(ASSAN MUSALIARAKATH) KUNHI BAVA Vs. EMPEROR
|
December 13, 1928 |
(BASAVA) SIMON Vs. (MYLAVARAPU) RANGAYYA NAIDU
|
November 29, 1928 |
(BAVA C ) VYTHILINGA MUDALIAR Vs. GRAMANJA MUDALIAR
|
April 4, 1928 |
(BETHAPUDI) TANDAVAMURTI Vs. (BETHAPUDI) DURGAMBA
|
March 21, 1928 |
(BOLISETTI) VENKATANARAYANA Vs. (VAKKALAYADA) LAKSHMI PUNNAYYA
|
August 2, 1928 |
(CHALIKONDI) KUNHAMMAD Vs. ETAKARATI AMMAD
|
May 2, 1928 |
(CHAVADI) KOOTHANAINAR PILLAI Vs. MADAPPA KONE
|
September 20, 1928 |
(CHENNAMANGALATH ILLATH) GOVINDAN NAMBIAR Vs. (JANALA PERIKAMANNA ILLATH) KESAVA VADHYAN
|
April 3, 1928 |
(CHERUKURI) VENKATARATNAM Vs. BOLA GURAVAYYA
|
November 13, 1928 |
(DEVARAPALLI BULLI) BAPYAYYA Vs. (VADEEVU) VISWA SUNDARA RAO
|
September 4, 1928 |
(GARAPATI) BULLIRAJU Vs. (GARAPAHI) BUTCHI SEETAYYAMMA
|
February 3, 1928 |
(KANCHUMARTHI) LATCHAYYA Vs. (KUNTAMUKKALA) SURYAPRAKASA RAO
|
March 19, 1928 |
(KODE) ATCHAYYA Vs. KOSARAJU NARAHARI
|
August 27, 1928 |
(KOSURI) GOPALACHARYULU Vs. GADDE LAKSHMINARAYANA
|
March 6, 1928 |
(KYPRETH) MOITHIYAN KUTTI Vs. (NATUKANDY) PUTHIAPURAYIL MAMMALI
|
February 3, 1928 |
(LAMBADI) LATCHMA NAIK Vs. STATE
|
April 20, 1928 |
(MARELLA) AKSHAYALINGAM Vs. (DONEPUDI) RAMAYYA
|
October 15, 1928 |
(MAULA) MOHAMMAD IBRAHIM RAZA MALAK Vs. COMMISSIONER OF INCOME-TAX
|
January 17, 1928 |
(NANDAM PEDA) VEERASAMI Vs. GUTTIKONDA RATNAMMA
|
June 21, 1928 |
(NANDIGIRI) VENKATA NARASIMHARAO Vs. (NANDIGIRI) KRISHNABAYAMMA
|
October 1, 1928 |
(PALEPU) NARAYANAMURTY Vs. MALLAPUDI SUBRAHMANYAM
|
July 27, 1928 |
(PERIA) MUNIYAN Vs. (PERIA) PAYYAN
|
March 8, 1928 |
(PERURI) VISWANADHAM Vs. (PENDELA) NARAYANA DASS
|
March 5, 1928 |
(PYDIMARRI BUTCHI) VENKATARAMA SASTRI Vs. (SURI) VENKATANARASAYYA
|
August 9, 1928 |
(RAYAVARAPU) NARASIMHAM Vs. SOOMA JAVALLI TRADE COMMITTEE OF CHIRALA
|
November 8, 1928 |
(SAH) DHARAM NARAIN Vs. GUR SARAN
|
December 20, 1928 |
(SHEIKH) MAHOMAD Vs. PANDURANG
|
October 30, 1928 |
(SREE RAJAH BOMMADEVARA) NAGANNA NAIDU BAHADUR ZAMINDAR GARU Vs. (SREE RAJAH BOMMADEVARA) VENKATARAYALU NAIDU BAHADUR ZAMINDAR GARU
|
January 31, 1928 |
(TRIVANGALATH NELLIYOTAN) PAIDAL NAIR Vs. (NIROLIPARKAM PUNNOLIKANDI) VANIYANKELU
|
July 31, 1928 |
(VADLAMUDI) BHIMAYYA Vs. (PUTCHA) LAKSHMINARAYANA
|
February 21, 1928 |
(VOBILINENI BUCHI) VENKATARAYUDU Vs. VENKATA KUMARA MAHIPATI SURYA RAO
|
October 31, 1928 |
(VYSYAN) KANDIYIL KUNDAN Vs. NEELAMBALATHA ANDI
|
January 30, 1928 |
(YERNENI) SATYANARAYANA Vs. EMPEROR
|
September 18, 1928 |
A GOPALA PATTAR Vs. PARVATHI AMMAL
|
February 13, 1928 |
A K SUNDARAVADIVELU MUDALIAR Vs. ANRAY SOWCAR
|
November 26, 1928 |
A M APPAVAOO CHETTIAR Vs. SOUTH INDIAN RAILWAY COREPRESENTED BY ITS AGENT AT TRICHINOPOLY
|
February 14, 1928 |
A M APPAVOO CHETTIAR Vs. SOUTH INDIAN RAILWAY COMPANY REPRESENTED BY ITS AGENT
|
February 14, 1928 |
A MARALINGA KUDUMBAN Vs. THEETHARAPPA MUDALIAR
|
February 29, 1928 |
A MUHAMAD ELLAIYAS Vs. RAHIMA BEE, LATE A MINOR BY HER HUSBAND AND GUARDIAN KMABDUL LATEEF SAHIB, SINCE DECLARED A MAJOR
|
October 22, 1928 |
A R ARUMUGASAMY NADAR Vs. KUMARA ETTAPPASWAMI MANIAGARAR
|
December 10, 1928 |
A R ARUMUGASWAMI NADAR (REPRESENTATIVE-IN-INTEREST OF A R PONNUSWAMI NADAR) Vs. KUMARA ETTAPASWAMI
|
December 10, 1928 |
A R M KARAPPAN CHETTIAR Vs. RAJA KUMARA VENKATA PERUMAL RAJA BAHADUR YARU
|
February 27, 1928 |
A R M KARUPPAN CHETTIAR Vs. VENKATA PERUMAL
|
February 27, 1928 |
A V BALAKRISHNA MENON, LATE OFFICIAL RECEIVER Vs. KAKKAT MANAKKAL UMA ALIAS PATTANADI ANDARJANAM
|
August 31, 1928 |
A V NARAYANASWAMI NAICKER Vs. SAKHARAM RAO
|
October 4, 1928 |
ABAS ALI Vs. KODHUSAO
|
September 22, 1928 |
ABDUL ALI Vs. MT. MANBI
|
January 5, 1928 |
ABDUL ALIM ABED Vs. MTABIR JAN BIBI
|
February 13, 1928 |
ABDUL BARI DEWAN Vs. HRISHIKESH MITTRA
|
July 31, 1928 |
ABDUL BARIK Vs. EMPEROR
|
August 16, 1928 |
ABDUL GANI CHAUDHURI Vs. ANGRI BHIKHU
|
December 18, 1928 |
ABDUL HABIB KHAN Vs. EMPEROR
|
January 3, 1928 |
ABDUL HAI Vs. BAPU RAO
|
October 25, 1928 |
ABDUL HAKIM Vs. ANNADA PROSAD SEN
|
June 18, 1928 |
ABDUL MUNSER MUNSHI Vs. YAKUB TALUKDAR
|
April 30, 1928 |
ABDUL RAHIM Vs. TUFAN GAZI
|
January 25, 1928 |
ABDUL RAHIM OOSMAN AND CO Vs. OJAMSHEE PURSHOTTAMDAS AND CO
|
August 24, 1928 |
ABDUL RAUF Vs. MASIH-UD-DIN
|
February 14, 1928 |
ABDULLA SAHIB Vs. VAGEER BEEVI AMMAL
|
July 18, 1928 |
ABDULRAHIM FUNUMULLA Vs. SARAFALLI MAHAMADALLI
|
August 15, 1928 |
ABID HUSAIN Vs. GANGA SAHAI
|
February 1, 1928 |
ABIDALI FAKIR Vs. EMPEROR
|
December 11, 1928 |
ABINAS CHANDRA MAJHI Vs. PRATUL CHANDRA GHOSE
|
January 17, 1928 |
ABINASH CHANDRA BIDYANIDHI BHATTACHARJEE Vs. DASARATH MALO
|
July 25, 1928 |
ABRUPAMMAL Vs. THOYAMMAL (DECEASED) BY HIS REPRESENTATIVE CMEENAMBAL AMMAL
|
September 21, 1928 |
ADAM ALI Vs. CHANDU MOLLA
|
May 9, 1928 |
ADHAR CHANDRA BHATTACHARYA Vs. SRIMATI SUSHILA SUNDARIPAL
|
January 25, 1928 |
ADHAR CHANDRA NASKAR Vs. SARNWAMOYI DASI
|
May 3, 1928 |
ADU MANDAL Vs. HIRA LAL MISTRY
|
July 27, 1928 |
ADUSUMILLI GOPALAKRISHNAYYA Vs. PEYYETI GOPALAM
|
January 5, 1928 |
AGHORE NATH HALDAR Vs. DWIJAPADA CHATTERJEE
|
February 9, 1928 |
AGNI KUMAR DAS Vs. MANTAZADDIN
|
July 13, 1928 |
AHMAD HASSAN Vs. HASSAN MAHOMED MALEK
|
March 30, 1928 |
AHMED SHEIKH Vs. EMPEROR
|
July 19, 1928 |
AHMEDABAD CITY MUNICIPALITY Vs. VADILAL VAKHATCHAND
|
June 13, 1928 |
AJAZ HOSSAIN JAFRI Vs. ALTAF HOSSAIN
|
June 18, 1928 |
AJGAR SHAIK Vs. EMPEROR
|
March 28, 1928 |
AJODHYA Vs. INDRA
|
November 15, 1928 |
AJODHYA PRASAD Vs. RIKHNATH
|
March 8, 1928 |
AJOY KRISHNA SARKAR Vs. SGBOSE
|
December 19, 1928 |
AJUDHIA PRASAD Vs. EMPEROR
|
August 30, 1928 |
AKHOY KUMAR DEY Vs. EMPEROR
|
February 6, 1928 |
AKHOY KUMAR GHOSE Vs. CORPORATION OF CALCUTTA
|
February 24, 1928 |
AKKALI THIRUVENGADAM MAMMAD Vs. CHATHAMKARA AMMAD
|
August 15, 1928 |
AKSHOY COOMAR GOPE Vs. KALI NARAYAN ROY ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE SIDDHESWARI PROSAD RAY CHOWDHURY
|
February 1, 1928 |
AL A ALGAPPA CHETTIAR Vs. VELLACHAMI SERVAI
|
February 13, 1928 |
ALAGARSAMI NAIDU (DEAD) Vs. RAMANATHAN CHETTI, MINOR BY SENIOR PATERNAL UNCLE AND NEXT FRIEND ORMOMSPLAKSHMANAN CHETTIAR
|
October 26, 1928 |
ALFRED WILLIAM DOMINGO Vs. LCDE SOUZA
|
February 14, 1928 |
ALI MOHAMMAD Vs. JAGANNATH PRASAD
|
April 16, 1928 |
ALLIANCE BANK OF SIMLA LTD (IN LIQUIDATION) Vs. FAIZ-I-AM HIGH SCHOOL ASSOCIATION
|
June 14, 1928 |
AMARJIT UPADHIYA Vs. ALGU CHAUBE
|
November 15, 1928 |
AMBAR ALI Vs. EMPEROR
|
August 3, 1928 |
AMBICA CHARAN KUNDU Vs. KUMUD MOHUN CHAUDHURY
|
February 8, 1928 |
AMBICA CHARAN NANDY Vs. KALIPADA BHATTACHARJYA
|
June 15, 1928 |
AMBICA PROSAD DAS Vs. CORPORATION OF CALCUTTA
|
May 16, 1928 |
AMINADDIN SHEIKH Vs. CHANDRANATH SEN
|
August 1, 1928 |
AMIRTHALINGA THEVAN Vs. ARUMUGA AMBALAGARAM
|
February 28, 1928 |
AMULYA CHARAN SUR Vs. CORAL ENGINEERING WORKS, LTD
|
November 27, 1928 |
AMULYA RATAN HALDAR Vs. AMULYA CHANDRA BHADURI
|
June 19, 1928 |
ANANDA CHANDRA NANDY Vs. JHULON SINGH
|
December 17, 1928 |
ANANDSING SURATSING Vs. LAKHESING PRATAPSING
|
December 12, 1928 |
ANANT BHARTHI Vs. SARUP SINGH
|
February 3, 1928 |
ANANT GOVIND JOG Vs. TUKARAM KUSHABA SHINDE
|
December 12, 1928 |
ANANT KRISHNA MODAK Vs. SARASVATIBAI PADMANABH SHETTI
|
February 23, 1928 |
ANIL KRISTA DAS Vs. BADAM SANTRA
|
December 5, 1928 |
ANNA NANA KHOT Vs. GOJRA DNYANU KAVALE
|
February 23, 1928 |
ANNABHAT SHANKARBHAT ALVANDI Vs. SHIVAPPA DUNDAPPA MANVI
|
January 19, 1928 |
ANNAJI RAMCHANDRA Vs. THAKUBAI DATTATRAYA DESHPANDE
|
September 28, 1928 |
ANNAMALAI CHETTY Vs. SUBRAMANIAN CHETTY
|
November 9, 1928 |
ANRUDH KUMAR Vs. LACHHMI CHAND
|
April 2, 1928 |
ARDESHIR H MAMA Vs. FLORA SASSOON
|
May 21, 1928 |
ARDESHIR JIVANJI MISTRI Vs. AIMAI KUVARJI
|
September 21, 1928 |
AROTH Vs. CRAIG JUTE MILLS LTD
|
February 7, 1928 |
ARUN CHANDRA SINHA Vs. RAHIM BAKSH JAHGIRDAR
|
August 23, 1928 |
ARUNACHALAM CHETTIAR Vs. VALAMBAL AMMAL
|
January 19, 1928 |
ARUNACHALAM CHETTY Vs. OSRAMASAMY AYYAR
|
March 14, 1928 |
ARUNACHALAM SERVAI Vs. KNOTTAM BEER VARU ROWTHER
|
January 31, 1928 |
ASHITA RANJAN BOSE Vs. EMPEROR
|
April 20, 1928 |
ASHUTOSH DEO Vs. BANSIDHAR SHROFF
|
April 24, 1928 |
ASSISTANT COLLECTOR Vs. DAMODARDAS TRIBHUVANDAS BHANJI
|
August 16, 1928 |
ASUTOSH BHUIYAN Vs. RADHIKA LAL GOSWAMI
|
June 11, 1928 |
ASUTOSH GHOSE Vs. SASHI MOHAN ROY
|
June 18, 1928 |
ASUTOSH GHOSE AND ANS Vs. SASHI MOMAN ROY
|
June 18, 1928 |
ASWANI KUMAR DHUPI Vs. HAR KUMAR GHOSH
|
May 18, 1928 |
ATARMONI DASI Vs. BEPIN BEHARI DHUR
|
July 18, 1928 |
ATHIAPPA NARAYANA REDDY Vs. AUDILAKSHMI AMMAL (LATE A MINOR) DECLARED A MAJOR AND GUARDIAN ON RECORD DISCHARGED
|
January 16, 1928 |
AURABINDA NATH TAGORE Vs. MANARAMA DEBI
|
May 16, 1928 |
AURABINDO NATH TAGORE Vs. MONORAMA DEBI
|
May 16, 1928 |
AVADAI AMMAL (DIED) HER LEGAL REPRESENTATIVE IS SUNDAYEE AMMAL Vs. KRISHNAN CHETTI
|
March 19, 1928 |
AVADAU AMMAL (DEAD) THROUGH HER LEGAL REPRESENTATIVE SUNDAYEE AMMAL Vs. KRISHNA CHETTI
|
March 19, 1928 |
AYETONNESSA BIBI Vs. AMJED ALI
|
March 1, 1928 |
AYYASWAMI AIYAR Vs. MAHADEVA AIYAR
|
December 20, 1928 |
AYYASWAMI IYER Vs. MAHADEVA IYER
|
December 20, 1928 |
AYYUB Vs. EMPEROR
|
July 5, 1928 |
AZIZ AHMAD KHAN Vs. CHHOTE LAL
|
January 4, 1928 |
AZIZ ISMAIL Vs. EMPEROR
|
May 15, 1928 |
B B AND C I RAILWAY Vs. MAHMADBHAI RAHIMBHAI
|
December 14, 1928 |
B M S R M RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
November 5, 1928 |
B RAJA RAJESHWARA SETHUPATHI AVERGAL ALIAS B MUTHU RAMALINGASETHUPATHI AVERGAL RAJA OF RAMNAD Vs. RIGHT HONOURABLE THE SECRETARYOF STATE FOR INDIA IN COUNCIL THROUGH THE DISTRICT COLLECTOR OF RAMNAD AT MADURA
|
July 31, 1928 |
B RAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI Vs. MUTHUDAYANA PILLAI
|
May 3, 1928 |
B RAJA RAJESWARA SETHUPATHI AVERGAL ALIAS B MUTHU RAMALINGA SETHUPATHI AVERGAL, RAJAH OF RAMNAD Vs. RIGHT HONOURABLE THESECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE DISTRICT COLLECTOR OF RAMNAD
|
July 31, 1928 |
BABARALI SARDAR Vs. EMPEROR
|
December 11, 1928 |
BABASAHEB BHAIROJIRAO GHORPADE Vs. GOPAL HANMANT KULKARNI
|
February 24, 1928 |
BABU ALIAS GOVINDDOSS, MINOR BY NEXT FRIEND M LAULDOSS Vs. GOKULDOSS GOVARDHANDOSS
|
May 2, 1928 |
BABU ALIAS GOVINDOSS KRISHNADOSS Vs. GOKULDOSS GOVERDHANDOSS
|
May 2, 1928 |
BABU HASANALI MUJAWAR Vs. EMPEROR
|
March 27, 1928 |
BABU MOTISING Vs. DURGABAI
|
August 28, 1928 |
BABURAO Vs. BALAJIRAO
|
November 20, 1928 |
BADAL CHANDRA PROHEL Vs. SRIKRISHNA DEY NAG
|
July 23, 1928 |
BADRI PANDEY Vs. PARSOTAM SINGH
|
May 29, 1928 |
BADRUDDIN ABDUL RAHIM Vs. SITARAM VINAYAK APTE
|
April 2, 1928 |
BAI CHANCHAL Vs. CHIMANLAL CHUNILAL
|
March 28, 1928 |
BAI DEVMANI Vs. RAVISHANKAR OGHADBHAI
|
September 21, 1928 |
BAIJNATH Vs. DOOLAREY HAJJAM
|
May 17, 1928 |
BAIKUNTH NATH Vs. JAI KISHUN
|
July 19, 1928 |
BAIKUNTHA NATH DAS Vs. SHEIK AZIDULLA
|
February 8, 1928 |
BAJIRAO MAHAR Vs. RAMRAO
|
January 31, 1928 |
BALA PRASAD Vs. SHYAM BEHARI LAL
|
January 10, 1928 |
BALAJI Vs. BALLABHDAS
|
February 3, 1928 |
BALAJI Vs. PANDURANG
|
July 31, 1928 |
BALAJI JAGANNATH KALAR Vs. SARFRAJKHAN
|
February 24, 1928 |
BALAJI KOSHTI Vs. RAMBILAS
|
February 14, 1928 |
BALANGOWDA BHIMANGOWDA Vs. GADIGEPPA BHIMAPPA
|
November 9, 1928 |
BALARAM Vs. NAKTU
|
January 16, 1928 |
BALARAM GULABCHAND MARWADI Vs. JIGAN LAD PATIL
|
August 24, 1928 |
BALKISANSINGH Vs. GOVINDSINGH
|
February 28, 1928 |
BAMA CHARAN DAS Vs. GADADHAR DAS
|
February 28, 1928 |
BANARSI DAS Vs. EMPEROR
|
November 19, 1928 |
BANK OF UPPER INDIA LTD (IN LIQUIDATION) Vs. FANNY SKINNER
|
December 3, 1928 |
BANKE LAL Vs. BHOLA NATH
|
June 8, 1928 |
BANKEY BEHARI LAL Vs. BRIJ BEHARI LAL
|
December 17, 1928 |
BANKEY LAL Vs. RAGHUNATH SAHAI
|
July 10, 1928 |
BANSHIDHAR DURGA DAS DUTTA Vs. ISHAN CHANDRA CHATTERJI
|
August 10, 1928 |
BANSI KURMI Vs. SUKH MANGAL PANDE
|
November 30, 1928 |
BANSI RAM Vs. BNWRY CO
|
November 16, 1928 |
BANSIDHAR DOBEY Vs. BUDANGAL DAS
|
August 3, 1928 |
BASANA SEN Vs. AGHORE NATH SEN
|
August 6, 1928 |
BASANA SIMON; MEKALA JOGULA Vs. MYLAVARAPU RANGAYYA NAIDU; VABBILI REDDI PYDITHALLI
|
November 29, 1928 |
BASANGOWDA SHIVANGOWDA DHARMAGOWDAR Vs. RUDRAPPA FAKIRAPPA GANIGER
|
January 27, 1928 |
BASDEO NARAIN Vs. MUHAMMAD YUSUF
|
July 10, 1928 |
BASLINGAVA REVANSIDDAPPA Vs. CHINNAVA KARIBASSAPPA
|
September 4, 1928 |
BATUK PRASAD Vs. BHAGWAN DAS
|
May 9, 1928 |
BAVA C VYTHIALINGA MUDALIAR Vs. GRAMANUJA MUDALIAR
|
April 4, 1928 |
BAZLAR RAHMAN Vs. EMPEROR
|
September 10, 1928 |
BEAS SINGH Vs. BALDEO PATHAK
|
March 12, 1928 |
BECHARAM CHATTERJEE Vs. BENODE BEHARI CHATTERJEE
|
May 16, 1928 |
BEGRAJ GADHURAM Vs. EIRYCO
|
February 24, 1928 |
BEJOY CHAND MAHATAB Vs. GURUPADA HALDAR
|
February 10, 1928 |
BEJOY KUMAR SEN Vs. KUSUM KUMARI DEBI
|
July 25, 1928 |
BEJOY SINGH DUDHORIA Vs. SURENDRA NARAYAN SINGH
|
June 12, 1928 |
BENGAL NAGPUR RAILWAY COMPANY, LIMITED Vs. MOOLJI SICKA AND CO
|
August 14, 1928 |
BENGAL NATIONAL BANK, LTD Vs. JATINDRA NATH MAZUMDAR
|
December 10, 1928 |
BENGALI LAL Vs. BOHRE PANNA LAL
|
November 8, 1928 |
BENI MADHAB MANDAL Vs. RAI CHARAN ABI
|
August 7, 1928 |
BENI MADHO Vs. SHAMBHU NATH
|
February 24, 1928 |
BENODE BEHARI MANDAL Vs. JITENDRA PROSAD CHATTERJI
|
July 16, 1928 |
BEPIN BEHARY DEY Vs. MIDNAPORE ZEMINDARY CO LTD
|
February 3, 1928 |
BEPIN BEHARY GHATAK Vs. RAMNATH GHATAK
|
April 25, 1928 |
BEPIN CHANDRA MANDAL Vs. EMPEROR
|
March 13, 1928 |
BHABANI CHARAN SARKAR Vs. KADAMBINI DASI
|
June 21, 1928 |
BHABESH CHANDRA BANERJEE Vs. SHYAMA SUNDARI DEBI
|
January 4, 1928 |
BHAGAT RAM Vs. EMPEROR
|
November 26, 1928 |
BHAGWAN DIN Vs. KING-EMPEROR
|
January 5, 1928 |
BHAGWANTRAO Vs. SUBHKARAN
|
September 29, 1928 |
BHAGWANTRAO ABAJI MARATHE Vs. RAMANATH KANIRAM SHET
|
March 14, 1928 |
BHAGWATI Vs. BANARSI DAS
|
January 23, 1928 |
BHAGWATI PRASAD Vs. EPEGLAR
|
June 22, 1928 |
BHAGWATI PRASAD SINGH Vs. HARI HAR PRASAD SINGH
|
March 17, 1928 |
BHAIRAB CHANDRA SINHA Vs. KALIDHAN ROY CHOUDHURY
|
September 5, 1928 |
BHAIRON PRASAD Vs. EMPEROR
|
July 24, 1928 |
BHAJA Vs. GANGA RAM
|
January 18, 1928 |
BHAJAN SINGH Vs. NOKHE
|
December 13, 1928 |
BHAN DEB Vs. EMPEROR
|
August 17, 1928 |
BHARAT SINGH Vs. GANGA
|
July 3, 1928 |
BHARATESWARI DAS Vs. BHAGABAN CHANDRA CHAKRABURTY
|
July 23, 1928 |
BHASKARUNI VENKATANARAYANA Vs. BHASKARUNI LAKSHMIBAYAMMA
|
September 4, 1928 |
BHAUDIN BABA SHAIKASAN Vs. IBRAHIM ALLISAHEB SHAIKASAN
|
July 24, 1928 |
BHAWANI PRASAD Vs. JAI JAI RAM
|
February 10, 1928 |
BHAWANI PRASAD Vs. JOTI PRASAD
|
March 20, 1928 |
BHERAJI SAMRATHJI AND CO Vs. VASANTRAO GOVINDRAO PRABHAKAR
|
September 20, 1928 |
BHIKAJI RAGHUNATH VARERKAR Vs. ANANT LAXMAN KHANDALEKAR
|
December 13, 1928 |
BHIKAJI RAGHUNATH VARERKAR Vs. ANANT LAXMAN KHANDALEKAR
|
December 18, 1928 |
BHIMABAI JIVANGOUDA PATIL Vs. GURUNATHGOUDA KHANDAPPAGOUDA
|
February 28, 1928 |
BHIMAVA BHIMAPPA DODMANI Vs. KRISHTAGOWDA RAMANGOWDA PATIL
|
March 1, 1928 |
BHOGI RAM Vs. KISHORI LAL
|
March 2, 1928 |
BHOGILAL TARACHAND JAVERI Vs. JETHALAL MOTILAL KUMBHAR
|
July 18, 1928 |
BHOLA NATH Vs. EMPEROR
|
July 12, 1928 |
BHOLA NATH BOSE Vs. MTNAGENDRA BALA CHAUDHURANI
|
February 8, 1928 |
BHOLA NATH MAJUMDAR Vs. NAYEB KHAN
|
July 20, 1928 |
BHOLA RAM Vs. DHANI RAM
|
June 7, 1928 |
BHUDEB CHATTERJEE Vs. ASUTOSH GANGOPADHYA
|
June 22, 1928 |
BHULLAN Vs. DASRATH PANDEY
|
November 7, 1928 |
BIBI AHMADI BEGAM Vs. DHAN SINGH
|
January 13, 1928 |
BIDHA Vs. BHOLA
|
May 15, 1928 |
BIDU BHUSAN DAS MAJUMDAR Vs. GHENU NASYA
|
April 17, 1928 |
BIJU BAPU Vs. MUNNALAL
|
February 28, 1928 |
BIMALA CHARAN RUDRA Vs. ABDUL RAHAMAN DALAL
|
August 27, 1928 |
BIR BIKKRAM KISHORE MANIKYA BAHADUR Vs. DASHARATH RISHI
|
January 5, 1928 |
BIR BIKRAM KISHORE Vs. RAJJAH
|
December 14, 1928 |
BISHESHAR DAYAL Vs. DASINAT
|
January 25, 1928 |
BISTUPADA BERA Vs. SRINATH CHANDRA MANDAL
|
December 7, 1928 |
BISWANATH CHAKRAVARTI Vs. RABIJA KHATUN
|
August 3, 1928 |
BISWESHWAR DASS MONDOL Vs. GURU CHARAN DASS
|
July 27, 1928 |
BISWESWAR DAS MONDAL Vs. GURU CHARAN DAS
|
July 27, 1928 |
BOHRA TULA RAM Vs. BOHRA DWARKA DAS
|
January 16, 1928 |
BOHRAY JUGUL KISHORE Vs. EMPEROR
|
January 6, 1928 |
BOMANJI ARDESHIR WADIA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
November 27, 1928 |
BOMANJI ARDESHIR WADIA Vs. SECRETARY OF STATE FOR INDIA
|
November 28, 1928 |
BOMBAY MUNICIPALITY Vs. YENKANNA ELLSPPA BALARAM
|
June 26, 1928 |
BOULTON BROS AND CO LTD (INDIA) DELHI Vs. NEW VICTORIA MILLS CO LTD
|
May 29, 1928 |
BRAJESHWARY DASI Vs. NITYANANDA DAS
|
March 8, 1928 |
BRIJ NARAIN MAN TEWARI Vs. MTMOTIRANI
|
December 14, 1928 |
BRIJBHUKHAN Vs. TOTA RAM
|
June 13, 1928 |
BRINDABAN CHANDRA MAJUMDAR Vs. MTGIRIBALA DATTA
|
May 3, 1928 |
BRITISH EQUITABLE ASSURANCE COMPANY LIMITED Vs. RAJARAM
|
March 8, 1928 |
BROJO GOPAL ROY BURMAN Vs. AMAR CHANDRA BHATTACHARYA
|
April 18, 1928 |
BUDHU Vs. UDEYRAM
|
May 22, 1928 |
BULAKI DAS Vs. KESRI
|
February 9, 1928 |
BUSOID Vs. NEWAJ AHMED KHAN
|
September 3, 1928 |
C DORAISWAMY MUDALI Vs. THANGAVELU MUDALIAR
|
December 3, 1928 |
C R N KANDASWAMY CHETTIAR Vs. PAKKIRISWAMY PILLAI
|
April 25, 1928 |
C T P L PALANIAPPA CHETTIAR Vs. RAJAH OF RAMNAD
|
July 16, 1928 |
C V VYTHESWARA IYER Vs. KMRMLKUMARAPPA CHETTIAR
|
November 29, 1928 |
CHAIRMAN OF MUNICIPAL COMMISSIONERS Vs. ASSAM BENGAL RYCO LTD
|
July 10, 1928 |
CHAKHAN LAL Vs. KANHAIYA LAL
|
November 5, 1928 |
CHALLA ELLAMANDA Vs. CHALLA PEDA ELLAMANDA
|
September 19, 1928 |
CHANDIKAPRASAD DEVIPRASAD AGNIHOTRI Vs. SHIVAPPA SHIDDAPPA DAVALANAVAR
|
June 6, 1928 |
CHANDRIKA LAL Vs. SAMI NATH
|
April 20, 1928 |
CHATURVEDULA SURYANARAYANA Vs. SREE RAJA VENKATA RAMAYYA APPA RAO BAHADUR
|
August 7, 1928 |
CHAUDHRI NAND LAL Vs. EMPEROR
|
August 16, 1928 |
CHEBOLU JAGANNADHAM Vs. DALAPATI CHENDRAMMA
|
October 3, 1928 |
CHEDALAVADA SUBBAYYA Vs. CHEDALAVADA ANANDA RAMAYYA
|
December 20, 1928 |
CHEDU SINGH Vs. JAGAN NATH PRASAD
|
January 30, 1928 |
CHEGAMULL SUGANMULL SOWCAR Vs. VGOVINDASWAMI CHETTY
|
April 3, 1928 |
CHEGAMULL SUGANMULL SOWCAR BY AGENT CHUNNILAL Vs. VGOVINDASAWMY CHETTY
|
April 3, 1928 |
CHENNAMANGALAGATH ILLATH GOVINDAN NAMBUDRI Vs. JANALA PERIKAMANNA ILLATH KESAVA VADHYAN
|
April 3, 1928 |
CHERIA KUNHI SHRIDEVI AMMA TIRUMUMPU Vs. VALIA NARAYAN TIRUMUMPU
|
February 7, 1928 |
CHERUKURI VENKATARATNAM Vs. BOLLA GURAVAYYA
|
November 13, 1928 |
CHHATTOO LAL MISSER AND COMPANY Vs. NARAINDAS BAIJNATH PRASAD
|
September 4, 1928 |
CHHEDI RAM Vs. GOKUL CHAND
|
February 17, 1928 |
CHHIPA ALLARAKHA ISAKJI Vs. BAI SONA
|
August 20, 1928 |
CHHITARIA Vs. MUNICIPAL BOARD
|
August 27, 1928 |
CHHOTKAN KURMI Vs. RAM DEOSAHU
|
November 26, 1928 |
CHHOTKAN KUTMI Vs. RAM DEO SAHU
|
November 26, 1928 |
CHHUNNA MAL RAM NATH Vs. MOOL CHAND RAM BHAGAT
|
February 13, 1928 |
CHINA ALAGUMPERUMAL KARAYALAR Vs. VINAYAGATHAMMAL
|
August 21, 1928 |
CHINAI Vs. EMPEROR
|
July 4, 1928 |
CHINDHA RUPLA PATIL Vs. CHHAGANLAL SHIVLAL SHETH
|
August 20, 1928 |
CHINNA THIMMAPPA Vs. TALUKUNTA TIMMAPPA
|
April 25, 1928 |
CHINNAN CHETTIAR Vs. VSUNDARESA AYYAR
|
January 30, 1928 |
CHINNASAMI SERVAI Vs. VENKATASUBBA VATHIYAR ALIAS PICHU VATHIYAR
|
January 6, 1928 |
CHINNASWAMY KAVIRAYER Vs. PERIATHAMBI BUTLER
|
August 14, 1928 |
CHINTAMAN BALWANT DHARMADHIKARI Vs. BHAGVAN GANAPATI MANKESHWAR
|
June 5, 1928 |
CHIRANJI LAL Vs. KING-EMPEROR
|
May 1, 1928 |
CHIRANJI LAL Vs. RAM SARUP
|
May 25, 1928 |
CHIRANJIB SEN Vs. MOHENDRA NATH BISWAS
|
June 5, 1928 |
CHOKALINGA CHETTIAR Vs. DANDAYUTHAPANI CHETTIAR
|
August 7, 1928 |
CHOTESHA Vs. MT. MAKTUM BI
|
January 3, 1928 |
CHOTEY LAL Vs. LAIQ SINGH
|
May 25, 1928 |
CHUNNI LAL Vs. EMPEROR
|
December 3, 1928 |
CHURAMANI CHATURVEDI Vs. EMPEROR
|
March 22, 1928 |
COLLECTOR OF VIZAGAPATAM Vs. KRISHNA CHANDRA KHARASUDHA PATNAIK; THE PRESIDENT, AGENCY DISTRICT BORAD
|
August 2, 1928 |
COMMISSIONER OF INCOME TAX Vs. BOMBAY TRUST CORPORATION LTD
|
March 12, 1928 |
COMMISSIONER OF INCOME TAX Vs. NANHELAL
|
January 25, 1928 |
COMMISSIONER OF INCOME TAX Vs. RAO SAHEB ASALAGANAN CHETTY OF BODINAYAKANUR
|
February 2, 1928 |
COMMISSIONER OF INCOME-TAX Vs. MASSEY AND CO LTD
|
November 29, 1928 |
COMMISSIONER OF INCOME-TAX Vs. MADRAS CENTRAL URBAN BANK, LTD
|
December 21, 1928 |
COMMISSIONER OF INCOME-TAX Vs. TKEIBRAHIMSA RAVUTTAR
|
February 1, 1928 |
COMMISSIONER OF INCOME-TAX Vs. MVKRISHNA AIYAR AND SONS
|
October 26, 1928 |
COMMISSIONER OF INCOME-TAX Vs. ALARBROTHERS
|
April 19, 1928 |
COMMISSIONER OF INCOME-TAX Vs. AHMEDABAD NEW COTTON MILLS CO
|
February 28, 1928 |
COMMISSIONER OF INCOME-TAX Vs. KARUPPIAH KANGANI ALIAS KUMARAVELU AMBALAM
|
September 19, 1928 |
COMMISSIONER OF INCOME-TAX Vs. TPPETHAPERUMAL CHETTIAR
|
September 19, 1928 |
COMMISSIONER OF INCOME-TAX Vs. BANSILAL ABIRCHAND
|
February 15, 1928 |
COMMISSIONER OF INCOME-TAX Vs. JAINARAIN MOTIRAM
|
July 18, 1928 |
COMMISSIONER OF INCOME-TAX Vs. S. M. CHITNAVIS
|
December 13, 1928 |
COMMISSIONER OF INCOME-TAX Vs. ALSPPLSUBRAMANIAN CHETTIAR
|
March 20, 1928 |
COMMISSONER OF INCOME-TAX, BOMBAY Vs. REMINGTON TYPEWRITER COMPANY (BOMBAY) LIMITED
|
March 20, 1928 |
CORPORATION OF CALCUTTA Vs. ANANTA DHAR
|
March 27, 1928 |
CORPORATION OF CALCUTTA Vs. ASOKE KUMAR DE
|
February 1, 1928 |
COURT OF WARDS, DURGA PROSAD SEN GUPTA Vs. MADHAB KRISHNA NANDY
|
January 25, 1928 |
COWASJI MUNCHERJI BANAJI Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
February 7, 1928 |
CURRIMBHAI NABOOBHAI RANGWALLA Vs. NHMOOS
|
December 18, 1928 |
DABIRADDI NASKAR Vs. SAKAT MOOLA
|
December 19, 1928 |
DABIRUDDI NASKAR Vs. SAKAT MOLLA
|
December 19, 1928 |
DADA Vs. CHANDRA BHAGA BAI
|
December 18, 1928 |
DADAMUDY TATAYYA Vs. KELACHINA VENKATASUBBARAYYA SASTRI
|
March 1, 1928 |
DAKSHA BALA DASYA Vs. RAJA MONDAL
|
August 13, 1928 |
DALILUDDI Vs. BAKSHI BEPARI
|
June 1, 1928 |
DALLO Vs. JAGAN LAL
|
July 13, 1928 |
DARSHAN SINGH Vs. WALI KHAN
|
November 19, 1928 |
DATTATRAYA BALWANT BHARADE Vs. WAMANRAO RUSTAMRAO
|
September 27, 1928 |
DATTATRAYA KRISHNA ASHTAPUTRE Vs. JAGANNATH AHAMRAO DESHPANDE
|
December 17, 1928 |
DAU DAYAL Vs. PEAREY LAL
|
January 25, 1928 |
DAULAT ALI MOLLA Vs. HEDAIL MOLLA
|
March 2, 1928 |
DAULAT SINGH Vs. SHEO NATH
|
December 17, 1928 |
DAYARAM Vs. EMPEROR
|
January 23, 1928 |
DEB NARAIN BHAKAT Vs. RAJA JAGADISH CHANDRA DEO DHABAL DEB
|
February 16, 1928 |
DEB NARAYAN BHAKAT Vs. JAGADISH CHANDRA DEO DHABAL DEB
|
February 16, 1928 |
DEBENDRA NATH ROY Vs. KARTIC PRASAD DAS
|
February 1, 1928 |
DEBI DATT TEWARI Vs. EMPEROR
|
July 4, 1928 |
DEBI DAYAL Vs. BALDEO PRASAD
|
June 19, 1928 |
DEBI SINGH Vs. RAMCHARAN SINGH
|
May 29, 1928 |
DEOLAL Vs. TULARAM RAMSUKH
|
February 28, 1928 |
DEORAO Vs. DHONDIRAO
|
February 20, 1928 |
DEWAN BAHADUR G NARAYANASWAMI CHETTY Vs. CRAMASWAMI CHETTY
|
February 7, 1928 |
DHANPAT RAI Vs. POORAN
|
February 21, 1928 |
DHARAM PRAKASH Vs. MTKALAWATI DEVI
|
May 25, 1928 |
DHARAMSEY KHETSEY Vs. BALKRISHNA PANDURANG SAMANT
|
August 22, 1928 |
DHAROPSING Vs. RAJARAM
|
January 11, 1928 |
DHIRENDRA NATH ROY Vs. BHABATARINI DEBI
|
July 24, 1928 |
DHONDI KHANDU CHOUDHARI Vs. APPA RAGHUJI CHOUDHARI
|
February 8, 1928 |
DHOOLI ATCHAYYA Vs. DHOOLI PEDDENTI
|
April 3, 1928 |
DHU RAM Vs. EMPEROR
|
September 25, 1928 |
DIGAMBAR SUTHAR Vs. SUAJAN
|
April 18, 1928 |
DIN DAYAL SHAH Vs. RAM BABU MINOR, REPRESENTED BY THE DEPUTY REGISTRAR
|
January 5, 1928 |
DINABANDHU BANIKYA Vs. HASAN ALI
|
April 24, 1928 |
DINAVAHI VENKATA HANUMANTHA RAO Vs. YERUGULAPATI GANGAYYA
|
February 7, 1928 |
DINKAR RAOJI SINKAR Vs. ANANT GANESH SAGWEKAR
|
March 17, 1928 |
DIST BOARD OF GUNTUR Vs. DESU SUBBA RAO
|
April 16, 1928 |
DIST OFFICIAL RECEIVER Vs. SVNALLAPERUMAL PILLAI
|
October 9, 1928 |
DISTRICT DEPUTY COLLECTOR, PANCH-MAHALS Vs. MANSANGJI MOKHAMSANGJI NAIK
|
March 19, 1928 |
DONEPUDI SUBRAMANYAM Vs. NUNE NARASIMHAM
|
November 14, 1928 |
DUDU BHUIYA Vs. DUMAN BHUIYA
|
June 21, 1928 |
DURAG DAS Vs. GORI MAL
|
April 13, 1928 |
DURGA BAI Vs. SARASWATI BAI
|
November 12, 1928 |
DURGA PRASAD THAKUR Vs. TARAKESWAR MOULIK
|
December 13, 1928 |
DURGANATH BHATTACHARJYA Vs. HARKISHORE CHAKRABARTY
|
May 28, 1928 |
DWARKA DAS BAIRAGI Vs. EMPEROR
|
August 8, 1928 |
DWARKADAS HARIDAS Vs. EMPEROR
|
June 28, 1928 |
DWARKANATH MANDAL Vs. SRIGOBINDA CHOUDHURI
|
June 6, 1928 |
DWIJAPADA HALDAR Vs. EMPEROR
|
February 21, 1928 |
DWIJENDRA MOHAN SHAHA Vs. LALIT MOHAN SHAHA
|
February 1, 1928 |
E I RY CO Vs. SHEWBUX ROY GHANSHYAMDAS
|
February 24, 1928 |
E S OLPADVOLLA Vs. JAMES WRIGHT
|
May 22, 1928 |
EAKUBALI PANDIT Vs. MUHAMMAD ALI
|
December 7, 1928 |
EAST INDIA DISTILLERIES AND FACTORIES, LIMITED, THROUGH THEIR MANAGING AGENTS PARRY AND CO Vs. PFMATHIAS
|
May 3, 1928 |
EAST INDIAN RAILWAY COMPANY Vs. SHEW BUX ROY GHANSHYAMDAS
|
February 24, 1928 |
EBRAHIM MOLLA Vs. EMPEROR
|
December 14, 1928 |
ELAVARTHI PEDDABBA REDDI Vs. IYYALA VARADA REDDI
|
November 27, 1928 |
ELIE GOLDBERG Vs. SAROJINI DASI
|
August 17, 1928 |
EMPEROR Vs. NAGAR ALI
|
April 3, 1928 |
EMPEROR Vs. TIKA RAM
|
June 8, 1928 |
EMPEROR Vs. MOHANLAL ADITRAM
|
July 4, 1928 |
EMPEROR Vs. MORESHWAR JANARDAN GOGATE
|
June 28, 1928 |
EMPEROR Vs. AMANAT KADAR
|
November 5, 1928 |
EMPEROR Vs. AMRATLAL AMARCHAND
|
July 25, 1928 |
EMPEROR Vs. VAZIRALLY
|
July 30, 1928 |
EMPEROR Vs. HUSSEIN GULAM NABI
|
January 16, 1928 |
EMPEROR Vs. MERWANJI MMISTRY
|
January 12, 1928 |
EMPEROR Vs. AMBAJI DHAKYAJI KATKARI
|
January 12, 1928 |
EMPEROR Vs. HANMA TIMMA BHANDIWADDAR
|
January 16, 1928 |
EMPEROR Vs. TRIBHOVAN MOTIRAM
|
September 25, 1928 |
EMPEROR Vs. HIRU SATUA DESLA
|
September 11, 1928 |
EMPEROR Vs. VITHABAI SUKHA
|
February 16, 1928 |
EMPEROR Vs. NARAYAN DHAKU BHIL
|
March 13, 1928 |
EMPEROR Vs. NARANJI PREMJI
|
February 1, 1928 |
EMPEROR Vs. LALA RAOJI MAHALE
|
February 8, 1928 |
EMPEROR Vs. BURJORJI NOWROJI KELAWALLA
|
February 29, 1928 |
EMPEROR Vs. BANSILAL GANGARAM VANI
|
March 13, 1928 |
EMPEROR Vs. BABU HANSANALI MUJAWAR
|
March 27, 1928 |
EMPEROR Vs. KHUDAY GAZI
|
August 16, 1928 |
EMPEROR Vs. BADAN SINGH
|
January 4, 1928 |
EMPEROR Vs. LACHMI DATT
|
June 7, 1928 |
EMPEROR Vs. KISORI MOHAN CHAUDHURI
|
September 4, 1928 |
EMPEROR Vs. YUNUS ALI
|
March 29, 1928 |
EMPEROR Vs. BIHARI BHAR
|
May 10, 1928 |
EMPEROR Vs. ABDUL GHAFUR
|
July 10, 1928 |
EMPEROR Vs. PHUCHAI
|
July 10, 1928 |
EMPEROR Vs. AHAMMAD (AHMED) SHEIKH
|
July 19, 1928 |
EMPEROR Vs. MOTHA
|
May 22, 1928 |
EMPEROR Vs. RAGHUNATH
|
January 3, 1928 |
EMPEROR Vs. TUKARAM
|
September 11, 1928 |
EMPEROR Vs. HARILAL TAMBOLI
|
December 4, 1928 |
EMPEROR Vs. ANGAD
|
October 3, 1928 |
EMPEROR Vs. KUMERA
|
December 18, 1928 |
EMPEROR Vs. JAFFER CASSAM MOOSA
|
August 24, 1928 |
EMPEROR Vs. VINAYAK LAKSHMAN BHATKHANDE
|
March 23, 1928 |
EMPEROR Vs. DWARKADAS HARIDAS
|
June 28, 1928 |
EMPEROR Vs. GOPAL RAGHUNATH
|
November 6, 1928 |
EMPEROR Vs. THAVARMAL RUPCHAND
|
November 9, 1928 |
EMPEROR Vs. LAKSHMAN NARAN
|
April 5, 1928 |
EMPEROR Vs. RAMCHANDRA BHIKAJI MOHARIR
|
May 27, 1928 |
EMPEROR Vs. ISMAIL KHADIRSAB
|
January 23, 1928 |
EMPEROR Vs. GANU SADU
|
January 12, 1928 |
EMPEROR Vs. SHIVBHAT MANJUNATHBHAT HATTANGADI
|
January 25, 1928 |
EMPEROR Vs. MAHADU RAGHAVJI THAKKAR
|
June 18, 1928 |
EMPEROR Vs. GANPAT DEVAJI PATIL
|
November 1, 1928 |
EMPEROR Vs. RAMA DEOJI
|
February 23, 1928 |
EMPEROR Vs. NARAYAN KESHAV DEVASTHALI
|
March 1, 1928 |
EMPEROR Vs. BHAGWANDAS BAKSHI
|
February 15, 1928 |
EMPEROR Vs. NASRULLAH
|
January 3, 1928 |
EMPEROR Vs. KISHAN NARAIN
|
January 6, 1928 |
EMPEROR Vs. BABULAL BEHARI
|
January 10, 1928 |
EMPEROR Vs. MUHAMMAD SIRAJ
|
March 20, 1928 |
EMPEROR Vs. KURWA
|
February 24, 1928 |
EMPEROR Vs. BEHARI LAL
|
July 17, 1928 |
EMPEROR Vs. NURUDIN SHEIKH ADAM
|
March 28, 1928 |
EMPEROR Vs. BHAU DHARMA
|
January 16, 1928 |
EMPEROR Vs. GOVERDHAN RIDKARAN
|
January 24, 1928 |
EMPEROR Vs. GOPALA MURGIS
|
January 24, 1928 |
EMPEROR Vs. ABDUL AZIZ
|
July 19, 1928 |
EMPEROR Vs. DUKHU
|
May 28, 1928 |
EMPEROR Vs. SHERA
|
January 19, 1928 |
EMPEROR Vs. KUNWAR RANANJAI SINGH OF AMETHI
|
January 6, 1928 |
ENID IVY COLLINS Vs. WALTER GEORGE COLLINS
|
May 1, 1928 |
ERANHIKAL TALAPPIL MOOSA KUTTY Vs. KOZHIKOTE PUTHIA KOVILAKATH THEKKE
|
January 6, 1928 |
ESME Vs. EDWARD JOHN ANDERSON
|
July 27, 1928 |
ETRAJ MANDAL Vs. EMPEROR
|
September 3, 1928 |
FAJAR BANOO Vs. RAHIM BAX
|
July 9, 1928 |
FAKIRJI ARDESHIR LAVRI Vs. BHAGVATLAL TRICAMLAL DAVE
|
December 12, 1928 |
FARIDPUR LOAN OFFICE, LTD Vs. NIRODE KRISHNA RAY
|
July 23, 1928 |
FEDU SHEIKH Vs. EMPEROR
|
May 9, 1928 |
FIRM BALDEO PRASAD BABU RAM Vs. FIRM HAJI ALI MOHAMMAD USMAN
|
July 26, 1928 |
FIRM GHURE RAM-NURE RAM Vs. FIRM MUHAMMAD YUSUF-BHOLA NATH
|
July 26, 1928 |
FIRM KRIPA RAM CHANAN RAM Vs. FIRM JAWAHIR LAL NARSINGH DAS
|
July 13, 1928 |
FRANK COOWBS Vs. MUFASSIL BANK, LTD
|
July 3, 1928 |
G D JOHN Vs. KPSAMBAMURTHY AIYAR (DECEASED) AND THE ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED
|
December 21, 1928 |
G H C ARIFF Vs. JADU NATH MAJUMDAR
|
January 18, 1928 |
G R ADIKESAVALU NAIDU Vs. CSBLAKSHMANA AYYAR
|
April 3, 1928 |
G. I. P. RY Vs. HARAKCHAND HEMCHAND
|
June 20, 1928 |
GAHAR ALI HOULADAR Vs. ABDUL OWAHAB SIKDAR
|
April 19, 1928 |
GAIZADDY Vs. SOROJ KUMAR ACHERJEE CHOWDHURY
|
January 11, 1928 |
GAJANAN SITARAM MAHAJAN Vs. SITARAM RAGHUNATH LAYAL
|
September 27, 1928 |
GANDHAM CHINA BRAHMAYYA Vs. PAPPUSETTY GANGULU
|
January 5, 1928 |
GANESH PARSAD Vs. BHAWANI PERSHAD
|
January 18, 1928 |
GANESHI LAL Vs. ROHNI RUKUMDHUJ PRASAD SINGH
|
January 30, 1928 |
GANGA DIHAL RAI Vs. RAM OUDH
|
November 23, 1928 |
GANGA DIN Vs. PIYARE
|
November 19, 1928 |
GANGA PROSAD Vs. KHITISH CHANDRA SANYAL
|
August 28, 1928 |
GANGADHAR Vs. KANHAI
|
January 10, 1928 |
GANGADHAR TUKARAM AKUL Vs. RACHAPPA NAGAPPA KINAGE
|
August 30, 1928 |
GANPAT Vs. HARIGIR
|
July 26, 1928 |
GANPAT DEVAJI PATIL Vs. EMPEROR
|
November 1, 1928 |
GANPAT KADTAJI Vs. SHAMLAL BISANDAS
|
February 2, 1928 |
GARAO SANGMA Vs. RANGJI MECHIK
|
March 7, 1928 |
GAURI NATH KAKAJI Vs. GAYA KUAR
|
July 5, 1928 |
GAURI SHANKAR Vs. KESHAB DEO
|
November 9, 1928 |
GAURISHANKAR Vs. IBRAHIM ALI
|
November 29, 1928 |
GAYA PRASAD Vs. RAM SARUP
|
May 10, 1928 |
GAYA PRASAD Vs. BABU RAM
|
March 28, 1928 |
GAYA PRASAD Vs. EMPEROR
|
August 30, 1928 |
GAYA PROSAD KARAN Vs. BAKYA MANI DASI
|
December 18, 1928 |
GENDAL RAJU Vs. MAGANLAL CHHAGANLAL DESAI
|
June 8, 1928 |
GENERAL ELECTRIC TRADING CO Vs. SIEMENS (INDIA) LTD
|
December 14, 1928 |
GERI BIBI Vs. SARASAMED MEER SAHEB
|
April 30, 1928 |
GHAFOOR KHAN Vs. EMPEROR
|
April 5, 1928 |
GHURE RAM NURE RAM Vs. MOHAMMAD YUSUF BHOLE NATH
|
July 26, 1928 |
GIRIBALA DASI Vs. KEDAR NATH NASKAR
|
March 19, 1928 |
GIRWAR DAYAL Vs. NARAIN SINGH
|
January 12, 1928 |
GOBARDHAN PANDE Vs. DEBI BUX KURMI
|
December 6, 1928 |
GOBINDA RAM AGARWALA Vs. DULU PADA DUTTA
|
June 15, 1928 |
GOCULDOSS JUMNADOSS AND CO Vs. NMSADASIVIER
|
July 30, 1928 |
GODASANKARA VILA RAJAH AVERGAL Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
April 23, 1928 |
GODOOBAI Vs. JANABAI
|
December 15, 1928 |
GOLA Vs. EMPEROR
|
July 17, 1928 |
GOLBAR BIBI Vs. ASWINI KUMAR SINHA ROY
|
August 9, 1928 |
GOMTI Vs. KANHAIYA LAL
|
December 14, 1928 |
GOPAL Vs. BAJRANG
|
December 8, 1928 |
GOPAL CHANDRA BISWAS Vs. GURU CHARAN KIRTANIA
|
June 22, 1928 |
GOPAL CHANDRA GOLDAR Vs. SHASHI BHUSAN DUTTA
|
June 6, 1928 |
GOPAL RAGHUNATH Vs. EMPEROR
|
November 6, 1928 |
GOPALDEO Vs. RATNI
|
August 23, 1928 |
GOPALJI UMERSEY Vs. DEVJI NARANJI THAKKAR
|
November 22, 1928 |
GOPESWAR SEN Vs. BURDWANADHIPATI MAHARAJADHIRAJ BIJOY CHAND MAHATAB BAHADUR
|
January 23, 1928 |
GOPI LAL Vs. ABDUL HAMID
|
May 2, 1928 |
GOPI RAM Vs. DURJAN
|
November 8, 1928 |
GOUR CHANDRA DAS Vs. EMPEROR
|
April 23, 1928 |
GOUR MOHAN SARKAR Vs. HARI MOHAN MONDAL
|
May 22, 1928 |
GOVERNMENT OF BENGAL Vs. NASAR DARZI
|
May 23, 1928 |
GOVERNMENT PLEADER Vs. DATTATRAYA NARAYAN DESHPANDE
|
April 4, 1928 |
GOVERNMENT PLEADER Vs. LBBHOPATKAR
|
March 16, 1928 |
GOVIND BAPU Vs. WARLU
|
April 22, 1928 |
GOVIND PRASAD Vs. HAR KISHEN
|
April 20, 1928 |
GOVINDA KRISHNA YACHENDRULO VARU BAHADUR Vs. VENKATA SUBBIAH
|
September 19, 1928 |
GOVINDA NAIDU Vs. EMPEROR
|
October 29, 1928 |
GOVINDDAS RAJARAMDAS GUJAR Vs. GANPATDAS NAROTTAMDAS GUJAR
|
March 2, 1928 |
GUJERAT GINNING AND MANUFACTURING COMPANY LIMITED Vs. MOTILAL HIRABHAI SPINNING AND WEAVING COMPANY LTD(NO1)
|
September 26, 1928 |
GUJRAT GINNING AND MANUFACTURING COMPANY, LIMITED Vs. MOTILAL HIRABHAI SPINNING AND WEAVING AND MANUFACTURING COMPANY LIMITED
|
September 26, 1928 |
GULAB SINGH Vs. NANAJI
|
November 15, 1928 |
GULABBHAI KANTHADBHAI Vs. SOHANGDASJI MOHANDASJI
|
February 10, 1928 |
GULABBHAI RANCHHODBHAI Vs. BHAGVAN KESUR
|
March 23, 1928 |
GULABRAO Vs. MT. MANJOOLABAI
|
January 31, 1928 |
GUMAN SINGH Vs. PYARELAL
|
November 29, 1928 |
GURAN DITTA Vs. TRAM DITTA
|
April 24, 1928 |
GYANJI POMAJI MARWADI Vs. NINGAPPA MARBASAPPA ARLESHWAR
|
February 10, 1928 |
H Vs. H
|
February 1, 1928 |
H H SIR SAYAJI RAO, GAEKWAR OF BARODA Vs. MADHAVRAO RAGHUNATHRAO DHAVALE
|
July 16, 1928 |
H PESTONGI AND COMPANY Vs. COX AND COMPANY
|
June 14, 1928 |
HABIB BAKHSH Vs. JOHRI MAL
|
May 18, 1928 |
HAFEZ UZIR ALI Vs. NASIMANNESSA BIBI
|
July 19, 1928 |
HAJI BAQRIDI Vs. KING-EMPEROR
|
January 3, 1928 |
HAJI DADA NURMAHOMED AND BROS Vs. ISMAIL KARIM
|
December 4, 1928 |
HAMEDMIYA BADAMIYA SAHEB Vs. JOSEPH BENJAMIN
|
November 22, 1928 |
HAMITULLA Vs. KARIM BUX
|
July 6, 1928 |
HANUMAN PRASAD NARAIN SINGH Vs. MATHURA PRASAD NARAIN SINGH
|
July 11, 1928 |
HAR PRASAD Vs. HORI LAL
|
November 1, 1928 |
HAR SARUP Vs. TOHFA SINGH
|
July 19, 1928 |
HARAKCHAND Vs. SECRETARY OF STATE FOR INDIA
|
February 28, 1928 |
HARAN CHANDRA SAHA Vs. BEHARI LAL BHUMIA
|
January 25, 1928 |
HARDUT RAY CHAMARIA AND CO Vs. UJIR SHAIKH
|
July 9, 1928 |
HARENDRA KUMAR RAI CHOUDHURI Vs. SECYOF STATE
|
August 14, 1928 |
HARENDRA NARAYAN CHAKI Vs. SECRETARY, BAR ASSOCIATION
|
November 27, 1928 |
HARI CHARAN MOULIK Vs. KALIPADA CHAKRAVARTY
|
August 3, 1928 |
HARI GANU BHANDIRGE Vs. HARI GANU SHINDE
|
December 19, 1928 |
HARI GOVIND PHADKE Vs. GANGUBAI BALWANT PATIL
|
January 16, 1928 |
HARI JANARDHAN LIMAYE Vs. KRISHNAJI BALKRISHNA BHATE
|
February 10, 1928 |
HARI MOHAN DALAL Vs. PARAMESHWAR SHAU
|
May 2, 1928 |
HARIHAR PRASAD Vs. HARENDRA BAHADUR SINGH
|
January 21, 1928 |
HARILAL CHIMANLAL Vs. PEHLADRAI AND CO
|
December 18, 1928 |
HARILAL DALSUKHRAM SAHIBA Vs. MULCHAND ASHARAM
|
July 5, 1928 |
HARIPADA DATTA Vs. SASHI BHUSAN BASU
|
March 16, 1928 |
HARIPADA SAHA Vs. DEBNATH MANDAL
|
January 31, 1928 |
HARIRAM SEROWAGEE Vs. MADAN GOPAL BAGLA
|
December 17, 1928 |
HARJAN Vs. EMPEROR
|
March 22, 1928 |
HARNANDAN LAL Vs. SHYAM LAL
|
July 20, 1928 |
HASAN AHMAD Vs. EMPEROR
|
May 22, 1928 |
HASAN HASSAN SAHEB Vs. RAMCHANDRA APPAYA SHANBHOG
|
December 17, 1928 |
HASARUDDIN MOHOMMAD Vs. EMPEROR
|
August 9, 1928 |
HASON ALI Vs. GURUDAS KAPALI
|
November 29, 1928 |
HASSAN KUTTI BEARY Vs. JAINABHA
|
September 5, 1928 |
HATIM Vs. SHEIKH SADIQ HUSAIN
|
May 16, 1928 |
HEFAJUDDIN TALUKDAR Vs. NABI NASYA
|
January 4, 1928 |
HEM CHANDRA NASKAR Vs. EMPEROR
|
July 26, 1928 |
HEMANGINI DASSI Vs. ASUTOSH DAS
|
July 24, 1928 |
HEMANGINI DEBI Vs. MUNDIR MRIDHA
|
May 2, 1928 |
HEMANTA KUMARI DEVI Vs. PRASANNA KUMAR DATTA
|
June 22, 1928 |
HEMENDRA NATH SEN Vs. EMPEROR
|
February 9, 1928 |
HEMESWAR BARUA Vs. POAL CHANDRA BORA
|
July 5, 1928 |
HIMALAYA ASSURANCE COMPANY OF CALCUTTA Vs. G. I. P. RY. COMPANY
|
January 30, 1928 |
HIRA LAL Vs. PIAREY LAL
|
June 21, 1928 |
HIRA MANI SINGH Vs. ANMOL SINGH
|
July 12, 1928 |
HIRABHARTHI JAMNABHARTHI Vs. BAI JAVER
|
August 10, 1928 |
HIRACHAND SUCCARAM GANDHY Vs. GIPRAILWAY COMPANY
|
March 19, 1928 |
HIS HIGHNESS SIR SAYAJIRAO, GAEKWAR OF BARODA Vs. MADHAVRAO RAGHUNATH RAO DHAVALE
|
July 16, 1928 |
HIS HOLINESS SINHA SRI VYTHILINGA PANDARA SANNADHI AVERGAL Vs. SIR TSADASIVA AIYAR
|
August 8, 1928 |
HITENDRA SINGH Vs. MAHARAJA OF DARBHANGA
|
March 8, 1928 |
HRIDAY NATH ROY Vs. AKHIL CHANDRA ROY
|
June 1, 1928 |
HRIDAY NATH SARKAR Vs. NIRODA SUNDARI DASYA
|
January 5, 1928 |
HUSSAIN BIBI Vs. NUR HUSSAIN SHAH
|
February 21, 1928 |
ICHHALAL JAGMOHANAS Vs. ANJIBAI ZUJYA DUMA
|
September 11, 1928 |
IDARA PITCHIAH Vs. UNDE RAJAHA RAJE SIR RAJAH VELUGOTI SREE GOVINDA KRISTNA YACHENDRA VARU BAHADUR, ZAMINDAR OF VENKATAGIRI
|
April 4, 1928 |
ILLAPAVULURI CHALAPATI RAO Vs. PATCHI GOLLA SUBBA RAO
|
December 5, 1928 |
IN RE VITHALDAS BHURABHAI Vs. STATE
|
April 4, 1928 |
IN RE: A N B BALUSWAMY IYER AND A N B NARASIMHA IYER; THE OFFICIALASSIGNEE OF MADRAS Vs. ANRAMACHANDRA IYER
|
January 17, 1928 |
IN RE: A VAKIL Vs. STATE
|
January 9, 1928 |
IN RE: A VELUAYUDAM PILLAI Vs. STATE
|
September 5, 1928 |
IN RE: AMIRTHALINGA THEVAN Vs. STATE
|
February 28, 1928 |
IN RE: AN ADVOCATE OF BAREILLY Vs. STATE
|
July 13, 1928 |
IN RE: ASSAN MUSALIARAKATH KUNHI BAVA Vs. STATE
|
December 13, 1928 |
IN RE: CHANDRA SEN JAINI VAID Vs. STATE
|
January 4, 1928 |
IN RE: COMMERCIAL PROPERTIES LTD Vs. DIRECT TAXATION
|
January 9, 1928 |
IN RE: DEHRA DUN MUSSOORIE TRAMWAY CO LTD Vs. STATE
|
May 21, 1928 |
IN RE: GANESH SHANKAR VIDYARTHI Vs. STATE
|
July 30, 1928 |
IN RE: GNANAMBAL AMMAL Vs. STATE
|
July 31, 1928 |
IN RE: GOVIND PRASAD Vs. STATE
|
February 23, 1928 |
IN RE: GOVINDA NAIDU Vs. STATE
|
October 29, 1928 |
IN RE: HARMUKHRAI DULICHAND Vs. STATE
|
March 26, 1928 |
IN RE: INDIAN TURPENTINE AND ROSIN CO LTD Vs. STATE
|
May 17, 1928 |
IN RE: K AUDISESHA NAIDU, AN INSOLVENT; THE NEDUNGADI BANK LTD Vs. OFFICIAL ASSIGNEE OF MADRAS
|
November 21, 1928 |
IN RE: KHIMCHAND NAROTTAM BHAVSAR Vs. STATE
|
July 17, 1928 |
IN RE: LAMBADI LATOHMA NAIK Vs. STATE
|
April 20, 1928 |
IN RE: LAXMINARAYAN TIMMANNA KARKI Vs. STATE
|
June 8, 1928 |
IN RE: M VIJARANGAM NAIDU AN INSOLVENT Vs. STATE
|
September 24, 1928 |
IN RE: M VISWANADHA RAO Vs. STATE
|
January 27, 1928 |
IN RE: MANNEN VENKAYYA Vs. STATE
|
March 28, 1928 |
IN RE: MOLAIAPPA GOUNDAN Vs. STATE
|
August 15, 1928 |
IN RE: MOTTAYA PILLAI Vs. STATE
|
August 16, 1928 |
IN RE: MUHAMMAD SALIA ROWTHER Vs. STATE
|
April 20, 1928 |
IN RE: MUNSHI ABDUL WAHAB SAHEB Vs. STATE
|
August 22, 1928 |
IN RE: MUTHUKARUPPA SERVAI Vs. STATE
|
August 23, 1928 |
IN RE: N DHARMARAJA AYYAR, SECOND GRADE PLEADER Vs. STATE
|
March 1, 1928 |
IN RE: PARA SUBBA NAIDU AND THREE ORS Vs. STATE
|
September 20, 1928 |
IN RE: PEDDA TIRUMALIGADU Vs. STATE
|
August 11, 1928 |
IN RE: PEDDA TIRUMALINGADU Vs. STATE
|
August 14, 1928 |
IN RE: PONNUSWAMI UDAYAR Vs. STATE
|
September 25, 1928 |
IN RE: POWERS OF NEWLY ENROLLED STATUTORY ADVOCATES UNDER THE INDIAN BAR COUNCILS ACT Vs. STATE
|
September 6, 1928 |
IN RE: RAMALINGA ODAYAR Vs. STATE
|
September 20, 1928 |
IN RE: RAMASWAMI ASARI Vs. STATE
|
August 31, 1928 |
IN RE: RANGASWAMI GOUNDAN Vs. STATE
|
July 20, 1928 |
IN RE: RUPPA BALUSAWMY AYYAR Vs. STATE
|
September 13, 1928 |
IN RE: S VIJAYARAGHAVACHARI Vs. STATE
|
March 20, 1928 |
IN RE: S, A VAKIL Vs. STATE
|
August 15, 1928 |
IN RE: SANKARAM SERVAI Vs. STATE
|
October 9, 1928 |
IN RE: SANNA REDDI Vs. STATE
|
October 4, 1928 |
IN RE: SARASWATI TRADING CORPORATION LTD Vs. STATE
|
August 3, 1928 |
IN RE: SECTION 25, PAPER CURRENCY ACT (10 OF 1923) Vs. STATE
|
April 24, 1928 |
IN RE: STAMP ACT Vs. STATE
|
June 12, 1928 |
IN RE: SUBAN SAHIB Vs. STATE
|
October 29, 1928 |
IN RE: SUBRAMANIA AIYAR Vs. STATE
|
July 24, 1928 |
IN RE: SWADESHI COTTON MILLS CO LTD , Vs. STATE
|
July 2, 1928 |
IN RE: T R SRIRAMULU NAIDU Vs. STATE
|
December 21, 1928 |
IN RE: T S RAMBADRA ODAYAR Vs. STATE
|
February 17, 1928 |
IN RE: T SIVASANKARAM PILLAI Vs. STATE
|
October 9, 1928 |
IN RE: T V LAKSHMANASWAMY CHETTY; OFFICIAL ASSIGNEE OF MADRAS Vs. VKNATESA CHETTY
|
September 24, 1928 |
IN RE: THILLAI GOVINDASWAMI PILLAI Vs. STATE
|
August 3, 1928 |
IN RE: THREE VAKILS OF JHANSI Vs. STATE
|
May 23, 1928 |
IN RE: TURNER MORRISON AND CO LTD Vs. STATE
|
May 16, 1928 |
IN RE: UNITED INDIA LIFE ASSURANCE CO LTD Vs. STATE
|
November 23, 1928 |
IN RE: V RANGASWAMI MOOPANAR Vs. STATE
|
July 3, 1928 |
IN RE: VAKIL OF AZAMGARH Vs. STATE
|
June 25, 1928 |
IN RE: VASUDEVA SAMIAR ALIAS VASUDEVA PILLAI Vs. STATE
|
October 18, 1928 |
IN RE: VEERAPPA GOUNDAN Vs. STATE
|
January 27, 1928 |
IN RE: VELU PANIKKAN Vs. STATE
|
October 3, 1928 |
IN RE: YERNENI SATYANARAYANA Vs. STATE
|
September 18, 1928 |
IN THE MATTER OF THE SONARDIH COAL CO LTD (IN LIQUIDATION) Vs. PARMANAND GIR
|
January 20, 1928 |
INAYAT HUSAIN Vs. EMPEROR
|
May 4, 1928 |
INDRAJ SINGH Vs. KOMAL RAJ SINGH
|
March 17, 1928 |
INDU BHUSAN CHOWDHURY Vs. MOAZAM ALI BISWAS
|
August 9, 1928 |
INDUR PATTABHIRAMI REDDI Vs. KAMISETTY BALLIAH
|
July 25, 1928 |
INSPECTOR SINGH Vs. KHARAK SINGH
|
March 9, 1928 |
INTAZ MANDAL Vs. EMPEROR
|
May 22, 1928 |
IPPILI RAGHUNADHA PATRO Vs. GOVINDA PATRO (DEAD)
|
April 12, 1928 |
IRFAN ALI Vs. BHAGWANT KISHORE
|
June 12, 1928 |
ISHRAM GOVINDA PATIL Vs. TRIMBAK GANPAT
|
February 17, 1928 |
ISMAIL BIBI AMMAL Vs. MOIDEEN ABDUL KADIR SAHIB
|
August 16, 1928 |
IZAZUDDIN ALIAS IZA Vs. EMPEROR
|
April 4, 1928 |
J C GALSTAUN Vs. SAHEBZADI MAMOODI BEGUM
|
July 19, 1928 |
J C GALSTAUN Vs. DIANA SARKIES
|
May 21, 1928 |
J D JOHN Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
|
December 21, 1928 |
J EZEKEIL Vs. BRITISH INDIA STEAM NAVIGATION CO LTD
|
July 17, 1928 |
J P REGO Vs. PHILLIP TAURO
|
December 11, 1928 |
JABBAR ALI Vs. EMPEROR
|
December 19, 1928 |
JABBAR ALI SARDAR Vs. MONMOHAN PANDEY
|
February 1, 1928 |
JADABENDRA NANDAN DAS MAHAPATRA Vs. BEHARI MULA
|
July 24, 1928 |
JAGANNATH Vs. RAHAKISAN
|
April 21, 1928 |
JAGANNATH RAMKISHAN Vs. MT. LAXMI BAI
|
February 21, 1928 |
JAGANNATH SAHU Vs. CHEDI SAHU
|
December 7, 1928 |
JAGANNATHPURI Vs. NATHOO
|
March 16, 1928 |
JAGAT NARAIN Vs. MATHURA DAS
|
June 12, 1928 |
JAGDEO Vs. UJIYARI KUNWAR
|
January 9, 1928 |
JAGDISH PRASAD Vs. HOSHYAR SINGH
|
July 6, 1928 |
JAHIR MANDAL Vs. RANI RADHA RANGINI DEVI
|
July 17, 1928 |
JAI DEVI KUNWAR Vs. KALYAN SINGH
|
March 12, 1928 |
JAI NARAIN MISRA Vs. SARDA PERSHAD
|
May 18, 1928 |
JAI NARAIN RAI Vs. BAIJNATH RAI
|
January 18, 1928 |
JAIGOBIND PANDEY Vs. RAMNANDAN SAHAI
|
February 28, 1928 |
JAMIRADDIN Vs. KHADEJANESSA BIBI
|
March 26, 1928 |
JAMNADAS ADUKIA Vs. CHETANDAS DAGA
|
March 14, 1928 |
JAN MOHAMMAD Vs. JIVAN KHAN
|
May 29, 1928 |
JANAPAREDDI VENKATAREDDI Vs. JANAPAREDDI ADHINARAYANA RAO
|
August 16, 1928 |
JANG BAHADUR SINGH Vs. EMPEROR
|
February 16, 1928 |
JANKIBAI KESHAV BANDEKAR Vs. RAMCHANDRA JAIRAM BADALE
|
June 28, 1928 |
JATINDRA NATH RAY Vs. NAGENDRA NATH RAY
|
January 4, 1928 |
JATINDRA NATH ROY Vs. NAGENDRA NATH ROY
|
January 4, 1928 |
JAYARAMA NAIDU Vs. SECYOF STATE
|
December 19, 1928 |
JEHANGIR PESTONJI WADIA Vs. FRAMJI RUSTOMJI WADIA
|
May 5, 1928 |
JHANAKLAL Vs. GULABCHAND
|
February 28, 1928 |
JHARU MONDAL Vs. MAHATABUDDIN MONDAL
|
June 15, 1928 |
JIJIBHOY N SURTY Vs. TSCHETTYER
|
February 14, 1928 |
JITENDRA MOHAN DUTT Vs. ABDUL OJHA
|
July 16, 1928 |
JITENDRA NATH ROY Vs. RAI CHARAN BISWAS
|
August 9, 1928 |
JITENDRA NATH ROY Vs. TEJARAT MEA
|
June 15, 1928 |
JITENDRA NATH ROY Vs. PROVAT CHANDRA KANJILAL
|
August 23, 1928 |
JNANADA PROSAD MUKHERJI Vs. GMFALKNER
|
July 16, 1928 |
JOGENDRA KUMARI DASSYA Vs. JOGENDRA NATH DUTT
|
August 31, 1928 |
JOGENDRA LAL SARKAR Vs. MAHESH CHANDRA SADHU
|
January 17, 1928 |
JOGESH CHANDRA KUNDU Vs. RADHA GOBINDA RAI
|
May 3, 1928 |
JOTI PRASAD Vs. SRICHAND
|
July 10, 1928 |
JOTI PRASAD Vs. HARKESH SINGH
|
January 25, 1928 |
JOTI SARUP Vs. KAMLE SINGH
|
May 11, 1928 |
JUGGI LAL-KAMALAPAT Vs. SWADESHI MILLS COMPANY LIMITED
|
November 2, 1928 |
JUMNA BAI Vs. SRMMRMRAMANATHAN CHETTIAR REPRESENTED BY GUARDIAN AD LITEM MUTHAYEE ACHI ALIAS CHITTAL ACHI
|
June 5, 1928 |
JWALA Vs. EMPEROR
|
September 24, 1928 |
JWALA DEBI Vs. AMIR SINGH
|
December 14, 1928 |
JYOTI PROSAD SINGHA DEO BAHADUR Vs. JOGENDRA RAM ROY
|
March 29, 1928 |
K G ETHIRAJALU CHETTY Vs. APRAJAGOPALACHARI
|
November 20, 1928 |
K M MOIDEEN PILLAI SAHIB Vs. MOUMAR UDUMAN THARAGANAR
|
March 30, 1928 |
K S BANERJEE Vs. JATINDRA NATH PAUL
|
January 5, 1928 |
K S BONNERJEE, OFFICIAL RECEIVER Vs. KAMDAR ALI
|
February 22, 1928 |
K S GANAPATHI AIYAR Vs. SAKHARAYAPPA MUDALIAR
|
September 3, 1928 |
K S GANPATHI AIYAR Vs. SAKKARAYAPPA MUDALIAR
|
September 3, 1928 |
K S RAMA AYYAR Vs. MUNICIPAL COUNCIL
|
October 15, 1928 |
K S RAMAIYER Vs. MUNICIPAL COUNCIL THROUGH ITS CHAIRMAN
|
October 15, 1928 |
K SHUNMUGASUNDARA MUDALIAR Vs. SRATNAVELU MUDALIAR
|
December 11, 1928 |
K SWAMINATHA AIYAR Vs. JAMBUKESWARASWAMI TEMPLE
|
April 26, 1928 |
K SWAMINATHA AIYAR Vs. SMCTRAMASWAMI CHETTIAR
|
April 26, 1928 |
K V DESIKACHARIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR
|
September 27, 1928 |
K VENKITARAYAN Vs. VKESAVAN PATTAR
|
March 27, 1928 |
KADIRA Vs. EMPEROR
|
March 13, 1928 |
KAIKHUSHRU M TALYARKHAN Vs. BAI GULAB
|
March 7, 1928 |
KAILASH CHANDRA DUTT Vs. JOGESH CHANDRA MAJUMDAR
|
May 15, 1928 |
KAILASH CHANDRA RISHI Vs. EMPEROR
|
July 23, 1928 |
KAILASH SUNDARI DASI Vs. MIDNAPUR ZEMINDARY CO LTD
|
April 20, 1928 |
KALA CHAND MUKHERJEE Vs. JATINDRA MOHAN BANERJEE
|
July 4, 1928 |
KALAGA ANNAPURNAMMA, MINOR, BY FATHER AND NEXT FRIEND BHAMIDIPATI RAMALINGASWAMI GARU Vs. KALAGA APPAYYA SASTRI
|
December 13, 1928 |
KALAMJAN BIBI Vs. SAHAJANA BIBI
|
June 5, 1928 |
KALI KUMAR DAS Vs. NAWABALI DHALI
|
March 22, 1928 |
KALI KUMAR GANGOPADHYA Vs. ANANDA CHANDRA GANGOPADHYA
|
January 9, 1928 |
KALI PRASAD TEWARI Vs. PARMESHWAR PRASAD MARWARI
|
November 26, 1928 |
KALIMADDIN Vs. HARA SUNDARI SEN
|
January 6, 1928 |
KALISARAN CHAKRABARTY Vs. BIJOY GOBINDO CHAKRABARTY
|
January 30, 1928 |
KALU NAYANA PATIL Vs. SECRETARY OF STATE FOR INDIA
|
July 20, 1928 |
KALURAM Vs. NAGULAL
|
September 6, 1928 |
KALYAN DAS Vs. JAN BIBI
|
August 8, 1928 |
KALYANEE DEBI Vs. HARI MOHAN GHOSE
|
April 23, 1928 |
KAMAL KUMAR DATTA Vs. NANDALAL DUBEY
|
September 12, 1928 |
KAMIREDDI TIMMAPPA Vs. DEVASI HARPAL TRADING AS RATILAL KHIMJI OF BOMBAY BY DULY AUTHORISED AGENT RAM DAS BHIMJI
|
October 25, 1928 |
KAMIRUDDIN MALLIK Vs. SMBISHUPRIYA CHOWDHURANI
|
August 2, 1928 |
KAMTAPRASAD Vs. MADHORAO
|
November 20, 1928 |
KANAK PROVA DEBI Vs. DHIRENDRA NATH ROY
|
May 28, 1928 |
KANDARPA NARAIN MAZUMDAR Vs. BINDU BASHINI DASI
|
May 21, 1928 |
KANDASWAMY KOUNDAN Vs. NMLSUBRAMANIAN CHETTIAR
|
February 15, 1928 |
KANHIRAMPARE RAVUNNI NAIR Vs. NALANNAD
|
April 23, 1928 |
KANJI SHIVJI Vs. VASANJI SHIVJI AND CO
|
December 20, 1928 |
KANTA MOHAN MULLIK Vs. GOPI NATH SANTRA
|
February 15, 1928 |
KANTESWAR SARKAR Vs. INDRAMANI DASHYA
|
January 24, 1928 |
KANTI CHANDRA GHOSE Vs. BROJENDRA MOHAN GOSWAMI
|
July 5, 1928 |
KANTO MOHAN MULLICK Vs. JADAB CHANDRA KHARA
|
February 14, 1928 |
KANTO MOHAN MULLICK Vs. JOHN CARAPIET GALSTAUN
|
January 13, 1928 |
KAPADVANJ MUNICIPALITY Vs. OCHHAVLAL DAMODAR PARIKH
|
March 16, 1928 |
KAPURJI MAGNIRAM Vs. PANNAJI DEVICHAND
|
August 7, 1928 |
KARALI PROSAD DUTTA Vs. EIRYCO
|
February 24, 1928 |
KARANATH KALATI MANAKKAL NARAYANAN Vs. VELLAPALLI POKAT SANKARAN NAYAR
|
December 7, 1928 |
KARIMULLAH Vs. RAMESHWAR PRASAD
|
July 20, 1928 |
KARNANI INDUSTRIAL BANK Vs. SATYA NIRANJAN SHAW
|
June 14, 1928 |
KASANJI KUVERJI Vs. SURAT MUNICIPALITY
|
February 15, 1928 |
KASHINATH MAHADEV MAHAJAN Vs. GANGUBAI KESHAV NAGARKAR
|
December 5, 1928 |
KASHIRAM LAXMAN KADAM Vs. MAHESHWAR LAXMAN GONDHALEKAR
|
March 30, 1928 |
KASI NATH GHOSH Vs. HIMMAT ALI CHAUDHURY
|
February 27, 1928 |
KASIA PILLAI Vs. GANESAMUTHUKUMARASAMIA PILLAI
|
November 23, 1928 |
KASIM ALI (MOLLA) Vs. MOHAMMAD TAFAZZAL HOSSAIN
|
December 13, 1928 |
KAYASTH PATSHALA Vs. SAHTU
|
April 4, 1928 |
KAZI BAZLUR RAHMAN Vs. EMPEROR
|
September 7, 1928 |
KEESARA VENKATAPPAYYA Vs. NAYANI VENKATA RANGA ROW
|
November 23, 1928 |
KERAMAT ALI Vs. EMPEROR
|
February 20, 1928 |
KESARIMAL Vs. GUNDABATHULA SURYANARAYANMURTHY
|
April 30, 1928 |
KESHAV RAGHUNATH DESHPANDE Vs. GOVIND CHIMNAJI DESHPANDE
|
February 27, 1928 |
KESHAVLAL MOHANLAL JHAVERI Vs. BAI LAKSHMI
|
April 5, 1928 |
KESHAVRAO VASANTRAO VIJAYKAR Vs. NANABHAI SADANAND
|
December 17, 1928 |
KHAGENDRA PRASANNA SEN Vs. SASI MOHAN TARKASASTRI
|
January 23, 1928 |
KHAIRATI LAL BABOO LAL Vs. BBAND CIRY
|
February 13, 1928 |
KHAJEH HABIBULLA Vs. KAVIRAJ JOGENDRA NATH SEN
|
July 27, 1928 |
KHANTAMOYEE DEBI Vs. HRIDAYANANDA BHATTACHARJEE
|
July 30, 1928 |
KHARSHETJI RATANJI BOMANJI Vs. KEKOBAD SKHAMBATTA
|
January 11, 1928 |
KHATEMANNESSA BIBI Vs. UPENDRA CHANDRA MANDAL
|
September 5, 1928 |
KHETRA NATH BAKULY Vs. BAHARALI
|
August 21, 1928 |
KHIMCHAND NAROTTAM BHAVSAR COMPLAINANT Vs. DEVKARAN MULJI
|
July 17, 1928 |
KHUNNANLAL Vs. SHRINANDLAL SINGHAI
|
September 24, 1928 |
KHUSHAL Vs. LABHAN RAO
|
February 29, 1928 |
KIDAMBI SAMBAMURTHI AIYAR Vs. ERAMAKRISHNA AIYAR
|
September 13, 1928 |
KING-EMPEROR Vs. DAULAT SINGH
|
July 26, 1928 |
KING-EMPEROR Vs. BISHAMBHAR
|
July 10, 1928 |
KINU SUNDARI DEVI Vs. NARENDRA NATH MUKERJEE
|
June 1, 1928 |
KIRAN CHANDRA ROY Vs. JAGANNATH BANIK
|
April 19, 1928 |
KIRAN KOOMAR BANERJI Vs. BAIJ NATH
|
July 30, 1928 |
KISAN Vs. TUKARAM TIDKE
|
August 29, 1928 |
KISAN YEMAJI Vs. SHRIPAT TATYA
|
April 3, 1928 |
KISAN YEMAJI Vs. SHRIPAT TATYA
|
April 5, 1928 |
KISANLAL RATANLAL DAPHTARY Vs. JANMEJAYA CHHABILDAS
|
February 15, 1928 |
KISHAN SINGH Vs. EMPEROR
|
July 2, 1928 |
KISHEN PRASAD BAHADUR Vs. KOTTAKOTA DALAYYA
|
August 10, 1928 |
KISHEN SAHAI Vs. RAGHUNATH SINGH
|
November 7, 1928 |
KISHORE RAI Vs. EMPEROR
|
July 27, 1928 |
KISHORI LAL Vs. KING-EMPEROR
|
March 22, 1928 |
KIZHAKKERPAT RAMANKUTTY MENON Vs. BEEVI UMMA
|
January 5, 1928 |
KN PR PERIAKARUPPAN CHETTIAR Vs. RMSRMRAMASWAMI CHETTIAR
|
January 18, 1928 |
KODE ATOHAYYA Vs. KOSARAJU NARAHARI
|
August 27, 1928 |
KOKA RAM Vs. SALIG
|
February 29, 1928 |
KONDI RAVJI FADTARE Vs. CHUNILAL RUPCHAND MARWADI
|
August 2, 1928 |
KRISHNA AIYAR Vs. MUTHUSWAMI THEVAR
|
August 21, 1928 |
KRISHNA BHATTA Vs. SUBBANNA SASTRI
|
December 20, 1928 |
KRISHNA CHANDRA BHOWMIK Vs. PABNA DHANA BHANDAR CO LTD
|
May 23, 1928 |
KRISHNA CHANDRA DAS Vs. JOTINDRA NATH PORIAL
|
September 16, 1928 |
KRISHNA CHINNOO AND SONS Vs. MATUBHAI KASANBHAI
|
September 12, 1928 |
KRISHNA DAS Vs. RAM GOPAL SINGH
|
April 18, 1928 |
KRISHNA KISHORE Vs. BANWARI LAL
|
November 7, 1928 |
KRISHNA LAL SADHU Vs. MTPROMILA BALA DASI
|
February 22, 1928 |
KRISHNA LAL SADHU Vs. PRAMILA BALA DASSI
|
February 22, 1928 |
KRISHNA PARSHARAM CHAMBHAR Vs. BHAU PIRAJI PHALLE
|
November 20, 1928 |
KRISHNA PROMADA DASI Vs. DHIRENDRA NATH GHOSH
|
December 3, 1928 |
KRISHNA RAM Vs. BACHCHOO LAL
|
April 17, 1928 |
KRISHNA REDDIAR Vs. RAMANUJA REDDIAR
|
August 28, 1928 |
KRISHNAJI KUNBI Vs. TUKARAM KUNBI
|
June 16, 1928 |
KRISHNAJI VINAYAK BELAPURKAR Vs. MOTILAL MAGANDAS GUJARATI
|
December 5, 1928 |
KRISHNAN SOMAYAJIPAD Vs. VATAVATTE RAMAN NAIR
|
October 25, 1928 |
KRISHNAPAL SINGH Vs. DISTRICT JUDGE OF AGRA
|
July 25, 1928 |
KRISHNARAO AMBADAS PIMPLADKAR Vs. KRISHNARAO RAGHUNATH PALEKAR
|
February 24, 1928 |
KRISHNARAO BHASKAR PHADKE Vs. LAKSHMAN RAMCHANDRA GAVLI
|
September 12, 1928 |
KRISHNASAMI AIYANGAR Vs. KUPPU AMMAL
|
September 25, 1928 |
KRISHNASWAMY ASARI Vs. MUTHULAKSHMI AMMAL
|
March 20, 1928 |
KSHAMADHAR PRASAD Vs. MT. SARASWATI
|
January 4, 1928 |
KUER RANI DAN KUNWAR Vs. RAMESHWAR
|
June 22, 1928 |
KUMAR KAMAKHYA NARAYAN SINGH Vs. RAM RAKSHA SINGH
|
March 22, 1928 |
KUMAR SARAT KUMAR ROY Vs. NABIN CHANDRA RAM CHANDRA SHAHA AND OFFICIAL ASSIGNEE OF CALCUTTA
|
August 31, 1928 |
KUNDANMAL HANSRAJ Vs. MT. AZIZ BEGAM
|
November 1, 1928 |
KUNHANNA RAI (DIED) Vs. MANAKKE
|
December 6, 1928 |
KUNJ BEHARI LAL Vs. KUNWAR JAI MAL SINGH
|
February 14, 1928 |
KUNJ BEHARI SINGH Vs. BINDESHRI PRASAD SINGH
|
December 20, 1928 |
KUNWAR JANG BAHADUR Vs. BANK OF UPPER INDIA, LIMITED
|
March 29, 1928 |
KUNWAR SINGH Vs. ABDUR ALI KHAN
|
April 18, 1928 |
KUTBUDDEEN SAHIB Vs. PERIYANAYAGA PADAYACHI
|
January 5, 1928 |
KYPRETH MOITHIYAN KUTTY Vs. NATUKANDY PUTHIAPURAYIL MAMMALI
|
February 3, 1928 |
LACHIRA Vs. RAMESWAR SINGH
|
April 4, 1928 |
LACHMAN Vs. BHAJAN
|
April 26, 1928 |
LACHMI CHAND JHAWAR Vs. BIPIN BEHARI GHOSE
|
January 3, 1928 |
LAKHAMGOWDA BASAVAPRABHU Vs. APPANNA BASAPRABHU ITI
|
November 27, 1928 |
LAKHPAT RAI Vs. DURGA PRASAD
|
May 23, 1928 |
LAKSHMANA DOLA BEHARA Vs. JUJISTI PANDI
|
July 19, 1928 |
LAKSHMANASWAMY CHETTY, THE OFFICIAL ASSIGNEE Vs. VKNATESA CHETTY
|
September 24, 1928 |
LAKSHMI CHARAN MAJUMDAR Vs. NABADWIP CHANDRA PANDIT
|
April 20, 1928 |
LAKSHMI VENKAYAMMA Vs. SECYOF STATE
|
December 12, 1928 |
LAKSHMIAH Vs. OFFICIAL ASSIGNEE OF MADRAS
|
April 17, 1928 |
LAKSHMIBAI ANANT KONDKAR Vs. RAVJI BHIKAJI KONDKAR
|
November 21, 1928 |
LALA SINGH Vs. RAGHUBIR NARAIN
|
January 19, 1928 |
LALDAS Vs. GURUDAS
|
July 14, 1928 |
LALJI DAYAL Vs. VISHVANATH PRABHURAM VAIDYA
|
September 28, 1928 |
LALLUBHAI PRAGJI Vs. BHIMBHAI DAJIBHAI
|
February 28, 1928 |
LATAFAT HOSSAIN BISWAS Vs. EMPEROR
|
August 3, 1928 |
LATAJI Vs. KRISHNAJI
|
October 25, 1928 |
LAXMANJI Vs. MT. GUTA
|
January 5, 1928 |
LAXMI INDUSTRIAL BANK, LTD Vs. DINESH CHANDRA ROY CHOUDHURY
|
January 6, 1928 |
LENKA POLIPILLAI Vs. KARIM AMMANNA
|
September 21, 1928 |
LENKA POLIPILLAI, MINOR, BY KARRI DALEMMA Vs. KARRI AMMANNA
|
September 20, 1928 |
LEWIS PUGH EVANS PUGH Vs. ASHUTOSH SEN
|
December 14, 1928 |
LILA SINGH Vs. CHANDRA BADAN SINGH
|
January 9, 1928 |
LINGAMA NAIDU Vs. OFFICIAL RECEIVER
|
January 11, 1928 |
LINGO RAOJI KULKARNI Vs. SECRETARY OF STATE FOR INDIA
|
January 16, 1928 |
LINTON Vs. GUDERIAN
|
July 31, 1928 |
LODYA MAHAR Vs. EMPEROR
|
October 25, 1928 |
LOKAPPA CHAMIRAPPA CHATANI Vs. HIRAMANI KHUSHALDAS TELI
|
December 20, 1928 |
M BARNARD Vs. GHBARNARD
|
January 31, 1928 |
M K SOWBAGIAMMAL Vs. KOMALANGI AMMAL BY GUARDIAN KANDASWAMI CHETTI
|
January 16, 1928 |
M L M RAMANADAN CHETTIAR Vs. GUNDU AYYAR
|
May 3, 1928 |
M L M RAMANATHAM CHETTIAR Vs. RAMANATHAN CHETTIAR
|
November 9, 1928 |
M L SIVARAMAKRISHNA AIYAR Vs. SESHAPPA NAIDU
|
October 16, 1928 |
M MUJIBAR RAHAMAN Vs. ISUB SURATI
|
February 23, 1928 |
M P P S T PALANIAPPA CHETTIAR Vs. VALLIAMMAI ACHI
|
November 8, 1928 |
M P SIVAPATHA MUDALIAR Vs. SIKANDDER ROWTHER
|
April 26, 1928 |
M P SIVAPATHI MUDALIAR Vs. SIKANDAR ROWTHER
|
April 26, 1928 |
M R A L LAKSHMANAN CHETTY Vs. MRAPLPALANIAPPA CHETTY
|
March 14, 1928 |
MA NGWE NAING Vs. MAUNG THA MAUNG
|
November 30, 1928 |
MACHANJEERI AHMED Vs. KGOVINDA PRABHU
|
March 14, 1928 |
MACNEIL AND CO Vs. SARODA SUNDARI DEBI
|
August 14, 1928 |
MADAN LAL Vs. MTGUR DASSI
|
May 25, 1928 |
MADAN MOHAN GARGH Vs. MUNNA LAL
|
April 25, 1928 |
MADDURI VENKATA SOMESWARA RAO ALIAS VENKATA SUBBANNA, MINOR BY GUARDIAN AND NATURAL FATHER, KUMARASWAMI SASTRI Vs. PULAVARTY LAKSHMANASWAMI
|
November 2, 1928 |
MADHAB CHANDRA MANDAL Vs. TILOTTAMA DASI
|
February 15, 1928 |
MADHAB GOBINDA RAY Vs. SECYOF STATE
|
December 5, 1928 |
MADHUSUDAN PANDURANG SAMANT Vs. BHAGWAN ATMARAM
|
November 30, 1928 |
MADRAS AND SOUTHERN MARATHA RAILWAY Vs. JUMAKHRAM PARBHUDAS
|
June 18, 1928 |
MADURA ETC DEVASTHANAMS AS REPRESENTED BY THE PRESENT TRUSTEE V RAMALINGA MUDALIAR Vs. MADURA MUNICIPAL COUNCIL, THROUGH ITS CHAIRMAN
|
January 30, 1928 |
MAFFIZUDDIN BEPARI Vs. JELALUDDIN
|
February 3, 1928 |
MAGANLAL HARJIBHAI Vs. AMICHAND GULABJI
|
February 14, 1928 |
MAHADEO Vs. GANESHRAM
|
June 16, 1928 |
MAHADEO GANPATI PATIL Vs. NABHA VISHWANATH
|
October 3, 1928 |
MAHADEO KUNBI Vs. BABYA
|
April 19, 1928 |
MAHADEO PRASAD Vs. BADRI DAS RAMSARUP
|
June 5, 1928 |
MAHADEO SINGH Vs. TALIB ALI
|
March 15, 1928 |
MAHADEV NARAYAN NERKAR Vs. NARAYAN DATTATRAYA SAMANT
|
February 1, 1928 |
MAHADU TUKARAM SATAV Vs. PATLU SADU SATAV
|
November 5, 1928 |
MAHARAJA BAHADUR KESHO PRASHAD SINGH Vs. MADHO PRASHAD SINGH
|
March 23, 1928 |
MAHASINGH Vs. MAN SINGH
|
September 24, 1928 |
MAHENDRA NATH KAMILYA Vs. KHETRA MOHAN BERA
|
January 30, 1928 |
MAHEPAT Vs. MUKUNDRAO
|
April 13, 1928 |
MAHIM CHANDRA BANIKYA Vs. KARAMALI
|
September 10, 1928 |
MAHIM CHANDRA BANIKYA Vs. SARAFATULLA
|
February 14, 1928 |
MAHIM CHANDRA ROY Vs. AHWATSON
|
February 10, 1928 |
MAHOMED ALI MAMOOJEE Vs. WILLIAM STANSFIELD GROSVENOR HARVEY
|
December 13, 1928 |
MAHOMED ROSHAN SHEIKH ALLI KASKAR Vs. GULAM MOHIDDIN
|
November 7, 1928 |
MAHOMMAD HUSAIN CHOUDHURY Vs. KHANA KAZI
|
February 10, 1928 |
MAKHAN LAL MODAK Vs. BEJOY GOPAL NUNDY
|
February 15, 1928 |
MAKSUDAN SINGH Vs. DARBARGIR
|
August 11, 1928 |
MAMRAJ Vs. MURKI
|
February 24, 1928 |
MANAB SHAIKH Vs. MAHAMMAD GOLAM NABI
|
March 9, 1928 |
MANAK CHAND SINGH Vs. KHUBI
|
March 26, 1928 |
MANBODH SINGH Vs. JHABOOLAL
|
December 20, 1928 |
MANEKJI RUSTOMJI BHARUCHA Vs. NANABHAI CURSETJI BHARUCHA
|
July 5, 1928 |
MANGAT RAI Vs. BABU RAM
|
July 2, 1928 |
MANIR AHAMED CHOWDHURY Vs. JOGESH CHANDRA ROY
|
February 9, 1928 |
MANIRUDDIN MANDAL Vs. SREEMATI CHARU SILA DASSI
|
July 27, 1928 |
MANMATHA NATH DUTT Vs. MATILAL MITRA
|
December 10, 1928 |
MANMOTHA KINKUR BOSE Vs. ABU JAPER MAHOMED HASHIN ALI
|
April 27, 1928 |
MANMOTHA KUMAR BOSE Vs. ABU JAFER MAHOMED HASHIN ALI
|
April 27, 1928 |
MANNARSWAMI AYYAR Vs. RAMASWAMI NAYAKKAN
|
December 11, 1928 |
MANNI LAL AWASTHI Vs. EMPEROR
|
August 17, 1928 |
MANSA RAM Vs. MOHAMMAD HUSAIN
|
April 27, 1928 |
MARIA URSULA Vs. PANA NAVALAJI
|
July 24, 1928 |
MARIAMBI Vs. FATMABAI
|
January 24, 1928 |
MARIMUTHU PILLAI Vs. KRISHNA PILLAI
|
November 29, 1928 |
MARINA AMMAYI Vs. (CHANGANTI) SUNDAYYA
|
December 4, 1928 |
MARIYUMMA Vs. ANDU
|
October 26, 1928 |
MARKUNDAY Vs. MAHABIR PANDEY
|
May 25, 1928 |
MAROTI RAO Vs. TULSA BAI
|
February 22, 1928 |
MARRI NARASAYYA Vs. PERURI KRISHNAMURTHI
|
August 6, 1928 |
MASOODULZAMAN Vs. RAZA HUSAIN
|
July 23, 1928 |
MASTER OF THE BRITISH STEAMSHIP SINGLETON ABBEY Vs. MASTER OF THE ITALIAN STEAMSHIP SARA
|
February 16, 1928 |
MATHURA RAI Vs. EMPEROR
|
January 24, 1928 |
MEENAKSHI Vs. PALANIAPPA THEVAN
|
August 6, 1928 |
MERCANTILE BANK OF INDIA LIMITED Vs. AJMASCARENHAS
|
March 26, 1928 |
MERCANTILE BANK OF INDIA LIMITED Vs. FMCAEIRO
|
March 26, 1928 |
MERCANTILE BANK OF INDIA LIMITED Vs. CAPTVINCENT LD SILVA
|
March 27, 1928 |
MESSRS GOCULDASS JUMNADOSS AND CO Vs. MNSADASIVA IYER
|
July 30, 1928 |
MIHI LAL Vs. SONI RAM
|
December 18, 1928 |
MIR MAHABOOB HUSSAIN SAHIB Vs. MIR SURAJUDDIN SAHIB BAHADUR
|
April 27, 1928 |
MIR MAHOBOOB HUSSAIN SAHIB Vs. MIR SURAYUDIN SAHIB BAHADUR
|
April 27, 1928 |
MIRZA EWAZ ALI BEG Vs. BABU GENDAN LAL
|
July 16, 1928 |
MISRI LAL Vs. GOPI CHARAN
|
July 3, 1928 |
MIYAN BUX Vs. MASAMMAT BODHIYA
|
April 24, 1928 |
MODEL MILLS LIMITED Vs. KURBAN HUSSAIN
|
March 13, 1928 |
MOHAMMAD Vs. KUNHI KUTTI ALI
|
September 19, 1928 |
MOHAMMAD ALI HUSAIN KHAN Vs. RAMESHWAR PRASAD
|
November 16, 1928 |
MOHAMMAD HAYAT KHAN Vs. EMPEROR
|
February 10, 1928 |
MOHAMMAD ISHAQ Vs. BALDEO PRASAD
|
July 18, 1928 |
MOHAMMAD ISHAQ Vs. JAFRI BEGAM
|
December 10, 1928 |
MOHAMMAD NAZIR Vs. EMPEROR
|
March 20, 1928 |
MOHAMMAD NOOR KHAN Vs. BANDE ALI KHAN
|
December 13, 1928 |
MOHAMMAD ZAHUR AHSAN Vs. MTMAIMUNA
|
December 4, 1928 |
MOHAMMED ISHAQ Vs. BALMAKUND LAL
|
December 5, 1928 |
MOHAN LAL Vs. RAM CHARAN
|
January 30, 1928 |
MOHAN SARDAR Vs. HEM CHANDRA MANDAL
|
June 7, 1928 |
MOHAN SINGH Vs. JAGAT SINGH
|
January 18, 1928 |
MOHAR ALI Vs. ABDUL KARIM SARKAR
|
January 4, 1928 |
MOHENDRA CHUNDRA NATH GHOSH Vs. EMPEROR
|
May 3, 1928 |
MOHIM CHANDRA BASAK Vs. KANAILAL SAHA
|
July 20, 1928 |
MOHIM CHANDRA NATH BHOWMICK Vs. EMPEROR
|
December 10, 1928 |
MOHSIN RAZA KHAN Vs. HAIDER BAKHSH
|
February 10, 1928 |
MOHUNLAL KUNDU Vs. NANIBALA DABEE
|
March 30, 1928 |
MOKBUL KHAN Vs. EMPEROR
|
April 18, 1928 |
MOMIN TALUKDAR Vs. EMPEROR
|
August 8, 1928 |
MONMOTHO NATH Vs. BEPIN BEHARY
|
May 22, 1928 |
MOOLJI SICCA AND CO Vs. RAMJAN ALI
|
July 24, 1928 |
MORESHWAR JANARDAN GOGATE Vs. EMPEROR
|
June 28, 1928 |
MORO KASHINATH JOSHI Vs. GANESH HARI BAGUL
|
March 8, 1928 |
MOTI LAL BISWAS Vs. EMPEROR
|
July 27, 1928 |
MOTILAL Vs. UJIAR SINGH
|
March 15, 1928 |
MOVA NAGESWARA RAO Vs. MANDAVA KOTAMMA
|
January 27, 1928 |
MOVVA NAGESWARA RAO Vs. MANDAVA (KOTAYYA)
|
January 27, 1928 |
MRS M E D CRUZ Vs. NAGIAH NAIDU
|
March 2, 1928 |
MT AMIR BI Vs. ABDUL RAHIM SAHIB
|
March 21, 1928 |
MT BACHHI KUNWAR Vs. RAM LAKHAN MAL
|
May 22, 1928 |
MT BALI KUAR Vs. KHAMANI RAM
|
June 22, 1928 |
MT BULAQAN Vs. RATAN LAL
|
May 17, 1928 |
MT DEOKI Vs. JWALA PRASAD
|
January 13, 1928 |
MT DEOKI Vs. JWALA PRASAD
|
February 14, 1928 |
MT FATIMA KHATUN Vs. FAZLAL KARIM MEA
|
February 26, 1928 |
MT MACHUNI BIBI Vs. JARDINE MENZIES AND CO
|
January 17, 1928 |
MT MUBARAK BANO Vs. ALI RAZA
|
March 1, 1928 |
MT MUKHTARI Vs. HARBANS SINGH
|
March 28, 1928 |
MT MUMTAZ BEGAM Vs. MTLACHHMI
|
December 18, 1928 |
MT MUNIRAN BIBI Vs. AMJAD ALI SHAH
|
March 15, 1928 |
MT MUSHARRAF BEGAM Vs. MTSIKANDAR JEHAN BEGAM
|
June 20, 1928 |
MT NABI-UN-NISSA Vs. LIAQAT ALI
|
April 19, 1928 |
MT PARBATI Vs. SARUP SINGH
|
February 2, 1928 |
MT PRAN DEI Vs. SAT DEO TIWARI
|
August 3, 1928 |
MT PURNAMA DEVI Vs. RAM PRASAD
|
December 3, 1928 |
MT RAJ RANI Vs. GULAB
|
March 21, 1928 |
MT RAM KALI Vs. KHAMMAN LAL
|
June 13, 1928 |
MT RATAN DEI KUNWAR Vs. SHER SINGH
|
May 22, 1928 |
MT SALIMAN Vs. HAKIM MUKHDUM BUX
|
May 1, 1928 |
MT SARWARI BEGAM Vs. MTRAZIA KHATUN
|
November 16, 1928 |
MT TAMIZ-UN-NISSA BIBI Vs. MUHAMMAD HUSAIN
|
April 30, 1928 |
MT. ANJANI Vs. VITHU
|
February 28, 1928 |
MT. ANJIRA BAI Vs. ANNAPURNA BAI
|
February 14, 1928 |
MT. CHHITIA BAI Vs. RAJKUMAR
|
February 29, 1928 |
MT. DHANNABAI JOHRI Vs. KESHRICHAND JOHRI
|
July 14, 1928 |
MT. GAWARJABAI Vs. HARIRAM
|
November 20, 1928 |
MT. JAMNABAI Vs. GOPAL DAS
|
December 28, 1928 |
MT. MANJARI Vs. SURAJMAL
|
June 16, 1928 |
MT. SHANTABAI Vs. GUNWANT RAO
|
March 9, 1928 |
MT. SHEVANTI Vs. EMPEROR
|
February 15, 1928 |
MUHAMMAD IBRAHIM Vs. EMPEROR
|
June 30, 1928 |
MUHAMMAD SALIM Vs. RAMKUMAR SINGH
|
May 11, 1928 |
MUHAMMAD SHAFIQ AHMAD Vs. MUHAMMAD MUJTABA
|
June 19, 1928 |
MUHAMMAD USUF KHAN Vs. EMPEROR
|
October 29, 1928 |
MUHAMMAD ZAFARYAB KHAN Vs. ABDUL RAZZAC KHAN
|
May 15, 1928 |
MUKALA VENKATANANDAM Vs. IMMIDISETTY DHANARAJU
|
November 27, 1928 |
MUKTARAM RAKHIT Vs. GOMASTA MAHATO
|
February 17, 1928 |
MUKUNDSA Vs. MOTIRAM
|
December 21, 1928 |
MUL CHAND-NANDU MAL Vs. KANHAIYA LAL
|
August 3, 1928 |
MULCHAND JHOOMER Vs. GRMARTINDALE
|
February 3, 1928 |
MULI Vs. GANPAT
|
February 9, 1928 |
MULJI NAROTAM Vs. HIRALAL RAMCHANDRA
|
September 5, 1928 |
MULUMEDI JAGANNADHIAH Vs. PEDURI NARASIMHAM SETTY
|
July 26, 1928 |
MUNDANCHERI KOMAN Vs. (THACHANGATH PUTHAN VITTAL) ACHUTHAN NAIR
|
December 14, 1928 |
MUNDARCHERI KOMAN ALIAS MUNDANCHERI MOOTHA NAIR Vs. THACHANGATH PUTHAN VITILL ACHUTHAN NAIR
|
December 14, 1928 |
MUNICIPAL CHAIRMAN Vs. SUBRAMANIA IYER
|
April 20, 1928 |
MUNICIPAL COMMITTEE Vs. RADHAKISAN JAIKISAN
|
November 20, 1928 |
MUNICIPAL COUNCIL Vs. BOMBAY COMPANY LIMITED
|
April 18, 1928 |
MUNICIPAL COUNCIL Vs. SUBRAMANIA AIYAR
|
April 20, 1928 |
MUNNA TEWARI Vs. CHANDRABALI
|
May 21, 1928 |
MUNSHI Vs. EMPEROR
|
July 4, 1928 |
MUNSHI ABDUL WAHAB SAHIB Vs. EMPEROR
|
August 22, 1928 |
MUNSHI BUSOID Vs. MUNSHI NEWAZ AHMED KHAN
|
September 3, 1928 |
MURARI MOHAN KHOMARI Vs. KHIRODE NATH JANA
|
July 16, 1928 |
MURLI Vs. GHAMAR
|
June 22, 1928 |
MURLIDHAR RAM NARAYAN Vs. CORPORATION OF CALCUTTA
|
January 5, 1928 |
MUSA Vs. EMPEROR
|
September 6, 1928 |
MUSA MIYA MUHAMAD SHAFFI Vs. KADAR BAX KHAJ BAX
|
February 21, 1928 |
MUSA SINGH Vs. GOSTHA BEHARY CHATTERJEE
|
August 28, 1928 |
MUSAMMAT SHEOKALI Vs. GAURI RAI
|
February 28, 1928 |
MUSAMMAT SUGHRA Vs. MUZAFFARI
|
November 15, 1928 |
MUSUNOORI SATYANARAYANA MURTI Vs. CHEKKA LAKSHMAYYA
|
September 19, 1928 |
MUTHIAH CHETTI Vs. PALANIAPPA CHETTI
|
March 12, 1928 |
MUTHUKRISHNA PILLAI Vs. AYYASWAMI AIYAR
|
July 23, 1928 |
MUTHURAJU SREENIVASA RAO Vs. MAHAMMAD GHONSE SAHIB
|
December 18, 1928 |
MUTHUSWAMI KAVUNDAN Vs. PONNAYYA KAVUNDAN
|
March 13, 1928 |
N M VENKATARAMA IYER Vs. COLLECTOR OF TANJORE
|
February 5, 1928 |
N MUNISAMI MUDALAR Vs. TRAJAGOPALA MUDALIAR
|
February 17, 1928 |
N MUNISWAMI MUDALIAR Vs. RRAJAGOPALA MUDALIAR
|
February 17, 1928 |
N S RAMASWAMY MUDALIAR Vs. GOPALASUBBA NAYAKAN
|
July 31, 1928 |
N SUBBA REDDI Vs. PMARGA SASTRIAR
|
October 22, 1928 |
NA AYYAKUTTI THEVAN Vs. SIGAPPI ACHI
|
July 19, 1928 |
NADIRSHAW JAMSHEDJI MODY Vs. PURSHOTTAMDAS GANPATDAS GAJJAR
|
November 8, 1928 |
NAFAR CHANDRA PAL CHOWDHURY Vs. JATINDRA NATH DAS
|
November 29, 1928 |
NAGESWARA AYYAR Vs. MLMRAMANATHAN CHETTIAR
|
November 7, 1928 |
NAGO WANI Vs. EMPEROR
|
August 10, 1928 |
NAGOREMULL MODI Vs. LACHMI NARAIN GUPTA
|
July 7, 1928 |
NAIDA BASMI MAJHI Vs. RAJENDRA CHANDRA MALA
|
September 10, 1928 |
NALINI KUMAR CHAKRABARTTY Vs. GADADHAR CHOUDHURY
|
September 11, 1928 |
NAMAGIRI AMMAL Vs. MUTHU VELAPPA GOUNDAN
|
March 7, 1928 |
NANDIGLRI VENKATA NARASIMHARAO Vs. NANDAGIRI KRISHNABAYAMMA
|
October 1, 1928 |
NANDLAL PANNALAL MARWADI Vs. KISANLAL CHATURBHUJ
|
July 11, 1928 |
NANDU Vs. BHUWANOO
|
December 21, 1928 |
NANDURU SOBHANADRACHARYULU Vs. NANDURU VENKATA NARASIMHACHARYULU
|
March 23, 1928 |
NANGUNERI SRI VANAVAMALAI RAMANJUA JEER SWAMIGAL THROUGH HIS AUTHORISED AGENT S V KALLAPIRAN PILLAI Vs. PANDARA NADAR
|
September 19, 1928 |
NANHE Vs. GANDEO
|
July 18, 1928 |
NANHELAL Vs. JAMNADAS
|
January 7, 1928 |
NANHU SINGH Vs. EMPEROR
|
June 6, 1928 |
NARANJI PREMJI Vs. EMPEROR
|
February 1, 1928 |
NARASIMHA RAMA AIYAR Vs. IBRAHIM
|
December 21, 1928 |
NARASIMHALU NAIDU Vs. NAINA PILLAI
|
March 19, 1928 |
NARAYAN BERA Vs. JHARU MANDAL OF BARATOLA
|
May 15, 1928 |
NARAYAN CHANDRA BORAH Vs. EMPEROR
|
March 8, 1928 |
NARAYAN DHONDOPANT Vs. SANGIDAS BIHARILAL
|
February 11, 1928 |
NARAYAN HARI TARKHANDE; DATTATRAYA RAMCHANDRA Vs. YESHWANT RAOJINAIK; ANNAPPA PANDURANG KOKATNPUR
|
March 20, 1928 |
NARAYAN KONDAJI TEMKAR Vs. GOVIND KRISHNA ABHYANKAR
|
November 30, 1928 |
NARAYAN SINGH CHHATRI Vs. EMPEROR
|
September 25, 1928 |
NARAYANA AYYAR Vs. SUBBARAYA AYYAR
|
September 18, 1928 |
NARENDRA NARAIN CHOUDHURI Vs. NAGENDRA NARAIN CHOUDHURI
|
December 21, 1928 |
NARENDRA NARAYAN CHOWDHURY Vs. NOGENDRA NARAYAN CHOWDHURY
|
December 21, 1928 |
NARENDRA NATH DUTTA Vs. ABDUL HAKIM
|
June 21, 1928 |
NARESH CHANDRA BASU Vs. HAYDER SHEIKH KHAN
|
September 7, 1928 |
NARHAR NARAYAN DESHPANDE Vs. GANPATI HARI SHINDE
|
November 2, 1928 |
NARSI KALYANDAS PATEL Vs. PARSHOTTAM NATHABHAI PATEL
|
July 2, 1928 |
NARSINGH PRASAD SINGH Vs. PARTAP SINGH
|
May 23, 1928 |
NATIONAL INSURANCE CO LTD Vs. NISSIM ABRAHAM GUBBAY
|
July 12, 1928 |
NAURANG SINGH Vs. PHEKU BHAGAT
|
May 10, 1928 |
NAWAB OF MURSHIDABAD Vs. BILAS ROY CHOUDHURI
|
July 2, 1928 |
NAWAB SADIQ ALI KHAN Vs. JAI KISHORI
|
March 22, 1928 |
NAWABALI Vs. EMPEROR
|
August 3, 1928 |
NAZAR ALI Vs. INDRA KUMAR SUTAR
|
June 26, 1928 |
NAZIR AHMAD Vs. JOGESHCHANDRA BANERJEE
|
May 16, 1928 |
NECHA Vs. EMPEROR
|
February 20, 1928 |
NECKBAR Vs. PRAKASH NAG CHOUDHARI
|
July 27, 1928 |
NEGESWARA IYER ALIAS RAMASWAMY IYER Vs. MLMRAMANATHAM CHETTIAR
|
November 7, 1928 |
NEMICHAND SOWCAR Vs. KESARIMULL SOWCAR
|
October 4, 1928 |
NET RAM Vs. HAR GOVIND
|
August 6, 1928 |
NEUR AHIR Vs. EMPEROR
|
August 3, 1928 |
NEWAJ ALI MOLLA Vs. EMPEROR
|
December 10, 1928 |
NIADAR Vs. MMOHAMMAD AHMAD
|
January 10, 1928 |
NIBARAN CHANDRA DHARA MODAK Vs. KRISTO MOHAN KUNDU
|
January 18, 1928 |
NIHAL Vs. NIADAR SINGH
|
April 17, 1928 |
NIL KAMAL BHATTACHARJYA Vs. KAMAKSHYA CHARAN BHATTACHARJYA
|
January 5, 1928 |
NIL KANTA GHOSAL Vs. RAM CHAND ROY
|
September 4, 1928 |
NILMANI MONDAL Vs. CHEKAN MONDAL
|
January 5, 1928 |
NIROD KUMAR ROY Vs. RAJ LAKSHMI DASI
|
August 15, 1928 |
NIRODE KUMAR ROY Vs. SRIMATI RAJ LAKSHML DASI
|
August 15, 1928 |
NUDDEA MILLS CO LTD Vs. SIDHESWAR CHATTERJEE
|
May 8, 1928 |
O S VENKATARAMA IYER Vs. TMSOUNDARARAJA IYYENGAR
|
December 6, 1928 |
O S VENKATASUBBA AYYAR Vs. TMSOUNDRARAJA AYYANGAR
|
December 6, 1928 |
OFFICIAL ASSIGNEE Vs. RAMACHANDRA AIYAR
|
January 17, 1928 |
OFFICIAL ASSIGNEE OF MADRAS Vs. GRAMANUJAYYA
|
March 12, 1928 |
OFFICIAL ASSIGNEE OF MADRAS Vs. RANGANAYAKI AMMAL
|
March 26, 1928 |
OFFICIAL RECEIVER Vs. RAMACHANDRAPPA, MINOR BY NEXT FRIEND BALA NAGAMMA
|
April 3, 1928 |
OFFICIAL TRUSTEE OF BENGAL Vs. GOBARDHAN GUCHAIT
|
May 10, 1928 |
OJAMSHEE PURUSHOTTAMDAS AND CO Vs. ABDUL RAHIM OOSMAN AND CO
|
March 21, 1928 |
OLIVER RUBY BROWN Vs. G. I. P. RY. COMPANY
|
October 24, 1928 |
OSMAN JAMAL AND SONS LTD Vs. GOPAL PURSHOTTAM
|
July 19, 1928 |
OUDH BEHARI LAL Vs. COLLECTOR OF ETAH
|
April 10, 1928 |
P A SUNDARA AIYAR Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
December 11, 1928 |
P A SUNDARA AYYAR Vs. BOARD FOR HINDU RELIGIOUS ENDOWMENTS
|
December 11, 1928 |
P K NAINAR ROWTHEN Vs. KUPPAI PICHAI ROWTHEN
|
November 7, 1928 |
P L M PALANIAPPA CHETTIAR Vs. SRAJAGOPALA PANDARATHAR
|
February 8, 1928 |
P M A VELLIAPPA CHETTIAR Vs. SAHA GOVINDA DOSS
|
October 12, 1928 |
P M RAMAKRISHNA AIYAR Vs. PMUTHUSWAMI AIYAR
|
December 14, 1928 |
P N DUTT CHOUDHURI Vs. JHBLADES
|
September 7, 1928 |
PAIDIMARRI MAHALAKSHMAMMA Vs. CHATURVEDULA SURYANARAYANA
|
April 18, 1928 |
PAKKIAMUTHU NADAR Vs. RKANAGASABAPATHY CHETTIAR
|
December 19, 1928 |
PALANIAPPA CHETTY Vs. RAMAN CHETTY
|
March 28, 1928 |
PALANIYANDI, MINORS BY THEIR GUARDIAN VELLAMMAL Vs. VEYILAMUTHU PILLAI AND 26 ORS
|
February 3, 1928 |
PALEPU NARAYANAMURTHY Vs. MALLAPUDI SUBRAHMANYAM
|
July 27, 1928 |
PALIMUTHU AMBALAGAR Vs. PRESIDENT, UNION BOARD
|
August 31, 1928 |
PANCHANAN MUKHERJEE Vs. EMPEROR
|
April 26, 1928 |
PANCHAPAGESA GURUKKAL Vs. SINNA SEVUGAM CHETTIAR
|
January 30, 1928 |
PANCHU GOPAL SHAW Vs. EMPEROR
|
November 7, 1928 |
PANDARASANNADHI OF TIRUVADAMARUDUR; PARABHAKARAN THAMPAN Vs. SIR TSADASIVA IYER; HINDU RELIGIOUS ENDOWMENTS BOARD
|
August 8, 1928 |
PANDHARINATH KIKALAL Vs. THAKOREDAS SHANKARDAS VANI
|
December 5, 1928 |
PANDU MAHIPAT Vs. SHIVSHANKARDAS SHIVLALDAS
|
November 29, 1928 |
PANDURANG Vs. GUNWANT RAO
|
January 31, 1928 |
PANDURANG SHIVRAM PARDESHI Vs. MARUTI NILOBA KHAMKAR
|
January 24, 1928 |
PAPPAMMAL Vs. ALAMELU AMMAL
|
December 6, 1928 |
PARASHRAM YESHVANTSHET ALWE Vs. LAKSHMIBAI BABAJI SAMANT
|
November 7, 1928 |
PARASHURAM DETARAM SHAMDASANI Vs. TATA INDUSTRIAL BANK, LIMITED
|
May 8, 1928 |
PARSHADI Vs. EMPEROR
|
November 30, 1928 |
PARSOTAM NARAIN Vs. BENARES BANK LTD
|
August 8, 1928 |
PARTAP SINGH Vs. MEHARBAN
|
May 16, 1928 |
PARTAP SINGH Vs. NAND KISHORE
|
April 18, 1928 |
PASUPULETI NARAYANA RAO Vs. SREE RAJAH VASIREDDI SREE CHANDRA MOULESWARA PRASADA BAHADUR MANNI SULTAN ZAMINDAR GARU (MUKTYALA ESTATE)
|
January 24, 1928 |
PATTAMMAL Vs. KRISHNASWAMI IYER
|
March 1, 1928 |
PAYARI MOHAN MAHAJAN Vs. SIDDIQUE AHMED
|
February 17, 1928 |
PEAREY LAL Vs. SITA RAM
|
August 2, 1928 |
PEDDI REDDI JOGI REDDI Vs. PANEM CHINNABBI REDDI
|
November 15, 1928 |
PENMETCHA SUBBARAJU Vs. PENMETCHA VENKATRAMARAJU
|
April 17, 1928 |
PERIA MUNIYAN Vs. PERIA PAYYAN ALIAS MUNIYAN
|
March 8, 1928 |
PERIANAMBI SRIRANGACHARIAR Vs. NARASIMHA AIYAR
|
April 24, 1928 |
PERIANNA MUTHIRIAN Vs. MVENGU AIYAR
|
September 11, 1928 |
PERUMAL PILLAI Vs. PERUMAL CHETTY
|
February 9, 1928 |
PESTONJI MANEKJI MODY Vs. BAI MEHERBAI
|
January 24, 1928 |
PIARE LAL Vs. KISHAN LAL
|
May 23, 1928 |
PILALAL Vs. EMPEROR
|
October 30, 1928 |
PIR BAKHSH Vs. RAMESHWAR NATH
|
July 9, 1928 |
POCHALAL RANCHHOD Vs. UMEDRAM KALIDAS
|
July 27, 1928 |
POLAPRAGADA SREERAMULU Vs. POLAPRAGADA NAGHABHUSHANAM
|
March 14, 1928 |
PONNUSAMI CHETTIAR Vs. KALIAPERUMAL NAICKER
|
February 23, 1928 |
PONNUSAMI UDAYAR Vs. EMPEROR
|
September 25, 1928 |
PORURI VISWANADHAM Vs. PENDELA NARAYANA DOSS
|
March 5, 1928 |
PRAG DATT TIWARI Vs. EMPEROR
|
July 24, 1928 |
PRAMATHA NATH DAS BAIRAGI Vs. CHAMPA DASI
|
May 7, 1928 |
PRASANNA KUMAR SARMA Vs. SATISH CHANDRA SARMA
|
September 10, 1928 |
PRATAB SINGH Vs. NANHELAL
|
February 22, 1928 |
PREM NARAIN Vs. EMPEROR
|
October 27, 1928 |
PREMCHAND Vs. HIRALAL
|
March 21, 1928 |
PREMDAS Vs. BALKISHAN
|
November 29, 1928 |
PRESIDENT OF THE UNION BOARD POTHANUR Vs. RAMASUBBA AYYAR
|
April 5, 1928 |
PRESIDENT, UNION BOARD OF THIRUVETTIYORE Vs. ATCHU ACHARY
|
March 23, 1928 |
PRESIDENT, UNION BOARD, S V PIRAVI PERUMAL PILLAI Vs. NARAYANA NADAR
|
August 31, 1928 |
PRODIP SINGH JAMADAR Vs. RAMANI MOHAN SEN
|
June 22, 1928 |
PROMODE NATH SINHA ROY Vs. HARISHEE BAGDHI
|
January 18, 1928 |
PROMOTHONATH MITTRA Vs. GOSTHA BEHARI SEN
|
August 16, 1928 |
PUBLIC PROSECUTOR Vs. RAMAYYA MUDALIAR
|
February 2, 1928 |
PUBLIC PROSECUTOR Vs. PEDIMONU BEARY
|
February 15, 1928 |
PUBLIC PROSECUTOR Vs. CHOCKALINGAM AMBALAM
|
November 30, 1928 |
PUBLIC PROSECUTOR Vs. CHANDAYA SHETTY
|
October 24, 1928 |
PUBLIC PROSECUTOR Vs. VALLAI UDAYAN
|
April 26, 1928 |
PULAKAM RAMAKRISTNAREDDI Vs. NOONEY PANAKALU
|
January 30, 1928 |
PULANDHAR SINGH Vs. BHAGWAT SINGH
|
April 20, 1928 |
PULIN BEHARY NANDI Vs. EMPEROR
|
January 20, 1928 |
PULIN BEHARY SAHA Vs. MATHURA NATHA SAHA BISWAS
|
June 12, 1928 |
PUNAMCHAND AMARCHAND MARWARI Vs. EMPEROR
|
September 12, 1928 |
PUNJABAI BHILASA Vs. BHAGVANDAS KISANDAS
|
September 14, 1928 |
PUNJAJI Vs. RAMCHAND
|
July 7, 1928 |
PUNJALI Vs. KADOO
|
February 20, 1928 |
PURNA CHANDRA KHAN Vs. NALINI KANTA KHAN
|
July 30, 1928 |
PUTTU SINGH Vs. BALDEO SINGH
|
May 29, 1928 |
PYARI LAL MULLICK Vs. JUGAL KISHORE MULLICK
|
June 20, 1928 |
PYDAH VENKATACHALAPATHI Vs. GUNTUR COTTON, JUTE AND PAPER MILLS CO LTD
|
February 3, 1928 |
QADRI JAHAN BEGAM Vs. FAZAL AHMAD
|
March 1, 1928 |
R K ABDUL RAHIM SAHIB AND CO AND THE OFFICIAL ASSIGNEE OF MADRAS Vs. GRAMANUJIAH
|
March 12, 1928 |
R M NAGARATHNA MUDALIAR Vs. SMCHIDAMBARAM CHETTIAR
|
February 1, 1928 |
R RATNASABAPATHY CHETTIAR Vs. VDEVASIGAMONY PILLAI
|
November 2, 1928 |
R SRINIVASA REDDY Vs. MDASARATHARAMA REDDY
|
March 15, 1928 |
R. B. D. LAXMI NARAYAN Vs. D. H. MAHAJAN
|
January 19, 1928 |
R. B. INDRAJ SINGH Vs. KOMAL RAM SINGH
|
January 13, 1928 |
R. S. KHOLKUTE Vs. TUKARAM KUNBI
|
April 4, 1928 |
RABINDRA NATH DAS Vs. JOGENDRA CHANDRA DEB
|
July 10, 1928 |
RADHA CHARAN RAI CHAUDHURY Vs. KAILASH CHANDRA PRAMANIK
|
August 8, 1928 |
RADHA KANTA DASS Vs. BAERLEIN BROSLTD
|
February 16, 1928 |
RADHA KISHAN Vs. CHAIRMAN OF THE GAUHATI MUNICIPALITY
|
March 20, 1928 |
RADHA KISHEN Vs. BHOREY LAL
|
May 16, 1928 |
RADHEY SHIYAM Vs. MEWA LAL
|
December 10, 1928 |
RADHU HARI Vs. NARENDRA NATH CHATTERJEE
|
December 14, 1928 |
RAGHO TOTARAM Vs. ZAGA EKOBA
|
November 19, 1928 |
RAGHUBIR SARAN Vs. RAM SARAN
|
April 20, 1928 |
RAGHUNATH DAS Vs. CHINGAN
|
November 15, 1928 |
RAHIM ALI Vs. YEHIA KHAN
|
February 27, 1928 |
RAHIM BAKHSH Vs. BACHCHA LALL
|
December 12, 1928 |
RAHIMANNESSA BIBI Vs. SKHALIM
|
July 2, 1928 |
RAHIMBUX ASHAN KARIM Vs. CENTRAL BANK OF INDIA, LTD
|
August 10, 1928 |
RAHIMUDDI Vs. CHADAM
|
May 25, 1928 |
RAI CHARAN PAL Vs. JADU NATH PAL
|
April 20, 1928 |
RAI MANI DASI Vs. UPENDRA NANDAN DAS MAHAPATRA
|
April 27, 1928 |
RAI SAHEB NAGENDRA NATH VASU Vs. KSHIRADAR RUIDAS
|
May 25, 1928 |
RAJ GOPAL BHATTACHARJI Vs. SARAT KUMARI DEBI
|
July 26, 1928 |
RAJ KUMAR DUTTA Vs. JADU NATH GUPTA
|
March 20, 1928 |
RAJA HAZARI Vs. BHAGWANDAS
|
February 28, 1928 |
RAJA RAMASWAMI (DEAD) Vs. GOVINDAMMAL
|
November 1, 1928 |
RAJA SHANKER PRATAP SINGH Vs. MOTILAL
|
March 9, 1928 |
RAJA UDIT NARAIN SINGH Vs. SHAIKH MUBARAK ALI
|
December 17, 1928 |
RAJA VIJAYA KUMARA VISWANATHA BANGARU THIRUMALAI SOURI NAICKER Vs. VENKATACHALAM CHETTY
|
September 18, 1928 |
RAJAH OF VENKATAGIRI Vs. BUDAM VENKATASUBBAYYA, MINOR BY GUARDIAN MRRAMAMURTHI IYER
|
September 19, 1928 |
RAJAH OF VIZIANAGARAM Vs. PERUMETCHA APPALARAJU
|
October 2, 1928 |
RAJAI Vs. LALA BEHARI LAL
|
December 10, 1928 |
RAJANI KANTA NATH BHOUMIK Vs. ALI NOAZ
|
December 17, 1928 |
RAJANI KUMAR MITRA Vs. AJMADDIN BHUIYA
|
August 23, 1928 |
RAJE UDAJIRAM Vs. RAJESHWAR TRIMBAKRAO
|
January 25, 1928 |
RAJJAB ALI Vs. MIAJAN
|
February 10, 1928 |
RAJKISHORE GOPE Vs. BHABATOSH CHAKRAVARTY
|
August 21, 1928 |
RAJMOHAMAD Vs. GOPAL
|
August 23, 1928 |
RAJPAL Vs. MUNICIPAL COMMITTEE
|
March 1, 1928 |
RAKHAL CHANDRA CHAKLADAR Vs. BAIKUNTHA NATH BARAI
|
May 11, 1928 |
RAM CHAND Vs. EMPEROR
|
April 27, 1928 |
RAM CHANDRA KAPALI Vs. SADAY CHANDRA RAHA
|
August 13, 1928 |
RAM CHARAN Vs. BANSIDHAR
|
July 3, 1928 |
RAM CHARAN BANWARI LAL Vs. KISHORI LAL RAM SARUP
|
March 27, 1928 |
RAM CHARAN GOLDAR Vs. HAMID ALI
|
July 6, 1928 |
RAM CHARAN GOLDAR Vs. HAMID ALI
|
April 26, 1928 |
RAM CHARAN LAL Vs. GHAFOOR
|
June 5, 1928 |
RAM CHARAN RAMANUJ DAS MOHANT Vs. GOBINDA RAMANUJ DAS MOHANT
|
December 17, 1928 |
RAM CHARAN-BANWARI LAL Vs. KISHORI LAL-RAM SARUP
|
March 27, 1928 |
RAM DAS Vs. GANGA RAM
|
February 27, 1928 |
RAM GOPAL GOENKA Vs. NARAYAN DAS CHANDRA
|
January 18, 1928 |
RAM KISHORE SINGH Vs. RAGHUBIR
|
July 30, 1928 |
RAM KISHUN Vs. LALTA SINGH
|
July 24, 1928 |
RAM KUMAR SINGH Vs. MUHAMMAD SALIM
|
November 16, 1928 |
RAM LAGAN BHAGAT Vs. PHAKKAR DAS
|
January 20, 1928 |
RAM LAGAN TEWARI Vs. PHATANGAN LOHAR
|
July 20, 1928 |
RAM NARAIN Vs. RAM DAS
|
July 19, 1928 |
RAM NARAIN Vs. MTNANDRANI KUNWAR
|
April 10, 1928 |
RAM NARAYAN SARORA Vs. PARSWANATH SEN
|
May 28, 1928 |
RAM PARTAB SINGH Vs. CHHOTEY LAL SINGH
|
February 9, 1928 |
RAM PROSAD MAITRA Vs. EMPEROR
|
May 28, 1928 |
RAM RAJ SINGH Vs. LACHMI SINGH
|
December 10, 1928 |
RAM SARAN Vs. ABDUL GHAFFAR
|
February 28, 1928 |
RAM SARAN DAS Vs. CHHOTE LAL
|
February 27, 1928 |
RAM SARAN DAS Vs. BHAGWAT PRASAD
|
November 15, 1928 |
RAM SARAN MANDAL Vs. RADHA RAMAN MANDAL
|
January 12, 1928 |
RAM SARUP KALWAR Vs. MAHABIR KALWAR
|
July 10, 1928 |
RAM SHANKER TEWARI Vs. RAM NARAIN TEWARI
|
January 6, 1928 |
RAM SINGHA Vs. SHANKAR DAYAL
|
June 11, 1928 |
RAM SWARUP Vs. BUNYAD ALI
|
June 26, 1928 |
RAMA NATH PARUI Vs. HARISH CHANDRA BISWAS
|
January 12, 1928 |
RAMACHANDRA DIKSHIDAR Vs. NARAYANASWAMI REDDIAR
|
February 27, 1928 |
RAMADHIH BRAHMIN Vs. EMPEROR
|
July 16, 1928 |
RAMALINGA IYAR Vs. SANKARANARAYANA AYYAR
|
October 16, 1928 |
RAMALINGA IYER Vs. SANKARA NARAYANA AYYAR
|
October 16, 1928 |
RAMALINGA MUDALI Vs. TSRAMASAMI AYYAR
|
December 20, 1928 |
RAMAMMAL Vs. VIJAYARAGHAVALU NAIDU
|
August 23, 1928 |
RAMAN CHANDRA DAS DALAL Vs. BHOLA NATH HATI
|
July 13, 1928 |
RAMASAMY MUDALIAR Vs. ALAGATHAI ANNI
|
April 27, 1928 |
RAMASAMY PILLAI Vs. MARIMUTHU GOUNDAN
|
January 27, 1928 |
RAMASWAMI AYYAR Vs. DORAISWAMY AYYAR
|
August 31, 1928 |
RAMASWAMI CHETTIAR ALIAS VEERAPPA CHETTIAR Vs. TYAGARAJA PILLAI
|
January 4, 1928 |
RAMATHAI ANNI Vs. KKANNIAPPA MUDALIAR
|
January 20, 1928 |
RAMCHAND Vs. CHAUTHMAL
|
October 15, 1928 |
RAMCHANDRA GENUJI THOSAR Vs. SHRIPATI SUKAJI GADE
|
November 14, 1928 |
RAMCHANDRA JAT Vs. SETH BHAWANIRAM
|
April 12, 1928 |
RAMCHANDRA NARAYAN Vs. JAIDEO RAMJI
|
January 19, 1928 |
RAMCHANDRA SAHA Vs. LAKSHMI KANTA SAHA
|
May 15, 1928 |
RAMCHANDRA TRIMBAK JOSHI Vs. HARI MARTAND JOSHI
|
September 28, 1928 |
RAMDAYAL Vs. EMPEROR
|
December 4, 1928 |
RAMESWAR KHIRORIWALLA Vs. EMPEROR
|
March 15, 1928 |
RAMESWAR PROSAD KESSUR PROSAD Vs. RAMAPADA GHOSE AND SONS
|
February 17, 1928 |
RAMGOPAL Vs. TULSHI RAM
|
July 3, 1928 |
RAMGOPAL SANYAL Vs. NARENDRA NATH GHATAK
|
June 1, 1928 |
RAMJI Vs. ANJANIPRASAD
|
November 20, 1928 |
RAMKISAN SINGH Vs. MAHAMMAD ABDUL SATTAR
|
March 15, 1928 |
RAMNARAIN ROY CHOWDHURY Vs. BISWANATH BANERJEE
|
January 13, 1928 |
RAMNARAYAN MARWADI Vs. UKANDA
|
December 3, 1928 |
RAMNATH Vs. HAZARILAL
|
October 19, 1928 |
RAMPALLI RAMACHANDRUDU Vs. KARRI KRISHNA REDDI
|
April 12, 1928 |
RAMRAO Vs. WASUDEO
|
April 25, 1928 |
RAMSHAI MULL MORE Vs. JOYLALL
|
January 2, 1928 |
RANDHIR NARAIN Vs. PJAGANNATH
|
August 3, 1928 |
RANEEGUNGE COAL ASSOCIATION LTD Vs. TATA IRON AND STEEL CO LTD
|
September 12, 1928 |
RANGACHARYA Vs. GURU REVTI RAMAN ACHARYA
|
June 6, 1928 |
RANGASWAMI NADAR Vs. SUNDARAPANDIA THEVAR
|
January 23, 1928 |
RANI HARSHAMUKHI DASSI Vs. SARAT CHANDRA ATA
|
July 27, 1928 |
RAO BAHADUR PYDAH VENKATACHALAPATHI; THE GUNTUR COTTON, JUTE AND PAPER MILLS CO LTD Vs. GUNTUR COTTON, JUTE AND PAPER MILLS, CO LTD; LINGAMALLURAMACHANDRA RAO
|
February 3, 1928 |
RAO NARSINGH RAO Vs. BETI MAHALAKSHMI BAI
|
January 31, 1928 |
RAOJI Vs. RAGHO
|
July 30, 1928 |
RAOJI BHAGU MORE Vs. RAGHUNATH VITHAL KOTHALE
|
January 13, 1928 |
RAOJI VASUDEO GIRAP Vs. TUKARAM VISHNU KURLA
|
November 22, 1928 |
RAOTMAL Vs. SAMPAT
|
October 16, 1928 |
RASALINGAM ASARI Vs. NALLAYAN ASARI
|
December 17, 1928 |
RASHMONI BEWA Vs. DHIRENDRA NATH ROY
|
August 2, 1928 |
RASIK CHANDRA CHAKRAVARTI Vs. JAGABANDHU CHAKRAVARTI
|
June 7, 1928 |
RATANSI D MORARJI Vs. ADMINISTRATOR-GENERAL
|
August 20, 1928 |
RATHINA TEVAN Vs. PACKRISAMI TEVAN
|
March 14, 1928 |
RATHINA THEVAN Vs. PACKIRISAMI THEVAN
|
March 14, 1928 |
RATHINASABAPATHI ODAYAR DECLARED MAJOR Vs. GOPALA ODAYAR
|
November 1, 1928 |
RATTAN CHAND Vs. RAM KISHAN MURARJI
|
April 22, 1928 |
REBATI MOHAN CHAKRABARTI Vs. EMPEROR
|
April 24, 1928 |
RENGAN, MINOR, BY GUARDIAN RAMASAMI AIYANGAR Vs. PALANIYANDI, MINORS, BY THEIR BROTHER AND GUARDIAN VELLAMMAL
|
February 2, 1928 |
RIPUSUDAN PERSHAD Vs. NANKU PERSHAD
|
January 20, 1928 |
RM AR AR RM ARUNACHALA CHETTIAR Vs. VIRAPPA CHETTIAR
|
February 20, 1928 |
RUCHCHA SAITHWAR Vs. HANSRANI
|
January 24, 1928 |
RUJULA Vs. EMPEROR
|
October 8, 1928 |
RUKIA Vs. MEWA LAL
|
June 21, 1928 |
RUKMANI AMMAL Vs. TSPLPALANIAPPA CHETTIAR
|
April 3, 1928 |
RUPPA BALUSAMY AYYAR Vs. EMPEROR
|
September 13, 1928 |
RUSTAM KHAN Vs. MTJANKI
|
July 3, 1928 |
RUSTAM SINGH Vs. BHOLA SINGH
|
July 17, 1928 |
RUSTOMJI ARDESHIR COOPER Vs. MADHAVJI DAMODAR THACKERSEY
|
September 10, 1928 |
S A RAJAMIER Vs. MRMASUBRAMANIAM CHETTIAR
|
April 26, 1928 |
S C ABBOY NAIDU Vs. KANNIAPPA CHETTIAR
|
October 24, 1928 |
S KUPPUSWAMI AYYAR Vs. SECYOF STATE
|
October 12, 1928 |
S M SAVITHRI BAYI Vs. KOTTAYI ACHUTAN
|
August 27, 1928 |
S MUKHERJEE Vs. MANAGER, HARUN TAR MOHAMMED AND CO
|
January 31, 1928 |
S N BANERJEE Vs. BENGAL PAINT AND VANISH CO
|
May 2, 1928 |
S N GRAMA Vs. BOMBAY STEAMSHIPS
|
November 1, 1928 |
S N SUBRAMANIAN CHETTIAR Vs. RAMANATHAN CHETTIAR
|
April 4, 1928 |
S R M S RAMAN CHETTY Vs. ARMRAMASWAMI PILLAI
|
January 17, 1928 |
S R NANJUNDA CHETTIAR Vs. NALLAKARUPPAN CHETTIAR
|
January 17, 1928 |
S VIJAYARAGHAVACHARIAR Vs. EMPEROR
|
March 20, 1928 |
S. R. PANDIT Vs. W. R. PANDIT
|
April 28, 1928 |
SABERJAN BIBI Vs. KANTARI BIBI
|
July 27, 1928 |
SACHITANAND TEWARI Vs. RADHAPAT PATHAK
|
February 6, 1928 |
SADAR ALI Vs. DOLILUDDIN OSTAGAR
|
July 17, 1928 |
SADAR ALI KARIKAR Vs. SREEMATI ABEDA BIBI
|
January 18, 1928 |
SADARAT SHEIK Vs. EMPEROR
|
August 7, 1928 |
SADASHIV LAKSHMAN DEO Vs. RADHABAI VISHNU SATHE
|
December 17, 1928 |
SAHU MUNNA LAL Vs. MAHTAB
|
January 24, 1928 |
SAHU MUNNALAL Vs. TARA
|
November 21, 1928 |
SAILABALA DASI Vs. BAIDYA NATH RAKSHIT
|
February 2, 1928 |
SAILAJA SUNDARI RAI Vs. SURJA KANTA CHOUDHURY
|
August 13, 1928 |
SAKALAGUNA NAYUDU Vs. CHINNA MUNUSWAMI NAYAKAR
|
April 24, 1928 |
SAMBHU NATH BANDOPADHYA Vs. GOPI LAL SEAL
|
September 5, 1928 |
SAMI CHETTIAR Vs. TRSESHA IYER AND CO
|
May 3, 1928 |
SAMIUDDIN Vs. EMPEROR
|
February 7, 1928 |
SAMUDRULA VENKATAKISHNAYYA CHETTY Vs. VENKADARI RANGAYYA CHETTY
|
January 30, 1928 |
SANKARAMBODY VIJIARAGHAVACHARIAR Vs. RAMANUJACHARIAR (DIED)
|
April 26, 1928 |
SANNA GOVAPPA Vs. RODDA SANNA GOVAPPA
|
November 29, 1928 |
SANTASILA DASI Vs. NARENDRA NATH PAL
|
March 27, 1928 |
SANTHU MOHIDEEN PILLAI THARAGANAR Vs. JAMAL MOHAMMAD JAMALUDIN LABBAI
|
July 18, 1928 |
SARADA CHARAN SEN Vs. BANKA BEHARI DAS
|
January 25, 1928 |
SARAJUBALA DEBI Vs. JYOTIRMOYEE DEBI
|
July 1, 1928 |
SARAT CHANDRA DEB Vs. DHARANI MOHAN ROY
|
February 16, 1928 |
SARAT CHANDRA MITRA Vs. CHARUSILA DASI
|
May 24, 1928 |
SARAT CHANDRA PAL Vs. BARLOW AND CO
|
September 12, 1928 |
SARAT CHANDRA RAKSHIT Vs. SUBASHINI DEBI
|
August 17, 1928 |
SARAT KUMAR ROY Vs. SURENDRA NATH JOARDAR
|
January 19, 1928 |
SARAT KUMARI BIBI Vs. SAKHI CHAND BAHADUR
|
November 30, 1928 |
SARAT LAKSHI DASSYA Vs. NARENDRA SINGHA
|
July 17, 1928 |
SASHI DULAL PYNE Vs. NANDA LAL DAS
|
July 30, 1928 |
SASI MOHAN SAHA Vs. HARI NATH SAHA
|
February 16, 1928 |
SATI PRASAD GARGA Vs. GOBINDA CHANDRA SHEE
|
November 28, 1928 |
SATINDRA NATH SEN GUPTA Vs. EMPEROR
|
February 10, 1928 |
SATTAR Vs. NAZIR KHAN
|
May 16, 1928 |
SATU PRAMANIK Vs. JOYNAB BIBI
|
February 2, 1928 |
SATYA RANJAN ROY Vs. ANNAPURNA DASI
|
July 17, 1928 |
SATYABHAMA DE Vs. JATINDRA MOHAN DEB
|
December 6, 1928 |
SECRETARY OF STATE Vs. GULABCHAND
|
June 16, 1928 |
SECRETARY OF STATE Vs. ABDUL RAHIM
|
August 6, 1928 |
SECRETARY OF STATE Vs. KALI BRAHMA CHATTERJEE
|
June 11, 1928 |
SECRETARY OF STATE Vs. ALLADIN
|
July 10, 1928 |
SECRETARY OF STATE FOR INDIA Vs. VOLKART BROTHERS
|
July 24, 1928 |
SECRETARY OF STATE FOR INDIA Vs. VASUDEO VENKATESH SHETTI
|
July 26, 1928 |
SECRETARY OF STATE FOR INDIA Vs. SATI PRASAD GARGA
|
March 2, 1928 |
SECRETARY OF STATE FOR INDIA Vs. YELLO RAMCHANDRA KULKARNI
|
January 17, 1928 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAMANUJACHARIAR
|
June 14, 1928 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PARBATI CHARAN SHAHA
|
April 30, 1928 |
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. SRI KUTHALANATHASWAMI TEMPLE THROUGH ITS TRUSTEES SUBRAMANIA PILLAI (RESIGNED HIS TRUSTEESHIP) AND RAMASAMIA PILLAI
|
March 21, 1928 |
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GODAVARI Vs. DAMISETTI SURAYYA
|
November 16, 1928 |
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA Vs. SREE RAJAH BOMADEVARA SATYANARAYANA VARAPRASDA RAO BAHADUR, ZAMINDAR GARU
|
April 19, 1928 |
SECY OF STATE Vs. MMURUGESA MUDALIAR
|
November 1, 1928 |
SECY OF STATE Vs. (BOMMADEVARA) SATYANARAYANA VARAPRASADA RAO BAHADUR
|
April 19, 1928 |
SECY OF STATE Vs. BMURLI MANOHAR
|
July 30, 1928 |
SEETHAI AMMAL Vs. KNARAYANA AYYANGAR
|
March 28, 1928 |
SETH BALKISHAN Vs. EMPEROR
|
March 2, 1928 |
SETH BHAWARLAL Vs. LACHMANDAS
|
December 22, 1928 |
SEWAK Vs. EMPEROR
|
March 15, 1928 |
SHAIK ABDUL KARIM Vs. THAKURDAS THAKUR
|
February 3, 1928 |
SHAIK MOIDIN Vs. KUNHADEVI
|
October 29, 1928 |
SHAIK SATTAR DEWAN Vs. SHAIK SAJED ALI
|
January 24, 1928 |
SHAIKH ALLI Vs. KHOT SAHEB
|
November 23, 1928 |
SHAIKH NIAMAT Vs. SHAIKH JALIL
|
July 30, 1928 |
SHAM DAT RAI Vs. RENUKA RAI
|
July 2, 1928 |
SHANKAR KONDAPPA SHAHGADKAR Vs. GANPAT SHANKARSHET AGARKAR
|
December 4, 1928 |
SHANKAR MAHADEV JADHAV Vs. BHIKAJI RAMCHANDRA GHANEKAR
|
November 7, 1928 |
SHANKAR NANA PATIL Vs. JAGANNATH MATHURALAL BHAT
|
February 22, 1928 |
SHANKAR SINGH Vs. EMPEROR
|
November 20, 1928 |
SHANKAR TUKARAM KAKADE Vs. LAKSHMIBAI SHANKARRAO GHADGE
|
January 6, 1928 |
SHANKER APPAJI PATIL Vs. GANGARAM BAPUJI NAGUDE
|
January 17, 1928 |
SHEIKH SARDAR ALI Vs. SHEIKH DOLLILUDDIN OSTAGAR
|
July 17, 1928 |
SHEIKH SONA MIA Vs. SHEIKH AJOR ALI
|
May 18, 1928 |
SHEKH KAUDU Vs. BERAR GINNING COMPANY LIMITED
|
January 17, 1928 |
SHEO JANGAL PRASAD Vs. EMPEROR
|
February 9, 1928 |
SHEOCHARANLAL Vs. RAMRATAN
|
January 19, 1928 |
SHEOPAL SINGH Vs. DURGA PRASAD
|
April 17, 1928 |
SHEOSHANKAR Vs. LAL INDRA SHAH
|
December 11, 1928 |
SHER SINGH Vs. BASDEO SINGH
|
May 29, 1928 |
SHIAM LAL Vs. MTHUKUM KUAR
|
November 26, 1928 |
SHIB CHARAN Vs. RAM SAHAI
|
November 6, 1928 |
SHIBA KUMARI DEBI Vs. MTDAKSHA BALA DASSI CHOWDHURANI
|
January 5, 1928 |
SHIBNATH SINGH RAY Vs. SABERUDDIN AHMED
|
June 22, 1928 |
SHIVLAL GULABCHAND Vs. TANIRAM SADASHIV
|
June 20, 1928 |
SHOLAPUR MUNICIPALITY Vs. SHIVRAM BHAGWANT SARODE
|
February 1, 1928 |
SHOLAPUR SPINNING AND WEAVING CO LTD Vs. PANDHARINATH MARTAND SULAKHE
|
March 8, 1928 |
SHRAWAN MAHAR Vs. RAJESHWAR KHANDOPANT PAGE
|
January 5, 1928 |
SHRI DHAR Vs. UDAIBIR SINGH JUDEO
|
April 30, 1928 |
SHRI PRAKASH SINGH Vs. ALLAHABAD BANK LTD
|
November 23, 1928 |
SHRIKISAN Vs. SECRETARY OF STATE
|
August 30, 1928 |
SHRINIWAS VITHAL PAI Vs. HARI SABAJI KAMAT
|
December 7, 1928 |
SHRIRAM Vs. SAMIRMAL
|
May 21, 1928 |
SHRIRAM AND MAHADEO A FIRM OF MERCHANTS Vs. MUKH RAM AGARWALA
|
February 16, 1928 |
SHUBRATI Vs. SHAMSUDDIN
|
February 27, 1928 |
SIALKOT MISSION Vs. SIR BISHESHARDAS DAGA
|
January 16, 1928 |
SIBESH CHANDRA PAKRASHI Vs. BIBI BHUSAN ROY
|
March 26, 1928 |
SIBT AHMAD Vs. AMINA KHATOON
|
February 24, 1928 |
SIDRAMAPPA BASWANTRAO VIBHUTE Vs. SHIDAPPA VIRAPPA UMBARJE
|
September 3, 1928 |
SINNAPA PILLAI Vs. RAMASWAMY IYER
|
April 26, 1928 |
SINNAPPA PILLAI Vs. RAMASWAMI AYYAR
|
April 26, 1928 |
SIR TUKOJIRAO HOLKAR Vs. SOWKABAI PANDHARINATH RAJAPURKAR
|
September 11, 1928 |
SIRAJUDDIN Vs. SONILAL
|
February 14, 1928 |
SISIR KUMAR MALLIK Vs. NARAN CHANDRA MALLIK
|
August 15, 1928 |
SITA NATH CHAKRAVARTI Vs. BEPIN BEHARI CHOWDHURY
|
January 19, 1928 |
SITARAM Vs. MULCHAND
|
November 5, 1928 |
SITARAM KRISHNA PADHYE Vs. CHIMANDAS FATEHCHAND
|
February 15, 1928 |
SITARAM KUNBI Vs. EMPEROR
|
January 25, 1928 |
SITI FAKIR Vs. CHAND BEWA
|
January 9, 1928 |
SITI KANTA PAL Vs. RADHA GOBINDA SEN
|
December 21, 1928 |
SITRAM KALWAR Vs. SUKIA KALWARIN
|
December 18, 1928 |
SIVA PROSAD SAW Vs. BHADRAMONI DASSI
|
May 14, 1928 |
SIVASWAMI AIYAR Vs. THIRUMUDI CHETTIAR
|
September 3, 1928 |
SIVASWAMY IYER Vs. THIRUMUDI CHETTIAR
|
September 3, 1928 |
SM AFIRAN BIBI Vs. NARIMTULLA SAHA
|
April 18, 1928 |
SM PAKIJA BIBI Vs. ADHAR CHANDRA NATH
|
May 3, 1928 |
SM TILOTTAMA DASI Vs. MADHU SUDAN GIRI
|
June 8, 1928 |
SOBHARAM Vs. RAMPRASHAD
|
December 15, 1928 |
SOHAN BIBI Vs. BAIJNATH DAS
|
March 9, 1928 |
SOHAN LAL Vs. MOHAN LAL
|
June 20, 1928 |
SOHAN LAL Vs. SHEO NATH
|
July 14, 1928 |
SOMAYAJULU Vs. MAHAMMAD AZAM SAHIB
|
January 6, 1928 |
SOMBHAI ADESING Vs. JAGJIVAN DAYARAM
|
March 23, 1928 |
SOMU AYYAR Vs. CHELLIAH PILLAI
|
October 12, 1928 |
SOMU IYER Vs. CHELLIAH PILLAI
|
October 12, 1928 |
SOMWAR GIR Vs. GOSWAMI MAYANAND GIR
|
March 19, 1928 |
SOORATH NATH BANERJEE Vs. BHABASANKAR GOSWAMI
|
August 15, 1928 |
SOUDAMINI DASSYA CHOUDHURANI Vs. SHEIKH BASIR MAMUD
|
July 18, 1928 |
SOURENDRA NATH MITRA Vs. JATINDRA NATH GHOSE
|
April 25, 1928 |
SOURINDRA NATH BASU Vs. NIRMAL CHANDRA BANERJEE
|
February 7, 1928 |
SOUTH BRITISH INSURANCSE CO LTD Vs. JRSTENSON
|
February 28, 1928 |
SREE RAJA BOMMADEVARA NAGANNA NAIDU BAHADUR ZAMINDAR GARU Vs. SREE RAJA BOMMADEVARA VENKATARAYULU NAIDU BAHADUR ZAMINDAR GARU
|
January 31, 1928 |
SREERAM RAMAKOTTIAH Vs. CHINTALAPUDI SUBBA RAO
|
April 19, 1928 |
SRI BASHYAM KONAYAMMA Vs. SRI BASHYAM RAMASWAMI GARU
|
March 14, 1928 |
SRI BHASHYAM KONAYAMMA, MINOR, BY HER NEXT FRIEND AND FATHER NEDAMAMARLI KANDALA TIRUVENGALA BHASYAKARACHARYULU Vs. SRI BHASHYAM RANGACHARAYULU, MINOR, BY HIS GUARDIAN
|
March 14, 1928 |
SRI RAJA RAVU SRI KRISHNAYYA RAO Vs. RAJAH
|
March 7, 1928 |
SRI RAJAH MALRAJU LAKSHMI VENKAYAMMA RAO BAHADUR ZEMINDARINI GARU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
|
December 12, 1928 |
SRI RAJAH SATRUCHERLA SIVASKANDHARAJU BAHADUR GARU Vs. SRI SRI SRIRAMACHANDRA DEO MAHARAJA OF JAYPUR
|
July 26, 1928 |
SRI SRI SRI PATTARANI PURNACHENDRA MALA JAMNA DEVI MORIMA GARU Vs. PRESIDENT TALUK BOARD
|
March 19, 1928 |
SRI SRI SRI SRINIVASA RAJAMANI RAJA DEO, RAJAH OF MANDASA Vs. SENAPATI JAGANNAIKULU
|
March 13, 1928 |
SRIJAN GAZI Vs. ABDUL SATTAR
|
May 17, 1928 |
SRIJUKTA SARAJUBALA DEVI Vs. SREEMATI JYOTIRMOYEE DEBI
|
June 1, 1928 |
SRIMATI MANIKYA BEWA Vs. PUSHPA CHARAN MAJHI
|
July 11, 1928 |
SRIPATIPRASADJI BIHARILALJI Vs. LAXMIDAS DUNGERBHAI
|
November 23, 1928 |
SRISH CHANDRA BHADURI Vs. BROJOBASHI PRAMANIK
|
August 24, 1928 |
STHIRA HARI BHATTACHARJEE Vs. SASADHAR KARMAKAR
|
May 23, 1928 |
SUBHAS CHANDRA BOSE Vs. RKNIGHT AND SONS
|
January 30, 1928 |
SUBRAMANIA IYER Vs. EMPEROR
|
July 24, 1928 |
SUBRAMANYA IYER Vs. SWAMINATHA CHETTIAR
|
February 17, 1928 |
SUBRAO HAMBIRRAO PATIL Vs. RADHA HAMBIRRAO PATIL
|
January 26, 1928 |
SUBRAYA PAI Vs. SUBRAMANIA PATTAR
|
January 10, 1928 |
SUDHIR CHANDRA DAS Vs. RASESWARI CHAUDHURANI
|
June 11, 1928 |
SUJAUDDIN Vs. EMPEROR
|
December 20, 1928 |
SUKHA Vs. LACHMI NARAIN
|
May 2, 1928 |
SUKHLAL RAMBAKAS PARDESHI Vs. JETHA OPAJISHET MARWADI
|
July 30, 1928 |
SUKU RAM KOCH Vs. KRISHNA DEB SARMA
|
December 19, 1928 |
SULTAN KANI ROWTHAN Vs. MAHOMED MEERA ROWTHAN
|
October 26, 1928 |
SUMER CHAND Vs. BENI PRASAD
|
July 16, 1928 |
SUNDARA BHATTAR Vs. MUNUSAMI MUDALI
|
September 9, 1928 |
SUNDERABAI Vs. BAPUNA
|
September 10, 1928 |
SUNDERMULL Vs. JOHN CARAPIET GALSTAUN
|
December 10, 1928 |
SUNITI SUNDARI DEVI Vs. SRIKRISHNA CHAKRAVARTI
|
April 23, 1928 |
SUPDU DAULATSING DAJI PATIL Vs. SAKHARAM RAMJI
|
February 16, 1928 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MURRAY
|
June 1, 1928 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DARBESH ALI
|
December 11, 1928 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. SRISH CHANDRA RAY
|
May 10, 1928 |
SURAJ NARAIN DUBE Vs. SUKHU AHEER
|
July 6, 1928 |
SURAJ PAL SINGH Vs. RAMJIT
|
November 1, 1928 |
SURAJ PRASAD Vs. BACHHRAJ
|
February 17, 1928 |
SURAJMAL Vs. RAGHUNATH
|
April 16, 1928 |
SURENDRA CHANDRA RAY CHOUDHURI Vs. KEDARESWAR CHOUDHURI
|
July 31, 1928 |
SURENDRA NATH CHATTERJI Vs. JAHNAVI CHARAN MUKHERJI
|
May 1, 1928 |
SURENDRA NATH DAS Vs. ALAUDDIN MISTRY
|
July 30, 1928 |
SURESH CHANDRA CHATTERJEE Vs. KANTI CHANDRA BHATTACHARJEE
|
February 29, 1928 |
SUTHADI ALAGA THEVAR Vs. GABAKER, AUTHORISED AGENT OF PROPRIETORS OF GANDANAICKANUR ZAMIN
|
August 10, 1928 |
SWAMINATHAN Vs. VSUBRAMANIA AYYAR
|
March 26, 1928 |
SYED HUSSAIN Vs. CSMUNIRATHNAM CHETTY
|
March 20, 1928 |
SYED SADECK ABDULLA Vs. MAHOMED ABDULLA HASSANALLI
|
November 6, 1928 |
T K PIRMANAYAGAM PILLAY Vs. ARUMUGHAM PILLAY
|
September 6, 1928 |
T RAJU Vs. NAGAMMAL
|
August 6, 1928 |
T S RAGUPATHI AIYAR Vs. NARAYANA GOUNDAN
|
September 5, 1928 |
T S RAMABHADRA ODAYAR Vs. EMPEROR
|
February 17, 1928 |
T UNIKANTA MENON Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
|
August 10, 1928 |
TADI SARAREDDI (DEAD) Vs. CHELAMCHERLA BRAHMAYYA, MINOR BY MOTHER AND GUARDIAN RATTAMMA
|
January 24, 1928 |
TADI SARREDDI Vs. CHELAMCHERLA BRAHMAYYA MINOR BY MOTHERS AND GUARDIAN RATTAMMA
|
January 24, 1928 |
TAHER SHEIKH CHOWKIDAR Vs. OTARUDDI HOWLADAR
|
June 20, 1928 |
TALLAMRAJU VENKATASUBBA RAO Vs. PRESIDENT, TALUK BOARD
|
March 26, 1928 |
TANGEVA VENKAPPA Vs. GOVINDAPPA AYAPPA
|
June 22, 1928 |
TARACHAND Vs. NOKHE SINGH
|
February 9, 1928 |
TARACHAND MARWADI Vs. EMPEROR
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September 29, 1928 |
TARAK NATH SAHA Vs. MOTI LAL AGARWALA
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February 27, 1928 |
TARINI CHARAN BHATTACHARJEE Vs. KEDAR NATH HALDAR
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September 12, 1928 |
TARINI CHARAN SARDAR Vs. SRISH CHANDRA PAL
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February 2, 1928 |
TASER MONDAL Vs. PROKASH CHANDRA MUKHERJEE
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February 9, 1928 |
TATA IRON AND STEEL CO LTD Vs. RADHA MONI DASI
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February 16, 1928 |
TATYA ROWJI Vs. HATHIBHAI BULAKHIDAS
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February 2, 1928 |
TEWARI RAGHURAJ CHANDRA Vs. RANI SUBHADRA KUNWAR
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February 2, 1928 |
THIAGARAJA MUDALI Vs. VNKOTHANDAPANI MUDALIAR
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February 15, 1928 |
THIRUKAVAL CHETTI Vs. KARIA GOUNDAN
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November 6, 1928 |
THIRUVENDIPURAM CHENGALAMMA GARU Vs. VEMASANI VEERARAGHAVA NAIDU
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April 19, 1928 |
THOGARCHEDU KAKAMMA Vs. THOGARCHEDU CHANDRASEKHARA SOMAYAJULU
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August 15, 1928 |
THUBATI VENKATAKRISHNAYYA Vs. VAJRALA CHINA VEERAREDDI
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February 28, 1928 |
TIKA RAM Vs. EMPEROR
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May 18, 1928 |
TIKARAM Vs. SUKKA LODHI
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July 2, 1928 |
TIKU KAHAR Vs. EQUITABLE COAL CO LTD
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August 23, 1928 |
TILAKRAM CHAUDHURI Vs. KODUMAL JETHANAND WADHWA
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February 3, 1928 |
TINKARI MUKHERJEE Vs. MAHIMA NIRANJAN GHAKRABARTY
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July 19, 1928 |
TINNEVELLY MILLS CO LTD Vs. TAKMOHIDEEN PICHAI TARAGANAR
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October 4, 1928 |
TIRUMALA CHETTY RANGAYYA CHETTY Vs. KANDALLA SRINIVASA RAGHAVACHARLU
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September 18, 1928 |
TIRUMALA CHHTTI RANGAYYA Vs. KANDALLA SRINIVASA RAGHAVA-CHARLU
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September 18, 1928 |
TITAN PRAMANIK Vs. CHINTAN PRAMANIK
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January 26, 1928 |
TOSHANPAL SINGH Vs. DISTRICT JUDGE OF AGRA
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July 25, 1928 |
TOTARAM KASAR Vs. KUTUBUDDIN
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October 27, 1928 |
TRIMBAK Vs. KRISHNA RAO
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November 5, 1928 |
TRIPATHI ANAND NATH TEWARI Vs. JOKHU KURMI
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November 19, 1928 |
TULA RAM Vs. DWARKA DAS
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January 10, 1928 |
TUNGA BIDYA DEVI Vs. PANNA SASHI DEVI
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May 11, 1928 |
UMED HUSSAIN Vs. EMPEROR
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July 3, 1928 |
UMEDMULL MANGALCHAND Vs. MANI RAM AGARWALLA
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April 26, 1928 |
UMRAO Vs. NIADAR
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July 30, 1928 |
UNION BANK OF BIJAPUR Vs. BHIMRAO SHRINIVASRAO JORAPUR
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December 14, 1928 |
UNITED INDIA LIFE ASSURANCE CO LTD AND THE INDIAN COMPANIES ACT, 1913 AND THE LIFE ASSURANCE COMPANIES ACT, 1912 Vs. PVSARMA
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November 23, 1928 |
UPENDRA NANDAN DAS MAHAPATRA Vs. BANAMALI CHARAN PATI
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January 30, 1928 |
UPENDRA NATH GHOSE Vs. BAIKUNTHA NATH GHOSE
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June 1, 1928 |
URJUN Vs. MATHURA NATH
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April 27, 1928 |
UTANKA LAL MOOKERJI Vs. TARAK NATH SEAL
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August 15, 1928 |
UTTAMCHAND Vs. SALIGRAM
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September 11, 1928 |
UTTAMRAO Vs. DAULAT
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December 19, 1928 |
V ACHUTHAN NAIR Vs. MANAVIKRAMAN ALIAS KUNHETTAN RAJA
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January 5, 1928 |
V ALAGAPPA CHETTY AND CO Vs. ROOPCHAND CHABILDASS AND SONS
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December 11, 1928 |
V G SHANMUGA MUDALIAR Vs. KAVERI AMMAL
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February 9, 1928 |
V R RAMASUBBA RAJU Vs. SESHAMMA
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July 27, 1928 |
V R VENKATARAMA AIYAR Vs. TGOPALAKRISHNA PILLAI
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September 24, 1928 |
V RAMALINGA MUDALIAR Vs. ESUNDARA SASTRIGAL
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September 20, 1928 |
V RANGASIOAMI MOOPANAR Vs. EMPEROR
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July 3, 1928 |
V SRINIVASA VARADACHARIAR Vs. RUNGANAYAKI AMMAL
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November 29, 1928 |
V V SUBRAMIAH CHETTY AND THREE ORS Vs. NATARAJA PILLAI
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August 24, 1928 |
VACLAMUDI BHIMAYYA Vs. PUTCHA LAKSHMINARAYANA
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February 21, 1928 |
VAIDYANATHA THEVAR Vs. ERSMURUGIAHAN CHETTIAR
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April 19, 1928 |
VAIYAPURI CHETTIAR Vs. SUBRAMANIA CHETTIAR
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August 31, 1928 |
VANAVAMALAI RAMANUJA JEER SWAMIGAL Vs. MASAMI NADAR
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September 19, 1928 |
VARADA APPALANAIDU Vs. BODU ANNAMNAIDU
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January 25, 1928 |
VASUDEVA SHANABHAG Vs. DAMODHARA SHANABHAG
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February 29, 1928 |
VATTAM RAMAKRISHNAYYA; VATTEM GOPALAKRISHNAYYA Vs. VATTINI SATYANARAYANA; VATTERU RAMAKRISHNAYYA
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March 30, 1928 |
VATTAM-RAMAKRISHNAYYA Vs. VATTINI SATYANARAYANA
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March 30, 1928 |
VATTI KUTI VEERANNA (MINOR) BY ADOPTIVE MOTHER AND GUARDIAN ACHAMMA Vs. KATURI SAYAMMA ALIAS CHITTAMMA
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December 10, 1928 |
VEDAPPAN SERVAI Vs. MPERIANNAN SERVAI
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May 16, 1928 |
VEERAPPA CHETTIAR Vs. SUBRAHMANIA AIYAR
|
September 4, 1928 |
VEMULAPALLI KRISHNAYYA Vs. KATRAGADDA RAMAYYA
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February 16, 1928 |
VEMULAPALLI RAMAKOTAYYA Vs. GUTHA VIRARAGHAVAYYA
|
November 1, 1928 |
VEMULAPATTI KRISHNAYYA Vs. KATRAQADDA RAMAYYA
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February 16, 1928 |
VENIDAS NEMCHAND Vs. BAI CHAMPABAI
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November 27, 1928 |
VENKAT SUBBA SHRINIVAS HEGDE Vs. SUBBA RAMA HEDGE
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January 24, 1928 |
VENKATACHALAM CHETTIAR Vs. ANNAPURNI AMMAL
|
January 23, 1928 |
VENKATAPATHI NAYAKAR, MINOR THROUGH HIS MOTHER AND NEXT FRIEND SUPPAMMAL Vs. PAPPIA NAYAKAR
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February 20, 1928 |
VENKATASUBBAMMAL Vs. KANDASAMY RAJA
|
April 27, 1928 |
VENKATASWAMI NAICKER Vs. PALANISWAMI CHETTIAR ALIAS PONNUSWAMI CHETTIAR
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August 28, 1928 |
VENKATESWARA IYER Vs. RAMANATHA DHEEKSHITAR
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October 16, 1928 |
VENNAL NAIDU Vs. OFFICIAL RECEIVER
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December 12, 1928 |
VETTAKKE KAKKATTU MANAKKAL PARAMESWARAN NAMBUDRIPAD Vs. SESHAN PATTAR
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February 1, 1928 |
VILLAGE SANITATION PANCHAYAT COMMITTEE Vs. S. R. DESHMUKH
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November 27, 1928 |
VITHAL Vs. DAWOO
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December 18, 1928 |
VITHOBA Vs. BHANGI
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August 3, 1928 |
VYSYAM KANDIYAL ALIAS PUNATHIL KANDAN Vs. NEELAMBALATHI ANDI
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January 30, 1928 |
WAIKKUNTHRAO Vs. TANBA
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September 25, 1928 |
WAJDIBEGUM Vs. ABDUL GANI
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October 5, 1928 |
WAJID ALI KHAN Vs. PURAN SINGH
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December 6, 1928 |
WALIDAD KHAN Vs. EMPEROR
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May 25, 1928 |
WASUDEO WAMAN SHENDURNIKAR Vs. AKOLA MUNICIPALITY
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May 23, 1928 |
WATRAP S SUBRAMANIA AIYAR, HIGH COURT VAKIL Vs. UNITED INDIA LIFE INSURANCE COMPANY LIMITED , A COMPANY CARRYING ON BUSSINESS OF LIFE INSURANCE
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September 14, 1928 |
Y DESI CHETTIAR Vs. JKCHINNASAMI CHETTIAR, PRESIDENT, UNION BOARD
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August 14, 1928 |
YELAMANCHILI PITCHAYYA Vs. YELAMANCHILI RATTAMMA
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September 24, 1928 |
YELAMARTY RAMANNA Vs. SOBHANADRI APPA RAO
|
April 11, 1928 |
YELLAMARAJU VENKATASUBBA RAO Vs. GOTETI VIGNESWARADU (DEAD)
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January 16, 1928 |
YELLAPPA RAMAPPA NAIK Vs. TIPPANNA LAXMAN NAIK
|
November 6, 1928 |
YELLAPPA RAMAPPA NAIK Vs. TIPPANNA BIN LAXMANNA NAIK
|
November 16, 1928 |
ZAFARYAB HASAN Vs. UMAR DARAZ ALI KHAN
|
July 11, 1928 |
ZAKI HUSAIN Vs. DEPUTY COMMISSIONER OF GONDA
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July 4, 1928 |
ZULFIQAR ALI Vs. MUSAMMAT KALLU
|
July 12, 1928 |