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A ABBOY CHETTY Vs. COMMISSIONER OF INCOME-TAX
|
April 21, 1947 |
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A K GOVINDARAJULU NAIDU Vs. LAKLAKSHMANA AIYAR FIRM
|
September 11, 1947 |
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A M A FIRM BY MANAGING PARTNER MURUGAPPA CHETTIAR IN THEPLACE OF A M A PALANIAPPA CHETTIAR Vs. MARUDACHALAM CHETTIAR (DIED)
|
December 19, 1947 |
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A M S SHEIK MUHAMMED MARACAIR Vs. BATHUMMAL BEEVI
|
November 27, 1947 |
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A MOSES PILLAI Vs. MKGOVINDAN
|
August 22, 1947 |
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A NARAYANA NAIR Vs. SECRETARY, TRIPLICANE URBAN CO-OPERATIVE SOCIETY, LTD
|
November 5, 1947 |
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A R M M MEYYAPPA CHETTIAR Vs. PNMMPALANIAPPA CHETTIAR
|
September 2, 1947 |
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A R RAMASWAMI AYYAR Vs. HARIRAM
|
July 23, 1947 |
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A S DURAISWAMY MUDALIAR Vs. MUHAMMAD AMIRUDDIN
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November 18, 1947 |
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ABBAKKA SHEDTHI Vs. PALLI VITTAL HEGDA
|
April 15, 1947 |
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ABDUL HASAN Vs. MTWAJIH-UN-NISSA
|
September 24, 1947 |
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ABDUL KAREEM SAHIB Vs. MUHAMMAD KHADER KHAN
|
August 1, 1947 |
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ABDUL MANNAN Vs. TAIYAB ALI
|
February 7, 1947 |
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ABDUL NABHI SAHEB Vs. MARTI RAMALAKSHMAMMAH
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November 14, 1947 |
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ABDUL SAKUR Vs. PRATAB UDAINATH SAHI DEO
|
September 16, 1947 |
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ABU ISA THAKUR Vs. DINABANDHU BANIK
|
March 12, 1947 |
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ABU OBAIDA Vs. JAMI HASAN
|
January 24, 1947 |
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ADAN HAJI JAMA Vs. KING
|
December 9, 1947 |
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ADAPA SATTEMMA Vs. ADAPA RAMAYYA ALIAS TATAYYA
|
April 18, 1947 |
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ADIVEPPA BABU Vs. VEERBHADRAPPA BASWANTAPPA
|
January 15, 1947 |
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ADIVI BAPIRAJU Vs. JANUPAMULA VALLAYYA
|
February 28, 1947 |
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ADUSUMILLI GOPALAKRISHNAYYA GARU Vs. PROVINCE OF MADRAS
|
April 23, 1947 |
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ADVOCATE-GENERAL OF MADRAS Vs. KUPPUSWAMI GURUKKAL
|
July 9, 1947 |
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AGARCHAND CHUNNILAL Vs. COMMISSIONER OF INCOME-TAX
|
December 16, 1947 |
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AJIT RANKAN BHATTACHARYA Vs. KING
|
December 19, 1947 |
|
AKHAURI JAGARNATH PRASAD Vs. MTKAUSALYA KUER
|
December 2, 1947 |
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ALAGAPPA CORPORATION BY SOLE PROPRIETOR, DR R M ALAGAPPACHETTIAR Vs. UNITED BROKERS
|
February 14, 1947 |
|
ALAPATI VENKATA KRISHNIAH Vs. VEMURI MANIKYARAU
|
April 16, 1947 |
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ALFRED WILLIAM LUDDITT Vs. GINGER COOTE AIRWAYS LTD
|
February 5, 1947 |
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ALIYARKHAN AMIYATKHAN Vs. RAMBHAU MOTIRAM
|
April 11, 1947 |
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ALLURI VENKATASURYANARAYANARAJU Vs. PAKALAPATI SUNDARARAMACHANDRARAJU
|
July 22, 1947 |
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AMAR NATH GHOSH Vs. SUKHRAJ RAI
|
June 23, 1947 |
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AMARESH CHANDRA SINHA Vs. EMPEROR
|
February 27, 1947 |
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AMARSINGH GAJJANSINGH Vs. TULSIRAM RAMDAYAL
|
December 22, 1947 |
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AMBA PRASAD Vs. DISTRICT BOARD
|
November 10, 1947 |
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AMBABAI W/O. AJODHYA PRASAD CHOUTE Vs. H. R. DANI
|
September 10, 1947 |
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AMIR SARDAR Vs. ISMAIL HOSSAIN SARDAR
|
March 4, 1947 |
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AMMANI AMMAL Vs. KPSABAPATHI PILLAI
|
September 3, 1947 |
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AMOLAK CHAND-MEWA RAM Vs. MOHAMMAD SHAFI
|
December 18, 1947 |
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AMRIT RAM Vs. TIKAIT DWARKA NARAYAN SAHI
|
March 26, 1947 |
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AMULYA CHANDRA BHADURI Vs. KRISHNABONDHU ROY
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April 24, 1947 |
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ANANT LAL MANDER Vs. SURAJNARAIN SHAHU
|
April 1, 1947 |
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ANANTA KUMAR SHYAM ROY Vs. SURENDRA KUMAR MITRA
|
March 31, 1947 |
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ANGAN CHAUBE Vs. KEDAR NATH
|
September 24, 1947 |
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ANGATHEVAN MINOR BY GUARDIAN MOTHER, NAGATHAL Vs. ARLVNATARAJAN CHETTIAR
|
March 13, 1947 |
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ANTHONI UDAYAR Vs. VELUSAMI THEVAR
|
August 13, 1947 |
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ANUKUL CHANDRA MANNA Vs. DEBENDRA NATH DUTTA
|
April 30, 1947 |
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ANWARA KHATOON Vs. MTHASAN BIBI
|
February 7, 1947 |
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APPALASWAMI Vs. SURYANARAYANAMURTI
|
July 2, 1947 |
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ARDHENDU SEKHAR CHATTERJEE Vs. KACHEM SHEIKH
|
June 20, 1947 |
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ASHFAQUL NABI KHAN Vs. KBSYED RAZA HUSSAIN
|
May 2, 1947 |
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ASHISH ARDESHIR NAMDAR Vs. FRUTTONSHAW
|
September 11, 1947 |
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ASMATALI SHARIP Vs. MUJAHARALI SARDAR
|
June 24, 1947 |
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ASOKE CHANDRA MAZUMDAR Vs. CHOTA NAGPUR BANKING ASSOCIATION LTD
|
August 26, 1947 |
|
ASSOCIATED OIL MILLS LTD Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
|
August 25, 1947 |
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ASWINI KUMAR DAS GUPTA Vs. KARAMAT ALI KHA
|
April 30, 1947 |
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ATMAKURU RAMA RAO Vs. ATMAKURU RAJESHWAR RAO
|
May 1, 1947 |
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ATTARSINGH BISAN SINGH Vs. MANOHARSINGH NATHA SINGH
|
July 25, 1947 |
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ATTORNEY GENERAL OF ALBERTA Vs. GENERAL OF CANADA
|
July 24, 1947 |
|
ATTORNEY GENERAL OF ONTARIO Vs. ATTORNEY GENERAL OF CANADA
|
January 13, 1947 |
|
B BUDHRAM RAI Vs. BENARSI RAI
|
January 31, 1947 |
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B N CHATTERJEE Vs. DINESH CHANDRA GUHA
|
July 7, 1947 |
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BABU LAL SAHU Vs. HAKIM TAMIZUDDIN
|
September 22, 1947 |
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BADAM SATYANARAYANAMURTHI SON OF VENKATARATNAM Vs. BADAM VENKATARAMANAMURTHI
|
December 19, 1947 |
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BADHU JANA MAHAJAN Vs. SHREE SATPANTH SANSTHAN
|
January 28, 1947 |
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BAI FAIBA Vs. CHUDASMA JORUBHA GAJUBHA
|
November 14, 1947 |
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BAJYA HARI Vs. TARACHAND HUKUMCHAND
|
January 31, 1947 |
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BAL MOKAND Vs. JIWAN RAM
|
February 17, 1947 |
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BALAI CHAND MONDAL Vs. NIBARAN CHANDRA DASS
|
April 3, 1947 |
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BALDEO BIND Vs. SKABDUL AZIZ
|
November 20, 1947 |
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BALDEVDAS C PARIKH Vs. KHIMJI POONJA AND CO
|
March 20, 1947 |
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BALDEVDAS KARSONDAS PATEL Vs. MOHANLAL BAPALAL BAHIA
|
August 6, 1947 |
|
BALESHWAR CHAUBEY Vs. RAM RANAVIJAYA PRASAD SINGH
|
February 27, 1947 |
|
BALGAJAN RAI Vs. SUKHU RAI
|
March 11, 1947 |
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BALKU Vs. EMPEROR
|
October 8, 1947 |
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BANCHANIDHI KAR Vs. UDEKAR SAHU
|
February 27, 1947 |
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BANDARA JOGI Vs. SRI RAJAH CHINTALAPATI SEETHARAMAMURTHI RAJAH BAHADUR GARU
|
April 15, 1947 |
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BANDARU RATTAYYA Vs. GADDAM CHANDRAYYA
|
December 19, 1947 |
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BANK OF COMMERCE Vs. AMULYA KRISHNA BASU ROY CHOWDHURY
|
February 11, 1947 |
|
BANSIRAM Vs. MODAN SINGH
|
December 17, 1947 |
|
BAQAR Vs. EMPEROR
|
December 2, 1947 |
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BASANTA KUMAR MITRA Vs. CHOTA NAGPUR BANKING ASSOCIATION, LTD
|
March 11, 1947 |
|
BASAYYA SHIVABASAYYA Vs. BASLINGAYYA CHANNAYYA
|
January 15, 1947 |
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BASDEO NARAIN CHOUDHURY Vs. KARU MAHTON
|
September 16, 1947 |
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BASHIR MOHAMMAD KHAN Vs. MDKABIR AHMAD KHAN
|
April 9, 1947 |
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BASWANTRAO BAJIRAO Vs. EMPEROR
|
April 1, 1947 |
|
BATTAN SINGH Vs. AMIRCHAND
|
December 8, 1947 |
|
BAVA C GOPALASWAMI MUDALIAR Vs. SRI TYAGARAJASWAMI DEVASTHANAM BY ITS EXECUTIVE OFFICER
|
April 22, 1947 |
|
BENARES BANK LTD Vs. SASHIBHUSHAN MISRA
|
April 30, 1947 |
|
BHABUTMAL NATHUMAL Vs. SYED ABDUL HAMID SHEOGUTULLA
|
December 15, 1947 |
|
BHAGAVATULA PANKALA RAO Vs. KADIYALA VENKATASUBBAYYA
|
April 16, 1947 |
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BHAGIRATH CHANDRA DAS Vs. EMPEROR
|
January 9, 1947 |
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BHAGIRATH KISHORILAL PALIWAL Vs. MADHAORAO GANGADHARRAO CHITNAVIS
|
July 25, 1947 |
|
BHAGWAT RAM Vs. RAMJI RAM
|
April 28, 1947 |
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BHALCHANDRA TRIMBAK DESHPANDE Vs. DATTATRAYA JAIKRISHNA DESHPANDE
|
December 23, 1947 |
|
BHANGA SINGH Vs. KING
|
December 16, 1947 |
|
BHIKHARI MAHTON Vs. MTBUDHO KUER
|
December 10, 1947 |
|
BHIMASINGH KISHORSINGH Vs. FAKIRCHAND NANDLAL
|
January 30, 1947 |
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BHOJRAJ KRISHNARAO Vs. SHESHRAO DIWAKARRAO
|
September 22, 1947 |
|
BHOLA NATH DUTTA Vs. LAYA MAJHI
|
April 16, 1947 |
|
BHONDU Vs. CHRAJ SINGH
|
April 3, 1947 |
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BHUBANESHWAR PRASAD NARAIN SINHA Vs. RAJESHWAR PRASAD NARAIN SINHA
|
March 17, 1947 |
|
BHUBANESWAR BAIDYA Vs. RABI CHARAN BAIDYA
|
May 2, 1947 |
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BHUNESHWAR PRASAD NARAIN SINGH Vs. MOHAN BIKRAM SAH
|
April 30, 1947 |
|
BHUTNATH KUMAR Vs. NILKANTHA NARAIN SINGH
|
December 23, 1947 |
|
BIBHUTI BHUSAN DAS Vs. BEJOY CHANDRA SAHA
|
May 5, 1947 |
|
BIHARILAL KUNJILAL Vs. MT. ANJIRABAI
|
March 14, 1947 |
|
BIJOY SINGH CHOPRA Vs. PYARI MOHAN KUNDOO
|
May 26, 1947 |
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BINDESHWARI PRASAD JAYSAWAL Vs. EMPEROR
|
December 17, 1947 |
|
BIR BABU Vs. RAGHUBAR BABU
|
April 17, 1947 |
|
BIRENDRA NATH BISWAS Vs. MONORAMA DEVI
|
June 4, 1947 |
|
BIRSA URAON Vs. MAHADEO URAON
|
April 29, 1947 |
|
BISESAR PATHAK Vs. PHAGUNI MAHTON
|
April 30, 1947 |
|
BISHAN DUTT Vs. EMPEROR
|
March 31, 1947 |
|
BISHAN SARUP Vs. CHRICHPAL SINGH
|
March 4, 1947 |
|
BISHAN SINGH Vs. MAHBUB ALI
|
July 30, 1947 |
|
BISHUN PRASAD RAM Vs. ANUP NARAIN SINGH
|
November 19, 1947 |
|
BODHAN Vs. EMPEROR
|
October 15, 1947 |
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BOLLA NARAYANA MURTHY Vs. CANNAMANEEDI MADHAVAYYA
|
April 3, 1947 |
|
BOLLAM VENKATARAMUDU Vs. RAYALA KRISHNAYYA
|
March 5, 1947 |
|
BONAMALI PRAMANIK Vs. RADHAGOBINDA GHOSH
|
February 7, 1947 |
|
BRIJ MOHAN DAS Vs. EMPEROR
|
September 26, 1947 |
|
BRIJ NANDAN Vs. EMPEROR
|
August 27, 1947 |
|
BRIJLAL RAMJIDAS Vs. GOVINDRAM GORDHANDAS SEKSARIA
|
July 2, 1947 |
|
BRIJMOHAN MATTULAL Vs. MT. CHANDRABHAGABAI
|
August 4, 1947 |
|
BRINDABAN CHANDRA SAHA Vs. EMPEROR
|
January 17, 1947 |
|
BRINDABAN SHAW Vs. NARENDRA NATH SARKAR
|
September 11, 1947 |
|
BRINDRABAN Vs. SHAFIQ AHMAD
|
February 10, 1947 |
|
BROJO KISHORE DE Vs. KRISHNA DAS ADHARDAS
|
May 13, 1947 |
|
BUDHA RAI Vs. EMPEROR
|
May 23, 1947 |
|
BUDHU PANDEY Vs. RAJ BAHADUR LAL
|
December 22, 1947 |
|
BUIDA SINGH Vs. KARIYA SINGH
|
November 3, 1947 |
|
BURHA Vs. EMPEROR
|
June 11, 1947 |
|
BYOMKESH MUKHERJEE Vs. BHUPENDRA NARAYAN SINHA BAHADUR
|
March 28, 1947 |
|
C N SUGANANTHA MUDALIAR Vs. SKKUPPUSWAMI CHETTY
|
April 9, 1947 |
|
CATHOLIC MISSION PRESENTATION CONVENT BY MOTHER SUPERIOR Vs. SUBBANNA GOUNDAN
|
September 2, 1947 |
|
CATHOLIC MISSION PRESENTATION CONVENT BY MOTHER SUPERIOR, COIMBATORE, Vs. SUBBANNA GOUNDAN
|
September 22, 1947 |
|
CENTRAL GLASS INDUSTRIES LTD Vs. ABDUL HOSSAIN
|
April 2, 1947 |
|
CH MANPHOOL SINGH Vs. CHRAM BILAS
|
April 1, 1947 |
|
CHAIL BEHARI LAL Vs. MUNCIPAL BOARD
|
September 12, 1947 |
|
CHANDANMULL JHALERIA Vs. CLIVE MILLS CO LTD
|
December 2, 1947 |
|
CHANDIPRASAD DEOKERAN Vs. JUGULKISHORE DIXIT
|
December 16, 1947 |
|
CHANDRA BALLABH Vs. EMPEROR
|
June 30, 1947 |
|
CHANNU Vs. EMPEROR
|
February 6, 1947 |
|
CHAPPALLI CHINA SATYALINGAM Vs. KALIDINDI CHINA VENKATARATNAM
|
April 10, 1947 |
|
CHARLES E RING Vs. COLLECTOR OF BOMBAY
|
April 16, 1947 |
|
CHARU CHANDRA Vs. SNIGDHENDU PROSAD
|
July 3, 1947 |
|
CHATURBHUJLAL KANHAYALAL Vs. GIRDHARILAL KANHAYALAL
|
March 6, 1947 |
|
CHHATRADHARI AHIR Vs. UTTAM CHAND
|
September 12, 1947 |
|
CHIEF CONTROLLING REVENUE AUTHORITY Vs. MAHARASHTRA SUGAR MILLS, LIMITED
|
September 2, 1947 |
|
CHIEF INSPECTOR OF STAMPS Vs. ANJUMAN ISLAMIA LTD
|
September 3, 1947 |
|
CHINNASWAMI ALIAS NARAYANA REDDIAR Vs. NALLAPPA REDDIAR
|
April 8, 1947 |
|
CHINTAMAN LAXMAN Vs. RAMGOPAL RAGHUNATHDAS
|
September 23, 1947 |
|
CHIRANJI LAL Vs. RAM KANWAR S/O LAKHMICHAND
|
November 20, 1947 |
|
CHIRONJILAL S/O. DINARAM Vs. EMPEROR
|
August 29, 1947 |
|
CHITTAGONG URBAN CO-OPERATIVE BANK LTD Vs. AHMEDAR RAHAMAN MISTRI
|
March 10, 1947 |
|
CHODAGIRI SESHAYYA Vs. ALLURI VENKATARAJU
|
February 6, 1947 |
|
CHOTEY Vs. EMPEROR
|
September 17, 1947 |
|
CHOTEY LAL Vs. EMPEROR
|
May 7, 1947 |
|
COLLECTOR AND SUPERINTENDENT OF STAMPS Vs. LAXMIBAI SAHEB ANGRE
|
December 10, 1947 |
|
COLLECTOR OF BOMBAY Vs. ISSAC PENHAS
|
June 24, 1947 |
|
COMMERCIAL BUREAU Vs. NRGHOSHAL
|
February 5, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. VVRNMSUBBIAH CHETTIAR
|
August 22, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. NATTARASANKOTTAI ELECTRIC SUPPLY CORPORATION
|
August 29, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. RAWALGAON SUGAR FARM, LTD
|
March 18, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. RMMSMSVSEVUGAN ALIAS MANICKAVASAGAM CHETTIAR
|
December 11, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI TMMDHARMARAJA NADAR
|
December 16, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. AHWADIA
|
March 5, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. SPSSUBRAMANIA CHETTIAR
|
February 28, 1947 |
|
COMMISSIONER OF INCOME-TAX Vs. KMNNSWAMINATHAN CHETTIAR
|
April 24, 1947 |
|
COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES Vs. MT BHAGWATI
|
April 15, 1947 |
|
COMMISSIONER OF INCOME-TAX MADRAS Vs. TMMDHARMARAJA NADAR AND OTHERS
|
December 16, 1947 |
|
COMMISSIONER OF INCOME-TAX, BENGAL Vs. CHOWRINGHEE PROPERTIES LTD
|
April 22, 1947 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. RAVALGAON SUGAR FARM LTD
|
March 18, 1947 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ORMMSMSVSEVUGAN
|
December 11, 1947 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. NATTARASANKOTTAIELECTRIC SUPPLY CORPORATION
|
August 29, 1947 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. SPSSUBRAMANIA CHETTIAR
|
February 27, 1947 |
|
COMMISSIONER OF INCOME-TAX, U P C P AND BERAR Vs. RAJA INDRAJIT PRATAP BHADUR SAHI
|
March 19, 1947 |
|
COMMISSIONER OF INCOME-TAX, WEST PUNJAB, NORTH-WEST FRONTIER AND DELHI PROVINCES, LAHORE Vs. TRIBUNE TRUST, LAHORE
|
October 14, 1947 |
|
COMMISSIONERS OF THE MUNICIPALITY OF HOWRAH Vs. RAJENDRA NATH DAS
|
July 30, 1947 |
|
CORPORATION OF MADRAS Vs. SAKHAN
|
March 11, 1947 |
|
CROWN PROSECUTOR Vs. MRSELIZA RENCONTRE
|
July 8, 1947 |
|
CROWN PROSECUTOR Vs. RKPILLAI
|
March 3, 1947 |
|
CROWN PROSECUTOR Vs. KRISHNAN ALIAS KARIKARA KRISHNAN
|
April 23, 1947 |
|
D CHENCHIAH Vs. COMMISSIONER OF POLICE
|
February 5, 1947 |
|
D THYAGARAJA IYER Vs. ABISHEGA KATTALAI OF TIRUVARUR DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER, SRI MAPANDIAN PILLAI
|
July 17, 1947 |
|
DAKSHINAMOORTHI KANDAR Vs. PONNUSWAMI ALIAS KARUPPA KANDAR
|
September 12, 1947 |
|
DALGOBINDA MAHATHA Vs. KHATU MAHATHA
|
September 17, 1947 |
|
DALSUKH M PANCHOLI Vs. GUARANTEE LIFE AND EMPLOYMENT INSURANCE CO LTD
|
April 24, 1947 |
|
DARSAN DAS Vs. LAKSHMAN PRASAD
|
August 28, 1947 |
|
DARSAN PANDE Vs. GHAGHU PANDE
|
August 5, 1947 |
|
DAYARAM KISHANDAS KURMI Vs. MANNULAL SHEODIN
|
October 7, 1947 |
|
DEEP CHAND Vs. MANIA
|
September 24, 1947 |
|
DELO SINGH Vs. JAGDIP SINGH
|
April 17, 1947 |
|
DEO NARAIN SINGH Vs. BIBI KHATOON
|
December 12, 1947 |
|
DEOMAN BHAGWAN Vs. ATMARAM SURYABHAN
|
February 11, 1947 |
|
DEORAO SURYABHANJI Vs. RAMCHANDRA AMRUTLAL RATHI
|
August 22, 1947 |
|
DEVADAS (MINOR) Vs. MANIYAM SADASIVA REDDIAR
|
February 21, 1947 |
|
DEWARAM TEWARI Vs. HARINARAIN TEWARI
|
May 6, 1947 |
|
DHAJA RAI Vs. EMPEROR
|
October 20, 1947 |
|
DHAWANJI RAWJI Vs. EMPEROR
|
September 19, 1947 |
|
DILO RANA Vs. MUNSHI KUNJ BEHARI PRASAD
|
March 21, 1947 |
|
DISTRICT BOARD Vs. KAILASHI NATH KAPOOR
|
September 5, 1947 |
|
DISTRICT BOARD BY THE PRESIDENT, REPRESENTED BY THE POWER OF ATTORNEY AGENT Vs. PKUPPUSWAMI KONAR ALIAS KUPPUSWAMI PILLAI
|
January 29, 1947 |
|
DORA INA EATES Vs. ERIC NEVEL EATES
|
September 15, 1947 |
|
DR CAPT JATINDRA MOHAN MITRA Vs. MTDAYAL DEVI
|
July 21, 1947 |
|
DR MUHAMMAD IBRAHIM Vs. RAHIMAN KHAN
|
August 1, 1947 |
|
DR SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1947 |
|
DUDEKULA BABAKKA OF KURLAPALLE Vs. DPEDDA VARADAPPA OF KURLAPALLE
|
July 24, 1947 |
|
DULHIN TALUKRAJ KUAR Vs. BABUI BACHA KUAR
|
February 4, 1947 |
|
DURGA NARAIN SINGH Vs. COMMROF INCOME-TAX
|
February 21, 1947 |
|
DWARKA PRASAD MARWARI (ACCUSED) Vs. EMPEROR
|
January 20, 1947 |
|
EDALJI DHANJISHA ANKLESARIA Vs. SORABJI DINSHAWJI GINWALLA
|
February 13, 1947 |
|
EMMANUEL JOSEPH Vs. KING
|
December 9, 1947 |
|
EMPEROR Vs. YAMANAPPA JOTEPPA GOSAVI
|
January 16, 1947 |
|
EMPEROR Vs. ABDUL HAFIZ HASSAN
|
June 23, 1947 |
|
EMPEROR Vs. YUSOFALLI NOORBHAI
|
June 17, 1947 |
|
EMPEROR Vs. USMAN HAROON
|
January 7, 1947 |
|
EMPEROR Vs. SUMER SINGH
|
June 25, 1947 |
|
EMPEROR Vs. HARIBANDHU PATRO
|
April 2, 1947 |
|
EMPEROR Vs. MALHARI RAMAJI CHIKATE
|
November 21, 1947 |
|
EMPEROR Vs. HORMAZDYAR ARDESHIR IRANI
|
September 12, 1947 |
|
EMPEROR Vs. MOHANLAL GOKULDAS
|
December 4, 1947 |
|
EMPEROR Vs. LUMBHARDHAR ZUTSHI
|
February 12, 1947 |
|
EMPEROR Vs. AMIMIYA IMAMMIYA
|
March 17, 1947 |
|
EMPEROR Vs. JEHANGIR BIRANI
|
April 18, 1947 |
|
EMPEROR Vs. SAVLARAM KASHINATH JOSHI
|
March 17, 1947 |
|
EMPEROR Vs. VALLI MOHAMMAD SHEIKH MAHAMMAD
|
April 2, 1947 |
|
EMPEROR Vs. LASU JANU PAWAR
|
April 18, 1947 |
|
EMPEROR Vs. SADASHIV NARAYAN BHALERAO
|
February 18, 1947 |
|
EMPEROR Vs. PRITAM SINGH
|
February 28, 1947 |
|
EMPEROR Vs. KSABDUL LATIF
|
December 15, 1947 |
|
EMPEROR Vs. SORAB KHUDARAM IRANI
|
November 17, 1947 |
|
EMPEROR Vs. DATTATRAYA SITARAM BINIWALA
|
September 30, 1947 |
|
EMPEROR Vs. PAJOSHI
|
August 8, 1947 |
|
EMPEROR Vs. NARAYAN RAMCHANDRA JARAG
|
July 9, 1947 |
|
EMPEROR Vs. JCHOUDHURY
|
May 16, 1947 |
|
EMPEROR Vs. DAULAT RAIBHAN
|
April 12, 1947 |
|
EMPEROR Vs. GOURANGA CHANDRA PAL
|
April 18, 1947 |
|
EMPEROR Vs. GULABCHAND SITARAM
|
October 14, 1947 |
|
EMPEROR Vs. AMIR KHAN S/O. ABDULLA
|
October 9, 1947 |
|
EMPEROR Vs. BIRDICHAND CHUNNILAL
|
September 24, 1947 |
|
EXTRA ASSISTANT COMMISSIONER Vs. H. S. MUNJE
|
August 8, 1947 |
|
FESU SHEIKH Vs. EMPEROR
|
October 14, 1947 |
|
FIBERGLAS CANADA LTD Vs. SPUN ROCK WOOLS LTD
|
February 25, 1947 |
|
FIRM ISHWAR SAHU; PURAN SAHU Vs. MOHAMMAD ABDUL GHAFOOR
|
October 10, 1947 |
|
FIRM SITARAM BINDRABAN Vs. GOVERNOR-GENERAL IN COUNCIL REPRESENTING G. I. P. RLY., ADMINISTRATION
|
January 9, 1947 |
|
FRAMROZE DADABHOY MADON Vs. TEHMINA
|
August 14, 1947 |
|
G AMMANNA Vs. MRSEPSEY GIDION AMMANNA
|
December 15, 1947 |
|
G RAMCHANDRA NAIDU Vs. AMANU SWAMY NAIDU
|
February 10, 1947 |
|
G V ARUNACHALAM AIYAR Vs. LAKSHMINARASIMHAM
|
February 12, 1947 |
|
GADIRAJU BANGARAYYA Vs. GOTTEMUKKULA RAMABHADRIRAJU
|
January 10, 1947 |
|
GANESAN MINOR BY GUARDIAN Vs. MGANAPATHY IYER
|
March 21, 1947 |
|
GAYA PRASAD Vs. EMPEROR
|
June 23, 1947 |
|
GHANDHRAP SINGH Vs. CHAMELI DEVI
|
December 16, 1947 |
|
GHANTA CHINA RAMASUBBAYYA Vs. MOPARTHI CHENCHURAMAYYA, MINOR
|
April 16, 1947 |
|
GHOGHAR RAUT Vs. JAGARNATH PRASAD SINGH
|
February 11, 1947 |
|
GHULAM GHOUSE SAHEB Vs. CHOWDRI DRAJA RAO
|
February 21, 1947 |
|
GHULBA LAHANU Vs. EMPEROR
|
December 18, 1947 |
|
GIRIJA KUMARI Vs. KIRAN CHANDRA BAKSI
|
March 11, 1947 |
|
GOAS ALI BHUIYA Vs. LAL MIA
|
May 30, 1947 |
|
GODAVARI SUGAR MILLS, LTD Vs. SHAKUNTALA
|
April 11, 1947 |
|
GOLAM MOSTAFA CHAUDHURY Vs. MUNSIR BAP
|
December 22, 1947 |
|
GONDULAL RATANLAL Vs. ABDUL SATTAR
|
October 31, 1947 |
|
GONTHINA PARDHASARADHI Vs. SRI MARELLE VENKATACHALANI PANTULU
|
February 28, 1947 |
|
GOPA SOMANNA (DIED) Vs. VAKINA RAMACHANDRA CHOWDARI
|
September 5, 1947 |
|
GOPAL CHANDRA HALDAR Vs. NEPAL CHANDRA MONDAL
|
January 8, 1947 |
|
GOPALAKRISHNA KUNIKULLAYYA Vs. NARAYANA KAMADA
|
August 25, 1947 |
|
GOPALASWAMI AYYAR Vs. NATARAJA CHETTIAR
|
February 7, 1947 |
|
GOPPI BALLAV MONDAL Vs. ASWINI KUMAR MONDAL
|
May 2, 1947 |
|
GOSTHA BEHARI DE Vs. PURNA CHANDRA DE
|
April 29, 1947 |
|
GOUR CHAND BASAK Vs. KHIRODE NATH BASAK
|
July 2, 1947 |
|
GOURI KANT PRASAD Vs. RAMBILAS NARAIN
|
August 1, 1947 |
|
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. HORMUSJI MANEKJI
|
June 12, 1947 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. JAGANNATH SUKA GOND
|
October 20, 1947 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. LACHMI NARAIN BHAGANIA
|
March 4, 1947 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. THAKURSI DASS
|
April 21, 1947 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. JOYNARAIN RITOLIA
|
April 30, 1947 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. BHAGWAN SAHAI
|
December 15, 1947 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. PIRAMAL MARWARI
|
July 29, 1947 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. ASSOCIATED LIVE-STOCK FARM (INDIA) LTD
|
February 7, 1947 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. CORPORATION OF CALCUTTA
|
January 14, 1947 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. CORPORATION OF CALCUTTA
|
July 4, 1947 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. FIRM BISHUNDAYAL RAM GOURISHANKAR
|
April 24, 1947 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. DEDRAJ BAJURIA
|
April 22, 1947 |
|
GOVIND DHONDO KULKARNI Vs. VISHNU KESHAV KULKARNI
|
December 17, 1947 |
|
GOVINDRAM HARDATRAI Vs. JAGO LAXMAN
|
July 31, 1947 |
|
GOVINDRAM HARDATTARAI Vs. SHEOPRASAD SAGARMAL
|
August 28, 1947 |
|
GOVINDRAM SEKSARIA A FIRM Vs. EDWARD RADBONE
|
October 14, 1947 |
|
GOVINDRAO BAPUJI GAIKWAD Vs. MANOHAR MAHADEO
|
October 20, 1947 |
|
GPPESHWAR MANDAL Vs. EMPEROR
|
August 18, 1947 |
|
GUJJU ANNAPURNAMMA Vs. OFFICIAL ASSIGNEE, HIGH COURT
|
December 8, 1947 |
|
GULABRAO VITHOBA Vs. SHAMRAO JAGDOB
|
December 12, 1947 |
|
GURDEV SINGH Vs. PARTAPA
|
December 11, 1947 |
|
GURUPADA ROY Vs. PNMALIA
|
November 26, 1947 |
|
GURUSWAMY MUDALIAR Vs. AYYANAR THEVAR
|
January 21, 1947 |
|
GUTTULA MASENU Vs. MADIMPALLI BHAVARAJU GARU
|
February 25, 1947 |
|
HAFIZ MOHAMMED FATEH NASIB Vs. SIR SWARUP CHAND HUKUM CHAND, A FIRM
|
December 2, 1947 |
|
HALIMA KHATUN Vs. SASHI KUMAR BANIK
|
May 22, 1947 |
|
HAMID HASAN NOMANI Vs. BANWARILAL ROY
|
March 5, 1947 |
|
HAMID KHAN Vs. EMPEROR
|
March 28, 1947 |
|
HANWANT Vs. EMPEROR
|
September 26, 1947 |
|
HARBANS PANDEY Vs. SOBHAN SINGH
|
August 4, 1947 |
|
HARI CHAND Vs. LACHHMAN DAS
|
December 18, 1947 |
|
HARI LAL SARNAKAR Vs. ABHOY CHARAN JHA
|
January 23, 1947 |
|
HARI PRASAD AGARWALA Vs. GOVERNOR-GENERAL-IN-COUNCIL
|
December 23, 1947 |
|
HARI RAM AGARWALLA Vs. EMPEROR
|
March 6, 1947 |
|
HARIPROSAD ROY Vs. BABULAL CHAUKHANI
|
December 18, 1947 |
|
HARNANDAN SINGH Vs. SMRAMANANDDI KUER
|
October 10, 1947 |
|
HASAN BANU Vs. RADHA KISHAN
|
October 6, 1947 |
|
HASANALI Vs. MANSOORALI
|
December 1, 1947 |
|
HASSAM KASSAM Vs. COMMROF INCOME-TAX
|
September 10, 1947 |
|
HASSAN KASSAM AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
September 10, 1947 |
|
HAZARI SINGH Vs. BETHAL KAHAR
|
September 18, 1947 |
|
HAZARILAL Vs. CHOUDHARY HALKULALA DN
|
September 23, 1947 |
|
HIMATLAL JAMNADAS DANI Vs. BIRBHANGIRI BISHESHARGIRI
|
November 27, 1947 |
|
HIRJI SHIVRAM VYAS Vs. COMMISSIONER OF POLICE
|
December 17, 1947 |
|
HITTU BANSI Vs. SHEOLAL DINAJI
|
March 12, 1947 |
|
HOSSAIN ALI Vs. KALA CHAND GHOSE
|
January 13, 1947 |
|
IN RE: A K GOPALAN Vs. STATE
|
September 23, 1947 |
|
IN RE: A K GOPALAN NAMBIAR ALIAS A K GOPALAN Vs. STATE
|
August 1, 1947 |
|
IN RE: A K M AHMAD NAINA MARACAIR Vs. STATE
|
April 9, 1947 |
|
IN RE: A PLEADER Vs. STATE
|
December 15, 1947 |
|
IN RE: A PLEADER Vs. STATE
|
July 21, 1947 |
|
IN RE: ABDUL KAREEM Vs. STATE
|
April 1, 1947 |
|
IN RE: AKULU PADDAYYA NAIDU Vs. STATE
|
July 24, 1947 |
|
IN RE: ANANT MAHADEV MANDEKAR; INDRADATTA JOGENDRANATH SEN Vs. COMMISSIONER OF POLICE
|
November 28, 1947 |
|
IN RE: APPAVOO PILLAI Vs. STATE
|
March 26, 1947 |
|
IN RE: AR L S V L SEVUGAM CHETTIAR Vs. STATE
|
September 5, 1947 |
|
IN RE: BHEEMAVARAPU SUBBA REDDI Vs. STATE
|
January 22, 1947 |
|
IN RE: BIJJILI PAPAMMA Vs. STATE
|
November 7, 1947 |
|
IN RE: BOREDDI KONDAMMA Vs. STATE
|
July 28, 1947 |
|
IN RE: CHINNAPPA GOUNDAN ALIAS KARUPPANNA GOUNDAN Vs. STATE
|
August 22, 1947 |
|
IN RE: E K KRISHNAN Vs. STATE
|
August 11, 1947 |
|
IN RE: GODALA SANYASI Vs. STATE
|
July 31, 1947 |
|
IN RE: GOPAL NAIDU Vs. STATE
|
August 14, 1947 |
|
IN RE: IN THE MATTER OF AN ADVOCATE Vs. STATE
|
April 8, 1947 |
|
IN RE: K G MAHADEVAN Vs. STATE
|
July 17, 1947 |
|
IN RE: K GOVINDASWAMI CHETTIAR Vs. STATE
|
April 10, 1947 |
|
IN RE: K GOVINDASWAMI CHETTIAR Vs. STATE
|
August 4, 1947 |
|
IN RE: K SUBBA RAO Vs. STATE
|
February 21, 1947 |
|
IN RE: K VENKATA REDDI Vs. STATE
|
July 28, 1947 |
|
IN RE: KARUMURI CHINA MALLAYYA Vs. STATE
|
August 29, 1947 |
|
IN RE: KARUMURI VENKATARATNAM Vs. STATE
|
March 7, 1947 |
|
IN RE: LAKSHMANAN NADAR Vs. STATE
|
April 11, 1947 |
|
IN RE: M E SHEIK MOHAMED Vs. STATE
|
November 28, 1947 |
|
IN RE: M L VERGHESE Vs. STATE
|
February 28, 1947 |
|
IN RE: M R VENKATARAMAN Vs. STATE
|
March 10, 1947 |
|
IN RE: M S MEHDI Vs. STATE
|
February 14, 1947 |
|
IN RE: MIYALA NARASIMHACHARYA Vs. STATE
|
February 7, 1947 |
|
IN RE: MUNUSWAMY Vs. STATE
|
March 18, 1947 |
|
IN RE: MUPPANA APPANA Vs. STATE
|
April 9, 1947 |
|
IN RE: OOMAYYAN ALIAS MUTHIAH THEVAN Vs. STATE
|
February 27, 1947 |
|
IN RE: P R KRISHNASWAMI Vs. STATE
|
March 31, 1947 |
|
IN RE: PAKKIRISWAMI PILLAI Vs. STATE
|
March 12, 1947 |
|
IN RE: PREM RAJ SOWCAR Vs. STATE
|
August 12, 1947 |
|
IN RE: R AKBAR SHERIFF Vs. STATE
|
July 14, 1947 |
|
IN RE: R SIVARAMA PADAYACHI Vs. STATE
|
April 17, 1947 |
|
IN RE: RAMANJULU NAIDU Vs. STATE
|
March 12, 1947 |
|
IN RE: RAVIPUDI VENKANNA Vs. STATE
|
August 26, 1947 |
|
IN RE: RETHU VENKATA APPALA NAIDU Vs. STATE
|
February 13, 1947 |
|
IN RE: RM N V VISWANATHAN CHETTIAR OF UMA AND CO Vs. STATE
|
November 10, 1947 |
|
IN RE: S K V KRISHNAVATHARAM Vs. STATE
|
January 9, 1947 |
|
IN RE: SAILENDRA KRISHNA RAY Vs. STATE
|
December 5, 1947 |
|
IN RE: SANGIAH Vs. STATE
|
August 7, 1947 |
|
IN RE: SATHIRNALAN Vs. STATE
|
December 19, 1947 |
|
IN RE: SETH KALURAM KANKARIA Vs. STATE
|
March 20, 1947 |
|
IN RE: SOMASUNDARAM CHETTIAR Vs. STATE
|
August 21, 1947 |
|
IN RE: SRI VIDYARATHNA THIRTHA SWAMIAR OF SRI KRISHNAPUR MUTT Vs. STATE
|
April 23, 1947 |
|
IN RE: T C KANDASWAMY CHETTIAR Vs. STATE
|
March 14, 1947 |
|
IN RE: T M SIVAPRAKASAM PILLAI Vs. STATE
|
December 8, 1947 |
|
IN RE: TIRUMAL RAJU Vs. STATE
|
February 21, 1947 |
|
IN RE: UMMAL HASANATH Vs. STATE
|
June 10, 1947 |
|
IN RE: VADILAL LALDAS PATEL Vs. STATE
|
September 4, 1947 |
|
IN RE: VENKATASUBBIAH Vs. STATE
|
April 18, 1947 |
|
IN RE: VENKOBA RAO Vs. STATE
|
December 2, 1947 |
|
IN RE: VENUGOPAL NAIDU Vs. STATE
|
March 26, 1947 |
|
IN RE: VODDE NAGAPPA Vs. STATE
|
July 8, 1947 |
|
INAS RODRIGUES Vs. SANTHAN SOUZA
|
July 21, 1947 |
|
INDAR RAM Vs. IQBAL MOHD
|
December 2, 1947 |
|
INDERCHAND KAJRIWAL Vs. BANSROPAN SAHU
|
March 21, 1947 |
|
INDERMAN MAHTON Vs. THAKUR MAHTON
|
March 27, 1947 |
|
INDRA SINGH Vs. SHIAVAX CAWASJI CAMBATA
|
December 17, 1947 |
|
J K GAS PLANT MANUFACTURING CO LTD Vs. EMPEROR
|
April 11, 1947 |
|
J KUPPUSWAMI CHETTY Vs. BVANANTHARAMIER
|
February 10, 1947 |
|
JADHAN SAHU Vs. MTKULWANTI KUER
|
October 10, 1947 |
|
JAGARNATH SINGH Vs. BUTTOKRISTO RAY
|
September 17, 1947 |
|
JAGDAM SAHAI Vs. EMPEROR
|
May 6, 1947 |
|
JAGDISH SINGH Vs. EMPEROR
|
April 11, 1947 |
|
JAGENDRA NATH SINGH Vs. HIRA SAHU
|
May 8, 1947 |
|
JAGGO BAI Vs. HARI HAR PRASAD SINGH
|
June 26, 1947 |
|
JAGMAL Vs. EMPEROR
|
December 2, 1947 |
|
JAGO Vs. NARAYAN
|
April 1, 1947 |
|
JAI NARAIN MISRA Vs. PHAL NARAIN
|
August 11, 1947 |
|
JAINAB BEGUM W/O. SARFARAJ ALI BEG Vs. FARYAZUDDIN MASIUDDIN
|
April 30, 1947 |
|
JAINARAYAN RAMKISAN Vs. MOTIRAM GANGARAM
|
November 26, 1947 |
|
JAIRAM Vs. MAIFUJALI
|
September 17, 1947 |
|
JAMIL AHMAD Vs. EMPEROR
|
November 17, 1947 |
|
JAMINIKANTO HARENDRALAL SAHA Vs. BONOMALI DEY
|
February 7, 1947 |
|
JAN MOHAMMAD Vs. R B KARM CHAND
|
March 13, 1947 |
|
JANAB E M GHULAM DASTAGIR SAHEB Vs. MARUDAI PILLAI
|
November 3, 1947 |
|
JASTI BASAVAYYA Vs. LINGAM RAGHAVAYYA
|
September 26, 1947 |
|
JATINDRA MOHAN SARKAR Vs. MAHIPAL NAYEK
|
December 5, 1947 |
|
JATO SINGH Vs. MTMALTI KUER
|
April 14, 1947 |
|
JITENDRA NATH MONDAL Vs. NANDALAL DASS
|
May 1, 1947 |
|
JOGINDRA NATH ROY Vs. DINGMI GARONI W/O RAICHAND SANGMA
|
July 23, 1947 |
|
JOHN ROBERTS Vs. JOYEE ROBERTS
|
August 13, 1947 |
|
JOHRA BIBI Vs. BISNCO LTD
|
July 18, 1947 |
|
JOHURAN BIBI Vs. HOWRAH JUTE MILLS CO LTD
|
May 23, 1947 |
|
JOSEPH CONNELL Vs. KING
|
March 5, 1947 |
|
JUGESHWAR MAHTON Vs. M AND SMRAILWAY
|
July 23, 1947 |
|
K BALAKRISHNA PATRO Vs. CBALU SUBUDHI
|
September 9, 1947 |
|
K DODDANA GOWD Vs. ARALAPURADA SANKARAPPA
|
July 29, 1947 |
|
K G S VENKATANARANAYYA Vs. KGSVRLAKSHMIDEVAMMA
|
September 5, 1947 |
|
K K RAM Vs. PRITHWIRAJ BUCHA
|
January 7, 1947 |
|
K KANNABHIRAN MUDALIAR Vs. MULLANGI LAKSHMANA PERUMAL CHETTY, TRUSTEE OF MULLANGI CHARITIES
|
July 11, 1947 |
|
K KELU NAIR Vs. TSTHIRUMAMPU
|
July 14, 1947 |
|
K KOCHUNNI ALIAS MUPPIL NAYAR Vs. K KUTTANUNNI ALIAS ELAYA NAYAR
|
July 29, 1947 |
|
K M N N SWAMINATHAN Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
April 21, 1947 |
|
K MURUGAPPA MUDALIAR Vs. KUPPUSWAMI MUDALIAR
|
November 12, 1947 |
|
K NARAYANAN NAIR Vs. AKUNHAN MANNADIAR
|
September 16, 1947 |
|
K R BALAJI RAO Vs. MGNATESA CHETTY
|
March 25, 1947 |
|
K RANGANATHAM CHETTY Vs. KOPPULU KANAKARATNAMMAH
|
December 2, 1947 |
|
K S MAHOMED ASLAM KHAN Vs. KHALILUL REHMAN KHAN
|
March 13, 1947 |
|
K SHYAMALAMBAL AMMAL Vs. MSRAMAMURTHI
|
September 24, 1947 |
|
K V NARAYANAN NAIR Vs. TPKESAVA MENON
|
December 4, 1947 |
|
KADU S/O. DEBIDIN Vs. LOLA S/O. MOATHA
|
July 23, 1947 |
|
KAILASH NATH Vs. JOTI PRASAD
|
October 27, 1947 |
|
KALIDAS CHAKRAVARTY Vs. SMSUSHILA BALA DEVI W/O BIBHUTI BHUSAN
|
April 17, 1947 |
|
KALINADHABATLA SUSILA DEVI Vs. ORIENTAL GOVERNMENT SECURITY, LIFE ASSURANCE COMPANY LIMITED BY ITS MANAGER
|
February 26, 1947 |
|
KALURAM KANKARIA Vs. COMMISSIONER OF INCOME-TAX
|
March 20, 1947 |
|
KAMAKHYA NARAIN SINGH Vs. HARKHU SINGH
|
October 10, 1947 |
|
KAMAKSHYA NARAIN SINGH Vs. KHEYA MIAN
|
January 28, 1947 |
|
KAMAKSHYA NARAIN SINGH Vs. FATEH KUMAR SINGH
|
February 11, 1947 |
|
KAMAKSHYA NARAYAN SINGH BAHADUR Vs. THBURNETT
|
March 26, 1947 |
|
KAMALA KANTA GHOSH Vs. EMPEROR
|
August 27, 1947 |
|
KAMALA RANJAN ROY Vs. IFRAN SHEIKH
|
February 21, 1947 |
|
KAMINI MOHAN Vs. MOHAN LAL BAYEED
|
April 15, 1947 |
|
KAMIRUDDIN KHAN Vs. SACHIDANANDA JENA
|
February 10, 1947 |
|
KAMISETTI SUBBARAYADU Vs. PATHI SUBBAMMA
|
February 18, 1947 |
|
KAMLESHWARI PRASAD SINGH Vs. SHIVACHANDRA BOSE
|
November 4, 1947 |
|
KAMMELA SOMASUNDARAMMA Vs. KAMMELA SESHAGIRI RAO ALIAS PROFESSOR GIRI RAO
|
February 6, 1947 |
|
KANAGASABHAI PATHAR Vs. POORNATHAMMAL
|
April 16, 1947 |
|
KANAILAL KARMAKAR Vs. GOVERNOR GENERAL FOR INDIA IN COUNCIL
|
August 20, 1947 |
|
KANDASWAMI MUDALI Vs. KRNARASIMHA AYYAR
|
November 18, 1947 |
|
KANDASWAMI MUDALIAR Vs. PROVINCE OF MADRAS
|
March 28, 1947 |
|
KANDUKURI PAPAMMA Vs. KANDUKURI NARAYANA
|
February 26, 1947 |
|
KANHIYA LAL Vs. EMPEROR
|
November 26, 1947 |
|
KANHU CHARAN RAMANUJ DAS Vs. MANGARAJ PADHAN
|
February 24, 1947 |
|
KANNURI VENKATA CHALAPATHI RAO Vs. DEVINENI KANCHAYYA
|
September 12, 1947 |
|
KANPUR LEATHER WORKERS UNION THROUGH SHIVA DAYAL Vs. KANPUR TANNERY AND LEATHER WORKERS UNION
|
November 8, 1947 |
|
KAPALAVAYI KASI RAMA RAO Vs. KOTTA VENKATARATNAM
|
March 5, 1947 |
|
KAPILNATH BALDEO Vs. RAMNIHALSAO ARJUN PRASAD SAO
|
December 23, 1947 |
|
KARUNAI AMMAL Vs. KARUPPAN GOUNDAN
|
March 10, 1947 |
|
KASHAVLAL JOSHI Vs. MKASANKARA IYER
|
February 21, 1947 |
|
KASHI NATH Vs. BHAGWAN DAS
|
May 15, 1947 |
|
KASI ALIAS ALAGAPPA CHETTIAR Vs. RMARMVRAMANATHAN CHETTIAR ALIAS SRINIVASAN CHETTIAR THROUGH HIS NEXT FRIEND, AVPLCTRAMANATHAN CHETTIAR
|
September 2, 1947 |
|
KATRAGADDA BRAHMAYYA, MINOR BY MOTHER AND GUARDIAN KATRAGADDA JAGADAMBA Vs. KATRAGADDA BALATRIPURA SUNDARAMMA
|
November 18, 1947 |
|
KAYICHANKANDI AYISSA Vs. VARIYIL KUNHAIKALANTHAN
|
December 17, 1947 |
|
KHAJA HASSANULLA KHAN, SAJJA-DA-NISHIN OF ROYAL MOSQUE Vs. ROYAL MOSQUE TRUST BOARD BY ITS PRESIDENT, KHAN BAHADUR ABDUL AZIZ SAHIB
|
March 21, 1947 |
|
KHANDESH SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. MOOLJI JAITHA AND CO
|
September 19, 1947 |
|
KHIRSINGH MOHKANSINGH LODHI Vs. BRIJLAL KHEMCHAND
|
December 1, 1947 |
|
KHORSHED MANECK Vs. OFFICIAL TRUSTEE
|
September 25, 1947 |
|
KHUDA BAKHSH Vs. SARDAR BUDH SINGH
|
July 29, 1947 |
|
KING EMPEROR Vs. KASHI PRASAD
|
April 17, 1947 |
|
KISAN BHAGWAN MARATHE Vs. SHREE MAROTI SAUNSTHAN, MOHORI
|
February 5, 1947 |
|
KISANLAL MOTILAL Vs. BHIKA GANGARAM
|
July 16, 1947 |
|
KISHUN DUTT Vs. GULABCHAND PRASAD
|
September 16, 1947 |
|
KODURI PULLESWARA RAO AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
April 24, 1947 |
|
KODURI PULLESWARA RAO AND VISWANATHAM Vs. COMMISSIONER OF INCOME-TAX
|
April 24, 1947 |
|
KOLATHUKARA VAIYAPURI GOUNDAN Vs. KUPPUSWAMI GOUNDAN
|
August 28, 1947 |
|
KOLLEGAL SILK FILATURES LIMITED Vs. PROVINCE OF MADRAS BY THE DIRECTOR OF INDUSTRIES AND COMMERCE
|
July 11, 1947 |
|
KORU ISSAKU Vs. GOTTUMUKKALA SEETHARAMARAJU
|
April 15, 1947 |
|
KRIPA SHANKAR Vs. EMPEROR
|
May 21, 1947 |
|
KRISHNA NAMDEO CHIMURKAR Vs. SULEMAN AND EMPEROR
|
July 8, 1947 |
|
KRISHNA SAHAI Vs. MURLIDHAR
|
August 28, 1947 |
|
KRISHNA UDAYAN Vs. CHINNA PILLAI
|
September 22, 1947 |
|
KRISHNARAO SHANKERRAO CHITNAVIS Vs. NARAYAN VENKATRAO
|
August 7, 1947 |
|
KUMARA SRI RAMULU PANTULU Vs. PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF CHITTOOR
|
March 5, 1947 |
|
KUMARKHALI BANKING CORPORATION LTD Vs. BIBHUTI BHUSAN PAL CHAUDHURY
|
June 27, 1947 |
|
KUNDANIYIL AYAMUTTY Vs. BAPPUTTY ALIAS MUHAMMAD
|
August 14, 1947 |
|
KUNHILAKSHMI AMMAL Vs. KIZHAKKE PALAT KRISHNA MENON
|
December 19, 1947 |
|
KUNWAR JI Vs. ROSHAN SINGH
|
August 5, 1947 |
|
KUNWAR SRI NIWAS Vs. CHAUDHRI JUI NARAIN SINGH
|
March 19, 1947 |
|
KUNWARPAL SINGH Vs. EMPEROR
|
September 16, 1947 |
|
KUPPA SANKARA SASTRI Vs. KAKUMANU VARAPRASAD
|
February 28, 1947 |
|
KUPPUSWAMI NAINAR Vs. RANGASWAMI GOUNDAN
|
November 20, 1947 |
|
KURBANHUSSEIN MAHAMADALLI Vs. HUSSEINBHAI MITHABHAI
|
April 10, 1947 |
|
KURBANHUSSEIN MAHOMEDALI KHARODAWALA Vs. HUSSEINBHAI MITHABHAI DHABU ALIAS KANASWALA
|
July 31, 1947 |
|
LACHHMAN DAS Vs. COMMISSIONER OF INCOME TAX, PUNJAB, N W F AND DELHI PROVINCES, LAHORE
|
July 29, 1947 |
|
LACHHMI PRASAD Vs. GOBARDHAN DAS
|
August 26, 1947 |
|
LACHMANDAS GOBARDHANDAS Vs. NARAYANDAS AMRULAL
|
September 10, 1947 |
|
LADOBI SHAIKH UMAR Vs. SHANKARLAL PANNALAL KALANTRI
|
July 24, 1947 |
|
LAHORE CENTRAL CO-OPERATIVE BANK LIMITED Vs. QADIR BAKHSH
|
April 22, 1947 |
|
LAKSHMI ACHI Vs. SUBRAMANIA PILLAI
|
February 20, 1947 |
|
LAL CHAND Vs. EMPEROR
|
August 5, 1947 |
|
LAL NARAIN SINGH Vs. MOHAMED ANZAR HUSSAIN
|
December 23, 1947 |
|
LALA LACHHMAN DAS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, NWFAND DELHI PROVINCES
|
July 29, 1947 |
|
LALCHAND NATHURAM Vs. NANDU S/O. PALTU
|
July 28, 1947 |
|
LALIT KUARI Vs. MAHA PRASAD NARAIN SINGH
|
February 10, 1947 |
|
LALITA DEVI Vs. EMPEROR
|
June 11, 1947 |
|
LALJEE Vs. EMPEROR
|
July 8, 1947 |
|
LATOOR MAL Vs. EMPEROR
|
August 6, 1947 |
|
LAXMAN CHANDRA GHOSE Vs. EMPEROR
|
December 22, 1947 |
|
LAXMI BANK LIMITED Vs. HARIKISAN
|
October 7, 1947 |
|
LINGARAJ SANTRA Vs. JOYKRISHNA MAHAPATRA
|
January 10, 1947 |
|
LUKSHMI SHUD KHADI BHANDAR Vs. BHAGAT SINGH
|
November 5, 1947 |
|
LUNGYA BALYA DHANGAR Vs. BANSILAL PUSARAM MAHESARI
|
September 17, 1947 |
|
M A C ARUNACHALA MUDALI Vs. RAJAGOPALA CHETTY
|
November 10, 1947 |
|
M A C ARUNACHALA MUDALIAR Vs. MVJAGANNATHA MUDALIAR
|
January 8, 1947 |
|
M A RAJAGOPALA AYYAR Vs. M A VENKATARAMAN(MINOR)
|
March 17, 1947 |
|
M ABDUL WAHID SAHIB Vs. DEWANJEE ABDUL KHADER SAHIB
|
February 25, 1947 |
|
M SIDDIQUE AND CO BY POWER-OF-ATTORNEY AGENT, ALI MOHAMMED Vs. PLRANGIAH CHETTIAR
|
February 28, 1947 |
|
M VASUNTHARADEVI AMMAH Vs. DRCMRAMAKRISHNA NAIDU
|
September 3, 1947 |
|
MADAN MOHAN PRASAD SINGH Vs. MTBASO KUER
|
January 8, 1947 |
|
MADDELA NAGABHUSHANAM Vs. VELAMPALLI SUBBARAYUDU
|
September 11, 1947 |
|
MADHAO NARAYANRAO GHATATE Vs. MT. WATSALABAI W/O. GANPATRAO DESHMUKH
|
April 12, 1947 |
|
MADHO PRASAD Vs. SHIB CHARAN
|
July 25, 1947 |
|
MADHORAO PAIKAJI Vs. EKNATHRAO BALAPPA
|
January 3, 1947 |
|
MADURI LAKSHMINARASIMHAM Vs. MADURI SURYANARAYANA
|
August 14, 1947 |
|
MAGANLALJI GORDHANLALJI MAHARAJ Vs. PURSHOTTAMLALJI WAGHESHLALJI MAHARAJ
|
March 12, 1947 |
|
MAHABIR PRASAD MUNNA LAL Vs. COMMISSIONER OF INCOME-TAX
|
April 3, 1947 |
|
MAHADEO BHIMASHANKAR MADHAVE Vs. FATUMIYA HUSSEINBHAI
|
April 17, 1947 |
|
MAHADEO DEWANNA Vs. VYANKAMMABAI
|
February 10, 1947 |
|
MAHADEO VYANKATI Vs. ABBASBHAI HASANALI
|
February 10, 1947 |
|
MAHARAJA BAHADUR SING Vs. FELANI MAI
|
February 12, 1947 |
|
MAHENDRA NATH SARDAR Vs. MAHENDRA NATH HALDAR
|
April 24, 1947 |
|
MAHOMED JUSAB ABDULLA Vs. FATMABAI JUSAB ABDULLA
|
January 9, 1947 |
|
MAJEDA KHATUN D/O ABDUL KHALEQUE MEAJHI Vs. NURUL HUQ
|
March 13, 1947 |
|
MAKHAN LAL Vs. KESHABDEO
|
July 28, 1947 |
|
MALAYA KUMAR MAZUMDAR Vs. FAKIR MOHAMMAD SARKAR
|
March 19, 1947 |
|
MALIK DAMSAZ KHAN Vs. COMMISSIONER OF INCOME TAX, PUNJAB AND N W F PROVINCE
|
June 17, 1947 |
|
MALIK MD IBRAHIM Vs. HARAKH NARAYAN SINGH
|
May 6, 1947 |
|
MALOBI W/O. RAHIM Vs. GAUS MOHAMAD S/O. MOHAMAD AJIM
|
December 31, 1947 |
|
MAN ALIAS UDIT NARAYAN Vs. LALITA SINGH
|
September 22, 1947 |
|
MANABODH PANDA Vs. SMRAJKUMARI MISRANI
|
September 19, 1947 |
|
MANAGER, THE SPRING MILLS, LTD Vs. GDAMBEKAR
|
November 14, 1947 |
|
MANAGING DIRECTOR, T S T CO LTD Vs. RPERUMAL NAIDU
|
May 3, 1947 |
|
MANDLI PRASAD RAMCHARANLAL Vs. RAMCHARANLAL
|
February 3, 1947 |
|
MANGALSINGH SONELAL Vs. EMPEROR
|
April 7, 1947 |
|
MANGILAL FATERAM MAHESARI Vs. DEVICHARAN MANGALLAL
|
October 20, 1947 |
|
MANNIBAI W/O. KEDARMAL Vs. S. C. CAMBATA AND COMPANY LIMITED
|
September 9, 1947 |
|
MANOHAR VINAYAK Vs. LAXMAN ANANDRAO DESHMUKH
|
January 31, 1947 |
|
MANOO RAI Vs. KESHWAR RAI
|
March 14, 1947 |
|
MANSUR ALI Vs. EMPEROR
|
April 21, 1947 |
|
MANUARU VEERASWAMI Vs. PROVINCIAL GOVERNMENT OF MADRAS, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, DEVELOPMENT DEPARTMENT
|
September 24, 1947 |
|
MARKANDA MAHAPATRA Vs. VARADA KAMESWAR RAO NAIDU
|
August 8, 1947 |
|
MAROTI MAHAGOO Vs. EMPEROR
|
March 14, 1947 |
|
MAROTRAO SHAMA Vs. NARAYAN JASRUP
|
December 12, 1947 |
|
MATE NANDE Vs. DALCHAND PHADALI
|
January 15, 1947 |
|
MAZHAR HUSAIN Vs. RAO BAHADUR ADIYA SARAN SINGH
|
July 24, 1947 |
|
MD BEDIAL ALAM Vs. SHAH SHAMSUDDIN AHMAD
|
May 22, 1947 |
|
MEDAPATI SURAYYA Vs. TONDAPU BALA GANGADHARA RAMAKRISHNA REDDI
|
July 30, 1947 |
|
MEDINI KUMAR Vs. PCMALLICK
|
October 1, 1947 |
|
MEGH RAJ Vs. ALLAH RAKHIA
|
February 5, 1947 |
|
MELAGIRI VENKATARAO Vs. KARNAM VYASA RAO ALIAS DASAPPA
|
November 21, 1947 |
|
METHUKU NARASIMHAIAH CHETTY Vs. METHUKU SIVARAMIAH CHETTY
|
September 2, 1947 |
|
MIDNAPORE ZEMINDARY CO LTD Vs. SARADINDU MUKHOPADHAYA
|
December 18, 1947 |
|
MIDNAPUR ZAMINDARI CO LTD Vs. MANECK HOMI
|
December 23, 1947 |
|
MINOR BALAKRISHNA ANDIVELASAMI NAICKER Vs. CHINNA THAYEE AMMAL
|
July 18, 1947 |
|
MINOR BALARAJ REPRESENTED BY NEXT FRIEND, VIJAYALAKSHMI AMMAL Vs. PICHAI MUTHU CHETTIAR
|
March 21, 1947 |
|
MINOR KANDASWAMI PILLAI Vs. TNCKANDASWAMI PILLAI
|
January 10, 1947 |
|
MINOR VAITHILINGA NAIDU REPRESENTED BY NEXT FRIEND SUBBAMMAL Vs. DEVANAI AMMAL
|
September 5, 1947 |
|
MITHAN LAL Vs. EMPEROR
|
September 2, 1947 |
|
MOHAFAZUL RAHIM Vs. BABULAL
|
October 26, 1947 |
|
MOHAMAD ALIMULLAKHAN MOHAMED NURULLAKHAN Vs. MARUTI JANU
|
January 3, 1947 |
|
MOHAMED AMIN Vs. JOGENDRA KUMAR BANNERJEE
|
March 26, 1947 |
|
MOHAMMAD AKBAR S/O. MOHAMMAD SAHEB Vs. EMPEROR
|
September 24, 1947 |
|
MOHAMMAD DIN Vs. IMAM DIN
|
July 24, 1947 |
|
MOHAMMAD KASIM Vs. MT. MAZHARBI
|
October 28, 1947 |
|
MOHAMMAD USMAN KHAN Vs. AMIR MAIN
|
August 26, 1947 |
|
MOHAMMAD YAKUB KHAN Vs. EMPEROR
|
January 20, 1947 |
|
MOHAN LAL SARAJI Vs. MOHINI MOHAN DAS
|
December 16, 1947 |
|
MOHANLAL SOHANLAL Vs. PANNALAL JANKIDAS
|
April 11, 1947 |
|
MOHAR RAUT Vs. SHEOLOCHAN SINGH
|
July 31, 1947 |
|
MOHD ISHAQ HUSAIN Vs. SAHU CHHEDA LAL
|
December 8, 1947 |
|
MOHD SATTAR Vs. BEHARI LAL JAIN
|
November 5, 1947 |
|
MOLLA MADINA SAHEB Vs. BHANO BI BI SAHEBA
|
September 5, 1947 |
|
MOTI LAL Vs. MTSHARDA DEVI
|
October 29, 1947 |
|
MOTI SINGH Vs. EMPEROR
|
September 24, 1947 |
|
MOULVI HAMID HASSAN NOMANI Vs. BANWARILAL ROY
|
March 5, 1947 |
|
MRS DHARAMSHILA LALL Vs. BIBI AMNA
|
October 7, 1947 |
|
MRS GRISILDA TITUS Vs. MRLOUIS TITUS
|
March 12, 1947 |
|
MRS MERLE NOREEN Vs. MRHENRY DONALD NOTT
|
October 17, 1947 |
|
MRS SARADAMBAL AMMAL Vs. ERKANDASAMY GOUNDAR
|
July 16, 1947 |
|
MT AJHOLA KUAR Vs. MTBAL KUAR
|
August 1, 1947 |
|
MT BIBI SAFIA Vs. YUSUF MDMUZAFFAR
|
March 14, 1947 |
|
MT CHANDESHWARI KUER Vs. VIRESHWAR BANERJI
|
October 10, 1947 |
|
MT GAUHAR JEHAN BEGUM Vs. MTIMTEYAZ JEHAN BEGUM
|
July 24, 1947 |
|
MT MAHARANI Vs. EMPEROR
|
February 27, 1947 |
|
MT PREM KUER Vs. RAM LAGAN RAI
|
September 19, 1947 |
|
MT RAM DEVI Vs. BADLU RAM
|
March 24, 1947 |
|
MT SAKINA BEGAM Vs. MALKA ARA BEGUM
|
October 20, 1947 |
|
MT. BHAGABAI W/O. DALPAT Vs. GHANSHAMDAS S/O. LOKHUSA
|
September 11, 1947 |
|
MT. BHUKHIN W/O. GAJRAJ Vs. EMPEROR
|
July 25, 1947 |
|
MT. DEOKIBAI W/O. SURTASAO Vs. PUNJABRAO S/O. BHOLA
|
March 14, 1947 |
|
MT. JANKIBAI W/O. ZANGOJI DHANGAR Vs. RAMA MANAJI DHANGAR
|
January 20, 1947 |
|
MT. MALTIBAI Vs. WAMANRAO SHEORAM
|
August 12, 1947 |
|
MT. PUNTRIBAI Vs. SM. SARJUBAI
|
October 29, 1947 |
|
MT. RALIYATBAI W/O. KHIMJEE Vs. KANHAIYALAL BIRDICHAND
|
December 1, 1947 |
|
MT. SHANTA BAI Vs. NARAYANARAO AMRITRAO
|
October 28, 1947 |
|
MT. SUNDERBAI Vs. POORANSAO KISANSAO
|
November 25, 1947 |
|
MUKHTAR AHMAD Vs. MOHAN LAL SINGHANIA
|
September 3, 1947 |
|
MUNGALAL HARPHAGAT AGARWAL Vs. MAKSUDDIN HUSNODDIN
|
October 28, 1947 |
|
MUNIA SERVAI Vs. THANGARAYA ONTURIYAR
|
September 11, 1947 |
|
MUNIA SERVAI Vs. THANGAYYA ONTURIYAR
|
January 24, 1947 |
|
MUNICIPAL BOARD Vs. MUMTAZ KHAN
|
October 30, 1947 |
|
MUNICIPAL BOROUGH OF AHMEDABAD Vs. JAYANTILAL CHHOTALAL PATEL
|
April 9, 1947 |
|
MUNICIPAL COMMITTEE Vs. VISHNU DAMODHAR BHALERAO
|
October 16, 1947 |
|
MUNICIPAL COMMITTEE Vs. KAMAL NARAIN
|
April 8, 1947 |
|
MUNICIPAL COUNCIL OF COLOMBO Vs. KUNA MANA NAVANNA SUNA PANA, LETCHIMAN CHETTIAR
|
January 28, 1947 |
|
MUNICIPAL COUNCIL, REPRESENTED BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. SRIPADA SATYANARAYANA SARMA (DIED TE)
|
August 4, 1947 |
|
MUNSHI LAL Vs. EMPEROR
|
September 23, 1947 |
|
MURAT PATWA Vs. PROVINCE OF BIHAR
|
September 22, 1947 |
|
MURUGAPPA CHETTIAR Vs. THIRUMALAI NADAR
|
April 23, 1947 |
|
MUSST JAGGO BAI Vs. HARI HAR PRASAD
|
June 26, 1947 |
|
MUTTALURU VEERARAGHAVAYYA Vs. CHUNDI VENKATARAGHAVAREDDI
|
August 5, 1947 |
|
MYTHILI AMMAL Vs. RMAHADEVA AYYAR
|
November 17, 1947 |
|
N APPAVU UDAYAN Vs. NALLAMMAL
|
December 12, 1947 |
|
N BAKSI Vs. MYUNUS
|
June 17, 1947 |
|
N K SEGU ABDUL KHADIR HADJIAR Vs. AKMURTHY
|
August 12, 1947 |
|
N KANDASWAMI PILLAI Vs. EXECUTIVE OFFICER, PANCHAYAT BOARD
|
January 23, 1947 |
|
N RANGAPPA Vs. RANGA GOWD
|
July 8, 1947 |
|
N SANKARANARAYANA PILLAYAN Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS, MADRAS
|
July 22, 1947 |
|
N V VAKHARIA Vs. SUPREME GENERAL FILM EXCHANGE CO LTD
|
March 18, 1947 |
|
N. S. HADAS Vs. BANWARILAL SHANKARLAL
|
April 11, 1947 |
|
NAGAMMA BAI Vs. SRAJARAM RAO
|
August 13, 1947 |
|
NAGI REDDI SEETHARAMI REDDI Vs. THIKKAVARAPU KOTAMMA
|
January 10, 1947 |
|
NAJERALI Vs. BAITULLA MONDAL
|
April 3, 1947 |
|
NALLENDRA KONAR Vs. VENKATACHALA KONAR
|
April 24, 1947 |
|
NALLURI SUBBARAYUDU Vs. RANPATI RAMANAIAH
|
December 2, 1947 |
|
NAMAGIRI AMMAL Vs. TSUBBA RAO
|
July 9, 1947 |
|
NAND RAM Vs. EMPEROR
|
July 18, 1947 |
|
NANILAL ROY Vs. RAJA GOPAL LAL ROY
|
June 24, 1947 |
|
NARAIN SINGH Vs. EMPEROR
|
October 30, 1947 |
|
NARAMSETTI VENKATAPPALA NARASIMHULU Vs. NARAMSETTI SOMESWARA RAO
|
April 3, 1947 |
|
NARAYAN PRASAD Vs. EMPEROR
|
September 26, 1947 |
|
NARAYAN PURUSHOTTAM BANSOD Vs. RAMCHANDRA MUDGALJI CHOUDHARKAR
|
March 21, 1947 |
|
NARAYAN RAUT Vs. EMPEROR
|
December 11, 1947 |
|
NARAYAN SONAGI SAGNE Vs. SHESHRAO VITHOBA
|
October 30, 1947 |
|
NARENDRA N MITRA Vs. NRIPENDRA BROY
|
June 26, 1947 |
|
NARENDRANATH BISWAS Vs. GOVERNOR-GENERAL IN COUNCIL
|
March 12, 1947 |
|
NAROTTAM DAS Vs. JAGANNATH
|
February 11, 1947 |
|
NARSING DAS MODI Vs. EMPEROR
|
May 2, 1947 |
|
NASIB KOHAR Vs. RAGHUNATH MISIR
|
October 3, 1947 |
|
NATARAJA PILLAI Vs. UNARAYANASWAMI IYER
|
March 7, 1947 |
|
NATESA NAICKER Vs. MARI GRAMANI
|
April 3, 1947 |
|
NATIONAL SEWING THREAD CO LTD CARRYING ON BUSINESS IN CHIDAMBARAM Vs. JAMES CHADWICK AND BROS, LTD, A COMPANY REGISTERED UNDER THE ENGLISH COMPANIES ACT BY ITS DULY CONSTITUTED ATTORNEY, HARVY GODFREY
|
December 9, 1947 |
|
NATRAM SADARAM Vs. LAXMAN HARI
|
August 13, 1947 |
|
NELLORE CO-OPERATIVE URBAN BANK LTD BY ITS SECRETARY, MR V VENKATAPPAYYA Vs. AKILI MALLIKARJUNAYYA
|
September 2, 1947 |
|
NEW PIECEGOODS BAZAR CO LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAYCITY
|
March 19, 1947 |
|
NILMONY JALUI Vs. SMRADHARANI DEBI
|
December 19, 1947 |
|
NIMBA GANBA GHULE Vs. NARAYAN PAIKAJI KALE
|
October 14, 1947 |
|
NIRMAL NALINI DEVI Vs. NIRMAL NALINI DEVI
|
October 17, 1947 |
|
NIRPAT SINGH Vs. EMPEROR
|
September 26, 1947 |
|
NISHA KANTO ROY CHOWDHURY Vs. SMTSAROJ BASHINI GOHO
|
November 19, 1947 |
|
NIZAMPATNAM NAGACHARI Vs. KONDIPARTI BUTCHAYYA (DIED)
|
July 11, 1947 |
|
NIZAMUDDIN Vs. JINNAT HOSSAIN
|
September 16, 1947 |
|
NOEL FREDERICK BARWELL Vs. JOHN JACKSON
|
July 21, 1947 |
|
NOOKALA APPAYYAMMA Vs. NOOKALA SUBBA RAO
|
April 11, 1947 |
|
NURAL HOSSAIN MALLIK Vs. MIHILAL SHEIKH
|
May 1, 1947 |
|
ODHAVJI LAKHAMSHI Vs. SAKARCHAND DAHYABHAI
|
December 12, 1947 |
|
OM PRAKASH MEHTA Vs. EMPEROR
|
April 1, 1947 |
|
OMPRAKASH LALCHAND Vs. EMPEROR
|
July 18, 1947 |
|
OOR NAYAKKAN ALIAS KRISHNASWAMI NAIDU Vs. PSARARARUNACHALA CHETTIAR
|
September 9, 1947 |
|
OSCAR H BROWN Vs. NATHMAL HIRACHAND AND CO
|
August 29, 1947 |
|
P ABDUL SALAM SAHEB Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT DISTRICT
|
September 5, 1947 |
|
P BOSE Vs. HCSEN
|
April 2, 1947 |
|
P GANNU RAO Vs. PTHIAGARAJA RAO
|
April 2, 1947 |
|
P KESANNA Vs. BOYA BALA GANGAPPA
|
January 6, 1947 |
|
P L N K M NAGAPPA CHETTIAR Vs. PLNKMLLAKSHMANAN CHETTIAR (DEAD)
|
November 27, 1947 |
|
P M NATARAJAN CHETTIAR Vs. SITALAKSHMI AMMAL
|
August 7, 1947 |
|
P R M S CHELLAPPA CHETTIAR Vs. MANICKAM PILLAI
|
April 11, 1947 |
|
P THIRUMAL NADAR Vs. PICHAI AMMAL
|
December 4, 1947 |
|
P VEDA BHAT Vs. MAHALAXMI AMMA
|
January 24, 1947 |
|
P VENKATARAMANIAH CHETTY Vs. PAPPAMAH
|
June 17, 1947 |
|
PADAMRAJ JAIN Vs. EMPEROR
|
September 25, 1947 |
|
PAIKANSING SHEORAMSING Vs. MANIKSING MOHTABSING
|
November 25, 1947 |
|
PALLA VEERASWAMI Vs. BANDARU CHITTI NAIDU
|
July 29, 1947 |
|
PALLAMREDDI AUDEMMA Vs. PALLAMREDDI VARADAREDDY
|
November 7, 1947 |
|
PANCHU DAS BHOWMIK Vs. ASRAF ALI
|
September 16, 1947 |
|
PANDURANG DEWAJI Vs. RAMESHWAR MOTIRAM
|
August 7, 1947 |
|
PANDURANG KASHINATH PATIL Vs. SHRIHARI DEORAO DESHPANDE
|
December 23, 1947 |
|
PANDURANG MANGAL Vs. BHOJALU USANNA
|
August 6, 1947 |
|
PANGULURI ANKAMMA Vs. VOOTLA RAGHAVAMMA
|
February 21, 1947 |
|
PANU NAYAK Vs. CHINTAI MALLIK
|
December 10, 1947 |
|
PAPANASAM CHETTIAR Vs. MUTHAYYA CHETTIAR (DEAD)
|
December 9, 1947 |
|
PARTIM MANDALANI Vs. RAMNATH DAS
|
April 15, 1947 |
|
PARVATIBAI SHANKAR PATHAKI Vs. ANANDRAO PATHAKI
|
February 28, 1947 |
|
PASUMARTI SATYANARAYANA RAO Vs. OFFICIAL RECEIVER OF WEST GODAVARI
|
September 3, 1947 |
|
PATESARI MAHARAJ Vs. KING
|
December 4, 1947 |
|
PAUL COUVREUR Vs. M G SHAPIRO
|
July 24, 1947 |
|
PAVAYAMAL Vs. SAMIAPPA GOUNDAN
|
March 12, 1947 |
|
PENUKONDA RATHAKRISHNAMURTHY Vs. GANAMUKALA CHENGALRAYA CHETTY CHALAMAYYA CHETTY AND CO
|
November 17, 1947 |
|
PESHAN SHAIKH Vs. EMPEROR
|
October 10, 1947 |
|
PHULCHAND KHANDELWAL Vs. GOVERNOR GENERAL FOR INDIA COUNCIL
|
December 23, 1947 |
|
PILLA VENKATA REDDI Vs. KORUMILLI SURYANARAYANAMURTHI
|
August 13, 1947 |
|
POKURI SIVARAMIAH Vs. VODDE AUDI REDDI (MINOR)
|
February 14, 1947 |
|
PONNUSWAMI CHETTIAR Vs. KAILASAM CHETTIAR
|
April 10, 1947 |
|
PRADIP SINGH Vs. AMBIKA SINGH
|
September 2, 1947 |
|
PRAFULLA CHANDRA GHOSH Vs. RAMESH CHANDRA GHOSH
|
January 8, 1947 |
|
PRAFULLA KUMAR CHAKRAVARTI Vs. DHODHA SAHANI
|
October 8, 1947 |
|
PRAFULLA KUMAR MUKHERJEE Vs. BANK OF COMMERCE LTD, KHULNA
|
February 11, 1947 |
|
PRAG DAS LAKHUTIA Vs. EMPEROR
|
July 17, 1947 |
|
PRALHAD RAMCHANDRA DESHPANDE Vs. GENDALAL MOTILAL
|
July 21, 1947 |
|
PRATAP NARAIN DAS Vs. SRI KRISHNA CHANDRA
|
April 1, 1947 |
|
PRAYAG MANDAR Vs. MUKTESHWAR PRASAD
|
August 12, 1947 |
|
PREM SINGH HYANKI Vs. DEB SINGH BISHT
|
July 24, 1947 |
|
PREMLAL DOMAJI Vs. NATHULAL BRIJLAL
|
December 31, 1947 |
|
PREMRAJ Vs. MT CHAND KANWAR
|
July 21, 1947 |
|
PRODUCERS CO-OPERATIVE DISTRIBUTING SOCIETY LTD Vs. COMMISSIONER OF TAXATION
|
December 18, 1947 |
|
PROVINCE OF BIHAR Vs. RANI BHUBNESHWARI KUER
|
September 11, 1947 |
|
PROVINCE OF BIHAR Vs. MAHARANI JANKI KUER
|
January 8, 1947 |
|
PROVINCE OF BIHAR Vs. RAJA BAHADUR KAMAKHYA NARAYAN SINGH
|
February 21, 1947 |
|
PROVINCE OF BIHAR Vs. SHEIKH IMAMAN (ACCUSED)
|
September 25, 1947 |
|
PROVINCE OF BIHAR Vs. RAI SHAMBHU LAL BOSE
|
January 15, 1947 |
|
PROVINCE OF BIHAR Vs. KAMAKHYA NARAYAN SINGH
|
February 12, 1947 |
|
PROVINCE OF BOMBAY Vs. HORMUSJI MANEKJI
|
July 12, 1947 |
|
PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. RBPODDAR FIRM THROUGH ITS MANAGING PARTNER, MOTILAL FOMRA
|
September 3, 1947 |
|
PROVINCE OF PUNJAB Vs. PANDIT TARA CHAND
|
April 11, 1947 |
|
PUBLIC PROSECUTOR Vs. PARAMESWARA IYER
|
March 28, 1947 |
|
PUBLIC PROSECUTOR Vs. CHAKKA KONDAPPA
|
March 6, 1947 |
|
PUBLIC PROSECUTOR Vs. OOR GOUNDAN ALIAS SOMMALAI GOUNDAN
|
May 28, 1947 |
|
PUBLIC PROSECUTOR Vs. AVHARIHARA IYER
|
August 11, 1947 |
|
PUBLIC PROSECUTOR Vs. BADULLA SAHIB
|
August 28, 1947 |
|
PUBLIC PROSECUTOR Vs. NAGALLA SESHAGIRI RAO
|
August 12, 1947 |
|
PUBLIC PROSECUTOR Vs. KODALI ARJUNA RAO
|
March 4, 1947 |
|
PUBLIC PROSECUTOR Vs. YRAMACHANDRAYYA
|
December 9, 1947 |
|
PUBLIC PROSECUTOR Vs. KBHIMESWARA RAO
|
July 23, 1947 |
|
PUBLIC PROSECUTOR Vs. NELLIAPPA PILLAI
|
December 5, 1947 |
|
PUBLIC PROSECUTOR Vs. KACHI MOHIDEEN MARAIKAYAR
|
August 28, 1947 |
|
PUBLIC PROSECUTOR Vs. RTNARASIMHA REDDY
|
July 30, 1947 |
|
PUBLIC PROSECUTOR Vs. PERUMAL
|
August 13, 1947 |
|
PUBLIC PROSECUTOR Vs. VSVISWANATHAN
|
January 17, 1947 |
|
PUBLIC PROSECUTOR Vs. ATCHAMMA
|
February 5, 1947 |
|
PUBLIC PROSECUTOR Vs. SMVELLAIYA MUDALIAR
|
November 14, 1947 |
|
PULIN CHANDRA DAW Vs. EMPEROR
|
November 25, 1947 |
|
PULLA MADDULETI REDDI Vs. RAHIMAN BI, LUNATIC BY GUARDIAN, HAKIM SAYED KAMALODDIN (DIED)
|
August 27, 1947 |
|
PULLA SUBBARAMIAH Vs. PALAGARI BALARAMI REDDY
|
September 17, 1947 |
|
PULUKURI KOTAYYA Vs. KING-EMPEROR
|
February 5, 1947 |
|
PUNDLIK DARYAJI Vs. JAINARAYAN MALIRAM SHOP
|
December 30, 1947 |
|
PUPPALA RAMAMURTHI Vs. KANDULAPATI KANAKARATNAM
|
March 14, 1947 |
|
PURNA CHANDRA GHOSE Vs. SMKIRAN BALA GHOSE
|
May 5, 1947 |
|
PURSHOTAM LAL Vs. PIYARE LAL
|
November 20, 1947 |
|
PURSOTTIM CHOUBEY Vs. RAJPATI KUER
|
December 2, 1947 |
|
PURUSOTTAM LAL SAROGI Vs. MTHAWI BAI
|
April 2, 1947 |
|
PUSHKAR PRASAD Vs. SURAJ PRASAD MAHAJAN
|
December 5, 1947 |
|
R KRISHNAMOORTHY IYER Vs. RNATARAJA IYER
|
April 15, 1947 |
|
R M A R A ADAIKAPPA CHETTIAR Vs. R CHANDRASEKHARA THEVAR
|
July 29, 1947 |
|
R M K M C MUTHUKARUPPAN CHETTIAR Vs. SINNAPPA GOUNDAN
|
March 28, 1947 |
|
R M N N NAGAPPA CHETTIAR Vs. TROJAN AND COMPANY
|
December 1, 1947 |
|
R M P R M M SUBRAMANIAM CHETTIAR Vs. NAVANEETHAKRISHNA MARUDAPPA THEVAN
|
March 19, 1947 |
|
R M Y R M PALANIAPPA CHETTIAR Vs. BOMBAY LIFE ASSURANCE CO LTDTHROUGH ITS SECRETARY
|
August 13, 1947 |
|
R RAMASWAMI CHETTIAR Vs. SRIPERUMBUDUR MRAMASWAMI PILLAI
|
December 10, 1947 |
|
RABINDRA MANDAL Vs. CKNAG AND SONS LTD
|
April 2, 1947 |
|
RACHAPUDI RANGA RAO Vs. BALABHADRAPATRUNI SUBBA RAO
|
August 22, 1947 |
|
RACHPAL MAHARAJ Vs. BHAGWANDAS DARUKA
|
March 11, 1947 |
|
RAGHUBANS KUMARI JU DEO Vs. RAGHURAJ SINGH
|
May 8, 1947 |
|
RAGHUBAR SINGH Vs. EMPEROR
|
December 3, 1947 |
|
RAGHUNANDAN SINGH Vs. SMSOUBHAGUA SUNDARI DEVI
|
September 15, 1947 |
|
RAGHUNATH SINGH Vs. NAKI RAM
|
April 17, 1947 |
|
RAGHUNATHDAS MADANGOPAL BHANGADE SHOP Vs. WARLU BABU MARAL
|
March 28, 1947 |
|
RAI KUMAR SINGH Vs. ABHAI KUMAR SINGH
|
May 8, 1947 |
|
RAJA BAHADUR MAJOR RAJA DURGA NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
|
February 21, 1947 |
|
RAJA SURAJPAL SINGH Vs. RAMGATI SINGH
|
April 1, 1947 |
|
RAJARAJESWARI AMMAL Vs. SSANKARANARAYANA AIYAR
|
March 3, 1947 |
|
RAJARAM VITHAL SUTAR Vs. RAMCHANDRA PANDU
|
April 9, 1947 |
|
RAJENDRA NARAIN BHANJ DEO Vs. SRI JANAK KISHORI DEVI
|
August 13, 1947 |
|
RAJENDRA NATH MANNA Vs. JOGJIBAN HANSDA
|
April 17, 1947 |
|
RAJESHWAR MISSER Vs. SUKHDEO MISSIR
|
March 12, 1947 |
|
RALEIGH INVESTMENT CO LTD Vs. GOVERNOR-GENERAL IN COUNCIL
|
February 19, 1947 |
|
RALEIGH INVESTMENT COMPANY LIMITED Vs. GOVERNOR-GENERAL IN COUNCIL
|
February 11, 1947 |
|
RAM BAKSH Vs. MTRAJESHWARI KUNWAR
|
November 26, 1947 |
|
RAM BRICHHA MISIR Vs. EMPEROR
|
August 1, 1947 |
|
RAM CHARAN Vs. RAMADHAR
|
November 7, 1947 |
|
RAM DIN Vs. EMPEROR
|
July 23, 1947 |
|
RAM KESHWAR MAHTON Vs. HARI CHARAN MAHTON
|
March 21, 1947 |
|
RAM KRIPAL Vs. SHRI KRISHNA DEO PRATAP SINGH
|
August 5, 1947 |
|
RAM NARAIN Vs. SHRI RAM LACHMAN JANKI BHARAT SATRUGHAN HANUMANJI
|
July 25, 1947 |
|
RAM PARGAS Vs. EMPEROR
|
September 2, 1947 |
|
RAM RANBIJAYA PRASAD SINGH Vs. SUKAR AHIR
|
January 14, 1947 |
|
RAM RATAN MUDHARA Vs. DEBENDRA PROSAD ROY
|
March 19, 1947 |
|
RAM SAIYA Vs. EMPEROR
|
September 3, 1947 |
|
RAM SARUP Vs. EMPEROR
|
September 2, 1947 |
|
RAM SEWAK LAL Vs. BASHIST
|
September 25, 1947 |
|
RAM SUP SINGH Vs. KALAP NATH SINGH
|
February 18, 1947 |
|
RAMA ASRA Vs. OFFICIAL RECEIVER OF SOUTH KANARA
|
September 3, 1947 |
|
RAMAKRISHNA AYYAR DHARMAM BY ITS HEREDITARY TRUSTEE, RAMAKRISHNA AYYAR Vs. UMAR SALAI MUHAMMAD SAIT
|
November 26, 1947 |
|
RAMALINGAM ALIAS KARUPPANNA KOUNDAR Vs. PERIA KALI GOUNDAN
|
March 6, 1947 |
|
RAMAPPAYYA Vs. SUBBAMMA
|
September 4, 1947 |
|
RAMARATHNAM Vs. CORPORATION OF MADRAS BY ITS LICENCE INSPECTOR, MAHOMED SAFIULLAH
|
November 13, 1947 |
|
RAMASWAMI REDDI Vs. DEIVASIGAMANI PILLAI
|
March 3, 1947 |
|
RAMASWAMY TEVAR Vs. CHINNIAH TEVAR
|
March 4, 1947 |
|
RAMAUTAR DUBEY Vs. RAMBRICH SINGH
|
January 30, 1947 |
|
RAMDAS PANDEY Vs. NAGENDRA NATH
|
April 24, 1947 |
|
RAMJI LAL Vs. PITAM CHAND
|
November 4, 1947 |
|
RAMKISHORE Vs. EMPEROR
|
July 18, 1947 |
|
RAMKRISHNA BALWANT SHINDIKAR Vs. SATWA KONDO LAHANU
|
October 26, 1947 |
|
RAMLAKHAN PANDEY Vs. DIGBIJAY NARAIN SINGH
|
March 14, 1947 |
|
RAMLAL SAHU Vs. MTRAMIA
|
March 28, 1947 |
|
RAMNATH BALIBHADRA Vs. SUNDARABAI W/O. SITARAM
|
August 19, 1947 |
|
RAMNATH SHEONARAYAN Vs. SONAJI KRISHNAJI
|
September 23, 1947 |
|
RAMPALSINGH Vs. EMPEROR
|
February 10, 1947 |
|
RAMRANBIJAYA PRASAD SINGH Vs. RAM KAWAL UPADHYA
|
November 19, 1947 |
|
RAMRAS MAHTON Vs. KING
|
August 20, 1947 |
|
RAMSASHI MONDAL Vs. NIRODE BARANI DASI
|
December 11, 1947 |
|
RAMUDAR SINGH Vs. RAMSURAT SINGH
|
April 3, 1947 |
|
RAMZAN ALI Vs. MTSATUL BIBI
|
May 8, 1947 |
|
RANGUBAI W/O. KISAN Vs. GOVIND LAXMAN
|
December 9, 1947 |
|
RANI MUNIA Vs. SURENDRA BIKRAM SINGH
|
July 21, 1947 |
|
RAO BHIMSINGH Vs. SHERSINGH
|
July 17, 1947 |
|
RAO SAHIB SRIMAN MUDUMBI VENKATA RANGA ANAHARACHARIAR Vs. SRI MANYAM KANAKAYYA ZAMINDAR GARU
|
November 21, 1947 |
|
RECEIVER Vs. MUTTANGI BUCHIRAMAYYA
|
March 13, 1947 |
|
REGISTRAR CO-OPERATIVE SOCIETIES Vs. RAGHUBIR RAM
|
September 11, 1947 |
|
REKHABCHAND SAROGI & Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
|
September 19, 1947 |
|
RISHABKUMAR MOHANLAL Vs. SINGAI MOTILAL KASTURCHAND
|
October 3, 1947 |
|
RODYA CHANDU Vs. MT. SARU W/O. TUKARAM MARATHE
|
October 30, 1947 |
|
ROHINI KUMAR ROY Vs. UDAY CHAND MAHATAB
|
April 30, 1947 |
|
RUKHADU PARBATSINGH Vs. KRISHNARAO KALURAM
|
April 7, 1947 |
|
RUSTPROOF METAL WINDOW CO LTD Vs. INLAND REVENUE COMMISSIONERS
|
July 31, 1947 |
|
S A R CHINNAN CHETTIAR Vs. ESTATE MANAGER
|
November 21, 1947 |
|
S C MAZUMDAR, RECEIVER Vs. COMMROF INCOME-TAX
|
August 29, 1947 |
|
S C MAZUMDAR, RECEIVER TRIGUNAIT BROTHERS ESTATE Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
August 29, 1947 |
|
S K DALIL Vs. RADHA NATH PAL
|
January 8, 1947 |
|
S K RAMASWAMI GOUNDAN Vs. SNPSUBBARAYA GOUNDAN
|
December 4, 1947 |
|
S KOMARAPPA GOUNDAN Vs. SRAMASWAMY GOUNDAN
|
March 26, 1947 |
|
S M AR M ARUNACHALAM CHETTIAR ALIAS VEERAPPA CHETTIAR Vs. MSTTHANNEERMALAYAN CHETTIAR
|
January 16, 1947 |
|
S RAMA IYER Vs. KVNATARAJA IYER
|
November 28, 1947 |
|
S SRIRANGA NACHARAMMA Vs. RAO BAHADUR NADAMUNI CHETTY
|
July 14, 1947 |
|
S SUBBA RAO Vs. MANGAVALLI VENKATASESHACHARLU
|
November 14, 1947 |
|
SACHINDRA MOHAN SEN ROY Vs. EMPEROR
|
December 4, 1947 |
|
SACHINDRA NATH KOLYA Vs. PROBODH CHANDRA SARKAR
|
July 4, 1947 |
|
SADASHEORAO GOVINDRAO HARSHEY Vs. LAXMICHAND GULABCHAND
|
December 15, 1947 |
|
SADASIVA BABU Vs. KASINATH TRUST FUNDS
|
September 19, 1947 |
|
SADEI SAHU Vs. CHANDRAMANI DEI
|
February 17, 1947 |
|
SADEK MAHAMMAD AHMAD HASAN Vs. JYOTISH CHANDRA PANDIT
|
May 23, 1947 |
|
SADHAN KUMAR BHATTACHERJEE Vs. SUNIL KUMAR BHATTACHERJEE
|
July 7, 1947 |
|
SAHDEO ROY Vs. EMPEROR
|
March 12, 1947 |
|
SAHEBRAO BAJIRAO Vs. SURYABHAN ZIBLAJI
|
October 21, 1947 |
|
SAHUL HAMEED ROWTHER Vs. KCPMOHIDEEN PICHAI
|
December 11, 1947 |
|
SAILENDRA KUMAR ROY Vs. BANK OF CALCUTTA, LTD
|
May 26, 1947 |
|
SAKAL NARAIN PANDEY Vs. JAGESHWAR NATH PANDEY
|
October 14, 1947 |
|
SAKHAMURI PERAYA Vs. NIMMARAJU KONDAYYA
|
November 28, 1947 |
|
SALEBHAI KADARALI Vs. EMPEROR
|
December 24, 1947 |
|
SALET SINGH Vs. BALI SINGH
|
June 25, 1947 |
|
SALIHUDDIN AHMAD Vs. MOHIUDDIN AHMAD
|
August 8, 1947 |
|
SANKALCHAND KUBERDAS JINGAR Vs. JOITARAM RANCHHOD KUMBHAR
|
December 12, 1947 |
|
SANKARALINGAM PILLAI Vs. THENPALANIYANDAVAR TEMPLE, THROUGH ITS TRUSTEE, RVELLAYYAM PILLAI
|
April 17, 1947 |
|
SANT RAM Vs. ATMA SINGH
|
November 11, 1947 |
|
SANTI LAL MEHTA Vs. EMPEROR
|
February 24, 1947 |
|
SARAN SINGH Vs. DWARKA NAIH
|
May 21, 1947 |
|
SARDARNI CHANAN KAUR Vs. MOHAN LAL GOELA
|
October 28, 1947 |
|
SATKARI GHOSE Vs. RAM LAKSHMAN DUTTA
|
April 30, 1947 |
|
SAUKHI GOPE Vs. UCHIT RAI
|
April 8, 1947 |
|
SEWAKRAM CHANDRIDUTT Vs. NAKCHHED MADHORAM
|
September 25, 1947 |
|
SHA JETMULL GANMUL Vs. CHARTERED BANK OF INDIA
|
July 15, 1947 |
|
SHADI RAM Vs. RAM KISHEN
|
December 1, 1947 |
|
SHAH BANMUL SOANMUL Vs. SHAH HARAKCHAND ROOPCHAND
|
November 13, 1947 |
|
SHAMRAO DEORAO MARATHE Vs. EMPEROR
|
February 12, 1947 |
|
SHAMSUDDIN Vs. EMPEROR
|
July 14, 1947 |
|
SHANKER RAO MOLHARRAO Vs. KALYANJI BHAI VITHALDAS
|
January 3, 1947 |
|
SHANMUGHA MUDALIAR Vs. PVRATHINA MUDALIAR
|
July 7, 1947 |
|
SHANTARAM ABASAHEB POWAR Vs. KERU KRISHNA KOLI
|
July 30, 1947 |
|
SHEO BALAK DUSADH Vs. EMPEROR
|
August 13, 1947 |
|
SHEO PRATAP SINGH Vs. TRIBENI TEWARI
|
October 10, 1947 |
|
SHEO RAM Vs. EMPEROR
|
September 3, 1947 |
|
SHEOBHAJAN SINGH Vs. MANIK CHAND SAHU
|
January 7, 1947 |
|
SHEOKUMAR TEWARI Vs. CENTRAL CO-OPERATIVE BANK DINAPUR
|
March 19, 1947 |
|
SHEOLAL RAMLALJI Vs. BALKRISHNA NANAKRAMJI
|
November 25, 1947 |
|
SHEONARAYAN HARLAL MAHESHWARI Vs. KANHAIYALAL DEVIDIN
|
January 31, 1947 |
|
SHEOSHANKARPRASAD Vs. MAHABIR PRASAD
|
August 27, 1947 |
|
SHERBANUBAI JAFFERBHOY Vs. HOOSEINBHOY ABDOOLABHOY
|
September 24, 1947 |
|
SHIRINBAI N J DADY Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1947 |
|
SHIVESHWAR PRASAD Vs. PARMESHWAR PRASAD CHAUDHRY
|
November 20, 1947 |
|
SHOP BAKSARAM RODMAL Vs. FIRM JASROOP SHRINATH
|
March 27, 1947 |
|
SHREE RAMCHANDRA SWAMI DEOSTHAN RAMPAILI Vs. YADORAO RAMCHANDRAO BHOGORE
|
September 9, 1947 |
|
SHYAM SUNDAR HALWASIYA Vs. JODHRAJ HALWASIYA
|
November 19, 1947 |
|
SHYAMLAL MARWARI Vs. MIRTUNJAY MANDAL
|
March 20, 1947 |
|
SHYAMRAO KRISHNARAO Vs. EMPEROR
|
January 9, 1947 |
|
SHYAMSUNDER KUER Vs. MATHURA PRASAD SEN
|
August 22, 1947 |
|
SINGANAMALLA KRISHNAMURTHY ALIAS YELLA KRISHNAMURTHY Vs. YELLA VENKATARAMANAPPA
|
April 15, 1947 |
|
SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
January 10, 1947 |
|
SIR MOHAMMAD AKBAR KHAN Vs. MUSAMMAT MOTAL
|
July 29, 1947 |
|
SITALPRASAD KALKA PRASAD Vs. SUKYA
|
October 14, 1947 |
|
SITLA BUX SINGH Vs. MAHABIR SINGH
|
November 3, 1947 |
|
SIVALINGA THEVAR Vs. SRINIVASA MUDALIAR
|
September 3, 1947 |
|
SM AKHOY KUMARI DEBI Vs. CHAND MODDIN MONDAL
|
November 27, 1947 |
|
SM BHADU DASI W/O GOLOK BEHARI DUTT Vs. GOKUL CHANDRA DAW
|
December 4, 1947 |
|
SM JADUPRAVA MITRA Vs. RAI BATO BEHARI
|
August 29, 1947 |
|
SM PARUL BALA GHOSH Vs. SAROJ KUMAR GOSWAMI
|
April 25, 1947 |
|
SM PATTA KUMARI BIBI Vs. NIRMAL KUMAR SINHA
|
January 14, 1947 |
|
SM RAJABALA Vs. SMSUKUMARI DEBI W/O GURUPADA HALDAR
|
January 13, 1947 |
|
SM SAFURA BIBI Vs. ISOB BEPARI
|
April 24, 1947 |
|
SM SUHASHINI DAS W/O SURENDRA NATH DAS Vs. MAHENDRA KUMAR BOSE
|
May 13, 1947 |
|
SM. SARJUBAI W/O. GHASIRAM Vs. CO-OPERATIVE SOCIETY
|
August 25, 1947 |
|
SOHAN SINGH Vs. GOVERNOR-GENERAL IN COUNCIL
|
June 17, 1947 |
|
SOMASHEKHAR SWAMI Vs. BAPUSAHEB NARAYANRAO PATIL
|
February 6, 1947 |
|
SOMASUNDARA MUDALI Vs. THIRUPPATHURAN ALIAS NAGAPPA MUDALI
|
September 10, 1947 |
|
SOVA CHAND BOTHRA Vs. EMPEROR
|
October 9, 1947 |
|
SREEMANTHU RAJAH Y S R PRASAD, ZAMINDAR OF DEVAKOTA Vs. KOLLI RAMASWAMY
|
September 10, 1947 |
|
SRI K M N N SWAMINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME- TAX
|
April 21, 1947 |
|
SRI RAM Vs. EMPEROR
|
May 8, 1947 |
|
SRI RAMA VILAS SERVICE, LIMITED Vs. ROAD TRAFFIC BOARD BY ITS SECRETARY
|
November 19, 1947 |
|
SRI SRI SATYABHIGNA THEERTHASWAMY VARU OF UTTARADI MUTT BY ALUR MARKAPURAM SRINIVASACHARYULU Vs. MUNDRU NARASAYYA
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April 25, 1947 |
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SRIDHAR ACHARI Vs. EMPEROR
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October 6, 1947 |
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SRINIVAS MALL BAIROLIYA Vs. EMPEROR
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April 28, 1947 |
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SRIPADA VENKATA JAGANNADHARAO Vs. KANNEPALLI VENKATACHALAMAYYA SASTRY
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September 5, 1947 |
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SUBBAMMAL Vs. ALAMELU AMMAL
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September 5, 1947 |
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SUBBAPPA MALLAPPA HUBALLI Vs. PLBONNI
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February 21, 1947 |
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SUBBIAH PILLAI ALIAS S S M SUBRAMANIA PILLAI Vs. SANKARAPANDIAM PILLAI
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December 18, 1947 |
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SUBHAN ALI Vs. MTMAKHDOMULNISSA
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January 2, 1947 |
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SUJANSING AJITSING MOHOTA Vs. RAMCHANDRARAO KRISHNARAO SINGAROO
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July 29, 1947 |
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SUKUMAR BOSE Vs. EMPEROR
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January 9, 1947 |
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SUNDAR SINGH Vs. LACHHMAN SINGH
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November 18, 1947 |
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SUNDER SINGH Vs. FAQIR CHAND
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November 27, 1947 |
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SUNDERLAL RAMDIYAL Vs. S. S. LAXMANPRASAD
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November 4, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DEWILSONE
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May 27, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. SONA MIA
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January 10, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KALOO KHAN
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May 23, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MAKHAN CHANDRA ROY
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January 21, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MULTANCHAND
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January 24, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. FATE CHAND BAID
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January 10, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. EAST INDIA ELECTRIC AND TRACTION CO LTD
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December 12, 1947 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AMARI (CHARAN) TIKADAR
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January 14, 1947 |
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SURISETTI SATYANARAYANAMURTHY Vs. RAJANALA GOPALARAO NAIDU
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January 16, 1947 |
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SURYAMOHAN THAKUR Vs. ARJUN RAI
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April 24, 1947 |
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SURYANARAYANAMURTHI Vs. SURAMMA
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May 20, 1947 |
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SWADESHI BIMA CO LTD Vs. BSHIV CHARAN DAS
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October 17, 1947 |
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SWAROOP SINGH Vs. EMPEROR
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August 20, 1947 |
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SYED AHAMMAD Vs. MAKKU MIA
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May 6, 1947 |
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SYEDAMIAN SAHIB Vs. JANAKI AMMAL
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September 19, 1947 |
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T M P DEVASENAMBAL AMMAL Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS BOARD
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March 25, 1947 |
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T M RAMAKRISHNAN CHETTIAR ALIAS MANNAR KRISHNAN CHETTIAR Vs. GRADHAKRISHNAN CHETTIAR
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March 12, 1947 |
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T N V KAILASA THEVAR Vs. VRAMASWAMI AYYANGAR
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December 12, 1947 |
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TADEPALLE VENKATASASTRI Vs. PARICHI UMAMAHESWARA VENKATA JAGANNADHA RAO
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July 8, 1947 |
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TALCHAR SABAI GRASS TRADING COMPANY LTD Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
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September 10, 1947 |
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TARACHAND JAGANNATH Vs. MT. TAIBAI
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October 7, 1947 |
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TARAK NATH SAHA Vs. RAJANI KANTA SAHA
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December 10, 1947 |
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TELIKICHERLA KANDALA SRIMANNARAYANA CHARYULU Vs. KOYAL KANDADAI BHAVANACHARYULU ALIAS MODALIANDAN SWAMULUVARU (DECEASED)
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August 29, 1947 |
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THAMMANA GANGARAJU CHETTY Vs. PABBICHETTY BHIMALINGAM
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April 11, 1947 |
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THANDARAM S/O. MANWA Vs. KASHIPRASAD
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October 31, 1947 |
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THANGATHAMMAL Vs. PUGALUMPERUMAL PILLAI
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April 8, 1947 |
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THANSINGH TIKARAM POWER Vs. BHAULAL LODHI
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March 4, 1947 |
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THIAGARAJA BHAGAVATHAR Vs. EMPEROR
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March 27, 1947 |
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THUMALA AYYALUREDDI Vs. THUMATI MALLAREDDI
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November 10, 1947 |
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THUMMALAPALLI VISWANADHAM Vs. SOKALACHAND CHUNNILAL
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February 21, 1947 |
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TIMBRELL (H M INSPECTOR OF TAXES) Vs. LORD ALDENHAMS EXECUTORS
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March 6, 1947 |
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TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE, REPRESENTED BY ITS COMMISSIONER, SRI A JAYARAM NAIDU Vs. NCHENGAMA NAIDU
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March 19, 1947 |
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TOTA RAM Vs. EMPEROR
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August 4, 1947 |
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TRIMBAK RAOJI Vs. LANKARAN
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December 29, 1947 |
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TUKARAM S/O. KHETARI Vs. LAXMAN S/O. MAHAROO
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December 3, 1947 |
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TULSIRAM RAMDAYAL Vs. BADRIPRASAD AND JANKIPRASAD
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August 26, 1947 |
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TULSIRAM SHRIKISAN MARWADI Vs. ZABOO BHIMA SHANKAR
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October 8, 1947 |
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U P GOVERMENT Vs. REDHEY LAL
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September 11, 1947 |
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UMAPADA PRAMANIK Vs. KHITISH CHANDRA PRAMANIK
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May 19, 1947 |
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UMRAO SINGH Vs. KUNWAR MAN SINGH
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December 17, 1947 |
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UNITED BROKERS Vs. ALAGAPPA CORPORATION BY SOLE PROPRIETORDRSIR RMALAGAPPA CHETTIAR
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December 2, 1947 |
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UPENDRA LAL Vs. BIRENDRA LAL DAS
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May 14, 1947 |
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UPPALAPATI VENKATARATNAM Vs. UPPALAPATI APPARAO
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February 25, 1947 |
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UPPER INDIA CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME- TAX
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February 20, 1947 |
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UPPER INDIA CHAMBER OF COMMERCE CAWNPORE Vs. COMMISSIONER OF INCOME-TAX, CP& UP
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February 20, 1947 |
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USHA DURGAPARSAD BAKHALE Vs. COMMISSIONER OF POLICE
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November 20, 1947 |
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UTTAMRAO SHRIPAT BHUTEKAR Vs. ASRU HANWANTA BHUTEKAR
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October 10, 1947 |
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V BARNARD Vs. MRSAVERIL MAY TRESSLOR BARNARD
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April 16, 1947 |
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V C A R AMNAMALAI CHETTIAR Vs. M N M M RAMANATHAN CHETTIAR
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March 5, 1947 |
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V RM A S CHOCKALINGAM CHETTIAR Vs. ASPSKRKARUPPAN CHETTIAR
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August 8, 1947 |
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V SEETHARAMA CHETTIAR Vs. TRMUTHUKRISHNA CHETTIAR
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September 10, 1947 |
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V SUBRAMANIA AIYAR Vs. SCANNASAMI IYER
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February 3, 1947 |
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V T ELAYA PILLAI Vs. AMMUHAMMAD IBRAHIM SAHIB
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September 4, 1947 |
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VADREVU VENKATARATNAM Vs. RAJAH SAHEB MEHARBAN I DOSTAN, SRI RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR SARDAR GARU, MAHARAJAH OF PITHAPURAM
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August 14, 1947 |
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VAI KM VAYYAPURI VATHIAR Vs. RSOMIANARAYANA IYENGAR
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December 11, 1947 |
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VAMAN VASUDEO CHITALEY Vs. RAGHUNATH GANESH THAKAR
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November 27, 1947 |
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VANGAYIL MADHAVAN NAYANAR Vs. VPARAMESWARA AYYAR
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September 15, 1947 |
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VANNAPPAN SERVAI Vs. SINNATHAYEE AMMAL
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November 28, 1947 |
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VARADARAJA CHETTIAR Vs. SWAMI MAISTRY
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April 10, 1947 |
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VASUDEO GANESH KULKARNI Vs. VISHWANATH SHRIPAD KULKARNI
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January 1, 1947 |
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VATHYAM BALARAMA SASTRI Vs. VAVILALA VASUDEVA SASTRI
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July 30, 1947 |
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VELICHETI SATYANARAYANA Vs. KOPPAKA VENKATARAMAYYA (MINOR) REPRESENTED BY FATHER AND GUARDIAN SATYAM
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February 7, 1947 |
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VELJI SHIVJI Vs. MATHURADAS HARIDAS
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March 17, 1947 |
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VELLAYAN CHETTIAR Vs. GOVERNMENT OF THE PROVINCE OF MADRAS
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July 2, 1947 |
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VEMANA RAMACHANDRAYYA NAIDU Vs. ABDUL KADAR CHISTHI
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March 24, 1947 |
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VINKAR MANDAL, BASIM Vs. NARAYANRAO GOPALRAO DABHADE
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December 29, 1947 |
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VITHALJI MADHAVJI Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 1947 |
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VITHOBA Vs. DHANAJI
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January 17, 1947 |
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VITHOBA CHIMANJI BANGDE Vs. MAHADEO KESHEORAO MEGHE
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September 30, 1947 |
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W JAYARAGHAVAN Vs. LEO FILMS
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November 28, 1947 |
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WASANT SHRIPAT DESHPANDE Vs. G. M. KHANDEKAR
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September 15, 1947 |
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WASUDEO KESHAO KHANDELKAR Vs. DEVIDAS GOVINDRAO GANORKAR
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October 14, 1947 |
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WESTERN INDIA OIL DISTRIBUTING CO LTD THROUGH ITS LOCAL AGENT Vs. VKRATHNASABAPATHY
|
March 14, 1947 |
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WILLIAM ROGER FERNANDEZ Vs. EMPEROR
|
October 7, 1947 |
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Y L PAUL Vs. GCJOSEPH
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December 19, 1947 |
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YAMUJALA MANGAMMA Vs. KALYANAPU APPADU
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April 25, 1947 |
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YANGALASETTI THIRUPATHAIAH Vs. KOPALLE MANGAPATHI RAO
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December 5, 1947 |
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YELAMANCHILI VENKATADRI Vs. VEDANTAM SESHACHARYULU
|
January 24, 1947 |
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YELLA THIPPANNA Vs. YELLA VENKATARAMANAPPA OF UNSOUND MIND BY GUARDIAN, SRI MGURUSWAMY AYYAR, ADVOCATE APPOINTED AS MANAGER
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April 15, 1947 |
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ZAFAR MD SARKAR Vs. EMPEROR
|
January 14, 1947 |
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ZAHIRUDDIN Vs. EMPEROR
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February 18, 1947 |
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ZIAUL HASAN Vs. MTRUQUYIA BEGUM
|
July 29, 1947 |
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ZIMALI W/O. MAHADEO Vs. WASUDEO TRIMBAK SAHASRABUDHE
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July 21, 1947 |
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ZINGGA MOHAN DHIWAR Vs. RAMCHANDRA SAKHARAM
|
March 17, 1947 |
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ZINGU DEORAO UMALE Vs. MAHADEO PARASHRAMJI
|
October 6, 1947 |
LOGIN