(BABA) JWALA DAS Vs. PIR SANT DAS
|
May 20, 1930 |
(BABU) RAM SARAN DAS Vs. PEAREY LAL
|
October 24, 1930 |
(BABU) UPENDRA NATH BASU Vs. KALI CHARAN MITRA
|
April 15, 1930 |
(BOBBILI) POLADARI GADU Vs. RAJAH OF VIZIANAGARAM
|
March 7, 1930 |
(CHAUDHARY) RAJDHAR Vs. MOHAN
|
December 9, 1930 |
(CHAUDHRI) PAHUNCHI LAL Vs. BHUP SINGH
|
April 8, 1930 |
(CHAUDHURI) ABDUL RAHMAN KHAN Vs. (LALA) PARSOTAM DAS
|
May 1, 1930 |
(CHEEDELLA) SEETHIAH Vs. ARAVAPALLI MUTYALU
|
September 8, 1930 |
(CHINTA) CHANDRAMMA Vs. GUNNA SEETHAN NAIDU
|
November 13, 1930 |
(DIWAN) PAHAR SINGH Vs. SHAMSHER JANG BIJAI BAHADUR SINGH
|
May 13, 1930 |
(GANDREDDI) NAGANNA Vs. (REVINIPATI) APPALARAJU
|
January 31, 1930 |
(HAFIZ) ALLAH BAKHSH Vs. HAMID KHAN
|
April 15, 1930 |
(HAJI A S ) ABDUL MUHAMMAD ROWTHER Vs. SEETHALAKSHMI AMMAL
|
September 3, 1930 |
(INUGANTI) VENKATA MADHAVA RAO Vs. GARAPATI NARAYANAMURTY
|
December 17, 1930 |
(K SYED) MUHAMMAD LEVVAI Vs. STATE
|
March 5, 1930 |
(KAMMARA) CHINNA NAGIAH Vs. YERRAGUNTLA PULLAYYA
|
December 11, 1930 |
(KINTALI) CHANDRAMANI PRUSHTI Vs. JAMBESWARA RAYAGARU
|
December 9, 1930 |
(KOMANDURU) SAMPATH AYYANGAR Vs. SRI GOVINDA KRISHNA YACHANDRALAVARI BAHADUR, RAJAH OF VENKATAGIRI
|
August 22, 1930 |
(KUERANI) MT DAN KUER Vs. EWAZ SINGH
|
June 24, 1930 |
(MAHANT) BHAGWANPURI Vs. SECY OF STATE
|
February 14, 1930 |
(MAHANT) SHANTHA NAND GIR CHELA AND MAHANT GAYANAND GIR Vs. (MAHANT) BASUDEVANAND
|
January 24, 1930 |
(MAHARAJA) DEO DAS Vs. MAHESH RAM GOND
|
April 11, 1930 |
(MAJOR) ANTHONY ULLYSSESS JOHN Vs. AGRA UNITED MILLS LTD
|
November 3, 1930 |
(MANDIR) THAKURJI MAHARAJ Vs. RISAL
|
February 11, 1930 |
(MAULANA) MOHAMMAD IBRAHIM RIZA MALAK Vs. COMMISSIONER OF INCOME-TAX, NAGPUR
|
May 19, 1930 |
(MISIR) BHAIRON PRASAD Vs. MT GOPI KUNWAR
|
January 28, 1930 |
(MOPARTHI) NAYUDAMMA Vs. (SREEMANTHURAJA YARLAGADA) ANKINEEDU PRASAD BAHADUR
|
November 21, 1930 |
(MORRIS) LEVENTHAL Vs. DAVID JONES LTD
|
January 28, 1930 |
(PANDIT) SHALIG RAM Vs. BAWA CHARANJIT LAI
|
June 26, 1930 |
(PASUPULETI) BANGARAYYA Vs. SREE NALLAPPARAJU VENKATA SUBBARAJU
|
September 8, 1930 |
(RAI) SATISH CHANDRA CHAUDHURI Vs. (MAHARAJA) SASI KANTA ACHARJYA CHAUDHURI
|
February 13, 1930 |
(SHER) AHMAD KHAN Vs. ALI BUX
|
June 16, 1930 |
(SRI) THAKURJI MAHARAJ Vs. MT RAM DEI
|
February 3, 1930 |
(VALLURU) BASAVAYYA Vs. GOVINDARAJU VEERABHADRA RAO
|
December 1, 1930 |
(YANATI) RAMI REDDI Vs. TANATI CHENCHU POLAMMA
|
April 9, 1930 |
A G KIDSTON AND CO LTD Vs. SETH BROTHERS
|
July 8, 1930 |
A K KANNAYYA CHETTY Vs. PRESIDENT, UNION BOARD
|
September 10, 1930 |
A L A R ARUNACHALAM CHETTIAR THROUGH THE AUTHORISED AGENT GURUSWAMI AIYAR Vs. RYPRATAPASIMHA RAJAH SAHIB
|
February 18, 1930 |
A MILTON AND CO Vs. OJHA AUTOMOBILE ENGINEERING CO
|
January 13, 1930 |
A N RAMACHANDRA AIYAR Vs. OFFICIAL ASSIGNEE OF MADRAS
|
September 12, 1930 |
A N RAMCHANDRA IYER Vs. OFFICIAL ASSIGNEE OF MADRAS
|
September 12, 1930 |
A R S P SUBRAMANIAN CHETTI Vs. OFFICIAL ASSIGNEE OF MADRAS
|
August 21, 1930 |
A S GNANAPRAKASAM PILLAI Vs. FSVAZ
|
November 17, 1930 |
A T PANNIRSELVAM Vs. AVEERIAH VENDAYAR
|
April 14, 1930 |
A, A PLEADER Vs. JUDGES OF THE HIGH COURT OF MADRAS
|
February 10, 1930 |
ABBAS MANDAL Vs. EMPEROR
|
August 27, 1930 |
ABDUL AHAD Vs. CHHABI RAM
|
January 8, 1930 |
ABDUL ALIM Vs. ABDUL HAMID
|
May 21, 1930 |
ABDUL AZIZ Vs. MUNNI LAL
|
January 24, 1930 |
ABDUL GHAFUR Vs. MT HUSSAIN BIBI
|
December 16, 1930 |
ABDUL HAQ Vs. LALLU
|
February 19, 1930 |
ABDUL JALIL KHAN Vs. EMPEROR
|
March 25, 1930 |
ABDUL KHALIQUE CHAUDHURI Vs. CHERAGUDDIN
|
May 1, 1930 |
ABDUL KUDDUS GAZI Vs. MUTUAL INDEMNITY AND FINANCE CORPORATION (INDIA) LTD
|
May 14, 1930 |
ABDUL MAJID BHUIYA Vs. ALI MIA
|
November 12, 1930 |
ABDUL MAJID SAIB (DIED) Vs. RAMIZA BIBI SAHIBA (DIED)
|
December 9, 1930 |
ABDUL MAJID SAID (DIED) Vs. RAMIZA BIVI SAHIBA (DIED)
|
December 9, 1930 |
ABDUL MUWALI Vs. TAHSILDAR OF KASHIPUR
|
February 19, 1930 |
ABDUL QADIR Vs. NARENDRA MOHAN GHOSE CHOWDHRY
|
December 9, 1930 |
ABDUL QAYUM KHAN Vs. CITY BOARD
|
December 19, 1930 |
ABDUL RAUF KHAN Vs. MTQAMRUNNISSA
|
February 7, 1930 |
ABDUL RAZAK Vs. SREENATH GHOSE
|
March 7, 1930 |
ABDUL SAC ALIAS VARUSAI MOHAMMAD SAHIB Vs. SUNDARA MUDALIAR
|
April 24, 1930 |
ABDUL SATTAR Vs. MOTI BIBI
|
January 30, 1930 |
ABDUL SHAKUR KHAN Vs. MTRAFIQUNNISSA
|
April 4, 1930 |
ABDUL SHAKUR KHAN Vs. EMPEROR
|
August 12, 1930 |
ABDUL SOBHAN KHAN Vs. SAMASUDDIN AHMED
|
June 17, 1930 |
ABDUL SOVAN Vs. RAMANI MOHAN CHATTERJEE
|
July 15, 1930 |
ABDULLA KAZIM Vs. OBAID ESSA
|
November 21, 1930 |
ABINASH CHANDRA BOSE Vs. NAGENDRA NATH DUTT
|
November 18, 1930 |
ABINASH CHANDRA SADHU KHAN Vs. HEMANTA KUMAR ROY
|
December 8, 1930 |
ABU JAFAR Vs. SYED MOHAMMAD KAZIM
|
April 22, 1930 |
ABUBAKER MOHAMAD Vs. AMIABAI
|
November 26, 1930 |
ACHARJI AHIR Vs. HARAI AHIR
|
May 13, 1930 |
ACHATTIL BALAKRISHNA NAIR Vs. VISHNU NAMBUDIRI
|
March 21, 1930 |
ACHI THAYAR AMMAL Vs. BALKIS NACHIAL
|
October 16, 1930 |
ADARI SANYASI Vs. VADDADI NOOKALAMMA
|
November 19, 1930 |
ADITYA KUMAR BHATTACHRJEE Vs. ABINASH CHANDRA MUKHOPADHYA
|
June 19, 1930 |
ADIVI SURYAPRAKASA RAO Vs. TUMMALAPALLI SREERAMULU
|
August 29, 1930 |
ADJAI COAL COMPANY LIMITED Vs. PANNA LAL GHOSH
|
January 28, 1930 |
ADJAI COAL COMPANY LIMITED Vs. PANNA LAL GHOSH
|
January 30, 1930 |
AFAJADDIN Vs. JAHED
|
January 14, 1930 |
AFIRUDDIN Vs. JOY CHANDRA NAHA
|
June 11, 1930 |
AHIDHAR GHOSH Vs. SECY OF STATE
|
May 1, 1930 |
AHMAD HUSAIN Vs. TAHIR HUSAIN
|
January 10, 1930 |
AHMED SAIT Vs. BANK OF MYSORE, LTD, BY ITS MANAGER, PWO BRIEN
|
January 22, 1930 |
AHMED SULEMAN VOHRA Vs. BAI FATMA
|
July 2, 1930 |
AIDAL SINGH Vs. KHAZAN SINGH
|
May 9, 1930 |
AJITKUMAR BASU THAKUR Vs. CHAIRMAN OF THE COMMISSIONERS OF DACCA MUNICIPALITY
|
November 26, 1930 |
AJODHIA Vs. BISHAMBHAR NATH
|
June 4, 1930 |
AJODHIA PRASAD Vs. DATA RAM
|
November 27, 1930 |
AKBAR ALI Vs. MTADAR BIBI
|
May 8, 1930 |
AKBAR SEIKH Vs. EMPEROR
|
December 16, 1930 |
AKHLA KULLA CHAUDURY Vs. EMPEROR
|
May 15, 1930 |
ALAGAMMAL Vs. SADASIVA PADAYACHI
|
August 6, 1930 |
ALEXANDRE BOUZOUROU Vs. OTTOMAN BANK
|
January 21, 1930 |
ALI ASMAT SHAKUR Vs. GIPRY
|
March 12, 1930 |
ALI HASAN Vs. MTRASHIDAN
|
February 20, 1930 |
ALI HUSAIN Vs. MOHAMMAD NAZIR ALI
|
May 8, 1930 |
ALOPI Vs. GAJADHAR PRASAD
|
December 16, 1930 |
AMBA PRASAD Vs. MOONGA RAM
|
February 4, 1930 |
AMBIKA PRASAD Vs. EMPEROR
|
August 2, 1930 |
AMBIKACHARAN DAS Vs. BASANTKUMAR MANDAL
|
December 16, 1930 |
AMIR SINGH Vs. MOHDZAHIRUDDIN
|
November 28, 1930 |
AMMANI AMMAL Vs. MNARAYANASAMI NAIDU
|
February 4, 1930 |
AMMANIBAI Vs. ANANT NARAYAN SHANBHOG
|
August 11, 1930 |
AMRITLAL VADILAL Vs. KANTILAL LALBHAI
|
September 9, 1930 |
ANADI LAL MUKHERJEE Vs. SUKH CHAND MANDAL
|
May 9, 1930 |
ANAND KRISHNA Vs. KISHAN DEVI
|
December 18, 1930 |
ANAND PRAKASH Vs. NARAIN DAS-DORI LAL
|
November 12, 1930 |
ANANGA MOHAN ROY CHOUDHURY Vs. KHAJE HABIBULLA
|
February 6, 1930 |
ANANT KRISHNAJI NULKAR Vs. SECYOF STATE
|
August 21, 1930 |
ANANT SUBRAO NADGIR Vs. MAHABLESHWARBHAT GUKUNATHBHAT SHINDGI
|
July 16, 1930 |
ANANTA LAL SARKHEL Vs. SOUDAMINI GUHA
|
March 20, 1930 |
ANANTA LAL SINGH Vs. ALFRED HENRY WATSON
|
November 21, 1930 |
ANGANNA REDDI Vs. SUBBAROYA CHETTIAR
|
March 11, 1930 |
ANMOL SINGH Vs. HARI SHANKAR LAL
|
April 11, 1930 |
ANNAJI NARAYAN DESHPANDE Vs. VENKATRAO SIDRAO DESHPANDE
|
July 14, 1930 |
ANNAMALAI CHETTIAR Vs. A M K C T MUTHUKARUPPAN CHETTIAR
|
October 14, 1930 |
ANNU MUKUNDA KAKADE Vs. SHRIPATI TUKARAM SHINDE
|
February 25, 1930 |
APPAJI JIJAJI VAIDYA Vs. MOHAN LAL RAOJI GUJAR
|
February 21, 1930 |
APPARAO BABURAO SHINDE Vs. VITHAL GOVIND PADHYE
|
December 4, 1930 |
APPAYYA BANGA (DEAD) Vs. KORAGA ALIAS SANTHAPPA KAJAVA
|
August 4, 1930 |
ARNAVAZ HORMUSJI MAJOR Vs. HORMUSJL FRAMJI MAJOR
|
February 27, 1930 |
ARUMILLI VIRAMMA Vs. ARUMILLI SESHAMMA ALIAS CHITTEMMA
|
November 14, 1930 |
ARUMUGA GOUNDAN Vs. SUBRAMANIA GOUNDAN
|
November 27, 1930 |
ARUMUGA NADAR Vs. VYYAPURI CHETTI ALIAS MUTHAYAN CHETTI
|
April 30, 1930 |
ASHGAR ALI Vs. SECYOF STATE
|
April 11, 1930 |
ASHUTOSH BASU Vs. SUDHANGSHUBHUSHAN MUKHERJI
|
June 16, 1930 |
ASHUTOSH GARAI Vs. BALMUKAND KISHEN GOPAL
|
July 22, 1930 |
ASIKANNESSA BIBI Vs. DWIJENDRA KRISHNA DUTTA
|
March 18, 1930 |
ASLOP Vs. EMPEROR
|
June 17, 1930 |
ASOKE PRASANNA BAL Vs. EMPEROR
|
January 20, 1930 |
ASWINI KUMAR BOSE Vs. EMPEROR
|
December 1, 1930 |
ASWINI KUMAR CHAKRAVARTY Vs. SUKHAHARAN CHAKRAVARTY
|
November 19, 1930 |
ASWINI KUMAR DHARA Vs. EMPEROR
|
December 10, 1930 |
ASWINI KUMAR PAL Vs. EMPEROR
|
January 27, 1930 |
ATMAKURU BUTCHIAH CHETTI Vs. STAYAR RAO NAIDU
|
August 26, 1930 |
ATTORNEY GENERAL OF BRITISH COLUMBIA Vs. MCDONALD MURPHY LUMBER CO , LTD
|
March 4, 1930 |
AVASARALA VENKATARAMA ROW Vs. MAHARAJA OF PITTAPURANA
|
April 4, 1930 |
B BANDHU SINGH Vs. KTBANK LTD
|
November 20, 1930 |
B DALLU SINGH Vs. BCHHAKAN SINGH
|
January 13, 1930 |
B MADAN MOHAN SINGH Vs. BRAM SUNDER SINGH
|
December 9, 1930 |
B N RY CO Vs. MOOLJI SICKA AND CO
|
July 10, 1930 |
B N SASMAL Vs. EMPEROR
|
December 16, 1930 |
B RAJARAJESWARA SETHUPATHI Vs. TKKUPPAMMAL
|
September 18, 1930 |
B SIVARAM DUBAI Vs. RRAJAGOPALA MISRA
|
July 23, 1930 |
BABASAHEB RAHIMSAHEB Vs. RAJARAM RAGHUNATH ALPE
|
September 3, 1930 |
BABU JAI NARAIN Vs. RASHAK BEHARI LAL
|
December 12, 1930 |
BABU LAL Vs. RAGHUNANDAN
|
March 12, 1930 |
BABU MAKUND LAL Vs. BHOLA RAI
|
December 10, 1930 |
BABU RAM Vs. RAM NARAIN
|
May 9, 1930 |
BABU RAM Vs. EMPEROR
|
August 30, 1930 |
BABU RAM DAS Vs. MAHANT PARMANAND GIR
|
December 4, 1930 |
BABU RAM SARAN DAS Vs. PEARAY LAL
|
October 24, 1930 |
BABUBHAI TANSUKHLAL Vs. MADHAVJI GOVINDJI AND CO
|
December 12, 1930 |
BABURAO LAKSHMAN NIKAM Vs. TUKARAM PUNDALIKA POWAR
|
August 26, 1930 |
BACHU LAL Vs. LALA DHARAM DEO LAL
|
March 12, 1930 |
BADRI PRASAD Vs. EMPEROR
|
April 25, 1930 |
BADRUDDIN ABDUL RAHIM MUKHARI Vs. SITARAM VINAYAK APTE
|
March 18, 1930 |
BAGDIGI KUJAMA COLLIERIES LTD Vs. JAGMOHAN DAS NAGAR
|
February 14, 1930 |
BAGESHWAR TEWARI Vs. BIKRAMJIT SINGH
|
March 21, 1930 |
BAGESSWARI CHARAN SINGH Vs. KUMAR KAMAKHYA NARAIN SINGH
|
October 21, 1930 |
BAGESWAR TEWARI Vs. BIKRAMAJIT SINGH
|
March 21, 1930 |
BAI BASANTIBAI Vs. MUNICIPAL COMMISSIONER OF BOMBAY
|
September 29, 1930 |
BAI MANGU Vs. BHARATKHAND COTTON MILLS COMPANY LTD
|
January 28, 1930 |
BAI MANI Vs. USAFALI BHUDAR
|
August 1, 1930 |
BAIDYANATH SEIN Vs. RAJENDRANATH SEIN
|
June 19, 1930 |
BAIJ NATH PRASAD Vs. DHARAM PAL SINGH
|
January 31, 1930 |
BAIJNATH SINGH Vs. LALA MISRI LAL
|
March 17, 1930 |
BAIKUNTHANATH ROY Vs. AHMEDULLA
|
April 2, 1930 |
BAJRANGI MISIR Vs. PADARATH SINGH
|
February 20, 1930 |
BAL KRISHNA SHARMA Vs. PAIJ SINGH
|
January 31, 1930 |
BALA BAKSH BHARARIA Vs. AMIRUDDIN MIAN
|
February 7, 1930 |
BALARAMDAS DAKNA Vs. UMESH MANDAL
|
May 30, 1930 |
BALASUBRAMANIA PANDYA TALAVAR Vs. RMPRMMSUBRAMANIAN CHETTIAR
|
September 8, 1930 |
BALBHADAR SINGH Vs. LAKSHMI BAI
|
February 10, 1930 |
BALBHADDRA UPADHYA Vs. SHEOMANGAL
|
December 1, 1930 |
BALDEO PRASAD Vs. ARYA PRITI NIDHI SABHA
|
March 6, 1930 |
BALESHAR PANDEY Vs. RAM TAHAL PANDEY
|
January 21, 1930 |
BALKRISHNA ANANT HIRLELCAR Vs. EMPEROR
|
November 21, 1930 |
BALKRISHNA BHIMAJI BEKNALKAR Vs. RAMKRISHNA GANADHAR DIKSHIT
|
November 4, 1930 |
BALLAPPA BHIMAPPA Vs. TIPPANGOWDA BASANGOWDA
|
November 25, 1930 |
BALLING VITHALING SAKHARPEKAR Vs. SHRI DEVASTHAN FUND
|
September 24, 1930 |
BALMAKUND Vs. EMPEROR
|
May 22, 1930 |
BALMAKUND Vs. SETH PIYARE LAL
|
November 21, 1930 |
BALWANT SINGH Vs. COLLECTOR OF SAHARANPUR
|
January 23, 1930 |
BANARSI DAS Vs. EMPEROR
|
March 27, 1930 |
BANI MADHO RAM Vs. (PANDIT) MAHADEO PANDEY
|
April 23, 1930 |
BANK OF MONTREAL Vs. DOMINION GRESHAM GUARANTEE AND CASUALTY CO
|
July 17, 1930 |
BANK OF UPPER INDIA LTD Vs. ARIF HUSAIN
|
March 21, 1930 |
BANKE BEHARI LAL Vs. RAGHUBAR DAYAL
|
January 2, 1930 |
BANKU BEHARI RAY Vs. EMPEROR
|
December 18, 1930 |
BANSHIDHAR Vs. BSURAJ PRASAD SINGH
|
January 9, 1930 |
BANSI DHAR Vs. MTBITOLA
|
June 4, 1930 |
BANSIDHAR Vs. RATAN LAL
|
June 13, 1930 |
BANWARI JOGI Vs. JAMNA KASAUDHAN
|
April 10, 1930 |
BAQRIDEE Vs. EMPEROR
|
January 23, 1930 |
BARAMDEO PANDEY Vs. DEBI DAT SINGH
|
July 3, 1930 |
BARBONI COAL CONCERN LTD Vs. PARICHARAK
|
February 18, 1930 |
BARISAL RINDAN SAMITI Vs. SITAL CHANDRA MUKHOPADHYA
|
June 16, 1930 |
BASANGAUDA SHIDDANGAUDA CHIKANGOUDAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 27, 1930 |
BASANTA KUMAR BISWAS Vs. PROSONNA KUMAR GUHA
|
August 1, 1930 |
BECHU Vs. BHABUTI PRASAD
|
March 12, 1930 |
BECHU AHIR Vs. HANSRAJ AHIR
|
May 29, 1930 |
BEHARI LAL-RAM CHARAN Vs. BADRI PERSHAD
|
November 3, 1930 |
BENARES BANK LIMITED Vs. RAM PRASAD
|
February 5, 1930 |
BENARES BANK LIMITED Vs. HORMUSJI PESTONJI
|
January 28, 1930 |
BENI MISIR Vs. MAHABIR SUKLA
|
February 21, 1930 |
BENJAMIN KNOWLES Vs. EMPEROR
|
May 10, 1930 |
BENOD KUMAR ROY CHOWDHURY Vs. GANGA CHARAN MESTARI
|
March 11, 1930 |
BENODE LAL CHAKRAVARTY Vs. SECYOF STATE
|
June 4, 1930 |
BETHASAMI NAICKEN Vs. NAGAMMAL
|
March 28, 1930 |
BHAGVANPURI Vs. SECRETARY OF STATE FOR INDIA
|
February 14, 1930 |
BHAGWAT PRASAD SHUKUL Vs. NABI MOHAMMAD
|
February 11, 1930 |
BHAGWAT RAI Vs. BEHARI RAI
|
March 6, 1930 |
BHAGWATI SARAN Vs. RAM SAHAI
|
March 7, 1930 |
BHAICHAND SAGANCHAND GUJAR Vs. KRISHNAJI VITHAL MALGE
|
December 5, 1930 |
BHAIRO PRASAD Vs. EMPEROR
|
May 26, 1930 |
BHAISHANKAR MOTIRAM Vs. LAKSHMI DYEING WORKS
|
March 31, 1930 |
BHAIYA RAJ KISHORE LAL Vs. JAGESHWAR DAYAL
|
April 23, 1930 |
BHAWANI PRASAD Vs. PAHLAD SINGH
|
February 14, 1930 |
BHIKUBAI CHUNILAL AMBAIDAS Vs. MANILAL BHAGCHAND RAYCHAND
|
April 14, 1930 |
BHIM NAIK Vs. CHAKRADHAR MAITY
|
January 17, 1930 |
BHOLA NATH-SHANKAR DAS Vs. LACHMI NARAIN
|
October 29, 1930 |
BHOLA SARDAR Vs. EMPEROR
|
November 25, 1930 |
BHORA HAZARI LAL Vs. BHORA NAURANGA LAL
|
January 10, 1930 |
BHUBAN MOHAN KOLEY Vs. NARENDRA NATH KONWAR
|
December 2, 1930 |
BHUKHAN SARAN Vs. PIARE LAL
|
December 18, 1930 |
BHUP SINGH Vs. FATEH SINGH
|
November 14, 1930 |
BHUP SINGH Vs. NARPAT
|
January 21, 1930 |
BHUTNATH MONDAL Vs. EMPEROR
|
November 21, 1930 |
BHYRARAJU RAMARAJU Vs. PULAVARTHI LAKSHMIAH
|
February 21, 1930 |
BIBHUTI BHUSAN DUTTA Vs. SECYOF STATE
|
December 16, 1930 |
BIKRAMKISHORE MANIKYA Vs. ALI AHMAD
|
December 15, 1930 |
BINDRABAN Vs. RAJPAT SINGH
|
July 2, 1930 |
BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. ALI AHMAD
|
March 31, 1930 |
BIRENDRA NATH MITRA Vs. MTBEGUM JAN
|
March 7, 1930 |
BISHESHWAR NATH Vs. NARMADESHWAR PRASAD UPADHIA
|
May 28, 1930 |
BISHNATH SARAN SINGH Vs. CHANDRAPAL SINGH
|
June 26, 1930 |
BISHNU MONDAL Vs. CHARU CHANDRA CHATTERJEE
|
April 8, 1930 |
BISHNUPUR MUNICIPALITY Vs. SARAT CHANDRA CHAUDHURI
|
November 14, 1930 |
BISMILLAH BEGAM Vs. TAHSIN ALI KHAN
|
February 6, 1930 |
BRAJA BEHARI BURMAN Vs. EMPEROR
|
December 19, 1930 |
BRIJ MOHAN DAS Vs. BHIKHUJI
|
December 4, 1930 |
BRIJ NANDAN Vs. EMPEROR
|
August 1, 1930 |
BRIJIWAN DAS Vs. EMPEROR
|
November 17, 1930 |
BRIJMOHAN LAL Vs. MTMAHBUBAN
|
January 6, 1930 |
BRIJMOHAN LAL Vs. MUSAMMAT MAHBUBAN
|
January 6, 1930 |
BROJENDRA CHANDRA DEY Vs. KSSAMA
|
November 21, 1930 |
BROJENDRA KUMAR PAL Vs. PURNA CHANDRA PAL
|
April 7, 1930 |
BURHAM SAHIB Vs. EMPEROR
|
January 22, 1930 |
C ABDUL HAKIM SAHIB Vs. CHATTANADHA AIYAR
|
November 26, 1930 |
C JAGANNADHAM PILLAI Vs. OFFICIAL ASSIGNEE
|
July 22, 1930 |
C KANNAMMAL Vs. KANAKASABAI MUDALIAR ALIAS MADURAI MUTHU MUDALIAR
|
November 13, 1930 |
C KRISHNASWAMI NAIDU Vs. KJAYALAKSHMI AMMAL
|
September 8, 1930 |
C L KIERNANDER Vs. BENIMADHAB KHETTRI
|
July 11, 1930 |
CALCUTTA STEAM NAVIGATION CO LTD Vs. EMPEROR
|
August 28, 1930 |
CALICO PRINTERS ASSOCIATION LTD Vs. AAKARIM AND BROS
|
August 5, 1930 |
CHAIRMAN OF MUNICIPAL COMMISSIONERS OF DACCA Vs. MTHEMANGINI DASYA
|
May 16, 1930 |
CHAIRMAN, MUNICIPAL COUNCIL Vs. SVASUDEVA KAMATH
|
April 25, 1930 |
CHAIRMAN, SERAJGANJ LOCAL BOARD Vs. BUDHISWAR PATNI
|
January 17, 1930 |
CHANAPPA SHANTIRAPPA Vs. EMPEROR
|
September 1, 1930 |
CHANDHARAN KRISHNA KUMARI Vs. CHAUDHRI NAUBEHAR SINGH
|
November 28, 1930 |
CHANDI PRASAD MISIR Vs. BALAJI MISIR
|
November 21, 1930 |
CHANDRA NATH BAGCHI Vs. NABADWIP CHANDRA DUTT
|
August 26, 1930 |
CHANDRAPRASAD RAMPRASAD Vs. JINABHARTHI NARAYANBHARTHI
|
November 20, 1930 |
CHANDULAL MADHAVLAL Vs. MANEKLAL LALLURAM
|
September 2, 1930 |
CHARU CHANDRA GHOSE Vs. KUMAR KAMAKHYA NARAIN SINGH
|
October 21, 1930 |
CHATURBUJADOSS KUSHALDOSS AND SONS Vs. MINOR RAJAMANICKA MUDALI BY FATHER AND NEXT FRIEND EKAMBARA MUDALIAR
|
May 1, 1930 |
CHAUDHRI RAJDHAR Vs. MOHAN
|
December 9, 1930 |
CHENA VEENA CHIDAMBARAM CHETTIAR (DIED) Vs. CHOKKALINGAM NAICKAN (DEAD)
|
December 16, 1930 |
CHENA VEENA CHIDAMBARAM CHETTIAR (DIED) AND FOUR ORS Vs. CHOKKALINGAM NAICKEN (DEAD)
|
December 16, 1930 |
CHERAG ALI SARKAR Vs. NAWAB KHAJE HABIBULLA
|
May 21, 1930 |
CHHAGANBHAI ICHHABHAI PATEL Vs. TULSHIBHAI LALLU PATEL
|
March 28, 1930 |
CHHOTA MURARI MOHAN PANDA Vs. PROTAP NARAIN PANDA
|
June 5, 1930 |
CHHOTAY Vs. EMPEROR
|
April 14, 1930 |
CHIGURUPATI SUBBANNA Vs. DISTRICT LABOUR OFFICER
|
January 8, 1930 |
CHINNA VENKATESU Vs. PEDDA KESAMMA
|
September 15, 1930 |
CHINTA DASYA Vs. BHALKU DAS
|
March 17, 1930 |
CHINTALA VENKATASUBBIAH (DIED) Vs. KATTAPALLI AKAMMA
|
April 24, 1930 |
CHINUBHAI BHIKHABHAI Vs. BAI MANEKBAI
|
November 19, 1930 |
CHIRANJI LAL Vs. BOOL CHAND
|
May 28, 1930 |
CHIRAUNJI LAL Vs. ISHWAR DAS
|
January 19, 1930 |
CHITPORE GOLABARI CO LTD Vs. HARI MOHAN GHOSE
|
February 26, 1930 |
CHUKKALA MANGAYYAMMA Vs. CHUKKALA APPALASWAMI
|
November 24, 1930 |
CHUNKU Vs. EMPEROR
|
August 15, 1930 |
CHUTTAN TELI Vs. MTRAZIA KHATUN
|
January 27, 1930 |
CO-OPERATIVE COMPANY LTD Vs. BHAGWAN DAS AND CO
|
April 11, 1930 |
COLLECTOR Vs. RAMBHAU TUKARAM NIRHALI
|
April 15, 1930 |
COLLECTOR OF ETAH Vs. KISHORI LAL
|
July 14, 1930 |
COLLECTOR OF ETAWAH Vs. BINDRABAN
|
December 18, 1930 |
COMMERCIAL UNION ASSURANCE CO Vs. BINJRAJ JOHURMULL
|
June 7, 1930 |
COMMISSIONER OF INCOME-TAX Vs. RAJA BAHADUR BANSILAL MOTILAL
|
January 8, 1930 |
COMMISSIONER OF INCOME-TAX Vs. TMANAVEDAN TIRUMALPAD, SENIOR RAJA OF NILAMBUR
|
April 11, 1930 |
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. REMONGTON TYPEWRITER COMPANY (BOMBAY ) LIMITED
|
December 16, 1930 |
COOK AND CO Vs. CLPHILLIPS
|
March 19, 1930 |
CORPORATION OF CALCUTTA Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
April 7, 1930 |
CORPORATION OF CALCUTTA Vs. ACPAL
|
August 19, 1930 |
CORPORATION OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS AND THE MADRAS ELECTRIC SUPPLY CORPORATION, LTD
|
September 4, 1930 |
CYRIL C BAKER Vs. EMPEROR
|
July 2, 1930 |
DABIRUDDIN Vs. KRISHTO CHANDRA MUKHOPADHAYA
|
July 29, 1930 |
DAHYABHAI MANSUKHRAM SHAH Vs. KANAIYALAL MAGANLAL
|
February 11, 1930 |
DAMODAR NARAYAN BEDARKAR Vs. SECRETARY OF STATE FOR INDIA
|
December 19, 1930 |
DAMODAR PERSHAD Vs. HARDEO PERSHAD
|
June 2, 1930 |
DAMODAR PRASAD Vs. HARDEO PRASAD
|
June 2, 1930 |
DARA LAKSHMI NARASIMHAM Vs. GARINE SATYANARAYANA
|
November 7, 1930 |
DASTARALI Vs. EMPEROR
|
August 25, 1930 |
DATA DIN Vs. MTNOHRA
|
January 7, 1930 |
DATTATRAYA GOVIND SHALIGRAM Vs. GOPAL SAKHARAM PANDHARE
|
December 5, 1930 |
DATTATRAYA KRISHNA RAO KANE Vs. SECY OF STATE
|
July 1, 1930 |
DATTATRAYA WAMAN RAJGURU Vs. SECRETARY OF STATE
|
August 28, 1930 |
DAULAT BHUIYA Vs. RAHISA BANU
|
August 21, 1930 |
DAWOODBHAI ABDULKADER Vs. ABDULKADER ISMAILJI
|
August 26, 1930 |
DEB KUMAR RAY CHOUDHURY Vs. ANATH BANDHU SEN
|
August 7, 1930 |
DEBENDRA NATH SADHUKHAN Vs. RADHAKISSEN CHAMARIA
|
July 3, 1930 |
DEBENDRANATH MANDAL Vs. EMPEROR
|
November 14, 1930 |
DEO KUMAR ROY CHOUDHURY Vs. ANANTH BANDHU SEN
|
August 7, 1930 |
DEO NARAIN Vs. BHOLA SINGH
|
February 21, 1930 |
DEVANAI AMMAL Vs. MAHADEVA CHETTI
|
November 28, 1930 |
DHANAPATI DAW Vs. BABU BALLAV DAW
|
July 14, 1930 |
DHARAM SINGH Vs. SHAH MAL SINGH
|
July 2, 1930 |
DHARWAR BANK LTD Vs. MAHOMED HAYAT
|
August 29, 1930 |
DISTRICT LABOUR OFFICER Vs. VEERAGHANTA VENKATASUBRAHMANYA SASTRI
|
September 15, 1930 |
DR BISHAMBHAR SAHI GUPTA Vs. BABU SHAMBHU DAYAL
|
February 21, 1930 |
DULAHIN JADUNATH KUAR Vs. RAJA BISHESHAR BAKHSH SINGH
|
December 4, 1930 |
DUNI CHAND RAM SARAN DAS CHOPRA Vs. SECYOF STATE
|
November 12, 1930 |
DURGA CHARAN DEBNATH Vs. GANGA DHAR DEBNATH
|
March 26, 1930 |
DWARKA Vs. RAM JATAN
|
June 12, 1930 |
DWARKA PRASAD Vs. MAHADEO PRASAD
|
May 7, 1930 |
DWIPAL CHANDRA BARDHAN Vs. JIBAN DEBI
|
August 4, 1930 |
E I RY CO Vs. SANIRAM JITMAL
|
May 29, 1930 |
EDUPUGANTI BUCHAYYA Vs. EDUPUGANTI SRIRAMAMMA
|
December 12, 1930 |
EKAMBARA MUDALI Vs. ALAMELAMMAL
|
March 27, 1930 |
ELIZABETH ANNA VANQULIN Vs. OFFICIAL TRUSTEE OF BENGAL
|
July 15, 1930 |
EMPEROR Vs. NAZIR HUSAIN
|
June 17, 1930 |
EMPEROR Vs. PANCHU SHAIKH
|
July 18, 1930 |
EMPEROR Vs. RADHA RAMAN MITTRA
|
May 17, 1930 |
EMPEROR Vs. CHINTAMONI SHAHU
|
March 17, 1930 |
EMPEROR Vs. SURENDRA MOHAN MAITRA
|
December 5, 1930 |
EMPEROR Vs. KARIM DAI
|
November 28, 1930 |
EMPEROR Vs. ERMAN ALI
|
January 9, 1930 |
EMPEROR Vs. GAYA TELI
|
August 11, 1930 |
EMPEROR Vs. SASHI KANTA DE
|
May 14, 1930 |
EMPEROR Vs. RAJANI NATH BHATTACHARJEE
|
August 22, 1930 |
EMPEROR Vs. KANHAIYA
|
February 6, 1930 |
EMPEROR Vs. GANESH VAMAN JOSHI
|
November 17, 1930 |
EMPEROR Vs. JIWAN SINGH
|
January 17, 1930 |
EMPEROR Vs. SATTEGOWDA SATGOWDA PATIL
|
March 6, 1930 |
EMPEROR Vs. BAHARALI BISWAS
|
December 17, 1930 |
EMPEROR Vs. DAMULLYA MOLLA
|
July 25, 1930 |
EMPEROR Vs. PADAM SINGH
|
March 18, 1930 |
EMPEROR Vs. CHAUTHMALL
|
April 2, 1930 |
EMPEROR Vs. TAZEM ALI
|
December 22, 1930 |
EMPEROR Vs. SAT NARAIN
|
November 24, 1930 |
EMPEROR Vs. PREM NARAIN
|
April 29, 1930 |
EMPEROR Vs. BANSIDHAR
|
December 8, 1930 |
EMPEROR Vs. NANHUA DHIMAR
|
July 9, 1930 |
EMPEROR Vs. GANPAT DATTU RASKAR
|
January 10, 1930 |
EMPEROR Vs. MANGUBHAI DAHYABHAI
|
April 2, 1930 |
EMPEROR Vs. NURMAHOMED KADARBHAI
|
July 16, 1930 |
EMPEROR Vs. GANGUBAI RAMDAS KHEMJI
|
December 17, 1930 |
EMPEROR Vs. KANCHANLAL CHUNILAL
|
February 20, 1930 |
EMPEROR Vs. VISHRAM NARAYAN DEVLI
|
March 11, 1930 |
EMPEROR Vs. KESHAVJI MADHAVJI
|
February 7, 1930 |
EMPEROR Vs. GANESH RAMCHANDRA RAJWADE
|
January 22, 1930 |
EMPEROR Vs. DINKAR NHANU MANGAONKAR
|
January 29, 1930 |
EMPEROR Vs. GANPAT KRISHNAJI PARIT
|
January 23, 1930 |
EMPEROR Vs. WILLIAM COOPER
|
March 13, 1930 |
EMPEROR Vs. DHANRAJ JPARMAR
|
March 20, 1930 |
EMPEROR Vs. BECHARDAS NAROTAMDAS MUNSHI
|
March 30, 1930 |
EMPEROR Vs. SHANMUKH BASAPA DHAMANJI
|
January 30, 1930 |
EMPEROR Vs. DRGURU
|
April 15, 1930 |
EMPEROR Vs. YAR MUHAMMAD
|
May 15, 1930 |
EMPEROR Vs. NANALAL DWARAKADAS
|
April 8, 1930 |
EMPEROR Vs. HIMANCHAL SINGH
|
January 16, 1930 |
EMPEROR Vs. MAHADEV GOVIND NAGARKAR
|
January 27, 1930 |
EMPEROR Vs. DHARMANAND KOSAMBI
|
December 19, 1930 |
EMPEROR Vs. SHIVPUTRAYA BASLINGAYA
|
February 25, 1930 |
EMPEROR Vs. SALIG RAM
|
May 28, 1930 |
EMPEROR Vs. MSADHIKARI
|
December 17, 1930 |
EMPEROR Vs. SAKINABAI BUDRUDDIN LUKMANI
|
September 29, 1930 |
EMPEROR Vs. KOYA PARTAB
|
July 28, 1930 |
EMPEROR Vs. GULABMIYA DAGUMIYA
|
June 13, 1930 |
EMPEROR Vs. SITABAI PURSHOTTAM
|
July 8, 1930 |
EMPEROR Vs. MANA GENDAL
|
June 13, 1930 |
EMPEROR Vs. HEPTULLA ALIBHAI
|
April 1, 1930 |
EMPEROR Vs. YAGAFUR KARIMBAX PATHAN
|
April 2, 1930 |
EMPEROR Vs. SHERIF DADUMIYAJI
|
January 17, 1930 |
EMPEROR Vs. BABAJI MANAJI PATIL
|
January 23, 1930 |
EMPEROR Vs. CHANAPPA SHANTIRAPPA
|
September 1, 1930 |
EMPEROR Vs. BALGAUNDA RAMGAUNDA PATIL
|
November 14, 1930 |
EMPEROR Vs. ISSUF MAHOMED
|
November 27, 1930 |
EMPEROR Vs. JAMSHEDJI NASERWANJI MODI
|
December 2, 1930 |
EMPEROR Vs. NATVARLAL NAGINDAS
|
December 16, 1930 |
EMPEROR Vs. SOHRAB PALANJI KAPADIA
|
December 16, 1930 |
EMPEROR Vs. BASHIR
|
June 17, 1930 |
EMPEROR Vs. SIKANDAR
|
March 18, 1930 |
EMPEROR Vs. JOHRI
|
September 9, 1930 |
EMPEROR Vs. NAWAL BEHARI LAL
|
March 26, 1930 |
ENGINEERING SUPPLIES LTD Vs. DHANDHANIA AND CO
|
June 24, 1930 |
ENGLISHMAN LTD Vs. ANTONIO ANIVABENE
|
July 23, 1930 |
EPHRAYIM H EPHRAYIM Vs. TURNER, MORRISON AND CO
|
February 27, 1930 |
ESAHAQUE MIAH Vs. DULAH MIAH PATWARI
|
March 12, 1930 |
ESMILE UDDIN BISWAS Vs. SHAJORAN NESSA BEWA
|
July 22, 1930 |
ESSA ABDULLA KHATRI Vs. KHATIJABAI
|
September 23, 1930 |
F A SHIHAN Vs. ABDUL ALIM ABED
|
June 12, 1930 |
FAKIR CHAND MONDAL Vs. MADAR MONDAL
|
December 18, 1930 |
FAREY HOSSEIN MIR Vs. NAGENDRA KISHORE ROY CHOUDHURY
|
March 7, 1930 |
FATEH SINGH Vs. PRITHI SINGH
|
February 7, 1930 |
FATIMABIBI MAHOMED PIRJADE Vs. SHAMSUDDIN HASAN SAIBA
|
December 9, 1930 |
FAZAL RAB Vs. MANZOOR AHMAD
|
May 27, 1930 |
FAZLAR RAHAMAN Vs. EMPEROR
|
May 5, 1930 |
FIRM PEARE LAL KISHAN PRASAD THROUGH RAI SAHEB RAM ASRE PRASAD Vs. FIRM DIWAN SINGH-GANESHI LAL THROUGH ATMA RAM
|
January 13, 1930 |
FIRM PEAREY LAL KISHEN PRASAD THROUGH RAI SAHIB LALA RAM ASRAY PRASAD Vs. FIRM DEV KARAN DAS RAM SARAN DAS THROUGH DEV KARAN DAS
|
January 13, 1930 |
FORRESTER Vs. FORRESTER
|
January 28, 1930 |
FULMANI DASI Vs. PRIYA NATH SEN
|
April 9, 1930 |
G N PASCAL Vs. RAJ KISHORE MATHUR
|
December 4, 1930 |
G R NAIDU Vs. KOTA SAVITRAMMA
|
August 5, 1930 |
GAJANAND SITA RAM Vs. PHUL CHAND FATEH CHAND
|
March 18, 1930 |
GAMBHIR SINGH Vs. SURENDRA SINGH
|
February 7, 1930 |
GANESHI LAL Vs. THAKUR CHARAN SINGH
|
March 13, 1930 |
GANGA RAM Vs. BASANT SINGH
|
February 20, 1930 |
GANGABISHNU SINGHA Vs. KAHN AND KAHN AND CO
|
May 5, 1930 |
GANGAMA NAICK Vs. NLVRVEERAPPA CHETTI THROUGH HIS AUTHORISED AGENT SITARAM AYYANGAR
|
November 21, 1930 |
GANGAMA NAIK Vs. NLVRVEERAPPA CHETTI
|
November 21, 1930 |
GANGUBAI RAMDAS KHEMJI Vs. EMPEROR
|
December 17, 1930 |
GANPAT MAHADU JADHAV Vs. FORBES, FORBES CAMPBELL AND CO LTD
|
March 27, 1930 |
GANPATI BALA DHOBALE Vs. BHIKU SAKHABAM GHODKE
|
February 14, 1930 |
GANTA VENKATASUBBAYYA Vs. PEERU PACHA SAHEB
|
November 20, 1930 |
GANU DADU JADHAV Vs. BKPANDITRAO
|
June 17, 1930 |
GANU DADU JADHAV Vs. RRPANDITRAO
|
June 19, 1930 |
GAURI SHANKAR SHARMA Vs. THAKUR MEWA RAM
|
May 2, 1930 |
GAYA PRASAD Vs. JASWANT RAI
|
January 11, 1930 |
GAYAN SINGH Vs. HARBILAS
|
May 13, 1930 |
GAYESHALI SARKAR Vs. CHINTAHARAN CHANDA
|
November 13, 1930 |
GHANSHIAM DAS BAIJNATH Vs. MITHAN LAL TANDAN
|
February 14, 1930 |
GHASSOO Vs. EMPEROR
|
January 6, 1930 |
GHURARAM KAHAR Vs. EMPEROR
|
January 21, 1930 |
GIRDHARLAL MANSUKHBHAI GANDHI Vs. KAPADVANJ MUNICIPALITY
|
January 31, 1930 |
GIREESHCHANDRA BHATTACHARJYA Vs. RABEENDRANATH DAS
|
June 23, 1930 |
GIRISH CHANDRA DUTT Vs. GIRISH CHANDRA MALI
|
June 12, 1930 |
GIRISH CHANDRA SINGHA Vs. MOHAMMAD RAUSAN MIAN
|
May 8, 1930 |
GOBARDHAN DAS Vs. MTJAI DEVI
|
November 28, 1930 |
GOBINDJI Vs. LALLAMUL HARDEO DAS
|
May 20, 1930 |
GOLUSU APPALANARASIAH Vs. EMPEROR
|
January 22, 1930 |
GOPAL JANA Vs. BROJA MOHAN SWAMI
|
May 13, 1930 |
GOPAL NAICK Vs. ALAGIRISAMI NAICK
|
December 19, 1930 |
GOPAL PAROI Vs. SWARNA BEWA
|
February 28, 1930 |
GOPALA KUDVA Vs. JUVAPPA KAMATHI
|
July 29, 1930 |
GOPALDAS MODI Vs. HANSRAJ
|
December 19, 1930 |
GOPI NATH Vs. RUP RAM
|
March 21, 1930 |
GOPI RAI Vs. BAIJ NATH RAI
|
July 1, 1930 |
GORDON WOODROFFE & CO Vs. DNRADHAKRISHNA CHETTY
|
August 19, 1930 |
GORTI BRAHMAYYA Vs. PERUMALLA SUBBARAYUDU
|
December 17, 1930 |
GOSWAMI SADANAND Vs. GOSWAMI INDRA NAND
|
January 16, 1930 |
GOURI SANKAR PODDAR Vs. GURUPADA HALDAR
|
July 18, 1930 |
GOVERNMENT OF BENGAL Vs. SANTIRAM MONDAL
|
February 27, 1930 |
GOVIND VITHU MALI Vs. VITHAL LAXMAN DESHPANDE
|
August 19, 1930 |
GOVINDPRASAD VASUDEV TIWARI Vs. SHIVLINGA SHIVLINGAPPA CHAPPALLI
|
July 3, 1930 |
GOVINDRAO Vs. RAJABAI
|
December 19, 1930 |
GREAT EASTERN LIFE ASSURANCE CO LTD Vs. BAI HIRA
|
July 22, 1930 |
GRIMAULT AND CO Vs. PREMJI GOPALJI
|
February 3, 1930 |
GUDRI SINGH Vs. JANGI SINGH
|
January 9, 1930 |
GULAB CHAND BANGUR Vs. KABIRUDDIN AHMAD
|
March 6, 1930 |
GULABMIYA DAGUMIYA Vs. EMPEOR
|
June 13, 1930 |
GULAM MUSTAFFA MULLICK Vs. MADANLAL
|
July 16, 1930 |
GULAMALI SHER MAHOMED Vs. NHMOOS
|
August 11, 1930 |
GUNEPALLY THAMMAYYA Vs. SRI RAJAH TYADAPUSAPATI KHANDENDU DHORA SRI VISWANADHA MALLAPURAJ DAKSHINAKAVAT DUGARAJ BAHADUR GARU
|
March 17, 1930 |
GURLINGAPPA SHIVAPPA MASALI Vs. SABU RAMAPPA KORE
|
August 12, 1930 |
GURULINGAPPA SHIVAPPA MASALI Vs. SOMANNA SHIDDAPPA
|
June 30, 1930 |
GURUPADA HALDAR Vs. UPENDRA NATH MUKERJEE
|
February 28, 1930 |
GURUSAMI THEVAN Vs. GANAPATHI CHETTI
|
September 18, 1930 |
H C GANTI Vs. FLHARCOURT
|
March 31, 1930 |
HACHANI KHAN Vs. EMPEROR
|
January 21, 1930 |
HAFEZALI HALDAR Vs. EMPEROR
|
July 25, 1930 |
HAIBAT SHAH Vs. BOHRA TARACHAND
|
December 11, 1930 |
HAIDAR SAHEB GULAM HUSSEN Vs. MUNIRODDIN CHHOTEMIR PIRJADE
|
July 21, 1930 |
HAIMABATI MITRA Vs. KUNJA MOHAN DAS
|
June 25, 1930 |
HAJI AHMED KARIM Vs. MARUTI RAVJI BHONGLE
|
June 27, 1930 |
HAJI VALI MAHOMED AYOOB Vs. SHAMDEO GOPIRAM
|
February 10, 1930 |
HAMID Vs. EMPEROR
|
March 26, 1930 |
HANUMAN SINGH Vs. RAM LAKHAN
|
April 24, 1930 |
HANUMANGADI VENKATALAL Vs. DAMMANGI KOSALDASU BAVAJI
|
January 6, 1930 |
HAR BILAS Vs. MAHADEO PRASAD
|
December 2, 1930 |
HAR SARAN DAS Vs. HARBANS SINGH
|
March 28, 1930 |
HARBANS DEO RAI Vs. RAJ KUMAR RAI
|
May 13, 1930 |
HAREK CHAND BHADANI Vs. SAHANATULLA SARKAR
|
December 1, 1930 |
HARENDRA BARMAN Vs. EMPEROR
|
November 21, 1930 |
HARENDRACHANDRA GHOSH Vs. KAILASHCHANDRA GHOSH
|
May 5, 1930 |
HARI CHARAN BHUNYA Vs. SMKAMAL KUMARI DASI
|
August 13, 1930 |
HARI KISHORE SAHA Vs. EMPEROR
|
November 11, 1930 |
HARI MAHADEV VADEKAR Vs. VISHNU BALKRISHNA RISBUD
|
December 10, 1930 |
HARI RAM Vs. GOKUL PRASAD
|
March 25, 1930 |
HARIBUX SHROFF Vs. DWIJENDRA MOHAN GHOSH
|
August 6, 1930 |
HARIDAS GANGADAS Vs. RAMDAS DHARAMDAS
|
July 8, 1930 |
HARIDAS HIMATLAL Vs. LALLUBHAI MULCHAND MEHTA
|
July 7, 1930 |
HARIDAS MODAK Vs. RAMDAS MODAK
|
March 11, 1930 |
HARIDAS PREMJI Vs. COMMISSIONER OF INCOME-TAX
|
May 16, 1930 |
HARIPADA MAITY Vs. ANNADA PROSAD HALDAR
|
July 7, 1930 |
HARIPADO BAIDYA Vs. EMPEROR
|
January 31, 1930 |
HARKISHORE BARUA Vs. GURA MIA CHOWDHRY
|
August 14, 1930 |
HARPAL SINGH Vs. RAM PALTAN SINGH
|
April 10, 1930 |
HASAN ALI Vs. WALIULLAH
|
May 19, 1930 |
HAVU RAVLU PADTI Vs. GANAPATI VENKATRAMAN SHENVI
|
February 5, 1930 |
HAZARI SINGH Vs. JHUNNA SINGH
|
March 28, 1930 |
HEMAYETUDDIN AHMED Vs. EMPEROR
|
May 5, 1930 |
HIKMAT ULLAH KHAN Vs. MUSAMMAT SAKINA BEGAM
|
November 20, 1930 |
HIKMATULLAH KHAN Vs. MTSAKINA BEGUM
|
November 20, 1930 |
HIRALAL MOHANLAL MUTHA Vs. RAMCHANDRA KUNDANMAL MARWADI
|
February 7, 1930 |
HIRALAL RANCHHODDAS Vs. SECRETARY OF STATE FOR INDIA
|
December 19, 1930 |
HUGH FRANCIS HOOLE Vs. ROYAL TRUST CO
|
July 22, 1930 |
HUSSAIN MEAH SAHIB (DIED) Vs. AGABDUL RAHIM SAHIB
|
November 5, 1930 |
IMAMUDDIN Vs. MOHDRAISUL ISLAM HASHMI
|
May 20, 1930 |
IMPERIAL BANK OF INDIA Vs. BENGAL NATIONAL BANK LTD
|
March 18, 1930 |
IN RE: A VAKIL OF BEAWAR Vs. STATE
|
April 29, 1930 |
IN RE: APPASAMY MUDALI Vs. STATE
|
July 28, 1930 |
IN RE: APPAVU NAICKEN Vs. STATE
|
February 19, 1930 |
IN RE: BHOLANATH PAL, DECEASED; SM SATYABALA DASI Vs. SMSUDHARANEE DASI
|
August 20, 1930 |
IN RE: BISSESSWAR LAL BRIJLAL Vs. STATE
|
January 27, 1930 |
IN RE: CHINNA GANGAPPA Vs. STATE
|
April 8, 1930 |
IN RE: COURT-FEE ACT; KALIPADA MUKHARJEE Vs. STATE
|
April 28, 1930 |
IN RE: DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD Vs. STATE
|
June 27, 1930 |
IN RE: DEVATHA SRIRAMAMURTY Vs. STATE
|
August 11, 1930 |
IN RE: DURAISWAMI NAICKEN Vs. STATE
|
August 14, 1930 |
IN RE: ESTATE OF INDRANI Vs. STATE
|
November 20, 1930 |
IN RE: GANGA SAGAR OF KHURJA Vs. STATE
|
December 8, 1930 |
IN RE: GOPALCHANDRA SINGHA Vs. STATE
|
June 13, 1930 |
IN RE: GURCHARAN PRASAD KHATRI Vs. STATE
|
December 5, 1930 |
IN RE: HORST GUDERIAN Vs. STATE
|
February 10, 1930 |
IN RE: IN THE MATTER OF THE ESTATE OF C GOVINDASWAMY Vs. STATE
|
December 9, 1930 |
IN RE: JANBAZAR MANNA ESTATE LIMITED Vs. STATE
|
August 4, 1930 |
IN RE: K RAMARAJA TEVAN Vs. STATE
|
February 11, 1930 |
IN RE: K V SUBRAMANIA AIYAR Vs. STATE
|
August 20, 1930 |
IN RE: KALIA GOUNDAN Vs. STATE
|
March 21, 1930 |
IN RE: KANAGA KOSAVAN ALIAS KANAKACHALA KOSAVAN Vs. STATE
|
September 25, 1930 |
IN RE: KARIM MIA Vs. STATE
|
August 12, 1930 |
IN RE: KASHI NATH BAGLA Vs. STATE
|
May 16, 1930 |
IN RE: KEDARNATH KESRIWAL Vs. STATE
|
April 7, 1930 |
IN RE: KOLANDA NAYAKKAN Vs. STATE
|
April 8, 1930 |
IN RE: KOLAPALLI NARASIMHAMURTI Vs. STATE
|
March 14, 1930 |
IN RE: KOLLI SATYANARAYANA CHOUDARI Vs. STATE
|
August 11, 1930 |
IN RE: KRISHNA KUMAR Vs. STATE
|
November 24, 1930 |
IN RE: KRISHNAYYA NAIDU Vs. STATE
|
January 31, 1930 |
IN RE: LACHHIRAM BASANTLAL Vs. STATE
|
November 24, 1930 |
IN RE: MULTANCHAND JOHURMULL Vs. STATE
|
December 10, 1930 |
IN RE: MUNUSAMI NAINAR Vs. STATE
|
January 9, 1930 |
IN RE: MUTHU REDDI Vs. STATE
|
March 14, 1930 |
IN RE: N S MUNDY Vs. STATE
|
January 27, 1930 |
IN RE: NANDIPATI RAMIREDDI Vs. STATE
|
December 17, 1930 |
IN RE: OFFICIAL RECEIVER Vs. STATE
|
July 8, 1930 |
IN RE: PARAMESWARA PATTAR Vs. STATE
|
August 4, 1930 |
IN RE: PERIYASWAMI MOOPAN Vs. STATE
|
July 14, 1930 |
IN RE: PHANINDRA CHANDRA SET Vs. STATE
|
November 24, 1930 |
IN RE: R V ADVOCATE, HIGH COURT Vs. STATE
|
July 28, 1930 |
IN RE: R VEERARAGHAVACHARI Vs. STATE
|
July 28, 1930 |
IN RE: RADHEY LAL Vs. STATE
|
May 16, 1930 |
IN RE: RAMANATHAN CHETTIAR Vs. STATE
|
August 26, 1930 |
IN RE: RAMLAL MURLIDHAR Vs. STATE
|
December 10, 1930 |
IN RE: SARAH EZRA Vs. STATE
|
August 14, 1930 |
IN RE: SATYENDRA MOHAN ROY CHOWDHURY Vs. STATE
|
May 5, 1930 |
IN RE: SEEMAKURTI KANAKAYYA Vs. STATE
|
August 12, 1930 |
IN RE: SHEWDAYAL JAGANNATH BENJRAJ Vs. STATE
|
December 9, 1930 |
IN RE: SOJONI KANTA DAS; IN RE: INDIA IN BONDAGE : HER RIGHT TO FREEDOM Vs. STATE
|
January 3, 1930 |
IN RE: SONARDIH COAL CO LTD Vs. STATE
|
March 21, 1930 |
IN RE: THADI SUBBI REDDI Vs. STATE
|
February 27, 1930 |
IN RE: THOOMULUR ANANTAPADMANABIAH Vs. STATE
|
September 22, 1930 |
IN RE: VEERASAMI NAICKEN Vs. STATE
|
March 19, 1930 |
IN RE: VELIVALLI BRAHMAIAH Vs. STATE
|
July 23, 1930 |
INAMULLAH KHAN Vs. LALA SHAMBHU DAYAL
|
April 10, 1930 |
INAYATULLA Vs. MADARI
|
March 7, 1930 |
INDIAN COTTON CO LTD Vs. RAGHUNATH HARI DESHPANDE
|
July 31, 1930 |
INDIAN LIFE ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 30, 1930 |
INDUBHUSHAN DAS Vs. HARICHARAN MANDAL
|
February 12, 1930 |
INTZAR HUSAIN Vs. SHAIKH ABDUL HAQ
|
February 17, 1930 |
IRAPPA CHANAPA ARJANGI Vs. SIDAVA TUKAPPA ARJANGI
|
July 25, 1930 |
IRFAN ALI Vs. OFFICIAL RECEIVER
|
February 17, 1930 |
ISHRI PRASAD Vs. MUNNA LAL
|
April 15, 1930 |
ISHRI PRASAD MISIR Vs. RAM KRISHAN DAS
|
April 15, 1930 |
ISMAIL ESSAK CHAND NAGORI Vs. ABDULLA HAJI CASSUM
|
September 22, 1930 |
J C MUKERJEA Vs. KARNANI INDUSTRIAL BANK LIMITED
|
June 20, 1930 |
JADU NANDAN RAM Vs. PARSOTAM GINNING CO LTD
|
April 25, 1930 |
JADUNATH ROY Vs. MURARI MOHAN MULLICK
|
July 14, 1930 |
JAGADISH CHANDRA DEO Vs. DEBENDRA PROSAD BAGCHI BAHADUR
|
August 26, 1930 |
JAGADISH NATH ROY Vs. NAFAR CHANDRA PARAMANIK
|
June 12, 1930 |
JAGAN NATH Vs. KUNWAR GIRWAR SINGH
|
January 3, 1930 |
JAGANJI Vs. BANDAN
|
January 30, 1930 |
JAGMOHAN SINGH Vs. PANDIT SRI NATH
|
July 22, 1930 |
JAGNARAIN KUNBI Vs. GAYA KUNBI
|
January 11, 1930 |
JAHANDAD KHAN Vs. ABDUL GHAFUR KHAN
|
June 17, 1930 |
JAI NARAIN Vs. RASHIK BEHARI LAL
|
December 12, 1930 |
JAI PRATAP NARAIN SINGH Vs. RABI PRATAP NARAIN SINGH
|
February 21, 1930 |
JALBHAI CURSETJI DRIVER Vs. JERBAI HORMASJI PALKHIVALA
|
July 30, 1930 |
JAMES RICHARDSON AND SONS LTD Vs. SHIP ROBERT J PAISLEY
|
January 21, 1930 |
JANARDAN NARAYAN DHAPRE Vs. LAKSHMAN MAHADEV DESHPANDE
|
November 27, 1930 |
JANARDAN TRIMBAK GADRE Vs. DINKAR HARI RAJGURU
|
August 12, 1930 |
JANARDHANAM Vs. EMPEROR
|
July 18, 1930 |
JANGI Vs. MEWA LAL
|
April 11, 1930 |
JASIMUDDIN SARKAR Vs. EMPEROR
|
August 19, 1930 |
JASODHA KUMAR DEY Vs. KALI KUMAR DEY
|
February 12, 1930 |
JATINDRA NATH BORAT Vs. CORPORATION OF CALCUTTA
|
December 22, 1930 |
JATINDRA NATH CHOWDHURY Vs. UDAY KUMAR DAS
|
February 6, 1930 |
JAWALA SHANKER SAHAI Vs. BOHRA SRI RAM
|
January 10, 1930 |
JESSOP AND CO LTD Vs. DISTRICT BOARD OF MONGHYR
|
February 5, 1930 |
JETHALAL CHHOTALAL SHAH Vs. LALLUBHAI MULCHAND MEHTA
|
February 24, 1930 |
JHANDU MAL AND SONS Vs. OFFICIAL LIQUIDATORS OF THE DEHRA DUN MUSSOORI ELECTRIC TRAMWAY CO LTD
|
March 27, 1930 |
JIBAN CHANDRA DUTTA Vs. AHLADINI DEBYA
|
February 19, 1930 |
JITENDRA NATH GHOSE Vs. MONMOHAN GHOSE
|
April 29, 1930 |
JITENDRA NATH ROY Vs. ABDUL HAKIM
|
July 7, 1930 |
JIWAN SINGH Vs. KUAR REOTI SINGH
|
January 6, 1930 |
JNANANJAN NIYOGI Vs. EMPEROR
|
February 6, 1930 |
JNANCHANDRA DUTTA Vs. MAHIM CHANDRA DAS
|
December 17, 1930 |
JOBEDA KHATUN Vs. SHEIK MONABALI
|
March 5, 1930 |
JOHN AGABEG VERTANNES Vs. JAMES GOLDER ROBINSON
|
March 21, 1930 |
JOHN BOISOGOMOFF Vs. MANMATHA NATH MULLICK
|
June 30, 1930 |
JOSYULA VENKATESWARALU Vs. KASTURI SESHAGIRI RAO
|
February 25, 1930 |
JOTI PRASAD Vs. HARDWARI MAL
|
June 19, 1930 |
JOTI PRASAD Vs. BARU SINGH
|
December 17, 1930 |
JOY CHANDRA ROY Vs. SATIS CHANDRA ROY
|
March 28, 1930 |
JUGAL CHANDRA ANUNI Vs. RAMESH CHANDRA CHAKRAVARTY
|
January 10, 1930 |
JYOTI PRASAD SINGH Vs. PATMOHANA COLLIERIES LTD
|
November 24, 1930 |
K B DUTT Vs. SHAMSUDDIN SHAH SHAHEB
|
January 8, 1930 |
K B H MOHAMMAD MOHIUDDIN HAIDAR Vs. DOORI SINGH
|
February 14, 1930 |
K C KUTTY Vs. VYDIARAKATH KUNHALI HAJI
|
March 13, 1930 |
K P MUHAMMAD KASIM ROWTHER Vs. COMMISSIONER OF INCOME-TAX
|
April 14, 1930 |
K R RAMASWAMI AIYAR Vs. SECRETARY OF STATE FOR INDIA THROUGH THE COLLECTOR OF TINNEVELLY
|
March 5, 1930 |
K T MUTHUVEERAPPA PILLAI Vs. REVENUE DIVISIONAL OFFICER
|
April 29, 1930 |
KAFILADDIN Vs. SAMIRADDIN
|
February 24, 1930 |
KALI DEEN SINGH Vs. JAGDAT PATHAK
|
January 9, 1930 |
KALIDAS RAKSHIT Vs. KESHABLAL MAJUMDAR
|
December 16, 1930 |
KALIKADAS BANDOPADHYAY Vs. JILLAR RAHMAN
|
December 3, 1930 |
KALIPADA DAS KARMARKAR Vs. SASHI BHUSAN MAJHI
|
March 25, 1930 |
KALIPRASANNA SINHA Vs. HARIPADA GHOSH HAJRA
|
March 25, 1930 |
KALLAN Vs. NANHE
|
May 23, 1930 |
KALLAVA PARBHU DESAI Vs. VITHABAI APPU DESAI
|
March 4, 1930 |
KALLU Vs. BASHIRUDDIN
|
July 25, 1930 |
KALU MIAN Vs. EMPEROR
|
May 26, 1930 |
KAMINI KUMAR BASU Vs. BIRENDRA NATH BASU
|
January 21, 1930 |
KANAGA KOSVAN ALIAS KONAKACHALA KOSAVAN Vs. EMPEROR
|
September 25, 1930 |
KANAK KANTI ROY Vs. KRIPA NATH GAIN
|
August 21, 1930 |
KANDUNNI NAIR Vs. ITTUNNI RAMAN NAIR
|
January 22, 1930 |
KANHAYA LAL Vs. TULSI PERSHAD
|
November 28, 1930 |
KANJI VISHRAM Vs. JIVRAJ DAYAL
|
March 17, 1930 |
KANNU LAL Vs. BHAGWAN DAS
|
November 19, 1930 |
KANTA VENKANNA Vs. INUGANTI VENKATA SURYA NEELADRI RAO
|
March 13, 1930 |
KAPOOR CHAND JAIN Vs. EMPEROR
|
April 25, 1930 |
KAPPINAIAH Vs. EMPEROR
|
March 26, 1930 |
KARALI CHARON SARMA Vs. APURBA KRISHNA BAJPAYI
|
June 26, 1930 |
KASERUDDIN MAHALDAR Vs. EMPEROR
|
April 2, 1930 |
KASHI BASHI SAHA FIRM Vs. EMPEROR
|
November 19, 1930 |
KASHI NATH Vs. OFFICIAL RECEIVER
|
July 10, 1930 |
KASHI PRASAD Vs. AMBIKA PRASAD
|
March 7, 1930 |
KASHI RAM Vs. MTHASMAT BANOO
|
December 9, 1930 |
KASHI RAM Vs. EMPEROR
|
March 27, 1930 |
KASHINATH MAHADEV MAHAJAN Vs. GANGUBAI KESHAV NAGARKAR
|
July 30, 1930 |
KASHINATH RAJARAM SOMANI Vs. GOVIND SHANKAR JINSIWALLA
|
July 4, 1930 |
KAULESHAR RAI Vs. BANWARI RAI
|
January 11, 1930 |
KEDAR NATH PODDAR Vs. GAYA NATH PODDAR
|
April 16, 1930 |
KEDAR NATH SANYAL Vs. NARESH CHANDRA GHOSH
|
March 17, 1930 |
KEDARNATH SHERSINGHDAS Vs. NOMANBHAI KOORBAN HOOSEIN
|
August 5, 1930 |
KESHAB LAL GOSWAMI Vs. BHOLA NATH GANGOPADHYA
|
February 21, 1930 |
KESHAV MAHADEV SONALKAR Vs. LAKSHMAN NARAYAN PHADNIS
|
February 7, 1930 |
KESHO RAM Vs. CHUNNI SINGH
|
June 4, 1930 |
KHADERU CHAMAR Vs. SRI NATH PANDE
|
December 3, 1930 |
KHALILUR RAHMAN KHAN Vs. COLLECTOR OF ETAH
|
June 24, 1930 |
KHAN BAHADUR MEHRBAN KHAN Vs. MAKHNA
|
February 13, 1930 |
KHAN CHAND Vs. GHASITA
|
December 9, 1930 |
KHELARI Vs. HAR PRASAD
|
February 7, 1930 |
KHOO HOOI LEONG Vs. KHOO CHANG YEOK
|
February 25, 1930 |
KHUB CHAND Vs. CHITTAR MAL
|
March 15, 1930 |
KHUNNI MAL NARAIN DAS Vs. DWARKA DAS BAIJ NATH
|
May 13, 1930 |
KIFAYATULLAH KHAN Vs. EMPEROR
|
August 30, 1930 |
KISANJI MOHANLAL SETH Vs. LAKSHMI
|
December 20, 1930 |
KISHEN CHAND SINGH Vs. MUKAN SARUP
|
July 29, 1930 |
KISHEN LAL Vs. PEARE LAL
|
March 5, 1930 |
KISHORIMOHAN PRAMANIK Vs. KRISHNABIHARI BASAK
|
May 30, 1930 |
KITABDI Vs. EMPEROR
|
August 21, 1930 |
KOMALANGI AMMAL (MINOR) BY HER FATHER AND GUARDIAN, KANDASAMI CHETTIAR Vs. MKSOWBHAGIAMMAL
|
February 11, 1930 |
KONDA REDDI Vs. MANGALA BABANNA
|
July 14, 1930 |
KOTTAKOTA VENKATARAMI REDDI Vs. SRI MAHARAJA SEETHARAMA BHUPAL RAO (DEAD)
|
February 13, 1930 |
KOYA PARTAB Vs. EMPEROR
|
July 28, 1930 |
KRISHNA GOBINDA CHATTERJI Vs. MTKISHORIBALA DEBI
|
May 2, 1930 |
KRISHNA GOPAL SHARMA Vs. EMPEROR
|
April 15, 1930 |
KRISHNA SAROOP Vs. RAJ BAHADUR SINGH
|
December 9, 1930 |
KRISHNABANDHU GHATAK Vs. PANCHKARI SAHA
|
August 12, 1930 |
KRISHNADHAN LAHA Vs. BROJENDRA NATH
|
January 7, 1930 |
KRISHNASWAMI MUDALIAR Vs. MANIKKA MUDALI
|
April 28, 1930 |
KRISHNASWAMI PATHAR Vs. RAMACHANDRA AYYAR
|
November 7, 1930 |
KUAR LAKSHMIRAJ SINGH Vs. SHANKAR
|
February 5, 1930 |
KUDA KOCH Vs. MADAN GOPAL AGARWALLA
|
February 14, 1930 |
KUMAR GOCOOL CHANDRA LAW Vs. MATILAL GHOSE
|
December 11, 1930 |
KUMAR PRATIVA NATH ROY Vs. BONOMALI SARKAR
|
April 9, 1930 |
KUMUD CHANDRA NANDI Vs. EMPEROR
|
November 19, 1930 |
KUNDAN LAL Vs. EMPEROR
|
December 16, 1930 |
KUNDAN LAL-RAM CHANDER Vs. LACHMI NARAIN
|
January 24, 1930 |
KUNHI KUTTI ALI Vs. MUHAMMAD HAJI (DIED)
|
September 8, 1930 |
KUNTHI AMMAL Vs. SARANGAPANI CHETTI
|
April 22, 1930 |
KUNWAR PURAN SINGH Vs. MUSAMMAT BAHAL KUNWAR
|
January 21, 1930 |
KUPPA KRISHNA HEGDE Vs. MHASTI GOLI NAIK
|
December 9, 1930 |
KURVATEPPA MAHALINGAPPA KURVATTI Vs. NINGAYYA CHNBASAYA PATRIMATH
|
February 14, 1930 |
KUSUM BAISTAMI Vs. EMPEROR
|
January 21, 1930 |
KUTI Vs. EMPEROR
|
January 15, 1930 |
L RAM RATAN LAL Vs. MTGAURA
|
January 6, 1930 |
L SHIAM LAL Vs. NAND RAM
|
December 10, 1930 |
LACHHMAN SINGH Vs. TODAR MAL
|
December 1, 1930 |
LACHHMI NARAIN Vs. BENI RAM
|
December 17, 1930 |
LACHHMI NARAIN Vs. SHAMBHU NATH
|
November 17, 1930 |
LADY AIMAI HORMUSJI WADIA Vs. SIR JAMSHEDJEE JEEJEEBHOY BART
|
February 27, 1930 |
LAKHMI CHAND Vs. MADHO RAO
|
March 27, 1930 |
LAKSHMAN BALVANT KHISTI Vs. VASUDEV MOHONIRAJ PANDE
|
September 12, 1930 |
LAKSHMAN BALWANT KHISTI Vs. VASUDEO MOHONIRAJ PANDE
|
September 12, 1930 |
LAKSHMI NARAYANA AYYAR Vs. CHINNAPPA GOUNDAN
|
September 2, 1930 |
LALA BHAGWATI PRASAD Vs. MUZAFFAR HUSAIN
|
March 12, 1930 |
LALA RAM RATTAN LAL Vs. MUSAMMAT GAURA
|
January 6, 1930 |
LALA ULFAT RAI Vs. LALA TULSHI PRASAD
|
April 9, 1930 |
LALIT MOHAN SAHA Vs. SAROJINI DASI
|
December 9, 1930 |
LOKE NATH ROY Vs. MAHIM CHANDRA DE
|
November 28, 1930 |
LORD STRICKLAND Vs. GIUSEPPE GRIMA
|
January 23, 1930 |
LUNKURN RAMPOORIA Vs. BIRJI
|
January 24, 1930 |
M ADITYA PRASAD Vs. RAM RATAN LAL
|
February 13, 1930 |
M I KADRI Vs. KHUBMIYA MAHOMEDMIYA
|
November 20, 1930 |
M M ISPAHANI Vs. SOCIETA VENEZIANA DI NAVIGAZIONE A VAPORE
|
March 4, 1930 |
M NAMBERUMAL CHETTY Vs. MNAINIAPPA MUDALI
|
July 31, 1930 |
M R RY MANAVIKRAMA RAJA AVERGAL, THE ZAMORIN OF CALICUT Vs. THATTAMANGALATH ALIAS MALLISSERIILLATH KRISHNAN NAMBUDRIPAD
|
November 21, 1930 |
M RAGHAVALU NAIDU Vs. THANDAROYA PILLAI
|
August 15, 1930 |
M RANGANAYAKI AMMAL Vs. OFFICIAL ASSIGNEE OF MADRAS
|
January 23, 1930 |
M S ADHIKARI Vs. EMPEROR
|
December 17, 1930 |
M S GOPALASWAMI CHETTIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SALEM
|
November 4, 1930 |
M VARADAIAH CHETTI Vs. KNARASIMHULU CHETTI
|
November 19, 1930 |
MADAN KAPALI Vs. KRISHNA CHARAN KAPALI
|
July 31, 1930 |
MADAN LAL Vs. CHIDDU
|
June 12, 1930 |
MADANLAL LACHMANDAS Vs. KEDARNATH SHERSINGHDAS
|
February 4, 1930 |
MADHA RAM GAONBURA Vs. MTTUPOO RUBHANI
|
May 14, 1930 |
MADURA CO LTD Vs. PCXAVIER
|
March 17, 1930 |
MAFAT LAL GOGAL BHAI Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY COMPANY LTD, AND THE SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 15, 1930 |
MAHABIR PRASAD Vs. MAHESH PRASAD
|
March 29, 1930 |
MAHADEO PRASAD SINGH Vs. MATHURA CHAUDHARI
|
April 8, 1930 |
MAHADEV DATTATRAYA RAJARSHI Vs. SECRETARY OF STATE FOR INDIA
|
January 24, 1930 |
MAHAMMAD BEARI Vs. BADAVA BEARI
|
September 11, 1930 |
MAHAMMAD JALALUDDIN MANDAL Vs. EMPEROR
|
April 1, 1930 |
MAHAMMAD MAZAFFAR-AL-MUSAVI Vs. JABEDA KHATUN
|
January 21, 1930 |
MAHANT SHANTA NAND GIR Vs. MAHANT BABUDEVA NAND GIR
|
January 24, 1930 |
MAHARAJA SASIKANTA ACHARJEE Vs. JALIL BAKSHA MUNSHI
|
July 10, 1930 |
MAHENDRANARAYAN RAY CHAUDHURI Vs. JANAKINATH RAY
|
February 20, 1930 |
MAHESHREY TEWARI Vs. JARBANDHAN MISIR
|
March 7, 1930 |
MAHIM CHANDRA GUHA DEB BARMAN Vs. NABA CHANDRA CHAUDHURY
|
February 12, 1930 |
MAHMADALLI ISABHAI Vs. ABDUL RAHIM FUNUMULLA
|
April 16, 1930 |
MAHOMED BOYETULLA Vs. EMPEROR
|
May 19, 1930 |
MAHOMED HABIBULLA KHAN Vs. AIMILA AUTOMOBILE CO
|
January 20, 1930 |
MAHOMED HAJI HAMED Vs. JUTE AND GUNNY BROKERS LTD
|
November 25, 1930 |
MAHOMED RAZA AHMAD Vs. ZAHOOR AHMAD
|
May 16, 1930 |
MAIJUDDI HAZI Vs. MOULVI TOFAILADDI
|
December 12, 1930 |
MAJID HUSAIN KHAN Vs. AINUL AZIZ KHAN
|
March 12, 1930 |
MAKUND RAM Vs. MTRUQAIYA KHATUN
|
July 28, 1930 |
MALLAPPA CHETTIAR ALIAS RATHNASABAPATHI CHETTIAR Vs. ALAGIRI NAICKER
|
November 28, 1930 |
MALLAPPA MINAPPA PATIL Vs. VENKAJI APPAJI PATIL
|
January 21, 1930 |
MALLAPPA NINGAPPA METI Vs. TIPAVA GUDADAPPA METI
|
June 27, 1930 |
MAN MOHAN DAS Vs. SHIB CHANDRA SAHA
|
March 19, 1930 |
MAN SINGH Vs. REOTI
|
August 27, 1930 |
MANA GENDAL Vs. EMPEROR
|
June 13, 1930 |
MANAVIKRAMA RAJA, THE ZAMORIN OF CALICUT Vs. THATTAMANGALATH
|
November 21, 1930 |
MANCHERSHA ARDESAR Vs. GOVIND GANESH JOSHI
|
April 1, 1930 |
MANI RAM MISRA Vs. PURSHOTAM LAL
|
May 20, 1930 |
MANINDRA CHANDRA NANDI Vs. RAHATANNESSA BIBI
|
February 28, 1930 |
MANMATHA NATH BISWAS Vs. BIJOY KUMAR DOBEY
|
January 6, 1930 |
MANO MOHAN DAS Vs. FIRM KNOWN AS SHIB CHANDRA SAHA AND MADHAB CHANDRA SAHA
|
March 19, 1930 |
MARTAND PANDHARINATH CHAUDHARI Vs. RADHABAI KRISHNARAO DESHMUKH
|
March 24, 1930 |
MARUTI BABAJI VADEKAR Vs. RAMCHANDRA BALVANT PUNEKAR
|
September 24, 1930 |
MATHURA DAS Vs. SECYOF STATE
|
May 7, 1930 |
MATLLOB HASAN Vs. MTKALAWATI
|
July 29, 1930 |
MAYASANKAR BHAGWANJI Vs. SACHINDRA MOHAN GHOSH
|
February 20, 1930 |
MD ISMAIL CHOWDHURI Vs. KALI CHARAN SINGH
|
December 5, 1930 |
MEHER SARDAR Vs. EMPEROR
|
May 22, 1930 |
MINOR NAGAMMAL Vs. SANKARAPPA NAIDU ALIAS MUTHALAGIRI NAIDU
|
November 7, 1930 |
MIR BELAYET ALI Vs. RADHIKALAL DAS
|
March 6, 1930 |
MIRZA QAISER BEG Vs. BSHEO SHANKER DAS
|
November 19, 1930 |
MISIR BHAIRON PRASAD Vs. MUSAMAT GOPI KUNWAR
|
January 28, 1930 |
MISS DOTTIE KARAN Vs. LACHMI PRASAD SINHA
|
December 16, 1930 |
MITAR SEN SINGH Vs. MAQBUL HASAN KHAN
|
June 30, 1930 |
MITHAI Vs. HASAN ALI
|
June 13, 1930 |
MOHAMED KASSIM ROWTHER Vs. COMMISSIONER OF INCOME-TAX
|
April 14, 1930 |
MOHAMED SHARIF Vs. NASIR ALI
|
June 18, 1930 |
MOHAMMAD ALI MOHAMMAD KHAN Vs. MT BISMILLAH BEGAM
|
July 24, 1930 |
MOHAMMAD HUSAIN Vs. MTNANHI
|
December 2, 1930 |
MOHAMMAD ISHAQ Vs. MUNICIPAL BOARD
|
January 17, 1930 |
MOHAMMAD JALIL KHAN Vs. RAM NATH KATUA
|
December 17, 1930 |
MOHAMMAD KHAN Vs. MTNASIBAN
|
March 28, 1930 |
MOHAMMAD QADIR ALI KHAN Vs. MOHAMMAD GHULAM IMAM KHAN
|
March 6, 1930 |
MOHAMMAD SADIQ Vs. ALTAF HUSAIN
|
May 7, 1930 |
MOHAMMAD TAHSIN KHAN Vs. SETH BASANT RAI
|
March 11, 1930 |
MOHAMMAD YUSUF Vs. SURAJ BALI SINGH
|
January 20, 1930 |
MOHAMMED YUSUF Vs. ABDUL MAJID
|
July 16, 1930 |
MOHAN LAL Vs. RAM CHARAN
|
December 8, 1930 |
MOHAN LAL Vs. MADHAVA PRASAD
|
December 16, 1930 |
MOHENDRA NATH PAL Vs. PARAMESWAR MAITY
|
July 17, 1930 |
MOHINI MOHAN SINGH Vs. SITA NATH BASAK
|
January 22, 1930 |
MOHIT KRISHNA KUNDU Vs. PRANAB CHANDRA GHOSE
|
May 13, 1930 |
MOHITKRISHNA KUNDU Vs. MAHENDRANATH GUHA
|
February 20, 1930 |
MOHITOSH DUTTA Vs. SATISH CHANDRA CHAUDHURI
|
February 19, 1930 |
MOHIUDDIN Vs. EMPEROR
|
April 8, 1930 |
MOKSHED SHEIKH Vs. EMPEROR
|
August 12, 1930 |
MOONRUMUGAMKONDAN ASARI Vs. CHOCKALINGAM ASARI
|
July 30, 1930 |
MOPARTHI NAYUDAMMA Vs. ZAMINDAR OF DEVARAKOTA
|
November 21, 1930 |
MOTI CHAND Vs. MAHABIR PRASAD
|
March 17, 1930 |
MOTI LAL MANUCHA Vs. UNAO COMMERCIAL BANK, LTD , COWNPORE
|
June 20, 1930 |
MOTI LAL NEHRU Vs. EMPEROR
|
July 18, 1930 |
MOTI LAL RAMCHANDAR Vs. DURGA PRASAD
|
June 24, 1930 |
MOTILAL Vs. NANHELAL
|
July 29, 1930 |
MOTILAL JADAV Vs. SAMAL BECHAR
|
March 23, 1930 |
MOTURU MAHALAKSHMAMMA Vs. THANGIRALA BALA THRIPURA SUNDARAMMA
|
November 11, 1930 |
MRS MURIEL BLANCHE HARTLEY Vs. JACK FLEMING HARTLEY
|
January 21, 1930 |
MT ASHRAF ZADI BEGAM Vs. LALTA PRASAD
|
December 1, 1930 |
MT ATTORMONI DASI Vs. RAMESH CHUNDER BOSE
|
July 22, 1930 |
MT BALAK BALA DASSI Vs. JADU NATH DAS
|
January 28, 1930 |
MT BASANTI BIBI Vs. BABULAL PODDAR
|
January 9, 1930 |
MT BOLO Vs. MT KOKLAN
|
July 3, 1930 |
MT CHITO Vs. JHUNNI LAL
|
February 18, 1930 |
MT CHUMAN Vs. NANHE SINGH
|
March 27, 1930 |
MT DEORAJI KUER Vs. JADUNANDAN RAI
|
July 1, 1930 |
MT IMTIAZ BEGAM Vs. ABDUL KARIM KHAN
|
June 13, 1930 |
MT INDAR KOER Vs. SAH DHARAM NARAIN
|
March 10, 1930 |
MT JAHURA BIBI Vs. EMPEROR
|
August 26, 1930 |
MT JAMWATI Vs. MTMAHARANI
|
May 6, 1930 |
MT KANIZ SUGHRA BIBI Vs. MTFIDAI BEGAM
|
January 11, 1930 |
MT KHAIRUNNISSA BIBI Vs. MTKHAIRUNNISSA BIBI
|
March 12, 1930 |
MT KIRANSASI GHOSE Vs. PANCHANAN GHOSE
|
January 17, 1930 |
MT KSHIRODAMOYI DASI Vs. KASHI LAL SEAL
|
March 17, 1930 |
MT KUTI BARU BIBI Vs. JITENDRA NATH ROY
|
April 29, 1930 |
MT LACHMI DEVI Vs. EMPEROR
|
December 8, 1930 |
MT MAIMUNA BEGAM Vs. SHARAFAT ULLAH KHAN
|
December 22, 1930 |
MT MOTI BALA DEBI Vs. SATYANAND TIRTHA SWAMI
|
January 11, 1930 |
MT MUMTAZ BEGAM Vs. MTLACHHMI
|
April 10, 1930 |
MT NAWASI BEGAM Vs. MT DILAFROZ BEGAM
|
March 13, 1930 |
MT PHOOL KUER Vs. REWARI SINGH
|
January 24, 1930 |
MT RAJWANTA KUER Vs. MAHABIR RAI
|
November 19, 1930 |
MT RAM KUNWAR Vs. EMPEROR
|
August 4, 1930 |
MT RAM SRI Vs. THAKUR NARAIN SINGH
|
November 20, 1930 |
MT RASULAN Vs. BABU
|
January 3, 1930 |
MT RASULAN BIBI Vs. NAND LAL
|
February 20, 1930 |
MT SAIDUNNISA Vs. MTRUQYA
|
November 26, 1930 |
MT SRIMATI Vs. SAHU NAND KISHORE
|
March 12, 1930 |
MT WAHIDAN Vs. NASIR KHAN
|
February 7, 1930 |
MUHAMMAD AHMAD Vs. BEZWADA VENKANNA
|
November 25, 1930 |
MUHAMMAD AHMAD KHAN Vs. JAI CHAND LAL
|
May 23, 1930 |
MUHAMMAD MAZAFFARALMUSARI Vs. BIBI JABEDA KHATUN
|
January 21, 1930 |
MUHAMMAD SIDDIQ Vs. MUHAMMAD NUH
|
January 27, 1930 |
MUHAMMAD YUNIS KHAN Vs. MUHAMMAD SALEH KHAN
|
July 25, 1930 |
MUKAT LAL Vs. GULAB SINGH-PRAN MAL
|
November 25, 1930 |
MUKHLAL SINGH Vs. KISHUNI SINGH
|
June 24, 1930 |
MULCHAND CHOUTHMAL MARWADI Vs. HIRABAI FAKIRCHAND
|
February 21, 1930 |
MUNICIPAL COUNCIL, KUMBAKONAM, A CORPORATION CONSTITUTEDUNDER THE DISTRICT MUNICIPALITIES ACT V OF 1920 REPRESENTED BY ITS CHAIRMAN Vs. RALLI BROTHERS
|
September 19, 1930 |
MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN Vs. SVENKATARAMA AIYAR
|
August 4, 1930 |
MUNNA LAL Vs. RAM CHANDRA
|
January 2, 1930 |
MUNSHI JAGDAMBA PRASAD Vs. HORI LAL
|
March 11, 1930 |
MURLI PRASAD AWASTHI Vs. SHEO DAT PRASAD
|
July 9, 1930 |
MUSAMMAT BIJAN BALA Vs. MATHURA NATH SIRKAR
|
August 19, 1930 |
MUTHU REDDI Vs. EMPEROR
|
March 14, 1930 |
MUTHUKUMARASWAMIA PILLAI Vs. RSSUBBARAYA PILLAI
|
September 9, 1930 |
MUTHYALA NARAYANAPPA Vs. MUTHYALA RAMACHANDRAPPA
|
August 28, 1930 |
N M VENKATARAMA AIYAR Vs. COLLECTOR OF TANJORE
|
February 5, 1930 |
N NAMBERUMAL CHETTI Vs. VEERAPERUMAL PILLAI
|
February 28, 1930 |
NABAGOPAL SARKAR BAHADUR Vs. MRSSARALA BALA MITTER
|
July 3, 1930 |
NABIDAD KHAN Vs. ABDUL RAHMAN
|
July 4, 1930 |
NABIN CHANDRA CHAKRAVARTI Vs. SMSHUNA MALA GHOSE
|
November 20, 1930 |
NAFAR CHANDRA PAL CHOUDHURY Vs. BHIKU SHEIKH
|
June 11, 1930 |
NAGALINGA CHETTIAR Vs. GURUSWAMI AIYAR
|
March 17, 1930 |
NAGAPPA PANDYAPPA KADAR Vs. BADRIDAS SHRIKISHAN
|
January 14, 1930 |
NAGARBASHI BANIK Vs. MEGHNATH MAISHAN
|
May 27, 1930 |
NAGENDRA NATH BOSE Vs. MON MOHAN SINGHA ROY
|
June 13, 1930 |
NAGENDRA NATH CHAKRAVARTY Vs. EMPEROR
|
May 7, 1930 |
NAGENDRA NATH GHOSE Vs. MOHINI MOHAN BOSE
|
March 7, 1930 |
NAGESHWAR BHARTHI Vs. RAM NARAIN BHARTHI
|
January 3, 1930 |
NAGESHWAR BUX ROY Vs. BENGAL COAL CO , LTD
|
November 24, 1930 |
NAGI MAMUD PRAMANIK Vs. AHAMMAD IDRIS KHAN
|
March 18, 1930 |
NAGINDAS SANKALCHAND Vs. BAPALAL PURSHOTTAM
|
February 17, 1930 |
NAKCHED CHAUDHARI Vs. SUKHDEO CHAUDHARI
|
February 7, 1930 |
NAND KISHORE Vs. LALLU
|
May 14, 1930 |
NANDA LAL ROY Vs. CORPORATION OF CALCUTTA
|
March 27, 1930 |
NANDURI SARADAMBA Vs. PARAKALA PATTABHIRAMAYYA
|
February 14, 1930 |
NANHE Vs. EMPEROR
|
November 28, 1930 |
NANHELAL Vs. UMRAO SINGH
|
December 16, 1930 |
NANHUA DHIMAR Vs. EMPEROR
|
July 9, 1930 |
NANKU SINGH Vs. PARMATMANAND SINGH
|
April 2, 1930 |
NANUREDDIGARI LAKSHMIREDDY Vs. URGANAPALLE MUNI REDDY
|
September 13, 1930 |
NANUREDDIGARI LAKSHMIREDDY Vs. UGRANAPALLI MUNI REDDY
|
September 30, 1930 |
NAPPALLI KANDIYILTHAMASIKKUM PUTHIYOTTIL KANHIRATAN GOVINDA KURUP Vs. CHOWAKKARAN KELOTH BEEKKU ALIAS BEEKUTTI UMMA (DEAD)
|
September 2, 1930 |
NARAIN PRASAD Vs. NARAIN SINGH
|
June 5, 1930 |
NARASIMHA RAGHAVACHARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 28, 1930 |
NARAYAN AMBAJI CHAVAN Vs. HARI GANESH NAVARE
|
April 16, 1930 |
NARAYAN RAGHUNATH KULKARNI Vs. KRISHNAJI GOVIND KULKARNI
|
June 27, 1930 |
NARAYANASWAMI AYYAR Vs. RAMA AYYAR
|
June 30, 1930 |
NARAYANASWAMI AYYAR Vs. RAMA AYYAR
|
June 19, 1930 |
NARAYANDAS BURMAN Vs. SHIROMONI GURDWARA PRABANDHAK COMMITTEE
|
June 20, 1930 |
NARAYANLAL BANSILAL Vs. MANECKJI PETIT MANUFACTURING COLD
|
December 16, 1930 |
NARSIDAS JEKISONDAS Vs. RAVISHANKAR PRABHASHANKAR
|
August 22, 1930 |
NARSIDAS NATHUBHAI VOHRA Vs. MANHARSING AGARSING THAKOR
|
September 26, 1930 |
NATARAJA MUDALIAR Vs. DEVASIGAMANI MUDALIAR
|
July 24, 1930 |
NATHA NATHURAM Vs. CHHOTALAL DAJIBHAI MEHTA
|
April 15, 1930 |
NATHAN LAL Vs. DURGA DAS
|
May 16, 1930 |
NATHU RAM Vs. GANGA BUX
|
May 16, 1930 |
NATVARLAL NAGINDAS Vs. EMPEROR
|
December 16, 1930 |
NATWAR Vs. MTLOI
|
April 10, 1930 |
NAUBAHAR SINGH Vs. QADIR BUX
|
January 31, 1930 |
NAVAJ BHAVDU PATIL Vs. TOTARAM GOVIND PATIL
|
November 20, 1930 |
NAWABALI KHAN Vs. CHANDRAKANTA BANERJI
|
December 5, 1930 |
NAWASI BEGUM Vs. DILAFROZ BEGUM
|
March 13, 1930 |
NAZIR KHAN Vs. RAM MOHAN LAL
|
July 3, 1930 |
NAZIR KHAN Vs. FAIZ MOHAMMAD KHAN
|
January 6, 1930 |
NEELAMRAJU VENKATANARASIMHAYYA Vs. NEELAMRAJU RAJYA LAKSHMAMMA
|
May 1, 1930 |
NEK RAM Vs. EMPEROR
|
October 16, 1930 |
NIADER Vs. KHAZAN
|
April 3, 1930 |
NIAZ AHMAD KHAN Vs. PARSOTTAM CHANDRA
|
November 10, 1930 |
NIDAMARTHU BALASURYA BHEEMARAJU Vs. CHANGATI MRUTYANJAYUDU
|
November 26, 1930 |
NIGENDRA CHANDRA SEN Vs. MOHENDRA HARI NAG
|
February 18, 1930 |
NIHARBALA DEBI Vs. SHASHADHAR RAY CHAUDHURI
|
May 8, 1930 |
NILABJABARANI DASI Vs. NANDARANI DASI
|
March 11, 1930 |
NILKANTH Vs. RUP SINGH
|
March 20, 1930 |
NILKANTH BALWANT NATU Vs. VIDYA NARASINH BHARATHI SWAMI
|
April 1, 1930 |
NINA DALAL Vs. MERWANJI PHEEOZSHAW DALAL
|
April 11, 1930 |
NINGAYA BHARMANNA CHIKSINDGI Vs. MADIVALAVA GURAPPA MORATGI
|
August 13, 1930 |
NIPPON YUSEN KAISHA Vs. MAHALI RAM-RANJIDAS
|
July 22, 1930 |
NIRANJAN LAL Vs. JHAMMAN LAL
|
February 18, 1930 |
NIRANJAN SINGH Vs. MAHABIR SINGH
|
April 14, 1930 |
NIRODE BASINI MITRA Vs. SITAL CHANDRA GHATAK
|
March 10, 1930 |
NISHI KANTA GHOSE Vs. BORDA KANTA BASU
|
February 12, 1930 |
NITYA GOPAL ROY Vs. NANI GOPAL KARMAKAR
|
August 6, 1930 |
NOOR MUHAMMAD Vs. MAHMUD KHAN FAYAZ KHAN
|
May 29, 1930 |
NURMAHOMED KADARBHAI Vs. EMPEROR
|
July 16, 1930 |
O R M M S P S V SEVUGAN CHETTIAR (DEAD) Vs. MAKKASI ALIAS MURUGAPPA CHETTIAR
|
March 3, 1930 |
OFFICIAL ASSIGNEE OF MADRAS Vs. FRANK JOHNSON SONS AND CO LTD
|
July 28, 1930 |
OFFICIAL ASSIGNEE OF THE ESTATE OF CHEAH SOO TUAN Vs. KHOO SAW CHEOW
|
July 29, 1930 |
OFFICIAL ASSIGNEE OF THE ESTATE OF MAHOMED Vs. COWASJI DINSHAW AND BROS
|
July 24, 1930 |
OFFICIAL RECEIVER Vs. P L K M R M CHETTYAR FIRM
|
November 25, 1930 |
OFFICIAL TRUSTEE OF BENGAL Vs. PURNA CHANDRA ROY
|
February 14, 1930 |
OFFICIAL TRUSTEE OF BENGAL Vs. GAARRATOON
|
May 30, 1930 |
OHEDALI SHEIK Vs. EMPEROR
|
July 24, 1930 |
OSUMANYAWA YAW EWUA Vs. NANA SIR OFORI ATTA
|
July 28, 1930 |
OTTOMAN BANK Vs. ETIENNE CHAKARIAN
|
January 21, 1930 |
P ABDUL SAMAD SAHEB Vs. SOWCAR KAMARUDDIN SAHEB
|
August 21, 1930 |
P L N K M NAGAPPA CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS, AS THE ASSIGNEE OF THE ESTATE OF PLNKSUBRAMANIAM CHETTY
|
August 21, 1930 |
P R SRINIVASA AIYAR Vs. KSKRISHNASWAMI AIYAR
|
April 4, 1930 |
P VARADA PILLAI Vs. PVTHILLAI GOVINDARAJA PILLAI
|
March 6, 1930 |
PALAKOLANU MANIKYAM Vs. PALAKOLANU CHANDRASEKHARUDU
|
January 7, 1930 |
PALANI GOUNDAN Vs. KRISHNAPPA GOUNDAN
|
March 28, 1930 |
PANCHANAN GOGAI Vs. EMPEROR
|
January 17, 1930 |
PANCHANAN SARKAR Vs. EMPEROR
|
June 24, 1930 |
PANCHANANDA KUNDU Vs. RAJANI KANTA PAL
|
July 21, 1930 |
PANCHU LONIA Vs. RAM NEWAZ
|
November 27, 1930 |
PANDHARINATH GOVIND VANI Vs. RAMCHANDRA BANDU VANI
|
July 30, 1930 |
PANDIT JAWALA SHANKER SAHAI Vs. DOHRA SRI RAM AND ZAKI HUSAIN BEG
|
January 10, 1930 |
PANDURANG NARAYAN ADHA Vs. RAMCHANDRA RPANDITRAO
|
April 17, 1930 |
PANNA LAL Vs. BHOLA NATH
|
July 10, 1930 |
PANNA LAL Vs. OFFICIAL RECEIVER
|
October 28, 1930 |
PANNAJI DEVI CHAND, A MARWADI FIRM AND COMPANY, CONSISTING OF THE FOLLOWING PARTNERS, PUNNAMCHAND Vs. FIRM OF SENAJI KAPUR CHAND
|
February 6, 1930 |
PANNALAL LALA Vs. ABDUL GANI
|
January 3, 1930 |
PAPATHI AMMAL Vs. KARUPPIAH PILLAI
|
March 4, 1930 |
PARAS RAM Vs. MTMEWA KUNWAR
|
January 21, 1930 |
PARAS RAM Vs. EMPEROR
|
May 27, 1930 |
PARASHRAM YESHVANTSETH ALWE Vs. LAKSHMIBAI BABAJI SAMANT
|
December 10, 1930 |
PARMESHWARI DAS Vs. LACHHMAN PRASAD
|
May 27, 1930 |
PARTAP SINGH Vs. DALIP SINGH
|
January 22, 1930 |
PASHUPATI MUKHERJI Vs. SHITALKUMAR SARKAR
|
July 31, 1930 |
PEARE LAL-KISHAN PRASAD Vs. DIWAN SINGH-GANESHI LAL
|
January 13, 1930 |
PEAREY LAL KRISHEN PRASAD Vs. DEV KARAN DAS RAM SARAN DAS
|
January 13, 1930 |
PEER AMMAL Vs. NSNALLUSAMI PILLAI
|
November 19, 1930 |
PEERJI MUHAMMAD NAZIR Vs. NASIMUDDIN AHMAD
|
April 16, 1930 |
PERFORMING RIGHT SOCIETY LTD Vs. URBAN DISTRICT COUNCIL OF BRAY
|
April 10, 1930 |
PETHU REDDIAR Vs. CHIDAMBARA REDDIAR
|
November 24, 1930 |
PHAGOO MURAO Vs. TULSHI RAM TEWARI
|
February 10, 1930 |
PIARE LAL Vs. MUSAMMAT SARASWATI
|
January 17, 1930 |
PICHA KUDUMBAN Vs. SERVAIKARA THEVAN
|
April 24, 1930 |
PILLA RAMASWAMI Vs. PRESIDENT, TALUQ BOARD
|
April 15, 1930 |
PINNAMRAJU RAJAMRAJU Vs. POTTURI TIRUPATIRAJU
|
January 20, 1930 |
PITTAM SINGH Vs. HUKUM SINGH
|
April 4, 1930 |
POKHAR SINGH Vs. MTDULARI KUNWAR
|
February 11, 1930 |
POLUR REDDI Vs. MUNUSAMI REDDI
|
April 15, 1930 |
POOVA NALINGAM SERVAI Vs. VEERAYI
|
December 8, 1930 |
PRAFULLA CHANDRA KHARGHORIA Vs. EMPEROR
|
May 16, 1930 |
PRAFULLA RANJAN DAS Vs. CHIEF JUSTICE AND JUDGES OF PATNA HIGH COURT
|
December 2, 1930 |
PRAHLAD SINGH Vs. BARUMAL
|
May 15, 1930 |
PRAMATHANATH SARKAR Vs. SUPRAKASH GHOSH
|
February 21, 1930 |
PRATAPSINGH Vs. KISHANPRASHAD AND CO LTD
|
November 18, 1930 |
PREM LALL SEIN Vs. RADHA BULLAV KANKRA
|
April 28, 1930 |
PREOTAMA DEVI Vs. CHANDRA KUMAR GHOSH
|
May 12, 1930 |
PREOTAMA DEVI Vs. NISTARINI GHOSE
|
May 12, 1930 |
PROBHAT CHANDRA BARUA Vs. EMPEROR
|
May 26, 1930 |
PROBHAT CHANDRA DEB SARKAR Vs. MOHESH CHANDRA BARMA
|
July 11, 1930 |
PROFULLA KUMAR BASU Vs. MTSOROJBALA BASU
|
August 25, 1930 |
PROTAP CHANDRA GANGULY Vs. COMMISSIONER OF INCOME-TAX
|
April 7, 1930 |
PROVAT RANJAN BARAT Vs. UMA SANKAR CHATTERJEE
|
August 6, 1930 |
PUBLIC PROSECUTOR Vs. VADLAMUDI SATYANARAYANA
|
December 4, 1930 |
PUBLIC PROSECUTOR Vs. MURUGIAH PANDARAM
|
January 21, 1930 |
PULAVARTHI LAKSHMANASWAMI Vs. ABDUL KHUDAVANDE SAHIB GARU
|
January 30, 1930 |
PURNA CHANDRA DUTTA Vs. SHEIKH DHALU
|
May 9, 1930 |
PURNA CHANDRA SAHA Vs. HYDER ALI PATARI
|
December 15, 1930 |
PURNA CHANDRA SARKAR Vs. RADHARANI DASSYA
|
July 23, 1930 |
PURSHOTTAM BHAICHAND Vs. KASTURBHAI LALBHAI
|
March 27, 1930 |
QAZI SHAMIM AHMAD Vs. SHEIKH HESAMUL HAQ
|
May 8, 1930 |
R M C T RAMANATHAN CHETTIAR (DEAD) Vs. PLCLAKSHMANAN CHETTIAR
|
December 18, 1930 |
R M VORA Vs. JAPAN COTTON TRADING CO LTD
|
March 28, 1930 |
R SAIGAL Vs. EMPEROR
|
March 5, 1930 |
RABINDRA NATH CHAKRAVARTHI Vs. JNANENDRA MOHAN BHADURI
|
December 11, 1930 |
RADHA BALLAV KHAN Vs. PEARY LALL GHOSH
|
December 22, 1930 |
RADHAKISON GOPIKISON Vs. BALMUKUND RAMCHANDRA
|
August 12, 1930 |
RAFATULLA PRAMANIK Vs. RAJEK SARDAR
|
June 5, 1930 |
RAGHUBAR DAYAL MISRA Vs. EMPEROR
|
November 17, 1930 |
RAGHUBIR DATT PANDE Vs. NARAIN DATT PANDE
|
February 21, 1930 |
RAGHUKUL TILAK Vs. PITAM SINGH
|
April 8, 1930 |
RAGHUNANDAN PRASAD Vs. AJODHYA SINGH
|
March 18, 1930 |
RAGHUNATH ABAJI WAGHODKAR Vs. LAHANU VITHOBA SUTAR
|
July 2, 1930 |
RAGHUNATHDAS SEWLAL Vs. COMMISSIONER OF INCOME-TAX, BENGAL REFERRING OFFICER
|
May 16, 1930 |
RAHIJADDI Vs. EMPEROR
|
December 10, 1930 |
RAHIM BUX SARKAR Vs. EMPEROR
|
April 16, 1930 |
RAI NARAYAN HAZARI Vs. BEJOY SINGH HAZARI
|
March 11, 1930 |
RAI RAM PRATAP CHAMARIA BAHADUR Vs. SECRETARY OF STATE
|
June 27, 1930 |
RAICHAND DHANJI Vs. JIVRAJ BHAVANJI
|
December 3, 1930 |
RAJ CHANDRA BHOWMICK Vs. KHABIBULLA
|
January 15, 1930 |
RAJ KUMAR Vs. SMOHAN LAL
|
December 13, 1930 |
RAJA BAHADUR RAJA BISHNATH SARAN SINGH Vs. RAWAT SHEO BAHADUR SINGH
|
March 25, 1930 |
RAJA BHUPENDRA NARAIN SINHA BAHADUR Vs. RAJESWAR PROSAD BHAKAT
|
November 18, 1930 |
RAJA DAMARA KUMARA VENKATA LINGAMA NAYANIM BAHADUR VARU Vs. PANAGANTI JAGANNADHA RAYANIMGAR
|
April 23, 1930 |
RAJA OF RAMNOD Vs. MANGALAM
|
May 30, 1930 |
RAJA RAM Vs. CHHOTAY LAL
|
November 28, 1930 |
RAJA RESHEE CASE LAW Vs. SATISH CHANDRA PAL
|
April 11, 1930 |
RAJAH KOCHERLAKOTA VENKATA JAGANNADHA RAO GARU Vs. MAHARAJAH RAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR ZAMINDAR GARU
|
May 1, 1930 |
RAJANI KANTA BARMAN Vs. EMPEROR
|
November 21, 1930 |
RAJANI KANTA SAHA Vs. ARJUN CHANDRA CHAKRAVARTY
|
January 15, 1930 |
RAJANI KANTA SAHA Vs. EMPEROR
|
November 28, 1930 |
RAJANI KANTA SUTRADHAR Vs. SURENDRA MOHAN RAY
|
March 28, 1930 |
RAJDEO Vs. NATH PRASAD MISRA
|
May 23, 1930 |
RAJENDRA KUMAR Vs. RAJENDRA NATH
|
June 20, 1930 |
RAJENDRA NATH CHANDRA Vs. DINU PRODHAN
|
May 20, 1930 |
RAJENDRA PROSAD BOSE Vs. GOPAL PROSAD SEN
|
June 26, 1930 |
RAJJABALI KHAN TALUKDAR Vs. FAKU BIBI
|
December 17, 1930 |
RAJKUMAR Vs. MANGAD RAI
|
April 9, 1930 |
RAJLAKSHI DASSI Vs. CORPORATION OF CALCUTTA
|
December 11, 1930 |
RAKHAL CHANDRA DAS Vs. EMPEROR
|
August 18, 1930 |
RAM CHARAN Vs. BHAIRON
|
June 4, 1930 |
RAM CHARITAR DUBEY Vs. EMPEROR
|
January 28, 1930 |
RAM DAS Vs. PARMANANDGIR
|
December 4, 1930 |
RAM DAS Vs. DEBU
|
March 31, 1930 |
RAM DAS Vs. DWARKA DAS
|
March 27, 1930 |
RAM DAS RAE Vs. BRINDABAN RAM
|
November 18, 1930 |
RAM DASS Vs. SECRETARY OF STATE
|
January 23, 1930 |
RAM DAYAL Vs. AMINUDDIN
|
May 14, 1930 |
RAM DEI MISRAIN, MT Vs. JURAWAN MISIR
|
April 17, 1930 |
RAM DEO RAM Vs. MRFRANK COOMBS
|
April 4, 1930 |
RAM HARAKH Vs. HANWANT RAM
|
June 26, 1930 |
RAM IQBAL RAI Vs. TELESSARI KUARI
|
June 27, 1930 |
RAM KINKAR RAI Vs. TUFANI AHIR
|
June 27, 1930 |
RAM KISHAN DAS Vs. MUL CHAND
|
January 6, 1930 |
RAM LAL Vs. SHIAMA LAL
|
December 1, 1930 |
RAM NARAIN-KISHUN DAYAL Vs. RAM PRASAD
|
May 9, 1930 |
RAM NATH Vs. RAM SAHAI
|
May 29, 1930 |
RAM NATH RAI Vs. HARENDRA KUMAR RAI
|
December 22, 1930 |
RAM PHAL SINGH Vs. BACHCHU RAM
|
January 9, 1930 |
RAM PRASAD Vs. MITHAN LAL
|
July 4, 1930 |
RAM PRASAD TAMOLI Vs. BENARES COTTON AND SILK MILLS, LTD
|
January 9, 1930 |
RAM PROTAP CHAMARIA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 27, 1930 |
RAM SAKAL SINGH Vs. EMPEROR
|
November 25, 1930 |
RAM SARAN Vs. EMPEROR
|
March 27, 1930 |
RAM SARUP Vs. SHAMBHU DAYAL
|
February 19, 1930 |
RAM SARUP AHIR Vs. NAGESHWAR TEWARI
|
January 17, 1930 |
RAM SEWAK KUERI Vs. RAM RUP TELI
|
December 23, 1930 |
RAM SUKH PANDEY Vs. PIRTHI SINGH
|
May 9, 1930 |
RAM SUNDAR MAL Vs. COLLECTOR OF GORAKHPUR
|
February 25, 1930 |
RAM UGRAH RAI Vs. RAM SAMA RAI
|
March 29, 1930 |
RAMA AYYAR Vs. MEENAKSHI AMMAL
|
December 19, 1930 |
RAMA SHANKAR Vs. JANKI PRASAD
|
May 16, 1930 |
RAMABRAHMAM Vs. GUDIMALLA ANDALAMMA
|
November 28, 1930 |
RAMACHARYA GOVINDACHARYA KUNDGOL Vs. RAMRAO APPAJI HUDDAR
|
January 15, 1930 |
RAMAKRISHNA AYYAR Vs. RAGHUNATHA AYYAR
|
December 2, 1930 |
RAMAN KORAVAN Vs. EMPEROR
|
November 20, 1930 |
RAMANATH KARMAKAR Vs. SHEIKH ASANULLA
|
February 11, 1930 |
RAMANATHAN CHETTI Vs. DELHI BATCHA TEVAR ALIAS UDAYANA TEVAR
|
February 11, 1930 |
RAMANATHAN CHETTIAR Vs. AUDINATHA AYYANGAR
|
December 19, 1930 |
RAMANATHAN CHETTY Vs. MIRA SAIBO MARIKAR
|
November 18, 1930 |
RAMANUJA NAICKER Vs. SOLAIAPPA NAICKER
|
November 18, 1930 |
RAMASWAMI AYYAR Vs. SECRETARY OF STATE FOR INDIA
|
November 25, 1930 |
RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
May 1, 1930 |
RAMASWAMI CHETTIAR MINOR BY NEXT FRIEND S R M S A ANNAMALAI CHETTIAR AND ROYA KANNIAPPA MUDALIAR Vs. PMAVELLAYAPPA CHETTIAR
|
January 17, 1930 |
RAMASWAMI CHETTIAR, MINOR BY NEXT FRIEND S R M S A ANNAMALAI CHETTIAR Vs. ROYA KANNIAPPA MUDALIAR
|
August 6, 1930 |
RAMASWAMI REDDY Vs. EMPEROR
|
February 18, 1930 |
RAMASWAMI TEVAR Vs. MSUBBAN
|
July 29, 1930 |
RAMBAKSH LACHHANDAS Vs. BOMBAY COTTON COMPANY
|
January 10, 1930 |
RAMCHANDRA BALWANT TILAK Vs. NARASINHA CHINTAMAN KELKAR
|
November 28, 1930 |
RAMCHANDRA GANPAT AGARWALE Vs. CANTONMENT MAGISTRATE
|
January 24, 1930 |
RAMCHANDRA SAU Vs. KAILASHCHANDRA PATRA
|
June 23, 1930 |
RAMCHANDRA VITHAL VARADKAR Vs. TRUSTEES OF THE PORT OF BOMBAY
|
January 17, 1930 |
RAMDAS KHATAU AND CO Vs. ATLAS MILLS CO LTD
|
September 25, 1930 |
RAMESHAR SINGH Vs. SYED HUSAIN AHMAD
|
January 6, 1930 |
RAMJIBAN SEROWGEE Vs. NIPPON YUSEN KAISHA
|
July 22, 1930 |
RAMKRISHNA VITHAL KULKARNI Vs. RAMCHANDRA DATTATRAYA GARAWARE
|
April 10, 1930 |
RAMNARAYAN SATYAPAL Vs. CAREY
|
March 26, 1930 |
RAMPATI CHATTERJEA Vs. RAMANI MOHAN SEN
|
April 10, 1930 |
RAMPATI CHATTERJI Vs. RAMANI MOHAN SEN
|
May 10, 1930 |
RAMPRASAD CHIMANLAL Vs. HAZARIMULL LALCHAND
|
May 23, 1930 |
RAN MAMUD SARKAR Vs. EMPEROR
|
May 23, 1930 |
RANCHHORE Vs. BANSIDHAR
|
July 4, 1930 |
RANGILDAS VITHALDAS Vs. BURJORJI DLOWJI
|
December 5, 1930 |
RANGU NYAHALCHAND SHET VANI Vs. LAKSHMAN MARTAND KULKARNI
|
March 28, 1930 |
RAOJI Vs. KUNJALAL HIRALAL AGARWALA
|
February 27, 1930 |
RASH BEHARY RAY Vs. EMPEROR
|
May 19, 1930 |
RASULAN BIBI Vs. RAHAMATULLA KHAN
|
March 11, 1930 |
RATAN LAL Vs. HAFIZ ABDUL HAI
|
February 5, 1930 |
RATAN SINGH Vs. PIRBHU DAYAL
|
December 23, 1930 |
RATHIS CHANDRA MUNSHI Vs. AMULYA CHARAN GHATAK
|
February 25, 1930 |
RATI SINGH Vs. KUNWAR DAMODAR LAL
|
April 17, 1930 |
REVANSHIDAYA SANGAYA Vs. GUDNAYA NINGAYA
|
November 12, 1930 |
RIKHAI LAL BINDESHRI PRASAD Vs. BANARSI SINGH
|
November 7, 1930 |
RIKHI RAM Vs. PANCHAM DUBE
|
January 11, 1930 |
RIYAZUDDIN Vs. BAR ASSOCIATION
|
April 25, 1930 |
ROBERT ALAN HILL Vs. PERMANENT TRUSTEE CO , OF NEW SOUTH WALES, LTD
|
July 29, 1930 |
ROOPJI AND SONS Vs. DYER MEAKEN AND CO LTD
|
January 24, 1930 |
ROY KIRAN CHANDRA ROY Vs. RAMA NATH DUTTA CHOWDHURY
|
March 18, 1930 |
ROZAN Vs. EMPEROR
|
January 16, 1930 |
RUDRARAJU RAMARAJU Vs. EMPEROR
|
July 18, 1930 |
RUHINI KUMAR DAS Vs. AMIRUDDIN KAVIRAJ
|
December 16, 1930 |
RUPAI RAI Vs. MURAT TEWARI
|
December 10, 1930 |
RUSTOMJI ARDESHIR COOPER Vs. DHAIRYAVAN NARANDAS THAKERSEY MULJI
|
January 21, 1930 |
S A DANGE Vs. STSHEPPARD
|
March 20, 1930 |
S A SUBBIAH IYER Vs. COMMISSIONER OF INCOME-TAX
|
January 20, 1930 |
S C NANDI Vs. CORPORATION OF CALCUTTA
|
January 14, 1930 |
S C T AL ALAGAPPA CHETTIAR Vs. SSCTCHIDAMBARAM CHETTIAR
|
December 16, 1930 |
S F RICH Vs. EMPEROR
|
April 2, 1930 |
S M CHOUDHURI Vs. CORPORATION OF CALCUTTA
|
January 20, 1930 |
S M P PERIASWAMI NADAR Vs. COMMISSIONER OF INCOME-TAX
|
April 11, 1930 |
S M PERIASAMY NADAR Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1930 |
S M S SUBRAMANIAN CHETTIAR (DEAD) Vs. SINNAMMAL
|
April 17, 1930 |
S MARAHMAT HUSAIN Vs. OUDH COMMERCIAL BANK LTD
|
November 5, 1930 |
S P K M MURUGA KONAR AND CO Vs. OFFICIAL RECEIVER
|
March 18, 1930 |
S SAFDAR ALI Vs. AMBIKA PRASAD DUBE
|
March 27, 1930 |
S SENDIAPPA NADAR Vs. PRESIDENT, DISTRICT BOARD
|
December 2, 1930 |
SABAPATHI RAO Vs. SABAPATHI PRESS CO LTD
|
September 3, 1930 |
SABHA RAM Vs. KISHAN SINGH
|
May 30, 1930 |
SACHINDRA CHANDRA Vs. HEM CHANDRA GOSWAMI
|
November 12, 1930 |
SADA SHEO Vs. MTRAM PEARY
|
May 15, 1930 |
SADAFAL KANU Vs. GADARI HAJAM
|
June 16, 1930 |
SADAFAL KANU Vs. SODARI HAJAM
|
June 16, 1930 |
SADASHIV GOVIND AKOLKER Vs. SOONDARDAS NARANDAS
|
September 9, 1930 |
SAGARMULL NATHANY Vs. JOHN CARAPIET GALSTAUN
|
May 5, 1930 |
SAHARALI MAHOMED Vs. KAMIZUDDIN MAHOMED
|
November 21, 1930 |
SAHOO BALA JAMBHALEE Vs. NARAYANSHASTRI JANARDANSHASTRI MARATHE
|
November 6, 1930 |
SAILENDRA KUMAR PALIT Vs. HARI CHARAN SADHUKHAN
|
August 28, 1930 |
SAILESH CHANDRA SARKAR Vs. BIRESWAR CHATTERJEE
|
March 28, 1930 |
SAJANISUNDARI DASI Vs. JOGENDRA CHANDRA SEN
|
August 12, 1930 |
SAJAR ALI Vs. EMPEROR
|
December 2, 1930 |
SAKARIYAWO OSHODI Vs. MORIAMO DAKOLO
|
July 24, 1930 |
SAKKARGAUDA BASANGAUDA GONNAGAR Vs. BHIMAPPA HANMAPPA PUJAR
|
April 17, 1930 |
SAKTIPRASANNA BHATTACHARYA Vs. NALINIRANJAN BHATTACHARYA
|
November 26, 1930 |
SALLU MAL Vs. EMPEROR
|
June 17, 1930 |
SAMARESH CHAKRAVARTI Vs. JALPAIGURI BANKING AND TRADING CORPORATION LTD
|
June 30, 1930 |
SAMBASIVA MUDALI Vs. EMPEROR
|
September 19, 1930 |
SANGALI VASUDEVA RAO Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS CHAIRMAN
|
April 9, 1930 |
SANGILIYA PILLAI Vs. PCMUTHTI CHETTIAR
|
December 15, 1930 |
SANKAPPA RAI Vs. KERAGA PUJARI
|
November 24, 1930 |
SANKARANARAYANA AIYAR Vs. SANKARANARAYANA AIYAR
|
March 19, 1930 |
SANKATHA MISIR Vs. BISHWANATH
|
May 21, 1930 |
SARAT CHANDRA GHATAK Vs. JOY SANKAR ROY CHOUDHURY
|
November 14, 1930 |
SARAT KUMAR ROY Vs. OFFICIAL ASSIGNEE OF CALCUTTA
|
February 24, 1930 |
SARAT KUMAR ROY Vs. HARIPADO CHATTERJEE
|
March 24, 1930 |
SARBHU LAL Vs. MAHESH DAS
|
November 14, 1930 |
SARDAR PRASAD DAS Vs. BINAYKRISHNA DATTA
|
April 2, 1930 |
SASHI KANTA DE Vs. EMPEROR
|
May 14, 1930 |
SASHI KUMAR BHOWMIK Vs. KAMINI KUMAR BHOWMIK
|
May 8, 1930 |
SAT PARKASH Vs. BAHAL RAI
|
July 16, 1930 |
SATHULURU SEETHARAMANUJACHARYULU Vs. NARRA VENKATASUBBAMMA
|
April 11, 1930 |
SATINDRA NATH SEN Vs. EMPEROR
|
July 14, 1930 |
SATIS CHANDRA MALLIK Vs. EMPEROR
|
May 16, 1930 |
SATISH CHANDRA SEN Vs. KRISHNA KUMAR DAS
|
May 20, 1930 |
SATISHCHANDRA DE Vs. MADANMOHAN JATI
|
February 11, 1930 |
SATKARHI BHATTACHARYA Vs. HAZARILAL KHANNA
|
December 12, 1930 |
SATTI RAMANNA Vs. PADALA AMIREDDI
|
March 13, 1930 |
SATYA NIDHAN BANERJI Vs. MUHAMMAD HAZUBBER ALI KHAN
|
December 23, 1930 |
SATYENDRA KUMAR DAS Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF DACCA
|
March 27, 1930 |
SATYENDRA NATH MAZUMDAR Vs. EMPEROR
|
July 14, 1930 |
SCOTT AND HODGSON LIMITED Vs. KESHAVLAL-NATHUBHAI SHAH
|
April 3, 1930 |
SECRETARY OF STATE Vs. GOPALMAL PURUSOTHAM DAS
|
December 9, 1930 |
SECRETARY OF STATE FOR INDIA Vs. HUSENABU DAUDBHAI
|
September 16, 1930 |
SECRETARY OF STATE FOR INDIA Vs. VACUUM OIL COMPANY
|
August 5, 1930 |
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. NGOPALA AIYAR
|
March 25, 1930 |
SECRETARY, CANTONMENT COMMITTEE, BARRACKPORE Vs. SATISH CHANDRA SEN
|
October 14, 1930 |
SECY OF STATE Vs. RUP RAM-AUDH BEHARI LAL
|
November 14, 1930 |
SELAMATULLA CHAUDHURI Vs. AKTARERNESSA
|
July 25, 1930 |
SELVAM CHETTIAR Vs. YPNVENKATACHALAM CHETTIAR THROUGH HIS AUTHORISED AGENT, MSUBRAMANIA NADAR
|
March 19, 1930 |
SENAJI KAPURCHAND Vs. PANNAJI DEVICHAND
|
July 18, 1930 |
SETH BANSIRAM JASHAMAL THROUGH HIS AUTHORISED AGENT AND MANAGING PARTNER, LILARAM Vs. GUNNIA NAGA AIYAR
|
March 28, 1930 |
SEWA RAM Vs. HOTI LAL
|
June 5, 1930 |
SEWDAYAL RAMJEEDAS Vs. OFFICIAL TRUSTEE OF BENGAL
|
August 15, 1930 |
SH MOHAMMAD ATA HUSAIN Vs. HAJI QADIR BAKSH
|
January 10, 1930 |
SHAH -AHID HUSSAIN Vs. MAHOMED ISMAIL
|
March 13, 1930 |
SHAH ZAHID HUSSAIN Vs. MOHAMMAD ISMAIL
|
March 13, 1930 |
SHAIKH GAFOOR Vs. MTHEMANTA SHASHI DEBYA
|
July 29, 1930 |
SHAIKH NABAB ALI Vs. EMPEROR
|
July 9, 1930 |
SHAILENDRANATH MITRA Vs. GIRIJABHUSHAN MUKHERJI
|
July 28, 1930 |
SHAIR ALI Vs. JAGMOHAN RAM
|
December 16, 1930 |
SHAKUR Vs. BSANWAL DAS
|
March 7, 1930 |
SHAM SUNDER SINGH Vs. JAGANNATH SINGH
|
January 8, 1930 |
SHAMJI GHELABHAI Vs. JAMNADAS MEGHAJI
|
July 28, 1930 |
SHAMS-UL-HUQ Vs. SECRETARY OF STATE FOR INDIA IN COUNCIE
|
January 16, 1930 |
SHAMSUL HUQ Vs. SECYOF STATE
|
January 16, 1930 |
SHANKAEBHAI DAJIBHAI Vs. BAI SHIV
|
January 30, 1930 |
SHANKAR LAL Vs. MOHAMMAD ISMAIL
|
February 19, 1930 |
SHANKAR LAL LACHHMI NARAIN Vs. JAINEY BROTHERS
|
November 17, 1930 |
SHANKAR PANDHARINATH SOMAN Vs. PREMCHAND GULABCHAND GUJARATI
|
March 24, 1930 |
SHANKAR SADASHIV KULKARNI Vs. MALHAR SHANKAR KULKARNI
|
November 11, 1930 |
SHANKARNARAINA SARALAYA Vs. LAXMI HENGSU
|
September 16, 1930 |
SHANKER LAL-LACHHMI NARAIN Vs. PHUL CHAND-FATEH CHAND
|
February 19, 1930 |
SHANMUKH BASAPA DHAMANJI Vs. EMPEROR
|
January 30, 1930 |
SHARATCHANDRA SHEE Vs. DWARKANATH SHEE
|
July 14, 1930 |
SHEIKH ABDUL SOVAN Vs. JITENDRANATH DUTTA
|
July 15, 1930 |
SHEIKH GAUSI Vs. MOHAMMAD SHARIF
|
March 12, 1930 |
SHEIKLAL SHAIKH SHARIF Vs. AHMEDKHAN SHARIFKHAN
|
January 23, 1930 |
SHEK KHAN MAHMUD Vs. SHEK SYEDALI
|
August 14, 1930 |
SHEO DAS Vs. SHEO DAYAL SINGH
|
May 6, 1930 |
SHEO PRATAP SINGH Vs. EMPEROR
|
August 4, 1930 |
SHEONANDAN PRASAD Vs. MTTAHIRAN BIBI
|
February 25, 1930 |
SHEOPATI SINGH Vs. JAGDEO SINGH
|
February 25, 1930 |
SHEOPUJAN RAI Vs. BISHNATH RAI
|
March 28, 1930 |
SHEOTAHAL DUBE Vs. LAL NARAIN PRASAD CHAND
|
January 27, 1930 |
SHIB CHARAN Vs. EMPEROR
|
October 16, 1930 |
SHIDAPPA LAXMANNA AGASAR Vs. GURUSANGAYA AKHANDAYA HIREMATH
|
November 25, 1930 |
SHIDLINGAVA SADEPPA PELARAD Vs. RAJAVA TANESAHEB JAYALGAR
|
December 1, 1930 |
SHIDRAMAPPA MUTAPPA BIRADAR Vs. MALLAPPA RAMCHANDRAPPA BIRADAR
|
September 9, 1930 |
SHIVAJI SHESHGIR KULKARNI Vs. CHANNAVA KOM BASANGAVDA
|
February 19, 1930 |
SHIVJI POONJA KOTHARI Vs. RAMJIMAL BABULAL
|
September 12, 1930 |
SHIVLAL BHURABHAI VORA Vs. BAI SANKLI
|
November 18, 1930 |
SHRI MAHANT SHIVA LING SWAMI JANGAM Vs. MAHADEO APPA
|
January 16, 1930 |
SHRIDHAR KRISHNABHATTA AND VENKATRAM KRISHNABHATTA Vs. MADAPPA GANAP HEGDE
|
February 3, 1930 |
SHRIDHAR RAMCHANDRA MARATHE Vs. LAKSHMAN VINAYAK BHAVE
|
November 24, 1930 |
SHRIPAD RAMCHANDRA JOG Vs. EMPEROR
|
November 26, 1930 |
SHYAM LAL BOSE Vs. KALIM SHAIKH
|
February 25, 1930 |
SHYAMA CHARAN DE TAHBILDAR Vs. PROTAP CHANDRA DAS
|
January 24, 1930 |
SINGAR KUNWAR Vs. BASDEO PRASAD
|
February 11, 1930 |
SINGARAN COAL SYNDICATE LTD Vs. BALMAKUND MARWARI
|
December 22, 1930 |
SIR BEJOY CHAND MAHATAB Vs. MUHAMMAD YASIN
|
July 29, 1930 |
SIRPAT RAI Vs. EMPEROR
|
August 11, 1930 |
SITA RAM Vs. KISHAN LAL
|
March 7, 1930 |
SITABAI PURSHOTTAM Vs. EMPEROR
|
July 8, 1930 |
SITAL PRASAD Vs. RANJIT SINGH
|
June 25, 1930 |
SITAL PRASAD Vs. PEAREY LAL
|
May 6, 1930 |
SITALAKSHMI AMMAL Vs. VENKATA SUBRAHMANIAN
|
February 25, 1930 |
SIVARAMAKRISHNA AIYAR Vs. SANKARANARAYANA AIYAR
|
March 19, 1930 |
SM ANARJAN BIBI Vs. CHANDRAMANI SHAHA
|
August 19, 1930 |
SM ASALATA ROY Vs. SOCIETY FOR THE PROTECTION OF CHILDREN OF INDIA
|
February 10, 1930 |
SM CHARUSILA DASI Vs. GOVTPLEADER
|
December 9, 1930 |
SM KAMALA BALA DEBI Vs. EMPEROR
|
December 19, 1930 |
SM MANORAMA DASI Vs. DHIRENDRA NATH BUSU
|
June 13, 1930 |
SM RADHARANI DASSYA Vs. PURNA CHANDRA SARKAR
|
January 13, 1930 |
SM RANI DASSYA Vs. SMGOLAPI DASSYA
|
January 28, 1930 |
SM SOUDAMINI DAS Vs. NABALAK MIA BHUIYA
|
November 13, 1930 |
SOMISETTI SESHAYYA CHETTY Vs. ROLLA SUBBADU, MINOR BY NEXT FRIEND, ROLLA RAGADU
|
August 15, 1930 |
SONARDI BISWAS Vs. EMPEROR
|
August 27, 1930 |
SOOTT AND HODGSON, LIMITED Vs. KESHAVLAL NATHUBHAI SHAH
|
April 3, 1930 |
SOUDAGAR MUHAMMAD ABDUL RAHIM BAIG SAHEB Vs. SOUDAGAR MUHAMMAD ABDUL HAKIM BAIG SAHEB
|
November 28, 1930 |
SOURENDRA NATH MITRA Vs. TARUBALA DASI
|
January 23, 1930 |
SOURENDRA NATH MITRA Vs. SRIMATI TARUBALA DASI
|
January 2, 1930 |
SREE RAJA VENKATA RANGIAH APPA RAO BAHADUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
|
September 1, 1930 |
SREE RAJAH MALRAJU VENKATA NARASIMHA RAO BAHADUR ZAMINDAR GARU Vs. MUNICIPAL COUNCIL OF NARASARAOPET REPRESENTED BYTADEPALLI SAMPOORNA LAKSHMINARAYANA PANTULU GARU, CHAIRMAN
|
April 16, 1930 |
SREENATH CHAKRAVARTI Vs. PRIYANATH BANDOPADHYA
|
August 26, 1930 |
SRI RAJA SOBHANADRI APPA RAO BAHADUR GARU Vs. RAJA MUGANTI VENKATARAMA RAO
|
August 20, 1930 |
SRI RAM CHANDRA NAIK KALYA Vs. SATYA NARAIN
|
January 17, 1930 |
SRI SHEOJI MAHARAJ SARBARAKAR BALDEO GIR Vs. BENI MADHO
|
December 23, 1930 |
SRI SRI SRI GAJAPATHI KRISHNA CHANDRA DEO GARU, ZAMINDAR OFNANDIGAM ESTATE Vs. HIS HIGHNESS SRI MIRJA RAJAH SRI PUSHPATI ALAKH NARAYANA GAJAPATHI RAJU MAHARAJA MANYA SULTAN BAHADUR VARU, RAJAH OF VIZIANAGRAM
|
February 25, 1930 |
SRIMATH DEIVASIKAMANI ANNAMALAI DESIKAR, PANDARA SANNADHI OF TIRUVANNAMALAI ADHINAM (DEAD) Vs. RAJU PILLAI ALIAS MARGASAGAYAM PILLAI
|
July 22, 1930 |
SRIMATI GOLNUR BIBI Vs. SHEIKH ABDUS SAMAD
|
July 17, 1930 |
SUBRAMANIA MAISTRY Vs. NACHIAR AMMAL
|
November 27, 1930 |
SUDARSAN PODDAR Vs. MANINDRA CHANDRA PAL
|
November 27, 1930 |
SUDHIRENDRA DEB MANNA Vs. RANENDRA DEB MANNA
|
February 19, 1930 |
SUGHRA BIBI Vs. GAYA PRASAD
|
January 11, 1930 |
SULEMAN Vs. HAJI ABDUL LATIF
|
March 13, 1930 |
SULEMAN Vs. ABDUL LATIF
|
March 28, 1930 |
SULLEMAN HAJI AHMED OOMER Vs. AISHABAI
|
September 30, 1930 |
SUMATRA DEVI, MT Vs. HAZARI LAL
|
April 23, 1930 |
SUNDARA GANAPATHI MUDALI Vs. DAIVASIKAMANI MUDALI
|
February 24, 1930 |
SUNDER TELI Vs. EMPEROR
|
August 13, 1930 |
SUNITABALA DEBI Vs. MANINDRA CHANDRA ROY CHOWDHURY
|
May 30, 1930 |
SUNITIBALA DEBI Vs. MANINDRA CHANDRA ROY CHAUDHURY
|
May 30, 1930 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BENOZIR AHMAD
|
March 28, 1930 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HARAKALI BISWAS
|
November 12, 1930 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. IJJATULLA PAIKAR
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December 22, 1930 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KHAGENDRA NATH DAS GUPTA
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May 29, 1930 |
SUPPIAH Vs. EMPEROR
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August 20, 1930 |
SURAJ PRASAD Vs. EMPEROR
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April 1, 1930 |
SURAJ PRASAD Vs. OUDH BEHARI
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December 19, 1930 |
SURENDRA KUMAR SEN CHAUDHURY Vs. CHANDRATARA NATH
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May 22, 1930 |
SURENDRA MOHAN SARKAR Vs. MANMATHANATH BANERJI
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August 18, 1930 |
SURENDRA NARAYAN Vs. NOTAN BEHARY MONDAL
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July 15, 1930 |
SURENDRA NATH JANA Vs. KUMEDA CHARAN MISRA
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January 3, 1930 |
SURENDRANATH DATTA Vs. CORPORATION OF CALCUTTA
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December 3, 1930 |
SURESH CHANDRA DUTTA Vs. MOHENDRA CHANDRA DE
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March 31, 1930 |
SURESH CHANDRA MUKHERJEE Vs. (SRIJUKTA) JOYTIRMOYEE DEBI
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July 1, 1930 |
SURSINGJI DAJIRAJ THAKORSAHEB Vs. MANILAL VALLABHDAS PARIKH
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July 25, 1930 |
SUSEN BEHARY ROY Vs. EMPEROR
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December 17, 1930 |
SYDNEY HUGH MCSWEENEY Vs. MARGARET ARBUTHNOT
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June 30, 1930 |
SYED HUSAIN Vs. SYED HAMID
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February 6, 1930 |
SYED SADEQ REZA Vs. NAWAB ASAF KADER SYED
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February 10, 1930 |
T C A ANANDALWAN Vs. JUDGES OF THE HIGH COURT OF JUDICATURE
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February 10, 1930 |
T H HANCOCK Vs. IMPERIAL BANK OF CANADA
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June 30, 1930 |
T R APPASAMI AYYANGAR Vs. NARAYANASWAMI IYER
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March 28, 1930 |
T R APPASWAMI AIYANGAR Vs. NARAYANASWAMI AIYAR
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March 28, 1930 |
T S LAKSHMANA AYYAR Vs. RSNAYUDU
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November 20, 1930 |
T S RAMABHADRA ODAYAR Vs. TSGOPALASWAMI ODAYAR
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May 1, 1930 |
T S VENKATABALAGURUMURTHI CHETTIAR Vs. TABALAKRISHNA ODAYAR
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July 25, 1930 |
T S VENKATARAMA IYER Vs. KUPPUSWAMI IYENGAR
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March 25, 1930 |
T S VENKATARAMANA AIYAR Vs. KUPPUSWAMI AIYANGAR
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March 26, 1930 |
T V GOPALAKRISHNA AIYAR Vs. OFFICIAL RECEIVER OF SOUTH MALABAR AT CALICUT
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July 24, 1930 |
TAHAL SAITHWAR Vs. EMPEROR
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July 1, 1930 |
TALIB ALI SHAH Vs. PIAREY LAL
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April 16, 1930 |
TALLAPRAGADA APPA RAO Vs. KASANGI VENKAPPA
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March 17, 1930 |
TARA KINKAR CHANDA Vs. RASIK CHANDRA MAHAJAN
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May 26, 1930 |
TARAKESWAR PAL CHOUDHURY Vs. SATISH KANTA ROY
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March 24, 1930 |
TATICHERLA PICHAMMA Vs. OFFICIAL RECEIVER OF CUDDAPPAH
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July 30, 1930 |
TEA FINANCING SYNDICATE LTD Vs. CHANDRA KAMAL BEZ BARUA
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July 25, 1930 |
THAKURDAS MUNDRA Vs. EMPEROR
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January 3, 1930 |
THANDAYUTHAPANI CHETTY Vs. ALAGAR CHETTIAR
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April 30, 1930 |
THATICHERLA PICHAMMA Vs. OFFICIAL RECEIVER OF CUDDAPAH
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July 30, 1930 |
THIAGARAJA PILLAI Vs. APPAVOO PILLAI
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February 17, 1930 |
THOLETI RAMIAH Vs. KONALA BRAHMIAH
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February 21, 1930 |
TODAR MAL Vs. EMPEROR
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August 11, 1930 |
TOFAZEL HOOSEIN Vs. HCHUNT
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January 22, 1930 |
TOPZAL HOSSAIN Vs. HCHUNT
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January 22, 1930 |
TRUSTEES CORPORATION (INDIA) LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 30, 1930 |
TRUSTEES OF THE PORT OF BOMBAY Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
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January 6, 1930 |
TUKA LAKHU KADAM Vs. GANU VITHU KADAM
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April 15, 1930 |
TUKARAM KRISHNA PATIL Vs. DINKAR NISBAT MAHADU
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September 11, 1930 |
TUKARAM VITHU SHEDGE Vs. YESU MARUTI KORE
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July 3, 1930 |
TULSIDAS JASRAJ PAREKH Vs. INDUSTRIAL BANK OF WESTERN INDIA
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February 27, 1930 |
TURA SARDAR Vs. EMPEROR
|
May 16, 1930 |
U K JANARDHAN RAO Vs. SECYOF STATE
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February 12, 1930 |
UMRAO SINGH Vs. HAR PRASAD
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March 21, 1930 |
UNAO COMMERCIAL BANK LTD Vs. MOHAR GOBIND RAI
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April 9, 1930 |
UNION BOARD, AYYAMPET Vs. RAMACHANDRA AIYAR
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March 27, 1930 |
UNNAITHANAKATH PUTHAN VEETTIL KUMMAKUTTY ALIAS KUNHUTTI Vs. MUNNODATH ALIAS MANGAT MANAKKAL KARNAVAN AND MANAGER, NEELAKANDAN NAMBUDRI
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March 10, 1930 |
UNNAMALAI AMMAL Vs. GOPALASWAMI CHETTI
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April 28, 1930 |
UPADRASTA VENKATALAKSHMAMMA Vs. GARIKIPATI SESHAGIRI RAO
|
November 25, 1930 |
UPENDRA NATH TA Vs. EMPEROR
|
August 26, 1930 |
USAFALI IBRAHIM Vs. FALZULLABHAI SHEIKH MAHOMEDBHAI
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January 13, 1930 |
V ADINARAYANA CHETTY Vs. KOPPARAM NARASIMHA CHETTY
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November 13, 1930 |
V GOVINDA PANIKKAR Vs. VILAKKATHALA PARTI S DAUGHTER KARTHIYAYINI
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November 18, 1930 |
V NARASIMHA AIYANGAR, OFFICIAL LIQUIDATOR OF THE CITY HYGIENIC MILK SUPPLY CO LTD Vs. OFFICIAL ASSIGNEE OF MADRAS REPRESENTING DSADASIVA RAO, AN INSOLVENT
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January 17, 1930 |
VAITHILINGAM PILLAI Vs. KANDASWAMI PILLAI
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July 31, 1930 |
VATAKEE NEELAMANA ILLOTH ISWARAN NAMBUDIRI Vs. VATAKEE NEELAMANA ILLOTH VISHNU NAMBUDIRI
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November 13, 1930 |
VATRAPU SUBBARAO ALIAS PAMIREDDI SUBBAREDDI Vs. PAMIREDDI MAHALAKSHMAMMA
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March 27, 1930 |
VEERARAGAVA MUDALIAR Vs. CHAIRMAN, MUNICIPAL COUNCIL
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March 7, 1930 |
VELCHAND GANESH Vs. BHAGVANDAS BHAICHAND
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July 14, 1930 |
VELLACHAMI CHETTI Vs. ARUNACHALAM CHETTI (DEAD)
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November 17, 1930 |
VELLAPALLI SEKHARA MENON Vs. KARANATH KALATHI MANAKKAL NARAYANAN ALIAS PARAMESWARAN NAMBUDRI
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March 6, 1930 |
VENKATA NARASIMHA RAO BAHADUR, ZAMINDAR GARU Vs. MUNICIPAL COUNCIL, NARASARAOPET
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April 16, 1930 |
VENKATAKRISHNA REDDI Vs. SRINIVASACHARIAR
|
December 17, 1930 |
VENKATARAMA AIYAR Vs. MIRTHINJAYA AIYAR
|
November 11, 1930 |
VENKATRAMAN KRISHNA BHATTA Vs. MAHABLESHWAR NARAYAN HEGDE
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December 11, 1930 |
VISHVANATH RAMJI KARALE Vs. RAHIBAI RAMJI KARALE
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July 4, 1930 |
VRIJLAL MANSUKHRAM Vs. CHUNILAL FATECHAND
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August 14, 1930 |
VYANKATESH SHIVRRAM GOKHALE Vs. KRISHNA BAL CHAVAN
|
December 8, 1930 |
WALI MOHAMMAD Vs. GANPAT
|
May 23, 1930 |
WANGANUI SASH AND DOOR FACTORY AND TIMBER CO LTD Vs. ROLAND MOORE MAUNDER
|
January 24, 1930 |
WAZUDDIN Vs. ABU SAYED ZAHOORUL ASHRAF
|
February 21, 1930 |
WILLIAM DIMECH Vs. GOFFREDO ALESSANDRO CHRETIEN
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October 16, 1930 |
WRIGHT Vs. WRIGHT
|
April 7, 1930 |
YERRAMILLI SATYANARAYANA RAO Vs. KANDUKURI PURNAYYA
|
November 10, 1930 |
ZAHURUL HASAN Vs. BADRI NARAIN
|
April 10, 1930 |
ZAVERCHAND KHIMCHAND Vs. JESANG NARAN
|
November 20, 1930 |