A C CHIDAMBARA MUDALIAR Vs. NKRISHNASWAMI PILLAI
|
December 7, 1914 |
A CHIDAMBARA GURUKKAL Vs. SENGODA GOUNDAN
|
October 12, 1914 |
A GAEBLE Vs. RAMAYI AMMAL
|
February 5, 1914 |
A H GHAZNAVI AND CO Vs. BUDGE-BUDGE JUTE MILLS
|
May 28, 1914 |
A KASTURI RANGA AIYAR Vs. VENKATARAMA AIYAR
|
March 10, 1914 |
A R R M V ARUNACHELLAM CHETTI Vs. VENKATA CHELAPATHI GURU SWAMIGAL
|
August 10, 1914 |
A THIRUVENGADATHA AIYANGAR Vs. RPONNAPA AIYANGAR
|
September 15, 1914 |
ABBAKKA SHETTHI (DIED) Vs. SESHAMMA
|
October 17, 1914 |
ABBAS DHALI Vs. MASABDI KARIKAR
|
February 22, 1914 |
ABBTTRI VENKATASAWMY Vs. NALLURI KRTSTNAMMA
|
March 3, 1914 |
ABDUL AHAD Vs. MAHTAB BIBI
|
June 3, 1914 |
ABDUL GAFUR MANDAL Vs. UMA KANTA PANDIT
|
February 26, 1914 |
ABDUL GANI CHAUDHURY Vs. MAKBUL ALI
|
July 28, 1914 |
ABDUL HAKIM CHOWDHURY Vs. HEM CHANDRA DAS
|
June 25, 1914 |
ABDUL HAMID Vs. MASIT-ULLAH
|
June 24, 1914 |
ABDUL KARIM SAHIB OF V KHADIR HUSSAIN SAHIB AND CO Vs. TIMMARAYA CHETTY
|
March 4, 1914 |
ABDUL MAJEED Vs. KHIRODE CHANDRA PAL
|
July 27, 1914 |
ABDUL MAJID Vs. KSHERODE CHANDRA PAL
|
July 27, 1914 |
ABDUL QUADIR Vs. SHAHBAZPUR COOPERATIVE BANK
|
June 19, 1914 |
ABDUL RAHIM SAHIB Vs. EMPEROR
|
April 23, 1914 |
ABDUL SAMAD Vs. MUNICIPAL BOARD
|
April 7, 1914 |
ABDULLAH HOSSEIN CHOWDHURY Vs. ADMINISTRATOR-GENERAL
|
May 5, 1914 |
ABDUS SAMAD Vs. CHAIRMAN, MUNICIPAL BOARD
|
April 7, 1914 |
ABHAYBSWARI DEBI Vs. KISHORI MOHAN BANERJEE
|
April 21, 1914 |
ABHOYA CHARAN BASAK Vs. SRIMATI SAROJA SUNDARI BASAK
|
February 2, 1914 |
ACHAMBIT MANDAL Vs. MAHATAB SINGH
|
June 16, 1914 |
ADAIKALAM CHETTI Vs. SUBBAN CHETTY
|
August 10, 1914 |
ADAIKKA MAISTRY Vs. MUTHUSAMI AMBALAGARAN
|
April 13, 1914 |
ADATRAO GAVAYAYYAMMA Vs. DANDI SEETHARAMASWAMI
|
September 23, 1914 |
ADHAR CHANDRA GOPE Vs. PULIN CHANDRA SHAHA
|
May 25, 1914 |
ADUSUMALLI VENKATARATNAM Vs. SENKARAYANNA
|
January 26, 1914 |
ADYAPADI RAMANNA UDPA Vs. KRISHNA UDPA
|
July 29, 1914 |
AGARSINGJI RAISINGJI Vs. BAI NANIBA
|
April 9, 1914 |
AHMAD HUSAIN Vs. RIAZ AHMAD
|
June 29, 1914 |
AHMAD RAZA KHAN Vs. RAM LAL
|
December 16, 1914 |
AHMADULLAH KHAN Vs. ZAR MOHAMMAD
|
May 11, 1914 |
AHMADUNNISSA Vs. GULZARI LAL
|
March 30, 1914 |
AHMEDABAD MUNICIPALITY Vs. SAKARCHAND MOHAKAMCHAND
|
November 13, 1914 |
AHSAN-ULLAH KHAN Vs. MANSUKH RAM
|
April 15, 1914 |
AIYA KOUNDAN Vs. JAGAN MANDALATHIPATHIAR, GOPANNA MARUDIAR
|
August 19, 1914 |
AIYASAMI UDAYAN Vs. APPASAMI UDAYAN
|
October 28, 1914 |
AKBAR ALI MAHOMED Vs. EMPEROR
|
September 9, 1914 |
AKHOY KUMAR BANERJEE Vs. CORPORATION
|
June 8, 1914 |
AKKARAJU NARAYANA RAO AND NAMBURI VENKATAKRISHNA RAO Vs. AKKARAJU SESHAMMA
|
September 4, 1914 |
AKRAM ALI Vs. ANWAR ALI
|
April 22, 1914 |
ALAGAPPA CHETTIAR Vs. SUBRAMANIA PANDIA THEVAR
|
March 31, 1914 |
ALAGAPPAN Vs. SKRSKARUPPA CHETTY
|
August 3, 1914 |
ALAMELU AMMAL Vs. BALU AMMAL
|
October 15, 1914 |
ALEMAN RAMA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 6, 1914 |
ALI AHMAD Vs. SOHAN LAL
|
April 15, 1914 |
ALI BAZA Vs. NIAMAT ALI
|
November 20, 1914 |
AMATOO; SHEIK HASSAN ALI; DUNDI DASAND; MUSAMMAT SUNURI Vs. SHEIK MUKSUD ALI; SHEIK MUKSUD ALI
|
August 31, 1914 |
AMBALAVANA PANDNRA SANNADHI AVERGAL Vs. SREEMINAKSHY SUNDARESWARAL DEVASTANAM, THROUGH ITS MANAGER PSANANTHANARAYANA AIYAR
|
November 10, 1914 |
AMBICA PROSAD SINGH Vs. PARDIP SINGH
|
July 2, 1914 |
AMBICA SARAN SINGH Vs. DEBI SARAN SINGH
|
April 27, 1914 |
AMBIKA PRASAD SINGH Vs. PERDIP SINGH
|
July 2, 1914 |
AMINA BIBI Vs. BANARSI PRASAD
|
May 2, 1914 |
AMINNESSA Vs. JINNAT ALI
|
July 29, 1914 |
AMIRBIBI Vs. AZIZABIBI
|
September 19, 1914 |
AMIRTHAM PILLAI Vs. NANJAH GOWNDEN
|
February 5, 1914 |
AMJADENNESSA BIBI Vs. RAHIM BUKSH SHIKDAR
|
May 28, 1914 |
AMRITALAL CHATTERJEE Vs. NRITYA GOPAL GHOSE
|
January 29, 1914 |
AMULYA RATAN SIRCAR Vs. TARINI NATH DEY
|
January 30, 1914 |
ANAND KISORE CHOWDHURY Vs. DAIJI THAKURAIN
|
June 18, 1914 |
ANANDIBAI BHASKAR NILKANTH Vs. NARAYAN DHONDDEV TATTOO
|
June 16, 1914 |
ANANTHANARAYANA AIYAR, MANAGER OF THE MEENATCHI SUNDARESWARAL DEVASTANAM AND ABISHEKA SUNDARAM BATTER Vs. ATHIMUTHU AIYAR ALIAS ATHI AND MUNEESWARA AIYAR ALIAS ATHI AIYAR
|
March 26, 1914 |
ANANTHARAMA VADHIAR Vs. MUTHIA TEVAN
|
September 21, 1914 |
ANDALAMMAL Vs. NARASIMHARAGHAVACHARIAR
|
March 11, 1914 |
ANNAMALAI PATTAR Vs. PNATESA IYER
|
September 22, 1914 |
ANNAMALAI VELAN Vs. MURUGAPPA VELAN
|
January 27, 1914 |
ANNAPURNA DASEE Vs. NALINI MOHAN DAS
|
April 8, 1914 |
ANNASAWMY AIYANGAR; MUTHUKUMARA PILLAI Vs. MUTHUKUMARA PILLAI AND ANR; ANNASAWMY AIYANGAR
|
October 9, 1914 |
ANNIE BESANT Vs. GNARAYANIAH
|
May 25, 1914 |
ANTAJI VASUDEV KELKAR Vs. VINAYAK KESHAV BHISE
|
September 14, 1914 |
ANUPA KUNWAR Vs. ACHHAIBAR SINGH
|
November 23, 1914 |
APPAJI BHARMAPPA UMRANI Vs. THALEGAUDA SATYAPPA UMRANI
|
July 20, 1914 |
ARASAPPA PILLAI Vs. MANIKA MUDALIAR
|
September 3, 1914 |
ARAVAMUDAI AIYANGAR Vs. KALIA PERUMAL
|
March 27, 1914 |
ARJUN RAGHU NAROLE Vs. KRISHNAJI VENIMADAV VALIMBE
|
June 16, 1914 |
ARTHUR HENRY FORBES Vs. BAHADUR SINGH
|
March 4, 1914 |
ARUNACHALA AIYAR Vs. TRAMASAMI AIYAR
|
September 9, 1914 |
ARUNACHALA MUDALI Vs. GOVINDARAJA MUDALI
|
August 12, 1914 |
ARUNACHALAM CHETTIAR Vs. KASI NEVENDA PILLAI, AGENT OF MESSESRALLI BROTHERS
|
April 13, 1914 |
ARUNACHALAM CHETTY, NAGALINGAM CHETTY, MINOR BY HIS MOTHER AND NEXT FRIEND PARVATHATHAMMAL Vs. RANGASAMY PILLAI
|
October 14, 1914 |
ARUNACHELLA AIYAR Vs. TRAMASWAMI IYER
|
September 9, 1914 |
ARUNACHELLA AMBALAM Vs. RGORR
|
December 4, 1914 |
ASGHAR ALI Vs. AMINA BEGAM
|
March 23, 1914 |
ASGHAR ALI; HAMID ALI KHAN Vs. AMINA BEGAM; AMINA BEGAM
|
March 28, 1914 |
ASHIQ HUSAIN Vs. EMPEROR
|
May 15, 1914 |
ASHRAF ALI Vs. EMPEROR
|
April 23, 1914 |
ASHRAF ALI Vs. MUHAMMED ALI AND CHHIDIK ALI
|
May 20, 1914 |
ASIR MAHOMED SHEIKH Vs. RAJA PROBHAT CHANDRA BARUA
|
July 21, 1914 |
ASKORAN SATIA Vs. SATISH CHANDRA BHATTACHARYA
|
April 2, 1914 |
ASRABUDDIN SARKAR Vs. KALI DOYAL MULLICK
|
June 17, 1914 |
ASSAM RAGHAVALU CHETTY Vs. PELLATI SITAMMA
|
August 7, 1914 |
ASSISTANT SESSIONS JUDGE OF N ARCOT Vs. RAMASWAMI ASARI
|
February 10, 1914 |
ATCHUTARAMIAH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
|
September 22, 1914 |
ATHALUR MALAKONDIAH Vs. THATHA LAKSHMINARASIMHALU CHETTY
|
February 9, 1914 |
AUTAR KURMI Vs. EMPEROR
|
April 29, 1914 |
AVANAMA ALIAS KANHIYOOR MANA ALIAS THEKKINI YEDATH KIRANGOT MANAKKAL NARAYANA NAMBUDRIPAD S SON NARAYANA NAMBUDRIPAD Vs. NARAYANA NAMBUDRIPAD
|
July 20, 1914 |
AVUDAI AMMAL Vs. GANAPATHI AIYAR
|
July 14, 1914 |
AYATUNNESSA BIBI Vs. KULFU KHALIFA
|
January 15, 1914 |
AYYAGARI VEERASALINGAM Vs. KOVVURI BASIVIREDDI
|
July 21, 1914 |
AYYAGIRI VEERASALINGAM Vs. KOOVUR BASIVI REDDI
|
July 21, 1914 |
BABBU Vs. SITA RAM
|
May 15, 1914 |
BABU RAM Vs. GANESH AND BADRI
|
November 17, 1914 |
BADHRI NARAIN SINGH Vs. KODO SAH
|
December 1, 1914 |
BAHADUR SINGH Vs. SHIAM SUNDAR TUG
|
April 9, 1914 |
BAHURIA SAMBHO KOER Vs. HARIHAR PRASAD
|
April 2, 1914 |
BAI FATMA Vs. RANDER MUNICIPALITY
|
March 4, 1914 |
BAIJNATH LALA Vs. RAMDOSS
|
October 21, 1914 |
BAL KISHAN Vs. SIPAHI LAL
|
May 18, 1914 |
BAL KISHUN Vs. SIPAHI LAL
|
May 13, 1914 |
BAL KRISHNA DAS Vs. HIRA LAL BAGLA
|
April 28, 1914 |
BALARAM VITHALCHAND GUJAR Vs. MARUTI DEVJI DUBAL
|
October 5, 1914 |
BALASIDHANTAM Vs. PERUMAL CHETTI,
|
August 10, 1914 |
BALASUBRAMANIA PILLAI Vs. PITCHA PILLAI
|
December 4, 1914 |
BALDEO NARAIN JHA Vs. BHAYA LAL SINGH
|
August 17, 1914 |
BALDEO PRASAD Vs. COLLECTOR OF PILIBHIT
|
July 11, 1914 |
BALDEO SAHAI Vs. BEHARI LAL
|
November 23, 1914 |
BALESHWAR Vs. RAM DEO
|
April 29, 1914 |
BALKARAN UPADHYA Vs. GAYA DIN KALWAR
|
April 9, 1914 |
BALKRISHNA DAS Vs. KUNWAR HIRA LAL BAGLA
|
April 28, 1914 |
BALMER LAWRIE AND CO Vs. JADUNATH BANERJEE
|
April 6, 1914 |
BALTHASAR Vs. EMPEROR
|
February 4, 1914 |
BAMA CHARAN GOSAIN Vs. RAM KANAI DUBEY
|
December 17, 1914 |
BANDOO KRISHNA KULKARNI Vs. NARSINGRAO KONHERRAO DESHPANDE
|
June 12, 1914 |
BANGARASAMI AIYANGAR Vs. ARAARSMSOMASUNDARAM CHETTIAR
|
July 16, 1914 |
BANSI RAM Vs. NARSINGHA SANTRA
|
April 29, 1914 |
BANSIDHAR Vs. KHARAGJIT
|
November 9, 1914 |
BANSIDHAR LACHHMINARAYEN Vs. JWALAPRASAD GAYAPRASAD
|
February 27, 1914 |
BANSIRAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 26, 1914 |
BANSRAJ SINGH Vs. RAJBANS BARTHI
|
May 19, 1914 |
BANWARI LAL Vs. KHUBI RAM
|
November 6, 1914 |
BASANGAUDA NAGANGAUDA Vs. BASANGAUDA DODANGAUDA
|
August 19, 1914 |
BASANGAVDA BIN NAGANGAVDA Vs. BASANGAVDA BIN DODANGAVDA
|
August 19, 1914 |
BASANTI BIBI Vs. CHUNNI BIBI
|
June 3, 1914 |
BASDEO Vs. ULFAT RAI
|
August 1, 1914 |
BASIR SHEIKH Vs. FAZLE KARIM BISWAS
|
May 13, 1914 |
BASIR-UD-DIN AHMAD Vs. HIMMAT ALI MONDAL
|
April 2, 1914 |
BATA KRISHNA RANO Vs. JANKI NATH PANDE
|
March 26, 1914 |
BATA MANDAL Vs. MAHARAJA MANINDRA CHANDRA NANDI BAHADUR
|
January 12, 1914 |
BATEMAN Vs. BATEMAN AND NICACHI
|
March 13, 1914 |
BATO KRISHNA RANO Vs. JANAKI NATH PANDE
|
March 26, 1914 |
BATUK NATH Vs. MUSAMMAT MUNNI DEI
|
March 11, 1914 |
BAYABAI SAKALKAR Vs. HARIDAS RANCHHORDAS
|
August 27, 1914 |
BECHU SAHU Vs. NATSTD RAM DAS
|
May 28, 1914 |
BEHARI LAL MALLIK Vs. PRIYA NATH SARDAR
|
March 24, 1914 |
BEJOY KRISHNA MAJUMDAR Vs. DWARIKA KRISHNA MAJUMDAR
|
May 19, 1914 |
BHABHUTI RAI Vs. HARBANS RAI
|
June 15, 1914 |
BHAGIRATHI Vs. SURAJ MAL
|
May 8, 1914 |
BHAGWANDAS NAGINDAS Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 30, 1914 |
BHAGWAT BHASKAR KORANNE Vs. NIVRATTI SAKHARAM BHADULE
|
August 20, 1914 |
BHAGWATI SARAN MAN TIWARI Vs. PARMESHAR DAS
|
May 15, 1914 |
BHAJAN LALL Vs. CHEDA LALL
|
May 19, 1914 |
BHAKTA MAHTO Vs. THAKUR UDIT NARAIN SINGH DEO
|
June 5, 1914 |
BHAROSA Vs. EMPEROR
|
April 17, 1914 |
BHATHEY SUNDARA RAJAN Vs. AAKUPPUSAMI IYER
|
August 20, 1914 |
BHAVANISHANKAR BHAISHANKAR VYAS Vs. TALUKDARI SETTLEMENT OFFICER
|
September 7, 1914 |
BHAWANI DAS Vs. BABU SINGH
|
July 4, 1914 |
BHAWANI PRASAD Vs. SUBHAGI
|
June 26, 1914 |
BHIMAVARAPU BUCHI REDDI Vs. PRESIDENT OF THE TALUK BOARD OF GUNTUR
|
July 29, 1914 |
BHOLA NATH Vs. KARTIK PRASAD PANDE
|
December 14, 1914 |
BHUPENDRA KUMAR CHAKRAVARTI Vs. PURNA CHANDRA BOSE
|
February 25, 1914 |
BIHARI LAL Vs. DEOKI NANDAN LAL
|
June 2, 1914 |
BIJAI SINGHAND; BABUNANDAN Vs. SARBDAWAN SINGH
|
June 5, 1914 |
BIJOY GOPAL MUKERJI Vs. GIRINDANATH MUKERJI
|
February 2, 1914 |
BIJRAJ NOPANI Vs. SREEMUTTY PURA SUNDARY DASSEE
|
May 11, 1914 |
BILA SANYASI NAIDU Vs. AGNIHOTRAM VENKATACHARYULU
|
February 6, 1914 |
BINAIK BHAT Vs. NARAIN DIKSHIT
|
May 27, 1914 |
BINDESRI PANDE Vs. GOKUL
|
January 30, 1914 |
BINDHAOHAL PRASAD RAI Vs. LAL BIHARI RAI
|
April 15, 1914 |
BIPIN BEHARY BHATTACHARYA Vs. PANCHANAN BHATTACHARYA
|
February 19, 1914 |
BIR MAHAMED ROWTHER Vs. NAGOOR ROWTHER
|
July 27, 1914 |
BIR MOHAMAD ROWTHER Vs. NAGOOR ROWTHER,
|
July 27, 1914 |
BIRBAL Vs. KISHORI LAL
|
April 9, 1914 |
BISHESHAR DAYAL Vs. JWALA PRASAD
|
May 1, 1914 |
BISHRUP Vs. NIL KANTH
|
April 14, 1914 |
BISHWAMBHAR SAHA Vs. RAM SUNDAR KAIBARTA DAS
|
May 27, 1914 |
BISNAB CHARAN DE Vs. SARAT CHANDRA KAR
|
April 22, 1914 |
BISWAMBHAR SHAHA Vs. RAM SUNDAR KAIBARTA
|
May 27, 1914 |
BLANCHE SOMERSET TAYLOR; CHARLES GEORGE BLEACH Vs. CHARLES GEORGE BLEACH; BLANCHE SOMERSET TAYLOR
|
October 7, 1914 |
BOMMAYA HEGADE Vs. SRINIVASA HEBBARA AND JALAYAKSHI, MINOR BY HER GUARDIAN ANANDRAM MADI
|
July 14, 1914 |
BRAHMADAT TEWARI Vs. CHAUDAN BIBI
|
June 17, 1914 |
BRIJ NANDAN SINGH Vs. KAILASH TEWARY
|
April 17, 1914 |
BROJENDRO KISHORE RAI CHAUDHURI Vs. KHALIL NAGARCHI
|
December 3, 1914 |
BUDHAI SARDAR Vs. SONAULLAH MRIDHA
|
March 9, 1914 |
C GANAPATHI MUDALIAR Vs. KRISHNAMACHARIAR
|
February 17, 1914 |
C PRASANNA VENKATACHELLA REDDIAR Vs. COLLECTOR OF TRICHINOPOLY
|
March 30, 1914 |
C RAGHUNATHA ROW SAHIB Vs. VELLAMOONJI GOUNDAN
|
August 25, 1914 |
C RAGHUNATHA ROW SAHIB AVERGAL Vs. VELLAMOONJI GOUKDEN
|
August 25, 1914 |
C V C T CHIDAMBARAM CHETTY Vs. AYYAVU ALIAS MUTHUKARUPPAN THEVAN
|
August 3, 1914 |
C VENKATASUBBARAMIAH Vs. NAMBURA RAMIAH SETHI
|
February 24, 1914 |
CHAKRAVARTHI NAINAR Vs. AMMAIAPPA NAINAR
|
July 20, 1914 |
CHAKTYIL VATAKATHRE ICHIKUTTI NANGA S SON PARAMA TARAGAN Vs. THIRUMANDHANKUNNU DEVASWOM URALERS CHRRIACHAN VEETIL GOVINDACHAN HOLDING THE STANOM OF PATIPPURAKAL GOVINDACHAN
|
March 13, 1914 |
CHALLA NARSI REDDI Vs. VUDUMULA VIRAREDDI
|
October 5, 1914 |
CHAMARTI SURYAPRAKASARAYUDU Vs. ARARDHI LAKSHMINARASIMHA CHARLU
|
March 2, 1914 |
CHAMBOZIL MOIDIN KUTTI Vs. ACHUTAMBAL KUNHI KOYAN MUTH HAJI
|
October 8, 1914 |
CHAMPA LAL Vs. RUPAN SINGH; MUSAMMAT BAGESRA
|
November 19, 1914 |
CHAMPSEY BHIMJI AND CO Vs. JAMNA FLOUR MILLS CO LTD
|
June 26, 1914 |
CHANDARBHAN Vs. HAR GOPAL
|
July 10, 1914 |
CHANDRA NARAYAN SINGH Vs. ASUTOSH DE
|
February 2, 1914 |
CHANDRASHANKAR PRANSHANKAR Vs. BAI MAGAN
|
January 28, 1914 |
CHANGA MUL Vs. PROVINCIAL BANK LD
|
April 29, 1914 |
CHANMALSWAMI RUDRASWAMI Vs. GANGADHARAPPA BASLINGAPPA
|
October 15, 1914 |
CHANNING ARNOLD Vs. EMPEROR
|
April 7, 1914 |
CHAPALAMADUGU PEDDA BALLIAH Vs. MUTHIYALU VENKATASAMI
|
April 29, 1914 |
CHARTERED BANK OF INDIA, AUSTRALIA AND CHINA, THROUGH ITS AGENT T A R T ARUNACHALAM CHETTY Vs. KPVELLIAPPA CHETTY
|
October 26, 1914 |
CHATARBHUJ Vs. RAGHUBAR PAYAL
|
March 31, 1914 |
CHATTAN RAJAH AVERGAL Vs. RAMAN VARMA ALIAS KOLATHOOR 5TH RAJAHMOOTHAYIL, VALLABHAUCHETTAM KOIL KURUVIKUL ALIAS MANKATA KOVILAGATHVALLABHAN CHATTAN KOVIL KURUVIKUL
|
April 9, 1914 |
CHATTERPAL Vs. GAJADHAR UPADHYA
|
June 18, 1914 |
CHAUDHRI ABDUL MAJID Vs. JAWAHIR LAL
|
April 7, 1914 |
CHAUDHRI UMRAO SINGH Vs. UMRAO SINGH
|
June 18, 1914 |
CHAVALI SUBBAMMA ALIAS SUBBARAYADU Vs. TULLURU VENKATRAYUDU
|
November 24, 1914 |
CHERUVALATH KUNHANARI VALAKKATHALA EREEHAN ALIAS KUTTAPPA Vs. THEYYATATH KORAN
|
February 11, 1914 |
CHETTIKULAM PRASANNA VENKATACHALA REDDIAR Vs. COLLECTOR OF TRICHINOPOLY SRIRANGAMMAL (DIED)
|
March 13, 1914 |
CHHITTAR MAL Vs. RAM NARAIN
|
April 9, 1914 |
CHHOGMAL BALKISONDAS Vs. JAINARAYAN KANAIYALAL
|
January 8, 1914 |
CHHOTALAL HIRACHAND Vs. JETHALAL VARAJBHAI
|
August 12, 1914 |
CHIDAMBARAM CHETTIAR Vs. SRINIVASA SASTRIAL
|
March 14, 1914 |
CHIMNA SADASHIV Vs. RAM DAYAL PRAYAGDAS
|
July 22, 1914 |
CHINTAMONI JENA Vs. JAGANNATH RAMANUJA DAS
|
August 11, 1914 |
CHIPURAPALLI APPAYYA Vs. SRI RAJA KAKARLAPUDI RAMACHANDRA RAJU BAHADUR GARU
|
September 8, 1914 |
CHIRANJI LAL Vs. EMPEROR
|
August 3, 1914 |
CHIRAUNJI LAL Vs. KALLO
|
April 20, 1914 |
CHOCKALINGAM CHETTI Vs. PERIAKARUPPAN
|
October 29, 1914 |
CHOKKALINGA PILLAI Vs. MAHALINGAM PILLAI
|
March 10, 1914 |
CHORAGUDI CHINA KOTAYYA Vs. SRI RAJA VARADARAJA APPA ROW BAHADUR ZAMINDAR GARU
|
July 30, 1914 |
CHOWAKKARAN KELOTH MAKKI KEYI Vs. KARUVALOTE PARKUM PONNAM-BATH KOOMULLI MADHAVI AMMA
|
November 19, 1914 |
CHOWDHRY BABU MAHADEO PRASAD Vs. SHAIKH NABI BUKHSH
|
May 18, 1914 |
CHULLILE PEETIKAYIL NAMMAD Vs. EOTHENAM NAMBIAR ECHEELA
|
April 30, 1914 |
CHUNDRA GURUVIAH Vs. GUGGILAM KOTIAH
|
February 12, 1914 |
CHUNI BIBI Vs. BASANTI BIBI
|
June 4, 1914 |
CHUNILAL PARVATISHANKAR Vs. BAI SAMRATH
|
March 17, 1914 |
CHURIYA KURNUM Vs. THAKARIE CHIRUTHAN
|
January 7, 1914 |
CHURIYAYI KANARAN Vs. MATTARAI CHIRUTHA
|
January 7, 1914 |
CHWODHURY MAHADEO PRASAD Vs. MUSAMMAT SHEONANDAN KOER
|
December 8, 1914 |
CO-OPERATIVE HINDUSTAN BANK LTD Vs. BHOLA NATH BOROOAH
|
July 13, 1914 |
CORPORATION OF CALCUTTA Vs. PROMOTHO NATH MULLICK
|
November 25, 1914 |
CORPORATION OF CALCUTTA Vs. MANMOTHA NATH SET AND BROTHERS
|
December 3, 1914 |
CROMPTON AND CO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 16, 1914 |
CROWN PROSECUTOR Vs. PRGANAPATHY IYER
|
December 4, 1914 |
D SRINIVASA IYENGAR (DIED) Vs. THIRUVENGADATHAIYANGAR
|
March 4, 1914 |
DAJI ABAJI SAWANT Vs. SAKHARAM KRISNA KULKARNI
|
July 29, 1914 |
DAKHNIDIN Vs. BHAWANI PRASAD
|
April 9, 1914 |
DAL SINGH Vs. THAMAN SINGH
|
July 4, 1914 |
DAMRA COAL COMPANY Vs. BENARES BANK
|
May 29, 1914 |
DAN DAYAL Vs. MUNNA LAL
|
June 17, 1914 |
DARBARI PANJARA Vs. BHOTI ROY
|
February 11, 1914 |
DASARI VENKATA Vs. REDDY SANJEEVI REDDY
|
September 10, 1914 |
DASI SVARNAM Vs. DEIVANAYAGAM PILLAI
|
December 16, 1914 |
DATTAJIRAO ALIAS TATYASAHEB BIN SHIDHOJIRAO ALIAS ABASAHEB GHORPADE Vs. NILKANTRAO BIN SANTOJIRAO ALIAS BAPUSAHEB GHORPADE
|
November 26, 1914 |
DATTAJIRAO SHIDHOJIRAO GHORPADE Vs. NILKANTRAO SANTAJIRAO GHORPADE
|
November 26, 1914 |
DATTI LAL Vs. ABDUL HAQ
|
December 3, 1914 |
DAU DIAL Vs. MUNNA LAL
|
June 17, 1914 |
DAVVUR SUBBA REDDI Vs. KAKUTURI VENKATRAMI REDDI ALIAS VENKA REDDI
|
September 24, 1914 |
DAYABHAI NARANDAS Vs. PESTANJI JAMSHEDJI
|
November 23, 1914 |
DAYAMAYI Vs. ANANDA MOHAN ROY CHOWDHURY
|
June 2, 1914 |
DEBAKAR SINGH Vs. RADHAGOBINDO SINGH
|
May 21, 1914 |
DEBENDRA NARAIN SINHA Vs. SOURINDRA MOHAN SINHA
|
May 7, 1914 |
DEBENDRA NATH HALDAR Vs. BIRESHWAR HALDAR
|
December 3, 1914 |
DEBI PROSAD Vs. RAM GHULAM SAHU
|
January 9, 1914 |
DEBI PROSAD SAHI Vs. DHARAMJIT NARAYAN SINGH
|
January 2, 1914 |
DEDAR BUKSH Vs. SYAMAPADA DAS MALAKAR
|
March 31, 1914 |
DEDAR BUX Vs. SYAMAPADA MALAKAR
|
March 31, 1914 |
DEDPUTY LEGAL REMEMBRANCER AND PUBLIC PROSECUTOR OF BIHAR AND ORISSA Vs. RAM UDAR SINGH
|
December 15, 1914 |
DENO NATH GHOSH Vs. HRISHIKESH PAL
|
May 26, 1914 |
DEO NARAIN SINGH Vs. GANGA SINGH
|
December 19, 1914 |
DEOKINAHDAN PRASAD Vs. MUNICIPAL BOARD OF GHAZIPUR
|
June 8, 1914 |
DEPUTY COMMISSIONER AND SECRETARY OF THE CHIEF COMMISSIONER OFINCOME-TAX Vs. BHANJEE RAMJEE AND CO
|
April 19, 1914 |
DEPUTY LEGAL REMEMBRANCER Vs. KAILASH CHANDRA GHOSE
|
August 19, 1914 |
DEPUTY LEGAL REMEMBRANCER Vs. SITAL CHANDRA PAL
|
June 4, 1914 |
DESAYI ALIAS ALLAM RAJU NANJUNADHIAH Vs. DESAYI ALIAS ALLAM RAJU VENKATASUBBIAH
|
August 11, 1914 |
DESIREDDI YELLAMANDER Vs. SEKHAKOLLI CHINNA PITCHAIAH
|
July 20, 1914 |
DEVAGUPTAPU KAMESWARAMMA Vs. VEDDADI VENKATASUBBA RAO
|
April 29, 1914 |
DEWAN Vs. BUDDHU
|
June 23, 1914 |
DHAKESHWAR PROSAD NARAIN SINGH ALIAS HARIHAR PROSAD NARAIN SINGH Vs. ISWARDHARI SINGH
|
June 30, 1914 |
DHARMA CHARAN DEY Vs. RAMESH CHANDRA ROY
|
April 2, 1914 |
DHIRAJ CHANDRA BOSE Vs. HARI DASI DEBI
|
November 2, 1914 |
DHONDO RAMCHANDRA KULKARNI Vs. BHIKAJI GOPAL
|
August 31, 1914 |
DOLATRAM DWARKADAS Vs. BOMBAY, BARODA AND CENTRAL INDIA RYCO
|
June 12, 1914 |
DORAISAMI REDDI Vs. CVENKATACHALAM PILLAI
|
August 11, 1914 |
DOYAL CHANDRA MANDAL Vs. KAURI (CHARAN) NASKAR
|
March 11, 1914 |
DURGA PRASAD PANDE Vs. FATEH BAHADUR SINGH
|
May 7, 1914 |
DURGI NIKARINI Vs. GOBERDHAN BOSE
|
March 19, 1914 |
DWARKA Vs. RAMPAT
|
May 8, 1914 |
DWARKA NATH SEN Vs. TARA PRASANNA SEN
|
December 14, 1914 |
DWIJENDRA NATH PURKAYASTHA Vs. GOLOK NATH SARMA PURKAYASTHA
|
July 30, 1914 |
E C CHINNASWAMI PILLAI Vs. CHAIRMAN OF THE ARKONAM UNION
|
October 1, 1914 |
EASTERN MORTGAGE AND AGENCY COMPANY LTD Vs. PREMANANDA SAHA
|
August 6, 1914 |
EJEL MULLICK Vs. FELAI MULLICK
|
August 4, 1914 |
EKRADESHWAR SINGH Vs. MUSAMMAT JANESHWARI BAHUASIN
|
July 22, 1914 |
EMPEROR Vs. BHAGWAN CHHAGAN
|
November 18, 1914 |
EMPEROR Vs. CHUNILAL MANILAL
|
November 23, 1914 |
EMPEROR Vs. RAGHA JAGA
|
January 19, 1914 |
EMPEROR Vs. SHAMJI RAMCHANDRA GUJAR
|
January 29, 1914 |
EMPEROR Vs. SHINVAR BIRSHA;; LORIA ZARDIA
|
February 19, 1914 |
EMPEROR Vs. ANANDRAO BALKRISHNA RANGNEKAR
|
December 22, 1914 |
EMPEROR Vs. GANA KRISHNA WALUNJ
|
October 2, 1914 |
EMPEROR Vs. RAM SARUP
|
May 14, 1914 |
EMPEROR Vs. MEHAR CHAND
|
May 19, 1914 |
EMPEROR Vs. HANMARADDI RAMARADDI
|
March 9, 1914 |
EMPEROR Vs. JIWAN
|
November 26, 1914 |
EMPEROR Vs. NARAYAN GANPAYA HAVNIK
|
August 10, 1914 |
EMPEROR Vs. GOVINDA BABAJI BABDE
|
August 13, 1914 |
EMPEROR Vs. BHAGUBHAI DWARKADAS
|
August 17, 1914 |
EMPEROR Vs. DHANKA AMRA
|
March 10, 1914 |
EMPEROR Vs. BRIJNANDAN PRASAD
|
October 14, 1914 |
EMPEROR Vs. NIRMAL KANTA ROY
|
April 1, 1914 |
EMPEROR Vs. UPENDRA NATH DAS
|
September 3, 1914 |
EMPEROR Vs. MUHAMMAD ISHAQ
|
April 2, 1914 |
EMPEROR Vs. GANSA
|
April 24, 1914 |
EMPEROR Vs. BISHAN PRASAN
|
December 18, 1914 |
EMPEROR Vs. GAYA PRASAD
|
March 17, 1914 |
EMPEROR Vs. RAMESHWAR
|
March 5, 1914 |
EMPEROR Vs. HAIDAR RAZA
|
February 6, 1914 |
EMPEROR Vs. NANHUA
|
March 11, 1914 |
EMPEROR Vs. SURATH
|
September 9, 1914 |
EMPEROR Vs. GHASITE
|
September 10, 1914 |
EMPEROR Vs. GOVIND SAHAI
|
July 19, 1914 |
EMPEROR Vs. NARIAN
|
May 16, 1914 |
EMPEROR Vs. NATHI MAL
|
May 27, 1914 |
EMPEROR Vs. KUNDAN
|
May 22, 1914 |
EMPEROR Vs. GHURE
|
January 13, 1914 |
EMPEROR Vs. MUL CHAND
|
September 7, 1914 |
EMPEROR Vs. JAGGAN
|
February 4, 1914 |
EMPEROR Vs. RAM CHANDRA
|
December 11, 1914 |
EMPEROR Vs. HAZARI LAL
|
January 14, 1914 |
EMPEROR Vs. BABAR ALI GAZI
|
October 14, 1914 |
EMPEROR Vs. BENI
|
February 21, 1914 |
EMPEROR Vs. SABAR AKUNJI
|
August 19, 1914 |
EMPEROR Vs. JOGENDRA NATH GHOSE
|
May 22, 1914 |
EMPEROR Vs. ASIRADDI MANDAL
|
January 16, 1914 |
EMPEROR Vs. APPA RAGHO BHOGLE
|
December 3, 1914 |
EMPEROR Vs. BHAGU DHONDI
|
December 2, 1914 |
EMPEROR Vs. ISMAIL ALIBHAI
|
September 14, 1914 |
EMPEROR Vs. BHAU SAVALARAM KOTASTHANE
|
September 20, 1914 |
EMPEROR Vs. GANPAT SITARAM MUKADAM
|
January 7, 1914 |
EMPEROR Vs. VINAYAK NARAYAN ARTE
|
July 23, 1914 |
EMPEROR Vs. PANDURANG BALKRISHNA PATHAK
|
January 9, 1914 |
EMPEROR Vs. JIVA NATHA
|
February 6, 1914 |
ENATULLA BASUNIA Vs. JIBAN MOHAN ROY
|
March 9, 1914 |
ENAYAT HUSSAIN Vs. BILKIS FATMA
|
May 26, 1914 |
EPOOR RAMASAMI REDDI Vs. KANDADAI RANGAMANNAR IYYENGAR
|
February 3, 1914 |
ESAHAQ CHOWDHRY Vs. ABEDUNNESSA BIBI
|
June 9, 1914 |
ESAHUQ CHOWDHURY Vs. SRIMATI ABEDANNISSA BIBI
|
June 9, 1914 |
FAIYAZ HUSAIN; FIZZA BEGAM Vs. KHURSHED HUSAIN
|
February 26, 1914 |
FAIZUDDIN KHAN Vs. REJU AKAB
|
April 23, 1914 |
FAKIR MOHAN DAS Vs. JAGABANDHU RAUT
|
December 7, 1914 |
FARZAND ALI Vs. HAKIM ALI
|
August 8, 1914 |
FAUJDAR THAKUR Vs. KASI CHOWDHURY
|
October 23, 1914 |
FAZAL HUSAIN KHAN Vs. ALI HUSAIN
|
March 20, 1914 |
FAZAL HUSSAIN Vs. MUHAMMAD SHARIF
|
May 13, 1914 |
FAZULBHOY JAFFER Vs. CREDIT BANK OF INDIA LTD
|
August 18, 1914 |
FIRM SWARATH RAMTHROUGH JAGMOHAN RAM Vs. SARUP LAL RAM
|
July 17, 1914 |
FORBES Vs. SECRETARY OF STATE FOR INDIA
|
May 21, 1914 |
FRANK HAY Vs. RAFIUDDIN
|
May 11, 1914 |
FULKUMARI BIBEE Vs. BUDH SINGH DHUDHURIA
|
January 8, 1914 |
G K MALVANKAR Vs. CREDIT BANK OF INDIA LTD
|
August 28, 1914 |
GADIAN CHETTI (DIED) Vs. VEERAPPA CHETTI
|
December 8, 1914 |
GADIPARTHI PEDA SUBBAYYA Vs. CHIRUMAMELLA LAKSHMIDEVAMMA
|
April 29, 1914 |
GAGAN CHANDRA CHUCKERBUTTY Vs. MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR
|
June 1, 1914 |
GANAPATHI MUDALI Vs. VENKATALAKSHMINARASAYYA
|
April 21, 1914 |
GANDI RAMASWAMI Vs. PURAMSETTI PEDAMUNAYYA
|
December 15, 1914 |
GANDLA PEDDA NAGANNA Vs. SIVANAPPA
|
September 2, 1914 |
GANDO PATUNI; KISHORI PATUNI Vs. RAJU PATUNI; SARAT PATUNI
|
August 19, 1914 |
GANESH BHAGAT Vs. SARADA PRASAD MUKERJEE
|
June 18, 1914 |
GANESH TEWARI Vs. SALIK PANDE
|
June 17, 1914 |
GANGA BISHAN Vs. MEHAR ILAHI KHAN
|
June 29, 1914 |
GANGA DHAR MURADI Vs. BANABASHI PADIHARI
|
April 8, 1914 |
GANGA RAM AGARWALLA Vs. LACHI RAM KISHEN DYAL
|
July 28, 1914 |
GANGA SAHAI Vs. SHIB CHARAN
|
July 29, 1914 |
GANGABAI Vs. SONABAI
|
December 10, 1914 |
GANGAPPA REVANSHIDDAPPA HUNDEKAR Vs. GANGAPPA MALLESHAPPA HUNDEKAR
|
January 9, 1914 |
GANPAT MAHTON Vs. RISHAL SINGH
|
June 17, 1914 |
GANPAT MALAH Vs. MUSAMMAT SUNDRI
|
July 18, 1914 |
GARDEN REACH SPINNING AND MANUFACTURING CO Vs. SECRETARY OF STATE FOR INDIA
|
July 27, 1914 |
GARDEN REACH SPINNING AND MANUFACTURING COMPANY LTD Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 27, 1914 |
GATSTGA DIN SONAR Vs. JAGAT TIWARI
|
July 6, 1914 |
GAYA DIN KALWAR AND AISHA BIBI Vs. BALKARAN UPADHYA
|
April 9, 1914 |
GAYA DIN SINGH Vs. GAJADHAR
|
May 11, 1914 |
GAYA PRASAD Vs. MUSAMMAT LARETI KUAR
|
July 10, 1914 |
GAYA PRASAD Vs. EMPEROR
|
March 17, 1914 |
GHAFUR-UN-NISSA Vs. MAQBUL HUSAIN
|
April 8, 1914 |
GHANSAM Vs. BIRANCHI LAL
|
May 4, 1914 |
GHURBIN KOERI Vs. KHALIL KHAN
|
January 13, 1914 |
GIRI APPAYA Vs. GIRI KRISTAMMA
|
April 24, 1914 |
GIRIJA NATH ROY CHOWDHURY Vs. CHANDI CHARAN LAHA
|
February 26, 1914 |
GIRISH CHANDRA RAY Vs. SARAT CHANDRA SINGH
|
July 23, 1914 |
GIRRAJ SINGH Vs. RAM SINGH AND HIMANCHAL SINGH
|
October 24, 1914 |
GITA RAM Vs. KIRPA RAM
|
March 3, 1914 |
GOBIND DAS Vs. BALDEO DAS
|
January 22, 1914 |
GOBIND RAO Vs. KAMTA PRASAD
|
April 14, 1914 |
GOBIND SARAN AND DAN KUNWAR Vs. CHETAN DAS
|
January 17, 1914 |
GODAVARTHI PERIA ALIAS, ETHIRAJAYYA MINOR BY MOTHER AND NEXT FRIEND MAHALAKSHMAMMA Vs. GODAVARTHY LAKSHMI DEVAMMA
|
March 20, 1914 |
GOGI PADMARAJAPPA Vs. MADDURU VENKATASUBBIAH
|
May 12, 1914 |
GOLAM MUJAHAR CHOWDHERY Vs. GOLOKE CHARAN DAS
|
April 27, 1914 |
GOMATHAM RAMANUJA AIYANGAR Vs. SATAGOPACHARIAR
|
April 9, 1914 |
GOMATTAM RAMANUJA AIYANGAR Vs. SATAGOPACHAR
|
April 9, 1914 |
GONESH MONDOL Vs. THANDA NAMASUNDRANI
|
July 27, 1914 |
GONTLA VENKATA PITCHAYYA Vs. SOWDAGAR MAHOMED ABDUL KAREEM BEG SAHEB
|
February 11, 1914 |
GOPALA AIYANGAR Vs. VENKATAKRISHNA AIYANGAR,; NARASIMHA AIYANGAR,; GOPALA AIYANGAR AND MINOR KRISHNASWAMI BY GUARDIAN
|
January 23, 1914 |
GOPALA MUPPANAR Vs. DHARMAKARTA SUBRAMANIA AIYAR
|
August 18, 1914 |
GOPALAKRISHNA AIYAR Vs. SRI SRI SUKIRTHA THEENTHARA THEETHA SWAMIGAL (DIED)
|
April 21, 1914 |
GOPAMMAL Vs. VSRINIVASA IYENGAR
|
December 16, 1914 |
GOPESHWAR PAL Vs. JIBAN CHANDRA CHANDRA
|
April 24, 1914 |
GOPICHETTI NARAYANASWAMI NAIDU RECEIVER OF MEDU AND NIDADA - VOLE ESTATES Vs. MADALA VENKANNA
|
April 15, 1914 |
GORAKHPUR BANK LIMITED Vs. GUR PRASAD; MAJID HUSAIN KHAN
|
May 27, 1914 |
GOTEPATI SUBBAN Vs. GOTEPATI NARASAMMA
|
August 19, 1914 |
GOTTIPATI CHINA KONDIAN Vs. GOTTIPATI NARASAPPA NAIDU
|
January 21, 1914 |
GOTTUKKULA SURAPA RAJU Vs. GOTTUMKKULA VENKAYYA
|
December 7, 1914 |
GOVINDA GOUNDAR Vs. RAMIEN
|
September 16, 1914 |
GOVINDA REDDI Vs. RAVI KESAVAL NAIDU
|
December 9, 1914 |
GOVINDAMMAL Vs. MARIMUTHU PILLAI
|
September 8, 1914 |
GUDUR RANGA REDDI, DIED Vs. GUNDALA PITCHI REDDI
|
October 2, 1914 |
GULLI SAHU Vs. EMPEROR
|
November 20, 1914 |
GULZAR AHMAD Vs. SHEVA SHANKAR SAHAI
|
May 22, 1914 |
GULZAR BANO Vs. HAIDARI BEGAM
|
March 27, 1914 |
GULZARI LAL Vs. JAI RAM
|
May 2, 1914 |
GUNNAM DORAYYA Vs. VADAPALLI AYYAMA CHARYULU
|
August 18, 1914 |
GUPTAR TIWARI Vs. DEBI SARAN TIWARI
|
May 28, 1914 |
GUR BAKHSH SINGH Vs. KASHI RAM
|
November 26, 1914 |
GUR PRASAD Vs. GORAKHPUR BANK, LTD,
|
May 27, 1914 |
GUR PROSAD SINGH Vs. GUR PROSAD LAL
|
January 16, 1914 |
GURBUKSH PROSHAD TEWARI Vs. KALI PROSAD NARAIN SINGH
|
June 25, 1914 |
GURU DAS DAS Vs. KALI DAS CHANGA
|
March 31, 1914 |
GURUSWAMI NAIKEN Vs. TIRUMURTHI CHETTY
|
October 13, 1914 |
H MEREDITH Vs. SANJIBANI DASSI
|
September 7, 1914 |
HABIBULLAH A D Vs. KALTAN DAS
|
July 2, 1914 |
HAIDAR RAZA Vs. EMPEROR
|
February 6, 1914 |
HAIDARI BEGAM Vs. GULAR BANO
|
March 27, 1914 |
HAJI MAHOMED MOZAFFER ALI BHUYAN Vs. ASRAF ALI
|
May 14, 1914 |
HAKIMULLAH Vs. NOBIN CHANDRA BARUA
|
May 7, 1914 |
HALDHAR JHA Vs. SYED SHAH MAHAMMAD ASHRAF ALAM
|
April 27, 1914 |
HAMABAI FRAMJI PETIT AND MOOSA HAJEE HASSAM Vs. SECRETARY OF STATE FOR INDIA
|
November 18, 1914 |
HAMBEED-UD-DIN Vs. RAGHUNATH PRASHAD MISIR
|
May 12, 1914 |
HANNAH Vs. JUGGERNATH AND CO
|
May 19, 1914 |
HARADAS ACHARYEA CHAUDHURI Vs. ABHOY CHARAN DHUPI
|
January 12, 1914 |
HARADHAN DEBNATH Vs. BHAGABATI DASI
|
February 6, 1914 |
HARCHAND PANAJI Vs. GULABCHAND KANJI
|
July 20, 1914 |
HARCHAND RAY GOBORDHON DAS Vs. BENGAL-NAGPUR RAILWAY CO
|
June 19, 1914 |
HARE KRISHNA ALIAS HARI MISRA Vs. EMPEROR
|
November 5, 1914 |
HARENDRA LAL ROY CHOWDHURI Vs. SRIMATI HARI DASI DEBI
|
March 25, 1914 |
HARENDRA NATH MUKERJEE Vs. ARDHENDU KUMAR GANGULY
|
March 31, 1914 |
HARI ANNAJI DESHPANDE; MAIBAI Vs. VASUDEV JANARDHAN SATBHAI; BAGUBAI
|
February 24, 1914 |
HARI CHARAN SAHA Vs. BRAN KHAN
|
January 13, 1914 |
HARI KISHEN BHAGAT Vs. KASHI PERSHAD SINGH AND BAJRUNG SAHAI SINGH
|
December 2, 1914 |
HARI PADU MANDAL Vs. KARUNAMOYEE DASI
|
February 16, 1914 |
HARSHA NATH CHATTRJEE Vs. EMPEROR
|
November 12, 1914 |
HASUNI BIBI Vs. SADIR MAMUD SARKAR
|
July 21, 1914 |
HATTIKUDUR NARAIN RAO Vs. ANDAR SAYAD ABBAS SAHIB
|
November 24, 1914 |
HAZARI LAL Vs. EMPEROR
|
February 11, 1914 |
HAZARI SINGH Vs. TERBENI SINGH
|
May 12, 1914 |
HENRY MOBERLY Vs. MUNICIPAL COUNCIL OF CUDDALORE
|
February 17, 1914 |
HERBERT ARCHIBALD POCOCK Vs. DELHI AND LONDON BANK LIMITED
|
February 17, 1914 |
HINDUSTAN ASSURANCE AND MUTUAL BENEFIT SOCIETY LTD Vs. RAIL MULRAJ
|
April 28, 1914 |
HIRJI KHETSEY Vs. INDIAN SPECIE BANK LTD
|
August 25, 1914 |
HIRJI KHETSEY AND CO Vs. BBAND CIRYCO
|
March 13, 1914 |
HUB LAL Vs. DAYA SHANKAR
|
November 26, 1914 |
HULADA PRASAD DEGHORIA Vs. KALIDAS NAIK
|
May 26, 1914 |
HUSAINI KHANUM Vs. BAKHTAWAR BEGAM
|
February 6, 1914 |
IMANDY APPALASWAMI Vs. EMPEROR
|
September 21, 1914 |
IMTIAZ-UN-NISSA BIBI Vs. MASIH-UN-DIN
|
October 22, 1914 |
IN RE : ABDUL RAHIMAN SAHIB Vs. STATE
|
April 23, 1914 |
IN RE : AUTHOOR VALAPPIL SYED AHMAD MUSALIYAR Vs. STATE
|
February 27, 1914 |
IN RE : PONTHALA NARISI REDDI Vs. STATE
|
April 20, 1914 |
IN RE: AN ATTORNEY Vs. STATE
|
January 2, 1914 |
IN RE: ARBITRATION BETWEEN THE BOMBAY GAS COMPANY LTD; IN RE: BOMBAY ELECTRIC SUPPLY AND TRAMWAYS COMPANY LTD Vs. STATE
|
March 27, 1914 |
IN RE: BALCHAND SURAN Vs. STATE
|
July 20, 1914 |
IN RE: CARGO EX S S RAPPENFELS Vs. STATE
|
December 8, 1914 |
IN RE: COMPANIES ACT VI OF 1882; IN RE: PIONEER BANK LIMITED CHANIRAM VALLIRAM Vs. STATE
|
February 28, 1914 |
IN RE: D SURYANARAYANA ROW Vs. STATE
|
October 9, 1914 |
IN RE: DHARMALINGA MUDALY AND FIFTEEN ORS Vs. STATE
|
October 15, 1914 |
IN RE: INDIAN COMPANIES ACT (VI OF 1882); IN RE: CREDIT BANK OF INDIA LIMITED (IN LIQUIDATION); FAZULBHOY JAFFER Vs. CREDIT BANK OF INDIA LIMITED (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATOR, RDSETHNA
|
August 18, 1914 |
IN RE: J M LUCAS Vs. STATE
|
May 18, 1914 |
IN RE: KAREPPA CHANBASAPPA Vs. STATE
|
December 7, 1914 |
IN RE: KARUTHAN AMBALAM Vs. STATE
|
April 23, 1914 |
IN RE: KRUSHNO KARIKO Vs. STATE
|
July 27, 1914 |
IN RE: KUKATI NARASA REDDI Vs. STATE
|
April 30, 1914 |
IN RE: M VIJIARAGHAVA PILLAI; P THEAGARAYA CHETTI; P M APPASWAMI PILLAI Vs. STATE
|
July 28, 1914 |
IN RE: M VIJIARAGHAVALU PILLAI; MADRAS CITY MUNICIPAL ACT, III OF 1904 AND SPECIFIC RELIEF ACT, 1877 Vs. STATE
|
February 6, 1914 |
IN RE: MALA NAICKER Vs. STATE
|
September 10, 1914 |
IN RE: MAMU BEARI Vs. STATE
|
August 10, 1914 |
IN RE: MANDRU GADABA Vs. STATE
|
August 17, 1914 |
IN RE: MANKU BALA PATIL Vs. STATE
|
September 30, 1914 |
IN RE: N F MARKUR Vs. STATE
|
April 1, 1914 |
IN RE: NALLI VEERA THEVAN Vs. STATE
|
April 23, 1914 |
IN RE: NANDAMURI ANANDAYYA Vs. STATE
|
February 27, 1914 |
IN RE: NARAYANA NADAN Vs. STATE
|
March 18, 1914 |
IN RE: OOMAYAN Vs. STATE
|
May 1, 1914 |
IN RE: P VENKATACHALLAM CHETTI Vs. STATE
|
September 7, 1914 |
IN RE: PIONEER BANK LIMITED; IN RE: CHAINRAI VELERAM Vs. STATE
|
February 28, 1914 |
IN RE: POTHURI VENKATARAMAYYA Vs. STATE
|
June 4, 1914 |
IN RE: PUNAMCHAND MANEKLAL Vs. STATE
|
March 31, 1914 |
IN RE: RAMBILAS AND THREE ORS Vs. STATE
|
October 21, 1914 |
IN RE: SANGAPPA GADIGEPPA Vs. STATE
|
September 30, 1914 |
IN RE: SESSIONS JUDGE OF COIMBATORE Vs. STATE
|
August 27, 1914 |
IN RE: SINNU GOWNDAN Vs. STATE
|
January 22, 1914 |
IN RE: STAMP REFERENCE BY THE BOARD OF REVENUE Vs. STATE
|
December 18, 1914 |
IN RE: STAMP REFERENCE BY THE BOARD OF REVENUE Vs. STATE
|
December 11, 1914 |
IN RE: STAMP REFERENCES BY THE BOARD OF REVENUE Vs. STATE
|
January 15, 1914 |
IN RE: THAYYANAYAKI ACHI Vs. STATE
|
July 30, 1914 |
IN RE: THIRUVENGADA MUDALI Vs. STATE
|
January 23, 1914 |
IN RE: V DESIKACHARI Vs. STATE
|
September 10, 1914 |
IN RE: VISA SAMTA Vs. STATE
|
October 1, 1914 |
INDAR MAL Vs. JAGAN PRASAD
|
March 4, 1914 |
INTU MEAH MISTRY Vs. DARBUKSH BHUIYAN
|
May 15, 1914 |
IPONNUSWAMY PADATACHI Vs. KARUPUDAYAN
|
January 27, 1914 |
ISHWARI SINGH Vs. NARAIN DAT
|
March 9, 1914 |
IYAPPA NAINAR Vs. MANICKA ASARI
|
August 11, 1914 |
J M LUCAS Vs. OFFICIAL ASSIGNEE OF BENGAL
|
June 9, 1914 |
JADU NATH ACHARJYA Vs. TARAK CHANDRA CHATTERJEE
|
May 7, 1914 |
JADUNATH LAL Vs. BACHHU LAL
|
June 9, 1914 |
JAGANNATH Vs. LACHMAN DAS
|
June 5, 1914 |
JAGARNATH SAHU Vs. PARMESHWAR NARAIN
|
February 5, 1914 |
JAGATHAMBA AMMAL Vs. RAMASWAMI IYENGAR
|
August 26, 1914 |
JAGESHRA Vs. DURGA PRASAD SINGH
|
May 26, 1914 |
JALANDHAR THAKUR Vs. JHARULA DAS
|
May 26, 1914 |
JALDU VENKATA SUBBA RAO Vs. ASIATIC STEAM NAVIGATION COOF CALCUTTA
|
March 26, 1914 |
JAMBAGATHAMMAL Vs. KANAKATHAMMAL
|
August 6, 1914 |
JAMBU PARSHAD Vs. MUHAMMAD NAWAB AFTAB ALI KHAN
|
November 25, 1914 |
JAMBU PRASAD Vs. MUHAMMAD AFTAB ALI KHAN
|
November 25, 1914 |
JAMNA DAS Vs. UMA SHANKER
|
February 27, 1914 |
JAVERBHAI JORABHAI Vs. GORDHAN NARSI
|
December 22, 1914 |
JAWAHIR Vs. NEKI RAM
|
December 14, 1914 |
JAWAHIR LAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 25, 1914 |
JAWAHIR MAL Vs. INDOMATI
|
January 20, 1914 |
JAYDHARI DASYA Vs. RASIK LAL SIKDAK
|
May 22, 1914 |
JEHANGIR DADABHOY Vs. KAIKHUSHRU KAVASHA
|
November 26, 1914 |
JHANDHU Vs. TARIFF
|
October 23, 1914 |
JIBANANDA CHAKKABARTY Vs. KALIDAS MALIK
|
May 26, 1914 |
JITENDRA KUMAR PAL CHOWDHURY Vs. MOHENDRA CHANDRA SARMA
|
July 16, 1914 |
JOGENDRA NATH GOSWAMI Vs. CHANDRA KUMAR MAZUMDAR
|
April 30, 1914 |
JOGENDRA NATH SAHA Vs. COLLECTOR OF FARIDUPUR
|
November 19, 1914 |
JOGENDRA PROSAD MITRA Vs. ASUTOSH GOSWAMI
|
January 9, 1914 |
JOHARMAL LADHOORAM Vs. CHETRAM HARISING
|
November 26, 1914 |
JOTINDRA MOHUN RAI CHOWDHURY Vs. BROJEKDRA KUMAR DATTA MUNSHI
|
March 18, 1914 |
JOTIRAM KHAN Vs. JONAKI NATH GHOSE
|
June 8, 1914 |
JUGAL KISHORE Vs. MUSAMMAT GOMTI KUAR
|
July 24, 1914 |
JUGOL KISHORE MARWARI Vs. CHINTAMONI ROY
|
April 15, 1914 |
K BALASUBRAHMANIA IYER; S GOPALAKRISHANA IYER Vs. SKANDASAMI PILLAI
|
October 18, 1914 |
K M P PARAMESWARAN NAMBUDRIPAD Vs. KMSSANKARAN NAMBUDRIPAD
|
August 6, 1914 |
K MUTHUKARUPPA PILLAI Vs. SELLATHAMMAL ALIAS KANAKAMMAL
|
November 23, 1914 |
K P RAMAKRISHNA PATTAR Vs. KPNARAYANA PATTAR
|
October 28, 1914 |
K P RAMAKRISHNA PATTER Vs. KPNARAYANA PATTER
|
October 28, 1914 |
K R RAMACHANDRA AYYAR Vs. PRESIDENT OF THE VAKILS ASSOCIATION, HIGH COURT
|
April 16, 1914 |
K R SUBRAMANIA IYER Vs. VENKATARAMIER
|
August 31, 1914 |
K RAGHAVA NAIDU Vs. PMUTHIYALU NAIDU
|
August 27, 1914 |
K VILVANATHA MUDALIAR Vs. MANNAR NAIDU
|
July 13, 1914 |
KACHI YUVA RANGAPPA KALAKKA; KULANDAI AYAL Vs. KULANDAI AYAL; KACHI YUVA RANGAPPA KALAKKA
|
January 20, 1914 |
KAILASH CHANDRA NATH Vs. SHEIKH CHHENU
|
July 14, 1914 |
KAJIRA BEEVIAMMALL BY NEXT FRIEND AND HUSBAND SHEIKPODIR ROWTHER Vs. FATHMA BIVIAMMAL
|
January 17, 1914 |
KAKERLA CHUKKAMMA Vs. KAKERLA PUNNAMMA
|
November 12, 1914 |
KALAR SINGH Vs. MATHURA PROSAD
|
July 4, 1914 |
KALI KUMAR CHUCKERBUTTY Vs. ASLAM
|
August 3, 1914 |
KALI MOHAN TRIPURA Vs. MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR
|
September 3, 1914 |
KALLEPALLE VENKATARAMA RAJU Vs. KALLEPALLE PAPAMMA
|
October 26, 1914 |
KAMMARA PEDA SUBBAYYA Vs. KARARHA CHENNAPPA
|
December 15, 1914 |
KAMTA PARSHAD Vs. GULZAR SINGH
|
May 4, 1914 |
KANAGAMMAL Vs. PANCHAPAKESA ODAYAR
|
February 12, 1914 |
KANAI LAL MANDAL Vs. JADAB LAL GANGOPADHAYA
|
January 19, 1914 |
KANCHAN MALLIK Vs. EMPEROR
|
June 18, 1914 |
KANCHAN MANDAR Vs. KAMALA PROSAD CHOWDHURY
|
August 10, 1914 |
KANCHARLA VENKATARATNAM Vs. KOGANTI VENKATARAMIAH
|
September 22, 1914 |
KANCHARLA VENKATRAMAN Vs. KOGANTI VENKATRAMIAH
|
September 22, 1914 |
KANDUKURI VEERA BASAVARAJU PANTULU Vs. KANDUKURI BALASURYA PRASADARAO PANTULU
|
April 27, 1914 |
KANDURU VENKATA SESHAYYA Vs. ADAM SAIB
|
August 19, 1914 |
KANHAIYA LAL Vs. TIRBENI SAHAI
|
June 2, 1914 |
KANIZ FATIMA BEGAM Vs. SAKINA BIBI
|
March 24, 1914 |
KANTI VENKANNA Vs. SRI RAJA CHELIKANI RAMA ROW GARU
|
August 26, 1914 |
KANTIPUDI SOMAYYA Vs. KHATYA BEGAM SAHEBA
|
January 26, 1914 |
KARAM-ULLAH KHAN Vs. RAM SARUP SAHU
|
May 8, 1914 |
KARMALI ABDULLA ALLARAKHIA Vs. VORA KARIMJI JIWANJI
|
November 18, 1914 |
KARUPPANNA GOUNDAN Vs. KANDASWAMI GOUNDAN
|
February 4, 1914 |
KARUPPAYEE Vs. CHINNAMMAL
|
July 16, 1914 |
KASHI RAM Vs. HET SINGH
|
November 25, 1914 |
KASHINATH PARASHRAM GADGIL Vs. GOURABAI MALLAPPA WARAD
|
October 3, 1914 |
KASHINATH RAMCHANDRA Vs. NATHOO KESHAV
|
February 24, 1914 |
KATHIRESAN CHETTIAR Vs. RAMASAMI CHETTIAR
|
August 12, 1914 |
KATTAYANI DEBI Vs. PORT CANNING AND LAND IMPROVEMENT CO
|
March 9, 1914 |
KEDAR NATH Vs. SOHAN LAL
|
May 8, 1914 |
KERAMUDDIN SARKAR Vs. EMPEROR
|
January 23, 1914 |
KESHAVLAL HIRALAL Vs. GIRDHARLAL UTTAMRAM PAREKH
|
July 22, 1914 |
KESHOB LAL NAG MAZUMDAR Vs. JNANENDRA NATH GHOSE
|
May 12, 1914 |
KHAGARAM DAS Vs. RAMSANKAR DAS PRAMANIK
|
June 15, 1914 |
KHAN CHAND Vs. MUSAMMAT CHANDUN
|
April 17, 1914 |
KHETTERMANI DASI Vs. JIBAN KRISHNA KUNDOO
|
December 11, 1914 |
KHIMJI VASANJI Vs. NARSI DHANJI
|
November 6, 1914 |
KHULNA LOAN CO LIMITED Vs. JAHIR GOLDAR
|
March 31, 1914 |
KING KING AND CO Vs. MAJOR FRANCIS DDAVIDSON
|
February 10, 1914 |
KIRPA RAM Vs. GITA RAM
|
March 9, 1914 |
KISHORBHAI REVADAS Vs. RANCHHODIA DHULIA
|
January 27, 1914 |
KISHUN SAHAI Vs. GANGA BUX
|
April 3, 1914 |
KOLLICHINA VENKATARAMAYYA Vs. GUDAVALLI SUBBARAYUDU
|
July 27, 1914 |
KOPALLI KRISHNA ROW GARU Vs. COLLECTOR OF KISTNA ON BEHALF OF THE SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 21, 1914 |
KOPPARA KANDIYIL CHANGAN MANCHERI Vs. ANTHALATHIL KALLERI KATHEESA
|
March 13, 1914 |
KRISHNA IYER Vs. RAMASWAMI IYER
|
September 8, 1914 |
KRISHNA MALLAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF MALABAR
|
March 4, 1914 |
KRISHNA RAO ALIAS A SRINIVASA RAO Vs. AIYASAMI PADAYACHI
|
April 3, 1914 |
KRISHNAMMA BOYEE Vs. GOPAL ROW
|
April 22, 1914 |
KRISHNASAMI PILLAI Vs. KOTHANDARAMA NAICKEN
|
August 13, 1914 |
KULA CHANDRA CHAKRAVARTI Vs. BAMA SUNDARI DASEE
|
February 16, 1914 |
KULADA PROSAD DEGHORIA Vs. KALI DAS NAIK
|
May 26, 1914 |
KUMAR KALIDAS PANDEY Vs. BABU KRISHNA DHAN GHOSE
|
April 6, 1914 |
KUMAR SATISH KANTA ROY Vs. TUFAN MULLICK
|
March 31, 1914 |
KUMARA VENKATA PERUMAL RAJA BAHADUR VARU BY GUARDIAN, W A WARADACHARIAR Vs. VELAYUDA REDDI
|
April 15, 1914 |
KUMARA VENKATA PERUMAL RAJAH BAHADUR VARU, MINOR RAJAH OFKARVETNAGAR, BY GUARDIAN MR W A VARADACHARIAR Vs. VELAYUDA REDDI AND SARAVAPALLI SUBRAMANIA AIYAR
|
April 15, 1914 |
KUMEDA PROSONNO BHUIYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 7, 1914 |
KUNCHAPUDY ANANTHA VENKATA VEERARAGHAVA CHARYULU Vs. SRIMAUT RAJAH YARLAGADDA MALLIKARJUNA PRASADA NAIDU--BAHADUR ZEMINDAR GARU
|
August 11, 1914 |
KUNDAN Vs. EMPEROR
|
May 23, 1914 |
KUNDUN LAL Vs. KALLU
|
April 28, 1914 |
KUNHAMBI Vs. KALANATHAR
|
April 24, 1914 |
KUNHAMBI AND 6 ORS Vs. KALANTHAR
|
March 24, 1914 |
KUNHANNA SHETTY Vs. TIMMAJU
|
April 21, 1914 |
KUNJ KISHORE Vs. WKPORTER, OFFICIAL LIQUIDATOR OF SHRI BALDEO MILLS CO
|
April 29, 1914 |
KUNJA BEHARI SEAL Vs. RAJA DURGA PRASAD SINGH
|
April 24, 1914 |
KUNJA BEHARI SEAL Vs. DURGA PRASAD SINGH
|
May 7, 1914 |
KUNWAR BAHADUR Vs. BINDRABAN
|
December 14, 1914 |
KUNWAR DIGAMBAR SINGH Vs. KUNWAR AHMAD SAYEED KHAN
|
November 25, 1914 |
KUPPAMMAL MINOR BY HIS NEXT FRIEND, THAYASUNDARACHARI Vs. KUPPANACHARI
|
February 3, 1914 |
L KRISHNA BHOOPATHI DEO GARU Vs. HON BLE MRSRI MIRZA SRI PASUPATI VIJIARAMA GAJAPATHIRAJA MAHARAJA MANYA SULTAN BAHADUR GARU RAJA OF VIZIANAGARAM
|
January 7, 1914 |
LABAN SARDAR Vs. CHOYEN MALLICK
|
February 5, 1914 |
LACHIRAM DAGDURAM MARWADI Vs. JANA YESU MANG
|
June 30, 1914 |
LACHMIN NARAIN SINGH Vs. DHONDU SINGH
|
May 27, 1914 |
LAKHAN JENA Vs. ARJUN NAIK
|
May 15, 1914 |
LAKHINDAR BARUA Vs. SARODA CHARAN DE
|
April 6, 1914 |
LAKSHMI NARAYANA AIYAR Vs. ULAGAMMAL AND PICHAI PILLAI
|
December 2, 1914 |
LAKSHMIAMMAL Vs. SUNDARARAJA AIYANGAR
|
February 27, 1914 |
LAL SINGH Vs. COLLECTOR OF ETAH
|
April 8, 1914 |
LALA BARU MAL Vs. DWARKA DASS
|
August 4, 1914 |
LALA BIRJ LAL Vs. MUSAMMAT INDA KUNWAR; HET RAM
|
February 6, 1914 |
LALA KALYAN MAL Vs. SAMONDU
|
July 14, 1914 |
LALA SHEO NANDAN LAL Vs. MOULVI JAINUL ABDIN
|
November 25, 1914 |
LAXMANDAS HARAKCHAND Vs. BABAN BHIKARI
|
August 7, 1914 |
LAXMIRAM LALLUBHAI JOSHI Vs. BHALASHANKAR VENIRAM MEHTA
|
July 7, 1914 |
LINGAM KRISHNA BHOOPATHI DEO GARU Vs. HONOURABLE SRI MIRZA SRI PUSAPATI RAJA OF VIZIANAGARAM AND KOVVURU BASAVI REDDI GARU
|
January 7, 1914 |
LINGANGOWDA GOVINDGOWDA Vs. TULSAWA MARIGOWDA
|
December 23, 1914 |
LOKENARAIN MAHTO Vs. JEO LAL MAHTO
|
April 7, 1914 |
M A RAJAM AIYANGAR Vs. MUTHUKRISHNA PILLAI
|
August 11, 1914 |
M A SREENIVASA AIYANGAR Vs. CUNDASAMI NAICKER
|
February 5, 1914 |
M KULLAPPA CHETTY Vs. PVSUBBARAYA CHETTY
|
April 3, 1914 |
M P CHIDAMBARAM CHETTI Vs. SRMARRAMASWAMI CHETTIAR
|
August 4, 1914 |
M SUBBAYYA Vs. MRACHAYYA
|
February 24, 1914 |
M SWAMINATHA AIYAR Vs. APPASAMI AIYAR
|
October 30, 1914 |
M VIJIARAGHAVALU PILLAI Vs. PTHEAGAROYA CHETTI
|
July 28, 1914 |
M VIJIARAGHAVALU PILLAI; P THEAGAROYA CHETTI AND P M APPASAWMY CHETTI Vs. EMPEROR
|
July 28, 1914 |
MA NHIN BWIN Vs. U. SHWE GONE
|
February 25, 1914 |
MADAR SAHIB Vs. KADER MOIDEEN SAHIB AND SIX ORS
|
October 13, 1914 |
MADHAVRAO KESHAVRAO Vs. SAHEBRAO GANPATRAO
|
August 21, 1914 |
MADHAVRAO MORESHVAR PANT AMATYA Vs. RAMA KALU GHADI
|
August 26, 1914 |
MADHU SARDAR Vs. KHITISH CHANDRA BANERJEE
|
May 26, 1914 |
MADHU SUDAN PAL Vs. PARBATI SUNDARI DASSYA
|
August 10, 1914 |
MADRAS STEAM NAVIGATION CO LD Vs. SHALIMAR WORKS, LD
|
May 2, 1914 |
MADURAI PILLAI Vs. TMUTHU CHETTY
|
January 5, 1914 |
MAHA PRASAD SINGH; SURENDRA MOHAN SINGH AND RAMANI MOHAN SINGH Vs. RAMANI MOHAN SINGH; MAHA PRASAD SINGH
|
May 19, 1914 |
MAHABIR PRASAD Vs. COLLECTOR OF ALLAHABAD
|
March 19, 1914 |
MAHADEO SAHU Vs. MAHIPAL RAI
|
May 27, 1914 |
MAHAJAN SHEIKH Vs. EMPEROR
|
October 13, 1914 |
MAHAMAYA DEBI Vs. HARIDAS HALDAR
|
July 6, 1914 |
MAHANTA HUNUMAN SARAN Vs. SHEONATH MAHTO
|
December 10, 1914 |
MAHARAJ BAHADUR SINGH Vs. SURENDRA NARAIN SINGH , CHATRAPAT SINGH AND MRAHFORBES
|
July 8, 1914 |
MAHARAJ KUMAR GOPAL SARAN NARAYAN SINGH Vs. SHEIKH MUHAMMED SIDDIQ
|
February 15, 1914 |
MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR Vs. KAILAS CHANDRA SARKAR
|
July 3, 1914 |
MAHARAJA JAGADINDRA NATH ROY Vs. MOHENDRA NATH MOZUMDAR
|
May 19, 1914 |
MAHARAJA RAJA SAHIB MAHARBAN DOSTAN SRI RAJU MAHARAJA SREE ROW SIR VENKATASWATHA CHALAPATHY RANGA ROW BAHADUR, K C I E MAHARAJA OF BOBBILI Vs. WSVENKATARAMANJULU NAIDU
|
January 21, 1914 |
MAHARAJA SURJA KANTA ACHARJYA BAHADUR; Vs. SARAT CHANDRA ROY CHOWDHURI
|
July 20, 1914 |
MAHARAJADHIRAJ SIR BEJOY CHAWD MAHATAP BAHADUR Vs. HARI MANDAL
|
March 30, 1914 |
MAHARANI JANKI KOER Vs. MAHABIR PRASAD
|
August 6, 1914 |
MAHIM CHANDRA SARKAR Vs. HARA KUMARI DASEE
|
July 13, 1914 |
MAHMADALLI KAMRUDDIN Vs. ABDULALI KARIMBHAI
|
July 21, 1914 |
MAHOMED GHOUSE SIDDIKH Vs. SHEIK MOIDEEN SIDDIKH ALIAS PAPA
|
October 21, 1914 |
MAHOMED HOSSAIN Vs. EMPEROR
|
January 9, 1914 |
MAHOMED HUSSAIN Vs. ENAYAT HUSSAIN
|
May 18, 1914 |
MAHOMED MUSA Vs. AGHORE KUMAR GANGULI
|
November 25, 1914 |
MAHOMED MUSA Vs. ABUL HASSAN KHAN
|
February 16, 1914 |
MAHRAJA RAJA SAHIB MAHERBAN DOSTAN SRI RAJA MAHARAJA SREE ROW SIR VENKATESWATHA CHALAPATHY RANGA ROW BAHADUR, K C I E MAHARAJA OF BOBBILI Vs. WSVENKATARAMANJULU NAIDU
|
July 21, 1914 |
MAIKAL SERVAI Vs. THAMBUSWAMI SERVAI
|
September 17, 1914 |
MAKHAN LAL Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY COMPANY
|
February 28, 1914 |
MALAMAL VITTIL KRISHNAN NAIR Vs. KAVALAPPARA MOOPIL NAIR
|
July 27, 1914 |
MALLI REDDI Vs. PEDDAKKA
|
July 17, 1914 |
MANBHARI Vs. SUMER CHAND
|
March 28, 1914 |
MANDAL AND CO Vs. FAZUL ELLAHIE
|
February 3, 1914 |
MANGAL SEN Vs. MUHAMMAD HUSAIN
|
December 4, 1914 |
MANGALDAS N MOTIVALIA Vs. ABDUL RAZAK HAJI SULAIMAN ABDUL WAHED
|
February 3, 1914 |
MANGALI PRASAD AND CO Vs. BABU RAKHPAT SAHAI
|
July 17, 1914 |
MANIK BISWAS Vs. MAHARAJA JAGADINDRA NATH ROY BAHADUR
|
February 18, 1914 |
MANIKKA MUDALIAR Vs. SOUBAGIA AMMAL
|
August 10, 1914 |
MANILAL POPATLAL Vs. KHODABHAI SARTANSING
|
March 6, 1914 |
MANINDA CHANDRA NANDI Vs. SECRETARY OF STATE FOR INDIA
|
March 24, 1914 |
MANINDRA CHANDRA GHOSE Vs. EMPEROR
|
January 16, 1914 |
MANIPUR DEY Vs. BIDHU BHUSHAN SARKAR
|
May 21, 1914 |
MANJITNATHAYA AND SUBARAYA BHATTA Vs. EMPEROR
|
March 4, 1914 |
MANJUNATH SUBRAYABHAT Vs. SHANKAR MANJAYA APARTHA
|
July 8, 1914 |
MANJUNATHAYA AND SUBARAYA BHATTA Vs. KING EMPEROR
|
March 4, 1914 |
MANMATHA NATH MANDAL Vs. KHIRODHAR GHOSH
|
January 15, 1914 |
MANMATHA NATH MOOKERJEE Vs. SARAT CHANDRA ADDY
|
August 27, 1914 |
MANORAMA CHOWDHURANI Vs. SHIVA SUNDARI MOZUMDAR
|
July 6, 1914 |
MAQBUL FATIMA Vs. AMIR HASAN KHAN
|
June 30, 1914 |
MAQBUL HUSAIN Vs. GHAFFUR-UN-NISSA
|
April 8, 1914 |
MARKAPULI REDDIAR Vs. THANDAVA KONE
|
August 26, 1914 |
MARWADI PADMAJI MIACHAND Vs. DEPUTY COLLECTOR OF ADONI
|
March 12, 1914 |
MASUM ALI Vs. ABDUL AZIZ
|
March 11, 1914 |
MATA DAYAL Vs. DEBI PRASAD
|
July 24, 1914 |
MATA PALAT Vs. BENI MADHO
|
January 23, 1914 |
MATA PRASAD Vs. BARAN BARHAI
|
May 18, 1914 |
MATA PRASAD Vs. RAM CHARAN SAHU
|
May 2, 1914 |
MATHURA KALWAR Vs. AMBIKA DAT
|
June 18, 1914 |
MATHURA PRASAD Vs. DURGAWATI
|
April 28, 1914 |
MATTE SARAYYA Vs. VEPPARATHI VYDYNATHAM
|
April 21, 1914 |
MAULVI MOHAMAD MAQBUL-UL-RAHMAN Vs. SAIYED ALI KHAN
|
June 25, 1914 |
MAZHAR ALI KHAN Vs. BHAGWAN SINGH
|
March 16, 1914 |
MEENAKSHI AND THREE ORS Vs. MUNIANDI PANIKKAN
|
August 26, 1914 |
MEGH RAJ VAISH Vs. ABDULLAH KHAN
|
July 2, 1914 |
MEGHRAJ Vs. BIDYABATI KOER
|
June 29, 1914 |
MEHDI HASSAN Vs. JAI RAM
|
May 26, 1914 |
MEREDITH Vs. SANJIBANI DASI
|
September 7, 1914 |
MEWA LAL AND PODAI TEWARI Vs. INDARPAL SINGH
|
March 5, 1914 |
MIDNAPORE ZEMINDARY CO LTD Vs. NITYA KALI DASI
|
March 18, 1914 |
MIDNAPORE ZEMINDARY COMPANY LTD Vs. HRISHIKESH GHOSH
|
April 24, 1914 |
MINAKSHI Vs. MUNIANDI PANIKKAR
|
August 26, 1914 |
MINOR RAJU ALIAS AIYARU NAICKEN, REPRESENTED BY HIS NEXT FRIEND, AMMATHAYEE ALIAS KANGAGAMMAL Vs. MINOR RAMASWAMY NAICKEN BY GUARDIAN, THE RESPONDENT NO 2
|
August 7, 1914 |
MIRZA MOHAMMAD SHARAFAT BAHADUR Vs. SHAHZADI WAHIDA SULTAN BEGUM
|
August 19, 1914 |
MISS BLANCHE SOMERSET TAYLOR; CHARLES GEORGE BLEACH Vs. CHARLES GEORGE BLEACH; MISS BLANCHE SOMERSET TAYLOR
|
October 7, 1914 |
MOFIZUDDIN AHMED Vs. BASANTA KUMAR GHOSH
|
September 18, 1914 |
MOHABIR PERSHAD CHOWDHURY Vs. CHANDRA SHEKAR SAHAI
|
December 15, 1914 |
MOHAMAD SADIQ Vs. JAIGOPAL
|
June 1, 1914 |
MOHAMMAD HUSAIN Vs. INAYAT HUSAIN
|
May 18, 1914 |
MOHAMMAD KOOLAYAPPA ROWTHAN Vs. SHEIK ABDUL KHADIR ROWTHAN
|
July 28, 1914 |
MOHAMMED ASHRAFUDDIN Vs. SHEIKH KAREEM BUKSH
|
April 23, 1914 |
MOHAN SINGH Vs. MUSAMMAT ANAR KUAR
|
May 13, 1914 |
MOHESWARI PROSAD SINGH DEO Vs. EMPEROR
|
May 21, 1914 |
MOHINI MOHAN MISSER Vs. SURENDRA NARAYAN SINGH
|
June 25, 1914 |
MOHUNT GOPAL DAS Vs. MAHARAJA RAMESWAR SINGH
|
August 20, 1914 |
MOKASHADAYINI DASSI Vs. KARNADHAR MANDAL
|
July 28, 1914 |
MOLVI WALAYAT HUSAIN Vs. RAM LAL
|
July 17, 1914 |
MONIJAN BIBI Vs. DISTRICT JUDGE BIRBHUM
|
May 15, 1914 |
MOTAVENGATTIL KRISHNA PANIKKAR Vs. KEZATATH KRISHNA MENON
|
August 6, 1914 |
MOTOOKDHARI SHUKUL Vs. JUGDIP NARAIN SINGH
|
September 1, 1914 |
MUHAMMAD ABDUL GHAFUR KHAN Vs. GOKUL PRASAD
|
February 27, 1914 |
MUHAMMAD ABDUL GHAFUR KHAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 27, 1914 |
MUHAMMAD ABDUL HAMID Vs. HEDAYETUNNISSA BIBI
|
April 18, 1914 |
MUHAMMAD AHSAN-ULLAH Vs. SHAMS-UN-NISSA BIBI
|
May 7, 1914 |
MUHAMMAD AMIR Vs. SUMITRA KUAR
|
April 30, 1914 |
MUHAMMAD FAKHR-UD DIN Vs. BHIKHI RAM
|
February 10, 1914 |
MUHAMMAD INAM-UL-LAH KHAN Vs. NARAIN DAS
|
April 21, 1914 |
MUHAMMAD ISHAQ Vs. EMPEROR
|
April 2, 1914 |
MUHAMMAD KOOLAYAPPA ROWTHAN Vs. SHEIK ABDUL KHADHIR ROWTHER
|
July 28, 1914 |
MUHAMMAD NAJIB-ULLAH Vs. JAI NARAIN
|
June 1, 1914 |
MUHAMMAD NASIR Vs. RAM KARAN SINGH
|
July 17, 1914 |
MUHAMMAD WALI KHAN Vs. MUHAMMAD MOHI-UD-DIN KHAN
|
December 5, 1914 |
MUKHRAM SINGH Vs. KOTA
|
April 16, 1914 |
MUKKASSA NAIR VEETTIL MEENAKSHI AMMA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 3, 1914 |
MUL CHAND Vs. JUGGI LAL
|
March 27, 1914 |
MULPURI VEERAYYA Vs. SANAYA VARPU SIVAYYA
|
September 16, 1914 |
MUNIANDI SERVAI Vs. RAMASAMI, MINOR BY NEXT FRIEND MOOKKAYI ALIAS KARUPPAYI
|
November 17, 1914 |
MUNIAPPA CHOUDURI Vs. SINGARAVELU MUDALI
|
March 26, 1914 |
MUNIAPPA REDDI Vs. SUBBA RAO
|
March 3, 1914 |
MUNICIPAL BOARD OF GHAZIPUR Vs. DEOKINANDAN PRASAD
|
June 8, 1914 |
MUNICIPAL COUNCIL OF KUMBAKONAM Vs. VEERAPERUMAL PADAYACHI
|
December 22, 1914 |
MUNICIPAL COUNCIL OF TIRUPATI BY THE CHAIRMAN Vs. SREE MAHANT PRAYAG DOSSJEE VARU
|
July 13, 1914 |
MUNNA LAL Vs. MAIKU LAL
|
June 4, 1914 |
MUNNA LAL PARRUCK Vs. SARAT CHUNDER MUKERJI
|
November 5, 1914 |
MUNUN LAL Vs. MUNNA LAL
|
April 6, 1914 |
MURALIDHAR ROY CHOWDHURY Vs. MOHINI MOHAN KOR
|
July 29, 1914 |
MURUGA GOUNDAN ALIAS AYYAM PETTAIYAN Vs. EMPEROR
|
August 4, 1914 |
MURUGAPPA MODALY Vs. PANAGANTI JAGANNATHA RAYANIM GARU
|
December 14, 1914 |
MURZA HYDER ALLI SAHIB Vs. SYED HUSSAIN RAZA SAHIB
|
February 26, 1914 |
MUSAMMAT ALLAH JILAI Vs. UMRAO HUSSAIN
|
May 21, 1914 |
MUSAMMAT AMIR BEGAM Vs. KHWAJA SAIYED BADR-UD-DIN HUSAINI
|
March 27, 1914 |
MUSAMMAT ANARAGI KUNWAR Vs. KASHI RAI
|
June 30, 1914 |
MUSAMMAT BAKHTAWAR BEGAM; MUSAMMAT HUSAINI KHANAM Vs. MUSAMMAT HUSAINI KHANAM; MUSAMMAT BAKHTAWAR BEGAM
|
February 6, 1914 |
MUSAMMAT BALDEI Vs. ABHEY RAM
|
May 30, 1914 |
MUSAMMAT BALIA KOER Vs. BANDH RAM SAHU
|
July 27, 1914 |
MUSAMMAT BHAGWANI Vs. KHUSHI RAM
|
June 16, 1914 |
MUSAMMAT GOWRI Vs. GOPAL
|
July 27, 1914 |
MUSAMMAT JAGESHRA Vs. DURGA PRASHAD SINGH
|
May 26, 1914 |
MUSAMMAT KHURSHEDI BEGAM Vs. KHURSHED ALI
|
June 29, 1914 |
MUSAMMAT MAHAGINIA Vs. RAM CHARAN
|
April 8, 1914 |
MUSAMMAT MAIN A Vs. MADHO PRASAD
|
April 14, 1914 |
MUSAMMAT NIHALI Vs. KANAK SINGH
|
August 4, 1914 |
MUSAMMAT UMRAO KUNWARI Vs. SHEO MANGAL SINGH
|
May 26, 1914 |
MUSAMMAT ZAIBUNNISSA Vs. PARICHHAT
|
July 16, 1914 |
MUSHTAQ ALI KHAN Vs. BEHARI LAL
|
July 24, 1914 |
MUTHALAGIRI REDDY Vs. PAPPI NAICKEN
|
September 4, 1914 |
MUTHAMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF TINNEVELLY
|
October 9, 1914 |
MUTHIAH CHETTIAR Vs. BAVA SAHIB
|
September 30, 1914 |
MUTHTTSAMI CHETTY Vs. CHUNAMMAL
|
February 9, 1914 |
MUTHU RAMAKRISHNA NAICKEN Vs. MARIMUTHU GOUNDAN
|
March 6, 1914 |
MUTHUKARUPPA MUDALI Vs. PIMUKATHAPPUDAYAN
|
August 11, 1914 |
MUTHUKARUPPAN SAMBAN Vs. MUTHU SAMBAN
|
August 28, 1914 |
MUTHUKARUPPAN SAMBAN AND FOUR ORS Vs. MUTHU SAMBAN
|
August 27, 1914 |
MUTHUKRISHNA IYANGAR Vs. SANKARANARAYANA IYER
|
August 11, 1914 |
MUTHUKRISHNIENGAR Vs. SANKARA NARAYANA AIYAR
|
August 11, 1914 |
MUTHUSAMI CHETTY Vs. CHINNAMMAL
|
February 9, 1914 |
MUTHUSAMY AIYAR Vs. SOLAI KONAN ALIAS RAMIAH KONAN
|
April 17, 1914 |
MUTHUVANA CHIRUTHA (DIED) Vs. MUTHUVANA VELAN (DIED)
|
March 4, 1914 |
N C KUPPUSAMY AIYANGAR Vs. NCNARAYANA AIYANGAR
|
September 25, 1914 |
N SUBHAYYA Vs. BHAVANI
|
April 28, 1914 |
NABAKUMAR DATTA Vs. TRAILOKYA NATH BOSE
|
February 17, 1914 |
NABIN CHANDRA SAHA Vs. SINCLAIR MURRAY AND CO
|
May 28, 1914 |
NACHIAPPA GOUNDEN, MINOR BY HIS GUARDIAN NALLAMMAL Vs. RANGASAMI GOUNDEN
|
November 28, 1914 |
NACHIMUTHU CHETTI Vs. MUTHUSAMI CHETTI
|
May 1, 1914 |
NAGALINGA CHETTIAR Vs. KAYAROHANA CHETTIAR
|
August 27, 1914 |
NAGAR DAMODHARA SHANGHOG; RAMAPPAYA Vs. RAMAPPAYA; NAGAR DAMODHARA SHANGHOG
|
July 29, 1914 |
NAGARAJA PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL (REPRESENTED BY THE COLLECTOR OF TANJORE)
|
November 24, 1914 |
NAGARAMPALLIKANESAM Vs. NAGARAMPALLI BATCHAMMA
|
April 3, 1914 |
NAGENDRA NATH BASU Vs. PARBATI CHARAN KOYAL
|
February 16, 1914 |
NAGENDRA NATH GHOSE Vs. RAM BHAROSA HALUAI
|
April 28, 1914 |
NAGINDAS JEKISONDAS Vs. NANABHAI DULLABHRAM
|
August 24, 1914 |
NAGOOR ROWTHAR Vs. AKBAR ALISHA SATHGURU SAMIAR
|
March 5, 1914 |
NALINI KANTA LAHIRI Vs. SARNAMOYI DEBYA
|
April 23, 1914 |
NALLAPPA REDDI Vs. VRIDHACHALA REDDI
|
October 6, 1914 |
NANDA KUMAR BARUA Vs. NABIN CHANDRA BARUA
|
November 26, 1914 |
NANDA KUMAR HOWLADAR Vs. RAM JIBAN HOWLADAR
|
March 26, 1914 |
NANDAN SINGH Vs. DEBI DIN
|
June 24, 1914 |
NARAIN DAS; DARSI Vs. RAJ NATH
|
June 28, 1914 |
NARAIN DAT Vs. SUPERINTENDENT OF DEHRA DUN
|
November 9, 1914 |
NARAIN DIKSHIT Vs. BENAIK BHAT
|
May 27, 1914 |
NARANDAS VRIJBHUKHANDAS Vs. BAI SARASWATI
|
June 29, 1914 |
NARASINGA PATRO Vs. BHAGAVAN SABUTO
|
April 30, 1914 |
NARAYAN BALKRISHNA KULKARNI Vs. GOPAL JIV GHADI
|
January 22, 1914 |
NARAYAN PROSAD MONDAL Vs. JOTINDRA NATH BHATTACHARJEE
|
February 2, 1914 |
NARAYAN PURSHOTTAM GARGOTE Vs. LAXMIBAI DATTO BHAGVAN
|
January 6, 1914 |
NARAYANA REDDI Vs. KAMAKSHI AMMAL
|
September 10, 1914 |
NARAYANASWAMY TEVAN Vs. KRISHNASAMI PILLAI (DIED) AND ANRAND SUBBAYA TEVAN
|
July 17, 1914 |
NARENDAR NATH BASU Vs. HLSTEPHENSON
|
July 31, 1914 |
NATESA GRAMANI Vs. TANGAVELU GRAMANI
|
February 17, 1914 |
NATESA MOOPPAN Vs. KRRAMACHENDRA AIYAR
|
November 13, 1914 |
NATHABHAI TRICAMLAL Vs. RANCHHODLAL RAMJI
|
August 18, 1914 |
NAWAB HASAN Vs. TAHIR-UN-NISSA BIBI
|
June 9, 1914 |
NEOGENDRA MOHAN RAY Vs. PYARI MOHAN SAHA
|
April 28, 1914 |
NEPAL CHANDRA BHATTACHARJEE Vs. RAMENDRA NATH CHAKRAVARTY
|
January 26, 1914 |
NIDAMURTHI KRISHNAMURTHY Vs. GARGIPARTHI GANA PATHELINGAM
|
August 18, 1914 |
NILAMBAR GHOSH Vs. MIR MOHASANUDDIN
|
January 2, 1914 |
NILAMBUR THACHARAKKAVIL KOVILAGATH MANAVIKKARAVAN ALIAS THE PRESENTVALIA TIRUMULPAD Vs. MANJERI PUTHEN KOVILAGAM KARNAVAN AND MANAGER MANA VIKKIRATAN ALIAS MANGERI ELAGA THIRUMALPAD
|
September 11, 1914 |
NILMONI CHOWDHURI Vs. BASANTA KUMAR BANERJEE
|
April 29, 1914 |
NONI GOPAL BASU Vs. TARESH CHANDRA GHOSH
|
March 18, 1914 |
NOOR MAHAMMAD SAIB Vs. KARIMA BIBI AMMAL
|
July 28, 1914 |
NOOR MUHAMMAD SAHIB Vs. KARIM BIBI AMMAL
|
July 28, 1914 |
NORI LAKSHMINARASIMHAM Vs. PRATIPATHI LAKSHMINARAYANA
|
April 21, 1914 |
NOTIFIED AREA OF BABAUT Vs. MUNSHI LAL
|
February 2, 1914 |
NRIPENDRO NATH SHAHOO; GOPINATH MANDAL Vs. ASHUTOSH GHOSH
|
June 4, 1914 |
OSMOND BEEBY Vs. KHITISH CHANDRA ACHARJYA CHOWDHURY
|
January 30, 1914 |
P ALWAR CHETTY Vs. PCHIDAMBARA MUDALI (DIED)
|
August 7, 1914 |
P C E PAUL Vs. WILLIAM ROBSON
|
May 11, 1914 |
P C MANAVIKRAMA ZAMORIN RAJA AVERGAL Vs. RPACHUTHA MENON
|
January 15, 1914 |
P CHOWDHURY, ESQR RECEIVER OF THE ESTATE OF DEITY KALI KRISHNA JOGESWAR SIVAS OF DAKHI-NESWAR Vs. JAFAR MAHAMMAD
|
May 27, 1914 |
P GOVINDAN NAIR Vs. KNANA MENON
|
September 22, 1914 |
P K KALLIANI AMMA Vs. MTNARAYANAN NAMBIAR
|
September 22, 1914 |
P L V R M RAMANATHAN CHETTY Vs. MALLAKA ANJAPPAN
|
March 25, 1914 |
P M A M VELLAYAM CHETTY Vs. JOTHI MAHALINGA AIYAR
|
December 22, 1914 |
P M A VALLIAPPA CHETTY Vs. SNSUBRAMANIAN CHETTY
|
March 13, 1914 |
P RAMASAMI NAIDU Vs. VENKATARAMANJULU NAIDU
|
February 24, 1914 |
P S NARAYANA AYYAR Vs. NKKUNHIMOIDIN
|
March 18, 1914 |
PACHKAURI RAUT Vs. RAM KHILAWAN CHAUBE
|
November 3, 1914 |
PALANI CHETTY Vs. RATHINA CHETTY
|
January 30, 1914 |
PALANIANDY CHETTY (MINOR) BY HIS MOTHER AND NEXT FRIEND ARUKKANNI AMMAL Vs. KAMBARAYA CHETTY
|
March 17, 1914 |
PALANTAPPA MUDALI Vs. OFFICIAL RECEIVER OF TRICHINOPOLY
|
September 8, 1914 |
PANAMBATTA KALATHIL KUNCHU MENON Vs. KALATHINPADIKIL NARAYANAN EZHUTESSAN
|
August 11, 1914 |
PANDAY JAGANNATH Vs. MUSAMMAT JUNIAN
|
April 28, 1914 |
PANDOHI Vs. SHEO BHAROS
|
June 29, 1914 |
PARA KOOTHAN Vs. PARA KULLA VANDU
|
October 12, 1914 |
PARGAS SINGH Vs. MANSAB ALI
|
May 11, 1914 |
PARMESHWAR DAT Vs. ANARDAN DAT
|
November 26, 1914 |
PARSOTTAM DAS Vs. KESHO SARAN
|
May 19, 1914 |
PASUMARTI PAYIDANNA Vs. GANTI LAKSHMINARASAMMA
|
April 17, 1914 |
PATINHARKARA VALLABHAN CHATTAN RAJAH AVERGAL AND KURUVAYILKOVILAGATH M R RY VALLAVANANATHIKARA VALLABHAH VALI RAJA AVERGAL Vs. RAMA VARMA ALIAS KOLATHOOR 5TH RAJAH MOOTHAIYIL VALLABHAH CHATTAN KOVIL KURUVIKUL ALIAS MANKATA KOVILAGATH VALLABHAN CHATTAN KOV
|
April 9, 1914 |
PATINJARA MANAKAL PARAMESWARAN NAMBUDRI Vs. MKSUBRAMANIA PATTAR
|
April 16, 1914 |
PATTUNGAL MOIDIN KUTTI MUSALIAR Vs. CPUMMAYTA UMMA
|
March 9, 1914 |
PEAREY LAL Vs. WKPORTER, OFFICIAL LIQUIDATOR
|
April 29, 1914 |
PEER MAHOMD ROWTHEN Vs. RARUTHAN AMBALAM THROUGH HIS AUTHORISED AGENT, JAGANNATHA IYENGAR
|
December 4, 1914 |
PENUMETSA SUBBARAJU Vs. VEEGASENA SEETHARAMARAJU
|
November 5, 1914 |
PERIA KRISHNASAMI NAIK Vs. AIYAPPA NAIK
|
March 6, 1914 |
PERUMA GOWNDAN Vs. RAMA GOWNDAN
|
December 7, 1914 |
PERURI VISWANATHA REDDI Vs. DTKEYMER
|
November 6, 1914 |
PIR KHAN Vs. FAYAZ HUSAIN
|
May 19, 1914 |
PITAMBAR LAL Vs. SITAL
|
March 11, 1914 |
PITAMBAR MAHAPATRA Vs. BHAGABAT LAL, ON HIS DEATH HIS HEIRS AND LEGAL, REPRESENTATIVES, BHAIRAB PAL
|
April 27, 1914 |
PONAKA BALARAMI REDDI Vs. HAZI MAHOMED ABDUL AZIZ BADSHAH SAHIB
|
March 11, 1914 |
PONNAMMAL Vs. RAMAMIRTHA AIYAR
|
September 24, 1914 |
PONNUSAMY PADAYACHI Vs. KARUPPUDAYAN
|
January 27, 1914 |
PONNUSAWMY MUDALIAR Vs. MUTHUSAWMY MUDALIAR
|
November 2, 1914 |
POTINENI GANGIAH Vs. RAJA VENKATA RAMAYYA APPA ROW BAHADUR ZEMINDAR GARU
|
January 9, 1914 |
PRANHARI GUHA Vs. CHANDRA KUMAR GUHA
|
May 27, 1914 |
PRATI APPALA RAJU Vs. MUTHURAJU SURAPA RAJU
|
February 27, 1914 |
PRAYAG SONAR Vs. MOTAR SINGH
|
June 8, 1914 |
PREM Vs. MUHAMMAD HABIBULLAH
|
June 5, 1914 |
PRESIDENT, DISTRICT BOARD, TANJORE Vs. MUTHU VAIRA AMBALAGARAN
|
March 9, 1914 |
PRESIDENT, KAYASTHA PATHSHALLA, ALLAHABAD Vs. SHEO BALAK
|
April 1, 1914 |
PRESIDENT, VAKILS ASSOCIATION, HIGH COURT Vs. A VAKIL OF THE HIGH COURT
|
March 20, 1914 |
PROKASH CHANDRA GHOSE Vs. HASAN BANU BIBI
|
August 4, 1914 |
PROKASH CHANDRA KUNDU Vs. EMPEROR
|
February 3, 1914 |
PROMODE RANJAN GHOSH ALIAS MANOO GHOSH Vs. ABIJAN BIBI
|
May 14, 1914 |
PROSONNO KUMAR CHAKRAVARTI Vs. PROKASH CHANDRA DUTTA
|
August 17, 1914 |
PROTAP CHANDRA CHAKRAVARTY Vs. SARAT KAMINI DEBYA
|
April 30, 1914 |
PROVINCIAL BANK, LTD; THE PROVINCIAL BANK, LTD; THE PROVINCIAL BANK, LTD Vs. GHANGA MAL; DURGA PRASAD; JAGMANDAR DAS
|
April 29, 1914 |
PUBLIC PROSECUTOR Vs. RAVER UNITHIRI, MARVATHER VITTIL AND AMBUMARAR
|
April 16, 1914 |
PUCHAKAYALA JAGANNAIKULU Vs. MANAGER OF NANDIGAM ESTATE
|
September 30, 1914 |
PUMPALIYA VENGALIA CHELLATTAN KELU KURUT Vs. KUNHAMINA
|
October 6, 1914 |
PUNNA CHANDRA MUKERJI Vs. DHONE KRISTO BISWAS
|
November 28, 1914 |
PURUSHOTTAM DAJI MANDLIK Vs. PANDURANG CHINTAMAN BIWALKAR
|
September 1, 1914 |
PUTHI Vs. NAND KISHORE
|
June 26, 1914 |
R D SETHNA Vs. JWALAPRASAD GAYAPRASAD
|
August 27, 1914 |
R D SETHNA Vs. GRACE EDITH HEMMINGWAY
|
March 31, 1914 |
R G ORR Vs. MEYYAPPA CHETTY
|
January 22, 1914 |
RABBI RAUT Vs. EMPEROR
|
August 11, 1914 |
RACHAMADUGU LAKSHMINARAYANA Vs. SANNUTHI RAMA SUBBIAH CHETTY (DIED)
|
April 9, 1914 |
RADHA GOBINDA MOZUMDAR Vs. NABADWIP CHANDRA PAL, CHAIRMAN, KUMARKHALI MUNICIPALITY
|
February 20, 1914 |
RAGAVA APPADU Vs. RAGAVA APPAMMA
|
March 3, 1914 |
RAGHORAM SINGH Vs. RAJANI KANTA BANERJEE
|
August 17, 1914 |
RAGHUNANDAN SINGH Vs. SUBHAG SINGH
|
March 26, 1914 |
RAGHUNATH DAS Vs. SUNDAR DAS KHETRI
|
May 18, 1914 |
RAGHUNATH SINGH MOHOPATRA Vs. SRIMATI PREYA SAKHI DEBI
|
November 18, 1914 |
RAI BAIJ NATH GOENKA BAHADUR Vs. NAND KUMAR SINGH; RAGHURAJ SINGH; SHEOADHIN SINGH; BAIJANATH SINGH
|
August 19, 1914 |
RAI DWARKA NATH SARKAR BAHADUR Vs. HAJI MAHOMED AKBAR
|
May 7, 1914 |
RAJ KISHORE DAS Vs. JAINT SINGH
|
March 6, 1914 |
RAJ KUMAR SARKAR Vs. FAIZUDDI TARAFDAR
|
May 28, 1914 |
RAJ KUMAR SARKAR Vs. FAIZUDDI TARAFDAR
|
May 27, 1914 |
RAJA BAHADUR NARASINGARJI GYANGIRJI, ZEMINDAR OF PAMUR TALUQ,REPRESENTED BY HIS ONLY DULY AUTHORIZED AGENT, RAMA CHANDRA AIYAR Vs. VADDAMARI MALAKONDAYYA NAIDU
|
November 6, 1914 |
RAJA GANGA NARAIN SINGH; THE NOWAGARH COAL COMPANY LTD Vs. SHASHI BHUSAN RAI
|
June 16, 1914 |
RAJA KAMADANA VENKATANARASIMHA RAMACHANDRA ROW BAHADUR ZAMINDAR GARU, ZAMINDAR OF GURUZA (DIED), Vs. KONDURI CHINNA VENKAYYA
|
July 14, 1914 |
RAJA SRI SRI MOHENDRA LAL SINGHA DEO Vs. FAKIR CHANDRA DUTTA
|
May 6, 1914 |
RAJA SRINATH ROY Vs. DINABANDHU SEN
|
July 16, 1914 |
RAJAGOPALA NAIDU Vs. MRVIJAYARAGHAVALU NAIDU
|
September 16, 1914 |
RAJAH KALANAND SINGH Vs. MUSAMMAT SAIRA
|
May 26, 1914 |
RAJAH KUMARA VENKATA PERUMAL RAJU DEVA MAHARAJULUNGARU MINOR BY GUARDIAN W A VARADACHARIAR Vs. RAMUDU
|
October 30, 1914 |
RAJAH MAKUND DEB Vs. GOPI NATH SAHU
|
May 26, 1914 |
RAJAMMAL Vs. MADHAVA YOGI
|
September 9, 1914 |
RAJANI KANTA DAS Vs. KALI PRASANNA MUKHERJEE
|
January 27, 1914 |
RAJANI NATH RAKSHIT Vs. KUSUM KAMINIMAJUMDAR
|
April 22, 1914 |
RAJARAJESWARA DORAI ALIAS MUTHURAMALINGA DORAI AVERGAL RAJAH OF RAMNAD; RAMA RAJA THEVAR Vs. VSUNDARAPANDIASWAMI THEVAR; RAJARAJESWARI DORAI ALIAS MUTHURAMALINGA DORAI AVERGAL
|
October 28, 1914 |
RAJAVELUKOTI MUTHUKRISHNA YAJENDRA BAHADUR VARU ZAMINDAR OF TIRUPASUR, BY ADINARAYANA IYER Vs. RAJU CHETTY
|
February 12, 1914 |
RAJWANTA KUNWAR Vs. SHIAM NARAIN SINGH
|
February 20, 1914 |
RAJWANTI KUNWARI Vs. DOMAN SINGH
|
July 7, 1914 |
RAKHAL CHANDRA TEWARI Vs. MANMOTHA NATH MITTER
|
January 8, 1914 |
RALLABAMDI SUBBIAH Vs. SRI RAJAH VENKATARAMIAH APPA RAO BAHADUR ZEMINDAR GARU AND SIR RAJAH SOBBANADRI APPA RAO BAHADUR ZEMINDARGARU MINORS BY NEXT FRIEND AND MANAGER MNARASIMHAM PANTULU GARU, ON BEHALF OF THE COURT OF WARDS
|
January 6, 1914 |
RAM BHAROS Vs. BABAN
|
January 2, 1914 |
RAM CHANDAR Vs. BENI RAM
|
June 16, 1914 |
RAM CHANDRA Vs. EMPEROR
|
December 11, 1914 |
RAM CHARAN Vs. MIHIN LAL
|
January 17, 1914 |
RAM CHARAN LAL Vs. KARIM-UN-NISSA BIBI
|
July 20, 1914 |
RAM CHARAN SAHU Vs. MATA PRASAD
|
May 2, 1914 |
RAM DEO, BANARAJ Vs. BALESHAR
|
April 29, 1914 |
RAM DULARI Vs. BALAK RAM
|
December 3, 1914 |
RAM EKBAL SINGH Vs. BALDEO SINGH
|
February 23, 1914 |
RAM KIRPAL Vs. GAYA DAT
|
March 2, 1914 |
RAM LAL PAHARI Vs. BABULAL BARIK
|
May 25, 1914 |
RAM NAIN SHUKUL Vs. GANGA SHUKUL
|
July 17, 1914 |
RAM NARAIN Vs. ALI MUHAMMAD
|
June 18, 1914 |
RAM PAT AND SHEO DULARE Vs. DWARKA
|
May 8, 1914 |
RAM RACHA DUBE Vs. GOKUL RAI
|
July 20, 1914 |
RAM RANJAN ROY Vs. EMPEROR
|
August 4, 1914 |
RAM RATAN Vs. SUBHAN
|
April 21, 1914 |
RAM SARAN LALL Vs. RAM NARAYAN SINGH
|
June 16, 1914 |
RAM SARUP SAHA Vs. KARAM ULLAH KHAN
|
May 8, 1914 |
RAM SARUP UDAI RAM Vs. BALGOBIND
|
May 27, 1914 |
RAM SHARAN LAL Vs. MAHARAJA SRI SRI RAM NARAIN SINGH BAHADUR
|
June 10, 1914 |
RAMA KAVUNDEN Vs. KURUTHASAWMY NAICK
|
August 26, 1914 |
RAMA TULSA MAHAR Vs. BHAGCHAND MOTIRAM
|
July 31, 1914 |
RAMAKRISHNAMA CHETTY Vs. VUVVATI CHENGU AIYAR
|
July 27, 1914 |
RAMALINGA REDDI Vs. MUTHU THEVAN
|
April 27, 1914 |
RAMALINGAM PILLAI Vs. MUTHAYYAN, MINOR, BY GUARDIAN ARUNACHALAM PILLAI
|
April 6, 1914 |
RAMALINGATHUDAYAN Vs. UNNAMALAI ACHI
|
March 16, 1914 |
RAMAN BEHARI DAS Vs. EMPEROR
|
December 17, 1914 |
RAMAN NAMBIAR Vs. RAMAN NAMBIAR
|
July 16, 1914 |
RAMANATHAN CHETTY Vs. MARUTHAPPA KONE
|
July 24, 1914 |
RAMASUBBA AIYAR Vs. AVUDAI AMMAL
|
July 14, 1914 |
RAMASWAMI REDDI Vs. SOKKAPPA REDDI
|
April 17, 1914 |
RAMCHANDRA MARTAND WAIKAR Vs. VINAYAK VENKATESH KOTHEKAR
|
June 29, 1914 |
RAMCHARAN Vs. JAGAN BEHARI LAL
|
June 1, 1914 |
RAMDAS GOPALDAS SADHU Vs. BALDEVDAS KAUSHALYADAS
|
September 7, 1914 |
RAMESWAR MANDAL Vs. PROVABATI DEBI
|
May 27, 1914 |
RAMNATH VAYAS Vs. SRI THAKUR RASH BEHARIJI MAHARAJ
|
July 22, 1914 |
RANGA RAMANUJACHARIAR Vs. SRINIVASA AIYANGAR
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July 22, 1914 |
RANGAMMAL Vs. SEVUGAN CHETTI, MINOR BY HIS GUARDIAN, CHOCKALINGAM CHETTI
|
December 1, 1914 |
RANGAPPA Vs. THAMMAYAPPA (DIED)
|
March 5, 1914 |
RANI AMRITA SUNDARI DEBI CHOWDHURANI Vs. MUNSI SHERAJUDDIN AHAMED CHOWDHURY
|
July 31, 1914 |
RANI HEMANTA KUMARI DEBI Vs. MIDNAPUR ZEMINDARI COMPANY LTD
|
July 6, 1914 |
RANIMONI DASI Vs. RADHA PRASAD MULLICK
|
March 30, 1914 |
RAO SAHIB PYDAH VENKATACHALAPATHI GARU Vs. MUTHU VENKATACHALAPATHI (DIED)
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January 7, 1914 |
RAO SAHIB T NUMBERUMAL CHETTIAR Vs. KRISHNAJEE
|
January 13, 1914 |
RAOJI KESHAV DESHMUKH Vs. KRISHNARAO ANANDRAO
|
March 26, 1914 |
RAS BEHARI LAL Vs. AKHAI KUNWAR
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November 20, 1914 |
RASHMANI DASI Vs. BARODA KANT SARKAR
|
June 5, 1914 |
RASUL KARIM Vs. PIRUBHAI AMIRBHAI
|
January 16, 1914 |
RASUL MAHMED BEPARI Vs. ABUL FAZAL CHOWDHURI
|
December 8, 1914 |
RATNA CHETTI (DIED) Vs. NARAYANASWAMI CHETTIAR
|
April 3, 1914 |
RATNASAWMI CHETTY, MINOR BY HIS NEXT FRIEND, VELAYUDAM CHETTY Vs. RATNAMMAL
|
February 17, 1914 |
RAVI VEERARAGHVULA Vs. RAJA BOMMA DEVARA VENKATA NARSINHA; NAIDU BAHADUR ZEMINDAR GARU
|
June 18, 1914 |
RAVULAPATI PAPI REDDI Vs. NANDURU PEDA VENKATACHARYULU
|
August 28, 1914 |
REDDI RAMI REDDI Vs. PUBLIC PROSECUTOR OF KURNOOL
|
September 16, 1914 |
ROMESH CHANDRA DUTTA CHOUDHURY Vs. EMPEROR
|
June 4, 1914 |
ROOPCHAND RANGILDAS Vs. HAJI HUSSEIN HAJI MAHOMED SOUDAGAR
|
February 12, 1914 |
RUDRA PARTPAP SAHI Vs. DAWAN SINGH
|
March 19, 1914 |
RUP CHAND GHOSE Vs. NARENDRA KRISHNA GHOSE
|
May 28, 1914 |
RUPAN BIBI Vs. BHAGELU LAL
|
April 29, 1914 |
RUPCHAND MAKANDAS Vs. MUKUNDA MAHADEV
|
April 7, 1914 |
S CHIDAMBARAM PILLAI Vs. MUTHAMMAL
|
March 17, 1914 |
S P ABRAHAM SERVAI Vs. RAPHIAL MUTHIRIAN
|
November 13, 1914 |
S PARAMANANDA NADAR Vs. KARUNAKARA DOSS
|
February 17, 1914 |
S R M A R RAMASAWMY CHETTY Vs. ALKRALAGAPPA CHETTY
|
November 10, 1914 |
S SABAPATHY PILLAY Vs. VANMAHALINGA PILLAY
|
January 16, 1914 |
S VEERARAGHAVA AIYAR Vs. JDMUGA SEIT
|
October 6, 1914 |
S VEERARAGHAVA AYYAR Vs. JDMUGA SAIT
|
October 6, 1914 |
SABELLA APPANNA Vs. MALLIDI APPANNA
|
August 20, 1914 |
SACHENDRA NATH MITRA Vs. MUHAMMAD HABIBULLAH
|
June 2, 1914 |
SADANANDA MANDAL Vs. KRISHNA MANDAL
|
June 24, 1914 |
SADASHIV VENKAJI JOSHI Vs. NARSINGRAO KONHERRAO
|
December 2, 1914 |
SAEED-UD-DIN KHAN Vs. HIRA LAL
|
April 25, 1914 |
SAFARUDDI Vs. AKFAZAL HUQ
|
April 1, 1914 |
SAGWA Vs. RAM SARAN
|
June 30, 1914 |
SAHADOKA MUDIALI Vs. NABIN CHAND BORAL
|
June 10, 1914 |
SAHEBJADA FARIDUN SHIKO ON BEHALF OF MINOR, JAHAN ARRAH BEGUM Vs. FAKIR MUHAMMAD
|
May 6, 1914 |
SAIYED ABUL HASAN Vs. SAIYED AZIZ AHMAD
|
July 29, 1914 |
SAKHARAM MANSARAM Vs. GULABCHAND TARACHAND
|
August 21, 1914 |
SAKHIREDDY APPALASWAMY Vs. SAKHIREDDY VENKANNA
|
April 9, 1914 |
SALIM-UN-NISSA Vs. SAADAT HUSAIN
|
May 13, 1914 |
SAMANDAN KARKAT EDATHIL RAYARAPPAN NAMBIAR Vs. MALIKANDI AKETH MAYAN
|
January 29, 1914 |
SAMBASIVA MUDALIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 20, 1914 |
SAMU ALIAS ANANTAJSTABAYANA PATTAR Vs. SWAMINATHA IYER
|
July 31, 1914 |
SANKURATRI TIMMAYYA Vs. RAJAH UPPALAPATI VENKATA VIJAYA GOPALARAJU BAHADUR ZAMINDAR GARU
|
March 6, 1914 |
SANYASI CHARAN MANDAL; KISHENCHAND KESHARICHAND Vs. ASUTOSH GHOSE; SANYASI CHARAN MANDAL
|
March 17, 1914 |
SARABDAWAN SINGH Vs. BIJAI SINGH
|
June 5, 1914 |
SARDHARI SAH Vs. HUKUM CHAND SAH
|
February 17, 1914 |
SARIPAKA CHINA MAHADEVA VAZULU Vs. MUTHURA SURYAPRAKASAM
|
March 12, 1914 |
SARODA PROSAD BHATTACHARJEE Vs. RAI MANMOTHO NATH MITTER BAHADUR
|
December 22, 1914 |
SAROJA SUNDARI BASAK Vs. ABHOY CHARAN BASAK
|
February 2, 1914 |
SAROJBASHINI DEBI Vs. SRIPATI CHARAN CHOWDHRY
|
September 9, 1914 |
SAROJBASINI DEVI Vs. SRIPATI CHARAN CHOWDHURY
|
September 9, 1914 |
SAROJINI DASI ALIAS PATAL DASI Vs. BHOLA NATH DAS
|
April 7, 1914 |
SARVI BEGAM Vs. TAJ BEGAM
|
January 29, 1914 |
SASI BHUSAN DEY Vs. UMAKANTO DEY
|
January 21, 1914 |
SASIBHUSHAN MOOKERJEE Vs. RADHANATH BOSE
|
June 4, 1914 |
SATIS CHANDRA GHOSE Vs. RAMESWARI DASI
|
July 7, 1914 |
SATKARI MADAL Vs. TIRTHA NARAIN BHATTACHARJEE
|
April 7, 1914 |
SATVAJI BALAJIRAO DESHMUKH Vs. SAKHARLAL ATMARAMSHET
|
September 8, 1914 |
SATYA BHUSHAN BANDOPADHYAYA Vs. KRISHNAKALI BANDOPADHYAYA
|
January 28, 1914 |
SATYABHAMABAI JANARDAN KHARE Vs. GOVIND JANKU BADE
|
April 7, 1914 |
SAYADAT HUSAIN Vs. MUSAMMAT SALIMUNNISSA
|
May 13, 1914 |
SECRETARY OF STATE FOR INDIA Vs. JWAHIR LAL
|
February 25, 1914 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRI RAJA KIRTIBAS BHUPATI HARICHANDAN MAHAPATRA AND SRI BIRBAR NARAYAN CHANDRA DHIR NARENDRA
|
October 21, 1914 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. HAMABAI FRAMJEE PETIT AND MOOSA HAJEE HASSAM
|
November 18, 1914 |
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF MALABAR Vs. ACOCKCRAFT
|
December 2, 1914 |
SEETHAI AMMAL Vs. MAHADEVA IYER
|
September 30, 1914 |
SESSIONS JUDGE OF CUDDAPAH Vs. KONDETI OBALESU
|
February 6, 1914 |
SETH RAMLAL Vs. NARSINGDAS
|
October 22, 1914 |
SHAIKH INATULLAH DAFTRY Vs. SHAIKH MOISON ALI
|
April 29, 1914 |
SHAIKH MUHAMMAD Vs. SHAIKH QADIR BAKSH
|
June 15, 1914 |
SHAIKH RAFIC Vs. BHAGABAN CHANDAR DHAR
|
April 1, 1914 |
SHAM LAL Vs. WKPORTER, OFFICIAL LIQUIDATOR OF SHRI BALDEO MILLS CO
|
April 21, 1914 |
SHAMS-UN-NISSA BIBI, KULSUM BIBI Vs. MUHAMMAD AHSAN-ULLAH
|
May 7, 1914 |
SHANKER PROSAD JHA Vs. BABU LAL JHA
|
July 20, 1914 |
SHASHI BHUSAN MANDAL Vs. RAM SEBAK MANDAL
|
February 19, 1914 |
SHASHI RAJBANSHI Vs. EMPEROR
|
December 1, 1914 |
SHEO GOPAL Vs. NAJIB KHAN
|
April 3, 1914 |
SHEO HARAKH Vs. RAM CHANDRA
|
November 17, 1914 |
SHEO PRASAD SONAR Vs. MANGAR MANITAR
|
July 16, 1914 |
SHEO SHANKAR RAM Vs. MUSAMMAT JADDO KUNWAR
|
May 12, 1914 |
SHEOBABU Vs. UDIT NARAIN
|
May 14, 1914 |
SHEONANDAN LAL Vs. ZAINAL ABDIN
|
November 25, 1914 |
SHIAM LAL Vs. EMPEROR
|
May 8, 1914 |
SHIAM SUNDER LAL Vs. BUDDHU LAL
|
May 12, 1914 |
SHIBA SUNDARI DASI Vs. RAM GOBINDA DAS
|
May 27, 1914 |
SHIDAPPA BAPU BIRADKAR Vs. NINGANGAUDA SIDDANGAUDA
|
July 29, 1914 |
SHITAB KUHWAR Vs. GHURA
|
February 21, 1914 |
SHOHARAT SINGH Vs. MUSAMMAT JAFRI BIBI
|
May 18, 1914 |
SHRIDHAR BALKRISHNA VAIDYA Vs. BABAJI MULA AGARYA
|
July 2, 1914 |
SIR VENKATASWETHA CHALAPATHY RANGA RAO BAHADUR AND K C I E MAHARAJA OF BOBBILI Vs. WSVENKATARAMANJULU NAIDU
|
July 21, 1914 |
SIRDAR SINGH Vs. RATAN LAL
|
May 30, 1914 |
SITA RAM Vs. SUBHEDA KUAR
|
June 5, 1914 |
SITA RAM, DRIG PAL SINGH Vs. BABBU
|
May 15, 1914 |
SITABAI RAGHUNATH KARMAKAR Vs. SHAMBHU SONU GAJANA
|
July 7, 1914 |
SITAL PARSHAD Vs. MUNICIPAL BOARD OF CAWNPORE
|
May 1, 1914 |
SITAL PRASAD Vs. PRAG
|
January 17, 1914 |
SITAL PRASAD Vs. MUNICIPAL BOARD OF CAWNPORE
|
May 1, 1914 |
SIVA SANKARA REDDY Vs. MUTHUSAMI KONAN
|
September 8, 1914 |
SIVAGNANA DESIKA GNANASAMBHANDA PANDARASANNADHI Vs. HON BLE THE ADVOCATE GENERAL OF MADRAS
|
January 6, 1914 |
SIVAPADA MUDALI Vs. PITTY THYAGARAJA CHETTIAR
|
November 16, 1914 |
SIVASAMBA IYER Vs. KUPPAN SAMBAN
|
April 15, 1914 |
SOBHAN BAKSH Vs. MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR
|
July 3, 1914 |
SOHAN LAL Vs. MUSAMMAT DURGA
|
May 29, 1914 |
SOORIYAN MUTHIRIAN Vs. NATESAM PILLAI ALIAS MARUDAI PILLAI
|
February 11, 1914 |
SORNAMMAL Vs. OFFICIAL ASSIGNEE
|
April 2, 1914 |
SOUDAMINI GHOSE Vs. GOPAL CHANDRA GHOSE
|
June 8, 1914 |
SOUTH INDIAN EXPORT CO LTD Vs. TNVISWANATHA IYER
|
March 2, 1914 |
SOUTH INDIAN INDUSTRIALS LIMITED FORMERLY KNOWN AS THE ARBUTHNOT S INDUSTRIALS Vs. MINDI RAMA JOGI
|
September 17, 1914 |
SOWCAR KAMURUDEEN SAHIB Vs. NOOR MAHAMED USMAN SAHIB
|
December 17, 1914 |
SOWCAR LODD GOVINDASS KRISHNA DOSS VARU Vs. GURRAN CHINNAPPA NAIDU
|
December 9, 1914 |
SOWCAR SAHANADA GOVINDA DOSS, Vs. RAJAH VENKATA PERUMAL RAJAH, MINOR BY HIS NEXT FRIEND MRWAVARADACHARIAR
|
January 23, 1914 |
SREE SREE SREE MADANA MOHANA ANANGA BHEEMA DEO KESARI GAJAPATI LATE AMINOR, BY SREE SREE SREE KUNDANA DEVI PUTTA MAHADEVI Vs. SREE SREE SREE PURUSHOTHAMA ANANGA BHEEMA DEO
|
April 22, 1914 |
SREEMANTHU RAJA YARLAGADDA MALLIKARJUNA NAYUDU BAHADUR, ZAMINDAR GARU OF CHELLAPALLI Vs. RAJALAPATI SOMYA
|
November 26, 1914 |
SREEMANTHU RAJA YARLAGADDA MALLIKHARJUNA NAYADU BAHADUR, ZAMINDAR GARU OF CHELLAPALLI Vs. RAJALAPATI SOMAYYA
|
November 26, 1914 |
SRI DATLA VENKATA SUBBA RAJU GARU Vs. GATHAM VENKATRAYUDU MINOR BY SANI VARAPU VENKIAH
|
August 7, 1914 |
SRI MEERJA RAJA SRI POOSAPATI VIJIARAMA GAJAPATHI RAJA MAHARAJ MANYA SULTAN BAHADUR MAHARAJA OF VIZIANAGARAM Vs. COLLECTOR OF VIZAGAPATAM AND SEVENTY ORS
|
July 20, 1914 |
SRI MEERJA RAJA SRI POOSPATI VIJIARAMA GAJAPATHI RAJA MAHARAJ MANYA SULTAN BAHADUR OF VIZIANAGARAM Vs. COLLECTOR OF VIZAGAPATAM
|
July 20, 1914 |
SRI RAJAH SATRACHERLA VEERABHADRA SURYANARAYANA RAJU BAHADUR GARU, DIED, Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 22, 1914 |
SRI RAJAH VADREVU RANGANAYAKAMMA GARU ZAMINDARNI OF VEGAYAMMAPETA ESTATE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GODAVARI
|
March 19, 1914 |
SRI RAJAH VATASAVAYA VENKATA SIMHADRI JAGHAPATHI RAJU BAHADUR GARU, DYING SUBSEQUENT TO THE SUIT HIS WIFE SRI RAJA VATASAVAYA VENKATA SUBHADRAYAMMA JAGAPATHI BHADUR GARU; THE SECRETARY OF STATE FOR INDIA IN COUNCIL (REPRESENTED BY THE COLLECTOR OF VIZAGAP Vs. SRI RAJAH VATASAVAYA VENKATA SIMHADRI JAGHAPATHI RAJU BAHADUR GARU, DYING SUBSEQUENT TO THE SUIT HIS WIFE SRI RAJA VATASAVAYA VENKATA SUBHADRAYAMMA JAGAPATHI BHADUR GARU; THE SECRETARY OF STATE FOR INDIA IN COUNCIL (REPRESENTED BY THE COLLECTOR OF VIZAGAP
|
October 28, 1914 |
SRI RAJAH VATSAVAYA VENKATA SIMHADRI JAGHAPATHIRAJU BAHADUR GARU, HAVING DIED SUBSEQUENT TO THE JUDGMENT, HIS WIFE SRI RAJA VATSAVAYA VENKATA SUBHADRAYAMMA JAGHAPATHI BAHADUR GARU Vs. SECRETARY OFSTATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF
|
October 23, 1914 |
SRI RAM ALIAS SIRYA Vs. MUHAMMAD-UD-DIN
|
June 17, 1914 |
SRI SRI SRI BRUNDAVANA CHANDRA HARISHCHANDANA JAGADDUVA RAJAH BAHADUR Vs. PRAGADA RAMMAYYA
|
March 31, 1914 |
SRI SRI SRI BRUNDAVANA CHANDRA HORISCHANDANA JAGADD RAJA BAHADUR Vs. PROGHADA RAMAYYA
|
March 30, 1914 |
SRIMATH KADAMBI JAGANNATHA CHARYULU AYYAVARLU Vs. PIDIKITI KUTUMBARAYUDU
|
July 29, 1914 |
SRIMATH KIDAMBI JAGANNATHACHARYULU AYYAVARLU Vs. PIDIPITI KUTUMBARAYADU
|
July 29, 1914 |
SRIMATI AMJADNESSA BIBI Vs. RAHIM BAKAS SIKDAR
|
May 28, 1914 |
SRIMATI INDUBALA DASEE Vs. SRIMATI PANCHUMANI DASEE
|
May 20, 1914 |
SRIMATI ISHANI DASI Vs. GOPAL CHANDRA DEY
|
May 20, 1914 |
SRIMATI JAGAT TARA DEBYA CHOWDHURANI Vs. NARMADA KANTA BAKERJI CHOWDHURY
|
May 19, 1914 |
SRIMATI MAJIDUNNESSA BIBI Vs. SRIMATI AMNESSA ALIAS ASLAHANESSA BIBI
|
May 11, 1914 |
SRIMATI MANORAMA CHOWDHURANI Vs. SOSHI MOHAN DAS MAJUMDAR
|
July 6, 1914 |
SRIMUTTY RANIMONI DASI Vs. RADHA PRASAD MULLICK
|
March 3, 1914 |
SRINIVASA AIYANGAR Vs. RANGASAMI AIYANGAR
|
September 9, 1914 |
SRINIVASA RANGA RAO PANTULU, BY THE OFFICIAL ASSIGNEE, HIGH COURT Vs. RAJA KUMARA VENKATA PERUMAL RAJU BAHADUR, VARU, MINOR RAJAH OF KARVETNAGAR, GUARDIAN MRWAVARADACHARIAR
|
November 24, 1914 |
SRINIVASACHARIAR Vs. GOPALAN MINOR BY HIS FATHER AND GUARDIAN RAMASAMI AIYANGAR
|
February 13, 1914 |
SUBAPPA SHENKAREPPA Vs. VENKAPPA GOLAPPA
|
August 31, 1914 |
SUBBA NAIDU Vs. VENKATRAMA NAIDU
|
March 11, 1914 |
SUBBARAMA AIYAR Vs. MARIYA PILLAI
|
May 12, 1914 |
SUBBARAYA PILLAI Vs. KRISHNASWAMI PILLAI
|
October 9, 1914 |
SUBBAROYA REDDIAR Vs. RAJAGOPALA REDDIAR
|
February 24, 1914 |
SUBBIAH NAICKER Vs. RAMANATHAN CHETTIAR
|
January 22, 1914 |
SUBBIAH SERVAI Vs. CHOKALINGA THEVAN
|
August 26, 1914 |
SUBRAMANIA AIYAR Vs. POOPPARAM LALA
|
October 1, 1914 |
SUBRAMANIA CHETTY Vs. MRMVLSOMASUNDARAM CHETTY
|
March 26, 1914 |
SUBRAMANIAN PATTER KARIAKAR S SON SIVARAM PATTER KARIAKAR Vs. EDATHIL MADHATHIL VKRISHNA AIYAR (DIED)
|
February 10, 1914 |
SUDALA MUTHU MOOPAN Vs. SANKARA NARAYANA AIYAR
|
March 6, 1914 |
SUDARSHAN DAS SHASTRI Vs. MUNCIPAL BOARD OF AGRA
|
July 6, 1914 |
SUKAR HAJAM Vs. OLI MOHAMMAD MEA
|
April 24, 1914 |
SUKH KUNWAR CHANDAR ALIAS STTKHMAR CHANDAR Vs. MUSAMMAT BHAGWANI
|
July 10, 1914 |
SUKUMARI GHOSE Vs. HALADHAR MANDAL
|
May 20, 1914 |
SUMEKA DASI Vs. BAIKUNTHA CHANDRA DAS
|
December 2, 1914 |
SUNDARAMBAL AMMAL AND KAMALAMBAL AMMAL Vs. YOGAVANAGURUKKAL
|
January 28, 1914 |
SUNDARAMMAL ALIAS SOWBHAGIAMMAL Vs. VSUBRAMANIA CHETTIAR
|
December 15, 1914 |
SUNDARARAJA AIYANGAR Vs. LAKSHMIAMMAL (MINOR) THROUGH HER HUSBANDAND NEXT FRIEND SRINIVASA AIYANGAR
|
February 27, 1914 |
SUNDRA BHAU SHETYE Vs. SAKHARAM GOPALSHET GANDHI
|
July 8, 1914 |
SUPPAN ASARI Vs. VANNIA KONAR
|
February 19, 1914 |
SURAJ MAL Vs. HIRA KUNWAR
|
November 21, 1914 |
SURAJBALE SINGH Vs. BIRTHU
|
May 11, 1914 |
SURAT CITY MUNICIPALITY Vs. CHHABILDAS DHARAMCHAND
|
August 12, 1914 |
SURENDRA NATH BASU Vs. TOWEJ MANDAL
|
April 7, 1914 |
SURYA KANT A GHATTAK Vs. ANANDA MOHAN CHATTERJEE
|
May 20, 1914 |
SWAMINATHA AIYAR Vs. SSIVAGURUNATHA CHETTIAR
|
January 4, 1914 |
SYED ABDULLAH HOSSAIN CHOWDHURY Vs. ANANDA CHANDRA ROY
|
May 5, 1914 |
SYED MANIRUDDIN Vs. JNANENDRA NATH BASU
|
May 15, 1914 |
SYED MOHIUDDIN Vs. PIRTHICHAND LAL CHOUDHURY
|
August 26, 1914 |
T C MUKERJI Vs. AFZAL BEG
|
December 17, 1914 |
T M NARASIMHACHARIAR Vs. VKRISHNAMACHARIAR
|
March 5, 1914 |
T P KOTHANDAPANI NAIDU Vs. KUPPUSAMI NAIKER
|
January 30, 1914 |
T R M T SUBRAMANIAN CHETTIAR Vs. PERIASAMI THEVAR
|
March 18, 1914 |
T SRIRAMULU AND THREE ORS Vs. KVEERASALINGAM
|
August 25, 1914 |
TADIBOYINA PEDA PUNNAYYA Vs. DABBAKUTI KATTAMMA MINOR BY MATERNALAUNT AND NEXT FRIEND KURRA NAGAMMA
|
March 5, 1914 |
TADIPARTI HANUMANULU Vs. MADDUKURI GOLAYYA
|
March 31, 1914 |
TAHIRUNNISSA Vs. NAWAB HASAN
|
June 9, 1914 |
TALARI KAVOLI NAGADU Vs. VISWANATHAM PEDDA GOVINDAPPA
|
July 24, 1914 |
TANGATURI SRIRAMULU AND NALAM KRISHNA RAO, Vs. KVEERASALINGAM
|
August 25, 1914 |
TANGUTURI SRIRAMITLU Vs. NALAM KRISHNA ROW
|
August 25, 1914 |
TANKA GOPALAN Vs. TANKA RATTAMMA
|
October 12, 1914 |
TARAK NATH ADHIKARI Vs. BHUBANESHWAR MITRA
|
November 23, 1914 |
TARAK NATH SARKAR Vs. NATABAR MONDAL
|
May 29, 1914 |
TAYABALI GULAM HUSEIN Vs. ATMARAM SAKHARAM VANI
|
March 24, 1914 |
TEJ PAL-DECREE-HOLDER Vs. TARA SINGH
|
April 30, 1914 |
TEKANA KAVANDAN Vs. ALIGIRI KAVANDAN
|
July 21, 1914 |
THADI RAMAMURTHI Vs. MOOLA KAMIAH
|
April 29, 1914 |
THAKUR DHARAM SINGH Vs. RAM DIAL SINGH FULLER
|
July 18, 1914 |
THANDAYUTHAPANI SETHURAM Vs. CHINNATHAL
|
January 12, 1914 |
THANGAVELU PILLAI AND PURSHOTTAM REDDI Vs. DORAISAMI PILLAI
|
August 10, 1914 |
THAVASI; MUTHUKARUPPAYEE ATHAL Vs. ARUMUGAM; VALATHAL
|
December 2, 1914 |
THAYAMMAL Vs. KUPPANNA KOUNDAN
|
July 17, 1914 |
THEKKA THOTTUM MUKKATH RARAN Vs. NATUKKANDY CHEKKUTI
|
July 31, 1914 |
THEVARAYA REDDY Vs. VENKATACHALA PANDITHAN
|
July 17, 1914 |
THOMAS G G FRENCH Vs. JULIA FRENCH
|
August 28, 1914 |
THOPPULAN Vs. SANKARANARAYANA IYER
|
April 3, 1914 |
THURI KOTHANDA RAMA REDDIAR Vs. THESU REDDIAR ALIAS VEERASAMI REDDIAR
|
September 10, 1914 |
TIRBENI SAHAI Vs. KANHAIYA LAL
|
June 2, 1914 |
TIRKHA Vs. ITWARI
|
May 7, 1914 |
TIRUPATI VARADACHARIAR Vs. APARTHASARATHY IYENGAR
|
April 23, 1914 |
TRASI DEVA RAO ALIAS ANANTHAYA Vs. PANDIT PARAMESHWARAYA
|
October 23, 1914 |
TRIBHOVANDAS NAROTAMDAS Vs. ABDULALLY HAKIMJI PAGHDIVALLA
|
December 18, 1914 |
TRILOKI NATH Vs. BADRI DAS
|
February 25, 1914 |
TROILUKHYANATH MANDAL Vs. ABANISH CHANDRA ROY
|
March 27, 1914 |
TULSIDAS LALLUBHAI Vs. BHARATKHAND COTTON MILLS CO LTD
|
August 12, 1914 |
TUNUGUNTLA BRAHMAYYA Vs. SANGAM RAMI REDDI
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August 11, 1914 |
UDIT NARAYAN JHA Vs. MUSAMMAT JASODA SAHUN KALAN
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August 20, 1914 |
UMA SHANKAR; LAL MUHAMMAD Vs. JAMNA DAS
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February 27, 1914 |
UMABAI SHANKAR GODBOLE Vs. AMRITRAO ANANT
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August 13, 1914 |
UMADE RAJAH RAJI DAMARA KUMARA CHINNA VENKATAPPA NAYANIM BAHADURVARU Vs. UMADE RAJAH RAJI DAMARA KUMARA THIMMA NAYANIM BAHADUR VARU
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October 6, 1914 |
UMED RAJA Vs. EMPEROR
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February 20, 1914 |
UMRAO HUSAIN Vs. ALLAH JILAI; ZAHIR HUSAIN
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May 21, 1914 |
UNDE RAJAH RAJA SRI RAJA VELUGOTI SRI RAJAGOPALA KRISHNA YACHENDRALA VARU BAHADUR, K C I E MAHARAJAH OF VENKATAGIRI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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October 19, 1914 |
UNDE RAJAH RAJA SRI RAJA VELUGOTI SRIRAJAGOPALA KRISHNA YACHENDRA BAHADUR, K C I E PANCHAHAZAR MUNSUBDAR THE MAHRAJAH OF VENKATAGIRI Vs. SHEIKH MOHADEEN SAHIB
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July 13, 1914 |
UPADRASTA VENKATA SASTRULU Vs. DEVI SITARAMUDU
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March 18, 1914 |
UPENDRA NATH KALAMURI Vs. KUSUM KUMARI DASI
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June 5, 1914 |
UPENDRA NATH ROY CHOWDHURY Vs. BHUDEB CHANDRA ROY CHOWDHURY
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February 16, 1914 |
V E N K R M V R M SOMASUNDARAM CHETTY Vs. TIRUNARAYANA PILLAI
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September 1, 1914 |
V K RAJAMMAL Vs. HEADQUARTERS DEPUTY COLLECTOR
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July 20, 1914 |
V MUTHUKUMARA CHETTY Vs. ANTHONY UDAYAR AND THIRTY ORS
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January 28, 1914 |
V R JAGANNATHA MUDALIAR Vs. VATHYAR APPASAWMY MUDALIAR
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February 5, 1914 |
V S K M SUBRAMANIA PILLAI Vs. PARAMASIVAN PILLAI
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April 2, 1914 |
V V SRINIVASA AIYANGAR (RECEIVER) Vs. VCUNNIAPPA CHETTY
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March 31, 1914 |
VADDADI JAGANNATHA BHUPATHI DEO GARU Vs. PADALA APPALASWAMY
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March 2, 1914 |
VADLAMANNATI SRINIVASADIKSHITULU Vs. DAMERA RANGAYYA
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August 28, 1914 |
VAIDYANATHA IYER Vs. SUPPALU AMMAL
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August 28, 1914 |
VAIKUNTARAMA PILLAI MINOR BY GUARDIAN, MUTHAMMAL Vs. ATHIMOOLAM CHETTIAR
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April 2, 1914 |
VAITHINATHA AIYAR Vs. VAITHINATHASAWMY AIYAR
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August 17, 1914 |
VALLI ISE AMANJI Vs. MAHMAD ADAM ASMAL
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September 2, 1914 |
VANNAVALLI SESHAGIRI ROW AND PAMMELA AMENAYYA SASTRULU Vs. GOPISETTI NARAYANASWAMI NAIDU RECEIVER
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April 20, 1914 |
VARADARAJA MUDALIAR Vs. NARAYANASAMI MUDALIAR
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August 24, 1914 |
VAVUTTU NAICKEN Vs. VENKATA SESHA AIYAR
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March 20, 1914 |
VAZHAKUTTIA KUTTI UDUMAN HAJI Vs. AMAMMI KUTTI
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March 26, 1914 |
VELCHAND CHHAGANLAL SHAH Vs. LIEUTRCCLISTON
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March 26, 1914 |
VELLACHAMI CHETTY Vs. MUTHU CHETTY
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July 30, 1914 |
VELLORE TALUK BOARD BY ITS PRESIDENT Vs. GOPALASAMI NAIDU
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September 24, 1914 |
VENGALA VENKAYYA Vs. THALLAM VENKATARAMIAH
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December 3, 1914 |
VENGIDUSAWANT AIYAR Vs. NARAYANASAWMY AIYAR
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March 3, 1914 |
VENIDAS NARANDAS Vs. BAI HARI
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June 18, 1914 |
VENKAJI NARAYAN KULKARNI Vs. GOPAL RAMCHANDRA DESHPANDE
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August 19, 1914 |
VENKATA PERUMAL RAJA DEVA MAHARAJULUNGARU (MINOR BY GUARDIAN, W A VARADACHARIYAR) Vs. RAMDU AND NINETEEN ORS
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October 30, 1914 |
VENKATACHALAM CHETTY Vs. ANRMNARAYANAN CHETTY AND SIX ORS
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December 15, 1914 |
VENKATACHALLAN CHETTY Vs. ANRMNARAYANAN CHETTY
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December 15, 1914 |
VENKATACHELLA MITDALY Vs. ARUNACHELLA MUDALY
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July 16, 1914 |
VENKATACHELLA PILLAI Vs. RANGA PILLAI
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December 11, 1914 |
VENKATAGIRI NAYANI VARU (DIED) Vs. KJSUBBARAYALU NAYANI VARU (DIED)
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April 16, 1914 |
VENKATARAMA AIYAR Vs. SUPPA NADAN
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April 21, 1914 |
VENKATARAMA AIYAR Vs. SAMINATHA AIYR
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May 1, 1914 |
VENKATASUBBAIYAR Vs. SUBBARATHINAM AIYAR
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February 20, 1914 |
VENKATESHA MALIA Vs. BRAMAYA HEGADE
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July 28, 1914 |
VENKATESHA MALLIA Vs. BAMMAMPALLI RAMAYYA HEGADE
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July 28, 1914 |
VENKATESWARA AIYAR Vs. CHERASSERI MADATHIL RAVANUMI NAIR
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September 1, 1914 |
VENKATESWARA IYER Vs. CHERRSERI MADATHIL RAVUNNI NAIR
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September 1, 1914 |
VENKATRAMA IYER Vs. SWAMESNATH AIYER
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May 1, 1914 |
VIJAYA BHUSHANAMMAL; THRIUPATHI MUDALI Vs. CNEVALAPPA MUDALIAR; PONNURANGA MUDALI
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July 22, 1914 |
VIJAYABHUSHANAMMAL Vs. CNEVALAPPA MUDALIAR
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July 22, 1914 |
VILAKATHALA RAMAN Vs. VAYALIL PACHU
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July 24, 1914 |
VISALAKSHI AMMAL Vs. DORASINGA PILLAI
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December 2, 1914 |
VUNGARALA SESHAYYA; VUNGARALA SATTIRAZU; GANNI VEERAYYA AND CHINTAPALLI SATTIRAZU; DAMISETTI VENKATASWAMY Vs. TADAPALLI SUBBA RAO; ALLA NARAYANASAWMY
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July 13, 1914 |
VUSA CHANDRAKANTAM Vs. VUSA SUBBARAYUDU
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September 1, 1914 |
VYANKATESH MAHADEV Vs. RAMCHANDRA KRISHNA
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June 25, 1914 |
W A HEARSEY Vs. MRSEVA FORSTER
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January 30, 1914 |
W P ABRO Vs. PROMOTHO NATH MUKERJEE, AND PROMOTHO NATH MUKERJEE
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January 19, 1914 |
WAHID KHAN Vs. ZAINAB
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May 7, 1914 |
YANAMANDRA PAPIAH Vs. LANKA SUBBASASTRULU
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July 24, 1914 |
YELLAMMAL Vs. AYYAPPA NAICK
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January 19, 1914 |
YELLAVA SAKREPPA BARKI Vs. BHIMAPPA GIREPPA DESAI
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July 28, 1914 |
YERRAGUNTLA SESHACHARLU Vs. MUKKITMALLA CHINNIAH
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September 16, 1914 |
YESHVANT VISHNOO NENE Vs. KESHVANT BHAI JI
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January 30, 1914 |
YESHWANT VISHNU NENE Vs. KESHAVRAO BHAIJI
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August 14, 1914 |
ZAINAB BIBI Vs. WAHID KHAN
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May 7, 1914 |
ZULFIKAR HAIDER Vs. DURGA
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May 12, 1914 |