| Case Title | Date |
|---|---|
| AMEEROONISSA KHATOON Vs. ABEDOONISSA KHATOON | November 28, 1876 |
| JUMOONA DASSYA Vs. BAMASOONDARI DASSYA | February 10, 1876 |
| KONWAR DOORGANATH ROY Vs. RAM CHUNDER SEN | November 30, 1876 |
| MAYOR OF LYON Vs. ADVOCATE-GENERAL OF BENGAL | February 5, 1876 |
| MUSSUMAT PHOOLBAS KOONWUR Vs. LALLA JOGESHUR SAHOY | February 1, 1876 |
| NARAIN SINGH Vs. SHIMBHOO SINGH | November 4, 1876 |
| RAJAH VELLANKI VENKATA KRISHNA ROW Vs. VENKATA RAMA LAKSHMI NARSAYYA | November 3, 1876 |
| RAJAH VURMAH VALIA Vs. RAVI VURMAH MUTHA | December 1, 1876 |
| RAM COOMAR COONDOO Vs. CHUNDER CANTO MOOKERJEE | November 25, 1876 |
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