A A V PERIAKARUPPAN CHETTIAR Vs. MANIKKA VACHAGA DESIKA GNANA SAMBANDA PANDARA SANNADHI
|
September 25, 1915 |
A AHMED ALLY AND CO Vs. OFFICIAL ASSIGNEE; IN RE: MMAHOMED ALLY JEEVAJEE AND CO
|
March 8, 1915 |
A BHARADWAJA MUDALIAR Vs. KOLANDAVELU MUDALIAR ALIAS KOLANDAVELU NAICKER
|
October 6, 1915 |
A L A R ARUNACHELLAM CHETTIAR Vs. VELAPPA THAMBIRAN
|
February 9, 1915 |
A L A R ARUNACHELLAM CHETTIAR Vs. LAKSHMANA AIYAR
|
September 17, 1915 |
A L A R ARUNACHELLAM CHETTIAR AND THREE ORS Vs. LAKSHMANA AYYAR
|
September 17, 1915 |
A L A R ARUNACHELUM CHETTY BY HIS AUTHORISED AGENT, SUBRAMANIA AIYAR Vs. SYYAD AHAMED AMBALAM
|
October 22, 1915 |
A L A R RM ARUNACHALAM CHETTIAR THROUGH HIS AUTHORISED AGENT M SUBRAMANIA AIYAR Vs. MANGALAM
|
December 22, 1915 |
A L A R RM ARUNACHALLAM CHETTIAR (THROUGH HIS AUTHORIZED AGENT M SUBRAMANIA AYYAR), ET AL Vs. MANGALAM ET AL
|
December 22, 1915 |
A L M S S CHINNAKARUPAN CHETTY Vs. MVMMEYYAPPA CHETTY
|
August 26, 1915 |
A M ROSS, DULY AUTHORISED AGENT OF CERTAIN TEA COMPANIES AND LABOUR ASSOCIATIONS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 29, 1915 |
A P R S CHINNIAH CHETTY BY AGENT, KALYASUNDARAM IYER Vs. TIKKANI RAMASWAMI CHETTY
|
September 24, 1915 |
A P T VEERABHADRA PILLAI Vs. APTSHUNMUGAM PILLAI
|
December 22, 1915 |
A SUBBANNA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF NORTH ARCOT
|
September 14, 1915 |
A T S A ANNAMALAI CHETTY Vs. SVVELAYUDU NADAR; SUNDARA NADAN
|
November 24, 1915 |
A T S A ANNAMALAI CHETTY Vs. SVVELAYUDA NADAR
|
October 22, 1915 |
A V SUBRAMANIA AIYAR Vs. SELLAMMAL
|
September 7, 1915 |
A VAKIL OF THE HIGH COURT Vs. PRESIDENT OF THE VAKILS ASSOCIATION, HIGHCOURT
|
April 16, 1915 |
A VARADARAJULU CHETTY Vs. ARAJAMMA
|
February 12, 1915 |
A. K. A. S. JAMAL Vs. MOOLLA DAWOOD, SONS AND COMPANY
|
November 3, 1915 |
ABADI BIBI Vs. KAULESHAR PRASAD MISRA; GOBIND NARAIN SINGH
|
June 30, 1915 |
ABDUL AZIZ Vs. EMPEROR
|
December 7, 1915 |
ABDUL GAFFAR Vs. NUR JAHAN BEGUM
|
April 28, 1915 |
ABDUL GANI Vs. EMPEROR
|
January 26, 1915 |
ABDUL GHAFOOR MIAH Vs. HAJI KHUNDAKAR ALTAF HOSAIN
|
March 31, 1915 |
ABDUL HAKIM KHAN Vs. KARAN SINGH
|
July 15, 1915 |
ABDUL KADYA BEARI Vs. SHABYODE KUNHI AHMED
|
November 30, 1915 |
ABDUL KARIM MEAN Vs. MIAJAN MIANJI
|
November 24, 1915 |
ABDUL KHALIQ Vs. EMPEROR THROUGH KHALAQ SINGH
|
February 10, 1915 |
ABDUL QAYUM Vs. FIDA HUSAIN
|
July 1, 1915 |
ABDUL RAB Vs. EMPEROR
|
December 21, 1915 |
ABDUL RAFI KHAN Vs. MAULA BAKHSH
|
May 27, 1915 |
ABDUL RAHAMAN Vs. SARAFAT ALI
|
August 24, 1915 |
ABDUL RAHIM SAHIB Vs. KULLAPPA GOWNDEN
|
July 23, 1915 |
ABDUL RAHMAN CHOWDHURI Vs. AHMADAR RAHMAN
|
August 10, 1915 |
ABDUL RAHMAN SARKAR Vs. PROMODE BEHARY DUTTA
|
January 5, 1915 |
ABDUL RAZAQ Vs. ZAMIR AHMAD
|
May 20, 1915 |
ABDUL SALAM KHAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 23, 1915 |
ABDUL SHEIKH Vs. EMPEROR
|
July 9, 1915 |
ABDUL WAHAB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 20, 1915 |
ABDURAHIM HAJI ISMAIL MITHU Vs. HALIMABAI
|
December 3, 1915 |
ABED KHONDKAR Vs. MOHENDRA LAL DE
|
March 31, 1915 |
ABHARAN SINGH Vs. LAL BAHADUR SINGH
|
January 11, 1915 |
ABID ALI Vs. IMAM ALI
|
November 26, 1915 |
ABJAL MAJHI Vs. INTU BEPARI
|
July 27, 1915 |
ACHYUT RAYAPA SHANBHAG Vs. GOPAL SUBBAYA SHANBHAG
|
June 30, 1915 |
ADAPAKA BAPANNA Vs. SRI RAJA INUGANTI RAJAGOPALA RAO BAHADUR GARU
|
November 3, 1915 |
ADMINISTRATOR-GENERAL OF BENGAL Vs. ADCHRISTIANA
|
June 9, 1915 |
ADUSUMALLI KRISHNAYYA; SURAPANENI SOBHANADRAMMA; ADUSUMALLI LAKSHMIPATHI; ADUSUMALLI VENKATARAMAYYA Vs. ADUSUMALLI LAKSHMIPATHI; ADUSUMALLI LAKSHMIPATHI; ADUSUMALLI KRISHNAYYA; ADUSUMALLI LAKSHMIPATHI
|
October 27, 1915 |
ADUSUMILLI KRISHNAYYA Vs. ADUSUMILLI LAKSHMIPATHI
|
October 27, 1915 |
ADVOCATE GENERAL Vs. JIMBABAI
|
July 8, 1915 |
AFTAR ALI Vs. BROJENDRA KISHORE ROY CHOWDHURY
|
February 25, 1915 |
AFZAL SHAH Vs. MUHAMMAD ABDUL KARIM KHAN
|
February 5, 1915 |
AGHA SYED DAUD ALI SHAH Vs. PANDIT RAM PRASAD
|
June 1, 1915 |
AGUSTUS BROTHERS Vs. MAFERNANDEZ
|
August 31, 1915 |
AHID KHONDKAR Vs. MAHENDRA LAL DE
|
March 31, 1915 |
AHMED MUSAJI SALEJI Vs. HASHIM EBRAHIM SALEJI
|
January 19, 1915 |
AHMED MUSAJI SALEJI Vs. MAMOOJI MUSAJI
|
July 5, 1915 |
AJODHYA PERSHAD Vs. MUSAMMAT CHHABILA KOER
|
May 20, 1915 |
AKBAR ALI KHAN Vs. SYED ABBAS
|
April 20, 1915 |
AKBAR FAKIR Vs. INTAIL SAYAL
|
May 27, 1915 |
AKBAR HUSSAIN SAHIB Vs. SHOUKHAH BEGAM SAHEBA (DIED)
|
October 18, 1915 |
AKBARI KHANUM Vs. AFZAL BEGAM
|
March 10, 1915 |
AKHIL CHANDRA SEN Vs. TRIPURA CHARAN CHOWDHURY
|
May 26, 1915 |
AKHIL CHANDRA SHAHA Vs. INDIA GENERAL NAVIGATION AND RAILWAY CO LTD,AND RIVERS STEAM NAVIGATION CO LTD
|
March 4, 1915 |
AKIMANNESSA BIBI Vs. BEPIN BEHARI MITTER
|
August 15, 1915 |
ALAGAMUTHU PILLAI Vs. DEVASAGAYA FERNANDEZ
|
December 2, 1915 |
ALAMANAYAKUNIGARI NABI SAB, MINOR, BY NEXT FRIEND AND MOTHER FAKIR BEE Vs. MURUKUTI PAPIAH
|
March 29, 1915 |
ALAMELAMMALL Vs. PNKSURAYAPRAKASAROYA MUDALIAR
|
September 22, 1915 |
ALEJAN BIBI Vs. RAHAM ALI
|
February 10, 1915 |
ALI HAFFIZ Vs. ABDUR RAHMAN
|
March 17, 1915 |
ALI JAFAR Vs. PHULMANTA KOER
|
June 19, 1915 |
ALI MAHAMUD Vs. AFTABUDDIN BHUYA
|
February 11, 1915 |
ALIMAHOMED RAHIMTULLAH Vs. PANDURANG LAXMAN
|
December 13, 1915 |
ALLAHABAD IMPROVEMENT TRUST REPRESENTED BY THE MUNICIPAL BOARD Vs. RANA TIKANDRA JANG BAHADUR
|
August 2, 1915 |
ALLAHABAD TRADING AND BANKING CORPORATION LIMITED Vs. GHULAM MUHAMMAD
|
April 6, 1915 |
AMBALATH VEETTIL THEKKETHIL MOSSA Vs. VALIYAKATH PATHUMMA
|
September 22, 1915 |
AMBICA CHARAN BEPARI Vs. ASWINI KUMAR BANERJEE
|
February 25, 1915 |
AMBICA CHARAN DAS; PRIYA NATH DAS Vs. HARINATH DAS
|
March 26, 1915 |
AMBIKA CHARAN CHAKRABARTI Vs. SASITARA DEBI
|
April 7, 1915 |
AMBIKA PERSHAD Vs. SALAMAT KHAN
|
May 18, 1915 |
AMIR SHAH Vs. TULA PANDE
|
April 27, 1915 |
AMIR SINGH Vs. CHHATTAR SINGH
|
April 23, 1915 |
AMMANI Vs. JAGANNATHA REDDI
|
April 8, 1915 |
AMMASI KUTTI GOUNDEN Vs. APPALU ALIAS KRISHNASWAMI NAICKEN
|
February 26, 1915 |
AMRITA LAL HAZRA Vs. EMPEROR
|
February 2, 1915 |
AMRITA LAL KUNDU Vs. ANUKUL CHANDRA DAS
|
August 30, 1915 |
AMRITALAL HAZRA; SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. EMPEROR; KHAGENDRA NATH CHOWDHURY
|
February 25, 1915 |
ANAND SARUP Vs. ASAD ALI
|
February 8, 1915 |
ANAND SARUP Vs. CHAWWA
|
December 11, 1915 |
ANANDA KUMARI DEBI Vs. DURGA MOHAN CHUCKERBUTTY
|
June 30, 1915 |
ANANDA MOHAN SAHA Vs. GOBINDA CHANDRA RAT CHOUDHURY
|
September 2, 1915 |
ANANGA MOHUN CHAKRAVERTY Vs. BEJOY CHANDRA DUTTA
|
April 23, 1915 |
ANANT PRASAD SINGH Vs. HMANNERS
|
March 29, 1915 |
ANANTA RAMAPPA Vs. SUBRAYA
|
March 3, 1915 |
ANANTHA DES KACHARIAR Vs. VISWANADHA MUDALY
|
August 6, 1915 |
ANATH NATH MITRA Vs. MIDNAPUR ZEMINDARY CO LTD
|
June 7, 1915 |
ANILA BALA DASI Vs. RAJENDRA NATH DALAL
|
November 25, 1915 |
ANKALA VENKATA REDDY Vs. MANCHALA VENKATA REDDY
|
March 5, 1915 |
ANNAMALAI CHETTY Vs. POOSARI SUPPIA THEVAN
|
September 15, 1915 |
ANNAMALAI MAYAMMAD MEERA, ROWTHAN S SON, ABDULLA ROWTHAN Vs. HONOURABLE RAJAH VASUDEVA RAVI VARMA, STYLED VALIA NAMBIDI OF VENGUNNAT,
|
March 19, 1915 |
ANNODA CHARAN NAYA Vs. DASARATH HALDAR
|
May 7, 1915 |
ANTONI JUAS PRABHU Vs. RAMAKRISHNAYYA
|
September 24, 1915 |
APPATHURAI AIYER S DAUGHTER THYALAMBAL Vs. NANIT PATTAR S SON KRISHNA PATTAR
|
November 26, 1915 |
APPAYYA SHETTY Vs. BPMMAHAMMAD BEARI
|
August 10, 1915 |
APPAYYA SHETTY, MANAGER, TILE FACTORY Vs. PMMAHAMMADE BEARI
|
August 10, 1915 |
ARUMUGASUNDARA MAHARAJA PILLAI Vs. KNARASIMHA IYER
|
April 15, 1915 |
ARUNACHALAM CHETTY (DIED) Vs. RAMANATHAN CHETTY
|
October 11, 1915 |
ARUNAGIRI MUDALIAR Vs. KUPPUSAMI PILLAI
|
January 12, 1915 |
ASAD ALI Vs. BUJRUS MEHER BIBI
|
May 31, 1915 |
ASHMATULLA SIRCAR Vs. PAN MAHMUD CHOWDHURY
|
June 28, 1915 |
ASHRAF ALI Vs. KALYAN DAS
|
June 4, 1915 |
ASSISTANT COLLECTOR Vs. VITHALDAS VALLAVADAS
|
October 12, 1915 |
ATIMANNESSA BIBI Vs. ABDUL SOBHAN
|
July 21, 1915 |
ATRABANNESSA BIBI Vs. SAFATULLAH MIA
|
July 7, 1915 |
ATTYAM VENKATASUBBARAYADUAND; BACHOTI BHAVAN NARAYANA SASTRI Vs. SRI RAJAH VELUGOTI GOVINDA; KRISHNA YACHENDRULU VARU; BAHADUR ZEMINDAR GARU
|
December 21, 1915 |
ATUL CHANDRA SEN Vs. RAJA PEARY MOHAN MOOKERJEE
|
November 25, 1915 |
ATYAM VENKATASUBBARAYADU Vs. SRI RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRULU VARU BAHADUR ZAMINDAR GARU
|
December 21, 1915 |
AUDH BIHARI PANDE Vs. JADUBANS MISIR
|
May 27, 1915 |
AUDIAPPA PILLAI Vs. NALLENDRAN PILLAI
|
March 5, 1915 |
AUTHIKESAVALOO NAICKER Vs. SYED SHAH ABDULLA HUSSAIN SAHIB KHADIRI
|
March 19, 1915 |
AVASARALA SESHAMMA; PRATTI APPALARAJU; INDRAGANTI VENKATACHELLAM; VAKADA PADAYYA Vs. SRI RAVU VENKATAKRISHNARAYANIM GARU; SRI RAVU VENKATA KRISHNA EAYANIM GARU
|
December 8, 1915 |
AVASARALA VENKATA HANUMANTHA RAO Vs. AVASARALA ACHANNA
|
January 7, 1915 |
AVULA CHARAMUDI Vs. MARRIBOYINA RAGHAVULU
|
March 1, 1915 |
AYYA RAGHUNATHA THATHACHARIAR Vs. THIRUMALAI ECHAMBADI THIRUVENGADACHARIAR
|
September 24, 1915 |
AYYAKUTTI MANKONDAN Vs. PERIYASAMI KAVANDAN
|
April 14, 1915 |
AYYAKUTTI MANKONDAN Vs. PERIASAMI KOUNDAN
|
October 15, 1915 |
AYYAKUTTI MARKONDAN Vs. PERIYASAMI KAVUNDAN
|
April 14, 1915 |
AYYAPERUMALODAYAN Vs. SRMARRAMASAMI CHETTIAR
|
March 30, 1915 |
B M VENKATAPPA NAYANUM VARU Vs. PADI RAMAKRISHNAPPA CHETTY
|
November 16, 1915 |
BABAN DAUD Vs. EMPEROR
|
August 12, 1915 |
BABU GOPAL LAL Vs. KERANI GOPE
|
February 1, 1915 |
BABU RAM SUMNUN PROSAD Vs. GENDA LAL RAI
|
April 23, 1915 |
BACHCHA Vs. SHIAM LAL
|
January 16, 1915 |
BACHICHA SINGH Vs. JAFAR BEG
|
June 17, 1915 |
BADAN Vs. MURARI LAL
|
March 8, 1915 |
BADARENNESSA CHOWDHURANI Vs. ALAM GAZI
|
February 26, 1915 |
BADRI Vs. NIADAR AND UMRAO KUNWAR
|
April 21, 1915 |
BADRI DAS Vs. SHEO NATH SINGH
|
February 26, 1915 |
BAI ATRANI Vs. DEEPSING BARIA
|
July 27, 1915 |
BAI BHICAIJI Vs. PEROJSHAW JIVANJI KERAWALLA
|
July 30, 1915 |
BAID NATH SAHAY Vs. NANKU MAHTON; DUBRI MAHTON
|
January 4, 1915 |
BAIJNATH MISTRI Vs. RAJA JUNG BAHADUR
|
July 2, 1915 |
BAIKUNTHA NATH RAI CHAUDHURI Vs. BASANTA KUMARI DASI
|
August 26, 1915 |
BAL GANGADHAR TILAK Vs. SHRI SHRINIWAS PANDIT
|
March 26, 1915 |
BAL MAKUND RUITA Vs. MATI LAL BURMAN
|
August 4, 1915 |
BALAPPA DUNDAPPA TODKAL Vs. CHANBASAPPA SHIVLINGAPPA PATIL
|
September 23, 1915 |
BALDEO PANDE Vs. MUHAMMAD ALI
|
December 13, 1915 |
BALDEO THAKURAI Vs. UGRA NATH MISRA
|
April 30, 1915 |
BALMUKAND Vs. KING EMPEROR
|
March 3, 1915 |
BALWANTSING RAMCHANDRA Vs. SAKHARAM MANCHARAM
|
September 10, 1915 |
BANARSI DASS AND CO Vs. LULLA MAL
|
July 8, 1915 |
BANGARU MUTHU VENKATAPPA NAYANIVARU, ZAMINDAR OF BANGARI POLIEM Vs. GOLLA CHINNABBA NAIDU
|
March 17, 1915 |
BANGARUSAMI REDDI ALIAS PRASANNA CHIDAMBARA REDDI Vs. KUPPANNA GOUNDAN
|
January 5, 1915 |
BANK OF UPPER INDIA LIMITED Vs. ROBERT WILLIAM ANDERSON
|
April 6, 1915 |
BANKEY BIHARI LAL Vs. CHARNI
|
May 10, 1915 |
BANSGOPAL Vs. SHEO RAM SINGH
|
November 30, 1915 |
BAPUJI SORABJI PATEL Vs. BHIKUBHAI VIRCHAND
|
August 14, 1915 |
BARATI LAL Vs. SALIK RAM
|
November 29, 1915 |
BARODA KANTA SARKAR Vs. EMPEROR
|
February 2, 1915 |
BARU MAL Vs. TANSUKH RAI
|
May 25, 1915 |
BASAPA NINGAPA Vs. EMPEROR
|
September 10, 1915 |
BASAVANA GOWD Vs. KRISHNA RAO NAIDU
|
November 8, 1915 |
BASDEO RAI Vs. DWARKA RAM
|
December 20, 1915 |
BASI NATH PAL Vs. RAJA JAGAT KISORE ACHARJEE CHOWDHURY
|
June 2, 1915 |
BASIR ALI Vs. HAFIZ NAZIR ALI
|
April 30, 1915 |
BATESHAR Vs. EMPEROR
|
June 29, 1915 |
BAVA S WIFE, BEVI UMMA Vs. THEKKINIYEDATH ALLATH SHAMU MENON
|
December 22, 1915 |
BECHAR ANOP Vs. EMPEROR
|
August 19, 1915 |
BEHARI LAL NANDY Vs. KEDAR NATH NEBU
|
May 3, 1915 |
BENI SINGH Vs. BARHAMDEO SINGH
|
January 22, 1915 |
BESINATH KARUMANI Vs. DEVI DOSS
|
March 24, 1915 |
BHAGIRATHI NONIYA Vs. SUKHDEO NONIYA
|
April 26, 1915 |
BHAGWAN DAYAL Vs. PARAM SUKH DAS
|
January 14, 1915 |
BHAGWANA Vs. BHAGWAN DAS
|
July 16, 1915 |
BHAJAN TEWARI Vs. EMPEROR
|
March 13, 1915 |
BHARAT DUAJ DAMODAR DAS Vs. MAHABBAT
|
May 20, 1915 |
BHARAT INDU Vs. GOBARDHAN DAS
|
March 17, 1915 |
BHARAT INDU Vs. MUHAMMAD MAHBUB ALI KHAN
|
November 11, 1915 |
BHARATH CHAUBE Vs. GAYA CHAUBE
|
May 14, 1915 |
BHARMA SHIDAPPA PUJARI Vs. BHAMAGAVDA SHIVAGAVDA
|
January 23, 1915 |
BHASKAR GOPAL Vs. PADMAN HIRA CHOWDHARI
|
October 11, 1915 |
BHATA RAM DAS Vs. KSHITISH CHANDRA LAHIRI
|
July 16, 1915 |
BHAWANI DAS Vs. EMPEROR
|
December 10, 1915 |
BHEEMA VENKATARAMANA Vs. BOMMINI GURAPPA
|
March 9, 1915 |
BHIKARIRAM BHAGAT Vs. MAHARAJ BAHADUR SINGH
|
June 7, 1915 |
BHOLA NATH Vs. RENKA AND ANRAND NANNHU MAL
|
January 13, 1915 |
BHOLE SINGH Vs. EMPEROR
|
August 4, 1915 |
BHUBAN MOHINI DASI Vs. GAJALAKSHMI DEBI
|
May 10, 1915 |
BHUDAR CHANDRA GOSWAMI Vs. CRSBETTS
|
May 26, 1915 |
BHUPENDRA KRISHNA GHOSE Vs. AMARENDRA NATH DEY
|
November 15, 1915 |
BHURI BEGAM Vs. RAM RATAN LAL; MUHAMMAD YUSUF KHAN
|
July 7, 1915 |
BHUTTA SANTAL Vs. DAMA SANTAL
|
July 29, 1915 |
BIDYA PROSAD SINGH Vs. BHUPNARAIN SINGH
|
May 11, 1915 |
BILAS KUNWAR Vs. DESRAJ RANJIT SINGH
|
July 13, 1915 |
BILASIRAM THAKURSIDASS Vs. EZEKIEL ABRAHAM GUBBAY
|
November 29, 1915 |
BINDA PRASAD Vs. RAGHUBIR SARAN
|
May 6, 1915 |
BIRESHWAR SAMANTA Vs. SRIMATI PRIYA SAKHI DEBI
|
March 3, 1915 |
BIRIDUGADDA VENKADU Vs. RECEIVER OF NIDADAVOLE AND MEDUR ESTATES
|
September 15, 1915 |
BIRJ KUMAR LAL Vs. SHEO KUMAR MISSIR
|
May 7, 1915 |
BISESHWAR RAY CHOWDHURY Vs. JUDHISTHIR NATH
|
February 12, 1915 |
BISESWAR GANGOOLY Vs. BHAGABATI CHARAN BANERJEE
|
May 13, 1915 |
BISHAMBHAR NATH Vs. HAR NARAIN
|
November 22, 1915 |
BISHAMBHAR NATH Vs. BJAGAN NATH PRASAD
|
May 26, 1915 |
BISHESHAR DAS Vs. AMBIKA PRASAD
|
June 29, 1915 |
BISHUNATH SHUKUL Vs. GANESH DATT SHUKUL
|
April 23, 1915 |
BISWA NATH SINHA Vs. BIDHUMUKHI DASI
|
May 26, 1915 |
BISWESSOR SEN Vs. IMAMUDII CHOWDHURI
|
March 18, 1915 |
BODDU RAMAYYA Vs. CHITTURI SURAYYA
|
March 2, 1915 |
BOGGIANO AND CO Vs. ARAB STEAMERS COLIMITED
|
October 21, 1915 |
BOMBAY COTTON MANUFACTURING CO LTD Vs. RAJA BAHADUR SHIVLAL MOTILAL
|
February 25, 1915 |
BOMMAREDDI POLIREDDI Vs. BOMMAREDDI BAPIREDDI
|
August 3, 1915 |
BONOMALI BANIKYA Vs. JOY KUMAR BAIDYA
|
April 21, 1915 |
BOUWANG RAJA CHALLAPHROO CHOWDHURY Vs. BANGA BEHARY SEN
|
August 17, 1915 |
BRIJ LAL Vs. DAMODAR DAS
|
May 27, 1915 |
BRIJNANDAN SINGH; BIDYA PRASAD SINGH Vs. BIDYA PRASAD SINGH; BHUP NARAIN SINGH
|
May 11, 1915 |
BROJABASI KOER Vs. RAM SANKAR DAS
|
May 28, 1915 |
BROJENDRA KISHORE ROY CHOWDHURY; BAIKUNTHA NATH SHARMA Vs. BHARAT CHANDRA ROY
|
August 2, 1915 |
BROJENDRA LALL DASS Vs. LAKSHMI NARAIN KHANNA
|
March 9, 1915 |
BUDDHA SINGH Vs. LALTU SINGH
|
July 29, 1915 |
BUDHI MAL Vs. BHATI
|
June 9, 1915 |
BUDHU Vs. DEWAN
|
February 11, 1915 |
BUGATA APPALA NAIDU Vs. CHENGALVALA JOGIRAJU
|
December 8, 1915 |
BUGTHA SIMHADRI NAIDU Vs. BEHAVA SITHARAMA PATRUDU
|
November 11, 1915 |
BULUSU VENKATESWARUDU Vs. NIMUSHAKAVI BALA TRIPURASUNDARI
|
August 31, 1915 |
BYMKESH CHAKRABARTTY Vs. JAGADISWAR ROY
|
April 2, 1915 |
BYOMKESH CHAKRABARTI Vs. HALADHAR MANDAL
|
May 3, 1915 |
C A EASWARA IYER Vs. KGOVINDARAJULU NAIDU
|
September 3, 1915 |
C BALAJI RAO SAHIB Vs. HARIRAMA CHETTY
|
October 1, 1915 |
C BOGGIANO AND CO Vs. ARAB STEAMERS LTD
|
October 21, 1915 |
C ETHIRAJULU NAIDU, DECEASED Vs. CGOVIVDARAJULU NAIDU
|
November 22, 1915 |
C KRISHNAMACHARI Vs. SHAW WALLACE AND CO
|
April 9, 1915 |
C RANGASAMY NAIDU Vs. CHINNASAMY IYER
|
January 20, 1915 |
C T N NARAYANAN CHETTIAR Vs. VSVLAKSHMANAN CHETTIAR (DECEASED),
|
February 23, 1915 |
C V VENUGOPAL MUDALI Vs. CVENKATASUBBIAH CHETTY
|
February 2, 1915 |
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS Vs. HARIDAS DUTTA
|
May 10, 1915 |
CHAITRAM RAMBILAS Vs. BRIDHICHAND KESRICHAND
|
April 29, 1915 |
CHAITRAM RAMBILAS Vs. BRIDHICHAND KESRICHAND
|
April 28, 1915 |
CHANDA BIBI Vs. VASONJI MORARJI
|
May 7, 1915 |
CHANDRA MOHAN BANERJEE Vs. SATYA KRIPAL BANERJEE
|
February 24, 1915 |
CHANDRADAYA SEN Vs. BHAGABAN CHANDRA SEN
|
December 22, 1915 |
CHANDU ALIAS SHINIVASA PAI Vs. KOAJA POOJARI
|
March 25, 1915 |
CHANTAN Vs. CMATHU
|
December 1, 1915 |
CHATTERJEE BRAHMIN Vs. DURGADUTT AGARWALLA
|
August 23, 1915 |
CHATTU GOPE Vs. BUDHU LAL
|
December 6, 1915 |
CHELLAPPASWAMY Vs. KPSINGARAVELU MUDALIAR
|
September 14, 1915 |
CHEMIKKALA CHINNA BALI Vs. EMPEROR
|
July 30, 1915 |
CHHABILA RAM Vs. DURGA PRASAD
|
March 10, 1915 |
CHHAGANLAL HIMATLAL Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY
|
March 9, 1915 |
CHHAJJU Vs. AYUB AHMAD
|
January 8, 1915 |
CHILAMAKURTI NAGANNA Vs. KAVIPURAPU RAMA ROW
|
January 12, 1915 |
CHILUKURI SITARAMAYYA; CHELLA SESHACHALAM Vs. SRI RAJAH VENKATA RANGAYYA APPA RAO BAHADUR ZEMINDAR GARU
|
July 29, 1915 |
CHINNAPPA THEVAN Vs. PAZHANIAPPA PILLAI
|
November 8, 1915 |
CHINNU PILLAI Vs. VENKATASAMY CHETTIAR
|
December 21, 1915 |
CHINTAMAN GANESH OKA Vs. SECRETARY OF STATE
|
February 25, 1915 |
CHIRAKKAL PUDIAMADATHUMMAL PERINGATI KOYATTI HAJI Vs. CHIRAKKAL PUDIAMADATHUMMAL PERINGATI KOYAMAN KUTTY HAJI; MANAGER OF HIS TAWAZHI TAWAD
|
October 13, 1915 |
CHOKKALINGAM CHETTY ALIAS PERIA KARUPPAN CHETTY Vs. ANNAMALAI CHETTY
|
December 21, 1915 |
CHOUDHURY SURESSUR MISSER Vs. MUSAMMAT MOHESH RANI MESRAIN
|
July 21, 1915 |
CHULHAN SINGH Vs. MADHO SINGH
|
January 14, 1915 |
CHUMMUN PRASAD CHOUBE Vs. PRANPAT CHOUBE
|
March 24, 1915 |
CHUNDUM VEETTIL PAZHAYA OTTAYIL MUHAMAD ALIAS IMBICHI Vs. THARAMEL CHERAM VEETIL ITHIRU AMMA
|
August 12, 1915 |
CHUTTA Vs. EMPEROR
|
November 27, 1915 |
COLLECTOR OF BENARES IN CHARGE OF THE COURT OF WARDS Vs. SHIAM DAS
|
February 8, 1915 |
COLLECTOR OF MEERUT Vs. UMRAO SINGH
|
March 23, 1915 |
CORPORATION OF MADRAS Vs. MOHAN LAL SOWCAR
|
April 15, 1915 |
CROWN PROSECUTOR Vs. GOVINDARAJULU
|
September 29, 1915 |
CURSETJI DINSHAW BOLTON Vs. GANGARAM LIMBAJI GAIKWAD
|
July 14, 1915 |
D N GHOSE AND BROS Vs. POPAT NARAIN BROS
|
January 28, 1915 |
D N GHOSE AND BROTHERS Vs. POPAT NARAIN BROTHERS
|
January 28, 1915 |
DAHYA KHUSAL Vs. BAI BHIKHI
|
March 5, 1915 |
DALJIT SINGH Vs. SHAMBHU SINGH
|
June 14, 1915 |
DALPATSINGHJI NAHARSINGHJI Vs. RAISINGJI NAHARSINGJI
|
March 9, 1915 |
DAMBAR SINGH Vs. MUNAWAR ALI KHAN
|
May 28, 1915 |
DAMBAR SINGH Vs. MUNAWAR ALI KHAN
|
May 11, 1915 |
DAMODA COAL COMPANY LIMITED Vs. HURMOOK MARWARI
|
March 16, 1915 |
DAMODAR DAS Vs. BIRJ LAL
|
May 27, 1915 |
DAMODAR DAS Vs. TILAK CHAND
|
June 14, 1915 |
DAMODAR MOHOLAL GINNING AND MANUFACTURING COMPANY LTD Vs. NAGINDAS MAGANLAL
|
January 15, 1915 |
DAT PRASAD SINGH Vs. GOPAL RAM
|
December 1, 1915 |
DATTATRAYA RAMACHANDRA SAVALE Vs. AJMUDDIN FAKRUDDIN
|
December 15, 1915 |
DAVULURU VIJAYA RAMAYYA Vs. DAVULURU VENKATASUBBA RAO
|
September 16, 1915 |
DAVULURU VIJAYA RAMAYYA Vs. DAVULURU VENKATASUBBA RAO
|
November 16, 1915 |
DAYA KHUSHAL Vs. BAI BHIKHI
|
March 5, 1915 |
DAYA KISHEN Vs. MOHAMMAD WAZIR AHMAD
|
July 2, 1915 |
DAYABHAI RAGHUNATHDAS Vs. BAI PARVATI
|
March 9, 1915 |
DEB NATH DAS BAIRAGI Vs. RAM SUNDAR BARMAN
|
June 18, 1915 |
DEBENDRA NATH DAS Vs. BIBUDHENDRA MANSINGH
|
May 24, 1915 |
DEBI PRASAD Vs. SHER KHAN
|
February 8, 1915 |
DEBI SINGH Vs. EMPEROR
|
June 19, 1915 |
DEO DUTT PANDE Vs. KAULESHAR DUBE
|
March 12, 1915 |
DEOKI TEWARI Vs. RAM AUTAR TEWARI
|
May 11, 1915 |
DEPUTY LEGAL REMEMBRANCER Vs. MATUKDHARI SINGH
|
September 2, 1915 |
DESRAJ Vs. SAGAR MAL
|
August 4, 1915 |
DEVARAJA AIYANGAR Vs. TIRUMALASAMI NAIDU; BODI CHETTIAR
|
November 26, 1915 |
DEVARAJA NAICKEN Vs. AMMANI AMMAL
|
December 16, 1915 |
DEVARASETTI NARASIMHAM Vs. DEVARASETTI VENKIAH
|
November 17, 1915 |
DEVARASU VENKATACHALA DWARAKA NADHA RAO; NARASUBAYAMMAH Vs. DEVARASU VENKATARAO PANTULU
|
March 11, 1915 |
DEVIBHASHYAM VENKANNA, MINOR, BY PATERNAL GRANDMOTHER AND GUARDIAN LACHAMMA Vs. PEDDINTI VENKATARAMANAYYA
|
December 8, 1915 |
DHANI RAM Vs. EMPEROR
|
October 30, 1915 |
DHANI SAHU Vs. RAJ MAHAL KUNWARI
|
May 4, 1915 |
DHARAM SINGH Vs. JOTI PRASAD
|
March 29, 1915 |
DHARMARAJA AYYAR Vs. KGSRINIVASA MUDALIAR AND FOUR ANR
|
September 22, 1915 |
DHARMARAJA IYER Vs. KGSREENIVASA MUDALIAR
|
September 22, 1915 |
DHUPATI SRINIVASACHARLU Vs. APERINDEVAMMA
|
August 3, 1915 |
DILJANMIHHA BIBI Vs. HEMANTA KUMAR ROY
|
March 26, 1915 |
DIN DAYAL Vs. RAMDHAN
|
February 9, 1915 |
DINA Vs. HARKISHEN DAS
|
February 9, 1915 |
DINA NATH DAS Vs. RAMA NATH DAS
|
August 25, 1915 |
DINA NATH NAG Vs. SASHI MOHAN DEY TARAFDAR
|
March 29, 1915 |
DINA NATH SARMA CHOWDHURY Vs. SARAN RAM DEB ALIAS RAM SARAN DEB
|
June 15, 1915 |
DIRGPAL SINGH Vs. KALLU
|
July 21, 1915 |
DISTRICT BOARD OF TANJORE Vs. VYTHILINGA CHETTY
|
November 8, 1915 |
DISTRICT JUDGE OF KISTNA Vs. CHANUMANULU
|
December 2, 1915 |
DIWAN Vs. BUDDHU
|
February 11, 1915 |
DODRAJ Vs. MUSAMMAT NATHO
|
February 23, 1915 |
DORI LAL Vs. SEWAK RAM
|
April 23, 1915 |
DUJA BHANDARY Vs. VENKU BHANDARI
|
September 22, 1915 |
DUJAI Vs. SHYAM LAL
|
December 10, 1915 |
DUMI CHAND Vs. ARJA NAND
|
February 16, 1915 |
DURGA CHARAN CHANDRA Vs. KHORDA CO LTD
|
May 28, 1915 |
DURGA MOHUN GANGOPADHYA Vs. SUKUMAR DAS
|
May 4, 1915 |
DURGA PRASAD Vs. EMPEROR
|
August 3, 1915 |
DURGA PRASAD Vs. YAKUB ALI
|
May 11, 1915 |
DURGA PRASAD Vs. KANHAI RAM
|
January 22, 1915 |
DWARKA NATH DASS Vs. MONMOHAN TOPEDAR
|
January 22, 1915 |
DWARKA PRASAD Vs. RAJA RAM
|
April 7, 1915 |
DWARKA RAM Vs. BASDEO RAI
|
December 20, 1915 |
DWARKADAS DAMODAR Vs. DWARKADAS SHAMJI
|
September 27, 1915 |
DWIJAPADA KARMAKAR Vs. MISS BAILEAU
|
May 31, 1915 |
EAKUF ALI Vs. MEAJAN
|
June 4, 1915 |
EAST INDIAN RAILWAY Vs. MKROY
|
May 17, 1915 |
EAST INDIAN RAILWAY COMPANY Vs. RAM AUTAR SON OF JHARI LAL
|
December 8, 1915 |
EAST INDIAN RAILWAY COMPANY Vs. CHANGA KHAN
|
January 13, 1915 |
EDWARD CHARLES DAWSON Vs. MATTY DAWSON
|
August 3, 1915 |
ELAMARTY BANGARAYUDU Vs. MANGIPOODY PERAYYA SASTRY
|
August 17, 1915 |
ELICHI USSACK AND 5 ORS Vs. RAMASWAMI IYER AND 18 ORS
|
February 23, 1915 |
EMPEROR Vs. BECHUR ANOP
|
August 10, 1915 |
EMPEROR Vs. RAJA SINGH
|
January 28, 1915 |
EMPEROR Vs. ISMAIL KHAN
|
February 26, 1915 |
EMPEROR Vs. ADURJI AND BROS
|
February 10, 1915 |
EMPEROR Vs. RAMAVA CHANNAPPA
|
January 13, 1915 |
EMPEROR Vs. RAJAPPA RAMAPPA KALAL
|
February 4, 1915 |
EMPEROR Vs. PARAS RAM DUBE
|
January 28, 1915 |
EMPEROR Vs. SILAS MOSES
|
July 14, 1915 |
EMPEROR Vs. JESANG MOTILAL
|
May 15, 1915 |
EMPEROR Vs. PANCHU
|
October 25, 1915 |
EMPEROR Vs. DAJI YESABA
|
October 19, 1915 |
EMPEROR Vs. NATHU REWA
|
October 19, 1915 |
EMPEROR Vs. MANILAL MANGALJI
|
October 13, 1915 |
EMPEROR Vs. DEVENDRA SHIVAPA LIMBENAVAR
|
October 19, 1915 |
EMPEROR Vs. JIVRAM DANKARJI
|
July 29, 1915 |
EMPEROR Vs. BASAPA NINGAPA
|
September 10, 1915 |
EMPEROR Vs. BHIMAPPA ULVAPPA
|
August 12, 1915 |
EMPEROR Vs. RAMA DHAN POWAR
|
August 26, 1915 |
EMPEROR Vs. BAI MAHALAXMI
|
August 6, 1915 |
EMPEROR Vs. BABAN DAUD
|
August 12, 1915 |
EMPEROR Vs. RAMJAN DADUBHAI
|
August 19, 1915 |
EMPEROR Vs. GULAM HYDER PANJABI
|
February 16, 1915 |
EMPEROR Vs. JAMNADAS VASANJI
|
February 17, 1915 |
EMPEROR Vs. MALLAPA MALLAPA TAVARGI
|
June 18, 1915 |
EMPEROR Vs. BABILAL BALWANT
|
September 30, 1915 |
EMPEROR Vs. BECHAR ANOP
|
August 19, 1915 |
EMPEROR Vs. SHANKAR RAMDAS
|
August 26, 1915 |
EMPEROR Vs. HARI BIJAL
|
September 9, 1915 |
EMPEROR Vs. SANJIVA SHIVAPA BADER
|
November 29, 1915 |
EMPEROR Vs. MUKHTAR AHMAD
|
March 24, 1915 |
EMPEROR Vs. BARKYA TIKU
|
May 15, 1915 |
EMPEROR Vs. LAKSHMAN TOTARAM
|
May 15, 1915 |
EMPEROR Vs. TIKARAM SAKHARAM KASAR
|
June 24, 1915 |
EMPEROR Vs. A GOODHEW
|
April 30, 1915 |
EMPEROR Vs. DOSABHAI JDHONDY
|
March 23, 1915 |
EMPEROR Vs. RAM SARUP
|
April 30, 1915 |
EMPEROR Vs. BHAJAN TEWARI
|
March 13, 1915 |
EMPEROR Vs. TILAK PANDEY
|
March 22, 1915 |
EMPEROR Vs. GANGUA
|
March 11, 1915 |
EMPEROR Vs. HAR DAYAL
|
May 21, 1915 |
EMPEROR Vs. DURGA HALWAI
|
May 31, 1915 |
EMPEROR Vs. MOHAN LAL
|
March 26, 1915 |
EMPEROR Vs. GOVINDARAJULU
|
September 29, 1915 |
EMPEROR Vs. DIP NARAIN
|
January 26, 1915 |
EMPEROR Vs. ZAHIR SINGH
|
February 19, 1915 |
EMPEROR Vs. ABDUR RAZZAK
|
February 19, 1915 |
EMPEROR Vs. FAKIRA APPAYA
|
September 23, 1915 |
EMPEROR Vs. YESA NANA DIDWAGH
|
November 18, 1915 |
EMPEROR Vs. GOBIND SAHAI
|
December 21, 1915 |
EMPEROR Vs. EWAZ ALI
|
June 25, 1915 |
EMPEROR Vs. BHOLE SINGH
|
August 4, 1915 |
EMPEROR Vs. RAM DAYAL
|
September 9, 1915 |
EMPEROR Vs. KALKA PRASAD
|
November 23, 1915 |
EMPEROR Vs. PRSMUTHIA CHETTI
|
December 1, 1915 |
EMPEROR Vs. BHAWANI DAS
|
December 10, 1915 |
EMPEROR Vs. DWIJENDRA CHANDRA MUKERJEE
|
May 17, 1915 |
EMPEROR Vs. NOGENDRA NATH SEN GUPTA
|
March 22, 1915 |
EMPEROR Vs. MULLA
|
April 8, 1915 |
EMPEROR Vs. RAHMAT
|
April 21, 1915 |
EMPEROR Vs. BRIKHBHAN SINGH
|
July 13, 1915 |
EMPEROR Vs. MIAN DIN
|
July 23, 1915 |
EMPEROR Vs. DHANI RAM
|
October 30, 1915 |
EMPEROR Vs. BATESHAR
|
June 29, 1915 |
EMPEROR Vs. RUSTAM
|
August 3, 1915 |
EMPEROR THROUGH SESSIONS JUDGE OF CAWNPORE Vs. ABDUL RAZZAK
|
February 19, 1915 |
ERA DODDA BASAPPA Vs. RAMA REDDI
|
March 25, 1915 |
EUSUFFZEMAN SARKAR Vs. SANCHIA LAL NAHATA
|
June 14, 1915 |
EWAZ ALI Vs. EMPEROR
|
June 25, 1915 |
F S OLD Vs. JASHAIL
|
May 12, 1915 |
FAKIR CHANDRA GAIN Vs. GIRIBALA DASSYA
|
February 15, 1915 |
FAKIRA APPAYA Vs. EMPEROR
|
September 23, 1915 |
FAKIRCHAND LALLUBHAI Vs. NAGINCHAND KALIDAS
|
September 22, 1915 |
FATMATUS SUGHRA BEGAM Vs. MARIAMUNNISA BEGAM
|
December 1, 1915 |
FIRM OF K E P T V DRAVIYAM PILLAI AND VENKATACHELLAM PILLAI OF TUTICORIN Vs. CRUZ FERNANDEZ
|
September 22, 1915 |
G DORAISWAMY PILLAI Vs. SANDANATHAMMAL
|
April 26, 1915 |
G KOTHANDARAMIAH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE GOVERNMENT OF MADRAS
|
March 15, 1915 |
G NARAYANASWAMI NAIDU GARU, RECEIVER OF NIDADAVOLE AND MADUR ESTATES Vs. VENNAVALLI SESHAGIRI RAO; PANUALA AMMAYYA SASTRULU
|
September 20, 1915 |
G NARAYANASWAMI NAIDU GARU, RECEIVER OF NIDADAVOLE AND MEDUR ESTATES Vs. VSESHAGIRI ROW
|
September 20, 1915 |
G PERIAH ALIAS ETHIRAJAYYA Vs. GLAKSHMIDEVAMMA
|
March 9, 1915 |
G SESHAIYANGAR Vs. ABVENKATACHALAM CHETTIAR
|
August 27, 1915 |
GADE LAKSHME NARASIMHAM PANTULU Vs. PILLALAMARRI JAGANADHA ROW PANTULU
|
July 28, 1915 |
GAJADHAR PERSHAD SAHU Vs. BINDUBASHINI PERSHAD
|
February 12, 1915 |
GAJANAN BALKRISHNA DESHPANDE Vs. KASHINATH NARAYAN DESHPANDE
|
January 18, 1915 |
GAJJALA YELLA REDDI Vs. SYED MUHAMADALLI ALIAS DADA PEERU AND ELEVENORS
|
October 19, 1915 |
GANAPATHI ASARI Vs. SUNDARAM CHETTI
|
October 27, 1915 |
GANDA SINGH Vs. CHUNI LAL SHAHA
|
February 17, 1915 |
GANES DUTT SINGH Vs. LACHMI NARAIN SINGH
|
August 26, 1915 |
GANESHI LAL Vs. JAGAN NATH
|
December 16, 1915 |
GANGA PRASAD RAI Vs. RAMANAND GIR
|
July 27, 1915 |
GANGA SAHAI Vs. KESRI
|
July 13, 1915 |
GANGABAI PEERAPPA MINOR BY HER GUARDIAN AD LITEM HOWANNA BIN NILLAPPA Vs. BANDU BIN PEERAPPA
|
December 10, 1915 |
GANGABAI PIRAPPA Vs. BANDU PIRAPPA
|
December 10, 1915 |
GANGADHAR KARMAKAR Vs. SHEKHAR BASINI DASYA
|
November 23, 1915 |
GANGADHAR PRADHAN Vs. EMPEROR
|
August 17, 1915 |
GANGAHARI CHAKRABARTI Vs. NABIN CHANDRA BANIKYA
|
April 30, 1915 |
GANGES SUGAR WORKS LIMITED Vs. NURI MIAH
|
December 22, 1915 |
GANGES SUGAR WORKS LTD Vs. NURI MIAH
|
February 17, 1915 |
GATI Vs. RACHLA KUNWAR
|
May 12, 1915 |
GAURI RAI Vs. MUSAMMAT BHAGGINA
|
November 15, 1915 |
GAYA DIN Vs. JHUMMAN LAL
|
April 9, 1915 |
GAYA PRASAD Vs. SARFARAZ CHAUDHRI
|
June 12, 1915 |
GAYA PRASAD TEWARI Vs. RAM PHAL MISIR
|
January 13, 1915 |
GHASI RAM Vs. MUSAMMAT DEBI
|
April 7, 1915 |
GHASI RAM Vs. MUSAMMAT KISHNA
|
June 25, 1915 |
GIOVANI GORIO Vs. VALLABHDAS KALIANJI
|
July 17, 1915 |
GIRIRAJ KANTA CHAKRABUTTY Vs. MOHIM CHANDRA ACHARJYA
|
June 2, 1915 |
GNANAMBAL AMMAL Vs. VEERASAMI CHETTY
|
October 25, 1915 |
GOBIND RANI DASI Vs. BRINDA RANI DASI
|
August 27, 1915 |
GOBIND SAHAI Vs. EMPEROR
|
December 8, 1915 |
GOBINDA CHANDRA SAHA SARDAR Vs. LALIT MOHAN ROY
|
May 19, 1915 |
GODAVARTHI PERIAH ALIAS ETHIRAJAH Vs. GODAVARTHI LAKSHMIDEWAMMA
|
March 9, 1915 |
GOLAM ABDIN SARKAR Vs. HEM CHANDRA MOJUMDAR
|
December 13, 1915 |
GOPAL CHANDRA BOSE Vs. HARI MOHAN DUTT
|
March 26, 1915 |
GOPAL PROSHAD BHAGAT Vs. RAJENDRA LAL PANJA
|
July 20, 1915 |
GOPALA AIYAR Vs. SANNASI
|
November 12, 1915 |
GOPESWAR SAHA Vs. JADAB CHANDRA CHANDARAY
|
August 17, 1915 |
GOPI SUNDARI DASI Vs. HALADHAR MAZUMDAR
|
July 7, 1915 |
GOPISETTI NARAYANASWAMI NAIDU GARU, RECEIVER OF NIDADAVOLE AND MEDUR ESTATES Vs. MUTHYALA VENKATRATNAM; CHINNA SILARU SAHIB; MUHAMMAD AJEEM SAHIB
|
November 11, 1915 |
GOPISETTI NARAYANASWAMI NAYUDU GARU, RECEIVER OF NIDADAVOLE AND MEDUR ESTATES Vs. PANNALA RAMANANDAM; PANNALA RAMANADAN
|
December 15, 1915 |
GOSWAMI SRI GOPAL LALJI MAHARAJ Vs. GOSWAMI SRI GIRDHAR LALJI
|
February 25, 1915 |
GOTTIMUKKALA CHINA SOMARAJU Vs. SRIMAT SURANGAM NALLANI CHAKRAVARTHULA SINGARA-CHARYULU AYYAVARLAM GARU
|
February 26, 1915 |
GOVINDA CHNADRA BASAK Vs. HARIDAS BASAK
|
May 20, 1915 |
GOVINDASAMI PILLAI Vs. RAMASAMI AIYAR
|
September 23, 1915 |
GOVINDASAMY RAJA Vs. KUPPAMMAL
|
August 26, 1915 |
GRAMANI ADAM SAHIB Vs. SHAJI ABDULLA SAHIB
|
March 25, 1915 |
GUDA WILLIAM Vs. GUDA KARUNAMMA
|
March 18, 1915 |
GUDALA SURIAH Vs. JAMAL BEE BEE
|
September 20, 1915 |
GURAI KAR Vs. SRIMATI RANI KUARMONI SINGHA MANDHATA
|
March 15, 1915 |
GURPRASAD SINGH Vs. RAM SAMAJH SINGH
|
July 28, 1915 |
GURRALA SESHAYYA Vs. YEDIDA VENKATASUBBIAH
|
March 1, 1915 |
GURU PADA HALDAR Vs. TARIT BHUSAN ROY CHOWDHURY
|
May 12, 1915 |
GUZZU PAYIDAYYA Vs. VENKADARU VENKATA REDDI
|
September 20, 1915 |
HABIRAM DAS Vs. HEM NATH SARMA
|
May 13, 1915 |
HAJI MOULVI WAZIR AHMAD Vs. DAYA KISHUN
|
January 27, 1915 |
HAKEEM PATTE MUHAMAD Vs. SHEIKH DAVOOD
|
August 10, 1915 |
HAKIM MUHAMMAD HAMID ALI KHAN Vs. MUHAMMAD ASGHAR ALI KHAN
|
March 5, 1915 |
HAKIM SINGH Vs. EMPEROR
|
August 10, 1915 |
HAM NARAIN Vs. JAGANNATH PRASAD
|
December 7, 1915 |
HANKAR RAI Vs. KAMTA PROSHAD SAHU AND ANR
|
March 22, 1915 |
HANSA GODHAJI MARWADI Vs. BHAWA JOGAJI MARWADI
|
November 10, 1915 |
HANSMAN JHA Vs. BAHUJI JHA
|
August 2, 1915 |
HANSRAJ Vs. RATNI
|
April 12, 1915 |
HANSRAJ SOWCAR Vs. SMSHEIK MOHIDEEN ROWTHER
|
March 26, 1915 |
HANUMAN PRASAD THAKUR Vs. JADUNANDAN THAKUR
|
March 10, 1915 |
HAR DAYAL Vs. EMPEROR
|
May 21, 1915 |
HAR NARAIN Vs. BISHAMBHAR NATH
|
November 29, 1915 |
HAR NARAIN Vs. BALWANT SINGH
|
February 10, 1915 |
HAR PRASAD Vs. MUKAND LAL
|
November 15, 1915 |
HAR PRASAD Vs. SUKHDEVI KUNWAR
|
February 2, 1915 |
HAR PROSAD DASS ALIAS DEWAN DASS Vs. BAKSHI BINDESWARI PROSAD SINGH ALIAS LALLUJI
|
April 15, 1915 |
HAR SHYAM CHOWDHURY Vs. SHYAM LAL SAHU
|
March 25, 1915 |
HARADEB DAS AGARWALLA Vs. ANANDA SHEIK
|
May 7, 1915 |
HARANI Vs. RAM NATH; JHUNARI
|
May 19, 1915 |
HARGU LAL Vs. MED SINGH
|
May 18, 1915 |
HARI DAS SAMANTA Vs. ABDUL MATLEB MALLIK
|
May 14, 1915 |
HARI KRISHNA DAS Vs. DINOR KINLA
|
February 17, 1915 |
HARINATH CHOWDHURY Vs. HARA DAS ACHARJA CHOWDHURY
|
May 21, 1915 |
HARKISANDAS SHIVLAL Vs. CHHAGANLAL NARSIDAS
|
August 18, 1915 |
HASSAN AMMAL BIBI Vs. ISMAIL MOIDEEN ROWTHAR
|
March 30, 1915 |
HAZARI LAL SARKAR Vs. MAHARAJ KUMAR KSHAUNISH CHANDRA ROY BAHADUR
|
March 25, 1915 |
HEMENDRA NATH ROY Vs. UPENDRA NARAIN ROY
|
August 26, 1915 |
HERA LAL ROY CHOWDHURY Vs. LOKENATH SHAHA
|
February 18, 1915 |
HIDAYAT ALI KHAN SAHIB Vs. KHADAR KHAN SAHEB
|
August 2, 1915 |
HIRA LAL Vs. SARASWATI
|
May 5, 1915 |
HIRA LAL CHATTERJEB Vs. GIRIBALA DEBI
|
July 22, 1915 |
HIRA LAL PAL Vs. ETBAR MANDAL
|
April 23, 1915 |
HIRANAND OJHA Vs. SATISH CHANDRA ROY
|
April 8, 1915 |
HIRANMOY KUMAR SAHA Vs. RAMJAN ALI DEWAN
|
June 9, 1915 |
HOPE PRUDHOMME AND CO Vs. MEARNEST LOUIS MAX, BY HIS DULY CONSTITUTED AGENTS, CHAMBERS AND CO
|
January 18, 1915 |
HUSSAIN SAIB Vs. HASSAN SAIB
|
August 11, 1915 |
HUSSAN AMMAL BIBI (DECEASED)AND ORS Vs. ISMAL MOIDEEN ROWTHER
|
March 30, 1915 |
IBRAHIMJI Vs. HASANUDDIN KHAN
|
February 17, 1915 |
IDINE BEARY Vs. UMMATHUMMA
|
April 16, 1915 |
IDUBILLY SIYYADI GARU Vs. SREE RAJA VISWESWARA NISSANKA BAHADUR GARU
|
April 21, 1915 |
IKRAM ULLAH KHAN Vs. MUHAMMAD YUNIS ALI KHAN
|
April 6, 1915 |
IMPERLAL BANK Vs. INDAR PAL
|
January 19, 1915 |
IN GOODS OF: G A QUININGBOROUGH Vs. STATE
|
July 19, 1915 |
IN RE : ADUR DESIKACHARI Vs. STATE
|
February 10, 1915 |
IN RE : ANNAVI MUTHIRIYAN Vs. STATE
|
February 11, 1915 |
IN RE: A L A R R M ARUNACHALAM CHETTIAR, ZAMINDAR OF DEVAKOTTAH THROUGH HIS AGENT, D MINAKSHISUNDARAM AIYAR Vs. STATE
|
September 1, 1915 |
IN RE: A MUKHATAR Vs. STATE
|
March 29, 1915 |
IN RE: A SHAKOOR SAIT Vs. STATE
|
July 29, 1915 |
IN RE: A V HANUMANTHA RAO Vs. STATE
|
January 7, 1915 |
IN RE: ABDUL KALAM AZAD Vs. STATE
|
January 11, 1915 |
IN RE: ABIBULLA ROWTHAN ALIAS KABIL ROWTHAN Vs. STATE
|
April 29, 1915 |
IN RE: ACHATH SANKARAN NAIR Vs. STATE
|
January 8, 1915 |
IN RE: ADAPALA VENKATA NARASA REDDY Vs. STATE
|
January 26, 1915 |
IN RE: AMBA PRASAD, MUKHTAR OF MORADABAD Vs. STATE
|
March 29, 1915 |
IN RE: APPADURAI AYYAR Vs. STATE
|
December 1, 1915 |
IN RE: APPU ATLA Vs. STATE
|
November 15, 1915 |
IN RE: B DASAPPA Vs. STATE
|
March 26, 1915 |
IN RE: BABU POORNA CHANDRA ADDY Vs. STATE
|
December 22, 1915 |
IN RE: BAPU NAIDU Vs. STATE
|
September 24, 1915 |
IN RE: BLAMBOYIL KUTTASHERI AHAMAD Vs. STATE
|
December 7, 1915 |
IN RE: CHAGANTIPATI CHINA BASAVAPP Vs. STATE
|
April 28, 1915 |
IN RE: CHARLES GEORGE HEDINGER Vs. STATE
|
December 13, 1915 |
IN RE: CHERUKATH MAMMAD Vs. STATE
|
April 15, 1915 |
IN RE: CHIDIPATU SOMAYYA Vs. STATE
|
September 30, 1915 |
IN RE: CHINNU Vs. STATE
|
July 29, 1915 |
IN RE: CHOITANO RANTO Vs. STATE
|
April 19, 1915 |
IN RE: DAMODARA NAIDU Vs. STATE
|
November 8, 1915 |
IN RE: DORASAMI AIYAR Vs. STATE
|
April 20, 1915 |
IN RE: DWARKADAS TEJBHANDAS Vs. STATE
|
September 27, 1915 |
IN RE: DYAWAPPA BASGUNDA PATIL Vs. STATE
|
January 29, 1915 |
IN RE: G G JEREMIAH Vs. STATE
|
October 27, 1915 |
IN RE: G G JEREMIAH Vs. STATE
|
October 26, 1915 |
IN RE: GANGARAM NARAYANDAS TELI Vs. STATE
|
February 26, 1915 |
IN RE: GOBERDHONE SEAL; RAJKISHORI DASI Vs. LAKHYPRIA DASI
|
November 29, 1915 |
IN RE: GONTLA KRISHNAMMA Vs. STATE
|
September 30, 1915 |
IN RE: GOVINDARAJA PADAYACHI Vs. STATE
|
November 16, 1915 |
IN RE: HASSAN SAHIB Vs. STATE
|
October 11, 1915 |
IN RE: HAWKINS, GENERAL MANAGER, INDIAN ALUMINIUM COMPANY LTD Vs. STATE
|
July 30, 1915 |
IN RE: HAWKINS, GENERAL MANAGER, THE INDIAN ALUMINIUM COMPANY LIMITED Vs. STATE
|
July 3, 1915 |
IN RE: INDIAN COMPANIES ACT VI OF 1882; IN RE: INDIAN SPECIE BANK LTD; SORABJI NUSSERWANJI POCHKHANAWALLA Vs. CAPATWARDHAN THE CHIEF OFSANGLI
|
February 18, 1915 |
IN RE: INDIAN SPECIE BANK LTD; S N POCHKHANAWALLA Vs. CAPATVARDHAN
|
February 18, 1915 |
IN RE: IRULA SADAYAN ALIAS PERIA SADAYAN Vs. STATE
|
March 1, 1915 |
IN RE: K PARAMESWARA NAMBUDRI Vs. STATE
|
August 26, 1915 |
IN RE: K PARAMESWARAN NAMBUDRI Vs. STATE
|
August 6, 1915 |
IN RE: KALLARU RAMALINGAM; IN RE: THUPILI SUBBRAMAYYA Vs. STATE
|
October 12, 1915 |
IN RE: KALLURU RAMALINGAM AND THREE ORS Vs. STATE
|
October 12, 1915 |
IN RE: KANAKASABHAI Vs. STATE
|
September 17, 1915 |
IN RE: KARRI VENKANNA PATRUDU Vs. STATE
|
November 30, 1915 |
IN RE: KARUPPAN SAMBAN Vs. STATE
|
September 28, 1915 |
IN RE: KOTA APPADU Vs. STATE
|
November 23, 1915 |
IN RE: KOTAIGADU Vs. STATE
|
July 26, 1915 |
IN RE: KUTTIATH ODAYOTH VEETIL KOMAR NAMBIAR Vs. STATE
|
April 22, 1915 |
IN RE: M MUTHAYA Vs. STATE
|
October 27, 1915 |
IN RE: MADASAMY NADAN Vs. STATE
|
November 11, 1915 |
IN RE: MADU CHINNAGI REDDI Vs. STATE
|
December 15, 1915 |
IN RE: MAHRAJ SOMESHAR DUT Vs. STATE
|
February 9, 1915 |
IN RE: MARUTHA PILLAI Vs. STATE
|
July 30, 1915 |
IN RE: MIR HYDER SAHEB Vs. STATE
|
March 12, 1915 |
IN RE: MUKKA MUTHIRIYAN Vs. STATE
|
January 27, 1915 |
IN RE: MUKKA MUTHRIAN Vs. STATE
|
August 23, 1915 |
IN RE: MUTHUMADA NADAN Vs. STATE
|
September 13, 1915 |
IN RE: MUTHURAKKA THEVAN Vs. STATE
|
July 27, 1915 |
IN RE: N VENUGOPAL MUDALY Vs. STATE
|
October 22, 1915 |
IN RE: NALLI NARASIGADU Vs. STATE
|
July 21, 1915 |
IN RE: NATESA PADAYACHI Vs. STATE
|
April 19, 1915 |
IN RE: NIKHRANNESSA BIBI Vs. STATE
|
March 30, 1915 |
IN RE: P MARAKKAR Vs. STATE
|
April 23, 1915 |
IN RE: PANDHARINATH PUNDLIK REVANKAR Vs. STATE
|
September 1, 1915 |
IN RE: PARA THURINJI Vs. STATE
|
July 17, 1915 |
IN RE: PICHARI ANTHU Vs. STATE
|
August 12, 1915 |
IN RE: R SOBHANADRI Vs. STATE
|
April 15, 1915 |
IN RE: RALLABANDI SOBHANADRI Vs. STATE
|
April 15, 1915 |
IN RE: RAMASAMIER Vs. STATE
|
October 7, 1915 |
IN RE: RAMASAMY GOUNDEN Vs. STATE
|
July 30, 1915 |
IN RE: RAMASAMY NAIDU Vs. STATE
|
November 16, 1915 |
IN RE: RANGA GOWNDEN Vs. STATE
|
April 22, 1915 |
IN RE: RANGASAMI PADAYACHI Vs. STATE
|
November 11, 1915 |
IN RE: RISAL SINGH Vs. BALWANT SINGH
|
December 21, 1915 |
IN RE: RUKMANI AMMAL Vs. STATE
|
March 26, 1915 |
IN RE: S KUPPUSWAMI AIYAR Vs. STATE
|
March 26, 1915 |
IN RE: S RANGAYYA AND THREE ORS Vs. STATE
|
August 19, 1915 |
IN RE: SANGAN; IN RE: RAMASAMY NAICK; IN RE: KADAKK ARAYANDI SERVAI; IN RE: MOTHAYAN ALIAS ANTONY Vs. STATE
|
December 6, 1915 |
IN RE: SANTA CRUZ MORAIS ALIAS SIVASANGU Vs. STATE
|
April 20, 1915 |
IN RE: SENGODA GOUNDAN Vs. STATE
|
July 22, 1915 |
IN RE: SENNIMALAI GOUNDAN Vs. STATE
|
April 22, 1915 |
IN RE: SITHAVA NAIK Vs. STATE
|
September 22, 1915 |
IN RE: STAMP REFERENCE BY THE BOARD OF REVENUE Vs. STATE
|
February 9, 1915 |
IN RE: SUBBA NAIKER MINOR BY HIS MOTHER AND NEXT FRIEND, KICHIAMMAL Vs. STATE
|
February 18, 1915 |
IN RE: SUBBARAYA CHETTI (ACCUSED IN CALENDAR CASE NO 242 OF 1915 ON THE FILE OF R SARANGAPANI, THE STATIONARY SECOND-CLASS MAGISTRATE OF PALLADAM) Vs. STATE
|
August 26, 1915 |
IN RE: SUBBARAYA PILLAI Vs. STATE
|
October 27, 1915 |
IN RE: SWADESHI STEAM NAVIGATION CO LTD; S V NALLAPERUMAL PILLAI Vs. SDKRISHNA AIYANGAR
|
April 30, 1915 |
IN RE: TANGUTURU SRIRAMULU Vs. STATE
|
February 16, 1915 |
IN RE: UPPALA KOTAYYA NAGARAM Vs. STATE
|
September 3, 1915 |
IN RE: VAYALAPPRA KELAPPAN NAIR Vs. STATE
|
March 11, 1915 |
IN RE: VICTOR D SOUZA Vs. STATE
|
July 30, 1915 |
INAYAT-UN-NISSA Vs. SALIM-UN-NISSA
|
May 31, 1915 |
INDAR CHAND Vs. EMPEROR
|
March 24, 1915 |
INDAR PAL Vs. IMPERIAL BANK
|
January 19, 1915 |
INDIA GENERAL S N AND R CO Vs. LAL MOHAN SAHA
|
June 9, 1915 |
INDOOR SUBBARAMI REDDI Vs. NELATUR SUNDARARAJA AIYANGAR
|
September 28, 1915 |
INDRA NARAIN SARKAR Vs. BEDESWARI DASSYA
|
July 13, 1915 |
INDRAJ Vs. BROTHER CLEMENT, MISSIONARY
|
February 9, 1915 |
ISHAR DUTT Vs. MUSAI DUBE
|
November 15, 1915 |
ISLAM FATIMA Vs. POTHI RAM
|
January 12, 1915 |
ISMAIL KHAN Vs. EMPEROR
|
February 26, 1915 |
J I J HYAM Vs. MEGUBBAY
|
May 25, 1915 |
J SUBBIER Vs. MABBOY NAIDU
|
September 9, 1915 |
JADAB CHANDRA SARDAR Vs. GOVINDA CHANDRA MANDAL
|
April 30, 1915 |
JADUBANSI KUER ALIAS GULAB KOER Vs. MAHPAL SINGH
|
December 2, 1915 |
JADUNANDAN Vs. SHEOBALAK
|
February 19, 1915 |
JAGAN NATH PRASAD Vs. RAM NARAIN; GANGA PRASAD
|
December 7, 1915 |
JAGANNATH GIR Vs. TIRGUNA NAND
|
January 21, 1915 |
JAGANNATH RAHATGIR Vs. PANDIT DEOKINANDAN
|
March 12, 1915 |
JAGIRDAR MIR A SHROOF SAHIB Vs. RAGHUNATHA SIVAJI
|
March 17, 1915 |
JAGJIVAN MULJI Vs. NATHJI JAGESHWAR
|
December 3, 1915 |
JAHANGIR Vs. SHEORAJ SINGH
|
June 23, 1915 |
JAHARADDI MANDAL Vs. DEBNATH NATH CHAUDHURY
|
August 3, 1915 |
JAI DEBI KUAR Vs. EMPEROR
|
April 21, 1915 |
JAI KISHAN JOSHI Vs. BUDHANAND JOSHI
|
December 11, 1915 |
JAIKARAN Vs. JANKI SAHU
|
November 5, 1915 |
JALDU VENKATASUBBA RAO Vs. ASIATIC STEAM NAVIGATION COMPANY OF CALCUTTA
|
March 4, 1915 |
JAMADAR SINGH Vs. RAJA JAGAT KISHORE ACHARYA CHOWDHURY
|
July 20, 1915 |
JAMAHAR KUMARI BIBI Vs. ASKARAN BOID
|
April 28, 1915 |
JAMES RUSSEL MCLAREN Vs. VVEERIAH NAIDU
|
November 9, 1915 |
JAMILUDDIN Vs. HAFIZ ABDUL MAJID
|
February 22, 1915 |
JAMNA KUNWAR Vs. RAMHIT SINGH
|
February 18, 1915 |
JAMSHED KHODARAM IRANI Vs. BURJORJI DHUNJIBHAI
|
December 6, 1915 |
JANAB ALI MIA Vs. NAZAMADDIN PRADHANIA
|
April 22, 1915 |
JANAK SINGH Vs. WALIDAD KHAN
|
May 14, 1915 |
JANAKI NATH HORE Vs. PRABHASINI DASI
|
May 18, 1915 |
JANARDAN KISHORE LAL SINHA DEO; SIB PRASAD RAM Vs. SIB PRASAD RAM; JANARDAN KISHORE LAL SINHA DEO
|
April 8, 1915 |
JANARDAN MAHATO Vs. BHAIRAB CHANDRA MONDAL
|
July 13, 1915 |
JANGA VENKATAREDDY Vs. JAMAL AHMED SAHEB
|
April 12, 1915 |
JANKI KUAR Vs. LACHMI NARAIN
|
May 28, 1915 |
JANKI PRASAD Vs. PARMESHWAR DIN PANDEY
|
March 22, 1915 |
JANU BHAR Vs. EMPEROR
|
December 4, 1915 |
JASPAT RAI Vs. DEVI DAYAL
|
December 15, 1915 |
JASTI GANIRAJU, MINOR, BY HIS FATHER AND GUARDIAN JASTI RAMAYYA Vs. SRI DAMERA NARASIMHA APPARAYANIM GARU
|
December 20, 1915 |
JASWANT RAI Vs. RAM SARUP
|
November 26, 1915 |
JAVER JIJIBHAI Vs. HARIBHAI HANSJI
|
September 16, 1915 |
JAWAHIR LAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 16, 1915 |
JAWAHIR MAL Vs. UDAI RAM
|
November 25, 1915 |
JAYAWANT JIVANRAO DESHPANDE Vs. RAMCHANDRA NARAYAN JOSHI
|
September 30, 1915 |
JEEVARATHNAMMAL Vs. NVARADA PILLAI
|
November 19, 1915 |
JHANDU MAL Vs. KARAN SINGH
|
April 26, 1915 |
JHUNNI LAL Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY COMPANY
|
July 13, 1915 |
JIA BIBI Vs. ILAHI BAKHSH
|
June 5, 1915 |
JIA BIBI Vs. ILAHI BAKSH
|
June 23, 1915 |
JIBAN KUNWAR Vs. GOBIND DAS
|
November 29, 1915 |
JITENDRA NATH PALIT Vs. LOKENDRA NATH PALIT
|
July 15, 1915 |
JIVRAM DANKARJI Vs. EMPEROR
|
July 29, 1915 |
JNANENDRA NATH BHATTACHARJEE Vs. CHANDI CHARAN SAHA
|
March 12, 1915 |
JOGENDRA CHANDRA BANERJEE Vs. PHANI BHUSHAN MOOKERJEE
|
March 23, 1915 |
JOGENDRA NATH DEY Vs. GOUR SINGH MURA
|
September 2, 1915 |
JOHUE LALL DEY Vs. DHIRENDRA NATH DEY
|
November 24, 1915 |
JUGGI LAL Vs. KISHEN LAL
|
March 6, 1915 |
JUGGOBUNDHU SAHA Vs. CHAND MOHAN SAHA
|
May 24, 1915 |
JWALA PERSHAD SAHU Vs. BIGALRAM MANDWARI
|
March 24, 1915 |
JWALA PRASAD RAI Vs. RAM SARUP RAI
|
June 29, 1915 |
JWALA SINGH Vs. ABDUL RAZAK
|
June 1, 1915 |
K CHIDAMBARAM PILLAI Vs. MSDORAISWAMY CHETTY
|
October 4, 1915 |
K GURUSWAMI NAIDU Vs. KSUBBA NAIDU
|
January 22, 1915 |
K M U R ULAGAPPA CHETTY Vs. RAMANATHAN CHETTY
|
December 28, 1915 |
K NARAYANA MOOTHAD ET AL Vs. COCHIN SIRKAR NOW REPRESENTED BY JWBHORE, THE DEWAN OF COCHIN
|
July 12, 1915 |
K P A MARIAPPA NADAN Vs. ARRMARUNACHALAM CHETTY
|
December 13, 1915 |
K R MANIKAM MUDALIAR Vs. KUMMALANGUTTAY MUNUSWAMI NAIDU
|
September 16, 1915 |
K RAMASWAMI NAICKER Vs. ASEENIMAKAYYA VELUCHAMI NAICKER
|
October 29, 1915 |
K RANGAPPA Vs. KARNAM BHIMAPPA
|
November 24, 1915 |
K S R M RAMANATHAN CHETTI Vs. TKVRAMASAWMI CHETTI (DECEASED)
|
November 4, 1915 |
K S RM RAMANATHAN CHETTY Vs. TKVRAMASAMI CHETTY
|
November 4, 1915 |
K SESHAGIRI RAO Vs. TANGUTURI JAGANNADHAM ALIAS HANUMANTHA RAO
|
November 2, 1915 |
K VELLAYAPPA ROWTHEN Vs. KBAVA ROWTHEN
|
February 23, 1915 |
KAILAS CHANDRA BHAUMICK Vs. BEJOY KANTA LAHIRI CHOWDHURY
|
May 13, 1915 |
KAILASH MAI Vs. DWARIKA NATH MAJHI
|
July 17, 1915 |
KAKI MUTYALU Vs. KANIGOLLA SIVA RAGHAVAYYA
|
December 16, 1915 |
KALAPPA KAMTHI Vs. KACHUR SAKHA RAMA RAO; MAGESHWAR KRISHNAYA
|
April 20, 1915 |
KALAVAGUNTA SINGARA CHARLU Vs. SREEMAN GUDIMALLA VENKATA SESHAMMA
|
March 8, 1915 |
KALAYI NARAYANA JOGITHAYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH CANARA
|
February 16, 1915 |
KALI CHARAN Vs. KHAYALI RAM
|
May 28, 1915 |
KALI CHARAN NATH Vs. SUKHADA SUNDARI DEBI
|
August 2, 1915 |
KALI CHURN CHOWDHURY Vs. MOHANANDA DATTA
|
March 5, 1915 |
KALI DAS BASU Vs. EMPEROR
|
August 30, 1915 |
KALI KRISHNA BAISWAS Vs. RAM CHANDRA BAIDYA
|
February 18, 1915 |
KALIANJI SINGJI BHAI, SOLE PARTNER OF THE FIRM OF RAYSEE AMERCHUND Vs. BANK OF MADRAS
|
September 14, 1915 |
KALIANNA MUDALI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR OF SALEM
|
October 29, 1915 |
KALIAPERUMAL KEERUDAYAN Vs. CHIDAMBARAM THANJIRAN
|
February 23, 1915 |
KALIM SHEIKH Vs. MOCHAM MANDAL
|
May 27, 1915 |
KALIS CHANDRA SAHA Vs. DARBARIA SHEIK
|
December 10, 1915 |
KALKA PRASAD Vs. EMPEROR
|
September 23, 1915 |
KALLU Vs. PARBHU LAL
|
February 11, 1915 |
KALLU Vs. DRIGPAL SINGH
|
July 21, 1915 |
KALYAN DAS Vs. ASHRAF ALI
|
June 4, 1915 |
KALYAN SINGH Vs. JAGAN PRASAD
|
June 19, 1915 |
KAMAKSHA BASINI CHOWDHURANI Vs. JAGAT SUNDARI CHOWDHURANI
|
March 26, 1915 |
KAMARAVUTU MRUTYUNJAYADU Vs. RAJA SAHEB MAHARBAN DOSTAN SRI RAJARAVU VENKATAKUMARA MAHIPATI SURYA RAO BAHADUR SARDAR, RAJAHMUNDRY SIRCAR, RAJAH OF PITTAPURAM
|
December 14, 1915 |
KAMTA PRASAD Vs. INDOMATI
|
April 13, 1915 |
KANDUM VENKATASWAMY Vs. BALIGADU; BOYA CHINNA RAMIGADU; DUDGALA SUBBANNA; GURRALA RAMMAYYA; THIKKALINGADU; ANKADU
|
November 5, 1915 |
KANJI JETHSI Vs. ADVOCATE-GENERAL
|
September 7, 1915 |
KARAN SINGH Vs. ABDUL HAKIM; RAHIM ALI KHAN
|
July 9, 1915 |
KARL ETTLINGER Vs. CHAGANDAS AND CO
|
August 6, 1915 |
KARRI NARASAYYA Vs. THAVVALA NAGESWARA RAO
|
October 1, 1915 |
KARRI PEDDI REDDY; DORYA MAHALAKSHMI GADU; KARRI SATYANARAYANA, MINOR BY MOTHER AND GUARDIAN, RAMANNA; SATIRAZU PATTABHI RAMACHANDRA RAJU Vs. RECEIVER OF NIDADAVOLE AND MEDUR ESTATES
|
July 27, 1915 |
KARRI RAMAYYA Vs. VILLOORI JAGANNADHAM
|
August 27, 1915 |
KARTIC MANDAL Vs. BAMA CHARAN MANDAL
|
April 16, 1915 |
KARTICK CHANDRA DAS Vs. SATYA SREE GHOSAL
|
December 16, 1915 |
KARUTURI GOPALAM Vs. KARUTURI VENKATARAGHAVULU
|
September 6, 1915 |
KARUTURI GOPALAN BEING MINOR BY HIS MATERNAL GRANDFATHER S YOUNGER BROTHER ABBURI VENKATARAYUDU; KARTURI CHIRALAMMA; KARTURI VENKATA RAGHUVULU Vs. KARTURI VENKATA RAGHUVULU AND ANR; KARUTURI GOPALAN
|
September 6, 1915 |
KASHI NATH Vs. KANHAIYA LAL SHARMA
|
May 10, 1915 |
KASHI RAM Vs. KESAR KUNWAR; KEWAL SINGH
|
July 1, 1915 |
KASSIM EBRAHIM SALEJI Vs. JOHURMULL KHEMKA
|
November 25, 1915 |
KASTURCHAND LAKHMAJI Vs. JAKHIA PADIA PATIL
|
July 26, 1915 |
KATHARI NARASIMHA RAJU Vs. BHUPATI RAJU RAGHUNADHA RAJU
|
September 6, 1915 |
KATTAMPUDI SUBBIAH CHETTY Vs. KHAN BAHADUR WALJI LALJI SAIT
|
February 24, 1915 |
KATWAROO SINGH Vs. DHARAM DEO SINGH
|
July 8, 1915 |
KAULESHAR PRASAD MISRA Vs. ABADI BIBI
|
June 30, 1915 |
KAYAROHANA CHETTIAR Vs. NAGALINGA CHETTIAR
|
July 16, 1915 |
KEDAR Vs. DEO NARAIN
|
July 16, 1915 |
KEDAR NATH BANERJEE Vs. HARIDAS GHOSE
|
June 1, 1915 |
KEDAR NATH MITRA Vs. DINABANDHU SAHA
|
March 25, 1915 |
KEDAR NATH MITTER Vs. DENOBANDHU SHAHA
|
March 25, 1915 |
KEDAR RAI Vs. SHEOPAL RAI
|
February 19, 1915 |
KEEPILACHERI PARKUM CHEEPOTHI AMMAD Vs. VANNATHANKANDIYIL AMBALATHANKANDI AYISSA
|
September 24, 1915 |
KESAR KUNWAR Vs. KASHI RAM
|
July 1, 1915 |
KESHARI CHAND SURANA Vs. ASHARAM MAHATO
|
May 27, 1915 |
KESHAV HARGOVAN Vs. BAI GANDI
|
March 30, 1915 |
KESHAWE SURENDRA SAHI Vs. RANI DEVENDRABALA DASI
|
February 8, 1915 |
KESHO PROSAD SINGH Vs. SARWAN LAL
|
July 30, 1915 |
KHAGENDRA NATH CHATTERJEE Vs. SONATAN GUHA
|
August 19, 1915 |
KHATIJA Vs. SHEKH ADAM HUSENALLY VASI
|
March 31, 1915 |
KHAYALI RAM Vs. KALI CHARAN
|
May 28, 1915 |
KHELAWAN KOERI Vs. SHEIKH ABDUL RAHIM
|
May 17, 1915 |
KHEMESH CHANDRA RAKSHIT Vs. ABDUL HAMID
|
March 19, 1915 |
KHESHTRAPAL SHARMA Vs. PANCHAM SINGH VARMA
|
May 7, 1915 |
KHIRODA SUNDARI DASI Vs. NABIN CHANDRA SAHA
|
April 8, 1915 |
KHOBHARI SAH Vs. JHAMAN SAH
|
February 26, 1915 |
KHUB LAL SINGH Vs. AJODHYA MISSER
|
August 17, 1915 |
KHUSHHALIRAM Vs. BHOLAR MAL
|
February 5, 1915 |
KIDHA SINGH Vs. EMPEROR
|
November 10, 1915 |
KIFAYATULLAH Vs. MUNICIPAL BOARD OF AJMERE
|
January 19, 1915 |
KILOTH CHOZHAN OYDAL KURUP Vs. KIRATHWA ILLATH NARAYANAN NAMBUDRI
|
August 10, 1915 |
KIRANBALA DEBI Vs. KALI CHARAN SINGHA
|
July 13, 1915 |
KIRANBALA DEBI Vs. KALI CHARAN SINGHA
|
December 21, 1915 |
KIRANSHASHI DEBI Vs. CHANDRIKA PROSAD SINGH
|
July 21, 1915 |
KISHAN LAL Vs. SULTAN SINGH
|
July 5, 1915 |
KISHAN LAL Vs. SULTAN SINGH
|
July 2, 1915 |
KISHAN LAL Vs. JUGGI LAL, MOOL CHAND
|
March 6, 1915 |
KISHEN BALLABH Vs. CHURE MAL
|
February 8, 1915 |
KISHORI LAL Vs. RANG LAL KUNWAR
|
February 17, 1915 |
KODANDARAMA AIYAR Vs. ARUNACHALA AIYAR
|
December 10, 1915 |
KODIALBAIL RYMOND SEBASTIAN LOBO Vs. KODIALBAIL DEVU SHETTY
|
January 26, 1915 |
KOER SARABJIT PRATAP BAHADUR SAHI Vs. MUSAMMAT BHAGWAT KOERI
|
July 20, 1915 |
KOLANGORATH RAMAN NAYAR Vs. KANNOTH ALIAS KANDOTH VELLARIKKA KUNHI KOLANDAN MUSALIAR
|
September 22, 1915 |
KOTA CHINA MELLAYYA Vs. KANNEKANTI VEERIAH
|
November 2, 1915 |
KOTHAL MAMMAD HAJI Vs. PYDAL NAIR
|
April 20, 1915 |
KOTHANDARAMAN CHETTY Vs. SHUNMUGAM CHETTY
|
December 21, 1915 |
KOTTAPALLI SUBBAMMA Vs. JATAVALLABHULA SUBRAMANYAM
|
November 16, 1915 |
KRISHNA AIYAR Vs. CHAKRAPANI; SANTHANA CHETTIAR; KRISHNA AIYAR
|
March 15, 1915 |
KRISHNA BAR Vs. SRIMATI RANAMOYI DEBI
|
March 10, 1915 |
KRISHNA BHATTA Vs. UDAYAVAR SRINIVASA SHAMBAGU
|
October 15, 1915 |
KRISHNA CHANDRA BAGDI Vs. SATISH CHANDRA BANERJEE
|
May 28, 1915 |
KRISHNA CHANDRA SAHA SARDAR Vs. HEM CHANDRA RAI CHOWDHURY
|
February 26, 1915 |
KRISHNA GOVINDA PAL Vs. EMPEROR
|
December 7, 1915 |
KRISHNA KANTA GHOSH Vs. JADU KASYA
|
February 5, 1915 |
KRISHNA KUMAR NANDY Vs. JOY KRISHNA NANDY
|
May 19, 1915 |
KRISHNA KUMAR RAY CHOWDHURI Vs. CHANDRA KANTA MITRA
|
November 30, 1915 |
KRISHNA NATH CHAKRAVARTI Vs. MUHAMMAD WAFIZ
|
July 23, 1915 |
KRISHNA SAHAI Vs. PALAKDHARI RAUT
|
January 28, 1915 |
KRISHNACHARYA Vs. ANTHAKKI
|
August 10, 1915 |
KRISHNAMACHARI Vs. SHAW, WALLACE AND COMPANY
|
April 9, 1915 |
KRISHNAN KIDAVU (MEPPAT PARKUM ANANDRAVAN) AND ELEVEN ORS Vs. RAMAN ALIAS PUTHALATHUNNAVAL SHYLED KOTAKKAT PANIKKAR AND SIX ORS
|
August 10, 1915 |
KRISHNASWAMI AIYAR Vs. TARANGASWAMI NAYADU
|
July 19, 1915 |
KRISHNASWAMI NAIDU Vs. SEETHALAKSHMI AMMAL
|
October 28, 1915 |
KRISHNASWAMI PILLAI Vs. MOOKAYI AMMAL
|
August 10, 1915 |
KRISHNIENGAR Vs. SRI VIRARAGHAVATHATHACHARIAR, TRUSTEE OF NACHIAR KOVIL DEVASTANAM
|
July 13, 1915 |
KRISTA CHANDRA CHOWDHURY Vs. RATAN RAM PAL AND PRASANNA CHANDRA PAL
|
August 6, 1915 |
KRUPASINDHU SAHU Vs. SREE SREE RAMACHANDRA DEVU GARU, RAJA OF KALLIKOTA AND ATTAGADA ESTATES, MINOR, BY THE COLLECTOR OF GANJAM
|
March 29, 1915 |
KSHIROD CHANDRA GHOSE Vs. SRISH CHANDRA GHOSE
|
January 26, 1915 |
KULSUM-UN-NISSA BIBI Vs. DAURU NATH
|
June 23, 1915 |
KUMAR KRISHNA DUTT Vs. HARI NARAYAN GANGULI
|
December 20, 1915 |
KUMAR KRISHNA MITTER Vs. AMULYA CHARAN MITTER
|
January 11, 1915 |
KUMAR RAMESHWAR MALIA Vs. SRI SRI JIU THAKUR, BY HIS SHEBAIT, MAHANT SRI SRI RAM CHANDRA ACHARJYA GOSWAMI
|
March 18, 1915 |
KUMARAPPAN CHETTIAR Vs. NARAYANAN CHETTIAR
|
August 20, 1915 |
KUMUD KUMAR BOSE Vs. HARI MOHAN SAMADAR
|
March 30, 1915 |
KUNDAN LAL Vs. JAGANNATH
|
July 9, 1915 |
KUNHAMMAD KUTTI Vs. PANCHARA ALLEEMA
|
August 20, 1915 |
KUNJA LAL BANERJI Vs. NARSAMBA DEBI
|
February 15, 1915 |
KUNJAMANI DASI Vs. NIKUNJA BEHARY DAS
|
August 30, 1915 |
KUNTHALAMMAL Vs. PNKSURYAPRAKASAROYA MUDALIAR ET AL
|
October 1, 1915 |
KUNYA KESORI PAL CHOWDHURY Vs. SRIMATI BAMA SUNDARI DASYA
|
December 17, 1915 |
KUPPARAZU VENKATASUBBIAH Vs. MURUGULA SHAIK SILAR SAHIB
|
December 22, 1915 |
KUPPUSAMI REDDI Vs. VENKATALAKSHMI AMMAL
|
September 10, 1915 |
KURARAM DATTA Vs. BANOMALI PATRA
|
June 9, 1915 |
KUSADHAJ BHAKTA Vs. BROJA MOHAN BHAKTA MINOR BY HIS MOTHER AND GUARDIAN, SRIMATI RASHMANI DASSI
|
July 21, 1915 |
KUTHALEDATH NARAYANA MOOTHOD Vs. COCHIN SIRCAR REPRESENTED BY MRARBANERJI, DEWAN OF COCHIN, NOW BY MRJWBHOSE, DEWAN OF COCHIN
|
July 12, 1915 |
KUYYATTIL KUNDAN KUTTY Vs. VAYALPATH PARKUM NATUKANDIYILAKATH THARUVAI
|
November 23, 1915 |
KYROON BEE Vs. ADMINISTRATOR-GENERAL OF MADRAS
|
September 7, 1915 |
LACHMAN DAS Vs. MUHAMMAD YUSUF KHAN
|
June 11, 1915 |
LACHMI NARAIN Vs. RAM SARUP
|
June 17, 1915 |
LACHMI NARAIN PRASAD Vs. KISHAN KISHORE CHAND
|
December 10, 1915 |
LADKABAI Vs. NAVIVAHU
|
July 10, 1915 |
LAHAR PURI Vs. PURAN NATH
|
January 1, 1915 |
LAHASO KUAR Vs. MAHABIR TIWARI
|
April 9, 1915 |
LAKENATULLA Vs. ASMATULLA SARKAR
|
April 19, 1915 |
LAKSHMAN TOTARAM Vs. EMPEROR
|
May 15, 1915 |
LAKSHMI ACHI Vs. SUBBARAMA AIYAR
|
March 10, 1915 |
LAKSHMI AMMA Vs. VENKAPPA ULLURA
|
July 30, 1915 |
LAKSHUMANAN CHETTIAR Vs. BOMMACHI NAICKER
|
November 9, 1915 |
LAL BAHADUR Vs. SITAL PRASAD; GOBIND PRASAD
|
November 25, 1915 |
LALA BASDEO NARAIN Vs. MUSAMMAT BACHAN CHOWDHURANI
|
December 1, 1915 |
LALA BISHESHAR DAS Vs. LALA AMBIKA PERSHAD
|
June 1, 1915 |
LALA SEOSARAN LAL Vs. HARIHAR PRASAD SINGH
|
January 14, 1915 |
LALA SINGH Vs. MIR LATIF HOSSEIN
|
January 14, 1915 |
LALLJEE MAHOMED Vs. DADABHAI JIVANJI GUZDAR
|
December 14, 1915 |
LANI MIA Vs. MUHAMMAD EASIN MIA
|
August 18, 1915 |
LAXMAN NILKANT PUSALKAR Vs. VINAYAK KESHAV PUSALKAR
|
October 18, 1915 |
LAXMIBAI Vs. KESHAV ANNAJI POKHARKAR
|
August 21, 1915 |
LEDU, COACHMAN Vs. HIRA LAL BOSE
|
April 28, 1915 |
LENGA LALUNG Vs. PENGURI LALUNGANI
|
May 28, 1915 |
LINGAM VEERARAGHAVA ROW Vs. MALLAPRAGADA GURUNADHA ROW
|
July 19, 1915 |
LODD GOVINDA DOSS KRISHNA DOSS VARU Vs. RAJAH OF KARVETNAGAR MINOR BY GUARDIAN, WAVARADACHARIAR
|
April 29, 1915 |
LODD GOVINDOSS KRISHNADOSS Vs. RUKMANI BHAI
|
March 2, 1915 |
LOGAMBAL ALIAS THANGACHI AMMAL Vs. VAITHINATHA IYER
|
April 14, 1915 |
LOKE NATH SINGH Vs. GAJU SINGH
|
August 19, 1915 |
M BALKRISHNA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CUDDAPAH
|
March 12, 1915 |
M CHANTAN Vs. CHAKKAPAYYAN MATHU
|
December 1, 1915 |
M CHENGA REDDI Vs. VASUDEVA REDDI, MINOR, BY GUARDIAN NARASIMHA REDDI
|
March 9, 1915 |
M JALLALDEEN MARAKAYAR Vs. VIJAYASWAMI ALIAS MUTHU VIJAYA RAGHUNATHAANNASWAMI THEVAR AND NINETEEN ORS
|
February 10, 1915 |
M K VEERARAGHAVA CHARIAR Vs. AKRISHNAMACHARIAR
|
March 22, 1915 |
M KARUNAKARA MENON Vs. MKRISHNA MENON
|
January 18, 1915 |
M NARAYANAN SINGH Vs. AIYASAMI REDDI
|
August 2, 1915 |
M RAMACHANDRA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GODVARI
|
September 20, 1915 |
M S A PL PALANIAPPA CHETTY Vs. TMRALAGAPPA CHETTY
|
August 12, 1915 |
M SADAGOPACHARIAR Vs. RAMA TIRUMALA CHARIAR
|
July 28, 1915 |
M SOMASUNDARAM CHETTY AND CO THROUGH THEIR AUTHORISED AGENT, W T TIRUVENKATACHARI Vs. PRANGASAMI IYANGAR
|
November 2, 1915 |
M SUBRAMANIAM PILLAI Vs. SRI GOPALARAMA SUBRAMANIA AIYAR, MINOR, BY HIS MOTHER AND GUARDIAN ANANDAMMAL
|
February 24, 1915 |
MACHIKANDI PARKUM MARAMITTATH THARUVIL MOOTHA CHETTIAM VEETTIL CHAKKRA KANNAN Vs. VARAYALANKANDI KUNHI POKKER
|
August 12, 1915 |
MADAPATY VENKATESWARA ROW PANTULUGARU Vs. NANDUM RAJAGOPALAM
|
August 27, 1915 |
MADAPPA GANAPA HEGDE Vs. JAKI GHOSAL GABRI GHOSAL
|
July 19, 1915 |
MADDALA BAGAVANNARAYANA Vs. VADAPALLI PERUMALLACHARYULU
|
March 23, 1915 |
MADHAVA BHUMJ SANTO Vs. SRI SRI SRI RAMACHANDRA MARDARAJ DEOGARU BEING MINOR REPRESENTED BY HIS NEXT FRIEND, THE COLLECTOR OF COURT OF WARDS
|
October 21, 1915 |
MADHO RAM Vs. NIHAL SINGH
|
July 27, 1915 |
MADHO SONAR Vs. EMPEROR
|
May 21, 1915 |
MADHU SUDAN PATITUNDA Vs. RASH MOHAN SEN PODDAR
|
April 7, 1915 |
MADHUSUDAN SEN Vs. RAKHAL CHANDRA DAS BASAK
|
May 6, 1915 |
MADRAS TIMES, PRINTING AND PUBLISHING COMPANY LIMITED Vs. CHROGERS
|
November 30, 1915 |
MAFATLAL MOTILAL Vs. KANIALAL TRIKAMLAL
|
March 22, 1915 |
MAHABIR PRASAD Vs. MUHAMMAD MASHIYATULLAH
|
November 27, 1915 |
MAHABIR PROSAD Vs. RAM TAWAKAL
|
March 4, 1915 |
MAHABIR SAHU Vs. BHIRGU RAI
|
January 26, 1915 |
MAHADEO RANGNATH GODBOLE Vs. RAMA TUKARAM DEVKATE
|
September 1, 1915 |
MAHADEV RAGHUNATH GODBOLE Vs. RAMA TUKARAM DEVKOTE
|
September 1, 1915 |
MAHALINGAM, MINOR, BY HIS MOTHER AND NEXT FRIEND Vs. CNATESA AIYAR
|
November 24, 1915 |
MAHAMMAD HUSAIN SAIB Vs. ABDUL KAREEM SAIB
|
March 19, 1915 |
MAHANT LAHAR PURI Vs. MAHANT PURAN NATH
|
March 15, 1915 |
MAHARAJ NARAIN SHEOPURI Vs. SHASHI SHEKHARESHWAR ROY
|
March 8, 1915 |
MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR Vs. KALITARA DEBI
|
July 13, 1915 |
MAHARAJA MANINDRA CHANDRA NANDI BAHADUR Vs. SRIMATI DURGA SUNDARI DASYA
|
December 10, 1915 |
MAHARAJA OF BOBBILI Vs. RANKU APPALA NAIDU
|
December 15, 1915 |
MAHARAJA OF VENKATAGIRI Vs. AMBARKANA SRINIVASA ROW
|
March 15, 1915 |
MAHARAJA SIR RAMESHWAR SINGH BAHADUR Vs. BHEEKDARI SINGH; TEKPUT SINGH
|
February 5, 1915 |
MAHARAJAH SIR RAVANESWAR PRASAD SINGH BAHADUR Vs. BAIJNATH RAM GOENKA
|
January 19, 1915 |
MAHARAM ALI Vs. AYESA KHATUN
|
July 15, 1915 |
MAHENDRA NATH MAITY Vs. GIRISH CHANDRA MAITY
|
May 3, 1915 |
MAHOMAD IBRAHIM RAVUTHAR Vs. KATTAYAN ALIAS AROKIA UDAYAN
|
April 15, 1915 |
MAHOMED BEG AMIN BEG Vs. NARAYAN MEGHAJI PATIL
|
November 16, 1915 |
MAHOMED HAJI ESSACK Vs. SHAIKH ABDUL RAHMAN
|
August 16, 1915 |
MAHOMED KANNI ROWTHER Vs. PATTANI INAYATHULLA SAHIB
|
November 17, 1915 |
MAILTHI HENGSU Vs. SOMA
|
August 3, 1915 |
MAJIDMIAN BANUMIAN Vs. BIBI-SAHEB JAN WIDOW OF THE DECEASED NANUMIYAN BANUMIAN SHAIKH
|
July 15, 1915 |
MAJIDMIAN BAXUMIAN Vs. BIBI SAHEB JAN
|
July 15, 1915 |
MAKHDOOM BAKHSH SHAH Vs. HASHIM ALI
|
April 22, 1915 |
MAKHDUM BAKHSH Vs. SHAUKAT ALI
|
May 20, 1915 |
MALA MAKALAKATI SUBBADU Vs. EMPEROR
|
February 1, 1915 |
MALLAH Vs. BEHARI
|
February 10, 1915 |
MAMMU Vs. MUHAMMAD KUTTI
|
August 30, 1915 |
MANAVIKRAMAN ALIAS MANJERI KARNAMULPAD Vs. NILAMBUR THACHARAKAVIL MANAVIKRAMAN ALIAS THIRUMALPAD
|
September 14, 1915 |
MANCHALA NARAYANA MURTHY Vs. PENUMETCHA VENKATAPATIRAJU
|
December 21, 1915 |
MANCHHARAM PRANJIVANDAS Vs. PANUBHAI LALLUBHAI
|
July 16, 1915 |
MANCHUKONDA APPADU Vs. ATCHI APPALASWAMY
|
December 8, 1915 |
MANI MOHAN MANDAL Vs. RAMTARAN MANDAL
|
May 26, 1915 |
MANIKA MUDALI Vs. MUTHACHI KAVANDAN ALIAS NALLAMA KAVUNDAN
|
August 31, 1915 |
MANIKA NAIKER Vs. SWARNATHAMMAL
|
November 17, 1915 |
MANILAL GANGADAS DESAI Vs. SECRETARY OF STATE
|
August 31, 1915 |
MANIYAM KUPPANNA GOUNDEN Vs. KUPPANA GOUNDEN
|
March 10, 1915 |
MANJAPPA AJRI Vs. MARUDEVI HENGSU
|
November 2, 1915 |
MANJERI KARNAMULPAD KOVILAGATH VALIA MANAVIKRAMAN; KOZHIKOTE KIZHAKKE KOVILAGATA VALIA THAMBURATTI AVERGAL, BY VIYATHAN SREEDEVI Vs. KOZHIKOTE KIZHAKKE KOVILAGATH VALIA THAMBURATTI AVERGAL, BY VIYATHAN SREEDEVI; MANJERI KARANAMULPAD AVERGAL, BY NAME MANAV
|
April 16, 1915 |
MANORATH CHOUBE Vs. MUSAMMAT SUMERA
|
February 15, 1915 |
MARIAN BEEVIAMMAL Vs. KADIR MEERA SAHIB TARAGAN
|
March 9, 1915 |
MARIMUTHU PILLAI Vs. VELU PILLAI
|
December 22, 1915 |
MARJI JETA Vs. HONNAVAR PUTHU HARI PAI
|
July 29, 1915 |
MARRAM KHAN Vs. SAKHAWAT KHAN
|
May 26, 1915 |
MARSHALL Vs. GRANDHI VENKATA RATNAM
|
April 28, 1915 |
MASIAT-ULLAH Vs. MAHABIR PRASAD
|
November 27, 1915 |
MASITI Vs. HAIDAR HUSAIN
|
December 4, 1915 |
MATHRA PERSHAD Vs. CHEDDI LAL
|
April 21, 1915 |
MATHURA MOHAN SAHA Vs. RAMKUMAR SAHA AND CHITTAGONG DISTRICT BOARD
|
November 24, 1915 |
MATHURA PRASAD Vs. RAMCHARAN LAL
|
January 12, 1915 |
MATHURA PRASAD Vs. KARIM BAKSH
|
November 1, 1915 |
MATI LAL PODDAR Vs. JUDHISTIR DAS TEOR
|
June 9, 1915 |
MAYANDI CHETTIAR Vs. TIRUMALAI AIYANGAR
|
October 29, 1915 |
MEENAKSHI ALIAS SIVAKAMI Vs. KRISHNA ROYAR
|
November 22, 1915 |
MEENAKSHI AMMAL Vs. MRRGORR
|
April 8, 1915 |
MEHDI HASAN Vs. BACHA PANDE
|
March 13, 1915 |
MEHER ALI Vs. KALAI KHALASHI
|
March 23, 1915 |
MEJAJENNESSA BIBI Vs. SHEIK DIDARY
|
November 24, 1915 |
MERWANJI MUNCHERJI CAMA Vs. THE SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 29, 1915 |
METHUKU SIVARAMAYYA Vs. MUNIREDDIGARI CHINNA MUNEAPPA
|
August 26, 1915 |
MIHARBAN SIGH Vs. EMPEROR
|
September 6, 1915 |
MINNIE WALLACE Vs. ARTHUR WALLACE
|
August 12, 1915 |
MOHABARSHA BANKAPUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 21, 1915 |
MOHAMAD IBRAHIM SAHIB Vs. MUNICIPALITY OF ANAKAPALLI
|
September 24, 1915 |
MOHAMMAD AHMAD SAID KHAN Vs. MASIH-UL-LAH KHAN
|
January 27, 1915 |
MOHAMMAD HUSAIN Vs. MOHAMMADI BIBI
|
February 8, 1915 |
MOHAMMAD YASIN Vs. CHEDA LAL
|
May 19, 1915 |
MOHENDRA NATH MANDAL Vs. NARENDRA KRISHNA CHATTERJEE
|
March 22, 1915 |
MOHES CHANDRA GUHA Vs. RAJANI KANTA DUTT
|
May 7, 1915 |
MOHESH CHANDRA ADDY Vs. PANCHU MUDALI
|
December 22, 1915 |
MOHESH CHANDRA CHAUDHURY Vs. EMPEROR
|
August 19, 1915 |
MOHESH CHANDRA MUKHERJEE Vs. UMESH CHANDRA GHOSAL
|
May 24, 1915 |
MOHESWAR PANDA Vs. SUNDAR NARAIN PATTANAIK
|
April 21, 1915 |
MOHIDEEN BEE ET AL Vs. SYED MEER SAHEB ET AL
|
October 7, 1915 |
MOHIDEEN IBRAHIM NACHI Vs. LMAHOMED IBRAHIM SAHIB BY AGENT, LMELEBBAI THAMBI
|
December 7, 1915 |
MOHIM CHUNDER PAL CHOWDHRY Vs. MIRZA AHMAD ALI KHAN
|
April 8, 1915 |
MOHUNT KRISHEN DOYAL GIR Vs. IRSHAD ALI KHAN
|
June 30, 1915 |
MOIDEEN SAIBA Vs. GOPALA KUDWA
|
September 21, 1915 |
MONINDRA MOHAN ROY MUKHOPADHYA Vs. RAM KRISHNA SADHUKHAN
|
February 8, 1915 |
MONMOHAN ROY Vs. HEMANTA KUMAR MOOKERJEE
|
July 26, 1915 |
MOOLCHAND Vs. PALWAR CHETTY
|
March 23, 1915 |
MOTABHOY MULLA ESSABHOY Vs. MULJI HARIDAS
|
February 25, 1915 |
MOTI LAL Vs. GANGADHAR
|
March 20, 1915 |
MOTILAL RADHAKISSEN Vs. GANPATRAM
|
August 5, 1915 |
MOULVI MUHAMMAD ISMAIL Vs. SAMAD ALI BHUYAN
|
December 17, 1915 |
MUCHIRAZU RAMACHANDRA ROW Vs. SECRETARY OF STATE FOR INDIA INCOUNCIL REPRESENTED BY THE COLLECTOR
|
September 20, 1915 |
MUDDUSAMI SIDDAPPA; KRAMADHATI SOORAPPA Vs. BHASKARA LAKSHMI NARASAPPA
|
August 17, 1915 |
MUHAMMAD ABDUL KARIM KHAN Vs. AFZUL SHAH
|
February 5, 1915 |
MUHAMMAD ABDUL KARIM KHAN Vs. SAKHAWAT ALI SHAH
|
November 4, 1915 |
MUHAMMAD ASGHAR KHAN Vs. EMPEROR
|
July 28, 1915 |
MUHAMMAD BUKTH MAJUMDAR Vs. DEWAN AJMON RAJA
|
June 4, 1915 |
MUHAMMAD HASAN ASKARI Vs. NIAZ HUSAIN
|
February 25, 1915 |
MUHAMMAD HUSAIN Vs. MUTHU CHETTIAR
|
July 20, 1915 |
MUHAMMAD HUSSAIN SAHIB Vs. ABDUL KARIM SAHIB
|
March 19, 1915 |
MUHAMMAD IBRAHIM Vs. EMPEROR
|
December 13, 1915 |
MUHAMMAD MAHBUB ALI KHAN Vs. RAGHUBAR DAYAL
|
July 28, 1915 |
MUHAMMAD MASIHULLAH KHAN Vs. JARAO BAI
|
January 25, 1915 |
MUHAMMAD QASIM Vs. SRI MAHANT SHEO LING SWAMI JANGAM
|
December 20, 1915 |
MUKAND LAL Vs. HAR PRASAD
|
November 15, 1915 |
MUKHA Vs. QABZA
|
November 12, 1915 |
MUKHTAR AHMAD Vs. EMPEROR
|
March 24, 1915 |
MUKKOOSA NAIR VEETIL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 25, 1915 |
MUKUNCHAND RAJARAM BALIA Vs. NIHALCHAND GURMUKHRAI
|
July 2, 1915 |
MULLA Vs. EMPEROR
|
April 8, 1915 |
MULLAPALI TARAVATHIL, MANAGER, ITTUNNI RAMAN NAIR Vs. GOPALA MENON
|
April 19, 1915 |
MUMTAZ BEGAM Vs. KHETRA; INAM ALI KHAN
|
November 22, 1915 |
MUNGULURI SIVARAMAYYA Vs. SINGUMAHANTI BHUJANGA RAO
|
July 28, 1915 |
MUNICIPAL BOARD OF ALLAHABAD Vs. TIKANDAR JANG
|
August 2, 1915 |
MUNICIPAL COMMITTEE OF AJMERE Vs. KIFAYATULLAH
|
January 19, 1915 |
MUNICIPAL COMMITTEE OF NASIK CITY; AMIRUDDIN VALAD MAHOMED HUSSEIN; EKOBA GUNASHET VANI; MAHAMAD HUSSEIN VALAD MAHAMAD ALLI ISANE; GULABCHAND RAUTMAL Vs. COLLECTOR OF NASIK ON BEHALF OF THE COURT OF WARDS, THE ADMINISTRATOR OF THE ESTATE OF SARDAR GAPALRA
|
February 2, 1915 |
MUNICIPAL COMMITTEE OF NASIK; AMIRUDDIN MAHOMED HUSAIN; EKOBA GANASHET VANI; MAHMAD HUSSEIN MAHMAD ALLI; GULABCHAND RAUTMAL Vs. COLLECTOR OF NASIK; MAHOMED SAYAD MAHOMED ALI; SARAF ALLI MAHMADALLI; MARYAMBIBI AYAL SAMSUDDIN; BALIRAM NARAYAN
|
February 2, 1915 |
MUNICIPAL COUNCIL Vs. RSADAGOPACHARIAR
|
April 1, 1915 |
MUNICIPALITY OF RATNAGIRI Vs. VASUDEO BALKRISHNA LOTLIKAR
|
June 9, 1915 |
MUNICIPALITY OF RATNAGIRI Vs. VASUDEV BALKRISHNA LOTLIKAR
|
June 24, 1915 |
MUNJULURI SIVARAMAYYA Vs. SINGUMAHANTI BUJANGA RAO
|
July 28, 1915 |
MUNNA LAL Vs. KALIKA BAKHSH SING ANS ORS
|
May 20, 1915 |
MUNNA LAL Vs. RAM GULAM SINGH
|
May 19, 1915 |
MUNNA LAL Vs. RADHA KISHAN
|
June 21, 1915 |
MUNNI KOER Vs. MADAN GOPAL
|
November 5, 1915 |
MUNNI KUNWAR Vs. MADAN GOPAL
|
November 5, 1915 |
MUNSHI GHHOLAM MOWLAH Vs. MOLLAH ALI HAFIZ
|
December 15, 1915 |
MUNSHI LAL Vs. MANGAT RAI
|
November 1, 1915 |
MURARI LAL Vs. BADAN
|
March 8, 1915 |
MURI GA CHETTY Vs. RAJASWAMY
|
August 5, 1915 |
MURLIDHAR NARAYAN GUJARATHI Vs. VISHNUDAS BALMUKUNDDAS
|
October 11, 1915 |
MURLIDHAR NARAYAN GUJARATI Vs. VISHNUDAS BALMUKANDAS
|
October 22, 1915 |
MURUGAPPA CHETTIAR Vs. RANGASAMI NAICKEN
|
December 13, 1915 |
MURUGESA MUDALI Vs. SAMA GOUNDAN
|
August 16, 1915 |
MURUGESA MUDALY Vs. RAMASAWMI CHETTY
|
September 28, 1915 |
MUSAHAR SAHU Vs. HAKIM LAL
|
November 22, 1915 |
MUSALIUM VEETIL THEYATHIL MAHAMMADUNNI Vs. KUDUMPALATH PADINHARA PARAMBIL BAVA
|
February 9, 1915 |
MUSAMMAT AFZAL BEGAM Vs. MUSAMMAT AKHARI KHANAM
|
March 10, 1915 |
MUSAMMAT AJIMAN BIBI Vs. REASAT SHEIKH
|
January 19, 1915 |
MUSAMMAT BHANI Vs. RAM SINGH
|
December 9, 1915 |
MUSAMMAT BILAS KUNWAR Vs. DESRAJ RANJIT SINGH
|
July 18, 1915 |
MUSAMMAT DEVUPALLI AMMANNA WINDOW OF DALAYYA OF KATHULAPETA Vs. PEDIREDLA NARAYANASAMI NAIDU OF JAGANNADASUPETA
|
August 20, 1915 |
MUSAMMAT DULARI Vs. LAL BAHADUR SINGH
|
January 18, 1915 |
MUSAMMAT FAKHRAN Vs. RAJAB ALI KHAN
|
February 26, 1915 |
MUSAMMAT FATIMA BIBI Vs. MUSAMMAT HAMIDA BIBI
|
March 16, 1915 |
MUSAMMAT JIBAN KUAR Vs. GOVIND DAS
|
October 29, 1915 |
MUSAMMAT KAZMI JAN Vs. PANDIT SHIB CHARAN
|
June 14, 1915 |
MUSAMMAT KHADER UNNISSA BEGAM Vs. MUHAMMAD MUSTAN ALI BADSHA SAHIB
|
February 24, 1915 |
MUSAMMAT LAHASO KUNWAR Vs. MAHABIR TEWARI
|
April 9, 1915 |
MUSAMMAT LAKHPATI Vs. RAMBODH SINGH
|
March 24, 1915 |
MUSAMMAT MANOHRI Vs. BHURA
|
May 20, 1915 |
MUSAMMAT MUNNA KUNWAR Vs. VENAIK RAM
|
March 8, 1915 |
MUSAMMAT NATHU Vs. SHADI
|
May 25, 1915 |
MUSAMMAT PHUL BIBI Vs. ZAHUR ALI
|
March 16, 1915 |
MUSAMMAT PHUL KOER Vs. HASHMAT ULLAH KHAN
|
May 13, 1915 |
MUSAMMAT RAM DEI Vs. MUSAMMAT KISHEN DEI
|
December 16, 1915 |
MUSAMMAT RAM PIARI Vs. RAGHUNATH SINGH
|
June 1, 1915 |
MUSAMMAT RUKMINI KOERI Vs. NILMANI BANDYOPADHYAYA
|
March 29, 1915 |
MUSAMMAT SAHODRA BIBI Vs. BAGESHRI SINGH
|
May 27, 1915 |
MUTHAN ALIAS MUTHUKRISHNA MUDALI Vs. PUNIAKOTI MUDALIAR
|
August 5, 1915 |
MUTHAYA SHETTI Vs. KANTHAPPA SHETTI
|
December 17, 1915 |
MUTHU GOUNDAN Vs. ANANTHA GOUNDAN
|
September 24, 1915 |
MUTHUKARUPPA KONE Vs. VEERABHADRA KONE
|
January 4, 1915 |
MUTHUKRISHNA AIYAR Vs. PAKKIRI VOIKARAN
|
December 15, 1915 |
MUTHUKRISHNA PILLAI Vs. MARAJAM AIYENGAR
|
October 21, 1915 |
MUTHURAMAN CHETTY Vs. KRISHNA PILLAI
|
August 11, 1915 |
MUTHUSWAMI NADAN Vs. AAKSANKARALINGAM CHETTY
|
August 5, 1915 |
MUTHUSWAMY PILLAY Vs. MUTHUVEERAM PILLAY
|
March 1, 1915 |
MUTHUVEERAPPA CHETTI ALIAS NELLAYAPPA CHETTI; RAMASWAMI CHETTI (DECEASED) Vs. RAMASWAMI CHETTI (DECEASED); MSMUTHUVEERAPPA CHETTI ALIAS NELLAYAPPA CHETTI
|
December 8, 1915 |
MUTHUVEERAPPA CHETTI ALIAS VELLAYAPPA CHETTI Vs. RAMASWAMI CHETTY
|
December 8, 1915 |
MYSORE BALAKRISHNA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CUDDAPPAH
|
March 12, 1915 |
N C KUPPUSWAMI IYENGAR Vs. NCNARAYANA IYENGAR
|
December 6, 1915 |
N C WHITTON Vs. MAMMAD MAISTRY
|
October 26, 1915 |
N GOVINDA CHETTY Vs. NDORAISWAMI CHETTY
|
April 15, 1915 |
N K ROY Vs. EAST INDIAN RAILWAY COMPANY
|
May 17, 1915 |
N P R V A R SUBRAMANIAM CHETTIAR Vs. ARARSSOMASUNDARAM CHETTIAR EXECUTOR OF APRARUNACHALAM CHETTIAR S ESTATE BY MAYANDI CHETTIAR,AGENT
|
August 31, 1915 |
N R VENKATACHALAM CHETTY Vs. CHAIRMAN, MUNICIPAL COUNCIL
|
August 3, 1915 |
N SUBBAYYA Vs. PRAMAYYA
|
February 8, 1915 |
N V RAMA CHETTY Vs. ALARRMARUNACHALAM CHETTIAR
|
August 18, 1915 |
NABA GOPAL GOSWAMI Vs. SRI GOPAL ALIAS RAM GOPAL BHATTACHARJEE
|
March 24, 1915 |
NABENDRA KISHORE ROY Vs. SRIMATI RAHIMA BANU
|
March 11, 1915 |
NABOGHAN BADHAI Vs. RAGHU NATH BABU
|
April 15, 1915 |
NADIR CHAND SAHA Vs. BIRENDRA NATH DUTT CHOWDHURY
|
July 28, 1915 |
NAGAMUTHU PILLAI Vs. DASUSUNDARAM
|
December 2, 1915 |
NAGAR DAMODAR SHANBHOGUE Vs. GUDLIMAR RAMA RAO
|
March 2, 1915 |
NAGAR DAMODAR SHANBOGUE Vs. GUDLIMAR RAMA ROW
|
March 2, 1915 |
NAGESUR PERSHAD SINGH Vs. BINDESHWARI PROSAD SINGH
|
January 28, 1915 |
NAGINDAS BHAGWANDAS Vs. BACHOO HURKISSONDAS
|
November 6, 1915 |
NAIKRAM Vs. JAWALA PRASAD
|
March 4, 1915 |
NAINA PILLAI MARACAYAR Vs. ARUMUGA MUDALY
|
October 15, 1915 |
NAJM-UN-NISSA BIBI Vs. AMINA BIBI
|
February 1, 1915 |
NALAM VISWANATHAM; THE OFFICIAL ASSIGNEE OF MADRAS Vs. OFFICIAL ASSIGNEE OF MADRAS; CHIKKA PADMAVATHI AMMAL
|
October 14, 1915 |
NALLAGONDA PEDDA CHENNA REDDI Vs. ASUPALLEE BUDDA REDDY
|
August 31, 1915 |
NALLAYA KOUNDAR Vs. PNSADAYA KOUNDAR ALIAS APPAVU KOUTNDAR
|
September 14, 1915 |
NAMASIVAYA KURUKKAL Vs. SUBRAMANIA AYYAN
|
November 3, 1915 |
NAND KISHORE Vs. SURAJ MAL
|
April 26, 1915 |
NANU NAIR Vs. KANTAN ASHTA MOORTHI NAMBUDRIPAD
|
February 9, 1915 |
NARAIN DAS Vs. MUSAMMAT DHANIA
|
December 23, 1915 |
NARAIN DAS Vs. MUHAMMAD INAMULLAH KHAN
|
April 21, 1915 |
NARAIN DAS Vs. HARAKH NARAIN LAL
|
November 11, 1915 |
NARAIN SARUP Vs. NANDA
|
January 30, 1915 |
NARASAMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY
|
September 28, 1915 |
NARAYAN VITHAL SAMANT Vs. JANKIBAI SITARAM SAMANT
|
July 15, 1915 |
NARAYANA Vs. KASHAPPAYA
|
December 13, 1915 |
NARAYANA ANNAVI Vs. KRAMALINGA ANNAVI (MINOR BY HIS GUARDIAN, DHARMI AMMAL) AND FIVE ORS
|
April 29, 1915 |
NARAYANA ASARI Vs. KANDASAMI ASARI
|
March 26, 1915 |
NARAYANASWAMY AIYAR Vs. DVENKATARAMANA AIYAR
|
August 4, 1915 |
NARAYANBHAT BHIMBHAT JOSHI Vs. AKKUBAI MANOHARBHAT JOSHI
|
September 22, 1915 |
NARBADASHANKAR MUGATRAM VYAS Vs. KEVALDAS RAGHUNATHDAS
|
March 9, 1915 |
NARESH CHANDRA BOSE Vs. HIRA LAL BOSE
|
November 25, 1915 |
NASURUDDI KARIKAR Vs. EMPEROR
|
December 17, 1915 |
NATHA MAL Vs. ROSHAN LALA
|
July 20, 1915 |
NATHAR HUSSIAN MEERA LEVAI ROWTHER Vs. DEPUTY COLLECTOR OF USILAMPATI
|
August 11, 1915 |
NATHU Vs. MUSAMMAT GOKALIA
|
July 19, 1915 |
NATHU Vs. GOKALIA
|
July 17, 1915 |
NATHU MAL Vs. KISHORI LAL SINGH
|
February 22, 1915 |
NATIONAL BANK OF INDIA, LTD Vs. AKGHUZNAVI
|
August 2, 1915 |
NATIONAL INSURANCE AND BANKING CO LTD Vs. BISWAMBAR CHOWDHURY
|
May 28, 1915 |
NAURANG Vs. EMPEROR
|
January 30, 1915 |
NAWAB KHAJAH HOBIBULLAH Vs. KHAJAH ABTIAKALLAH
|
August 20, 1915 |
NAWAB SIR SALIMULLAH BAHADUR Vs. RAHENUDDI
|
March 31, 1915 |
NAWAB SIR SALIMULLAH BAHADUR Vs. KALI PROSONNO PARBAT
|
April 8, 1915 |
NAZARALLI SAYAD IMAM Vs. BABAMIYA DUREYATIMSHA
|
July 21, 1915 |
NAZIMULLA Vs. WAZIDULLA
|
March 2, 1915 |
NIKUNJA RANI CHOWDHURANI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 11, 1915 |
NILKANTA ROY CHOWDHURY Vs. LALIT MOHAN BANERJEE
|
May 19, 1915 |
NILMONEY NAG; JATINDRA MOHAN PAL Vs. DURGA PADO BANERJEE
|
May 20, 1915 |
NILMONI BEHARA Vs. RUKUNA BEWA
|
July 21, 1915 |
NIRAS PURBE Vs. MUSAMMAT TETRI PASIN
|
July 12, 1915 |
NIRBHAI SINHA Vs. TULSI RAM
|
November 13, 1915 |
NISSIM ISAAC BEKHOR Vs. HAJI SULTANALLI SHUSTARY
|
February 5, 1915 |
NISSIM ISAAC BEKHOR Vs. HAJI SULTANALI SHASTARY AND CO
|
February 8, 1915 |
NISTARINI DASSYA Vs. SARAT CHANDRA MOJUMDAR
|
May 21, 1915 |
NOBIN CHANDRA CHOWDHURY Vs. BEPIN CHANDRA ROY CHOWDHURY
|
March 23, 1915 |
NRIPENDRA NATH SAHU Vs. ASHUTOSE GHOSH, RECEIVER TO THE ESTATE OF NILRATAN MANDAL
|
August 23, 1915 |
NUR JAHAN BEGAM Vs. ABDUL GHAFFAR AND MUMTAZ-UD-DIN
|
April 28, 1915 |
NURI MIAN Vs. GANGES SUGAR WORKS, LTD
|
November 22, 1915 |
O M NAGOOR MEERA SAHIB Vs. SOOKULAL SOWCAR
|
July 30, 1915 |
OFFICIAL ASSIGNEE OF MADRAS Vs. BANGY ABDUL RAZACK SAHIB
|
February 23, 1915 |
OOPPATH NARAMPARAMBATH KUTTAN ALIAS KUNHAMAN Vs. VPMPVKOYAKUTTY
|
April 1, 1915 |
P C MUTHU CHETTIAR Vs. MUTHUSAMI PILLAI
|
July 21, 1915 |
P C RAGHAVACHARIAR Vs. ANANTHA REDDI
|
September 17, 1915 |
P L CAUSLEY Vs. EMPEROR
|
December 20, 1915 |
P M A VELLIAPPA CHETTIAR Vs. SNSUBRAHMANIYAM CHETTY
|
March 10, 1915 |
P M GOVINDAN NAIR Vs. MACHUTHA MENON
|
January 19, 1915 |
P M M VELLIAPPA CHETTIAR Vs. SNSUBRAHMANYAM CHETTY
|
March 10, 1915 |
P MURUGESA CHETTI Vs. PARUMUGA CHETTI
|
November 16, 1915 |
P R AIYANA CHARIAR Vs. VATHIAR RAMANUJA AYYANGAR; PULIYUR NARAYANA AYYANGAR
|
December 14, 1915 |
P S SHADAGOPA NAIDU Vs. PSTHIRUMALASWAMI NAIDU
|
March 29, 1915 |
P S SIVARAMA AIYAR Vs. MUTHU KRALAGAPPA CHETTY BY HIS AGENT VEDACHELLA AIYAR
|
September 6, 1915 |
PABAN SARDAR Vs. BHUPENDRA NATH NAG
|
May 20, 1915 |
PACHKAURI RAUT Vs. RAM KHELAWAN CHAUBE
|
June 10, 1915 |
PADARATH Vs. RAM NAIN UPADHIA
|
June 3, 1915 |
PADARATH HALWAI Vs. PANDIT RAM NAIN UPADHIA
|
June 30, 1915 |
PADARATH TEWARI Vs. BAZ SINGH
|
April 26, 1915 |
PADMA KRISHNA CHETTIAR ALIAS KRISTNA IYER Vs. NAGAMANI AMMAL
|
August 3, 1915 |
PADMAN Vs. HANWANTA
|
May 19, 1915 |
PAKALA RAMA RAO Vs. APPANA KUMARASWAMI
|
February 8, 1915 |
PALANIAPPA CHETTI Vs. CHIDUMBARAM PILLAI
|
August 31, 1915 |
PALANIYANDI PANDARAM Vs. PALANIAPPA THEVAN
|
October 4, 1915 |
PAMPALLI SUBBAREDDI Vs. CHAUDUBOYIGARI KAMAL SAIB
|
November 26, 1915 |
PANCHUMONI DASSI Vs. CHANDRA KUMAR GHOSE
|
July 12, 1915 |
PANDA PATYYA Vs. PANDA VENKAMMA
|
March 10, 1915 |
PANDIRI VEERAMMA Vs. MANDAVILI SUBBA RAO
|
November 2, 1915 |
PANDIRI VEERANNA Vs. MANDAVILLI SUBBA ROW
|
November 2, 1915 |
PANDIT RAGHU NANDAN LAL SARMA Vs. MADANMOHAN DASS
|
February 5, 1915 |
PANDIT SANT LAL Vs. LALA SRI NEWAS DAS
|
February 7, 1915 |
PANGALURI VENKATACHELAPATI RAO Vs. PANGALURI JAYARAMAYYA
|
March 29, 1915 |
PANGI ACHAN Vs. PNBHEEMAN ACHAN
|
December 7, 1915 |
PANNA LAL Vs. RAMESHAR SAHAI
|
March 17, 1915 |
PARAMANANDA SINGH Vs. SYJOU SINGH
|
May 31, 1915 |
PARAMASIVAM PILLAI Vs. PERIYANAYAGATHAMMAL
|
November 16, 1915 |
PARBHU DAYAL Vs. MAKBUL AHMAD
|
December 14, 1915 |
PARDIP SINGH Vs. EMPEROR
|
July 26, 1915 |
PARMA Vs. NEK RAM
|
March 27, 1915 |
PARSOTAM DAS Vs. EVDAVID
|
July 2, 1915 |
PARSOTAM RAO TANTIA Vs. RADHA BAI
|
March 9, 1915 |
PARU AMMA; NARAYANA MENON Vs. ITTICHERI AMMA
|
November 4, 1915 |
PARUSHULLA SHAIKH Vs. SITAL CHANDRA DAS
|
February 4, 1915 |
PARVATHI AMMAL Vs. GOVINDASAMI PILLAI
|
August 26, 1915 |
PARVATIBAI SHANKAR Vs. BHAGWANT PANDHARINATH PATHAK
|
June 22, 1915 |
PATIRAM BANERJEE Vs. KANKINARRA COMPANY LTD
|
February 26, 1915 |
PATIRAM BANKERJEE Vs. KANKNARRAH CO, LD
|
February 26, 1915 |
PAYKAT MANAKKAL P DAMODARAN NAMBUDRIPAD, STYLED CHURAVAN NARAYANAN Vs. KNTHEYYANKARAN
|
December 22, 1915 |
PEARY MANDER Vs. BABU ANAND RAM
|
December 16, 1915 |
PEERU MUHAMMAD LEBBAI Vs. SWAMINATHA PILLAI
|
November 23, 1915 |
PEESAPATI SITARAMANUJACHARI Vs. KANDURI VELLAMMA
|
August 18, 1915 |
PEETIKAYILAKATH MAMMAD HAJI Vs. ALAM IBRAN HAJI
|
September 27, 1915 |
PHUL KUAR Vs. HASHMATULLAH KHAN
|
May 13, 1915 |
PICHAIKUTTIA PILLAI Vs. RANGANADAN
|
February 5, 1915 |
PICHI AIYAR Vs. SUBBARAYAR ALIAS SUBRAMANIA AIYAR
|
March 10, 1915 |
PIRAPPA MALKAPPA Vs. ANNAJI APPAJI MAHOLKAR
|
September 1, 1915 |
PORMESHWAR DUBEY Vs. GOBIND DUBEY
|
July 30, 1915 |
POTHI NAICKAN, MINOR BY HIS NEXT FRIEND K N P R NARAYANASWAMI NAICKER Vs. KNAGANNA NAICKER
|
November 19, 1915 |
POTHI NAICKEN, MINOR, BY HIS NEXT FRIEND K N P N NARAYANASWAMI NAICKER Vs. KNAGAMA NAICKER
|
November 10, 1915 |
POTHI NAIKEN MINOR THOUGH HIS NEXT FRIEND K N P R NARAYANASAMI NAICKER Vs. KNAGAMA NAICKER
|
February 15, 1915 |
POTLA SUBBARAYUDU Vs. RAVI LAKSHMAYYA
|
July 14, 1915 |
PRABHALA NARASIMHASOMAYAJULU GARU Vs. MUTTURY SOMAPPA; KOLLURY LAKSHMINARAYANA
|
November 11, 1915 |
PRAG Vs. EMPEROR
|
June 18, 1915 |
PRAG DAS BHARGAVA Vs. DAULAT RAM
|
September 27, 1915 |
PRANJIVANDAS SHIVLAL Vs. ICHHARAM VIJBHUKHANDAS
|
June 30, 1915 |
PRASANNA KUMAR DUTT PURKAYASTHA Vs. JANANENDRA KUMAR DUTTA
|
November 26, 1915 |
PRASANNA KUMARI DEBI Vs. SRIS CHANDRA MAJUMDAR
|
May 24, 1915 |
PRATAP SINGH Vs. DHUM SINGH
|
July 8, 1915 |
PRATAPCHAND GULABCHAND Vs. PURSHOTAMDAS MALJI
|
October 6, 1915 |
PREM NATH TIWARI Vs. CHATARPAL MAN TIWARI
|
July 2, 1915 |
PRINCE GOLAM MUHAMMAD Vs. AKHOY KUMAR LAHA
|
December 22, 1915 |
PRIYA NATH BACHHER Vs. MIANJAN SARDAR
|
May 20, 1915 |
PROMOTHA NATH CHAKRAVARTI Vs. MOHINI MOHAN SEN
|
February 26, 1915 |
PROSONNO KUMAR MUKHERJEE; BROJA NATH MUKERJEE; BROJENDRA KUMAR MUKERJEE Vs. KULADA PROSAD MUKERJEE
|
April 20, 1915 |
PUBLIC PROSECUTOR Vs. NARAYANA NAYUDU ALIAS NARAYANASWAMI NAIDU
|
April 20, 1915 |
PUBLIC PROSECUTOR Vs. KKKADIRI KOYA HAJEE
|
April 30, 1915 |
PUBLIC PROSECUTOR Vs. RAMARAZU VENKATAPPAYYA
|
September 14, 1915 |
PUBLIC PROSECUTOR Vs. THANDAVAN CHETTY
|
April 28, 1915 |
PUBLIC PROSECUTOR Vs. KOLANGARET IMBICHIKUTTAM
|
April 29, 1915 |
PUBLIC PROSECUTOR Vs. KOTTAPARAMBATH MALIYAKKAL KADIRI KOYA HAJI
|
April 30, 1915 |
PUCHALAPALLI ADISESHADRI REDDI Vs. MUNGAMUR SIVARAMAYYA
|
September 17, 1915 |
PUNCHA THAKUR Vs. BINDESRI THAKUR
|
March 12, 1915 |
PUNIT NARAYAN SINGH Vs. RAJKUMARI GODABARI KOERI
|
August 12, 1915 |
PURAN MAL Vs. TARIF
|
July 20, 1915 |
PURAN NATH SADHAK Vs. ATWARGIR
|
March 19, 1915 |
PUTTU LAL Vs. MUSAMMAT PARBATI KUNWAR
|
May 5, 1915 |
QASIM BEG Vs. MUHAMMAD ZIA BEG
|
July 3, 1915 |
R M A SUBRAMANYA PILLAI Vs. AMMAYEE AMMAL ALIAS PIRAMU AMMAL
|
April 16, 1915 |
R M M S T VYRAVAN CHETTY ALIAS SOMASUNDARAM CHETTY Vs. SRIMATH DEIVASIKAMANI NATARAJA DESIKAR
|
September 24, 1915 |
R SRINIVASA CHARIAR Vs. SPRANGANAYAKI AMMAL
|
December 10, 1915 |
R SRINIVASA IYENGAR Vs. SKMRMRAMASWAMI CHETTIAR BY AGENT, SOMASUNDARAM CHETTIAR
|
March 26, 1915 |
RADHA BAI Vs. PARSOTAM RAO TANTIA
|
March 9, 1915 |
RADHA KISHAN Vs. MUNNA LAL AND PARBHU DAYAL
|
June 21, 1915 |
RAGHUBIR Vs. TULSHI RAM
|
April 16, 1915 |
RAGHUBIR SARAN Vs. BINDA PRASAD
|
May 6, 1915 |
RAGHUNATH DAS Vs. KISHEN LAL
|
February 22, 1915 |
RAGHUNATH JHA Vs. BABU BIRJNANDON SINGH
|
June 9, 1915 |
RAHMAN BI Vs. FATIMA BIBI
|
March 30, 1915 |
RAHMATULLAH Vs. EMPEROR
|
December 2, 1915 |
RAJ BAHADUR Vs. SHYAM LAL
|
July 30, 1915 |
RAJ BEHARI NATH Vs. KAILAS CHANDRA DUTT
|
May 28, 1915 |
RAJ GOBIND SINGH Vs. BEHARI PATHUK
|
June 4, 1915 |
RAJ MOHAN DE Vs. MATI LAL SAHA PODDAR
|
May 12, 1915 |
RAJA AUDENDRA PARTAP SINGH SAHAI Vs. DAMAN SINGH
|
May 19, 1915 |
RAJA BAHADUR SHIVLAL MOTILAL Vs. BOMBAY COTTON MANUFACTURING COMPANY LTD
|
February 25, 1915 |
RAJA DAMARA KUMARA THIMMAYINIM BAHADUR VARU, RAJAH OF KALAHASTI Vs. SWARNAM KAMAKSHAMMA
|
July 26, 1915 |
RAJA DAMARA KUMARA VENKATAAPPA NAYANIM BAHADUR VARU Vs. DAMARA RANGA RAO GARU
|
April 29, 1915 |
RAJA KUMAR VENKATA PURAMAL RAZ BAHADUR VARU MINOR, RAJA OF KARVETNAGAR BY HIS NEXT FRIEND W A VARADACHARIAR Vs. VELAYUDA REDDI
|
March 17, 1915 |
RAJA NARENDRA LAL KHAN Vs. NOBIN BEHARY BHATTACHARJYA
|
January 15, 1915 |
RAJA OF PITHAPURAM THROUGH M SUBBARAYADU GARU, DEWAN AND AUTHORISED AGENT Vs. JONNALAGODDA VENKATASUBBA ROW
|
September 13, 1915 |
RAJA PARTHASARADHI APPA RAO SAVAI ASWA RAO BAHADUR, ZAMINDAR OF SANIVARAPPET Vs. RAJA BOMMADEVARA SATYANARAYANA VARA PRASADA RAO NAIDU BAHADUR, ZAMINDAR OF SOUTH VALLURU
|
November 2, 1915 |
RAJA PARTHASARADHI APPA RAO SAVAI ASWA RAO BAHADUR, ZAMINDAR OF SANIVARAPPET AND FIVE ORS Vs. RAJA BOMMADEVARA SATYANARAYANA VARAPRASADHA RAO NAIDU BAHADUR ZAMINDAR OF SOUTH VALLUR, MINOR BY THE MANAGER UNDER THE COURT OF WARDS
|
November 2, 1915 |
RAJA PEARY MOHUN MUKERJEE; ISABELLA ROBINSON Vs. CHANDRA SEKHAR SARKAR; CHANDRA SEKHAR SARKAR
|
July 1, 1915 |
RAJA RAJESWARI AMMAL Vs. SUBRAMANIA ARCHAKAR
|
December 14, 1915 |
RAJA RAMKANAI SINGH DEB DARPASHAHA Vs. MATHEWSON
|
February 9, 1915 |
RAJA SINGH Vs. EMPEROR
|
January 28, 1915 |
RAJAB ALI Vs. DINA NATH SAHA
|
March 30, 1915 |
RAJAB ALI CHOWDHURY Vs. HEDAYET ALI CHOWDHURY
|
June 4, 1915 |
RAJAH DAMARA KUMARA VENKATAPPA NAYANIM BAHADUR VARU (LATE A MINOR BUT NOW OF FULL AGE) Vs. DAMARA RENGA RAO (LATE A MINOR BUT NOW OF FULL AGE)
|
April 29, 1915 |
RAJAH MULRAZZU LAKSHMI VENKIAH AMMA RAO BAHADUR Vs. OFFICIAL ASSIGNEE OF MADRAS
|
February 2, 1915 |
RAJAH P RAMAKRISHNA RAYANINGARU Vs. RANGACHARIAR; AUDI LAKSHMI AMMAL
|
December 7, 1915 |
RAJAH SAHIB MEHARBAN-I-DOSTON SRI RAJA ROW V K M SURYA RAO BAHADUR, SIRDAR, RAJAHMUNDRY SIRCAR AND RAJAH OF PITTAPUR Vs. GVENKATA SUBBA ROW AND FIVE ORS
|
April 1, 1915 |
RAJAM AIYAR Vs. ANANTHARATNAM AIYAR
|
October 4, 1915 |
RAJAMMAL Vs. NARAYANASAMY NAICKER AND PONNUSAMY
|
March 3, 1915 |
RAJE BOMMARAJU VENKATA PERUMAL RAJU BAHADUR VARU MINOR BY GUARDIAN W A VARADACHARIAR Vs. SUBRAMANYA NAYANI VARU
|
March 19, 1915 |
RAJKISHORE MONDAL Vs. RAJANI KANT CHUCKERBUTTY
|
May 20, 1915 |
RAJKUMAR SARKEL Vs. RAJKUMAR MALI
|
March 2, 1915 |
RAJMANGAL MISIR Vs. MATHURA DUBAIN
|
July 1, 1915 |
RAJWANT PRASAD PANDE Vs. MAHANT RAM RATAN GIR
|
June 8, 1915 |
RAM AUTAR TEWARI Vs. DEOKI TEWARI
|
May 11, 1915 |
RAM CHAND Vs. GAYA DIN TEWARI
|
July 31, 1915 |
RAM CHANDRA MARWARI Vs. GOPI NATH CHOWDHURI
|
March 10, 1915 |
RAM CHARAN LAW Vs. SHAHEBZADEE FATIMA BEGUM
|
February 3, 1915 |
RAM CHARAN LAW Vs. FATIMA BEGAM
|
February 3, 1915 |
RAM CHUNDER BANKA Vs. RAWATMULL
|
August 2, 1915 |
RAM DEO SINGH Vs. BABU MOHESWAR PROSAD
|
February 22, 1915 |
RAM DUTT RAMKISSEN DASS Vs. EDSASSOON AND CO
|
April 23, 1915 |
RAM HARAKH PATHAK Vs. RAM SARAN PATHAK
|
May 20, 1915 |
RAM KARAN Vs. MADHUKAR PRASAD
|
May 1, 1915 |
RAM KRISHNA BOSE Vs. MOHANTA BHAGWAN RAMANUJA DAS
|
July 15, 1915 |
RAM NARAIN Vs. GOBIND PERSHAD
|
May 3, 1915 |
RAM NARESH LAL Vs. SADHU SARAN LAL
|
March 4, 1915 |
RAM NATH Vs. HARAIN
|
May 19, 1915 |
RAM NATH TEWARI Vs. CHATTERPALMAN TEWARI
|
July 2, 1915 |
RAM NATH TEWARI Vs. MUSAMMAT GENDA
|
November 4, 1915 |
RAM RAJA DAT Vs. SHEO DAYAL
|
April 30, 1915 |
RAM SARUP Vs. JASWANT RAI
|
November 26, 1915 |
RAM SARUP BHAGAT Vs. BANSI MANDAR
|
March 15, 1915 |
RAM SINGH Vs. MUSAMMAT BHANI
|
December 9, 1915 |
RAM SUBHAG SINGH Vs. EMPEROR
|
May 19, 1915 |
RAM UGRAH PANDE Vs. ACHRAJ NATH PANDE
|
November 29, 1915 |
RAMA AIYAR DIED, LAKSHMANA AIYAR Vs. KRISHNA PATTER
|
December 26, 1915 |
RAMA AIYER ALIAS RAMASAMI AIYER AND Vs. GOVINDA PILLAI (DIED)
|
November 30, 1915 |
RAMA AYYAR (DIED) Vs. KRISHNA PATTER
|
November 24, 1915 |
RAMA NATH CHAKRAVARTI Vs. COLLECTOR OF KHULNA
|
April 25, 1915 |
RAMACHANDRA NATHA Vs. GREAT INDIAN PENINSULA RAILWAY
|
March 5, 1915 |
RAMAKRISHNA PILLAI Vs. MUTHUPERUMAL PILLAI
|
September 6, 1915 |
RAMALINGAM PILLAI, AGENT OF TWO MINORS OF LATE CHITTOORSAMI THEVAR Vs. RAJA OF RAMNAD
|
October 7, 1915 |
RAMAMANI Vs. KANAKASABAI
|
November 16, 1915 |
RAMAN CHETTY Vs. NAGAPPA CHETTY
|
September 16, 1915 |
RAMANADHAN CHETTIAR Vs. ANNAMALAI CHETTY
|
March 8, 1915 |
RAMANATHAM CHETTY Vs. SUBRAMANIYAN CHETTY
|
February 11, 1915 |
RAMANATHAN CHETTY Vs. YEGAPPA CHETTY
|
December 6, 1915 |
RAMASAMI MOOPAN Vs. SRINIVASA IYENGAR
|
February 2, 1915 |
RAMASAMY CHETTI Vs. BANK OF MADRAS
|
August 31, 1915 |
RAMASAMY CHETTY Vs. KARUPPAN CHETTY
|
September 8, 1915 |
RAMASWAMI AIYAR; SESHAPPIER Vs. SSUNDARAM AIYAR AND MANAGER
|
April 29, 1915 |
RAMASWAMI MUDALIAR Vs. MUTHUSWAMI AYYAR
|
July 19, 1915 |
RAMAYANAM JOGAMMA Vs. ENAMANDRA RAMALAKSHMI
|
July 16, 1915 |
RAMBODH SINGH Vs. LAKHPATI; RAM RAJ SINGH
|
March 24, 1915 |
RAMCHANDRA DINKAR PRABHU Vs. KRISHNAJI SAKHARAM PRABHU
|
August 17, 1915 |
RAMCHANDRA NARAYAN JOSHI Vs. SHRIPATRAO TUKOJIRAO DESHMUKH
|
October 1, 1915 |
RAMCHANDRA VENKAJI NAIK Vs. KALLO DEVJI DESHPANDE
|
June 21, 1915 |
RAMESWARI CHAUDHURANI Vs. KBDUTT
|
December 13, 1915 |
RAMIAH BAGAVATHAR Vs. SOMASI AMBALAM
|
April 16, 1915 |
RAMJAS MAL Vs. ZAHARYA SINGH
|
February 8, 1915 |
RAMKRISHNA TRIMBAK NADKARNI Vs. NARAYAN SHIVRAO ARAS
|
August 20, 1915 |
RAMNATH GAGOI Vs. PITAMBAR DEB GOSWAMI
|
August 24, 1915 |
RAMNATH SIL Vs. SIBA SUNDARI DEBYA
|
July 20, 1915 |
RAMRATAN LAL Vs. BHURI BEGUM
|
July 7, 1915 |
RANA LANA VENA RAVANNA MANA LAKSHUMANAN CHETTY Vs. RAVANNA MANA PANA MANA MUNA MUTHIAH CHETTY
|
July 28, 1915 |
RANG LAL KUAR Vs. KISHORI LAL
|
February 17, 1915 |
RANGA AIYANGAR Vs. NARAYAN CHARIAR ALIAS CHAKRAVARTHI VIJIYARAGHAVACHARIAR
|
November 1, 1915 |
RANGA AYYANGAR AND SIX ORS Vs. NARAYANA CHARIAR ALIAS CHAKRAVARTHI VIJAYA RAGHAVA CHARIAR
|
November 1, 1915 |
RANGAPPA BIN NINGAPPA IMMADI Vs. VENKANBHAT BIN LINGANBHAT JOSHI
|
August 10, 1915 |
RANGAPPA NINGAPPA IMMADI Vs. VENKATBHAT LINGANBHAT JOSHI
|
August 13, 1915 |
RANGASAWMI AIYANGAR (DIED) Vs. SOWRI AIYANGAR
|
April 30, 1915 |
RANGASWAMI PILLAI Vs. VAIDYLINGA MUDALIAR
|
December 21, 1915 |
RAO GIRRAJ SINGH Vs. DESRAJ; SAGAR MAL
|
August 4, 1915 |
RAO RAMA RAO MINOR BY ADOPTIVE MOTHER AND NEXT FRIEND RAO ACHAMMA GARU Vs. NARASIMHA NAYANIM VARU
|
February 8, 1915 |
RASH BEHARI LAL MANDAL Vs. TILUCKDHARI LAL
|
June 9, 1915 |
RASHBEHARY LAL MANDAR Vs. ANAND RAM
|
June 15, 1915 |
RASUL KHAN Vs. EMPEROR
|
March 26, 1915 |
RASULKHAN HAMADKHAN AND GULAB CHHITU Vs. SECRETARY OF STATE
|
March 17, 1915 |
RATNA BAI ALIAS HIRA BAI; MURLIDOSS BRIJRATHNA DOSS Vs. OFFICIAL ASSIGNEE OF MADRAS
|
February 4, 1915 |
RATNA PATHAN Vs. PARA SUNDARAM
|
August 20, 1915 |
RATNAM ALIAS NANJUNDA CHETTY Vs. KOLANDAI RAMASAMY CHETTI
|
October 26, 1915 |
REBALA BABU REDDI Vs. DODLA RAMI REDDI
|
October 5, 1915 |
RENKAAND BHOLA NATH Vs. NANNHU MAL
|
January 13, 1915 |
RICHHA Vs. EMPEROR
|
January 27, 1915 |
RISAL SINGH Vs. BALWANT SINGH
|
March 29, 1915 |
RISAL SINGH Vs. BALWANT SINGH
|
April 29, 1915 |
ROBERT WILLIAM ANDERSON Vs. BANK OF UPPER INDIA, LTD
|
April 6, 1915 |
ROHILKHAND AND KUMAUN RAILWAY CO Vs. ISMAIL KHAN
|
March 5, 1915 |
ROMESH CHANDRA DAS Vs. ANTHONY PENHEIRO
|
May 21, 1915 |
ROW VENKATA KUMARA MAHIPATI SURYA ROW BAHADUR GARU, SIRDAR RAJAMUNDRY CIRCAR AND RAJAH OF PITTAPUR Vs. GANI VENKAT SUBBA ROW; MADDIKONDA BUCHIRAJU
|
April 1, 1915 |
RUKMANI AMMAL Vs. ADVOCATE-GENERAL OF MADRAS
|
August 19, 1915 |
RUP KESHWAR LAL Vs. JAIJAI BIBI
|
April 12, 1915 |
RUP KISHORE LAL Vs. NEMAN BIBI
|
April 12, 1915 |
RUP LAL Vs. EMPEROR
|
October 29, 1915 |
RUSTOM Vs. EMPEROR
|
August 3, 1915 |
RY SIVAJI RAJA SAHIB Vs. RYVAISWARIYANANDAJI SAHIB
|
April 16, 1915 |
RY SIVAJI RAJAH SAIB Vs. RECEIVER APPOINTED BY THE COURT OF THE SUBORDINATE JUDGE OF TANJORE
|
November 30, 1915 |
S A AYYATHURAI AYYAR Vs. CSSIVARAMA PATTAR KARIKAR
|
November 15, 1915 |
S CHIDAMBARAMMA Vs. SHUSSAINAMMA
|
March 30, 1915 |
S M CHIDAMBARAM CHETTIAR; MARIMUTHU NADAR Vs. SUBRAMANIA AIYAR AND ANR; SMCHIDAMBARAM CHETTIAR
|
November 16, 1915 |
S M THAYELBAGAM PILLAI Vs. MVENKATARAMA KRISHNAYAN
|
October 6, 1915 |
S M VENKATARAMA AIYAR Vs. RAJA GOPALA IYER
|
September 16, 1915 |
S MANIKAM PILLAI (RECEIVER) Vs. KUPPA GOUNDAN
|
December 10, 1915 |
S PERUMAL NADAN AND FOUR ORS Vs. SIVANAMJI NADACHI
|
April 15, 1915 |
S RAMASWAMI PATTER Vs. TIRUCHA MANNADIAR
|
March 17, 1915 |
S RATNA NAIDU Vs. PRAIYANACHARIAR
|
April 16, 1915 |
S SHUNMUGAM CHETTY Vs. SUBBA REDDI
|
August 9, 1915 |
S T U V R MUTHURAMAN CHETTIAR Vs. PONNUSWAMY UDAYAR
|
April 12, 1915 |
S V A R VELLAYAM CHETTY Vs. KLSTKULANDAVELUAPPA CHETTY
|
September 21, 1915 |
SABODRA BIBI Vs. BAGESHWARI SINGH
|
May 27, 1915 |
SADAYA KONAN Vs. ANNAMALAI UDAYAN
|
March 18, 1915 |
SAFAR ALI Vs. MOHESH LAL CHOWDHURY
|
March 8, 1915 |
SAFER ALI MANDAL Vs. GOLAM MANDAL
|
July 21, 1915 |
SAHADEO GIR Vs. DEO DUTT MISIR
|
March 9, 1915 |
SAILABALA DEBI Vs. NRITYA GOPAL SEN PODDAR
|
December 3, 1915 |
SAIYID SAKHAWAT ALI SHAH Vs. HAJI MUHAMMAD ABDUL KARIM KHAN
|
November 4, 1915 |
SALIK RAM Vs. BARATI LAL
|
November 29, 1915 |
SALLE Vs. MOHAN LAL
|
May 8, 1915 |
SAMI RAO APPA Vs. VYRAVAN CHETTIAR
|
October 26, 1915 |
SAMU PATHAN Vs. CHIDAMBARA ODAYAN
|
August 5, 1915 |
SANATAN CHAKRAVARTI ALIAS AMRITA LAL CHAKRAVARTI Vs. SRIMATI KAURI MANI DASI
|
May 12, 1915 |
SANKAR RANGAYYA Vs. SANKAR RAMAYYA
|
August 9, 1915 |
SANKARALINGA MOOPANAR; T V SUBRAMANIA PILLAI Vs. TVSUBRAMANIA PILLAI AND ANR; RAMASWAMI MOOPANAR
|
August 3, 1915 |
SANKARAN NAIR Vs. KKKOCHAPPU MENON
|
March 29, 1915 |
SANKARAVELU PILLAI MINOR BY HIS ADOPTIVE MOTHER AND NEXT FRIEND, KARUPPAYEE AMMAL Vs. MUTHUSAMI PILLAI
|
September 21, 1915 |
SAPTHARISHI REDDIAR (NOW MINOR) Vs. SECRETARY OF STATE FOR INDIA REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY
|
February 2, 1915 |
SARAKHI ABDUL RAHIMAN TARA GAN Vs. MUHAIDIN PATHUMMAL BIVI AND ANRAND; PATHUMMAL BIVI
|
October 27, 1915 |
SARAKKI ABDUL RAHIMAN TARAGAN Vs. MUHAIDIN PATHUMAL BIVI AND ANRAND PATHUMMAL BIVI
|
October 27, 1915 |
SARALA SUNDARI DEBI AND GOSSAIN DASI DEBI Vs. HAZARI DASI DEBI
|
February 23, 1915 |
SARAT CHANDRA PAL Vs. BENODE KUMARI DASSI
|
August 2, 1915 |
SARJU Vs. EMPEROR
|
December 21, 1915 |
SARJU PRASAD Vs. MAHADEO PANDE
|
May 7, 1915 |
SAROJINI DASSI; SURENDRA NATH DAS Vs. GNANENDRA NATH DAS; GNANENDRA NATH DAS
|
December 14, 1915 |
SARVESHRI SHETTATHI Vs. PUTTAMMA SHETTATHI
|
March 4, 1915 |
SATHYABHAMA Vs. KESAVACHARYA
|
April 1, 1915 |
SATNARAIN DUBE Vs. NARAIN BARGAH
|
July 16, 1915 |
SATYENDRA MOHAN GHOSE; SRIMATI UDAYTARA CHOWDHURANI Vs. RAJ MOHAN GUHA
|
January 26, 1915 |
SECREATRY OF STATE FOR INDIA IN COUNCIL Vs. ILLIKKAL ASSAN, (DIED)
|
October 18, 1915 |
SECRETARY OF STATE Vs. BAI RAJBAI
|
June 3, 1915 |
SECRETARY OF STATE Vs. BAPUJI MAHADEV GOVAIKAR
|
April 9, 1915 |
SECRETARY OF STATE FOR INDIA Vs. JWAHIR LAL
|
March 16, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. CHERUKARA NARAYANANUNNI PISHARODI
|
November 3, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PVENKAYYA (DIED)
|
February 18, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. BAPUJI MAHADEO GOVAIKAR
|
April 9, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ABDUL SALAM KHAN
|
March 23, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR OF GANJAM Vs. KANNEPALLI JANAKIRAMAYYA
|
August 6, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM Vs. MAHARAJAH SRI MAHARAJAH SAHIB MAHRBHAN DOSTAN MAHARAJAH SRI RAO SIR VENKATA SWETHA CHALAPATTI RANGA RAO BAHADUR GARU, KCIEMAHARAJAH OF BOBBILI
|
October 27, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OFKISTNA Vs. KOMARAGIRI JANARDHANA RAO; CHAMARTHI VENKATA HANUMANTHA RAO; NANDURI BHIMARAJU
|
November 2, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF TINNEVELLY Vs. SRI PERARULALA RAMANUJA JEER SWAMIGAL
|
July 26, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH CANARA; SUBRAYA KARANTHA Vs. SUBRAYA KARANTHA; THE SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTHCANARA
|
October 14, 1915 |
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM Vs. MAHARAJAH SIR VENKATA SWETHA CHALAPATTI RANGA RAO BAHADUR GARU, KCIEMAHARAJA OF BOBBILI
|
October 27, 1915 |
SEGU CHIDAMBARAMMA Vs. SAREDDI HUSSAINAMMA
|
April 1, 1915 |
SELLAM IYENGAR Vs. PAVADUVEE VEERAPPA CHETTI
|
July 16, 1915 |
SENCHURAMA NAIDU MINOR BY NEXT FRIEND, CHENGAMA NAIDU Vs. ANNAPURANI AMMAL
|
April 26, 1915 |
SENNIMALAI GOUNDAN Vs. PALANI GOUNDAN AND ANRAND; PALANI GOUNDAN
|
December 3, 1915 |
SESHAGIRI AIYANGAR Vs. SADACHI
|
April 8, 1915 |
SETH CHAND MAL Vs. SARJU
|
July 8, 1915 |
SEVUGAN CHETTI, MINOR, BY NEXT FRIEND CHOCKALINGAM CHETTY Vs. RUNGAMMAL
|
October 26, 1915 |
SEWARAM GOKALDAS Vs. BAJRANGDAT HARDWAR POTDAR
|
September 20, 1915 |
SHADI Vs. NATHU
|
May 25, 1915 |
SHAFAAT-ULLAH Vs. IZZAT-ULLAH
|
February 23, 1915 |
SHAIK GALIM Vs. SADARIJAN BIBI
|
March 22, 1915 |
SHAIK IBRAHIM ROWTHER ALIAS CHINNAPPA ROWTHER AND THREE ORS Vs. MUHAMMAD IBRAHIM ROWTHER
|
August 12, 1915 |
SHAIKH KARAMAT ALI Vs. HAND MAN DAS MARWARI
|
December 15, 1915 |
SHANKAR BABAJI KULKARNI Vs. DATTATRAYA BHIWAJI
|
July 16, 1915 |
SHANKAR RAMDAS Vs. EMPEROR
|
August 26, 1915 |
SHANKER SINGH Vs. MUSAMMAT REKHA
|
March 5, 1915 |
SHANMUGHAM ASARI Vs. SIYID NATHADU SAHIB
|
September 30, 1915 |
SHASHI BHUSAN HAZRAH Vs. SHEIKH ESABAR (ESRAR) ALI NAZIR; PURNA CHANDRA PAL; KALIDAS SAMANTA; JOGENDRA NATH SAMANTA AND ANR; SHEIKH ARIETULLAH; AKHIL CHANDRA ADHICARY; KALIDAS SAMANTA; ABDUL GAFFUR NAZIR; SHEIKH ARIETULLA
|
March 11, 1915 |
SHASHI SHEKHARESHWAR ROY Vs. MAHARAJ NARAIN SHEOPURI
|
March 16, 1915 |
SHEIK IBRAHIM ROWTHER ALIAS CHINNAPPA ROWTHER Vs. MUHAMAD IBRAHIM ROWTHER
|
August 12, 1915 |
SHEIK MUHIUDDIN ROWTHER Vs. RANGACHARIAR
|
September 7, 1915 |
SHEIKH BARKAT ALI Vs. BASANT NUNIA
|
June 17, 1915 |
SHEIKH MAHMUD ALI Vs. MIRZA YAWAR BEG
|
June 1, 1915 |
SHEIKH MUHAMMAD SADDIQ Vs. BABU DURGA PRASAD
|
May 11, 1915 |
SHEIKH RAZA HUSAIN Vs. MUSAMMAT HASAN JAN
|
April 17, 1915 |
SHEO KUMAR MISRA Vs. BRIJ KUMAR LAL AND MOHAR LAL
|
May 7, 1915 |
SHEO MANGAL SINGH Vs. CHEDU
|
November 11, 1915 |
SHEO NANDAN AHIR Vs. RAM LAGAN SINGH
|
July 13, 1915 |
SHEO PRASAD Vs. LALA RAM
|
April 19, 1915 |
SHEONANDAN Vs. EMPEROR
|
October 30, 1915 |
SHEORAJ SINGH Vs. JAHANGIR
|
June 23, 1915 |
SHER KHAN Vs. DEBI PRASAD
|
February 8, 1915 |
SHIB CHANDRA KAR Vs. ACDULCKEN
|
December 21, 1915 |
SHIB SAHAI Vs. SARASWATI
|
June 2, 1915 |
SHIBA DURGA DEBI Vs. GOPI MOHAN SHAHA
|
December 10, 1915 |
SHIVA CHANDAR SINGH Vs. RAM CHANDAR SINGH
|
June 22, 1915 |
SHIVA CHANDER SINGH Vs. RAM CHANDER SINGH
|
June 22, 1915 |
SHOHRAT SINGH Vs. JHAGRU
|
June 1, 1915 |
SHRINIVASA RAYA Vs. RAMAPPA HEBBARA
|
August 10, 1915 |
SHYAM LAL GHOSH Vs. RAMESWARI BASU
|
June 4, 1915 |
SHYAMA CHARAN BAISYA Vs. PRAFULLA SUNDARI GUPTA
|
April 26, 1915 |
SIB KISHORE GHOSH Vs. MANIK CHANDRA NATH
|
May 3, 1915 |
SIDHESWAR PANDA Vs. PITBAS GAONTIA
|
June 1, 1915 |
SILU PEDA YELLIGADU Vs. SREE RAJA BAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR ZAMINDAR GARU
|
September 27, 1915 |
SIMRICK LAL BHAKAT Vs. RADHARAMAN KALIDAHA
|
November 30, 1915 |
SIRMATI SABITRI THAKURAIN Vs. FASAIN, EXECUTOR TO THE ESTATE OF LATE WOOGRA MOHAN THAKUR
|
May 14, 1915 |
SITABAI BHRATAR RAGHUNATH VYANKATESH VAIDYA Vs. LAXMIBAI BHRATAR VYANKATESH VAIDYA
|
November 30, 1915 |
SITABAI RAGHUNATH VAIDYA Vs. LAXMIBAI VYANKATESH VAIDYA
|
November 30, 1915 |
SITAL PRASAD Vs. EMPEROR
|
November 4, 1915 |
SITAL PRASAD Vs. LAL BAHADUR
|
November 25, 1915 |
SITAL PRASAD GHOSH Vs. EMPEROR
|
April 16, 1915 |
SIVAPRASAD RAM Vs. TRICOMDAS COVERJI BHOJA
|
February 2, 1915 |
SIVASUBRAMANIA AYYAR Vs. SUBRAMANIA AYYAR
|
August 15, 1915 |
SOHAN LAL Vs. EMPEROR
|
November 12, 1915 |
SOMWARPURI Vs. SURAJ BHAN; RANDHIR SINGH
|
July 26, 1915 |
SONA ALAGA KUDUMBAN; KARUPPAI KONE; CHITRA; MANGAIKKARASU PILLAI Vs. NSSIVARAMA AIYAR
|
January 25, 1915 |
SONAI CHUTIA Vs. SONARAM CHUTIA
|
May 3, 1915 |
SONU JANARDAN KULKARNI Vs. ARJUN BARKU KUNBI
|
April 9, 1915 |
SONU KHUSHAL KHADAKE Vs. BAHINIBAI KRISHNA
|
October 10, 1915 |
SONU VALAD KHUSHAL KHADAKE Vs. BAHINIBAI MURD KRISHNA
|
October 18, 1915 |
SOUNDARARAJAM, MINOR, BY HIS MOTHER AND NEXT FRIEND KANNAMMAL Vs. TRMARRMARUNACHALAM CHETTY (DECEASED)
|
October 14, 1915 |
SOUNDARARAJAN (MINOR BY HIS MOTHER AND NEXT FRIEND, KANNAMMAL) Vs. TRMARRMARUNACHALAM CHETTY (DECEASED AND TWO ORS)
|
March 23, 1915 |
SOUNDARARAJAN (MINOR BY HIS MOTHER AND NEXT FRIEND, KANNAMMAL) Vs. TRMARRMARUNACHALAM CHETTY (DECEASED AND TWO ORS)
|
October 14, 1915 |
SOUTH INDIAN EXPORT CO LTD Vs. ACONDIAH CHETTY
|
February 1, 1915 |
SOUTH INDIAN EXPORT CO LTD; T N P VISVANATHA AIYAR Vs. TSUBBIER; THE SOUTH INDIAN EXPORT CO LTD
|
February 26, 1915 |
SOUTH INDIAN EXPORT CO LTD; T N P VISWANATHA AIYAR Vs. TSUBBEER; THE SOUTH INDIAN EXPORT CO LTD
|
February 26, 1915 |
SOUTH INDIAN MILLS CO LTD THROUGH ITS MANAGING DIRECTOR, T SRIMAN KANTHIMATHI NATHA PILLAI Vs. BURN AND CO LTDTHROUGH MRFULTON
|
July 19, 1915 |
SOWCAR BAPU SAHIB YOUSUFF SAHIB AND CO Vs. ISAC ISMAIL AND CO
|
April 19, 1915 |
SREE RAJA DANTALOORU PEDA VENKATA JAGANNADHA RAJU BAHADUR GARU Vs. KARLAPATI RADHAKRISHNAIAH
|
November 10, 1915 |
SREE RAJA DANTALOORU PEDDA VENKATA JAGANNADHA RAJU BAHADUR GARU Vs. KURLAPATHI RADHAKRISHNIAH
|
November 10, 1915 |
SREE RAJA SOBHANADRI APPA ROW BAHADUR ZAMINDAR GARU Vs. GOVINDARAJU SEETARAMIAH
|
September 14, 1915 |
SREE RAJAH VATSAVAYA VENKATA SIMHADRI JAGAPATIRAJU BAHADUR GARUAND HIS LEGAL REPRESENTATIVE Vs. SREE RAJAH THYADA PUSAPATI RUDRA SRI LAKSHMI NRUSIMHA ROOPA SADRUSANNAMARAD DUGARAJU DAKSHINA KAVATA DUGARAJU BAHADUR GARU
|
September 15, 1915 |
SREEKISAN PITTY Vs. KOTA NAMALWARAYYA
|
March 18, 1915 |
SRI HOTHA VIRABHADRAYYA PANTULU Vs. REVENUE DIVISIONAL OFFICER, POLAVARAM
|
March 8, 1915 |
SRI K L JAGANNADA RAJU GARU Vs. SRI RAJAH KVSVLNVJBPRASADA RAO GARU
|
March 24, 1915 |
SRI KAKARALAPUDI LAKSHMI NARAYANA JAGANADHA RAJU GARU Vs. SRI RAJAH KANDUKURI VEERA SARABHA VARAHA LAKSHMI NARA SIMMA VENKATA JOGI BALASURYA PRASADA RAO GARU
|
March 24, 1915 |
SRI KAKARLAPUDI LAKSHMINARAYANA JAGANNADA RAJU GARU Vs. SRI RAJAH KANDUKURI VEERA SARABHA VARAH LAKSHMI NARASIMHA VENKATA JOGI BALASURYA PRASADA ROW GARU
|
March 24, 1915 |
SRI POOSAPATHI RAMACHANDRA RAJU GARU Vs. SRI RAJAH VACHAVAYI VENKATASUBBAYAMMA JAGAPATHI BAHADUR GARU
|
April 29, 1915 |
SRI RAJA MULRAJU LAKSHMI VENKAYAMMA RAO BAHADUR Vs. SRI RAJA VENKATADRI APPA RAO BAHADUR MINOR REPRESENTED BY THE COLLECTOR OF KISTNA ON BEHALF OF THE COURT OF WARDS
|
March 22, 1915 |
SRI RAJA ROW VENKATA MAHIPATHY GANGADHARA RAMA RAO BAHADUR Vs. SRI RAJA VENKATA MAHIPATHY SURYA RAO BAHADUR GARU ALIAS SRI RAJAH RAO VENKATAKUMARA MAHIPATHY SURYA RAO BAHADUR GARU, RAJAH OF PITTAPUR
|
March 19, 1915 |
SRI RAJA VARADARAJA APPA RAO BAHADUR ZAMINDAR GARU Vs. KATNANI KURUVANNA; UDDAGIRI BHUSHAYYA; PRABHALA SUBBIAH; MODHUMANTALA SUBBADU; KUNUMALU KUTUMBAYYA
|
December 9, 1915 |
SRI RAJA VARADARAJA APPA RAO BAHADUR ZEMINDAR GARU Vs. GONEPALLE PUNNAYYA (DIED)
|
December 21, 1915 |
SRI RAJAH CHITTI BABU VIZIARAMA GAJAPATI RAJU ALIAS POOSAPATI VIZIARAMA GAJAPATHI RAJU, MAHARAJAH MANYASULTAN BAHADUR OF VIZIANAGARAM, BY HIS MUKTYAR, G APPAYYA Vs. DVNARASINGA RAO
|
March 12, 1915 |
SRI RAJAH INUGANTI KASTURAMMA BAHADUR, ZAMINDARINI Vs. CHELIKANI VENKATASURAYYA GARU
|
August 20, 1915 |
SRI RAJAH KAKARLAPUDI RAMACHANDRA RAJU BAHADUR GARU Vs. CHEEPURAPALLI APPAYYA
|
July 26, 1915 |
SRI RAJAH ROW VENKATA MAHIPATHY GANGADHARA RAMA ROW BAHADUR Vs. SRI RAJAH VENKATA KUMARA MAHIPATHY SURYA RAO BAHADUR GARU, RAJAH OF PITTAPUR
|
March 19, 1915 |
SRI RAJAH ROW VENKATA MAHIPATY GANGADHARA RAMA ROW BAHADUR Vs. SRIRAJAH VENKATA KUMARA MAHIPATY SURYA RAO BAHADUR GARU ALIAS SRI RAJAH RAO VENKATA KUMARA MAHIPATHY SURYA RAO BAHADUR GARU; RAJAH OF PITTAPUR
|
March 19, 1915 |
SRI RAJAH VENKATA PERUMAL RAJU BAHADUR VARU, MINOR, BY GUARDIAN MR W A VARADACHARIAR Vs. SRI MAHANT PRAYAG DOSSJEE VARU
|
April 9, 1915 |
SRI RAJENDRA SINGH BAHU GARU Vs. SRI SRI SRI VIKRAMA DEO GARU, MAHARAJA OF JEYPORE
|
April 29, 1915 |
SRI SRI BOMMADEVERA SATTYNARAYANA VARAPRASADA RAO NAIDU BAHADURZAMINDAR MINOR BY GAURDIAN, COLLECTOR OF KISTNA, AS AGENT TO THE COURT OF WARDS Vs. DASIKA SRIRAMULU
|
April 8, 1915 |
SRI SRI SIR VIKRAMADEO MAHARAJULU GARU MAHARAJA OF JEYPORE Vs. HARI KRISHNA PATRO ALIAS RAGHU NATHA PATRO
|
April 30, 1915 |
SRI SRI SRI RAMACHANDRA MARDARAJA DEO, ZAMINDAR OF KALLIKOTA ANDALLAGADA ESTATE MINOR BY NEXT FRIEND, COLLECTOR OF GANJAM AND AGENT TOTHE COURT OF WARDS Vs. DUKKO PODHANO
|
October 4, 1915 |
SRI SRI SRI VIKRAMA DEO GARU Vs. SRI SRI SRI VIKARAMA DEO MAHARAJULANGARU, MAHARAJA OF JEYPORE
|
October 13, 1915 |
SRI SRI SRI VIKRAMADEO MAHARAJLUNGARU; MAHARAJA OF JEYPORE Vs. KISHETRAVARA TODRAMAL NARENDRA TATRAJ BAHADUR GARU, HAVING DIED, HIS WIFE AND LEGAL, HEIR SRI RUKMINI PATTAMAHADEVI GARU
|
February 18, 1915 |
SRI SRINGERI MUTT SRI JAGATHGURU CHANDRA SEKHARA BHARATHI SWAMIGAL, BY AGENT, SUBRAMANIA JOSHIER Vs. KOMARASAMI GOUNDAN
|
November 2, 1915 |
SRIMATI ICCHAMONI DASI Vs. PROSUNNO KUMAR MONDAL
|
April 16, 1915 |
SRIMATI KRISHNA KALYANI DASI; RAI MONI LAL BANERJEE BAHADUR Vs. MRRBRAUNFIELD; PRINCE KUMAR KADIR MIRZA MAHOMED ABDUL ALI
|
August 27, 1915 |
SRIMATI MATHURA SUNDARI DASSI Vs. HARAN CHANDRA SHAHA
|
December 21, 1915 |
SRIMATI RANI KUARMANI SINGHA MANDHATA Vs. HIS HIGHNESS THE HON BLEIHTISHAM-UL-MULK, RAIS-UD-DOWLA AMIR-UL-UMARA NAWAB ASAF QADER SYED SIR WASIF ALI MURZA KHAN BAHADUR, MAHABAT JUNG, KCSI, KCVO, NAWAB BAHADUR
|
February 26, 1915 |
SRIMATI SWARNAMOYI DEBI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 10, 1915 |
SRINIVASA MUDALI Vs. RAMASAMY MUDALI
|
July 13, 1915 |
SRIS CHANDRA DATTA CHAUDHURI Vs. MAHIMA CHANDRA DATTA CHAUDHURI
|
May 11, 1915 |
SUBBA REDDI Vs. ALAGAMMAL
|
October 25, 1915 |
SUBBANARAYANA AIYAR Vs. MAYA THEVAN ALIAS MAYANDI THEVAN
|
July 15, 1915 |
SUBBARAMA AYYAR Vs. PPARRMARUNACHELLAM CHETTIAR
|
November 30, 1915 |
SUBBARAYA GOUNDAN Vs. SRANGANATHA MUDALIAR
|
December 15, 1915 |
SUBBARAYALU NAIDU Vs. PAPAMMAL
|
March 24, 1915 |
SUBBAROYA GOUNDAN Vs. SRANGANADA MUDALIAR
|
December 15, 1915 |
SUBBIAH AIYAR Vs. MUTHUKUMARASWAMIA PILLAI
|
November 16, 1915 |
SUBBIAH UDAYAR Vs. SRINIVASA UDAYAR
|
September 10, 1915 |
SUBEDAR AHIR; CHHATRADHARI MISSER Vs. EMPEROR; EMPEROR ON THE COMPLAINY OF GANESH LOHAR AND BARKA MANJHI
|
February 5, 1915 |
SUBGARAVELU PILLAI Vs. SANTHANA KRISHNA MUDALIAR
|
August 16, 1915 |
SUBRAMANIA OTHUVAR Vs. MUNUSAMIYA PILLAI
|
November 12, 1915 |
SUBRAMANIA PILLAI Vs. KUMARAVELU AMBALAM ALIAS VEKRKARUPPIAH KANGANI
|
March 1, 1915 |
SUBRAMANIYAN CHETTY Vs. SRMRAMASWAMI CHETTY ALIAS CHINNIAH CHETTY
|
April 9, 1915 |
SUBRAYA ACHARYA Vs. KESAVA UPADHAYA
|
September 24, 1915 |
SUDALAIMUTHU CHETTIAR Vs. ENAN SAMBAN
|
September 30, 1915 |
SUDALAYADUM PERUMAL NADAN Vs. SIVANANJI NADACHI WIFE OF MASANA NADAN
|
April 15, 1915 |
SUDAMDIH COAL CO LD Vs. EMPIRE COAL CO, LD
|
February 4, 1915 |
SUDAMDIH COAL COMPANY LTD Vs. EMPIRE COAL COMPANY LTD
|
February 4, 1915 |
SUDHAKAR RAUT Vs. SADASIV JHATAP SINGH
|
April 30, 1915 |
SUKHDEVI KUNWAR Vs. HAR PRASAD
|
February 2, 1915 |
SUKHLAL CHUNDERMULL Vs. EASTERN BANK LTD
|
January 18, 1915 |
SUKRAMANIA MUDALI Vs. KUPPAMMAL
|
August 11, 1915 |
SUKUMARI GHOSH Vs. GOPI MOHAN GOSWAMI
|
May 24, 1915 |
SULEMAN HAJI USMAN Vs. SHAIKH ISMAIL SHAIKH OOSMAN
|
April 14, 1915 |
SULFALLA SAHIB Vs. VAJIHUDDIN SAHIB
|
September 10, 1915 |
SULUGU SURYANARAYANA NAYAKARAM Vs. GUNDABOLU BUTCHAIAH NAIDU
|
December 10, 1915 |
SUMANTA DHUPI Vs. EMPEROR
|
August 31, 1915 |
SUNDAR KUNWAR Vs. DINA NATH
|
February 18, 1915 |
SUNDAR LAL Vs. MALTHU
|
June 7, 1915 |
SUNDARAM AYYAR AND THREE ORS (SONS AND LEGAL REPRESENTATIVES OF THE DEFENDANT) Vs. KULATHU AYYAR
|
September 1, 1915 |
SUNDARAM IYER Vs. KULATHU AIYER
|
September 1, 1915 |
SUNDER LAL Vs. DHARAM PAL
|
March 19, 1915 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MON MOHAN ROY
|
December 14, 1915 |
SUPPA BHATTAR Vs. SUPPU SOKKAYA BHATTAR
|
August 20, 1915 |
SUPPAYYA PATTAR ALIAS SUPPAYYA IYER Vs. DAWOOD HAJI AHMAD SAIT
|
September 21, 1915 |
SURADHANI DEBYA Vs. CHANDRA NATH PRAMANIK
|
March 23, 1915 |
SURAJ BHAN Vs. SOMWARPURI
|
July 26, 1915 |
SURAPUDI MUNIAPPA Vs. NOOKALA SESHAYYA GARI SUBBIAH
|
December 15, 1915 |
SURENDRA KRISTO RAY Vs. GOOROO PRASAD GHOSE
|
September 2, 1915 |
SURENDRA NARAIN ROY CHOWDHURY Vs. DINANATH BASU
|
July 22, 1915 |
SURENDRA NARAIN SINHA Vs. SHEIKH HAFIJUR RAHAMAN
|
June 14, 1915 |
SURENDRA NARAYAN MITRA Vs. DEJINDRA PROSAD MITRA
|
May 3, 1915 |
SURENDRA NARAYAN SINGH Vs. MUSSAMMAT LACHMI KOER; BHAGALU SINGH
|
April 9, 1915 |
SURES CHANDRA PALIT Vs. LALIT MOHAN DUTTA CHAUDHURI
|
August 30, 1915 |
SURES KANTA BANERJEE CHOWDHURY Vs. NAWAB ALI SIKDAR
|
February 24, 1915 |
SURJAMULL AGARWALA Vs. RAM CHANDRA MISTRY
|
January 13, 1915 |
SWAMINATHA MUDALIAR Vs. GOPALAKRISHNA NAIDU
|
March 18, 1915 |
SWAMINATHA PILLAI Vs. MONDAIYAN
|
January 4, 1915 |
SYED AHAMAD SAHIB SHUTARI Vs. MAGNESITE SYNDICATE, LTDBY THEIR AGENT AND MANAGER GTURNER
|
March 18, 1915 |
SYED AHMAD SAHIB SHUTARI Vs. MAGNESITE SYNDICATE, LTD; GTURNER
|
March 18, 1915 |
SYED AHMAD SAHIB SHUTTARI Vs. MAGNESITE SYNDICATE, LTD, BY THEIR AGENT AND MANAGER, MRGTURNER,
|
December 16, 1915 |
SYED AHMED SAHIB SHUTTARI Vs. MAGNESITE SYNDICATE, LIMITED BY THEIR AGENT AND MANAGER, MRGTURNER AND SIX ORS
|
December 16, 1915 |
T B K VISWANATHASWAMI NAICKER Vs. KAMULAMMAL
|
August 9, 1915 |
T B K VISWANATHASWAMI NAIKER Vs. KAMULU AMMAL
|
October 26, 1915 |
T ERRIKULAPPA CHETTY Vs. OFFICIAL ASSIGNEE OF MADRAS
|
November 15, 1915 |
T K P MAMMALI Vs. TKUTTI AMMU
|
March 2, 1915 |
T NARASINGA RAO Vs. VITTOBA RAO
|
March 4, 1915 |
T NARAYANASWAMI NAIDU GARU Vs. KROVIDI GANTAYYA
|
September 24, 1915 |
T NARAYANASWAMI NAIDU GARU Vs. KROVIDI GANTAYYA
|
September 16, 1915 |
T R GOPALASAMI PILLAI Vs. SIRUPEKACHIDAMBARAM
|
March 8, 1915 |
T R M T SUBRAMANIAM CHETTIAR Vs. SECRETARY OF STATE FOR INDIA BY THE COLLECTOR OF RAMNAD
|
February 23, 1915 |
T R SUNDARAM AIYAR Vs. SUBBAMMAL
|
February 5, 1915 |
T RAMAN NAIR (MULLAPALLI TARWAD MANAGER) Vs. GOPALA MENON
|
April 19, 1915 |
T S SUBBA AIYAR Vs. SUSUBBA AIYAR
|
August 17, 1915 |
T SITHARAM CHETTY; THOTTA V RAMANUJAM CHETTY Vs. SIR SSUBRAMANIA AIYER
|
November 19, 1915 |
T SITHARAMA CHETTY Vs. SIR SSUBRAMANIA IYER, KCIE
|
November 19, 1915 |
T V R INDRA TALAVAR Vs. RNARASIMHA RAU
|
April 30, 1915 |
T V RAJARAM ROW Vs. ABVENKATACHELA CHETTIAR
|
January 20, 1915 |
TAHER MONDAL Vs. TARAFDI GHARAMI
|
March 31, 1915 |
TALAGAPU TAVUDU; VAKALAPURI KANNIAH; PONDARI PEDDA EASWARUDU Vs. ZAMINDAR OF TARLA
|
December 8, 1915 |
TALAIMAND SINGH Vs. GOBIND SINGH
|
April 19, 1915 |
TAMIJUDDI SHEIKH; ABDUL KARIM; AINUDDI; NAWAB ALI BEPARI Vs. KUMAR SATYA SHANKER GHOSAL
|
December 14, 1915 |
TARA SANKAR GHOSE Vs. SHEIK NASARUDDI
|
May 7, 1915 |
TEKAIT GANESH NARAIN SAHI DEO Vs. MAHARAJA PROTAP UDAI NATH SAHI DEO
|
May 17, 1915 |
TEPU MAHAMMAD Vs. TEFAYIT MAHAMMAD
|
February 10, 1915 |
TEXTILE MANUFACTURING CO LTD Vs. SALOMON BROTHERS
|
November 12, 1915 |
THAKUR MADAN MOHUN NATH SAHI DEO Vs. MAHARAJA PRATAP UDAI NATH SAHI DEO
|
May 13, 1915 |
THAKUR MORDHAJ SINGH Vs. JAHANGIRI MAL
|
February 17, 1915 |
THAKUR UMED SINGH Vs. SOBHAG MAL DHADHA
|
November 2, 1915 |
THAKUR VASENJI MORARJI Vs. MUSAMMAT CHANDA BIBI
|
May 7, 1915 |
THAKURANI TARA KUMARI AND MAHARAJAH SIR RAVANESWAR PRASAD SINGH Vs. CHATURBHUJ NARAYAN SINGH
|
July 13, 1915 |
THAYOTH PUTHIA PURAYIL SEETHI Vs. MANGOTTIL RYRATH UMMAYYA
|
September 3, 1915 |
THEKKAMANNENGATH RAMAN ALIAS KOCHU PODUVAL Vs. KAKKASSERI PAZHIYOT MANAKKAL KARNAVAN AND MANAGER RAMAN BHATTATHRIPAD
|
January 8, 1915 |
THIRETAMBALA DESIKAR GNANA SAMBANDA PANDARASANNADI AVERGAL Vs. CHINNA PANDARAM ALIAS MANIKKAVASAKA DESIKAR (DIED)
|
December 20, 1915 |
THIRUGNANAPAL ALIAS VAIKUNTA NADAN Vs. PONNAMMAI NODATHI
|
October 28, 1915 |
THIRUVAMBALA DESIKAR GNANA SAMBANDA PANDARASANNADI AVERGAL Vs. CHINA PANDARAM ALIAS MANIKKAVASAKA DESIKAR (DIED)
|
December 20, 1915 |
THIRUVANNAMALAI SERVAI Vs. VARADARAJULU NAIDU
|
September 24, 1915 |
THIRUVENGADA KONAN Vs. VENKATACHALA KONAN
|
November 22, 1915 |
THIRUVENGADASWAMI IYENGAR Vs. VEERA PILLAI
|
August 27, 1915 |
THIRUVENKATACHARIAR Vs. THANGAYI AMMAL
|
March 9, 1915 |
THOLASINGA MUDALI Vs. NAGALINGA CHETTY
|
November 19, 1915 |
THOMAS PILLAI Vs. MUTHURAMAN CHETTY
|
July 14, 1915 |
THOPPUKATTU RAMAYA GOUNDEN,; KARUPPA MOOPPAN Vs. RSADAGOPACHARIAR
|
August 26, 1915 |
THOTAKURA GOVINDU Vs. PEPAKAYALA MALLAYYA ALIAS TATABBAYI
|
October 12, 1915 |
THRIKKIDIRI MANAKKAL VASUDEVAN ATISSERIPAD Vs. KONURUPETTAMANNA ALIAS PUNNAMANNA THARAVATTIL KARNAVAN AND KAIKARIAKARTH GOVINDA MENON
|
April 1, 1915 |
THUVOOR VENKATASUBBA REDDY Vs. BAGIAMMAL
|
January 12, 1915 |
TILAK PANDEY Vs. EMPEROR
|
March 22, 1915 |
TIMANGOWDA VENKANGOWDA Vs. BENEPGOWDA CHHENAPGOWDA
|
February 19, 1915 |
TIRUMALAI TIRUPATI KOVIL KANDADAI APPAN SRIRANGA CHARIAR Vs. TIRUMALAI TIRUPATI KOVIL KANDADAI APPAN PRANATHARTHIHARA CHARIAR
|
July 21, 1915 |
TIRUMALANADHAM SURAYYA Vs. TIRUMALANADHAM BAPIRAZU
|
October 1, 1915 |
TIRUVAMBALA DESIKAR GNANA SAMBANDA PANDARASANNADHI AVARGAL Vs. CHINNA PANDARAM ALIAS MANIKKAVACHAKA DESIKAR (DIED)
|
December 20, 1915 |
TIRUVENKATACHARIAR Vs. THANGAYIAMMAL
|
March 9, 1915 |
TULSHI RAM Vs. ABRAR AHMAD
|
July 10, 1915 |
TULSI RAUT Vs. SHEIKH NABI BUX
|
December 16, 1915 |
UDIT NARAIN CHOWDHURY Vs. MATHURA PRASAD
|
March 17, 1915 |
UDOY NARAIN JANA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 30, 1915 |
UJIR SHEIKH Vs. SYED ALI SHEIKH
|
May 10, 1915 |
ULLATHIL KOLATHIL NETHIRI MENON Vs. MULLAPULLI GOPALAN NAIR AND THIRTEEN ORS
|
July 30, 1915 |
ULLATTIL KALATHIL NETHIRI MENON Vs. MULLAPULLI GOPALAN NAIR
|
July 30, 1915 |
UMMACHAKUTTI Vs. CUMMERKUTTI HAJI
|
April 16, 1915 |
UMRAO KUNWAR Vs. BADRI
|
April 21, 1915 |
UPADHAYAYULU YEGNANARAYANA Vs. KOTTALANKA MAKAYYA
|
September 13, 1915 |
UPENDRA NATH BOSE Vs. BINDESHRI PROSAD
|
August 19, 1915 |
UPENDRA NATH NAG CHOWDHURY Vs. BHUPENDRA NATH NAG CHOWDHURY
|
July 27, 1915 |
USMANMIYA ABDULLAMIYA Vs. VALLI MAHOMED HUSAINBHAI
|
July 5, 1915 |
USMANMIYA ABDULLAMIYA Vs. VALI MAHOMED HUSAINBHAI
|
July 7, 1915 |
UTHARANKAT PURAKKAL EAZUVAN RAMAN ALIAS KUTTAN S WIFE, KALLIANI Vs. UTHARANKAT PARAKKAL EAZUVAN RAMAN
|
April 21, 1915 |
UTMA KUAR Vs. BHAGWANTA KUAR
|
May 10, 1915 |
V R R M N R M RAMAKATHAN CHETTY Vs. VRRMCTMURUGAPPA CHETTY
|
December 21, 1915 |
V RAMASAMY AIYAR Vs. MADRAS TIMES PRINTING AND PUBLISHING CO LTD
|
December 2, 1915 |
V RAMASWAMI IYER Vs. MADRAS TIMES PRINTING AND PUBLISHING CO LTD
|
November 23, 1915 |
V RAMASWAMI IYER Vs. MADRAS TIMES PRINTING AND PUBLISHING COMPANY LTD
|
September 29, 1915 |
V SAMI SAH Vs. JPARTHASARATHY CHETTY
|
November 2, 1915 |
V SUBRAYA DAVAY Vs. VSVENKATARAMA AIYAR
|
December 3, 1915 |
V V NAGAPPA CHETTY Vs. ARMSRAMANATHAN CHETTY
|
April 20, 1915 |
V V SRINIVASA AIYANGAR, HIGH COURT VAKIL, RECEIVER TO THE ESTATE OF A MUNISWAMY CHETTY, DECEASED Vs. VKANNAPPA CHETTI
|
December 7, 1915 |
V VENKATANARAYANA PILLAY Vs. VSUBBAMMAL
|
March 15, 1915 |
V. VENKATANARAYANA PILLAI Vs. V. SUBBAMMAL
|
November 17, 1915 |
VALIAKATH PUTHIAH MALIYAKKAL MAMMI KUTTI HAJI Vs. THACHAR AMANAKKAL PARAMESWARAN NAMBUDRI
|
August 12, 1915 |
VANIAMKANDY THAZHA KUNHI PARAMBILPARKUM POMMANI CHINTAKATH MAMMALI Vs. THAZHITHATTATH KUTTI AMMU
|
March 2, 1915 |
VARADARAJA MUDALI Vs. MURUGESAM PILLAI
|
August 19, 1915 |
VASUDEO RAGHUNATH OKA Vs. JANARDHAN SADASHIV APTE
|
March 22, 1915 |
VASUDEV RAGHUNATH OKA Vs. JANARDAN SADASHIV APTE
|
March 22, 1915 |
VASUDEVAPATTA JOSHI MAHA PATRO Vs. NARAYANAPANI GRAHI
|
November 10, 1915 |
VEERAKUTTY KOUNDAN Vs. RAMASAMI ASARI
|
December 2, 1915 |
VEERAMMAL Vs. KAMU AMMAL
|
August 27, 1915 |
VEERAPPA CHETTIAR Vs. VISVANADHA AIYAR
|
April 27, 1915 |
VEERARAGHAVA THATHACHARIAR Vs. KRISHNASWAMI THATHACHARIAR
|
August 26, 1915 |
VELAMMAL ALIAS THAYAMMAL Vs. LAKSHMU AMMAL
|
November 12, 1915 |
VELAPPA GOUNDEN Vs. PALANI GOUNDEN
|
March 17, 1915 |
VELAYUDHAM PILLAI Vs. PERUMAL NAICKER
|
November 9, 1915 |
VELAYUDU KONE Vs. NARAYANA KONE
|
November 19, 1915 |
VELAYUTHAM PILLAI Vs. SUBBAROYA PILLAI
|
September 23, 1915 |
VELLAYANAMBALAM Vs. SOLAI SERVAI
|
April 20, 1915 |
VEMOORU AUDI NARAYANIAH Vs. PANCHAGNULA SREERAMULU
|
February 22, 1915 |
VENKATA RANGAPPA NAICKEN Vs. SUBBARAYA GOUNDAN
|
December 6, 1915 |
VENKATAPERUMAL RAJU BAHADUR VARU, RAJA OF KARVETNAGAR, MINOR, BY GUARDIAN, W A VARADACHARIAR Vs. VENKATA REDDI
|
April 1, 1915 |
VENKATARAMA AIYAR Vs. KRISHNA IYER
|
January 25, 1915 |
VENKATARAMANNA Vs. KJVENKATAPATHI NAYANI VARU (MINOR) BY HIS AGENT NEXT FRIEND DVASUDEVA RAO
|
February 25, 1915 |
VENKATARAMNJULU NAIDU Vs. RAMASWAMI NAIDU
|
July 20, 1915 |
VENKATASAMI NAICK Vs. KALI SAMATAN
|
December 6, 1915 |
VENKATASUBBIER Vs. MUTHUSAMI AIYAR
|
October 5, 1915 |
VENUGOPALACHARIAR Vs. PADMANABHA ROW
|
April 9, 1915 |
VIRCHAND VAJEKARAN SHET Vs. KONDU KASAM ATAR
|
June 21, 1915 |
VIRUPANA GOWD, TALARI MARIGA RUDRA GOWD BOYA ERRODU AND SANKAR GOWD Vs. EMPEROR
|
February 23, 1915 |
VISHVANATH GANESH JOSHI Vs. BALA KAKU KAPADI
|
December 1, 1915 |
VITHAL RAMKRISHNA Vs. PRAHLAD RAMKRISHNA
|
January 8, 1915 |
VUDATHU KAMALANABHAN Vs. VUDATHU SATTIRAZU
|
November 1, 1915 |
VUPPALAPATI VENKATAPPA Vs. THOVAGUNTA VIRARAGHAVAYYA
|
February 24, 1915 |
VYAPURI Vs. SONAMMA BOI AMMANI
|
August 31, 1915 |
VYTHINATHA AIYAR Vs. VAITHILINGA MUDALIAR
|
September 7, 1915 |
W C WHITTON Vs. MAMMAD MAISTRY
|
October 26, 1915 |
W T HALAI Vs. CHATURBHUJ GOPALJI
|
August 10, 1915 |
WASAPPA TIMAPPA SONAGAR Vs. SECRETARY OF STATE FOR INDIA
|
September 3, 1915 |
WASI-UL-ZAMAN KHAN Vs. MUSAMMAT FAIZA BIBI
|
December 14, 1915 |
WILLIAM GRAHAM Vs. PHANINDRA NATH MITTER
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June 11, 1915 |
Y S VENKATA SUBBIAH CHETTY Vs. ASUBBA NAIDU
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August 20, 1915 |
YAKUB ALI Vs. DURGA PRASAD
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May 11, 1915 |
YECHURI RAMAMURTHI Vs. YECHURI RAMAMMA
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November 9, 1915 |
YEECHURI RAMAMURTHY Vs. YEECHURI RAMAMMA
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November 9, 1915 |
YELAMPATI KANNAYYA Vs. YELAMPATHI RAMANNA
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September 3, 1915 |
YELLA HANUMAYYA ALIAS HANUMAN-THAPPA Vs. MULLANGI CHINNA DODDAPPA
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April 26, 1915 |
YESUBAI BHRATAR SADASHIV GANESH DESPANDE Vs. SADASHIV GANESH DESPANDE
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August 23, 1915 |
YUSUF AKRAM Vs. ARFAN ALI KHAN
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July 30, 1915 |
ZAHIR SINGH Vs. EMPEROR
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February 19, 1915 |
ZAMIR AHMAD Vs. ABDUL RAZAK
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May 20, 1915 |
ZORAWAR Vs. EMPEROR
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March 26, 1915 |