REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A KRISHNASWAMI VANDAYAR Vs. UNION BANK, LTD	July 1, 1942
A L N SATHAPPA CHETTI Vs. THAYYANAYAKI AMMAL	July 2, 1942
A RAJAGOPALA AIYAR Vs. SRAMACHANDRA AIYAR	February 4, 1942
A VENKATARAMAYYAR Vs. ASAYYASAMI SASTRIGAL	September 16, 1942
ABDUL KARIM MASTER Vs. RAJ CHANDRA GHOSE	January 30, 1942
ABDUL LATIF KHAN Vs. SOMAR KUNJRA	March 2, 1942
ABDUL MAJID MRIDHA Vs. AMINA KHATUN D/O ABBAS MRIDHA	February 26, 1942
ABDUL NABI SAHIB Vs. BAJAN SAHIB	December 3, 1942
ABDUL RAHMAN Vs. VILAYAT HUSSAIN	September 22, 1942
ABDUL WAHEB HOWLADAR Vs. SUKUMARI DEBI W/O JONARDAN MOOKERJEE	March 20, 1942
ABHOY KANTA GOHAIN Vs. GOPINATH DEB GOSWAMI	August 18, 1942
ABIBA ALI Vs. ALHAJI MAMA ALI	July 3, 1942
ADIKANDO PANIGRAHI Vs. YETIRAJU NARAYANASWAMI	February 27, 1942
ADINATH BHATTACHARJEE Vs. KRISHNA CHANDRA BHATTACHARJEE	July 29, 1942
ADVOCATE-GENERAL Vs. SRI RAMANATHA GOENKA, EDITOR, PRINTER AND PUBLISHER OF THE INDIAN EXPRESS	September 23, 1942
AFZALUR RAHMAN Vs. EMPEROR	October 5, 1942
AHMEDABAD MUNICIPALITY Vs. SECRETARY OF STATE	December 15, 1942
AKKAMMAL Vs. KOMARASAMI CHETTIAR	March 25, 1942
ALIBHAI ALIAS ALI MOHOMAD S/O. TAR MOHAMMAD KHOJA, PROPRIETOR, ALIBHAI SHAKOORBHAI RICE MILL Vs. EMPEROR	May 30, 1942
ALLIPURAM SUBBIAH Vs. BOJJA VENKATA SUBBAMMA	March 26, 1942
ALLURI CHINA BAPANNA GARU Vs. MUTHANGI JAGGIAH ALIAS JAGGA RAO GARU	December 8, 1942
AMAR NATH MISRA Vs. TRILOCHANDAS DUTTA	August 6, 1942
AMIRTHAMMAL Vs. VALLIMAYIL AMMAL	April 2, 1942
ANANDA MOHAN PODDAR Vs. DURGA CHARAN DUTTA	March 5, 1942
ANGADI MASUMAYYA Vs. OFFICIAL RECEIVER	August 7, 1942
ANGAMMAL Vs. PUNNAMMAL	November 24, 1942
ANNABATTULA APPALASWAMI Vs. MANDALA APPAMMA	July 10, 1942
ANNADA CHARAN CHAKRAVARTI Vs. EMPEROR	June 3, 1942
ANNAM VENKATAKUTUMBA RAO Vs. YENDURI VEERABHADRUDU (DIED)	October 6, 1942
ANNAPURNABAI GHATE W/O. O. B. GHATE Vs. HINDUSTAN CO-OPERATIVE INSURANCE SOCIETY LIMITED	April 10, 1942
ARUN KUMAR BASU (MINOR REPRESENTED BY MOTHER SM BIJAN RANI BASU) Vs. SUDHIR CHANDRA BASU	March 11, 1942
ARUNAGIRI CHETTIAR Vs. KUPPUSWAMI CHETTIAR	July 29, 1942
ASGARALI MULLA IBRAHIMJI Vs. EMPEROR	September 29, 1942
ASHUTOSH DEY Vs. FOOLCHAND KESHABDEO	March 6, 1942
ASIATIC GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED Vs. DEBT CONCILIATION BOARD BY ITS CHAIRMAN	September 18, 1942
ASMABOO KURBAN HOSSAIN Vs. PROVINCE OF BENGAL	June 30, 1942
ATUL CHANDRA CHAKRAVARTI Vs. UPENDRA NARAYAN MUKHOPADHYAYA	April 23, 1942
AVASARALA KAMARAJU PANTULU Vs. BALLA SARAMMA	March 16, 1942
AVVARI SUBBA ROW Vs. KONDAMUDI VARADAIAH (DECEASED)	December 4, 1942
B UGAR SEN JAIN Vs. LTIRBHWAN NARAIN	September 29, 1942
BABOO S/O. THAKUR DHOBI Vs. MT. SUBANSHI W/O. MANGAL DHOBI	February 19, 1942
BABU LAL RAY Vs. BINDHYACHAL RAI	November 23, 1942
BABU RAJA MOHAN MANUCHA Vs. BABU MANZOOR AHMAD KHAN	December 14, 1942
BABU RAM Vs. MOHDHASAN KHAN	October 2, 1942
BABUIE SHANTI DEVI Vs. KHODAI PRASAD SINGH	January 15, 1942
BADRINARAYAN S/O. GANGARAM MARWADI SARDA Vs. NARAYANSINGH HANUMANSINGH RAJPUT AND ANOTHER	October 28, 1942
BAIDYANATH NANDI S/O TRAILAKHYA NATH NANDI Vs. SHYAMA SUNDAR NANDI S/O HATI NANDI MANAGING SHEBAIT OF SRI SRI ISWAR LAKSHMI JANARDAN THAKUR	August 19, 1942
BAIKUNTHA NATH HALDAR S/O KAILASH CHANDRA HALDAR Vs. KISHORI MOHAN BANERJEE	July 17, 1942
BAMAPADA GHOSH Vs. SATISH CHANDRA SUR	August 25, 1942
BANAMALI CHARAN BHUNIA Vs. DHARANIDHAR BHUNIA	August 12, 1942
BANAMALI TRIPATHY Vs. EMPEROR	December 23, 1942
BANARSI DAS Vs. MTBHAWANI KUER	March 25, 1942
BANK AND BEHAR LTD Vs. HARI KISHUN PRASAD JHUN-JHUNWALA	January 13, 1942
BANK OF BARODA LTD Vs. PUNJAB NATIONAL BANK LTD	March 17, 1942
BANK OF UPPER INDIA LTD Vs. ROBERT HERCULES SKINNER	June 15, 1942
BANSIDHAR MARWARI Vs. PWD	March 20, 1942
BANSORI LAL SARKAR, RECEIVER TO THE ESTATE OF GOSTABEHARI MAJUMDAR AND BISWANATH MAJUMDAR Vs. RABINDRA NATH BISWAS (MINOR), JUDGMENT- DEBTOR	April 23, 1942
BANWARI GOPE Vs. EMPEROR	November 20, 1942
BARADA CHARAN NANDI Vs. EASTERN UNION BANK LTD	March 13, 1942
BARASET BASIRHAT LIGHT RAILWAY CO LTD Vs. NRISINGHA CHARAN NANDI CHOWDHURY	August 27, 1942
BARIKRAO BHADDOO KUNBI Vs. EMPEROR	November 11, 1942
BARKAT Vs. EMPEROR	September 7, 1942
BASHISHT NARAIN SINGH Vs. RAM PUKAR SINGH	January 19, 1942
BASUDEB MAHAPATRA Vs. SURENDRA NATH MITRA	February 17, 1942
BEHARA VIYYAMMA Vs. AYYAGARI VEERA VENKATA SATYA SURYAPRAKASA RAO, MINOR BY MATERNAL AUNT AND NEXT FRIEND VADDIPARTI RAMAYAMMA	January 16, 1942
BEHARILAL ASARAMSAO Vs. GYANIRAM NARAYAN POWAR AND OTHERS	January 20, 1942
BEHARILAL LACHHIRAM KUDMI Vs. MT. MUKATBAI W/O. RAMBHAU KUDMI	October 28, 1942
BEJOY GOVINDA BASU Vs. NOAKHALI LOAN OFFICE LTD	March 5, 1942
BEJOY KUMAR SAHA REPRESENTED BY HIS NEXT FRIEND AND GUARDIAN MOTHER, KUNTALABALA DASI Vs. RAMAPATI BASU, RECEIVER	May 21, 1942
BENARES BANK LTD Vs. GEORGE MACDONALD FALKNER	January 20, 1942
BENGAL AND NORTH-WESTERN RLY CO Vs. MOHAMMAD MUNSHI	July 23, 1942
BENGAL JUTE MILLS Vs. JEWRAJ HEERALAL	June 16, 1942
BENGAL NAGPUR RAILWAY CO LTD Vs. CORPORATION OF CALCUTTA	March 20, 1942
BENGALI SAHU Vs. GUDRI TANTI	February 5, 1942
BETHANASAMI NAIDU Vs. MINOR KANNAN ALIAS SANJEEVI NAIDU	November 25, 1942
BHAMIDIPATI KAMESWARA RAO Vs. NATIONAL MOVIETONE COMPANY LTD, KILPAUK	March 12, 1942
BHATTA GORDHAN LAL Vs. SHRI THAKUR RADHA KANT JUGAL SARUP JIMAHARAJ THROUGH TRUSTEES	April 23, 1942
BHOWANIPUR BANKING CORPORATION, LTD Vs. BEJOY KUMAR ADDY	July 15, 1942
BHUPAL CHANDRA SIRCAR Vs. JAGAD BHUSAN SIRCAR	July 31, 1942
BHUPENDRA NATH MUKHERJEE Vs. COMMISSIONER OF UTTERPARA MUNICIPALITY, REPRESENTED BY CHAIRMAN	June 15, 1942
BIADYANATH DUTT Vs. MRITUNJOY	May 19, 1942
BIBI REHANA KHATUN Vs. IQTIDAR UDDIN HASAN	November 2, 1942
BIBI SAMSUNNEHAR Vs. HARI NATH	May 12, 1942
BIJOYNAGAR TEA CO LTD Vs. INDIAN TEA LICENSING COMMITTEE	July 31, 1942
BINJRAJ MAHESWRIA Vs. RAMNIWASDAS JALAN	January 5, 1942
BIRENDRA LAL DAS CHOUDHURI Vs. ABDUL HEKIM	August 6, 1942
BIRESWAR MORAL Vs. INDU BHUSHAN KUNDU	August 11, 1942
BISHNATH SINGH Vs. BALWANT RAO NAIK KALIA	August 5, 1942
BISHUNLAL SINGH Vs. JAGARNATH SINGH	October 28, 1942
BISHWANATH S/O. KARUNA SHANKAR SHUKLA AND ANOTHER Vs. SURAT SINGH ALIAS CHHUTTUSINGH S/O. BHABHUTSINGH AND ANOTHER	September 9, 1942
BOBBA VARALAKSHMAMMA Vs. KOSARAJU JANNAYYA	October 7, 1942
BOGRA BANK LTD Vs. RAMANI MOHAN CHOUDHURY	August 14, 1942
BOLLAPRAGADA SARVESWARARAO Vs. NAGUMALLI VENKATA SUBBAYYA CARRYING ON FAMILY TRADE UNDER THE NAME AND STYLE OF NAGUMALLI VENKATASUBBAYYA AND SONS OF RAJAHMUNDRY	October 22, 1942
BONDA KUI Vs. EMPEROR	March 25, 1942
BROJENDRA KUMAR BANDOPADHYAYA Vs. MTBILQUIS KHANAM W/O MOHAMMAD MEHEDALI KHAN PANI	July 17, 1942
BROJENDRA MOHAN MAITRA, TRUSTEE TO ESTATE OF RADHA RAMAN CHAUDHURY Vs. SARADA MANDAL	February 25, 1942
BUDHULAL HARNARAYAN AGARWAL Vs. SUKHMAN	January 20, 1942
BUNDOO Vs. EMPEROR	August 7, 1942
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. OFFICIAL RECEIVER	September 1, 1942
C D DESIKACHARI Vs. OFFICIAL RECEIVER	July 3, 1942
C R SUBRAMANIA AIYAR Vs. OFFICIAL ASSIGNEE	August 13, 1942
C S ANANTHANARAYANA IYER Vs. SIVARAMAKRISHNA IYER	November 3, 1942
C VELAYUDHA MUDALI Vs. TCHENGAMA NAIDU	July 13, 1942
CALICUT BANK LIMITED (IN LIQUIDATION) BY OFFICIAL LIQUIDATORS Vs. NEKKAT ALIAS EPPURATH MANAKKAL PARAMESWARAN NAMBUDIRI S SON NARAYANAN NAMBUDIRI	October 21, 1942
CANADIAN PACIFIC RAILWAY COMPANY Vs. LEONARD LOCKHART	August 5, 1942
CHAIRMAN Vs. ABDUL KADIR HAJI SHAIK GULAB MUSALMAN	January 15, 1942
CHAKKA CHINA SATTIRAJU Vs. AJJARAPU VIRAYYA	December 4, 1942
CHAMPAT UDEBHAN GOLE Vs. ISMAIL KHAN DULEKHAN MUSALMAN	August 20, 1942
CHANDRABHAN BILOTIA Vs. GANPATRAI AND SONS	August 13, 1942
CHANDU LAL AGARWALLA, KARTA OF JOINT FAMILY AND OF FIRM NAMED HANUTRAM LEKRAM AGARWALLA Vs. BIBI KHATEMONNESSA W/O SAFIKUDDIN AHAMED	March 27, 1942
CHAUDHARI VIKRAM SINGH Vs. LEHRI SINGH	December 18, 1942
CHELLATHAMMAL ALIAS AMMAMUTHUAMMAL Vs. KALITHEERTHA PILLAI	April 2, 1942
CHELLIAH ALIAS KARIAMANICKAM Vs. RENGASWAMI AIYANGAR	July 13, 1942
CHENNAKESAVA AIYANGAR Vs. OFFICIAL LIQUIDATOR, THE COIMBATORE MAHALAKSHMI BANK, LIMITED	July 29, 1942
CHERUKURI GANGARAJU Vs. SEEMAKURTI LAKSHMINARAYANAMURTI (DIED)	March 13, 1942
CHERUKURI INDIRADEVI BEING MINOR BY NEXT FRIEND AND FATHER, N C KRISHNAYYA NAIDU Vs. MAMIDIPALLI AUDINARAYANAMURTHY	June 30, 1942
CHEVVETI RAMUDU Vs. STATE	July 14, 1942
CHINA ANA MUTHUVAYYANGAR Vs. THIRUVANGADAMMAL	January 8, 1942
CHINNASWAMI CHETTY Vs. PARVATHIAH CHETTY	July 23, 1942
CHINNASWAMI NAIDU Vs. RAMASWAMI NAIDU	January 27, 1942
CHINNATURAI MUTHIRIYAN ALIAS NEELAMEGA MUTHIRIYAN Vs. OFFICIAL RECEIVER	July 27, 1942
CHINTAMAN DHARMAJI PATIL Vs. SHRIKRISHNA WASUDEO GHARPUREY AND OTHERS	March 18, 1942
CHIPPAGIRI NAGIREDDI Vs. VENKADARI SOMAPPA	October 6, 1942
CHIRANJI LAL Vs. RAM SWARUP	September 7, 1942
CHITTOORI VENKATARAJU Vs. CHEKKA SURYANARAYANA RECEIVER TO THE ESTATE OF THE LATE RAO BAHADUR PYDAH VENKATACHALAPATHI GARU	August 27, 1942
CHOTA NAGPUR BANKING ASSOCIATION LTD Vs. LAL MOHAN TRIVEDI	November 30, 1942
CHULLIYAT GOVINDAN NAIR Vs. MOOZHIYUT IMBICHI MAMMAD	March 20, 1942
CHUNNILAL S/O. HIRALAL Vs. MT. RUKHMABAI W/O. DEORAM AND ANOTHER	September 21, 1942
CHUTUR PRASAD SAH Vs. MTBISHUNI KUER	February 25, 1942
COCA-COLA COMPANY OF CANADA LTD Vs. PEPSI COLA COMPANY OF CANADA LTD	March 19, 1942
COMMISSIONER OF INCOME-TAX Vs. GDNAIDU, INDUSTRIAL EDUCATIONAL TRUST	February 2, 1942
COMMISSIONER OF INCOME-TAX Vs. BEHARI LAL BEHARGAVA	April 10, 1942
COMMISSIONER OF INCOME-TAX Vs. MADRAS PROVINCIAL CO-OPERATIVE BANK, LIMITED	September 28, 1942
COMMISSIONER OF INCOME-TAX Vs. BAR COUNCIL	November 9, 1942
COMMISSIONER OF INCOME-TAX Vs. DUTTS TRUST	July 20, 1942
COMMISSIONER OF INCOME-TAX BIHAR ORISSA Vs. NOPERAM RAM GOPAL	April 7, 1942
COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES Vs. MT. PANNABAI W/O. SHEO RATAN	December 18, 1942
COMMISSIONERS OF PABNA MUNICIPALITY Vs. NIRODE SUNDARI DASYA BASAK W/O KUNJA BEHARI BASAK	June 30, 1942
D A RATHNASWAMY PILLAI Vs. RAJARATNAM PILLAI	July 28, 1942
D ANJANEYA SASTRI Vs. TRRAJAGOPALA CHETTIAR, TRUSTEE OF CHINNA RAMANUJA KOODAM	March 13, 1942
D GOPALASWAMI MUDALIAR Vs. SUBRAMANYA PILLAI	January 9, 1942
D K ASWATHA NARAYANA GUPTA Vs. JMUNEPPA	December 21, 1942
DADARAO KRISHNAJI MALI AND ANOTHER Vs. JATANBAI W/O. BHIKAMCHAND AND ANOTHER	September 29, 1942
DAGGUPATI NAYUDAMMA Vs. SALT SIVARAJU DHARAMCHAND KOTTUVARU	November 10, 1942
DAITYARI TRIPATTY Vs. SUBODH CHANDRA CHOWDHURY	June 18, 1942
DALMIA CEMENT COMPANY, LIMITED Vs. ASGLOURDUSAMI PILLAI	November 5, 1942
DAMODHAR GULABRAO CHOHAN AND ANOTHER Vs. KHUSHAL LAXMAN MARATHI TELI	January 29, 1942
DAN BAHADUR SINGH Vs. EMPEROR	November 13, 1942
DANDAMUDI NARASAYYA Vs. MOVVA SUBBAYYA	April 1, 1942
DARGAHI Vs. EMPEROR	July 13, 1942
DASARI MURUGAPPA MUDALI Vs. OFFICIAL RECEIVER	April 7, 1942
DASI PARVATHI AMMAL Vs. DASI ANGAMUTHU	July 16, 1942
DAU BALWANTSINGH S/O. DAU GAINDASING GUPTA Vs. MT. BINDABAI W/O. MAHABIR AND OTHERS	January 7, 1942
DAU RIPUAMANSING AMARSING AGARWAL AND ANOTHER Vs. SADURAM ALIAS BHIKHAMAL KHEMLAL AND ANOTHER	August 24, 1942
DEBI DAS Vs. MUKAT BEHARI LAL	October 1, 1942
DEBI PRASAD Vs. BHAGWATI PRASAD	October 15, 1942
DEEN MOHAMMAD MIAN Vs. HULAS NARAIN SINGH	January 23, 1942
DEORAO ZOLBA KUNBI AND ANOTHER Vs. LAXMANSINGH BANIA	February 4, 1942
DEVANANDAN PRASAD SINGH Vs. MTBIBI KANIZ FATMA BEGUM	January 7, 1942
DHARAMRAJSINGH S/O. POORANSINGH AND ANOTHER Vs. CHANDRASHEKHAR RAO S/O. MADHORAO AND OTHERS	February 2, 1942
DHARENDRA KRISHNA MUKHERJI Vs. NIHAR GANGULY	July 6, 1942
DHARMASAMARAJAYYA Vs. SANKAMMA	November 27, 1942
DHONDBA S/O. LAXMAN KALAR Vs. SECRETARY, MUNICIPAL COMMITTEE	February 10, 1942
DHUMA MANJHI Vs. EMPEROR	July 21, 1942
DHUPLAL SINGH Vs. RAMDHANI DUSADH	December 22, 1942
DISTRICT BOARD Vs. SRI NAWAS	August 31, 1942
DISTRICT MAGISTRATE OF CUDDAPAH Vs. SYED ABDUL KAREEM	August 18, 1942
DOCTOR MANAVALA AYYAR Vs. MUHAMMAD YOOSAF MARACAIR (SINCE DECEASED)	July 7, 1942
DOLLY EDELWAIZE D SILVA Vs. MRSMAELAKIN	October 22, 1942
DOMMARAPATI PEDDA VENKATAPPA Vs. MARUPURI LATCHANNA	March 26, 1942
DONDU SUBBARAJU Vs. SRI RUDRARAJU VENKATRAJU (DIED)	July 9, 1942
DR BRIJ BEHARI LAL Vs. EMPEROR THROUGH MUNICIPAL BOARD	December 23, 1942
DR NIRANJAN DAS MOHAN Vs. MRSENA MOHAN W/O DRNIRANJAN DAS MOHAN	November 30, 1942
DR R P GHOSH Vs. BENGAL AND NORTH-WESTERN RAILWAY CO LTD	November 11, 1942
DWARKADAS MARWARI Vs. SMPARBATI DASSI W/O NEPAL CHANDRA NAG MODAK	May 22, 1942
EAST KHAS JAHRIA COLLIERY CO LTD Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA	May 4, 1942
EAST KHAS JHARIA COLLIERY CO LTD Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA	December 21, 1942
EAST KHAS JHERIA COLLIERY CO LTD Vs. COMMISSIONER OF INCOME- TAX	May 4, 1942
EASTERN STEAM NAVIGATION CO LTD Vs. INDIAN COASTAL NAVIGATION CO LTD	July 6, 1942
EDARA VENKATA RAO Vs. EDARA VENKAYYA	February 26, 1942
EDULJI MEHARBANJI BOYCE Vs. LALA SHYAM SUNDER LAL	December 21, 1942
EGMORE BENEFIT SOCIETY, 3RD BRANCH, LIMITED, BY ITS SECRETARY AND TREASURER, T G DAMODARA MUDALIAR Vs. KABURUPAMMAL	July 17, 1942
EMPEROR Vs. DEBI SAH	November 26, 1942
EMPEROR Vs. BANOMALI MAHARANA	September 16, 1942
EMPEROR Vs. GAJANAND S/O. MANBODH LODHI	May 2, 1942
EMPEROR Vs. KEAMATALI SHEIKH	January 29, 1942
EMPEROR Vs. MOHAMMAD SHEIK	March 17, 1942
EXAMINER OF LOCAL FUND ACCOUNTS Vs. CSUBRAMANIA MUDALIAR	September 1, 1942
F P S ALBUQUERQUE Vs. CATHOLIC BANK, LTD, MANGALORE BY ITS SECRETARY CVNPAIS	June 29, 1942
FAIZADDI TALUQDAR Vs. REZIA BEGUM W/O CHOWDHURY SHAMSUDDIN AHMMED ALIAS BADSHA MIA	March 10, 1942
FATEH CHAND MAHESRI Vs. AKIMUDDIN CHAUDHURI	August 28, 1942
FATIMA BIBI Vs. AHAJEE MUHAMMAD USMAN SAHIB (DIED)	December 3, 1942
FAZAL AHMED CHOUDHURY S/O NAZIR AHMED CHOUDHURY Vs. ETIM ALI CHOUDHURY S/O JAN ALI CHOUDHURY	January 7, 1942
FIRM BEHARI LAL BAIJ NATH PRASAD, THROUGH BAIJ NATH PRASAD Vs. PUNJAB SUGAR MILLS CO LTD	December 22, 1942
FIRM JASRUP BAIJNATH, KHANDWA, OWNERS AND OTHERS Vs. SETH PARMANANDDAS S/O. LALDAS BANIA	July 7, 1942
FIRM OF PATNAM LAKSHMINARAYANA CHETTY REPRESENTED BY ITS MANAGING PARTNER, PATNAM LAKSHMINARAYANA CHETTI Vs. GRANDHE SESHAMMA (DECEASED)	July 30, 1942
G ABDUL KHADER SAHIB Vs. GCHINNIAH NAIDU	November 2, 1942
G SREENIVASA CHETTIAR BY POWER OF ATTORNEY AGENT, SUNDAR RAJULU Vs. RAMARU GOUNDAR	July 16, 1942
GAIBANDHA LOAN OFFICE LTD Vs. MTSAIYADUNNESSA KHATUN W/O MAHAMMAD AJIMUDDIN PALWAN	July 27, 1942
GAJANAND CHOWDHURY Vs. HARIBUX LAHOTI	July 13, 1942
GAJANAND SHA Vs. DAYANAND THAKUR	August 27, 1942
GALI RAMA NAIDU Vs. MUPPALA GANGI REDDI	February 11, 1942
GANGA DIBYA Vs. EMPEROR	October 6, 1942
GANGARAM MADHORAO DESHPANDE AND OTHERS Vs. BAPUJI RAMJI PATIL AND ANOTHER	July 6, 1942
GANJHOO DEO MOHAN SINGH Vs. HARI SAHU	February 20, 1942
GANPAT GOVIND PATIL Vs. MT. NATHABAI W/O. TIKARAM KUNBI	February 23, 1942
GANPAT ISHMAJI MHALI AND ANOTHER Vs. CHANDRABHAGABAI W/O. BALIRAM DESKMUKH AND OTHERS	September 9, 1942
GANPATLAL HARDEODAS AGARWAL Vs. TULSIRAM MANGILAL AGARWALE	December 21, 1942
GANPATRAO SAKHARAM KAKDE Vs. BABARAO ALIAS NARAYANRAO S/O. TUKARAMJI KUNBI	November 11, 1942
GARIMALLA SITARAMAMURTI Vs. THAMMA LAKSHMINARAYANAMURTI	July 7, 1942
GAURIDUTT GANESH LAL Vs. MADHO PRASAD	January 30, 1942
GHULAM ASADULLAH KHAN Vs. MOHAMED ALI KHAN	July 16, 1942
GHULAM DIN AND C0 Vs. COMMISSIONER OF INCOME-TAX UP& CP	January 19, 1942
GOBIND DAS BHATTAR Vs. GAJANAND PANDEY	August 17, 1942
GODAVARTI RAJA Vs. UTTARADI MATAM SRI RAMACHANDRASWAMI VARU REPRESENTED BY THE TRUSTEE SRI SRI SATYADHAYANA THEERTHA SWAMULAVARU, SINCE DECEASED	December 10, 1942
GOGINENI VENKATAPPAYYA Vs. MALLAMPATI MALLAYYA	January 22, 1942
GOKARAJU VENKATARAJU Vs. PANNULAPATI GOVINDAYYA	April 8, 1942
GOPAL NAICKER Vs. ALAGIRISAMI NAICKER	February 26, 1942
GOPALJEE JHA Vs. PTUPENDRA NARAIN JHA	January 15, 1942
GORRELLA VENKATA SATHIYYA Vs. SAIT ANJARIMAL	December 16, 1942
GOVERDHANDOSS TOKERSEY Vs. MABDUL RAHIMAN	March 3, 1942
GOVINDA KRISHNA AIYAR Vs. MINOR SANKARALINGA NAICKER, THROUGH HIS NEXT FRIEND AND GUARDIAN AD LITEM, SUBBIA NAICKER	July 3, 1942
GOVINDASWAMI ACHARI Vs. KANDASWAMI ACHARI	July 30, 1942
GRANDHI HANUMANTHA RAO Vs. YEDUVAKA CHINA RAMU NAIDU	November 18, 1942
GUARDIAN TRUST AND EXECUTORS CO OF NEW ZEALAND LTD Vs. PUBLIC TRUSTEE OF DOMINION OF NEW ZEALAND	January 19, 1942
GUDURI ANJAYYA Vs. DEVABHAKTUNI GUNDARAYUDU	October 1, 1942
GULAB CHAND Vs. MTKISHORI KUER	January 15, 1942
GULABRAO DADA PATIL Vs. GANPATI TUKARAM KUNBI	February 24, 1942
H SITARAMA REDDY Vs. BILEHAL SOMAPPA	November 26, 1942
H V LOW AND CO LTD Vs. RAJA PRAMATHA NATH MALIA	March 17, 1942
HADU MAHARANA Vs. RAMDULAL GHOSH	December 18, 1942
HAJI KADIR MURTHUZA HUSSAIN SAHEB, REPRESENTED BY HIS POWER OF ATTORNEY AGENT, M G HASAN Vs. MOHAMMED MURTHUZA HUSSAIN SAHIB	October 2, 1942
HAJI SHEIKH MUHAMMAD HASAN KHAN Vs. SHEIKH MUHAMMAD AKHTAR HASAN KHAN	February 19, 1942
HAR NARAIN Vs. EMPEROR	September 1, 1942
HAR PRASAD Vs. MOHAMMAD USMAN HUSAIN	August 12, 1942
HARADHONE PALIT Vs. PANCHANAN PALIT	August 11, 1942
HARAMOHAN DEB NATH Vs. JAHA BAKSHA PATWARI	April 23, 1942
HARDWAR SINGH Vs. HARI PARSHAD RAI	August 21, 1942
HARENDRA KUMAR ROY Vs. IMAMUDDIN SAHA	March 18, 1942
HARICHARAN KARANJAI Vs. ULIPUR BANK LTD	February 26, 1942
HARIDAS SAHA Vs. DULAL CHANDRA SADHUKHAN	May 28, 1942
HARIPADA DUTTA Vs. RAMSRISTI KUNDU S/O KEDAR NATH KUNDU	June 3, 1942
HASAN MIRZA Vs. SYED BAKAR HASAN	May 8, 1942
HAZARIMAL S/O. CHUNNILAL AND ANOTHER Vs. CHAMPALAL S/O. DURJANSA AND ANOTHER	October 5, 1942
HEM CHANDRA BANERJI Vs. ABDUR RAHAMAN	January 16, 1942
HEMANTA KUMAR S/O SATISH CHANDRA MUKHERJEE Vs. BASANTA KUMAR S/O SATISH CHANDRA MUKHERJEE	April 2, 1942
HEMENDRA NATH SANYAL Vs. SASHI BHUSAN TALUKDAR	March 12, 1942
HENRIKSEN (INSPECTOR OF TAXES) Vs. GRAFTON HOTEL LTD	May 13, 1942
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. ANGARA SINGARACHARYULU	August 17, 1942
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. PEDDINTI SITARAMA CHARYULU	July 29, 1942
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. DOSAPATI RAMIAH, TRUSTEE OF SRI VENUGOPALASWAMI VARU	July 1, 1942
HINDUSTAN GILT JEWEL WORKS REPRESENTED BY THOTA SUBBA RAO Vs. CHILAMKURTI GANGAYYA (DIED)	December 11, 1942
HIRALAL HARISINGH RAGHUWANSHI Vs. NIRBHESINGH CHHATARSINGH RAGHUWANSHI	January 30, 1942
HIRANYA BHUSAN MUKHERJEE Vs. GOURI DUTT MAHARAJ	August 27, 1942
HIRENDRA LAL SARKAR Vs. SMTKANAKLATA CHOUDHURANI	May 29, 1942
HON. NAWAB HABIBULLA Vs. COMMISSIONER OF INCOME-TAX	December 15, 1942
HOTA VEERABADHRAYYA Vs. BOLLA BULLI SUBBARAYUDU	March 4, 1942
IN RE BISHESHWAR NATH AND CO Vs. STATE	February 18, 1942
IN RE HONBLE MR JUSTICE IQBAL AHMAD Vs. STATE	February 5, 1942
IN RE L BISHAMBHAR NATH Vs. STATE	February 16, 1942
IN RE L PITAMBER PRASAD Vs. STATE	February 16, 1942
IN RE MERCANTILE BANK OF INDIA (AGENCY) LTD Vs. STATE	May 14, 1942
IN RE PEAREY LAL SHUKLA OF CAWNPORE Vs. STATE	February 17, 1942
IN RE RADHEY LAL BALMUKAND Vs. STATE	January 17, 1942
IN RE S R MITTRA Vs. STATE	March 8, 1942
IN RE SREEMATI USHARANI ROY CHOUDHURANI Vs. STATE	February 19, 1942
IN RE: A ABDUL SALAAM ROWTHER Vs. STATE	August 31, 1942
IN RE: A PLEADER Vs. STATE	October 5, 1942
IN RE: A, MUKHTAR OF BARGARH Vs. STATE	November 20, 1942
IN RE: ABDUR SHUKUR SAHIB Vs. STATE	August 5, 1942
IN RE: ALATI APPALASWAMY Vs. STATE	July 29, 1942
IN RE: ARUMUGA THEVAR Vs. STATE	August 31, 1942
IN RE: BABU BROJENDRA KISHORE ROY CHOUDHURY Vs. STATE	February 19, 1942
IN RE: BAJEE SAHIB Vs. STATE	September 30, 1942
IN RE: BELLEMKONDA KANAKAYYA Vs. STATE	July 1, 1942
IN RE: BICHAL NAIDU Vs. STATE	August 31, 1942
IN RE: BOLA ACHANNA KAMTHI Vs. STATE	September 2, 1942
IN RE: BONTHU APPADU Vs. STATE	March 4, 1942
IN RE: CHELLAPPA CHETTIAR Vs. STATE	July 29, 1942
IN RE: CHINNAPPA CHETTY Vs. STATE	September 1, 1942
IN RE: CHOKKALINGAM CHETTY Vs. STATE	October 28, 1942
IN RE: DAKSHINAMURTHI Vs. STATE	June 30, 1942
IN RE: DISTRICT MAGISTRATE Vs. STATE	July 24, 1942
IN RE: DURAISWAMI MUDALI WITH SEVERAL ALIASES Vs. STATE	January 30, 1942
IN RE: ENROLMENT OF C KRISHNASWAMI CHITTOOR KRISHNASWAMI Vs. STATE	March 4, 1942
IN RE: ERASI SUBBA REDDI Vs. STATE	April 7, 1942
IN RE: G N CHAKRAPANY CHETTY AND SONS BY ITS MANAGING MEMBER G N CHAKRAPANY CHETTIAR Vs. STATE	August 19, 1942
IN RE: G S PARAMARTH Vs. STATE	January 19, 1942
IN RE: GANGARAM SHIONNA KALAR Vs. STATE	November 2, 1942
IN RE: GOODS OF MRS LILIAN SINGH (KNOWN AS MRS LILA SINGH) Vs. STATE	March 4, 1942
IN RE: GOODS OF MRS LILIAN SINGH (OTHERWISE KNOWN AS MRS LILA SINGH) Vs. STATE	February 2, 1942
IN RE: GOVINDAN SON OF THIMMA CHETTY OF WELLINGTON Vs. STATE	July 9, 1942
IN RE: GRANDHE SARABHAYYA Vs. STATE	September 1, 1942
IN RE: GUNDA NARASIMHAM Vs. STATE	July 3, 1942
IN RE: HARIAPPA PATLA Vs. STATE	March 5, 1942
IN RE: JAMBULINGAM PILLAI Vs. STATE	August 31, 1942
IN RE: K CHINNAVADU Vs. STATE	June 24, 1942
IN RE: KAMAKSHI NAIDU Vs. STATE	August 11, 1942
IN RE: KONDEPU CHINA RANGIAH Vs. STATE	August 19, 1942
IN RE: KOTA APPALAKONDA Vs. STATE	August 31, 1942
IN RE: KRISHANLAL ROOPCHAND AND COMPANY Vs. STATE	August 17, 1942
IN RE: KURUBA CHINNA HANUMAKKA Vs. STATE	November 6, 1942
IN RE: L N ABDUL SATHAR SAHIB Vs. STATE	November 5, 1942
IN RE: LALA GANESH PRASAD Vs. STATE	February 24, 1942
IN RE: M K RANGAI GOUNDAN Vs. STATE	March 11, 1942
IN RE: M KUTTIA PILLAI Vs. STATE	February 20, 1942
IN RE: M L ABDUL SALAM SAHIB Vs. STATE	December 10, 1942
IN RE: M MURTUZALI SAHIB Vs. STATE	July 2, 1942
IN RE: M SESHAGUPTA Vs. STATE	December 3, 1942
IN RE: MAKKY MOITHU Vs. STATE	August 6, 1942
IN RE: MOHAMED MEERA SAHIB Vs. STATE	August 19, 1942
IN RE: MOOKA NADAR Vs. STATE	January 8, 1942
IN RE: MUTHANDI ALIAS PERIAKARUPPAN AMBALAM Vs. STATE	March 2, 1942
IN RE: N P ESAPPA CHETTIAR Vs. STATE	August 27, 1942
IN RE: NAGULATIAH Vs. STATE	December 1, 1942
IN RE: NARAYANDAS NATHURAM MARWADI Vs. STATE	September 23, 1942
IN RE: NAUPADU NARASIMHAMURTI PATNAICK Vs. STATE	September 18, 1942
IN RE: OTTAPPALAM Vs. STATE	November 23, 1942
IN RE: PARITI NARAYANA MURTI Vs. STATE	March 11, 1942
IN RE: PASUPULETI VENKATA SUBBAYYA Vs. STATE	September 1, 1942
IN RE: PEDDA KAMBI REDDY Vs. STATE	July 24, 1942
IN RE: PENUBOLU SUBBARAMIAH Vs. STATE	January 27, 1942
IN RE: R PADMANABHA CHETTY, PERUMAL AND COMPANY Vs. STATE	July 16, 1942
IN RE: RADIANT CHEMICAL COMPANY LTD Vs. STATE	November 24, 1942
IN RE: RAJA JAGAVEERA RAMA MUTHU KUMARA VENKATESWARA ETTAPPA NAICKER AYYAN AVERGAL, ZAMINDAR OF ETTAYAPURAM Vs. STATE	November 26, 1942
IN RE: RAJU NAIDU Vs. STATE	October 26, 1942
IN RE: RANGASWAMI NAYUDU Vs. STATE	July 30, 1942
IN RE: S N VITTAL Vs. STATE	February 9, 1942
IN RE: S N VITTAL ALIAS SANKAR VALVEKAR Vs. STATE	January 15, 1942
IN RE: S R MITRA Vs. STATE	March 6, 1942
IN RE: SADANANDA BAKSHI, PLEADER Vs. STATE	November 27, 1942
IN RE: SEVUGAPERUMAL Vs. STATE	November 5, 1942
IN RE: SIDDAPPA CHETTIAR Vs. STATE	July 27, 1942
IN RE: SRI C S VENKATACHARIAR, FIRST GRADE PLEADER AND SRI R SIVARAMAKRISHNA DEEKSHATHAR, SECOND GRADE PLEADER Vs. STATE	February 23, 1942
IN RE: SRI K R Vs. STATE	July 13, 1942
IN RE: TAMALAMPUDI VEERANNA Vs. STATE	January 30, 1942
IN RE: TENTU APPALASWAMY Vs. STATE	July 1, 1942
IN RE: THAKURBHAI MAGANLAL DESAI Vs. STATE	February 17, 1942
IN RE: THAMMANA RAMALINGAYYA Vs. STATE	July 10, 1942
IN RE: THANGAPANDIAN NADAR Vs. STATE	December 4, 1942
IN RE: U ANANTHAKRISHNA BALIGA Vs. STATE	October 2, 1942
IN RE: V A GAYASUDEEN Vs. STATE	August 10, 1942
IN RE: V CHENGIAH CHETTI Vs. STATE	August 11, 1942
IN RE: VARADARAJA PADAYACHI Vs. STATE	July 17, 1942
IN RE: VENKATA SUBBAYYA Vs. STATE	February 26, 1942
IN RE: VENKITASWAMI NAICKEN Vs. STATE	March 5, 1942
IN RE: VRIDHICHAND SOWCAR Vs. STATE	March 18, 1942
IN RE: YAKUB SAHIB YEJAMAN Vs. STATE	June 25, 1942
IN THE GOOODS OF NANIBALA DEBI DECEASED ORDHENDRA COMMAR GANGOLY Vs. HARISHIKESH CHATTERJEE	April 24, 1942
IN THE MATTER OF S S PRINS KNUD AND HER CARGO, FRANCE FENWICK TYNE AND WEAR COMPANY LTD Vs. H M PROCURATOR GENERAL	August 5, 1942
INAMPUDI SRINIVASA RAO Vs. GADAMSETTI PAPA RAO	March 6, 1942
INCOME-TAX COMMISSIONER Vs. REV J C MANRY	February 24, 1942
INDERDEO SAHAI Vs. MAHARAJA BAHADUR RAM RANBIJAY PRASAD SINGH	April 22, 1942
INDIA SUGARS AND REFINERIES, LTD A LIMITED LIABILITY COMPANY Vs. MUNICIPAL COUNCIL	August 10, 1942
INDIAN HUME PIPE CO LTD Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD, BY OFFICIAL LIQUIDATOR	April 2, 1942
INDIAN HUME PIPE COMPANY, LIMITED Vs. TRAVANCORE NATIONAL AND QUILON BANK, LTD(IN LIQUIDATION), BY ITS OFFICIAL LIQUIDATOR	April 2, 1942
INDU BHUSAN PAL Vs. EMPEROR	February 20, 1942
IQBAL AHMAD Vs. EMPEROR	October 1, 1942
ISKAPALLE RAMIAH Vs. MEDA RAMIAH	November 16, 1942
ISMAIL ROWTHER Vs. GOMAKKANI ROWTHER	March 31, 1942
IZARADAR R MUNISWAMI GOUNDAN Vs. AKHANUMANTHA ROYA GOUNDAR	February 19, 1942
J A SUBBA RAO Vs. VOMMENA SESHAYYA	July 27, 1942
J BASHYAM Vs. CORPORATION OF MADRAS	August 20, 1942
J H ZEISSEN AND CO LTD REPRESENTED BY OFFICIAL LIQUIDATOR, MALAY KUMAR DEB Vs. SATYA CHARAN DAS	July 3, 1942
J P REGO Vs. ANANTHAMATHI	January 9, 1942
J. V. C. LOBO, PROPRIETOR, ROYAL HOTEL Vs. EMPEROR	August 18, 1942
JADUNANDAN LAL Vs. RAMPEYARE SAO	July 16, 1942
JAGABANDHU DE Vs. AKSHOY KUMAR SIL	June 19, 1942
JAGANNATH BAL Vs. SADHU CHARAN BAL	December 15, 1942
JAGANNATH PRASAD BHARGAVA Vs. LALA NATHIMAL	July 31, 1942
JAGDISH SINGH Vs. BAIJNATH SINGH	July 20, 1942
JAGDISWAR PRASAD MISRA Vs. HARSARAN RAI	January 7, 1942
JAGNA S/O. FAGOO POWAR Vs. DHEKAL S/O. BHIKOO PATIL POWAR	January 26, 1942
JAIN LAL ALIAS JAINATH Vs. EMPEROR	April 30, 1942
JAIRAM KANHOO KALAL DENGE Vs. RAJESHWAR MAHADA KUNBI AND OTHERS	November 12, 1942
JAKKU PAPAMMA Vs. OFFICIAL RECEIVER	November 2, 1942
JALDU BALASUBRAMANIAM CHETTY Vs. DKOTHANDARAMASWAMI NAYANIM VARU	August 19, 1942
JAMADAR SINGH Vs. EMPEROR	August 31, 1942
JAMAL USMAN KACHI Vs. FIRM UMAR HAJI KARIM SHOP	October 13, 1942
JAMUNA PRASAD Vs. RAGHUNATH	December 16, 1942
JANAKI BAI AMMAL, ZAMINDARINI OF MELMANDAI Vs. NCHINNIAH NADAR (DEAD)	March 26, 1942
JANKI PASBAN Vs. EMPEROR	June 2, 1942
JATIS CHANDRA PAL CHOUDHURY Vs. KSHIRODE KUMAR PRAMANICK, MANAGER TOESTATE OF HARI BANGSHA PAL CHOUDHURY	August 27, 1942
JEANNETTE ROBINSON BELYEA Vs. SAMUEL A MCBRIDE	July 13, 1942
JIKKINI BIBI SAHIBA Vs. RANGANAYAKI AMMAL	April 10, 1942
JITENDRA CHANDRA ROY CHOWDHURY Vs. SNBANERJEE, BARRISTER-AT-LAW	August 5, 1942
JITENDRA NATH BERA Vs. MAKHAM LAL BERA	March 19, 1942
JIWANDHAR ZHIBLAJI Vs. BAKARAM PARASRAM KUNBI AND OTHERS	September 15, 1942
JOHN ONI AKERELE Vs. KING	December 7, 1942
JOHURIMULL JUGALKISHORE Vs. KASHIPROSAD JHAJHARIA	March 23, 1942
JOYCHAND SERAOGI Vs. SHYAMA CHARAN NATH	February 2, 1942
JOYKALI GANGULY Vs. PBANERJEE, SANITARY INSPECTOR, HOWRAH MUNICIPALITY	March 20, 1942
JUGAL KISHORE BANERJEE Vs. SREERAM CHATTERJEE	July 13, 1942
JUGAL SINGH Vs. EMPEROR	September 7, 1942
K C KANDASWAMI MUDALIAR Vs. MAPALANISWAMI GOUNDAR	January 19, 1942
K M N S P NACHIAPPA CHETTIAR (DEAD) Vs. AKARAMACHANDRA REDDIAR	February 3, 1942
K MANATHUNAINATHA DESIKAR Vs. GOPALA CHETTIAR	December 9, 1942
K NAMBI DOSS Vs. EXAMINER OF LOCAL FUND ACCOUNTS BY SRI RRAJAGOPALA AYYAR	August 14, 1942
K NATARAJA GRAMANI Vs. SIVAKOLUNDU GNAMANI	August 27, 1942
K R SANKARALINGAM PILLAI Vs. VELUCHAMI PILLAI, MINOR BY ADOPTIVE MOTHER AND NEXT FRIEND, CHELLA THAYI ALIAS MEENAKSHI AMMAL	October 8, 1942
K S MUTHUSWAMI CHETTIAR Vs. RAMASWAMI SAMIYAR	March 5, 1942
K S NAGESWARA AIYAR Vs. SGANESA AIYAR	June 24, 1942
K S V RAMASWAMI MUDALIAR Vs. KLDARGAN, EXAMINER OF LOCAL FUND ACCOUNTS	January 27, 1942
K SATYANARAYANAPPA Vs. RAHIMATULLAH SAHIB	December 7, 1942
K SUBRAMANIA CHETTIAR Vs. VISALAKSHI AMMAL	July 7, 1942
K T M AHMED KASIM SAHIB Vs. LAND ACQUISITION OFFICER (SUB-COLLECTOR) RAMNAD DIVISION	March 11, 1942
KADALI MANGAMMA Vs. EPRCHETTIAR FIRM, BY ITS AGENT S POWER OF ATTORNEY HOLDER, VSNMURTHY	August 26, 1942
KADHER MAL Vs. KUNWAR SHEO NARAIN	October 14, 1942
KAILASAM PILLAI Vs. SIVABAGYAMMAL	November 17, 1942
KALAVAGUNTA NARASINGA RAO GARU Vs. VUPPULAPATI RANGAYYA	August 27, 1942
KALIANNA GOUNDAN Vs. MASAYAPPA GOUNDAN	August 5, 1942
KALIDAS RAKSHIT Vs. SARASWATI DASI W/O BABU HARINATH DAS	March 13, 1942
KALIDAS SAHA Vs. RAI KIRAN CHANDRA ROY BAHADUR	June 15, 1942
KALINDAR SINGH GANESHRAM Vs. TAJSINGH RAGHUBARSINGH AND OTHERS	November 26, 1942
KALLIAN RAI Vs. KASHI NATH	December 9, 1942
KALYANASUNDARAM AIYAR Vs. CHINNA GOUNDAN	September 17, 1942
KAMESHWAR SINGH BAHADUR Vs. GOVERNMENT OF BIHAR	April 1, 1942
KAMESHWAR SINGH BAHADUR Vs. SRI MAHADEOJEE DEOTA ASTHAN DADARWALA TEMPLE	May 1, 1942
KANDASWAMI GOUNDAN Vs. SUBBARAMA AYYAR	December 8, 1942
KANIK MANDAL Vs. MEDNI RAI	February 2, 1942
KANNAMBRA NAYAR VEETTIL VALIA AMMUKUTTI NEITHIAR S SON KUNHUNNI ELAYA NAYAR AVERGAL (DECEASED) Vs. PNKRISHNA PATTAR	April 2, 1942
KANNEPALLI CHINNA VENKATA CHELAMIAH SASTRI Vs. MEDURU ANNAPOORNAMMA	January 26, 1942
KARINGAMANNA MELATHIL KARNAVAN RAMA KURUP Vs. THIRNNAVAYA, KALATHILVEETTIL S CHILDREN KUNHIPATHUMMA	March 19, 1942
KARUNALAYA VALANGUPULI PANDIAN ALIAS KARUNALAYA PANDIAN Vs. REVFATHER PIGNOT, FATHER SUPERIOR OF THE ROMAN CATHOLIC MISSION(REVFATHER GFOREAN, SJ, THE PRESENT ACTING FATHER SUPERIOR OF THE ROMAN CATHOLIC MISSION, PALAMCOTTAH, BROUGHT IN THE PLACE OF REVFA	July 24, 1942
KASI PALEI ALIAS KRUSHNA PARIDA Vs. RADHIKA DEI	February 20, 1942
KATAMBOT THAZHATHE KOVILA KATH VIKKARA VELLODI, MANAGING PARTNER OF K VIKKARA VELLODI AND BROTHERS Vs. BANKALATH AVARAN KUTTY	March 10, 1942
KATHERSA ROWTHER Vs. ABDUL RAHIM SAHIB	March 2, 1942
KATRAGADDA RAJABAPAYYA Vs. DEVINENI BASAVAYYA	August 14, 1942
KAULESHAR AHIR Vs. EMPEROR	September 1, 1942
KESARICHAND KAVERLAL Vs. S H G NAYUDU AND ANOTHER	March 3, 1942
KESHABDEO KEDIA Vs. PBANERJEE, SANITARY INSPECTOR, HOWRAH MUNICIPALITY	June 9, 1942
KESHO SINGH Vs. (RANI) BHUNESHWARI KUER	March 10, 1942
KESHRICHAND NATHUSA GANGRADE Vs. CHUNNILALSA NATHUSA PORWAD JAIN AND ANOTHER	October 23, 1942
KESHRIMULL Vs. MEGHRAJ BASDEO	January 13, 1942
KHAGENDRA NATH BANERJEE Vs. SMRANI HARSHAMUKHI DASSI	March 20, 1942
KHALEQUE NEWAZ KHAN CHOUDHURY Vs. MOULVI CHOUDHURY LABIBUDDIN AHMED SIDDIQUE MUTWALLI	April 1, 1942
KHALILAR RAHMAN Vs. SMMAMUDA KHATOON	June 17, 1942
KHAN SAHIB K KUNHAMMED KOYA Vs. MULLASSERI GOPALA MENON	July 8, 1942
KHETAI MOLLA Vs. NITYANANDA SARKAR	August 25, 1942
KHETRAMOHON DAS Vs. EMPEROR	September 28, 1942
KHWAJA GULAM RUBBANSI S/O. KHWAJA FAYAJUDDIN Vs. ABDUL KADIR S/O. ABDUL SAMAD	April 2, 1942
KISHORILAL MARWARI Vs. ADHAR CHANDRA BANERJEE	February 4, 1942
KONA HASAN FATHIMA BIVI (DECEASED) Vs. MUHAMMAD MUHAIDEEN NACHIAR	July 21, 1942
KOORAPATI SESHAVATHARAM Vs. THALASILA RAMAYYA	November 9, 1942
KOSURU ADEMMA Vs. CHEVURU SUBBAMMA	April 9, 1942
KOVVURI SATYANARAYANAMURTHI Vs. TETALI PYDAYYA	October 2, 1942
KRISHNA CHANDRA SAHA Vs. JOGESH CHANDRA SAHA	August 7, 1942
KRISHNA CHANDRA SINHA Vs. EMPEROR	November 2, 1942
KRISHNA REDDI Vs. MUNIAPPA REDDI	August 4, 1942
KRISHNAMA NAICKEN Vs. SIVASAMI CHETTIAR	August 12, 1942
KSHETRA MOHAN DASS Vs. DBASU CAOFFICIAL LIQUIDATOR OF EAST BENGAL SUGAR MILLS LTD	August 28, 1942
KSHITISH CHANDRA MAITRA Vs. SATISH CHANDRA GHOSH	March 10, 1942
KUBER RAI Vs. SHYAM NARAIN RAI	July 20, 1942
KUCHIBHOTLA VENKATASUBBA RAO Vs. CHANDANMAL	July 8, 1942
KUMAID KUMAR SINGH Vs. AMAR NATH SINGH	January 9, 1942
KUMAR PRASANNA GHOSH S/O LATE TARA PRASANNA GHOSE Vs. SATISH CHANDRA GHOSE	December 16, 1942
KUMUD BEHARI SEN Vs. SATYABRATA SEN	February 27, 1942
KUNAI SINGH Vs. LAKSHMI PRASAD SINGH	October 1, 1942
KUNHIYOOR MANAKKAL TAVAZHI KARNAVAN AND MANAGER NEELAKANDHAN NAMBUDRIPAD Vs. ADVOCATE MRCGKRISHNA AIYAR	October 16, 1942
KUNJA LAL BHUIYA Vs. HARA LAL BHUIYA	July 13, 1942
KUNNAMANGALATH PALAKUNNATH KOLAI SANKARAN NAYAR Vs. PALAKUNNATH KOLAI GOVINDAN NAYAR	February 12, 1942
KUNWAR BISHWANTH SINGH Vs. COMMISSIONER OF INCOME-TAX, CPAND UP	February 10, 1942
KUPPAIMETU GURUVAPPA NAICKER Vs. M MOUNAGURUSWAMI NAICKER	March 30, 1942
KUPPUSWAMI NAIDU Vs. VARADAPPA NAIDU	June 24, 1942
L HIRA LAL Vs. COMMISSIONER OF INCOME-TAX	February 9, 1942
L K MINAKSHI AIYAR (DEAD) Vs. JANAKI RACHALIER	March 3, 1942
LACHHMAN DAS BRIJBALLBH DAS Vs. STATE	January 17, 1942
LACHMAN PRASAD Vs. EMPEROR	September 4, 1942
LAKHMICHAND SURAJMAL AGARWAL Vs. BIHARILAL SAGARMAL FIRM BY OWNER BIHARILAL PREMRAJ AND OTHERS	October 14, 1942
LAKHPAT LAL Vs. MAKHAN RAM	February 25, 1942
LAKSHMANA KORO Vs. MALLADI VISWESWARA PATRUDU	November 23, 1942
LAKSHMI NARAYAN KHATRI Vs. GOPAL LAL PATHAK	February 27, 1942
LAL MOHAN CHATTERJEE Vs. SURESH CHANDRA MUKHERJEE	February 27, 1942
LALA HAKIM RAI Vs. LALA GANGA RAM	June 22, 1942
LALA HEM CHAND Vs. LALA PEAREY LAL	June 24, 1942
LALA RAGHBIR SINGH Vs. SETH BAM RATTAN	December 14, 1942
LALDHARI MANDER Vs. ETWARI MAHTON	January 9, 1942
LALJI Vs. EMPEROR	August 27, 1942
LAXMIKANT BALWANTRAO DESHMUKH AND OTHERS Vs. EMPEROR	August 24, 1942
LAXMINARAYAN BARSIDAS AGARWAL MARWARI AND OTHERS Vs. DINKER SHANKERRAO DESHPANDE AND OTHERS	September 15, 1942
LEELAVATHI AMMAL Vs. NENI KAVUR BAI	October 1, 1942
LILABATI DEBI Vs. AYESHA KHATUN W/O MOBARAK ALI	January 7, 1942
LIYAQAT HUSAIN Vs. DRLAKSHMI DATT	November 26, 1942
M A SUBRAMANIA AIYAR (DIED) Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MALABAR	April 7, 1942
M C T M CHIDAMBARAM CHETTIAR Vs. OFFICIAL RECEIVER, HIGH COURT	December 1, 1942
M KOTHANDAPANI MUDALIAR Vs. DHANAMMAL	September 22, 1942
M M PONNUSWAMI Vs. MMARIAPPA SERVAI	November 24, 1942
M P KRISHNASWAMI PILLAI Vs. CHOCKALINGAM CHETTIAR	November 16, 1942
M R M N CHOCKALINGAM CHETTIAR Vs. GOVERNMENT OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR OF MADURA	March 25, 1942
M RAGHAVA REDDIAR Vs. ODUR DEVARAJULU REDDIAR	September 22, 1942
M S PALANIAPPA MUDALIAR (AS GUARDIAN OF HIS MINOR DAUGHTER MEENAKSHI) Vs. OFFICIAL LIQUIDATOR, THE PASUPATHI BANK LTD	February 2, 1942
M S VENKITA RAMA IYER Vs. ULATTIL PACHU S SON KUNHI KANDAN	November 6, 1942
M V MAHALINGA AIYAR Vs. UNION BANK, LIMITED	August 20, 1942
MADAN MOHAN LAL Vs. NAND RAM	December 18, 1942
MADANAPALLI LAKSHMIKANTHA NIDHI LIMITED BY OFFICIAL LIQUIDATOR SRI K VENKATA RAO Vs. KATTE RAGHUNATHACHARLU	October 30, 1942
MADDALI SREERAMULU Vs. KAVUR THANDAVAKRISHNAYYA	April 6, 1942
MADHO SINGH Vs. EMPEROR	February 6, 1942
MADHORAO NARAYANRAO GHATATE Vs. RAMKUWARSHA	October 13, 1942
MADHU MIAN S/O ABDUL GANI Vs. RAJARAM BARAI S/O JOYDEB BARUI	July 17, 1942
MADHURAKAVI AYYANGAR Vs. CHINNASAMI CHETTI	September 15, 1942
MADURA, ETC DEVASTHANAMS, THROUGH ITS EXECUTIVE OFFICER, R S NAYUDU Vs. RDORAISWAMI NAYUDU	August 6, 1942
MAHABALA HOLLA Vs. CANARA BANKING CORPORATION, UDIPI, LIMITED, BY AGENT, KVITTAL BHANDARY	October 14, 1942
MAHADEO SARAN PANDE Vs. SHAIKH KHUDA BAKHSH	October 8, 1942
MAHALAKSHMI AMMAL Vs. SUBRAMANIA CHETTIAR	September 17, 1942
MAHANT BISESHWAR DASS Vs. SASHINATH JHA	October 28, 1942
MAHANTH RAMSARAN DAS Vs. JAI RAM DAS	August 19, 1942
MAHARAJ BAHADUR RAM RAN VIJAY PRASAD SINGH Vs. PROVINCE OF BIHAR	April 1, 1942
MAHARAJA BAHADUR RAM RAN BIJAYA PRASAD SINGH Vs. APRUP TEWARY	February 9, 1942
MAHARAJA KAMAKHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX, BIHAR & ORISSA	March 21, 1942
MAHARAJA KAMAKHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX	February 17, 1942
MAHARAJA OF JEYPORE Vs. PATURU NARAYAN NAIDU	August 31, 1942
MAHARAJA SASHI KANTA ACHARJYA BAHADUR Vs. NAYJAN BEWA W/O ANU SHEIKH	July 2, 1942
MAHARANI GURUCHARAN KAUR OF NABHA Vs. PROVINCE OF MADRAS, THROUGH THE COLLECTOR OF MADURA	February 6, 1942
MAHARBHAN-I-DOSTHAN SREE RAJAH RAVU VENKATAKUMARA MAHIPATHI SURYARAO BAHADUR GARU, SIRDAR, RAJAHMUNDRY SIRCAR AND MAHARAJAH OF PITTAPURAM Vs. MUNICIPAL COUNCIL, COCANADA BY THE COMMISSIONER	November 25, 1942
MAHENDRA NATH SURUL Vs. NETAI CHARAN GHOSH	December 22, 1942
MAHLIKILILI DHALAMINI Vs. KING	May 20, 1942
MAJETY SATYANARAYANAMURTHY Vs. KODURI KANAKARAJU	March 6, 1942
MAKHAN LAL HAZRA Vs. SASHI BHUSAN HAZRA	January 20, 1942
MALABAR DISTRICT BOARD Vs. COCHIN MALABAR ESTATES, LIMITED, BY ITS MANAGING AGENTS AND SECRETARIES, PIERCE LESLIE AND COMPANY LIMITED	July 15, 1942
MALIREDDI VENKATAPATHI Vs. MALIREDDI VEERAYYA	December 8, 1942
MAMMU KURUKKAL Vs. CKUNHIMOIDEEN KUTTI	August 26, 1942
MANAGER, KASIMBAZAR RAJ WARDS ESTATE Vs. RAKHAL DAS TARAFDAR	March 6, 1942
MANAKKAL KUMARAN Vs. STATE	January 30, 1942
MANASHA CHARAN CHATTERJEE OF VILLAGE GASDIA Vs. JALKADAR DEWAN OF VILLAGE HARIDIA	May 21, 1942
MANGIPUDI VYAGRESWARUDU Vs. BODDAPATI BHADRAMMA	April 2, 1942
MANGLESHWARI PRASAD Vs. SHEONATH PRASAD	April 1, 1942
MANINDRA KUMAR MAJUMDAR Vs. EMPEROR	June 5, 1942
MANJESHWAR SRIMAD ANANTHESHWAR TEMPLE BY ITS EXECUTIVE OFFICER, K PADMANABHA KAMATH Vs. MVAIKUNTA BHAKTA	November 2, 1942
MANMATHA NATH DUTTA Vs. SMSAIBALINI DEBI W/O ABINASH CHANDRA BANERJEE	July 30, 1942
MANMOHAN LAL Vs. SHIB SHANKAR	December 8, 1942
MANRUP MANDAL Vs. BADRI SAO	April 21, 1942
MANTRAVADI SUBRAHMANYA SASTRI Vs. APPANA KRISHNABRAHMAM	October 26, 1942
MARIMUTHU PILLAI Vs. ABDUL GANNI ROWTHER	September 17, 1942
MARKANDELAL DIRYODHANSAO AGARWAL BANI Vs. SITAMBHARNATH RAMHIRDAYAL SAO AGARWAL BANI	March 24, 1942
MATHUKUMALLI RAMAYYA Vs. UPPALAPATI LAKSHMAYYA	April 21, 1942
MATI LAL DUTTA Vs. BEJOY LAL ALIAS NATH CHAKRAVARTY	July 30, 1942
MATI LAL NAG Vs. CORPORATION OF CALCUTTA	January 6, 1942
MATTAPALLI RAJU Vs. CHALLA MAHALAKSHMAMMA	April 6, 1942
MATTE ATCHUTARAMA RAO Vs. SOLASA BAPANAYYA, TRUSTEE VIJJAPU KAMAKSHAMMA CHARITIES	April 2, 1942
MEDNI PROSHAD Vs. SURESH CHANDRA TEWARI	February 5, 1942
MEER SHAFFI SAHIB Vs. ABDUL KHARIM	March 10, 1942
MEESALA VIJAYARATNAM NAIDU Vs. RAO BAHADUR SRIPATHI SITAPATIRAO PANTULU GARU	July 6, 1942
MEHI SAHU Vs. HARI LAL SAHU	January 8, 1942
MESSRE S V M MOHAMED JAMALUDDEEN AND BROS Vs. COMMISSIONER OF INCOME-TAX	September 28, 1942
MEWA RAM Vs. EMPEROR THROUGH MUNICIPAL BOARD	September 1, 1942
MINOR CHOCKALINGAM CHETTIAR ALIAS THIAGARAJAN CHETTIAR THROUGH MOTHER AND NEXT FRIEND KARUPPAYI ACHI ALIAS PARIPOORNAM ACHI Vs. STCHOCKALINGAM CHETTIAR ALIAS NASAPPA CHETTIAR	January 29, 1942
MINOR MEENAKSHI Vs. AYYAMPERUMAL UDAYAN SON OF MARUDAPPUDAYAN	November 4, 1942
MINOR NATARAJA DIKSHITHAR BY NEXT FRIEND AND MOTHER PATTAMMAL Vs. MAHAGANAPATHI DIKSHITHAR	January 8, 1942
MINOR PERIAKARUPPAN BY MOTHER AND GUARDIAN, RAKKAYEE AMMAL Vs. TSSUBBARAMA AIYAR	July 8, 1942
MINOR VEMBU AYYAR, ADOPTED SON OF THE LATE RAMASWAMI IYER, BY GUARDIAN SAMINATHA AYYAR Vs. SUBBIAH PILLAI	November 24, 1942
MOHALUXMI BANK LTD Vs. PROVINCE OF BENGAL	January 6, 1942
MOHAMAD NAZARKHAN S/O. MALEKHAN Vs. ELLICHPUR CITY MUNICIPAL COMMITTEE BY OFFICER-IN-CHARGE B. V. DEO	October 26, 1942
MOHAMMAD SADIQUE MIAN Vs. MAHABIR SAO	February 3, 1942
MOHAMMADKHAN ABDUL RAHMAN MUSALMAN Vs. KEDARMAL RUDMAL AGARWAL AND OTHERS	August 24, 1942
MOHANLAL Vs. SHYAMLAL	February 18, 1942
MOHMMAD AZAM KHAN S/O. MOHAMMED AKBAR KHAN AND OTHERS Vs. MIRZA SIDDIQUE ALI BEG	September 15, 1942
MONFAR RAJA CHOUDHURY Vs. DEWAN ROWSAN KAMAR KHATUN CHOUDHURY	August 11, 1942
MOORAYIL ACHUTHA KURUP Vs. KANDATH VELUTHEDETH GOVINDAN NAYAR	August 21, 1942
MOTILAL S/O. BABULAL Vs. LAKHMICHAND S/O. LALLA PRASAD AGARWAL	November 20, 1942
MOTIRAM GANPAT KOLI AND OTHERS Vs. EMPEROR	February 27, 1942
MOULAVI ASIMUDDIN AHMED Vs. MDMAIZUDDIN KHAN	December 22, 1942
MOULVI LUTFAR RAHAMAN Vs. MOULVI WALIUR RAHAMAN	February 13, 1942
MRS L HILT Vs. VHILT	September 4, 1942
MT ANRAJO KUER Vs. RAMDAYAL SINGH	January 2, 1942
MT CHHABIA Vs. RAM CHARAN	September 7, 1942
MT DASODIA Vs. GAYA PDMINOR THROUGH SADHO RAM	December 16, 1942
MT DEBI Vs. OFFICIAL ASSIGNEE	May 19, 1942
MT KUSMI Vs. SADASI MAHTO	March 11, 1942
MT LAGANMANI KUAR Vs. RAM GOBINDA SINGH	February 3, 1942
MT RAM KALI Vs. PYARE LAL	December 22, 1942
MT RAM KALI Vs. ADMINISTRATOR-GENERAL	November 3, 1942
MT SHAMSUNNESSA KHATUN CHOUDHURANI W/O HOSSEIN JAN CHOUDHURY Vs. ROMJAN SHEIKH	March 5, 1942
MT SOBADRA Vs. SHRI THAKUR BEHARI JI MAHARAJ THROUGH MOTI LAL	October 8, 1942
MT SUNDER KUER Vs. SHAH UDEY RAM	May 5, 1942
MT TULSHA DEVI Vs. SHAH CHIRONJU LAL	August 18, 1942
MT. MAINA W/O. UKARDA GOWARI Vs. DEORAO SONAJI KUNBI	January 26, 1942
MT. RADHABAI W/O. LAXMAN TELI Vs. MT. PURNIBAI W/O. VITHAL TELI	December 15, 1942
MT. RATNIBAI W/O. RAKHDU KUNBI Vs. KHEMRAJ S/O. GANPAT KUNBI	April 9, 1942
MUFTI FAKKHRUL ISLAM Vs. EMPEROR	December 17, 1942
MUHAMMAD Vs. EMPEROR	December 16, 1942
MUHAMMAD ISRAIL Vs. PATNA CITY MUNICIPALITY	February 6, 1942
MUHAMMAD MAHAMOOD HUSSAIN FAROKI ALIAS CHAN BASHA Vs. SYED ABDUL HUQ ALIAS SABJU SAHEB, MINOR BY GUARDIAN SYED MIAH SAHEB	January 30, 1942
MUHAMMAD YAKUB Vs. ABDUL MANAN	May 7, 1942
MUHAMMAD YUSUF SAHIB Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF KISTNA	November 16, 1942
MUKKU VENKATARAMAYYA Vs. MUKKU TATAYYA ALIAS VASUDEVUDU	July 28, 1942
MUKTANATH TEWARI Vs. VIDYASHANKER DUBE	August 24, 1942
MUNICIPAL COMMISSIONERS Vs. KRISHNA LAL PAL	July 15, 1942
MUNICIPAL COMMISSIONERS Vs. KAPUR CHAND LALL	April 4, 1942
MUNICIPAL COMMITTEE, THROUGH R. S. KRISHNACHANDRA SHARMA Vs. FIRM KALURAM HIRALAL AND OTHERS	April 9, 1942
MUNICIPAL COUNCIL Vs. MDSABASH KHAN SAHEB	January 30, 1942
MUNNANGI SUMITRAMMA Vs. MUDUNURU SUBBADU	March 9, 1942
MURALIDHAR CHATTERJEE Vs. INTERNATIONAL FILM CO LTD	December 15, 1942
MURIKIPUDI SATYANARAYANACHARLU Vs. MADANAMCHEDU NARASAMMA	August 21, 1942
MUSAMMAT RADHA KUER Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA	April 22, 1942
MUTHAL ACHI Vs. DORAISAMI PILLAI	March 23, 1942
MUTHU GOUNDAN Vs. MOTTAYAN ALIAS KOLANDA GOUNDAN	July 21, 1942
MUTHU K A R ANNAMALAI CHETTIAR Vs. NVSUNDARESA IYER	September 25, 1942
MUTHUKARUPPA ETHANDAR Vs. APPAVOO NADAR	August 24, 1942
MUTUKDHARI SINGH Vs. EMPEROR	February 6, 1942
N NAMBERUMAL CHETTY Vs. PRAMAYYA NAIDU ALIAS JAYARAMAKRISHNA NAIDU	January 29, 1942
N. B. KHARE Vs. M. R. MASSANI	May 14, 1942
NABA KRISHNA CHOWDHURY Vs. EMPEROR	October 1, 1942
NABI RASOOL Vs. EMPEROR	March 12, 1942
NAGAPPA PRABHU Vs. MINOR CHANDRASEKHARA BY GUARDIAN AND MOTHER TRIVENI ALIAS RUKMA BAI	April 8, 1942
NAGENDRA CHANDRA LAHIRI Vs. PROBHAT CHANDRA DEB	March 3, 1942
NAGENDRA NATH SARKAR Vs. KRISHNAPADA SARKAR	March 4, 1942
NAGOOR DURGA, REPRESENTED BY ITS MANAGING TRUSTEES SULTAN KALIFA SAHIB Vs. SKASINATHA IYER	December 14, 1942
NAGORAO MIMBAJI POWAR AND OTHERS Vs. JAGESHWAR MURLIDHAR BUTI	July 7, 1942
NAGPUR ELECTRIC LIGHT AND POWER COMPANY LIMITED THROUGH MANAGER, F. P. DORDI Vs. ANAND VISHNU DEODHAR	August 18, 1942
NAKUL CHANDRA GANGOPADHAYA Vs. NAKUL CHANDRA GANGULI	July 14, 1942
NALLAIYA GOUNDAN Vs. MARAPPA GOUNDAN	July 27, 1942
NALLUSWAMI REDDI Vs. NALLAMMAL	July 10, 1942
NAND KISHORE LAL Vs. BASDEO SINGH	January 15, 1942
NAND LAL GUPTA Vs. COMMISSIONERS OF ARRAH MUNICIPALITY THROUGH CHAIRMAN, ARRAH MUNICIPAL BOARD	January 9, 1942
NANDKISHORE PRASAD SINGH Vs. RADHAKISHUN	July 13, 1942
NANDURI SARANGAPANI Vs. YANDURI VENKATA RATNAM	July 3, 1942
NANEKESHWAR PRASAD Vs. NAND GOPAL RAM	November 27, 1942
NANJUNDA REDDY (DIED) Vs. VENKATAPPA, MINOR, REPRESENTED BY MRVSRANGASWAMI AIYANGAR	February 27, 1942
NARAYANAN CHETTI Vs. NALLAMMAL	July 21, 1942
NARESH CHANDRA GUPTA Vs. LAL MAMUD BHUIYA	February 6, 1942
NAROTAM DAS Vs. EMPEROR	October 21, 1942
NARSINGH PRASAD BOOBNA Vs. DHANRAJ MILLS	March 23, 1942
NASIRUDDIN Vs. EMPEROR	October 15, 1942
NATARAJAN CHETTIAR Vs. PERUMAL AMMAL	August 18, 1942
NATESA MUDALIAR Vs. MTRAJAMANICKA CHETTIAR	April 1, 1942
NATESA NILANGIRIYAR Vs. VRAJU MUDALIAR	June 24, 1942
NATH ALIAS NARAYAN RAO PAWAR Vs. MT. SHAKUNTALA BAI W/O. NATH PAWAR	July 27, 1942
NATIONAL IRON AND STEEL CO LTD Vs. ELECTRIC INSPECTOR	April 27, 1942
NAVROJI ARDESHIR COOPER Vs. OFFICIAL ASSIGNEE OF BOMBAY	February 10, 1942
NAWAB HABIBULLA Vs. COMMISSIONER OF INCOME TAX, BENGAL	December 14, 1942
NAWAB KHAJEH HABIBULLAH Vs. BABU ANANGA MOHAN ROY	April 1, 1942
NAWABZADA MOHAMMAD LIAQAT ALI KHAN Vs. AJUDHIA PRASAD	November 27, 1942
NAWAL KISHORE RAI Vs. EMPEROR	September 10, 1942
NILKANTHA NARAYAN SINGH Vs. MSZOHA, OFFICIAL RECEIVER	December 11, 1942
NIRENDRA NATH BANERJEE Vs. BIRENDRA NATH CHATTERJEE	May 26, 1942
NIRODE BARANI DEBYA Vs. SISIR KUMAR MUKHERJEE	August 20, 1942
NORI RAMASASTRULU Vs. TELUGUNTLA BALAKRISHNA RAO	July 28, 1942
NRIPENDRA CHAND SAHA CHOWDHURY Vs. JOWADALI MONDAL	February 20, 1942
NRISINGHA CHANDRA PAL CHAUDHURY Vs. SMKANAKLATA DASI W/O ANANTAPADA MADAK	January 29, 1942
O A NARAYANASWAMI AYYAR Vs. SANARAYANA IYENGAR	July 15, 1942
OFFICIAL ASSIGNEE Vs. CMANICKAVELU MUDALIAR	February 9, 1942
OFFICIAL RECEIVER Vs. KSAMBASIVA AYYAR	February 18, 1942
OORPOKKIL ALIAS ATHIKKOT PARVATHI AMMA S DAUGHTER VISALAKSHI AMMA Vs. OORPOKKIL ALIAS ATHIKKOT KUPPU AMMA S SON MADHAVA MENON	January 16, 1942
ORUGANTI VENKATRAMIAH CHETTI Vs. VENKATASWAMI CHETTI	November 3, 1942
OSURI NARAYANASWAMI Vs. SAVANAM VENKATASWAMI	November 19, 1942
P BALAVENKATARAMA CHETTIAR Vs. MARUTHAMUTHU CHETTIAR	March 5, 1942
P BANERJEE, SANITARY INSPECTOR Vs. MURLI MOHAN DAS	July 9, 1942
P C KANDASWAMY PILLAI Vs. MUNICIPAL PROSECUTOR	July 1, 1942
P K SUBRAMANIA AYYAR Vs. KTSTHANDAVAMURTHI CHETTY	March 20, 1942
P M MOHAMMAD USMAN CO THROUGH ITS MANAGING PARTNER B P USMAN Vs. KOTTEKKARAN KUNHAMU	October 21, 1942
P N MADHAVA RAO, EXECUTIVE OFFICER OF PERDOOR SRI ANANTA PADHMANABHA TEMPLE Vs. CVAIKUNTA KAMATH	February 12, 1942
P N V RATNASWAMI NADAR Vs. VIRUDHUNAGAR MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER	November 10, 1942
P R SUBRAMANIA PATTAR Vs. PORATHANA ANDI	April 9, 1942
P SANKARA RAO, (WRONGLY DESCRIBED AS D SANKARA RAO) Vs. MODEPALLI BALA VENKATAPPA	July 3, 1942
P SUBBAMMA Vs. CHVENKATA REDDY	April 10, 1942
P V RAMALINGA CHETTI Vs. PETHA GOUNDAN	December 15, 1942
P V SREEKANTA GOUNDAN Vs. MJAVANI ALIAS VELLA AMMA	January 8, 1942
P VARADARAJULU CHETTY Vs. JANAKIRAMA CHETTY	February 27, 1942
PACHAYAKKAL Vs. SHANMUGHAVELAYUDHASAMI GOPANNA MANNADIAR	October 15, 1942
PACHAYAPPA UDAYAN Vs. PONNA GOUNDAN	August 19, 1942
PALAMALAI CHETTIAR Vs. PALVVRRAMANATHAN CHETTIAR	January 29, 1942
PALANI MUDALI Vs. ATHIAPPA GOUNDAN ALIAS PERIA GOUNDAN	July 17, 1942
PALANI MUDALIAR Vs. MNATARAJAN ALIAS AMALORPAVANATHAN	February 24, 1942
PALANIANDI MUTHIRIAN Vs. RAMASWAMI REDDI	September 2, 1942
PALLAPROLU KRISHNAMACHARLU Vs. PALLAPROLU RANGACHARLU	August 12, 1942
PANCHANON RAY Vs. FAZLUR RAHMAN CHAUDHURY	May 21, 1942
PANCHAYAT BOARD, SIVAGANGA THROUGH ITS PRESIDENT Vs. ARVEERABADRAN CHETTIAR	August 20, 1942
PANDIT GAYA PRASAD TEWARI Vs. COMMISSIONER OF INCOME-TAX CP UP	February 24, 1942
PANDIT PYARE LAL SHUKLA Vs. COMMISSIONER OF INCOME-TAX, UP [NO2]	February 17, 1942
PANNA LAL Vs. EMPEROR THROUGH MUKAT BEHARI LAL	September 7, 1942
PAPPAMMAL Vs. RAMASWAMI CHETTIAR	July 27, 1942
PAPPAMMAL ALIAS MUTHU KARUPPAYYEE AMMAL Vs. MEENAMMAL	November 13, 1942
PASHUPATI NATH PAL Vs. DURJODHAN ROY CHAUDHURY	July 10, 1942
PATROO LAL Vs. MTPARBHAWATI KUAR	October 23, 1942
PATTAN AHMED KHAN Vs. PYDA VENKATACHELAMAYYA	January 5, 1942
PAZHANIAPPA MUDALIAR Vs. NARAYANA AIYAR	August 26, 1942
PEDDIBOYIMA VISWANATHAM Vs. SREEMAT KILAMBI SRINIVASA VENKATA VARADACHARYULU AYYAVARLAM GARU	November 20, 1942
PEOPLES CO-OPERATIVE BANK LTD Vs. RAMESHWAR PRASAD VARMA	April 15, 1942
PERAN AMBALAGARAN Vs. VENKATARAMA NAICKER	December 11, 1942
PERIYA PERUMAL AMMAL Vs. MINOR VELUCHAMI REDDY	July 8, 1942
PERUMALLA VENKAYYA Vs. BATCHU PULLAYYA	January 22, 1942
PESH MOHAMMAD Vs. EMPEROR	January 19, 1942
PHULCHAND Vs. MRSNATEE MIRZA	January 8, 1942
PIRAMANAYAGA PANDARAM Vs. STATE	November 26, 1942
POORAN CHAND Vs. RADHA RAMAN	November 12, 1942
POTHUKUCHI VENKATA RAMANAYYA Vs. DAGGUBATI MALLIKHARJANUDU	February 23, 1942
POTHURU SREERAMULU CHETTI Vs. DUVVURU SUBBARAMI REDDI	March 4, 1942
POTTENTAKATH KUNHOLAN Vs. KRISHNAN	March 6, 1942
POTTISWAMI, ALLEGED PARTNER OF POTTISWAMI AND BROTHERS Vs. SALT SULAIMAN (MITTA)	February 4, 1942
PR AL M MUTHUKARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	October 19, 1942
PR N SM CHOCKALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS	October 13, 1942
PRABHAKAR KESHEO TARE AND OTHERS Vs. EMPEROR	December 8, 1942
PRABHAKAR NILKANTH OKE AND OTHERS Vs. CHANDRAKANT NARAYANRAO KELHAR AND OTHERS	September 15, 1942
PRABHAKAR VITHOBA GOURKHEDE Vs. SARUBAI W/O. SHEORAMJI GOURKHEDE	October 20, 1942
PRAFULLA KUMAR DAS GUPTA Vs. KAMINI KUMAR CHAKRAVARTY	April 2, 1942
PRAFULLA KUMAR ROY Vs. SMBIBHABATI ROY WIDOW OF JATINDRA NATH ROY	March 9, 1942
PRAMATHA NATH ROY Vs. KANAKENDRA NATH TAGORE	July 16, 1942
PRAMATHA NATH SANYAL S/O BHABANI NATH SANYAL Vs. SAILESH CHANDRA CHOWDHURY	August 12, 1942
PRAYAG LAL Vs. PALAKDEO NARAIN SINGH	March 11, 1942
PRAYAGDAS SHANKERLAL MARWADI AND ANOTHER Vs. MT. INDIRABAI W/O. VINAYAKRAO HARKARE AND ANOTHER	April 9, 1942
PROSANNA KUMAR ROY CHOUDHURY Vs. SMTADYA SAKTI DASI W/O HARI KISHORE DAS	August 7, 1942
PROVINCE Vs. RAHA BAHANDUR HARIHAR PRASAD NARAIN SINGH	April 1, 1942
PROVINCE OF BANGAL Vs. RAM CHANDRA BHOTIKA	January 13, 1942
PROVINCE OF BENGAL Vs. CORPORATION OF CALCUTTA	February 17, 1942
PROVINCE OF BENGAL Vs. HEIRS OF LATE SACHINDRA KUMAR ROY AND SMPURNA SASHI CHAUDHURANI	June 4, 1942
PROVINCE OF BENGAL Vs. MAULVI MDYUSUF	April 1, 1942
PROVINCE OF BIHAR Vs. MAHANT HARIBHAJAN DAS OF ANDHARI	April 1, 1942
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF CHITTOOR Vs. PATHI KONDA MUTHAPPA CHETTY	July 29, 1942
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADURA Vs. RAOBAHADUR ONRAMASWAMI AIYAR, DEWAN AND AUTHORISED AGENT ON BEHALF OF KANNIVADI ZAMINDAR	March 6, 1942
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY Vs. LADY OF DOLOURS CONVENT, TRICHINOPOLY, REPRESENTED BY THE MOTHER SUPERIOR	March 3, 1942
PROVINCE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR OF VIZAGAPATAM Vs. SRI SRI SRI VIKRAMA DEO VARMA MAHARAJULUNGARU, MAHARAJA OF JEYPORE AND ZAMINDAR OF MADGOLE	October 14, 1942
PROVINCIAL AUTOMOBILE COMPANY, THROUGH MANAGING PARTNER, P. B. KALE Vs. NARAYAN KRISHNARAO DESHPANDE	September 17, 1942
PROVINCIAL GOVERNMENT Vs. S. WILAYAT HUSSAIN	October 6, 1942
PROVINCIAL GOVERNMENT, C. P. & BERAR Vs. CHHAKKILAL S/O. RAMLAL GUPTA	October 29, 1942
PROVINCIAL GOVERNMENT, C. P. AND BERAR Vs. MEKHOO S/O. HIRDE LODHI	January 13, 1942
PROVINCIAL GOVERNMENT, C. P. AND BERAR Vs. ABDUL RAHMAN S/O. UBEHDULLA MUSALMAN	October 28, 1942
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. RAGHURAM RODAJI MARATHA AND OTHERS	February 27, 1942
PS AR AR ARUNACHALAM CHETTIAR BY AGENT, SIVARAMAN CHETTIAR Vs. GOVINDASWAMI GOUNDAN	February 17, 1942
PT GOBARDHAN Vs. PTPREM BALLABH	August 20, 1942
PUBLIC PROSECUTOR Vs. RAJAM AMMAL	June 30, 1942
PUBLIC PROSECUTOR Vs. MADATHI	January 7, 1942
PUBLIC PROSECUTOR Vs. BHASKER KAMATH	March 20, 1942
PUBLIC PROSECUTOR Vs. ANANTHAKRISHNA IYER	October 26, 1942
PUBLIC PROSECUTOR Vs. MURTHUJAKHAN SAHIB	March 4, 1942
PULAVARTHI LAKSHMANASWAMI (DECEASED) Vs. SRIMAT TIRUMULA PEDDINTI TIRUVENGALA RAGHAVACHARYULU, MINOR BY MATERNAL GRANDMOTHER AND GUARDIAN, MOLUGU TIRUVENGALAMMA	October 23, 1942
PUNDLIK DAULAT RAO Vs. GODAWARIBAI W/O. THAKURDAS AGARWAL	October 20, 1942
PURNA CHANDRA ADHICARY Vs. JOY CHAND LALL BABU	December 11, 1942
PURNA CHANDRA BISWAS S/O BISWAMBER BISWAS Vs. SMKSHIRODA SUNDARI DUTT W/O UPENDRA CHANDRA DUTT	June 22, 1942
PURNA CHANDRA CHAKRABARTY Vs. KALIPADA ROY	February 18, 1942
PURNA CHANDRA PAL Vs. RAI MOHAN PAL	May 22, 1942
PURNENDU NARAYAN SINGH Vs. NARENDRA NATH CHAKRAVARTY	May 4, 1942
PUTHEN PURAYIL KRISHNAN Vs. UMKRISHNAN	August 12, 1942
PUTHIOTTIL CHATHIYELAN KANNA KURUP Vs. MAYIMMOLI RAMAN NAYAR	April 8, 1942
R CHIDAMBARA MUDALIAR Vs. KVRANGANATHAM	January 22, 1942
R NARAYANA REDDIAR Vs. VENKATESA REDDIAR	October 21, 1942
R S NAIDU Vs. AUDITOR AND EXAMINER OF LOCAL FUND ACCOUNTS	July 15, 1942
R SRINIVASA THATHACHARIAR Vs. MINOR SIVASUBRAMANIA CHETTIAR BY NEXT FRIEND, VEERAPPA CHETTIAR	September 17, 1942
RADHA CHARAN Vs. SECRETARY OF STATE	November 17, 1942
RADHA SWAMI SAT SANG SABHA Vs. RAJ NARAIN	August 17, 1942
RADHAKISHEN MULL Vs. MAGANLAL BROTHERS	June 25, 1942
RADHEY SHYAM Vs. RAM DHAN LAL	September 8, 1942
RADHICA LAL GOSSAIN Vs. JITENDRA NATH GOSSAIN	June 29, 1942
RADHIKAPRASAD DANI Vs. NANDKUMAR LAXMAN PRASAD AND OTHERS	January 16, 1942
RAGHBIR LALA Vs. MOHAMMAD SAID	July 20, 1942
RAGHUBIR SINGH Vs. MAHARUL HAQUE	May 4, 1942
RAGHUNATH Vs. PAHLADDAS	October 6, 1942
RAHOMAL KANNOMAL Vs. COMMISSIONER OF INCOME-TAX	April 15, 1942
RAI CHANDI CHARAN CHATTERJEE BAHADUR Vs. TARA NATH DUTTA	April 21, 1942
RAI HARENDRA NATH CHAUDHURY Vs. RAI SOURINDRA NATH CHOUDHURY	June 10, 1942
RAJA JAGDISH CHANDRA DEO DHADAL DEB Vs. BISESWAR LAL AGARWALLA	February 2, 1942
RAJA JOGENDRA NARAYAN DEB Vs. DEBENDRA NARAYAN ROY	February 16, 1942
RAJA KOMALSINGH JU DEO Vs. RAMBHAROSA NANHELAL PARWAR AND ANOTHER	December 11, 1942
RAJA RAJGAN MAHARAJA JAGATJIT SINGH Vs. RAJA PARTAB BAHADUR SINGH	April 28, 1942
RAJA SHIVA PRASAD SINGH Vs. COMMISSIONER OF INCOME-TAX	February 17, 1942
RAJA SHIVA PRASAD SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA	April 11, 1942
RAJA SHIVA PRASAD SINGH Vs. TINCOURI BANERJI	February 19, 1942
RAJA SRI SHIVA PRASAD SINGH Vs. LALIT KISHORE MITRA	September 10, 1942
RAJAH SIR ANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT K PONNUSAMI IYER Vs. KADIYALA PEDDA GENGANNA	January 27, 1942
RAJARAM DURGAPRASAD VAIDYA AND OTHERS Vs. BABULAL GOVINDRAM MISAR	February 27, 1942
RAJESHWAR VISHWANATH MAMIDWAR AND OTHERS Vs. DASHRATH NARAYAN CHILWELKAR AND OTHERS	December 10, 1942
RAJKISHORE PD NARAIN SINGH Vs. MOJIBUL RAHMAN	February 24, 1942
RAJKUMAR VISWESWARA GAJAPATHI RAJ, MINOR REPRESENTED BY HIS MOTHER RANI PUSHPATHI VIDYAVATI DEVI, AS HIS NEXT FRIEND Vs. MIRZA RAJA SRI PUSHAVATI VIZIARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR GARU, MINOR RAJAH OF VIZIANAGARAM, REPRESENTED BY THE COURT OF WA	June 30, 1942
RAJSHAHI BANKING AND TRADING CORPORATION LTD Vs. SURENDRA NATH MITRA	January 29, 1942
RAM BAHADUR JHA Vs. SREE KANT JHA	October 8, 1942
RAM KISHUN LAL Vs. ABU ABDULLAH SYED HUSSAIN IMAM	April 16, 1942
RAM LAL DUTT SARKAR Vs. DHIRENDRA NATH ROY	December 15, 1942
RAM NARAIN SAH Vs. PARMESHWAR PRASAD SAH	March 13, 1942
RAM NARAYAN SHARMA Vs. SITA RAM PATHAK	February 19, 1942
RAM PRASAD SINGH Vs. MTBIBI KHODAIJATUL KUBRA	March 10, 1942
RAM RANBIJAYA PRASAD SINGH Vs. RAMJIVAN RAM	February 20, 1942
RAM RANBIJAYA PRASAD SINGH Vs. LACHIMI SINGH	March 13, 1942
RAM RIJHAN SAHI Vs. MTRAZIA BEGAM	May 6, 1942
RAMA KAMATH Vs. CLLOBO	November 9, 1942
RAMA PRASAD SINGH Vs. SAJAN MAHTO	January 23, 1942
RAMADHIN SINGH Vs. BAIJNATH PDSINGH	November 16, 1942
RAMASWAMY GOUNDAR Vs. RAMASWAMI GOUNDAR	August 19, 1942
RAMCHANDRA DEV, ZAMINDAR OF BODOKHEMIDI Vs. COMMISSIONER OF INCOME-TAX	February 10, 1942
RAMKISHUN LAL Vs. JUGALKISHORE LAL, CLAIMANT	January 5, 1942
RAMKUMAR DE S/O ANANTLAL DE Vs. ABHAYAPADA BHATTACHARJI S/O BHAIRAB CHANDRA BHATTACHARJI	March 10, 1942
RAMLAL BHADANI Vs. DASS BANK LTD	July 20, 1942
RAMPAL SINGH Vs. PANDIT UDIT NARAIN PANDE	January 6, 1942
RAMSAGAR SINGH Vs. RAMAJODHYA MAHTON	July 29, 1942
RAMSEWAK BHURELAL BRAHMIN Vs. HIRALAL SWAMIPRASHAD BRAHMIN AND ANOTHER	November 30, 1942
RAMSWARUP PRASAD SINGH Vs. HARIHAR PRASAD SINGH	January 13, 1942
RAMU ALIAS LANGAR THROUGH BHAIRON Vs. MURLI DAS	September 1, 1942
RANGA AIYAR Vs. LINGAPPA GOUNDER S SON, SUBBAYYA GOUNDER	October 7, 1942
RANGA KONAR Vs. PAKKIRI VATTACHI	March 4, 1942
RANGASWAMI GOUNDAN Vs. KANDASWAMI GOUNDAN	April 6, 1942
RAO BAHADUR MOTHEY GANGARAJU ZAMINDAR GARU OF ELLORE Vs. SREE RAJA BOMMADEVARA VENKATRAYULU NAIDU BAHADUR ZAMINDAR GARU OF PANGIDIGUDEM	July 23, 1942
RAO BAHADUR V RANGANATHAN CHETTIAR Vs. MARIAPPA MUDALI	October 23, 1942
RAO SAHIB SRINIVASA MUDALIAR Vs. RAMUDU NAIDU	October 20, 1942
RATNASWAMI GOUNDAN Vs. PSARARARUNACHALAM CHETTIAR BY AGENT SIVARAMAN CHETTIAR	December 14, 1942
RELIANCE JUTE MILLS CO LTD Vs. DUKHI SHAH S/O DHANDRAJ SHAH	June 17, 1942
RISHI HALDAR Vs. MONORANJAN PRAMANIK	January 15, 1942
RM N L KR RAMANATHAN CHETTIAR Vs. UNNAMALAI ACHI	March 18, 1942
ROBERT HERCULES SKINNER Vs. LTJAMES RRSKINNER	December 9, 1942
ROHINI RANJAN DAS Vs. UMESH CHANDRA DATTA	December 3, 1942
ROSHAN LAL Vs. BABU LAL ALIAS BABU BAM	October 2, 1942
ROYAL CALCUTTA TURF CLUB Vs. CORPORATION OF CALCUTTA	August 5, 1942
RUHINI KUMAR BHATTACHARYYA Vs. EMPEROR	February 19, 1942
RUP KISHAN AGHA Vs. SECYOF STATE	September 1, 1942
RUP NARAIN Vs. TIRBENI SAHAI ALIAS MANGOO LAL	October 28, 1942
S A ABDUL SUBHAN SAHIB Vs. MABDUL RAVOOF SAHIB	June 29, 1942
S A RAMANATHAN CHETTIAR Vs. MPKASI CHETTIAR ALIAS MEYYAPPA CHETTIAR	November 2, 1942
S KADIR HUSSAIN ROWTHER Vs. JAMILA BI	September 23, 1942
S PATTAMMAL Vs. CORPORATION OF MADRAS	September 28, 1942
S S SV KASIVISWANATHAN CHETTIAR Vs. SSSSVSOMASUNDARAM CHETTIAR	December 10, 1942
S SRIRAMA RAJA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, NOW THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT	September 25, 1942
S SUBBIAH PILLAI AND SONS Vs. COMMISSIONER OF INCOME-TAX	July 20, 1942
S SUBBIAH PILLAI AND SONS Vs. COMMISSIONER OF INCOME-TAX, MADRAS	March 20, 1942
S SYEDA MAHOMED ROWTHER Vs. ASHANMUGASUNDARAM CHETTIAR	December 2, 1942
S T K M LAKSHMANAN CHETTIAR Vs. NALLA SEVUGAM SERVAI ALIAS NALLA SIVAN SERVAI	February 27, 1942
S T P MARIMUTHU PILLAI Vs. PROVINCE OF MADRAS, REPRESENTED BY COLLECTOR	October 1, 1942
S V M MAHOMED JAMALUDDEEN AND BROTHERS Vs. COMMISSIONER OF INCOME- TAX	September 28, 1942
SACHIRANI BISWAS W/O CHARU CHANDRA BISWAS Vs. NAGENDRA NATH NATH S/O BANI KANTA NATH	July 2, 1942
SAHA SAMSUDDIN ALIAS SHAH SHAMSUDDIN AHAMED Vs. SERAJAL HAQ	March 3, 1942
SAHDEO SINGH Vs. JADU MESTAR	February 4, 1942
SAHODRA Vs. RAM BABU	October 13, 1942
SAHU HARI KIRTI SARAN Vs. MTBHAGIRATHI KUNWAR	September 21, 1942
SAILENDRA NATH MITTER Vs. EMPEROR	September 1, 1942
SAIT KASTURI CHAND Vs. ADDAGALLA VAIKUNTAM	February 4, 1942
SAIT PARASURAM BYAS Vs. MATTE ATCHUTARAMARAO	August 13, 1942
SAIT PARASURAM BYAS Vs. SUB-COLLECTOR, RAJAHMUNDRY	March 26, 1942
SAITH PARASURAM BYAS Vs. SUB-COLLECTOR	March 26, 1942
SAJAN SAHU Vs. EMPEROR	September 29, 1942
SALEM MUNICIPAL COUNCIL Vs. GFFFOULKES	December 11, 1942
SALIG RAM Vs. EMPEROR	November 12, 1942
SAMBHASIO NARAYAN DEODE Vs. KASHINATH NAGOJI THAKRE	November 4, 1942
SANASINTI SATRUGHANO PATRO Vs. KOTINI IGNESH MAHAPATRA	December 14, 1942
SANKARI DEBI Vs. CO-OPERATIVE URBAN BANK	February 26, 1942
SANTA SINGH Vs. RAMDHARI SINGH	January 20, 1942
SARADAMBAL AMMAL Vs. TCKUPPUSAMI SASTRIGAL	March 20, 1942
SARADINDU MUKHERJEE Vs. SMKUNJA KAMINI ROY	May 22, 1942
SARALA SUNDARI DEBI CHOWDHURANI W/O JOGESH CHANDRA SANYAL CHOWDHURY Vs. PURNA CHANDRA BHATTACHARJYA	January 6, 1942
SARDAR BAHADUR, SIR SUNDER SINGH MAJITHIA Vs. COMMISSIONER OF INCOME TAX, UNITED AND CENTRAL PROVINCES	June 4, 1942
SATISH CHANDRA BANDAPADHYA Vs. BISHNUPADA PAL	March 27, 1942
SATISH CHANDRA HUI Vs. SUDHIR KRISHNA GHOSH	February 27, 1942
SAYED AZIZUDDIN AHMAD Vs. KESHWAR MAHTON	April 17, 1942
SAZAWAR KHAN Vs. SATYENDRA LAL CHOWDHURY	January 16, 1942
SECRETARY OF STATE Vs. NARAIN KHANNA	March 19, 1942
SECRETARY OF STATE FOR INDIA IN COUNCIL BY ITS AGENT THE COLLECTOR OF KISTNA Vs. SRIMANTHU RAJAH YARLAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR GARU	December 16, 1942
SECRETARY OF STATE THROUGH AGENT, G I P RLY Vs. NAWAL KISHORE	November 6, 1942
SEETHA BEHERANI Vs. AJAGANATH	October 6, 1942
SETH RATANLAL HARLALJEE MAHAJAN Vs. POONAMCHAND BOKHTAWARMAL MAHAJAN	March 2, 1942
SETH RODA LADHA CHHATRI Vs. ABDUL GAFOOR S/O. SHEIKH FAZAL MUSALMAN	December 15, 1942
SETH SURAJ RATAN DAGA Vs. KASHISHWAR DINANATH BANERJEE AND ANOTHER	February 23, 1942
SHAH RAM CHAND Vs. PANDIT PARBHU DAYAL	April 20, 1942
SHAMLAL SHRIKISAN MAHESARI Vs. MT. JIYABAI W/O. SHRIKISAN AND OTHERS	July 14, 1942
SHEIKH ABDUL RAHIM ALIAS S A RAHIM Vs. MOHAMED DIN	March 24, 1942
SHEIKH AMJAD Vs. EMPEROR	January 8, 1942
SHENBAGAVADIVAMMAL Vs. MUPIDATHI AMMAL	April 7, 1942
SHEO BARAN SINGH Vs. EMPEROR	November 20, 1942
SHEO KARAN LAL Vs. BANDI PRASAD	July 31, 1942
SHEO NANDAN PRASAD Vs. SHEO PARSAN PATHAK	February 4, 1942
SHEO NARAIN PRASAD Vs. JAWAHIR LALL, CLAIMANT	January 5, 1942
SHEOBALAK SINGH Vs. ACHUTANAND SINGH	January 14, 1942
SHEONANDANLAL GURUDAYAL SHRIVASTAVA Vs. GOPAL BABAJI NAFDE	November 16, 1942
SHEORAJDHARI SINGH Vs. SIR KAMESHWAR SINGH	February 10, 1942
SHEORAM S/O. SITARAM PATIL Vs. ATMARAM RAGHOJI PATIL	September 15, 1942
SHER ALI MRIDHA Vs. TORAP ALI	February 6, 1942
SHESHAMMA SHEDTHI Vs. VASUDEVA BHATTA	April 10, 1942
SHIBNARAYAN DAS Vs. SATYADEO PRASAD	July 6, 1942
SHIVA PRASAD SINGH Vs. MAHARAJA SRIS CHANDRA NANDI	December 4, 1942
SHREE JAGRUTESHWAR ETC., DEOSTHAN THROUGH WAHIWATDAR SITARAMPANT DAJIBA PANDE Vs. ATMARAM JAGANNATH PANDE	November 5, 1942
SHYAM KISHORE DE Vs. JOY CHANDRA DATTA RAY	March 5, 1942
SIDHESHWAR PRASAD NARAYAN SINGH ANOTHER Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA	April 1, 1942
SIR KAMESHWAR SINGH BAHADUR Vs. DHUNMAN GOPE	August 4, 1942
SIR KAMESHWAR SINGH BAHADUR Vs. RAMESHWAR SINGH	May 6, 1942
SIRDAR BAHADUR INDRA SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA	September 18, 1942
SIRDAR BAHADUR SIRDAR INDRA SINGH Vs. COMMISSIONER OF INCOME-TAX	September 18, 1942
SITAL CHANDRA DUTTA Vs. EMPEROR	March 23, 1942
SITAO JHOLIA DHIMAR Vs. EMPEROR	December 7, 1942
SITLA SAHAI Vs. GOURI NATH	March 27, 1942
SK ABDUL Vs. EMPEROR	April 17, 1942
SK. RASHID S/O. SK. RAMZAN MUSALMAN Vs. HUSSAIN BAKASH S/O. MADAR BAKASH	March 13, 1942
SM BIBHABATI DEVI W/O KUMAR RAMENDRA NARAYAN ROY Vs. KUMAR RAMENDRA NARAYAN ROY	June 30, 1942
SM JANAKI BALA DEBYA Vs. MAHESWAR DAS	February 6, 1942
SMT MAHAMAYA DEBI W/O SHYAM SUNDAR ROY Vs. INDRA NARAYAN DAS	March 6, 1942
SMT MANI DEVI Vs. SMTANPURNA DAI SIJUARIN	October 28, 1942
SMT SURJOO BAI Vs. MUNICIPAL BOARD	October 23, 1942
SOMAYAJULU VENKATANARASIMHAM Vs. GOVINDA SURYANARAYANA BEING MINOR REPRESENTED BY HIS MATERNAL GRANDFATHER AND NEXT FRIEND, NADIMINTI GANESWARA RAO	April 2, 1942
SONA RAUT Vs. EMPEROR	December 14, 1942
SOUTH INDIAN RAILWAY COMPANY, LIMITED, BY ITS AGENT AT TRICHINOPOLY Vs. MCMAYILVAHANAN	August 20, 1942
SOWDRA BAI Vs. SARASWATHI AMMAL	February 6, 1942
SREE RAJA KANDIMALLA VENKATA RAMA NARASIMHA RAO BAHADUR ZAMINDAR Vs. SRI INUGANTI SITHA RAMACHANDRA RAO	August 31, 1942
SREE SREEJUT MAHARAJA SIR BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. TAFAZZAL HOSSAIN	July 13, 1942
SRI ALLURI SATYANARAYANA Vs. RAMINEEDI RAYALAMMA	November 23, 1942
SRI BHAGWAN SINGH Vs. RAM SUNDAR RAUT	April 22, 1942
SRI LA SRI SUBRAMANIA PANDARASANNADHI, THE MANAGING TRUSTEE OF SRI VEDARANEESWARASWAMI TEMPLE AND SRI SUBRAMANYASWAMI TEMPLE Vs. HINDU RELIGIOUS ENDOWMENTS BOARD	February 25, 1942
SRI NARAYAN SINGH Vs. POSAN SINGH	January 16, 1942
SRI RAJA MANYAM KANAKAYYA GARU Vs. SRIMAN MUDAMBA VENKATA RANGA ANAHARACHARYULU GARU	March 20, 1942
SRI RAJA SOBHANADRI APPARAO BAHADUR GARU Vs. UPPALA APPANNA SASTRI ALIAS ANNAPPA SASTRI	March 24, 1942
SRI RAJA VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR Vs. MALLA RAMUNAIDU	June 30, 1942
SRI RAJA VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR VARU Vs. TAKURU NARASIMHULU	February 10, 1942
SRI RAJAH RAO NILADRI RAO GARU Vs. RVENKATARAMA AIYAR	February 11, 1942
SRI RAJAH VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR Vs. MALLA RAMUNAIDU	January 30, 1942
SRI RAMCHANDRA DEV Vs. COMMISSIONER OF INCOME-TAX	March 12, 1942
SRI SRI SRI NARAYANA SOORU DEVU GARU RAJAH OF TARLA Vs. GUDURU RAMA RAO PANTULU GARU	March 10, 1942
SRI SRI SRI PALAHARAMA KANTI RAJARAM DAS BAVAJI OF BALAGA Vs. DUVVADA RAMANNA	March 3, 1942
SRI THAKUR BEJAI RAGHO NIWASJI Vs. TEJ NARAIN LAL	October 27, 1942
SRI VENKATESWARASWAMI VARU OF BEZWADA, BY TRUSTEES RAMPILLA APPALASWAMI Vs. SUB-COLLECTOR	November 12, 1942
SRIDHAR PRASAD PARHI Vs. HARAPRASAD PARHI	December 21, 1942
SRINIVASALU CHETTI Vs. MUNISAMI CHETTI	November 26, 1942
ST MR VEERAPPA CHETTIAR Vs. CHANDRAMOULISWARA AYYAR, MINOR BY MATERNAL UNCLE AND GUARDIAN GUNNU AYYAR	October 21, 1942
SUB-COLLECTOR Vs. PILLARISETTI PARTHASARATHI NAIDU	June 26, 1942
SUBEDAR SINGH Vs. EMPEROR	August 12, 1942
SUBRAMANIA AIYAR Vs. ANNAVI PILLAI	February 18, 1942
SUNDARAMURTHI NAINAR Vs. CHOTTI BIBI ALIAS BACHA BIBI	April 10, 1942
SUNDARESAM PILLAI Vs. RAMACHANDRA PILLAI	July 3, 1942
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HCPATEL	January 13, 1942
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. GOLOK TIKADAR	March 24, 1942
SURENDRA CHANDRA ROY CHOUDHURI Vs. KUMER BIMALENDU ROY	February 16, 1942
SURENDRA NATH DUTT Vs. MALATI	May 29, 1942
SURENDRANATH SARKAR Vs. SREE SREE ISWAR LAKSMI DURGA ESTABLISHED BY HARACHANDRA KUNDU THROUGH THEIR NEXT FRIEND, SHEBAIT SAILENDRANATH KUNDU	June 29, 1942
SURESH CHANDRA BASAK Vs. BENODE LAL PAL	December 3, 1942
SWAYAMPRABHAI AMMAL Vs. DMUTHUKRISHNA PADAYACHI	January 21, 1942
SYED ABDUL HUQ SAHIB Vs. RAJ MUHAMMAD KABULI	August 3, 1942
SYED ABDUL WAJID SAHIB Vs. OOSMAN ABDUL RUBB	November 24, 1942
SYED GHULAM KHADIR SAHIB Vs. MINOR VISWANATHAYYAR, BY HIS MOTHER AND NEXT FRIEND, PARVATHI AMMAL	July 29, 1942
SYED MOHAMMAD ISA AND ANOTHER Vs. COMMISSIONER OF INCOME- TAX	February 17, 1942
SYED MUHAMMAD GHOUSE SAHIB SUTHARI Vs. SYED MUHAMMAD GHOUSE SAHIB TRUSTEE AND MANAGER OF THE SHA RAHMATULLAH MOSQUE	July 7, 1942
SYED SIBTE RASUL Vs. MSIBTE NABI	September 25, 1942
T K RAMACHANDRA RAO Vs. JOMALAGADDA RAMASWAMI	February 6, 1942
T K SAMBANDA CHETTY Vs. MUTHU CHETTIAR	January 7, 1942
T P R PALANIA PILLAI (DIED) Vs. AMJATH IBRAHIM ROWTHER	July 6, 1942
T R SRINIVASA RAJAGOPALA AIYANGAR Vs. SRI SANTHANARAMASWAMI KOILVAGAIRA DEVASTHANAM, NEEDAMANGALAM, BY RNATESA AIYAR (NOW EXECUTIVE OFFICER)	August 27, 1942
T RADHAKRISHNAN CHETTIAR Vs. OFFICIAL LIQUIDATOR, MADRAS PEOPLES BANK, LIMITED (IN LIQUIDATION)	February 5, 1942
T S P L P CHIDAMBARAM CHETTIAR Vs. JAGU HSHAH	October 23, 1942
T S RAJAGOPALA IYER Vs. SOUTH INDIAN RUBBER WORKS, LIMITED	June 26, 1942
T S SUNDARARAMIER Vs. CHINNAPALANI AMBALAM	January 9, 1942
T SANKARA MENON Vs. TVSUNDARA AIYAR	October 27, 1942
TARANATA BHATTA Vs. GOPALAKRISHNA MALLAYYA	December 22, 1942
TATIKONDA SUBBAROW Vs. MALLADI SITARAMA LAKSHMI NARASIMHAM	April 10, 1942
TEKCHAND KAPURCHAND AND ANOTHER Vs. MT. BIRZABAI WIFE OF RAMPRASAD KAYASTHA	February 12, 1942
THATIPARTHI KRISHNA REDDI Vs. AMBARKHANA JAYARAMA RAO	September 25, 1942
THIRUMALAREDDI INNA REDDI Vs. GADE GOPIREDDI	July 20, 1942
THOTAPALLI DHARMAYYA Vs. NELABARLA YANADI REDDY	July 3, 1942
THOTTOLI MEETHALE VITTIL KAITHERI SREEDEVI AKKAMMA Vs. MURICHANDIYIL ANIYAPRAVAN KUNHAMMAD HAJI	December 10, 1942
TIMITI VENKATA CHARLU Vs. RAJAH OF VIZIANAGARAM	February 20, 1942
TIRTHA PADA DEY Vs. SKKABIRUDDIN	January 30, 1942
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE BY ITS COMMISSIONER Vs. CHAPALAMADUGU MUNISWAMI NAIDU	November 2, 1942
TITTI KRISHNAMURTHI Vs. SRI JAGANNADHAPADHI KHADANGA	March 23, 1942
TRIPASURU VENKATA NARASINGA RAO Vs. VYSYARAJU SURAYYA RAJU	August 10, 1942
U MUTHURAMALINGA THEVAR Vs. RSHANMUGA RAJESWARA NAGANATHA SETHUPATHY AVL, RAJAH OF RAMNAD, THROUGH HIS NEXT FRIEND, SRI LRVENKATARAMAN	November 27, 1942
UKKALI ALIAS AMMU ALIAS AMMA NETHYAR Vs. PUDUMANA PARAMBATH KELU NAYAR	January 16, 1942
V E A ANNAMALAI CHETTIAR Vs. VALLIAMMAI ACHI	August 19, 1942
V E R M K KRISHNAN CHETTIAR BY AGENT RAMA AIYANGAR Vs. NACHIMUTHU GOUNDAR	February 6, 1942
V KR ST KASI VISVANADAN CHETTIAR Vs. DEVAKOTTAI MUNICIPAL COUNCIL THROUGH ITS COMMISSIONER	March 27, 1942
V RAMASAMI AIYANGAR Vs. SMAMARARUNACHALAM CHETTIAR	January 15, 1942
V RAMASWAMI AIYANGAR Vs. DORAISAMI VANDAYAR	July 3, 1942
V S RAMANUJA CHARIAR Vs. VEENAAVANNAMANAVATAPATHRA SAYEE THATHACHARIAR	August 24, 1942
V SWARNAM AIYAR Vs. VEERAGU AMMAL	July 15, 1942
V VARADARAMANUJALU NAIDU Vs. KAUNANOOR NAIDU	September 21, 1942
VADAKKUNNADHAN DEVASWAM UTAMA, HIS HIGHNESS THE MAHARAJA OF COCHIN, BY RECOGNISED AGENT THE SECRETARY TO THE GOVERNMENT OF COCHIN Vs. PERALI KUNNATH TARWAD KARNAVAN AND MANAGER MADHAVA MENON	January 21, 1942
VAKACHERLA VENKATASUBBAMMA Vs. GOBBOORU SUBBIAH	April 2, 1942
VALLIAMMAL Vs. RAMASWAMY GOUNDAR	July 9, 1942
VALLIAPPA CHETTIAR Vs. ARANDI	August 11, 1942
VARIATH KRISHNA WARRIAR Vs. MALAYALEE BANK LTD, MANAGING DIRECTOR TKADUNGI NEDUNGADI	February 16, 1942
VASANTRAO S/O. GOPALRAO Vs. UTTAMRAO S/O. SURYABHAN DESHMUKH AND ANOTHER	January 23, 1942
VEERABAHU PILLAI (DECEASED) Vs. KAVANNA SEENA CHITTIRAM PILLAI (DECEASED)	July 3, 1942
VEMIREDDI RANGAREDDI Vs. ISAKA VENKATAREDDI	August 17, 1942
VENKAMAMIDI BALAKRISHNAYYA Vs. NANNAPANENI LINGA RAO	November 23, 1942
VENKATASWAMI NAICKER Vs. PVNAVANEETHAKRISHNA CHETTIAR	October 30, 1942
VIJIYALAKSHMI AMMAL Vs. RANGACHARIAR	July 13, 1942
VINAYAKRAO ANANDRAO MANKAR KUNBI Vs. MT. MANKUNWARBAI W/O. R. S. GOPIKISAN MARWADI AND OTHERS	March 19, 1942
VISALAKSHI AMMAL Vs. PLSPNKNAGAPPA CHETTIAR	August 21, 1942
VISHNUBHOTLA RAMAYYA Vs. SAJJA NAMAYYA	July 27, 1942
VITHOBA UDEBHANJI KUNBI AND OTHERS Vs. NARAYAN SONAJI SAGNE AND OTHERS	February 18, 1942
VYDIALINGA SWAMIGAL Vs. KARUPPANNA GOUNDAN	July 3, 1942
W J YOUNIE Vs. TULSIRAM JANKIRAM	February 18, 1942
W SIVARAJ LAL Vs. MYLAPORE HINDU PERMANENT FUND LIMITED BY SECRETARY	July 31, 1942
WAHED BUX WAESHI Vs. FAKHARUDDIN PIRACHA	February 17, 1942
WALES Vs. TILLEY	May 18, 1942
YADAORAO GANPATRAO KADU Vs. RAMRAO BALASAHEB DHOTE	October 13, 1942
YADDANAPUDI PULLAYYA Vs. YADDANAPUDI VENKATASUBBAMMA	November 9, 1942
YALPI VIRUPAKSHAPPA Vs. CHOWDIREDDI VEERABHADRA GOWD	March 16, 1942
YARLAGADDA ABBAYI ALIAS VEERANNA Vs. OFFICIAL RECEIVER	November 12, 1942
YARLAGADDA RATTAYYA Vs. MODUMUDI CO-OPERATIVE CREDIT SOCIETY REPRESENTED BY ITS PRESIDENT SANAKA RATTAYYA	August 19, 1942
YENDAMURI SUBBA RAO Vs. KOVVURI TATA REDDI	February 11, 1942
YERABALU CHENNABASAPPA Vs. OFFICIAL RECEIVER OF BELLARY	November 24, 1942
YERRANKI PAPAYYA SASTRI Vs. KOLA APPA RAO	February 12, 1942
ZAFAR HUSAIN Vs. MANZOOR HUSAIN	October 23, 1942
ZAL RUSTAMJEE MADAN AND OTHERS Vs. ANJUMAN MUFIDDUL ISLAM	March 12, 1942

Year 1942 of PRIVY COUNCIL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address