, DEPARTMENT OF POSTS, DAK BHAWAN, NEW DELHI Vs. SHRAVAN SINGH RAJPUROHIT
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May 8, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. MANJU
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September 4, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. GAURAV KACHWAHA S/O SHRI ANAND SINGH KACHWAHA
|
March 24, 2017 |
UNITED INDIA INSURANCE CO. LTD., KANKROLI Vs. GAURAV GIRI (RAJASTHAN)(JODHPUR BENCH)
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October 23, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. GULLI
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November 21, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUKESH KUMAR, SON OF SHRI NARAYAN LAL
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November 1, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. PUNA RAM
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January 20, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. NARENDRA KAUR, WIDOW OF LAKHVINDER SINGH @ LAKKHI
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October 30, 2017 |
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED Vs. RAJVEER SINGH
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August 30, 2017 |
UNIVERSITY OF RAJ Vs. STATE OF RAJ AND ORS
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December 21, 2017 |
UPENDRA P. BHATTAN Vs. STATE OF RAJASTHAN
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May 2, 2017 |
URBAN IMPROVEMENT TRUST, KOTA Vs. INCOME TAX OFFICER
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October 23, 2017 |
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. NAND LAL KUMAWAT, S/O SHRI KALU LAL KUMAWAT, R/O 47
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May 29, 2017 |
UTPAL KRIPLANI PROPRIETOR Vs. COMPUTER SUPER MARKET
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May 16, 2017 |
VACHNA RAM S/O SH. GENA RAM Vs. MANGI LAL S/O SH. VELA RAM
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November 24, 2017 |
VAJIA @ VAJE RAM S/O GOTIYA @ GOUTAM, AGED 38 YEARS, BY CASTE ADIVASI, RESIDENT OF BILDI, P.S. SUHAGPURA, DISTRICT PRATAPGARH (RAJ.) (PRESENTLY LODGED IN CENTRAL JAIL, UDAIPUR) Vs. STATE OF RAJASTHAN
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January 12, 2017 |
VANDANA PARIHAR (VYAS), WIFE OF SHRI KAPIL PARIHAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
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July 4, 2017 |
VANDANA SHARMA WIFE OF MUKESH PANDEY Vs. MUKESH PANDEY SON OF YOGESH PANDEY
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August 4, 2017 |
VARSHA WIDOW OF NARESH KUMAR Vs. HANUMAN RAM S/O BHANWAR LAL
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February 8, 2017 |
VARUN BEVARAGES LTD. Vs. M/S. SHREE SHYAM ENTERPRISES
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August 11, 2017 |
VARUN CONITEX PVT LTD Vs. STATE OF RAJASTHAN THROUGH SECRETARY LABOUR DEPARTMENT
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July 25, 2017 |
VARUN KUMAR Vs. AJMER VIDHYUT VITRAN NIGAM LTD.
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May 25, 2017 |
VEENA MEMORIAL SEEWA SANSTHAN THROUGH ITS SECRETARY Vs. GOVERNMENT OF INDIAN THROUGH ITS SECRETARY MINISTRY OF LABOUR
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August 28, 2017 |
VEENA MEMORIAL SEWA SOCIETY Vs. STATE OF RAJASTHAN THROUGH SECRETARY TECHNICAL EDUCATION DEPARTMENT
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May 11, 2017 |
VEERA RAM @ VIRMA RAM Vs. STATE OF RAJASTHAN
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August 10, 2017 |
VEERU ALIAS VIRENDRA SINGH HADA S/O SHRI DASHRATH SINGH Vs. STATE OF RAJASTHAN
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March 21, 2017 |
VELA RAM S/O CHELA JI Vs. VAGA RAM S/O CHELAJI
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March 22, 2017 |
VELJI S/O BAKOR KUMHAR Vs. NATWAR LAL S/O KANHAIYALAL KHATIK
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April 3, 2017 |
VERANDER KUMAR NANGIA Vs. STATE OF RAJASTHAN THR. THE SECRETARY, AGRICULTURE DEPARTMENT, SECRETARIAT, JAIPUR
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November 14, 2017 |
VIGYAN GURUKUL Vs. COMMISSIONER OF CENTRAL EXCISE
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October 13, 2017 |
VIJAY KANT SHARMA Vs. STATE OF RAJASTHAN
|
August 22, 2017 |
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
November 18, 2017 |
VIJAY PAL YADAV S/O SHRI JAGDISH PRASAD YADAV Vs. JAIPUR CITY TRANSPORT SERVICES LTD. JAIPUR THROUGH ITS MANAGING DIRECTOR
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February 2, 2017 |
VIJAY PRAKASH @ JAGDISH Vs. STATE OF RAJASTHAN
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November 7, 2017 |
VIJAY SHANKAR JAIMAN Vs. CENTRAL BANK OF INDIA AND ORS
|
December 8, 2017 |
VIJAY SINGH SON OF GIRVAR SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR.
|
January 3, 2017 |
VIJAY SINGH YADAV S/O SHRI BANWARI LAL YADAV Vs. OM PRAKASH S/O SHRI JAIMNI SAHAI
|
July 4, 2017 |
VIJENDRA S/O SHRI JEEVAN RAM Vs. STATE OF RAJASTHAN
|
November 18, 2017 |
VIKAS GARG S/O SHRI RAJ KUMAR GARG Vs. GOVIND NARAIAN AGRAWAL S/O LATE SHRI RAMAKISHANJI
|
March 6, 2017 |
VIKAS KUMAR SINGHAL Vs. SUSHILA DEVI
|
December 15, 2017 |
VIKAS NEHRA S/O SHRI JAGDISH PRASAD NEHRA Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, FOREST DEPARTMENT
|
October 14, 2017 |
VIKAS SHARMA Vs. DIST.
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November 23, 2017 |
VIKKI @ VIKAS S/O JAGMOHAN MEENA Vs. STATE OF RAJASTHAN THROUGH P.P
|
February 9, 2017 |
VIKRAM SINGH Vs. STATE OF RAJASTHAN
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August 3, 2017 |
VIKRAM SISODIA S/O SHRI PREM PRAKASH Vs. STATE OF RAJASTHAN
|
February 15, 2017 |
VIKRAM VISHNOI SON OF BHAGIRATHJI Vs. USHA CHATURVEDI SON OF S N CHATURVEDI
|
February 6, 2017 |
VIMAL KANWAR & ANR Vs. UNION OF INDIA & ORS
|
December 12, 2017 |
VIMAL KUMAR MISHRA S/O SHRI NARSINGH PRASAD MISHRA Vs. SMT SAVITA W/O SH. VIMAL KUMAR MISHRA
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August 23, 2017 |
VIMALA SHARMA D/O NARAYAN PRASAD SHARMA Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, GOVT OF RAJASTHAN
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May 2, 2017 |
VIMLA DEVI Vs. STATE OF RAJASTHAN THROUGH P P
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September 7, 2017 |
VIMLA DEVI Vs. SUMAN WIFE OF RAJESH BY CASTE GURJAR
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October 13, 2017 |
VIMLA W/O LATE SH. SANWAR MAL Vs. THE LEARNED JUDGE, ACCIDENTAL CLAIMS TRIBUNAL
|
May 10, 2017 |
VIMLENDRA PAL SINGH Vs. STATE OF RAJASTHAN
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July 11, 2017 |
VIMLESH @ POONAM Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 16, 2017 |
VINAYAK MAHAVIDHLAYA Vs. P D D U S UNIVERSITY
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August 10, 2017 |
VINAYAKA IMAGES PRIVATE LTD. Vs. UNION OF INDIA
|
May 31, 2017 |
VINEET JINDAL SON OF SHRI RAMESH CHAND JINDAL Vs. THE COMMISSIONER, MUNICIPAL COUNCIL
|
April 18, 2017 |
VINOD Vs. STATE OF RAJASTHAN AND ANR.
|
November 6, 2017 |
VINOD @ COMMANDO S/O DEVI LAL KALAL, RESIDENT OF PIPALDA, P.S. ITAWA, KOTA (RAJASTHAN) (AT PRESENT CONFINED IN CENTRAL JAIL, KOTA) Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
January 23, 2017 |
VINOD KANWAR RATHORE Vs. THE STATE OF RAJASTHAN
|
March 27, 2017 |
VINOD KUMAR Vs. STATE & ANR
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December 21, 2017 |
VINOD KUMAR Vs. LRS OF RAMESHWAR LAL
|
November 16, 2017 |
VINOD KUMAR & ANR Vs. STATE OF RAJASTHAN & ORS
|
December 1, 2017 |
VINOD KUMAR S/O SHRI SHANTI LAL Vs. LRS OF RAMESHWAR LAL S/O SHRI MUKAN DAS
|
December 18, 2017 |
VINOD KUMAR SHARMA Vs. NARENDRA KUMAR
|
July 3, 2017 |
VINOD KUMAR VERMA Vs. STATE OF RAJASTHAN
|
April 3, 2017 |
VINOD SINGH @ VIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 15, 2017 |
VIPIN DAVAR S/O MADAN LAL Vs. KALYANI ADVERTISERS THROUGH ITS PROPRIETOR DEEPAK GOYAL S/O SHRI BHEEMSEN GOYAL
|
April 27, 2017 |
VIPIN PANDEY Vs. STATE
|
July 21, 2017 |
VIRENDRA KUMAR SINGHAL, S/O SHRI BASANTI LAL SINGHAL Vs. THE CHAIRMAN AND MANAGING DIRECTOR, RAJASTHAN RAJYA VIDHYUT UTPADAN NIGM LTD.
|
October 25, 2017 |
VIRENDRA SINGH SHAKTAWAT Vs. THE STATE OF RAJASTHAN THROUGH THE COMMISSIONER, DEPARTMENT OF EDUCATION, SECRETARIAT
|
January 12, 2017 |
VISHAL MALVIYA Vs. SHILPI SHARMA W/O VISHAL MALVIYA
|
May 12, 2017 |
VISHAMBHAR DAS S/O SHRI SITARAM DAS Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 27, 2017 |
VISHNU DUTT VYAS Vs. STATE OF RAJASTHAN AND ORS.
|
February 7, 2017 |
VISHNU GOYAL Vs. UNION OF INDIA
|
March 28, 2017 |
VISHNU NARAIN SON OF SHRI BADRI NARAIN Vs. STATE OF RAJASTHAN THROUGH PP.
|
June 7, 2017 |
VISHNU PRASAD KASARA S/O SHRI SOHANLAL KASARA, Vs. PRAKASH SONI PRAKASH SONI S/O SHRI JASWANT SONI
|
August 1, 2017 |
VIVEK @ PAPPU Vs. STATE OF RAJASTHAN
|
April 20, 2017 |
VOTA RAM & ORS Vs. THE DISTRICT COLLECTOR, BARMER & ...
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December 19, 2017 |
WAHID Vs. STATE OF RAJASTHAN
|
October 3, 2017 |
WISDOM GUARDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
February 27, 2017 |
YAMUNA SHANKAR S/O LAXMAN SHARMA Vs. STATE OF RAJASTHAN
|
July 27, 2017 |
YOGENDRA MEEL, SON OF SHISHUPAL SINGH Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY, AJMER
|
May 12, 2017 |
YOGENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 23, 2017 |
YOGESH KUMAR SON OF SHRI GAJRAJ SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 7, 2017 |
YOGESH TRIPATHI S/O SHRI BRIJNATH JI TRIPATHI Vs. MANGI LAL S/O ROOPA JI
|
November 2, 2017 |
YOUNG STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
August 23, 2017 |
YUSUF ALI KHAN AND ORS. Vs. VIMAL KUMAR AND ORS.
|
April 7, 2017 |
YUVRAJ SON OF BHANWAR LAL MALI Vs. STATE OF RAJASTHAN
|
August 9, 2017 |
ZAKIR Vs. SMT. HURMAT BEVA ZAHOOR KHAN
|
September 15, 2017 |
ZAKIR @ RAHIMULLA Vs. STATE OF RAJASTHAN
|
March 9, 2017 |
ZAKIR ALI S/O ISHTIYAK ALI Vs. LIFE INSURANCE CORPORATION, THROUGH ITS BRANCH MANAGER LIC
|
November 7, 2017 |
ZAKIR HUSSAIN @ THAKUR Vs. STATE OF RAJASTHAN THROUGH PP
|
February 6, 2017 |