|
A P MAHESH COOPERATIVE URBAN BANK SHAREHOLDERS WELFARE ASSOCIATION Vs. RAMESH KUMAR BUNG
|
July 20, 2021 |
|
A. Vs. STATE OF RAJASTHAN
|
August 16, 2021 |
|
A. SUBRAMANIAN AND ANOTHER Vs. R. PANNERSELVAM
|
February 8, 2021 |
|
A. SURESH KUMAR Vs. AMIT AGARWAL
|
July 8, 2021 |
|
A.MANJU Vs. PRAJWAL REVANNA
|
December 13, 2021 |
|
A.NAVINCHANDRA STEELS PRIVATE LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
|
March 1, 2021 |
|
A.R.MADANA Vs. M/S. RAMNATH PUBLICATION
|
April 9, 2021 |
|
A.T.MYDEEN Vs. ASSISTANT COMMISSIONER CUSTOMS DEPARTMENT
|
October 29, 2021 |
|
AAJ LEGAL AND MANAGEMENT CONSULTANCY LLP (FORMERLY AAJ FINANCE AND CREDIT LTD.) Vs. KELTECH INFRASTRUCTURES LTD
|
January 22, 2021 |
|
AAMODA BROADCASTING COMPANY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
May 31, 2021 |
|
AARATI KUMARI Vs. SANJEEV KUMAR SINGH
|
October 4, 2021 |
|
ABDUL AHAD Vs. UNION OF INDIA
|
August 17, 2021 |
|
ABDUL KHUDDUS Vs. H.M. CHANDIRAMANI
|
September 14, 2021 |
|
ABHILASHA GUPTA Vs. HARIMOHAN GUPTA
|
September 24, 2021 |
|
ABHILASHA GUPTA Vs. HARIMOHAN GUPTA
|
July 20, 2021 |
|
ABHISHEK ANAND SINHA Vs. UNION OF INDIA
|
July 22, 2021 |
|
ABHISHEK KUMAR SINGH Vs. G. PATTANAIK
|
June 3, 2021 |
|
ACHHAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2021 |
|
ACQUA BOREWELL PVT. LTD Vs. SWAYAM PRABHA
|
November 17, 2021 |
|
ACQUAINTED REALTORS LLP ETC. ETC. Vs. STATE OF HARYANA & ORS.
|
April 8, 2021 |
|
ADANI GAS LIMITED Vs. UNION OF INDIA
|
September 28, 2021 |
|
AFSANA Vs. KUNDU KNIT FEB PVT. LTD
|
October 7, 2021 |
|
AJAI PAL SINGH Vs. STATE OF UTTAR PRADESH
|
September 23, 2021 |
|
AJAY KUMAR Vs. KEWAL KUMAR JAGGI
|
July 8, 2021 |
|
AJAY KUMAR @ BITTU AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 29, 2021 |
|
AJAY KUMAR SHUKLA Vs. ARVIND RAI
|
December 8, 2021 |
|
AJIT MOHAN Vs. LEGISLATIVE ASSEMBLY NATIONAL CAPITAL TERRITORY OF DELHI
|
July 8, 2021 |
|
AKKAMMA Vs. VEMAVATHI
|
November 25, 2021 |
|
AKSHATHA Vs. SECRETARY B.N.M. EDUCATION
|
July 14, 2021 |
|
AKSHAY N.PATEL Vs. RESERVE BANK OF INDIA
|
December 6, 2021 |
|
ALKA KHANDU AVHAD Vs. AMAR SYAMPRASAD MISHRA
|
March 8, 2021 |
|
ALLAHABAD BANK Vs. KRISHAN PAL SINGH
|
September 20, 2021 |
|
ALLIED SILICA LTD. Vs. TATA CHEMICALS LTD.
|
January 6, 2021 |
|
ALOK KAUSHIK Vs. BHUVANESHWARI RAMANATHAN
|
March 15, 2021 |
|
AMAN LOHIA Vs. KIRAN LOHIA
|
March 17, 2021 |
|
AMAN PREET SINGH Vs. C.B.I. THROUGH DIRECTOR
|
September 2, 2021 |
|
AMARAVATHI PACKAGING INDUSTRIES Vs. SHANMUGHASUNDARAM
|
January 11, 2021 |
|
AMAZON.COM NV INVESTMENT HOLDINGS LLC Vs. FUTURE RETAIL LIMITED
|
August 6, 2021 |
|
AMBIKA MURALI Vs. TMT. VALLIAMMAL
|
October 7, 2021 |
|
AMINUDDIN Vs. STATE OF UTTAR PRADESH
|
March 15, 2021 |
|
AMIT KUMAR Vs. SUMAN BENIWAL
|
December 11, 2021 |
|
AMITABHA DASGUPTA Vs. UNITED BANK OF INDIA
|
February 19, 2021 |
|
AMRUTA BEN HIMANSHU KUMAR SHAH Vs. HIMANSHU KUMAR PRAVINCHANDRA SHAH
|
January 29, 2021 |
|
AMUDHAVALI Vs. P.RUKUMANI
|
December 7, 2021 |
|
AMWAY INDIA ENTERPRISES PRIVATE LIMITED Vs. RAVINDRANATH RAO SINDHIA
|
March 4, 2021 |
|
ANAND KUMAR TIWARI Vs. HIGH COURT OF MADHYA PRADESH
|
August 12, 2021 |
|
ANANDA D.V Vs. STATE
|
April 12, 2021 |
|
ANANT RAJ LTD. (FORMERLY M/S. ANANT RAJ INDUSTRIES LTD.) Vs. STATE OF HARYANA
|
October 27, 2021 |
|
ANAPURNA JAISWAL Vs. INDIAN OIL CORP. LTD.
|
September 30, 2021 |
|
ANIL DESHMUKH Vs. STATE OF MAHARASHTRA
|
April 8, 2021 |
|
ANIL KUMAR SOTI Vs. STATE OF U.P.
|
November 23, 2021 |
|
ANIL MAJHI Vs. STATE OF WEST BENGAL
|
June 25, 2021 |
|
ANITA RANI Vs. ASHOK KUMAR
|
December 16, 2021 |
|
ANJALI BRAHMAWAR CHAUHAN Vs. NAVIN CHAUHAN
|
January 22, 2021 |
|
ANJALI RATHI Vs. TODAY HOMES & INFRASTRUCTURE PVT. LTD
|
September 8, 2021 |
|
ANKITA MEENA Vs. UNIVERSITY OF DELHI
|
January 22, 2021 |
|
ANMOL KUMAR TIWARI Vs. STATE OF JHARKHAND
|
February 18, 2021 |
|
ANU KUMAR Vs. STATE (UT ADMINISTRATION)
|
December 11, 2021 |
|
ANUBHA SHRIVASTAVA SAHAI Vs. UNION OF INDIA
|
June 24, 2021 |
|
ANUBHA SHRIVASTAVA SAHAI Vs. UNION OF INDIA
|
June 30, 2021 |
|
ANUBHA SHRIVASTAVA SAHAI Vs. UNION OF INDIA
|
June 25, 2021 |
|
ANUSHA SHRIVASTAVA Vs. VIKASH NIGAM
|
May 21, 2021 |
|
ANVERSINH @ KIRANSINH FATESINH ZALA Vs. STATE OF GUJARAT
|
January 12, 2021 |
|
APARNA BHAT Vs. STATE OF MADHYA PRADESH
|
March 18, 2021 |
|
APMC YASHWANTHAPURA Vs. SELVA FOODS
|
December 14, 2021 |
|
APPASAHEB Vs. JAYASHREE
|
July 27, 2021 |
|
APSRTC Vs. MALLAGUNDLA NAGARJUNA
|
November 11, 2021 |
|
ARCE POLYMERS PRIVATE LIMITED Vs. ALPHINE PHARMACEUTICALS PRIVATE LIMITED
|
December 3, 2021 |
|
ARCELOR MITTAL NIPPON STEEL INDIA LTD Vs. ESSAR BULK TERMINAL LTD
|
September 14, 2021 |
|
ARCHANA RANA Vs. STATE OF UTTAR PRADESH
|
March 1, 2021 |
|
ARUN KUMAR JAGATRAMKA Vs. JINDAL STEEL AND POWER LIMITED
|
March 15, 2021 |
|
ARUNA Vs. STATE OF MAHARASHTRA
|
July 27, 2021 |
|
ARUNODAY SINGH Vs. LEE ANNE ELTON
|
July 23, 2021 |
|
ARVIND KUMAR Vs. STATE OF RAJASTHAN
|
November 22, 2021 |
|
ARVIND KUMAR TIWARI Vs. STATE OF UTTAR PRADESH
|
July 26, 2021 |
|
ASHA DEVI Vs. ASSISTANT DIRECTOR, STATE INSURANCE AND PROVIDENT FUND DEPARTMENT
|
August 4, 2021 |
|
ASHA JOHN DIVIANATHAN Vs. VIKRAM MALHOTRA
|
February 26, 2021 |
|
ASHA RAM Vs. U.P AWAS EVAM VIKASH PARISHAD ETC.
|
December 8, 2021 |
|
ASHARAM TIWARI Vs. STATE OF MADHYA PRADESH
|
January 12, 2021 |
|
ASHIM @ ASIM KUMAR HARANATH BHATTACHARYA @ ASIM HARINATH BHATTACHARYA Vs. NATIONAL INVESTIGATION AGENCY
|
December 1, 2021 |
|
ASHISH RANJAN Vs. UNION OF INDIA
|
February 5, 2021 |
|
ASHISH RANJAN & ORS. Vs. U.O.I. & ORS.
|
January 28, 2021 |
|
ASHISH SARAF Vs. BHUVAN MADAN
|
September 27, 2021 |
|
ASHOK Vs. STATE OF MADHYA PRADESH
|
November 29, 2021 |
|
ASHOK KUMAR Vs. RAJ GUPTA
|
October 1, 2021 |
|
ASHOK KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
January 18, 2021 |
|
ASHOK KUMAR SINGH CHANDEL Vs. STATE OF U.P.
|
June 15, 2021 |
|
ASHUTOSH ASHOK PARASRAMPURIYA Vs. GHARRKUL INDUSTRIES PVT. LTD
|
October 8, 2021 |
|
ASLAM Vs. STATE OF UTTAR PRADESH
|
February 1, 2021 |
|
ASSA SINGH Vs. SHANTI PARSHAD
|
November 17, 2021 |
|
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. GILLAPUKRI TEA COMPANY LIMITED
|
January 28, 2021 |
|
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. BISHAL JAISWAL AND ANOTHER
|
April 15, 2021 |
|
ASSISTANT COMMISSIONER OF STATE TAX Vs. M/S. COMMERCIAL STEEL LIMITED
|
September 3, 2021 |
|
ASSISTANT EXCISE COMMISSIONER, KOTTAYAM Vs. ESTHAPPAN CHERIAN
|
September 6, 2021 |
|
ASSOCIATED ROAD CARRIERS LTD. Vs. KAMLENDER KASHYAP
|
August 17, 2021 |
|
ASSOCIATION FOR DEMOCRATIC REFORMS Vs. UNION OF INDIA
|
March 26, 2021 |
|
ASSOCIATION FOR PROTECTION OF DEMOCRATIC RIGHTS Vs. STATE OF WEST BENGAL
|
March 25, 2021 |
|
ATLANTA INFRASTRUCTURE LTD. Vs. DELTA MARINE COMPANY AND OTHERS
|
July 19, 2021 |
|
ATTORNEY GENERAL FOR INDIA Vs. SATISH
|
November 18, 2021 |
|
ATTORNEY GENERAL FOR INDIA Vs. SATISH
|
January 27, 2021 |
|
AVNEESH CHANDAN GADGIL Vs. ORIENTAL BANK OF COMMERCE
|
November 24, 2021 |
|
AVNI PRAKASH Vs. NATIONAL TESTING AGENCY (NTA)
|
November 23, 2021 |
|
AVTAR SINGH Vs. BIMLA DEVI
|
September 29, 2021 |
|
B.G. UDAY Vs. H.G. PRASHANTH
|
November 30, 2021 |
|
B.K. ENTERPRISES Vs. STATE OF MANIPUR
|
November 12, 2021 |
|
B.SAILESH SAXENA Vs. UNION OF INDIA
|
September 3, 2021 |
|
BABITA SRIVASTAVA Vs. VINOD SRIVASTAVA
|
October 25, 2021 |
|
BADRILAL Vs. SURESH
|
October 28, 2021 |
|
BAGDI BAI Vs. LAXMAN
|
October 4, 2021 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SURENDER KUMAR SAHU
|
February 22, 2021 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PRIVATE LTD Vs. UNION OF INDIA
|
March 16, 2021 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PRIVATE LTD Vs. UNION OF INDIA
|
November 16, 2021 |
|
BAJRANGA (DEAD) BY LRS Vs. STATE OF MADHYA PRADESH
|
January 19, 2021 |
|
BAJRI LEASE LOI HOLDERS WELFARE SOCIETY Vs. STATE OF RAJASTHAN
|
November 11, 2021 |
|
BALASUBRAMANIAN Vs. M. AROCKIASAMY (DEAD) THROUGH LRS
|
September 2, 2021 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
July 30, 2021 |
|
BALWANT SINGH @ BANT SINGH & ANR. Vs. SUDARSHAN KUMAR & ANR
|
January 27, 2021 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. N.NANJAPPA
|
December 6, 2021 |
|
BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED (BESCOM) Vs. E.S. SOLAR POWER PRIVATE LIMITED
|
May 3, 2021 |
|
BANK EMPLOYEES UNION Vs. RAJARSHI SHAHU
|
July 6, 2021 |
|
BANKA SNEHA SHEELA Vs. STATE OF TELANGANA
|
August 2, 2021 |
|
BANWARI LAL Vs. STATE OF HARYANA
|
July 14, 2021 |
|
BASANTI DEVI Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD
|
December 6, 2021 |
|
BEANT SINGH Vs. ZORAWAR SINGH
|
November 8, 2021 |
|
BECHE LAL Vs. STATE OF UTTAR PRADESH
|
May 4, 2021 |
|
BEEREDDY DASARATHARAMI REDDY Vs. V. MANJUNATH
|
December 13, 2021 |
|
BEGHAR FOUNDATION Vs. JUSTICE K.S. PUTTASWAMY (RETD)
|
January 11, 2021 |
|
BHAGCHANDRA Vs. STATE OF MADHYA PRADESH
|
December 9, 2021 |
|
BHAGWAN NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
|
BHAGWANRAO MAHADEO PATIL Vs. APPA RAMCHANDRA SAVKAR
|
July 14, 2021 |
|
BHARAT CHAUDHARY \ RAJA CHANDRASEKHARAN Vs. UNION OF INDIA
|
December 13, 2021 |
|
BHARAT COKING COAL LTD. Vs. JANTA MAZDOOR SANGH
|
September 7, 2021 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. UMESH EKNATH AGALAWE
|
March 4, 2021 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. NORTEL NETWORKS INDIA PRIVATE LIMITED
|
March 10, 2021 |
|
BHARAT SANCHAR NIGAM LTD Vs. DEO KUMAR RAI
|
December 14, 2021 |
|
BHARATH BOOSHAN AGGARWAL Vs. STATE OF KERALA
|
October 6, 2021 |
|
BHASIN INFOTECH AND INFRASTRUCTURE PRIVATE LIMITED Vs. NEEMA AGARWAL
|
December 6, 2021 |
|
BHASKAR Vs. STATE OF MAHARASHTRA
|
May 4, 2021 |
|
BHAVEN CONSTRUCTION Vs. EXE ENGINEER SARDAR SAROVAR NARMADA NIGAM LTD
|
January 6, 2021 |
|
BHIMA RAZU PRASAD Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE, CBI/SPE/ACU-II
|
March 12, 2021 |
|
BHIMRAO RAMCHANDRA KHALATE (DECEASED) THROUGH LRS. Vs. NANA DINKAR YADAV (TANPURA) AND ANOTHER
|
August 13, 2021 |
|
BHOM SINGH Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.
|
September 9, 2021 |
|
BHOOPENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2021 |
|
BHUPENDRA RAMDHAN PAWAR Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR
|
September 9, 2021 |
|
BHUPESH RATHOD Vs. DAYASHANKAR PRASAD CHAURASIA
|
November 10, 2021 |
|
BHUPINDER SINGH Vs. UNITECH LTD.
|
March 18, 2021 |
|
BIHARI (DEAD) THROUGH LRS. Vs. STATE OF U.P.
|
September 23, 2021 |
|
BIJAY KUMAR SHARMA Vs. RANCHI UNIVERSITY
|
March 17, 2021 |
|
BIJAY KUMAR SINHA & ORS. Vs. DEEPAK KUMAR
|
February 15, 2021 |
|
BIJENDER @ MANDAR Vs. STATE OF HARYANA
|
November 8, 2021 |
|
BIJNOR URBAN COOPERATIVE BANK LIMITED Vs. MEENAL AGARWAL
|
December 15, 2021 |
|
BIKRAM CHATTERJI Vs. UNION OF INDIA
|
June 29, 2021 |
|
BIPIN Vs. UNION OF INDIA
|
October 5, 2021 |
|
BOLORAM BORDOLOI Vs. LAKHIMI GAOLIA BANK AND OTHERS
|
February 8, 2021 |
|
BOMBAY HOSPITAL & MEDICAL RESEARCH CENTRE Vs. ASHA JAISWAL
|
November 30, 2021 |
|
BOOTA SINGH Vs. STATE OF HARYANA
|
April 16, 2021 |
|
BORDEURI SAMAJ OF SRI SRI MAA KAMAKHYA Vs. RIJU PRASAD SARMA
|
December 15, 2021 |
|
BRAJESH SINGH Vs. SUNIL ARORA
|
August 10, 2021 |
|
BRIGADE ENTERPRISES LIMITED Vs. ANIL KUMAR VIRMANI
|
December 17, 2021 |
|
BRIJESH KUMAR Vs. STATE OF UTTAR PRADESH
|
March 22, 2021 |
|
BRIJESH SINGH Vs. STATE OF UTTAR PRADESH
|
July 20, 2021 |
|
BRIJMANI DEVI Vs. PAPPU KUMAR
|
December 17, 2021 |
|
BULANDSHAHR KHURJA DEVELOPMENT AUTHORITY Vs. AMIR KUWAR DEAD THR. LRS
|
September 28, 2021 |
|
CANON INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 9, 2021 |
|
CAPARO ENGINEERING INDIA LTD. Vs. UMMED SINGH LODHI
|
October 26, 2021 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. THOMMANDRU HANNAH VIJAYALAKSHMI
|
October 8, 2021 |
|
CENTRAL COALFIELDS LIMITED Vs. SMT.PARDEN ORAON
|
April 9, 2021 |
|
CHADHA SINGH MILLS PRIVATE LIMITED THRUOGH DIRECTOR Vs. SUSHIL KUMAR
|
July 29, 2021 |
|
CHAIRMAN ADMINISTRATIVE COMMITTEE U.P. MILK UNION AND DAIRY FEDERATION CENTRALIZED SERVICES Vs. JAGPAL SINGH
|
March 23, 2021 |
|
CHAIRMAN TANGEDCO Vs. PRIYADAARSHINI
|
October 27, 2021 |
|
CHAIRMAN, FOOD CORPORATION OF INDIA Vs. MANOJ KUMAR SRIVASTAVA
|
September 17, 2021 |
|
CHAIRMAN, STATE BANK OF INDIA Vs. M.J. JAMES
|
November 16, 2021 |
|
CHANDAN BANERJEE Vs. KRISHNA PROSAD GHOSH
|
September 21, 2021 |
|
CHANDRA Vs. BRANCH MANAGER, ORIENTAL INSURANCE
|
September 9, 2021 |
|
CHANDRA @ CHANDA @ CHANDRARAM Vs. MUKESH KUMAR YADAV
|
October 1, 2021 |
|
CHANDRABHAN Vs. STATE OF MAHARASHTRA
|
August 10, 2021 |
|
CHANDRASHEKAR Vs. SWAPNIL
|
March 4, 2021 |
|
CHARANSINGH Vs. STATE OF MAHARASHTRA
|
March 24, 2021 |
|
CHEMINOVA INDIA LTD Vs. STATE OF PUNJAB
|
August 4, 2021 |
|
CHETNA RATHEE Vs. CHAHIT KUNDU
|
November 29, 2021 |
|
CHHOTU Vs. STATE OF U.P.
|
September 14, 2021 |
|
CHIEF ELECTION COMMISSIONER OF INDIA Vs. M.R. VIJAYABHASKAR
|
May 6, 2021 |
|
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AHMEDNAGAR ETC. Vs. JANARDHAN APPASAHEB BARDE ETC.
|
November 30, 2021 |
|
CHIEF GENERAL MANAGER, M.P.TRADING CO. LTD. Vs. NARMADA EQUIPMENTS PVT. LTD
|
March 23, 2021 |
|
CHIEF GENERAL MANAGER, TELECOMMUNICATION, BSNL Vs. VIDYA PRASAD
|
September 28, 2021 |
|
CHINTAN VIDYASAGAR UPADHYAY Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
|
CHINTELS INDIA LTD Vs. BHAYANA BUILDERS PVT. LTD.
|
February 11, 2021 |
|
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
January 28, 2021 |
|
CHITRABAI ETC. Vs. DEPUTY CHIEF ENGINEER (CONSTRUCTIONS)
|
November 18, 2021 |
|
CHITRALEKHA BUILDERS Vs. G.I.C.EMPLOYEES SONAL VIHAR CO-OP HOUSING SOCIETY LIMITED
|
March 1, 2021 |
|
CHUNNI LAL GABA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
June 15, 2021 |
|
CITIZENS FOR GREEN DOON Vs. UNION OF INDIA
|
November 16, 2021 |
|
CITIZENS FOR GREEN DOON Vs. UNION OF INDIA
|
December 14, 2021 |
|
COMMERCIAL TAXES OFFICER, CIRCLE-B, BHARATPUR Vs. BHAGAT SINGH
|
January 21, 2021 |
|
COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE Vs. FARAULLA KHAN
|
January 25, 2021 |
|
COMMISSIONER OF C. EX. & S.T., KOLKATA Vs. S.K. SAMANTA AND CO. PVT. LTD.
|
January 28, 2021 |
|
COMMISSIONER OF CUSTOMS CHENNAI Vs. VOLEX INTERCONNECT (INDIA) PVT. LTD.
|
July 16, 2021 |
|
COMMISSIONER OF CUSTOMS, PUNE Vs. BALLARPUR INDUSTRIES LTD
|
September 21, 2021 |
|
COMMISSIONER OF GST AND CENTRAL EXCISE Vs. CITI BANK N.A
|
December 9, 2021 |
|
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. SUBROS EDUCATIONAL SOCIETY
|
September 20, 2021 |
|
COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA Vs. BATANAGAR EDUCATION AND RESEARCH TRUST
|
August 2, 2021 |
|
COMMISSIONER OF INCOME TAX (IT-4), MUMBAI Vs. M/S RELIANCE TELECOM LIMITED
|
December 3, 2021 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. MOHAMMED MEERAN SHAHUL HAMEED
|
October 7, 2021 |
|
COMMISSIONER OF INCOME TAX-I Vs. M/S. RELIANCE ENERGY LIMITED (FORMERLY BSES LIMITED) THROUGH ITS M.D
|
April 28, 2021 |
|
COMMISSIONER OF POLICE Vs. RAJ KUMAR
|
August 25, 2021 |
|
COMMISSIONER, COMMERCIAL TAX, LUCKNOW, U.P. Vs. RUJHAN STUDIO
|
March 2, 2021 |
|
COMMISSIONER, RAJASTHAN HOUSING BOARD Vs. HIRALAL CHANDA
|
December 11, 2021 |
|
COMMITTEE OF CREDITORS OF AMTEK AUTO LIMITED Vs. DINKAR T.VENKATASUBRAMANIAN
|
February 23, 2021 |
|
COMMITTEE OF CREDITORS OF AMTEK AUTO LIMITED THROUGH CORPORATION BANK Vs. DINKAR T. VENKATSUBRAMANIAN
|
December 1, 2021 |
|
COMMON CAUSE Vs. UNION OF INDIA
|
January 6, 2021 |
|
COMMON CAUSE (A REGISTERED SOCIETY) Vs. UNION OF INDIA
|
September 8, 2021 |
|
COMPACK ENTERPRISES INDIA PRIVATE LIMITED Vs. BEANT SINGH
|
February 17, 2021 |
|
CONSERVATOR AND CUSTODIAN OF FOREST AND OTHERS Vs. SOBHA JOHN KOSHY AND ANOTHER
|
February 10, 2021 |
|
CRPF Vs. MANOJ MISHRA
|
November 12, 2021 |
|
D. RAJA RAJESWARI Vs. R. SATHISH KUMAR
|
September 27, 2021 |
|
D.K. AGRAWAL Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
September 23, 2021 |
|
DADDYS BUILDERS PVT. LTD Vs. MANISHA BHARGAVA
|
February 11, 2021 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. M/S. NAVIGANT TECHNOLOGIES PRIVATE LIMITED
|
March 2, 2021 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 22, 2021 |
|
DAVESH NAGALYA (DEAD) Vs. PRADEEP KUMAR (D) THR. LRS. AND OTHERS
|
August 10, 2021 |
|
DAYALU KASHYAP Vs. STATE OF CHHATTISGARH
|
January 25, 2021 |
|
DAYLE DE SOUZA Vs. GOVERNMENT OF INDIA
|
October 29, 2021 |
|
DEBABRATA SAHA Vs. SERAMPORE MUNICIPALITY
|
September 1, 2021 |
|
DEBASISH SINHA Vs. SREEJIB SINHA
|
March 8, 2021 |
|
DEBRAJ SAMANTA AND OTHERS Vs. MEDICAL COUNSELLING COMMITTEE (MCC) AND OTHERS
|
August 11, 2021 |
|
DEEPA MOHAN NAIK Vs. CHANDRA BHUSAN PAL
|
October 4, 2021 |
|
DEEPAK YADAV Vs. UNION PUBLIC SERVICE COMMISSION
|
July 16, 2021 |
|
DELHI AIRPORT METRO EXPRESS PVT.LTD Vs. DELHI METRO RAIL CORPORATION LTD
|
September 9, 2021 |
|
DELHI DEVELOPMENT AUTHORITY Vs. GAURAV KUMAR
|
September 30, 2021 |
|
DELHI JAL BOARD Vs. VIJAI VARDHAN
|
July 23, 2021 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. SEEMA KAPOOR
|
July 22, 2021 |
|
DENA BANK (NOW BANK OF BARODA) Vs. C. SHIVAKUMAR REDDY
|
August 4, 2021 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PEPSI FOODS LTD. (NOW PEPSICO INDIA HOLDINGS PVT. LTD.)
|
April 6, 2021 |
|
DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) Vs. AJAI KUMAR SRIVASTAVA
|
January 5, 2021 |
|
DEVENDER BHASKAR Vs. STATE OF HARYANA
|
November 24, 2021 |
|
DEVENDRA DWIVEDI Vs. UNION OF INDIA
|
January 7, 2021 |
|
DEVENDRA KUMAR SAXENA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 20, 2021 |
|
DEVENDRA PATHAK SARVODAYA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
August 11, 2021 |
|
DEVILAL Vs. STATE OF MADHYA PRADESH
|
February 25, 2021 |
|
DHARAMENDER Vs. UNITED INDIA INSURANCE CO. LTD
|
September 13, 2021 |
|
DHARMESH Vs. STATE OF GUJARAT
|
July 7, 2021 |
|
DHARMESH @ DHARMENDRA @ DHAMO JAGDISHBHAI @ JAGABHAI BHAGUBHAI RATADIA AND ANOTHER Vs. STATE OF GUJARAT
|
January 28, 2021 |
|
DHIRENDRA SINGH @ PAPPU Vs. STATE OF JHARKHAND
|
March 1, 2021 |
|
DHRUVA ENTERPRISES Vs. C. SRINIVASULU
|
September 15, 2021 |
|
DIAMOND EXPORTS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 14, 2021 |
|
DILIP SINGH Vs. STATE OF MADHYA PRADESH
|
January 19, 2021 |
|
DINA NATH PUBLIC SCHOOL PRINCIPAL SECRETARY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 23, 2021 |
|
DINESH KUMAR GUPTA Vs. HONOURABLE HIGH COURT FOR JUDICATURE OF RAJASTHAN
|
November 30, 2021 |
|
DINESH MAHAJAN Vs. VISHAL MAHAJAN
|
October 26, 2021 |
|
DIPALI BISWAS Vs. NIRMALENDU MUKHERJEE
|
October 5, 2021 |
|
DIPANKAR DEBAPRIYA HALDAR Vs. TEESTA DIPANKAR HALDAR
|
April 8, 2021 |
|
DIPIKA JAGATRAM SAHANI Vs. UNION OF INDIA
|
January 13, 2021 |
|
DIRECTOR OF INCOME TAX, NEW DELHI Vs. M/S. MITSUBISHI CORPORATION
|
September 17, 2021 |
|
DIRECTOR OF INDIAN SYSTEM OF MEDICINE Vs. SUSMI C. T.
|
December 8, 2021 |
|
DIRECTOR OF TREASURIES IN KARNATAKA Vs. V.SOMYASHREE
|
September 13, 2021 |
|
DISTRICT BAR ASSOCIATION, DEHRADUN Vs. ISHWAR SHANDILYA
|
October 4, 2021 |
|
DLF HOME DEVELOPERS LIMITED Vs. RAJAPURA HOMES PRIVATE LIMITED
|
September 22, 2021 |
|
DORAIRAJ SPINTEX Vs. R. CHITTIBABU
|
September 22, 2021 |
|
DR. G. SADASIVAN NAIR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
December 1, 2021 |
|
DR. JAISHRI LAXMANRAO PATIL Vs. THE CHIEF MINISTER & ORS
|
May 5, 2021 |
|
DR. ROHIT KUMAR Vs. SECRETARY OFFICE OF LT. GOVERNOR OF DELHI
|
July 15, 2021 |
|
DR. SUSHIL KUMAR TRIPATHI Vs. JAGADGURU RAM BHADRACHARYA HANDICAPPED UNIVERSITY
|
October 29, 2021 |
|
DSM NUTRITIONAL PRODUCTS LTD Vs. UNION OF INDIA
|
October 20, 2021 |
|
DUMKA MEDICAL COLLEGE AND ORS. Vs. BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA AND ORS.
|
February 16, 2021 |
|
DUMYA ALIAS LAKHAN ALIAS INAMDAR, ETC Vs. STATE OF MAHARASHTRA
|
August 13, 2021 |
|
E S KRISHNAMURTHY Vs. BHARATH HI TECH BUILDERS PVT. LTD
|
December 14, 2021 |
|
EASTERN COALFIELDS LIMITED Vs. ANADINATH BANERJEE (D)
|
July 23, 2021 |
|
EBIX SINGAPORE PRIVATE LIMITED Vs. COMMITTEE OF CREDITORS OF EDUCOMP SOLUTIONS LIMITED
|
September 13, 2021 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. UV ASSET RECONSTRUCTION COMPANY LIMITED
|
November 26, 2021 |
|
ELECTROSTEEL STEELS LIMITED Vs. UNION OF INDIA
|
December 9, 2021 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SUNIL KUMAR B.
|
August 24, 2021 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. TEXMO INDUSTRIES
|
March 8, 2021 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KAKINADA MUNICIPALITY
|
September 28, 2021 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHALGORA AREA Vs. WORKMEN BEING REPRESENTED BY JANTA MAZDOOR SANGH
|
September 7, 2021 |
|
ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA Vs. KAPIL WADHAWAN
|
February 23, 2021 |
|
ENGINEERING ANALYSIS CENTRE OF EXCELLENCE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 2, 2021 |
|
ESJAYPEE IMPEX PRIVATE LIMITED Vs. ASST. GENERAL MANAGER
|
January 5, 2021 |
|
ESTATE OFFICER Vs. CHARANJIT KAUR
|
September 7, 2021 |
|
ESTATE OFFICER Vs. COLONEL H.V. MANKOTIA (RETIRED)
|
October 7, 2021 |
|
EUROBEARINGS INDIA PRIVATE.LIMITED Vs. EUROBEARINGS R.I.
|
February 1, 2021 |
|
EXECUTIVE ENGINEER, GOSIKHURD PROJECT AMBADI, BHANDARA, MAHARASHTRA VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. MAHESH AND OTHERS
|
November 10, 2021 |
|
FAKHREY ALAM Vs. STATE OF UTTAR PRADESH
|
March 15, 2021 |
|
FARZANA BATOOL Vs. UNION OF INDIA
|
April 9, 2021 |
|
FATTA Vs. STATE OF HARYANA
|
May 18, 2021 |
|
FORUM FOR PEOPLES COLLECTIVE EFFORTS (FPCE) Vs. STATE OF WEST BENGAL
|
May 4, 2021 |
|
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED Vs. AMRUTA GARG
|
July 14, 2021 |
|
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED Vs. AMRUTA GARG
|
February 12, 2021 |
|
FUMO CHEM PVT. LTD. Vs. RAJ PROCESS EQUIPMENTS AND SYSTEMS PVT. LTD.
|
April 12, 2021 |
|
G. MOHAN RAO Vs. STATE OF TAMIL NADU
|
June 29, 2021 |
|
G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. DAMODAR MATHPAL
|
November 18, 2021 |
|
G.R. ANANDA BABU Vs. STATE OF TAMIL NADU AND ANOTHER
|
January 28, 2021 |
|
GAJANAN BABULAL BANSODE Vs. STATE OF MAHARASHTRA
|
February 5, 2021 |
|
GANESAN Vs. STATE
|
October 29, 2021 |
|
GARG BUILDERS Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
October 4, 2021 |
|
GAURAV KUMAR BANSAL Vs. UNION OF INDIA
|
October 4, 2021 |
|
GAURI SHANKAR Vs. STATE OF PUNJAB
|
February 16, 2021 |
|
GAUTAM NAVLAKHA Vs. NATIONAL INVESTIGATION AGENCY
|
May 12, 2021 |
|
GEETA Vs. BAJAJ ALLIANZ GENERAL INS. CO. LTD.
|
July 29, 2021 |
|
GEETA Vs. BAJAJ ALLIANZ INSURANCE CO. LIMITED
|
April 29, 2021 |
|
GEETA GUPTA Vs. RAMESH CHANDRA DWIVEDI
|
September 20, 2021 |
|
GEMINI BAY TRANSCRIPTION PRIVATE LIMITED Vs. INTEGRATED SALES SERVICE LIMITED
|
August 10, 2021 |
|
GEO VARGHESE Vs. STATE OF RAJASTHAN
|
October 5, 2021 |
|
GEORGE MANGALAPILLY Vs. STATE OF MADHYA PRADESH
|
September 13, 2021 |
|
GHANASHYAM MISHRA AND SONS PRIVATE LIMITED THROUGH THE AUTHORIZED SIGNATORY Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
|
April 13, 2021 |
|
GIMPEX PRIVATE LIMITED Vs. MANOJ GOEL
|
October 8, 2021 |
|
GIRRAJ Vs. KIRANPAL
|
March 8, 2021 |
|
GOKUL RAJ Vs. STATE OF KERALA
|
August 5, 2021 |
|
GOPAL Vs. STATE OF U.P.
|
August 24, 2021 |
|
GOUTAM JOARDAR Vs. STATE OF WEST BENGAL
|
October 7, 2021 |
|
GOVERNMENT OF KERALA Vs. MOTHER SUPERIOR ADORATION CONVENT
|
March 1, 2021 |
|
GOVERNMENT OF MAHARASHTRA (WATER RESOURCES DEPARTMENT) Vs. BORSE BROTHERS ENGINEERS AND CONTRACTORS PRIVATE LIMITED
|
March 19, 2021 |
|
GOVINDAN Vs. STATE
|
December 17, 2021 |
|
GOVT. EDUCATION DEPARTMENT, J AND K Vs. MOHD AMIN WAZA
|
July 26, 2021 |
|
GOVT. OF NCT OF DELHI Vs. RAVINDER PAL
|
March 4, 2021 |
|
GPR POWER SOLUTIONS PVT LTD. Vs. SUPRIYO CHAUDHURI
|
November 29, 2021 |
|
GR GREEN LIFE ENERGY PVT. LTD. Vs. LEITWIND SHRIRAM MANUFACTURING PVT. LTD.
|
February 22, 2021 |
|
GUJARAT STATE DISASTER MANAGEMENT AUTHORIT Vs. ASKA EQUIPMENTS LTD
|
October 8, 2021 |
|
GUJARAT URJA VIKAS NIGAM LIMITED Vs. AMIT GUPTA
|
March 8, 2021 |
|
GULAB Vs. STATE OF UTTAR PRADESH
|
December 9, 2021 |
|
GULABCHAND JAIN Vs. RAMCHANDRA D. CHOUDHARY
|
September 17, 2021 |
|
GULSHAN Vs. STATE OF UTTAR PRADESH
|
July 29, 2021 |
|
GUMANSINH @ LALO @ RAJU BHIKHABHAI CHAUHAN Vs. STATE OF GUJARAT
|
September 3, 2021 |
|
GUNASEKARAN Vs. DIVISONAL ENGINEER NATIONAL HIGHWAYS
|
August 24, 2021 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
April 6, 2021 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
November 13, 2021 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
May 28, 2021 |
|
GURU DUTT PATHAK Vs. STATE OF UTTAR PRADESH
|
May 6, 2021 |
|
GURWINDER SINGH Vs. PRITHI SINGH
|
September 23, 2021 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
June 4, 2021 |
|
GYAN PRAKASH ARYA Vs. M/S TITAN INDUSTRIES LIMITED
|
November 22, 2021 |
|
H.S.GOUTHAM Vs. RAMA MURTHY
|
February 12, 2021 |
|
HAMID ALI KHAN (D) THROUGH LRS. Vs. STATE OF U.P.
|
November 23, 2021 |
|
HAMPSHIRE HOTELS AND RESORTS (NOIDA) PRIVATE LIMITED Vs. RITU MAHESHWARI, CHIEF EXECUTIVE OFFICER
|
March 9, 2021 |
|
HARI Vs. STATE OF UTTAR PRADESH
|
November 26, 2021 |
|
HARI OM @ HERO Vs. STATE OF U.P.
|
January 5, 2021 |
|
HARI SHANKAR AGGARAWAL Vs. STATE OF RAJASTHAN
|
March 10, 2021 |
|
HARIRAM BHAMBHI Vs. SATYANARAYAN
|
October 29, 2021 |
|
HARISH KUMAR KHURANA Vs. JOGINDER SINGH
|
September 7, 2021 |
|
HARJIT SINGH Vs. INDERPREET SINGH @ INDER
|
August 25, 2021 |
|
HARJIT SINGH Vs. INDERPREET SINGH @ INDER
|
August 24, 2021 |
|
HARSHIT AGARWAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 8, 2021 |
|
HARWANSH KAUR Vs. SPECIAL AREA DEVELOPMENT AUTHORITY (COUNTER MAGNET), GWALIOR
|
October 22, 2021 |
|
HARYANA SPACE APPLICATION CENTRE Vs. PAN INDIA CONSULTANTS PVT. LTD.
|
January 20, 2021 |
|
HARYANA STAFF SELECTION COMMISSION Vs. PRIYANKA
|
September 1, 2021 |
|
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. RAMESHWAR DASS (DEAD)
|
April 8, 2021 |
|
HASMAT ALI Vs. AMINA BIBI
|
November 29, 2021 |
|
HC OF JUDICATURE FOR RAJASTHAN Vs. BHANWAR LAL LAMROR
|
August 24, 2021 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. MUKESH KUMAR
|
August 3, 2021 |
|
HEMRAJ RATNAKAR SALIAN Vs. HDFC BANK LTD.
|
August 17, 2021 |
|
HIGH COURT OF JUDICATURE AT MADRAS REP. BY ITS REGISTRAR GENERAL Vs. M.C. SUBRAMANIAM AND ORS.
|
February 17, 2021 |
|
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. STATE OF RAJASTHAN
|
September 29, 2021 |
|
HIGH COURT OF KERALA Vs. RESHMA A. AND OTHERS ETC
|
January 11, 2021 |
|
HIMACHAL PRADESH BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY Vs. THE CENTRAL EMPOWERED COMMITTEE ETC. AND OTHERS
|
January 12, 2021 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HIMACHAL ROAD TRANSPORT CORPORATION RETIRED EMPLOYEES UNION
|
February 22, 2021 |
|
HIMALAYA DISTILLERIES LIMITED Vs. URMILA PRADHAN
|
October 1, 2021 |
|
HIMALAYA VINTRADE PVT. LTD. Vs. MD. ZAHID
|
September 16, 2021 |
|
HIRONMOY SEN Vs. STATE OF WEST BENGAL
|
October 20, 2021 |
|
HONDA CARS INDIA LIMITED Vs. SUDESH BERRY
|
November 12, 2021 |
|
HOUSING COMMISSIONER Vs. NOOR MOHAMMAD
|
December 16, 2021 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. M.D. DAVASIA AND ORS.
|
February 11, 2021 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. PEARL BEVERAGES LIMITED
|
April 12, 2021 |
|
IL AND FS ENGINEERING AND CONSTRUCTIONS COMPANY LTD Vs. BHARGAVARAMA CONSTRUCTIONS
|
December 16, 2021 |
|
IMRAN JALAL Vs. STATE OF KARNATAKA
|
July 19, 2021 |
|
IN RE : ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U.P Vs. IN RE : ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U.P
|
July 14, 2021 |
|
IN RE : ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U.P. Vs. IN RE : ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U.P.
|
July 20, 2021 |
|
IN RE : CONTAGION OF COVID 19 VIRUS IN PRISONS Vs. IN RE : CONTAGION OF COVID 19 VIRUS IN PRISONS
|
July 16, 2021 |
|
IN RE : CONTAGION OF COVID 19 VIRUS IN PRISONS Vs. IN RE : CONTAGION OF COVID 19 VIRUS IN PRISONS
|
May 7, 2021 |
|
IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS
|
May 13, 2021 |
|
IN RE COGNIZANCE FOR EXTENSION OF LIMITATION Vs. XXXX
|
April 27, 2021 |
|
IN RE CONTAGION OF COVID 19 VIRUS IN CHILDREN PROTECTION HOMES Vs. IN RE CONTAGION OF COVID 19 VIRUS IN CHILDREN PROTECTION HOMES
|
June 7, 2021 |
|
IN RE VIJAY S. KURLE Vs. IN RE VIJAY S. KURLE
|
July 16, 2021 |
|
IN RE VIOLENCE IN LAKHIMPUR KHERI (UP) Vs. IN RE VIOLENCE IN LAKHIMPUR KHERI (UP)
|
November 17, 2021 |
|
IN RE.: LA-RESIDENTIA PROJECT Vs. IN RE.: LA-RESIDENTIA PROJECT
|
June 29, 2021 |
|
IN RE: COGNIZANCE FOR EXTENASION OF LIMITATION Vs. IN RE: COGNIZANCE FOR EXTENASION OF LIMITATION
|
September 23, 2021 |
|
IN RE: ADVOCATE ON RECORD INCLUDES A PROPRIETARY FIRM AND ORS. (20.01.2021 - SC) Vs. IN RE: ADVOCATE ON RECORD INCLUDES A PROPRIETARY FIRM AND ORS.
|
January 20, 2021 |
|
IN RE: ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U. P. Vs. IN RE: ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U. P.
|
July 16, 2021 |
|
IN RE: ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U.P. Vs. IN RE: ALARMING NEWSPAPER REPORT REGARDING KANWAR YATRA IN STATE OF U.P.
|
July 19, 2021 |
|
IN RE: BHAVNA LALL Vs. IN RE: BHAVNA LALL
|
August 2, 2021 |
|
IN RE: COGNIZANCE FOR EXTENSION OF LIMITATION Vs. IN RE: COGNIZANCE FOR EXTENSION OF LIMITATION
|
March 8, 2021 |
|
IN RE: DELAY IN RELEASE OF CONVICTS AFTER GRANT OF BAIL Vs. IN RE: DELAY IN RELEASE OF CONVICTS AFTER GRANT OF BAIL
|
September 23, 2021 |
|
IN RE: DISTRIBUTION OF ESSENTIAL SUPPLIES AND SERVICES DURING PANDEMIC Vs. IN RE: DISTRIBUTION OF ESSENTIAL SUPPLIES AND SERVICES DURING PANDEMIC
|
May 31, 2021 |
|
IN RE: DISTRIBUTION OF ESSENTIAL SUPPLIES AND SERVICES DURING PANDEMIC Vs. IN RE: DISTRIBUTION OF ESSENTIAL SUPPLIES AND SERVICES DURING PANDEMIC
|
April 30, 2021 |
|
IN RE: EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881. Vs. IN RE: EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881.
|
April 16, 2021 |
|
IN RE: MATTER OF GREAT PUBLIC IMPORTANCE TOUCHING UPON THE INDEPENDENCE OF JUDICIARY .VS. Vs. IN RE: MATTER OF GREAT PUBLIC IMPORTANCE TOUCHING UPON THE INDEPENDENCE OF JUDICIARY .VS.
|
February 18, 2021 |
|
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS
|
June 29, 2021 |
|
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS, BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
|
June 29, 2021 |
|
IN RE: T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
February 15, 2021 |
|
IN RE: T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
November 29, 2021 |
|
IN RE: TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL TRIALS Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
April 20, 2021 |
|
INCOME TAX OFFICER Vs. V.MOHAN
|
December 14, 2021 |
|
INDERPREET SINGH JHELUMI Vs. ZEENY JHELUMI
|
August 24, 2021 |
|
INDEX MEDICAL COLLEGE, HOSPITAL & RESEARCH CENTRE Vs. STATE OF MADHYA PRADESH & ORS.
|
February 3, 2021 |
|
INDIA RESURGENCE ARC PRIVATE LIMITED Vs. M/S. AMIT METALIKS LIMITED
|
May 13, 2021 |
|
INDIAN BANK Vs. MAHAVEER KHARIWAL
|
January 22, 2021 |
|
INDIAN INSTITUTE OF TECHNOLOGY KHARAGPUR Vs. SOUTRIK SARANGI
|
September 28, 2021 |
|
INDIAN SCHOOL, JODHPUR Vs. STATE OF RAJASTHAN
|
May 3, 2021 |
|
INDRA DEVI Vs. STATE OF RAJASTHAN
|
July 23, 2021 |
|
INDRAPAL SINGH Vs. STATE OF U.P.
|
September 21, 2021 |
|
INDSIL HYDRO POWER AND MANGANESE LIMITED Vs. STATE OF KERALA
|
September 6, 2021 |
|
INDUS BIOTECH PRIVATE LIMITED Vs. KOTAK INDIA VENTURE (OFFSHORE) FUND (EARLIER KNOWN AS KOTAK INDIA VENTURE LIMITED)
|
March 26, 2021 |
|
INOX RENEWABLES LTD. Vs. JAYESH ELECTRICALS LTD.
|
April 13, 2021 |
|
IRAPPA SIDDAPPA MURGANNAVAR Vs. STATE OF KARNATAKA
|
November 8, 2021 |
|
IREO GRACE REALTECH PVT LTD Vs. ABHISHEK KHANNA
|
January 11, 2021 |
|
ISHWARLAL MALI RATHOD Vs. GOPAL AND ORS
|
September 20, 2021 |
|
ISMAILBHAI I. KANSARA (D) Vs. STATE OF GUJARAT
|
July 13, 2021 |
|
J. CHITRA Vs. DISTRICT COLLECTOR AND CHAIRMAN STATE LEVEL VIGILANCE COMMITTEE, TAMIL NADU
|
September 2, 2021 |
|
JACOB PUNNEN Vs. UNITED INDIA INSURANCE CO. LTD
|
December 9, 2021 |
|
JAGANARAYAN LAL Vs. GIRIJA TIWARI
|
September 15, 2021 |
|
JAGMOHAN SINGH DHILLON Vs. SATWANT SINGH
|
March 26, 2021 |
|
JAGPAL SINGH Vs. CHAIRMAN ADMINISTRATIVE COMMITTEE, U.P. MILK UNION & DAIRY FEDERATION CENTRALIZED SERVICES
|
December 14, 2021 |
|
JAIDEV RAJNIKANT SHROFF Vs. POONAM JAIDEV SHROFF
|
December 3, 2021 |
|
JAIKAM KHAN Vs. STATE OF UTTAR PRADESH
|
December 15, 2021 |
|
JAIPUR ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED Vs. M/S AJAY SALES & SUPPLIERS
|
September 9, 2021 |
|
JAISHRI LAXMANRAO PATIL Vs. CHIEF MINISTER
|
March 8, 2021 |
|
JALKAL VIBHAG NAGAR NIGAM Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION
|
October 22, 2021 |
|
JAMIA MASJID Vs. K. V. RUDRAPPA
|
September 23, 2021 |
|
JARNAIL SINGH Vs. LACHHMI NARAIN GUPTA
|
September 14, 2021 |
|
JASBIR SINGH @ JASSA Vs. STATE OF PUNJAB
|
December 9, 2021 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
October 20, 2021 |
|
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY Vs. CRESCENT EDUCATIONAL SOCIETY
|
November 18, 2021 |
|
JAYAMMA Vs. STATE OF KARNATAKA
|
May 7, 2021 |
|
JAYAN Vs. STATE OF KERALA
|
October 22, 2021 |
|
JAYPEE KENSINGTON BOULEVARD APARTMENTS WELFARE ASSOCIATION Vs. NBCC (INDIA) LTD.
|
March 2, 2021 |
|
JAYPEE KENSINGTON BOULEVARD APARTMENTS WELFARE ASSOCIATION & ORS. Vs. NBCC (INDIA) LTD. & ORS.
|
March 24, 2021 |
|
JEEJA GHOSH Vs. UNION OF INDIA
|
December 1, 2021 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. M/S. RAMKRISHNA FORGING LIMITED
|
April 30, 2021 |
|
JHARKHAND URJA VIKAS NIGAM LIMITED Vs. STATE OF RAJASTHAN
|
December 15, 2021 |
|
JIGYA YADAV (MINOR) (THROUGH GUARDIAN/FATHER HARI SINGH Vs. C.B.S.E. (CENTRAL BOARD OF SECONDARY EDUCATION)
|
June 3, 2021 |
|
JITENDERA TANEJA Vs. STATE OF UTTAR PRADESH
|
February 19, 2021 |
|
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
September 6, 2021 |
|
JITHENDRAN Vs. NEW INDIA ASSURANCE CO. LTD.
|
October 27, 2021 |
|
JITUL JENTILAL KOTECHA Vs. STATE OF GUJARAT
|
November 12, 2021 |
|
JOGI Vs. THE STATE OF MADHYA PRADESH
|
November 8, 2021 |
|
JOGINDER Vs. STATE OF HARYANA
|
February 5, 2021 |
|
JOYDEEP MAJUMDAR Vs. BHARTI JAISWAL MAJUMDAR
|
February 26, 2021 |
|
JUDE LOBO Vs. STATE NCT OF DELHI
|
March 29, 2021 |
|
JUSTICE V. ESWARAIAH (RETD.) Vs. UNION OF INDIA
|
April 12, 2021 |
|
JYOTI JAISWAL Vs. NEERAJ KUMAR GUPTA
|
November 22, 2021 |
|
JYOTSANA SANGHI Vs. VISHAL SEKHANI
|
October 25, 2021 |
|
K. AKBAR ALI Vs. K. UMAR KHAN
|
February 12, 2021 |
|
K. ANUSHA Vs. REGIONAL MANAGER, SHRIRAM GENERAL INSURANCE CO.LTD
|
October 6, 2021 |
|
K. G. SHANTI Vs. UNITED INDIA INSURANCE CO. LTD
|
March 16, 2021 |
|
K. JAYARAM Vs. BANGALORE DEVELOPMENT AUTHORITY
|
December 8, 2021 |
|
K. KARUPPURAJ Vs. M. GANESAN
|
October 4, 2021 |
|
K. MURUGANANDAM Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE
|
August 12, 2021 |
|
K.ANJINAPPA Vs. K.C. KRISHNA REDDY
|
December 17, 2021 |
|
K.N. NAGARAJAPPA Vs. H. NARASIMHA REDDY
|
September 9, 2021 |
|
K.N. RAJAKUMAR Vs. V. NAGARAJAN
|
September 15, 2021 |
|
K.P. NATARAJAN Vs. MUTHALAMMAL
|
July 16, 2021 |
|
K.PRAKASH Vs. STATE OF KARNATAKA
|
March 19, 2021 |
|
K.S. RANGANATHA Vs. VITTAL SHETTY
|
December 8, 2021 |
|
K.V. MOHAMMED ZAKIR Vs. COMMISSIONER OF INCOME TAX, THRISSUR
|
September 24, 2021 |
|
K.V.ANIL MITHRA Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
October 27, 2021 |
|
KADUPUGOTLA VARALALKSHMI Vs. VUDAGIRI VENKATA RAO
|
February 16, 2021 |
|
KAILASH THAKAN Vs. STATE OF RAJASTHAN
|
October 8, 2021 |
|
KALA SINGH @ GURNAM SINGH Vs. STATE OF PUNJAB
|
September 21, 2021 |
|
KALABHAI HAMIRBHAI KACHHOT Vs. STATE OF GUJARAT
|
April 28, 2021 |
|
KALLU KHAN Vs. STATE OF RAJASTHAN
|
December 11, 2021 |
|
KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES Vs. SRIKEERTI REDDI PINGLE AND OTHERS
|
February 16, 2021 |
|
KALPRAJ DHARAMSHI Vs. KOTAK INVESTMENT ADVISORS LIMITED
|
March 10, 2021 |
|
KAMAL K. SINGH Vs. DINESH GUPTA
|
August 25, 2021 |
|
KAMLESH Vs. STATE OF M.P.
|
February 10, 2021 |
|
KAMLESH CHAUDHARY Vs. STATE OF RAJASTHAN
|
January 5, 2021 |
|
KANAGARAJ Vs. STATE
|
March 4, 2021 |
|
KANCHAN SHARMA Vs. STATE OF UTTAR PRADESH
|
September 17, 2021 |
|
KANUMURI RAGHURAMA KRISHNAM RAJU Vs. STATE OF ANDHRA PRADESH
|
May 21, 2021 |
|
KANUMURI RAGHURAMA KRISHNAM RAJU Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
|
KAPIL AGARWAL Vs. SANJAY SHARMA
|
March 1, 2021 |
|
KAPTAN SINGH Vs. STATE OF UTTAR PRADESH
|
August 13, 2021 |
|
KAPUR SINGH Vs. STATE OF HARYANA
|
March 3, 2021 |
|
KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED Vs. T.P. NATARAJA
|
September 21, 2021 |
|
KARTHIK SUBRAMANIAN Vs. B. SARATH BABU
|
March 2, 2021 |
|
KAVARAMPETA VENKATAIAH & ORS. Vs. GAYATRI EDUCATIONAL SOCIETY & ORS.
|
January 21, 2021 |
|
KAVITHA LANKESH Vs. STATE OF KARNATAKA
|
October 21, 2021 |
|
KAY BOUVET ENGINEERING LIMITED Vs. OVERSEAS INFRASTRUCTURE ALLIANCE (INDIA) PRIVATE LIMITED
|
August 10, 2021 |
|
KAYALULLA PARAMBATH MOIDU Vs. NAMBOODIYIL VINODAN
|
September 7, 2021 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. K.N. RADHAMANI
|
September 6, 2021 |
|
KERALA UNION OF WORKING JOURNALISTS Vs. UNION OF INDIA
|
February 15, 2021 |
|
KERALA UNION OF WORKING JOURNALISTS Vs. UNION OF INDIA
|
April 28, 2021 |
|
KERALEEYA SAMAJAM Vs. PRATIBHA DATTATRAY KULKARNI
|
October 1, 2021 |
|
KERLA PUBLIC SERVICE COMMISSION Vs. RADHAMANI
|
September 6, 2021 |
|
KEWAL KRISHAN Vs. RAJESH KUMAR
|
November 22, 2021 |
|
KHATEMA FIBRES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
|
September 28, 2021 |
|
KHOKAN @ KHOKHAN VISHWAS Vs. STATE OF CHHATTISGARH
|
February 11, 2021 |
|
KHOOB LAL Vs. STATE OF UTTAR PRADESH
|
May 7, 2021 |
|
KHUSHI RAM Vs. NAWAL SINGH
|
February 22, 2021 |
|
KIRAN DEVI Vs. RAVINDRA KUMAR YADAV
|
November 16, 2021 |
|
KIRAN DEVI Vs. BIHAR STATE SUNNI WAKF BOARD
|
April 5, 2021 |
|
KIRTI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
January 5, 2021 |
|
KISHORECHANDRA WANGKHEMCHA Vs. UNION OF INDIA
|
April 30, 2021 |
|
KORUKONDA CHALAPATHI RAO Vs. KORUKONDA ANNAPURNA SAMPATH KUMAR
|
October 1, 2021 |
|
KOTAK MAHINDRA BANK PRIVATE LIMITED Vs. AMBUJ A. KASLIWAL AND OTHERS
|
February 16, 2021 |
|
KOTHAPALLI VASENTHA Vs. VARAN TRANSPORT COMPANY
|
July 7, 2021 |
|
KRIDHAN INFRASTRUCTURE PVT. LTD. Vs. VENKATESAN SANKARANARAYAN AND ORS.
|
March 1, 2021 |
|
KRISHNA GOPAL TIWARY Vs. UNION OF INDIA
|
August 13, 2021 |
|
KRISHNA LAL CHAWLA Vs. STATE OF U.P.
|
March 8, 2021 |
|
KRISHNA MOHAN TRIPATHI Vs. STATE THROUGH ENFORCEMENT DIRECTORATE
|
May 25, 2021 |
|
KRISHNAN Vs. STATE
|
November 29, 2021 |
|
KRITI AGARWAL Vs. VEENA RASTOGI
|
February 1, 2021 |
|
KSHETRIMAYUM BIREN SINGH Vs. HON’BLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
|
December 8, 2021 |
|
KSHETRIMAYUM MAHESHKUMAR SINGH Vs. MANIPUR UNIVERSITY
|
January 5, 2021 |
|
KULJIT SINGH Vs. STATE OF PUNJAB
|
December 8, 2021 |
|
KUM NAZAMA Vs. MANAGING DIRECTOR, NWKRTC
|
November 11, 2021 |
|
KUMARI REKHA BHARATI Vs. STATE OF BIHAR
|
November 15, 2021 |
|
KUMER SINGH Vs. STATE OF RAJASTHAN
|
July 20, 2021 |
|
KURVAN ANSARI ALIAS KURVAN ALI Vs. SHYAM KISHORE MURMU
|
November 16, 2021 |
|
KUSHAL Vs. STATE OF UTTAR PRADESH
|
May 3, 2021 |
|
L & T FINANCE LTD Vs. PRAMOD KUMAR RANA
|
November 25, 2021 |
|
LACHHMI NARAIN SINGH Vs. SARJUG SINGH
|
August 17, 2021 |
|
LAKHVIR SINGH ETC. Vs. STATE OF PUNJAB
|
January 19, 2021 |
|
LAKKAMMA Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD
|
March 2, 2021 |
|
LAKSHMAN SINGH Vs. STATE OF BIHAR
|
July 23, 2021 |
|
LALA @ ANURAG PRAKASH AASRE Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
|
LALIT KUMAR JAIN Vs. UNION OF INDIA
|
May 21, 2021 |
|
LALITHA R.NATH Vs. KANNUR MEDICAL COLLEGE
|
February 18, 2021 |
|
LANKAPPA Vs. KARNATAKA INDUSTRIAL CORPORATION
|
December 8, 2021 |
|
LAUREATE BUILDWELL PVT.LTD Vs. CHARANJEET SINGH
|
July 22, 2021 |
|
LAXMAN PRASAD PANDEY Vs. STATE OF UTTAR PRADESH
|
December 11, 2021 |
|
LAXMAN SINGH Vs. UNION OF INDIA
|
July 9, 2021 |
|
LAXMI CONTINENTAL CONSTRUCTION CO. Vs. STATE OF U.P.
|
September 20, 2021 |
|
LAXMI PAT SURANA Vs. UNION BANK OF INDIA
|
March 26, 2021 |
|
LAXMIBAI CHANDARAGI B. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 8, 2021 |
|
LELU ALIAS LAIN KUMAR Vs. STATE OF CHHATTISGARH
|
April 6, 2021 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SUNITA
|
October 29, 2021 |
|
LOCHAN SHRIVAS Vs. STATE OF CHHATTISGARH
|
December 14, 2021 |
|
LOK PRAHARI THROUGH ITS GENERAL SECRETARY S.N. SHUKLA IAS (RETD.) Vs. UNION OF INDIA
|
April 20, 2021 |
|
LT. COL. NITISHA Vs. UNION OF INDIA
|
March 25, 2021 |
|
LT. COL. S.K. HARI Vs. STATE OF UTTAR PRADESH
|
March 1, 2021 |
|
M OF S ALLIED SILICA Vs. M OF S TATA CHEMICALS
|
January 6, 2021 |
|
M OF S LUCKY STAR COOPERATIVE HOUSING SOCIETY LIMITED Vs. M OF S OMKAR REALTORS AND DEVELOPERS PRIVATE LIMITED
|
February 16, 2021 |
|
M. C. MEHTA Vs. UNION OF INDIA
|
September 6, 2021 |
|
M. SAMPAT Vs. STATE OF CHHATISGARH
|
April 5, 2021 |
|
M.A KHALIQ & ORS. Vs. ASHOK KUMAR
|
September 15, 2021 |
|
M.B. MANJEGOWDA Vs. STATE OF KARNATAKA
|
February 8, 2021 |
|
M.C. MEHTA Vs. UNION OF INDIA
|
April 9, 2021 |
|
M.K. RANJITSINH & ORS. Vs. UNION OF INDIA
|
April 19, 2021 |
|
M.M. AQUA TECHNOLOGIES LTD Vs. COMMISSIONER OF INCOME TAX, DELHI-III
|
August 11, 2021 |
|
M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD Vs. K.P. DWIVEDI
|
December 3, 2021 |
|
M.R. VINODA Vs. M.S. SUSHEELAMMA (D) BY LRS
|
December 13, 2021 |
|
M/S ACME CLEANTECH SOLUTIONS PRIVATE LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 9, 2021 |
|
M/S JANPRIYA BUILDESTATE PVT. LTD Vs. AMIT SONI
|
December 7, 2021 |
|
M/S MAGADH SUGAR & ENERGY LTD. Vs. STATE OF BIHAR
|
September 24, 2021 |
|
M/S NEEHARIKA INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
April 13, 2021 |
|
M/S PREM COTTEX Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
October 5, 2021 |
|
M/S. DAIICHI SANKYO COMPANY LIMITED Vs. OSCAR INVESTMENTS LIMITED
|
February 18, 2021 |
|
M/S. ENVITECH MARINE CONSULTANTS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 12, 2021 |
|
M/S. KALAMANI TEX AND ANOTHER Vs. P. BALASUBRAMANIAN
|
February 10, 2021 |
|
M/S. NARINDER SINGH AND SONS Vs. UNION OF INDIA
|
November 18, 2021 |
|
M/S. NEWTECH PROMOTERS AND DEVELOPERS PVT. LTD Vs. STATE OF U.P.
|
November 11, 2021 |
|
M/S. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED Vs. STATE OF KERALA
|
April 22, 2021 |
|
M/S. PAHARPUR COOLING TOWERS LTD. Vs. UNION OF INDIA
|
July 12, 2021 |
|
M/S. PLR PROJECTS PVT. LTD. Vs. MAHANADI COALFIELDS LIMITED
|
April 20, 2021 |
|
M/S. RELIANCE ASSET RECONSTRUCTION COMPANY LTD Vs. M/S HOTEL POONJA INTERNATIONAL PVT. LTD
|
October 21, 2021 |
|
M/S. SILPI INDUSTRIES ETC AND OTHERS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 29, 2021 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
September 20, 2021 |
|
MADAN MOHAN MANOCHA Vs. CENTRAL POLLUTION CONTROL BOARD (CPCB
|
February 1, 2021 |
|
MADAN MOHAN SINGH Vs. VED PRAKASH ARYA
|
March 5, 2021 |
|
MADHAV Vs. STATE OF MADHYA PRADESH
|
August 18, 2021 |
|
MADHAVENDRA L. BHATNAGAR Vs. BHAVNA LALL
|
January 19, 2021 |
|
MADHYA BHARAT GRAMIN BANK Vs. PANCHAMLAL YADAV
|
July 13, 2021 |
|
MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. MANISH BAKAWALE
|
December 17, 2021 |
|
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA & ANR.
|
January 25, 2021 |
|
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA
|
July 14, 2021 |
|
MAHADEV MEENA Vs. PRAVEEN RATHORE
|
September 27, 2021 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. JSW STEEL LIMITED
|
December 10, 2021 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
October 8, 2021 |
|
MAHAVIR Vs. STATE OF MADHYA PRADESH
|
September 13, 2021 |
|
MAHENDRA K. C. Vs. STATE OF KARNATAKA
|
October 29, 2021 |
|
MAHENDRA TODI Vs. BIRLA SUNLIFE INSURANCE COMPANY LIMITED
|
December 11, 2021 |
|
MAHESH KUMAR AGARWAL (DEAD) Vs. NARESH CHANDRA
|
December 8, 2021 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED Vs. MAHESHBHAI TINABHAI RATHOD
|
February 16, 2021 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. MAHESHBHAI TINABHAI RATHOD
|
December 16, 2021 |
|
MAHMOOD KURDEYA Vs. NARCOTICS CONTROL BUREAU
|
December 7, 2021 |
|
MAJJI SANNEMMA Vs. REDDY SRIDEVI
|
December 16, 2021 |
|
MALLANAGOUDA Vs. NINGANAGOUDA
|
March 12, 2021 |
|
MALLAPPA Vs. STATE OF KARNATAKA
|
May 7, 2021 |
|
MALOOK SINGH Vs. STATE OF PUNJAB
|
September 28, 2021 |
|
MAMAN SINGH Vs. UNITED INDIA INSURANCE CO. LTD
|
September 6, 2021 |
|
MAMTA Vs. KAILASH CHAND AGRAWAL
|
November 22, 2021 |
|
MAMTA NAIR Vs. STATE OF RAJASTHAN
|
July 12, 2021 |
|
MAMTA SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 22, 2021 |
|
MAMTA SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 17, 2021 |
|
MANAGING DIRECTOR (SHRI GRISH BATRA) M/S.PADMINI INFRASTRUCTURE DEVELOPERS (I) LTD Vs. GENERAL SECRETARY (SHRI AMOL MAHAPATRA) ROYAL GARDEN RESDIENTS WELFARE ASSOCIATION
|
September 28, 2021 |
|
MANAGING DIRECTOR, K.S.R.T.C. Vs. BHARATHI M.R.
|
December 14, 2021 |
|
MANGALA WAMAN KARANDIKAR Vs. PRAKASH DAMODAR RANADE
|
May 7, 2021 |
|
MANI SQUARE LTD. Vs. NEMAI CHANDRA KUMAR (D)
|
March 3, 2021 |
|
MANISH KUMAR Vs. UNION OF INDIA
|
January 19, 2021 |
|
MANJARI TANTY @ LARIA Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 27, 2021 |
|
MANJEET SINGH Vs. STATE OF HARYANA
|
August 24, 2021 |
|
MANJIT Vs. UNION OF INDIA
|
January 29, 2021 |
|
MANJULA Vs. SHYAMSUNDAR
|
January 27, 2021 |
|
MANMOHAN LAL GUPTA Vs. MARKET COMMITTEE BHIKHI
|
September 20, 2021 |
|
MANMOHAN NANDA Vs. UNITED INDIA ASSURANCE CO. LTD
|
December 6, 2021 |
|
MANOHAR @ MANU Vs. STATE OF KARNATAKA
|
July 6, 2021 |
|
MANOHAR INFRASTRUCTURE AND CONSTRUCTIONS PRIVATE LIMITED Vs. SANJEEV KUMAR SHARMA
|
December 7, 2021 |
|
MANOHAR LAL SHARMA Vs. UNION OF INDIA
|
October 27, 2021 |
|
MANOHAR LOHIA JOINT HOSPITAL Vs. MUNNA PRASAD SAINI
|
September 20, 2021 |
|
MANOJ KUMAR SINGH Vs. STATE OF WEST BENGAL
|
October 6, 2021 |
|
MANOJ MISHRA @ CHHOTKAU Vs. STATE OF UTTAR PRADESH
|
October 8, 2021 |
|
MASSIMILANO LATORRE Vs. UNION OF INDIA
|
June 15, 2021 |
|
MATADIN SURAJMAL RAJORIA (DECEASED) THROUGH SOLE LEGATEE LALITA SATYANARAYAN KHANDELAWAL Vs. RAMDWAR MAHAVIR PANDE (DEAD) THR. LRS. & ORS.
|
September 21, 2021 |
|
MAVILAYI SERVICE COOPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX, CALICUT
|
January 12, 2021 |
|
MAYAN Vs. MUSTAFA
|
November 8, 2021 |
|
MD. ALFAZ ALI Vs. STATE OF ASSAM
|
September 14, 2021 |
|
MD. GHOUSEUDDIN Vs. SYED RIAZUL HUSSAIN
|
July 12, 2021 |
|
MEDICAL COUNCIL OF INDIA Vs. ANCHAL PARIHAR AND OTHERS
|
February 2, 2021 |
|
MEDICAL COUNCIL OF INDIA Vs. RITWIK
|
July 26, 2021 |
|
MEDICAL DIRECTOR, KANNUR DENTAL COLLEGE Vs. KERALA UNIVVERSITY OF HEALTH AND SCIENCES & ANR.
|
January 27, 2021 |
|
MEDINI C. Vs. BHARAT SANCHAR NIGAM LIMITED
|
September 21, 2021 |
|
MEENA PAWAIA Vs. ASHRAF ALI
|
November 18, 2021 |
|
MIHIR GOPE Vs. STATE OF JHARKHAND
|
January 8, 2021 |
|
MILKHI RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
October 8, 2021 |
|
MINAL SHARDUL SHAH Vs. SHARDUL NARENDRA SHAH
|
October 1, 2021 |
|
MIRZA IQBAL Vs. STATE OF UTTAR PRADESH
|
December 14, 2021 |
|
MITESH KUMAR J. SHA Vs. STATE OF KARNATAKA
|
October 26, 2021 |
|
MITHUN CHATTERJEE Vs. STATE OF ODISHA
|
November 12, 2021 |
|
MODIFIED VOLUNTARY RETIREMENT SCHEME OF 2002 OF AZAM JAHI MILL WORKERS ASSOCIATION Vs. NATIONAL TEXTILE CORPORATION LIMITED
|
October 26, 2021 |
|
MOFIL KHAN Vs. STATE OF JHARKHAND
|
November 26, 2021 |
|
MOHAMMAD SALIMULLAH AND ANR. Vs. UNION OF INDIA AND ORS.
|
April 8, 2021 |
|
MOHAN @SRINIVAS @ SEENA @TAILOR SEENA Vs. STATE OF KARNATAKA
|
December 13, 2021 |
|
MOHD ZAHID Vs. STATE
|
December 7, 2021 |
|
MOHD. ALEEM Vs. STATE OF U.P
|
November 25, 2021 |
|
MOHD. MUSTAFA Vs. UNION OF INDIA
|
November 16, 2021 |
|
MOHD. RAFIQ @ KALLU Vs. STATE OF MADHYA PRADESH
|
September 15, 2021 |
|
MOHD. RAZA Vs. GEETA @ GEETA DEVI
|
October 4, 2021 |
|
MOSSA KOYA KP Vs. STATE (NCT OF DELHI)
|
December 6, 2021 |
|
MOUMITA KAR Vs. PALLAB GAUTAM
|
September 20, 2021 |
|
MR. SURENDER KUMAR GUPTA Vs. J. M. HOUSING LIMITED
|
February 26, 2021 |
|
MS. X Vs. STATE OF JHARKHAND
|
January 20, 2021 |
|
MST. KALLI (D) THE LR. AMIN CHAND (D) Vs. CHOKLA @ CHOWKHRAM
|
December 17, 2021 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
April 8, 2021 |
|
MULTITASK SOLUTIONS Vs. ZILLA PARISHAD WASHIM
|
August 17, 2021 |
|
MUN MUN DUTTA Vs. STATE OF HARYANA
|
June 18, 2021 |
|
MUNAWAR Vs. STATE OF MADHYA PRADESH
|
February 5, 2021 |
|
MUNICIPAL CORPORATION FARIDABAD Vs. KHORI GAON RESIDENTS WELFARE ASSOCIATION
|
July 23, 2021 |
|
MUNICIPAL CORPORATION OF GR. MUMBAI Vs. ANKITA SINHA
|
October 25, 2021 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. ANKITA SINHA
|
October 7, 2021 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. NITIN SHANKAR DESHPANDE
|
August 13, 2021 |
|
MUNUSAMY Vs. LAND ACQUISITION OFFICER
|
September 29, 2021 |
|
MURALI Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
January 5, 2021 |
|
MURALI Vs. STATE OF KERALA
|
March 2, 2021 |
|
MURTHY Vs. C. SARADAMBAL
|
December 10, 2021 |
|
MUSUNURI SATYANARAYANA Vs. DR.TIRUMALA INDIRA DEVI
|
October 27, 2021 |
|
N. RAGHAVENDER Vs. STATE OF ANDHRA PRADESH
|
December 13, 2021 |
|
N. SUBRAMANIAN Vs. ARUNA HOTELS LTD. AND ORS.
|
March 3, 2021 |
|
N. TAHERA Vs. SEEMA BEGUM
|
November 30, 2021 |
|
N.JAYASREE Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD
|
October 25, 2021 |
|
N.N.GLOBAL MERCANTILE PRIVATE LIMITED Vs. INDO UNIQUE FLAME LIMITED
|
January 11, 2021 |
|
N.S. NANDIESHA REDDY Vs. KAVITHA MAHESH
|
August 3, 2021 |
|
N.VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
February 3, 2021 |
|
NAG LEATHERS PVT. LTD. Vs. DYNAMIC MARKETING PARTNERSHIP
|
November 18, 2021 |
|
NAGABHUSHAN Vs. STATE OF KARNATAKA
|
March 8, 2021 |
|
NAGENDRA SAH Vs. STATE OF BIHAR
|
September 14, 2021 |
|
NAIM KHAN Vs. SAJOUDDIN KHAN
|
February 15, 2021 |
|
NAIVEDYA ASSOCIATES Vs. KRITI NUTRIENTS LTD
|
August 2, 2021 |
|
NAJIYA NEERMUNDA Vs. KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
|
February 25, 2021 |
|
NAMBI NARAYANAN Vs. SIBY MATHEWS
|
July 26, 2021 |
|
NAMRATA VERMA Vs. STATE OF UTTAR PRADESH
|
September 6, 2021 |
|
NANDLAL LOHARIYA Vs. JAGDISH CHAND PUROHIT
|
November 8, 2021 |
|
NARAYAN DEORAO JAVLE (DECEASED) THROUGH LRS Vs. KRISHNA & ORS
|
August 17, 2021 |
|
NARAYAN SITARAMJI BADWAIK (DEAD) THR. LRS. Vs. BISARAM & ORS.
|
February 17, 2021 |
|
NARAYANA PRASAD SAHU Vs. STATE OF MADHYA PRADESH
|
October 29, 2021 |
|
NARBADA DEVI Vs. H.P.STATE FOREST CORPORATION
|
March 22, 2021 |
|
NARESH KUMAR Vs. KALAWATI
|
March 25, 2021 |
|
NASER BIN ABU BAKR YAFAI Vs. STATE OF MAHARASHTRA
|
October 20, 2021 |
|
NASIB SINGH Vs. STATE OF PUNJAB
|
October 8, 2021 |
|
NATHU SINGH Vs. STATE OF UTTAR PRADESH
|
May 28, 2021 |
|
NATIONAL COMPANY LAW TRIBUNAL AND APPELLATE TRIBUNAL BAR ASSOCIATION Vs. MINISTRY OF CORPORATE AFFAIRS
|
May 31, 2021 |
|
NATIONAL COMPANY, REPRESENTED BY ITS MANAGING PARTNER Vs. THE TERRITORY MANAGER, BHARAT PETROLEUM CORPORATION LTD.
|
November 11, 2021 |
|
NATIONAL CONFEDERATION OF OFFICERS ASSOCIATION OF CENTRAL PUBLIC SECTOR ENTERPRISES Vs. UNION OF INDIA
|
November 18, 2021 |
|
NATIONAL GANDHI MUSEUM Vs. SUDHIR SHARMA
|
September 24, 2021 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PANDARINATHAN GOVINDARAJULU
|
January 19, 2021 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. PROGRESSIVE CONSTRUCTION LIMITED
|
February 12, 2021 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA & OTHERS Vs. MADHUKAR KUMAR
|
September 23, 2021 |
|
NATIONAL INSURANCE CO. LTD. Vs. ANIL
|
December 9, 2021 |
|
NATIONAL INSURANCE CO. LTD. Vs. SHYAM SUNDER CHAWLA
|
July 29, 2021 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KALPANA MUDI
|
September 16, 2021 |
|
NATIONAL INSURANCE COMPANY LTD Vs. CHAMUNDESWARI
|
October 1, 2021 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HARESHWAR ENTERPRISES (P) LTD
|
August 18, 2021 |
|
NATIONAL LAW SCHOOL OF INDIA UNIVERSITY Vs. HRUDAY P.B.
|
July 9, 2021 |
|
NATIONAL SPOT EXCHANGE LIMITED Vs. MR. ANIL KOHLI, RESOLUTION PROFESSIONAL FOR DUNAR FOODS LIMITED
|
September 14, 2021 |
|
NATIONAL TESTING AGENCY Vs. VAISHANAVI VIJAY BHOPALE
|
November 12, 2021 |
|
NAVAYUGA ENGINEERING COMPANY Vs. BANGALORE METRO RAIL CORPORATION LIMITED
|
April 5, 2021 |
|
NAVEEN SINGH Vs. STATE OF UTTAR PRADESH
|
March 15, 2021 |
|
NAVNEET KAUR Vs. PRABHJEET SINGH CHANNA
|
November 15, 2021 |
|
NAWAL KISHORE SHARMA Vs. UNION OF INDIA AND OTHERS
|
February 10, 2021 |
|
NBCC (INDIA) LIMITED Vs. RAM TRIVEDI
|
March 8, 2021 |
|
NEELAM MANMOHAN ATTAVAR Vs. MANMOHAN ATTAVAR
|
February 5, 2021 |
|
NEELIMA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
August 17, 2021 |
|
NEENA ANEJA Vs. JAI PRAKASH ASSOCIATES LIMITED
|
March 16, 2021 |
|
NEERA SAGGI Vs. UNION OF INDIA & ORS
|
February 15, 2021 |
|
NEERAJ GARG Vs. SARITA RANI
|
August 2, 2021 |
|
NEHA Vs. VAIBHAV KUMAR
|
September 13, 2021 |
|
NEHA TYAGI Vs. LIEUTENANT COLONEL DEEPAK TYAGI
|
December 1, 2021 |
|
NEIL AURELIO NUNES & ORS. Vs. UNION OF INDIA
|
September 24, 2021 |
|
NERELLA CHIRANJEEVI ARUN KUMAR Vs. STATE OF ANDHRA PRADESH
|
August 2, 2021 |
|
NETAJI ACHYUT SHINDE (PATIL) Vs. STATE OF MAHARASHTRA
|
March 23, 2021 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. GANGA DEVI
|
September 27, 2021 |
|
NEW INDIA ASSURANCE Vs. URMILA SHUKLA
|
August 6, 2021 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G. SUJATHA
|
December 8, 2021 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. B. D. SINGHAL
|
July 15, 2021 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. 24 ORANGES LAB LLP
|
September 21, 2021 |
|
NEW VICTORIA MILLS Vs. SHRIKANT ARYA
|
September 27, 2021 |
|
NEXGEN INFRACON PRIVATE LIMITED Vs. MANISH KUMAR SINHA
|
January 11, 2021 |
|
NGAITLANG DHAR Vs. PANNA PRAGATI INFRASTRUCTURE PRIVATE LIMITED
|
December 17, 2021 |
|
NIDHI KUMARI Vs. ARCHIT BHARTIYA
|
November 12, 2021 |
|
NIDHI SETHI Vs. HARSH KUMAR
|
October 1, 2021 |
|
NISHA Vs. STATE OF MADHYA PRADESH
|
September 24, 2021 |
|
NITABEN DINESH PATEL Vs. DINESH DAHYABHAI PATEL
|
October 7, 2021 |
|
NIVEDITA SINGH Vs. ASHA BHARTI
|
December 7, 2021 |
|
NIYAJBASHA Vs. STATE OF KARNATAKA
|
December 8, 2021 |
|
NOORULLA KHAN Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
|
July 13, 2021 |
|
NORTH DELHI MUNICIPAL CORPORATION Vs. RAM NARESH SHARMA
|
August 3, 2021 |
|
NORTHERN WESTERN RAILWAY Vs. SANJAY SHUKLA
|
September 6, 2021 |
|
NTPC LTD Vs. DECONAR SERVICES
|
March 4, 2021 |
|
O.S. KANNAN Vs. A. ALIMA
|
September 17, 2021 |
|
OKRAM HENRY SINGH Vs. YUMKHAM ERABOT SINGH
|
May 6, 2021 |
|
OM PRAKASH Vs. STATE OF MADHYA PRADESH
|
February 12, 2021 |
|
OM PRAKASH Vs. STATE OF MADHYA PRADESH
|
June 22, 2021 |
|
OM PRAKASH SINGH Vs. STATE OF PUNJAB
|
August 5, 2021 |
|
OPTO CIRCUIT INDIA LIMITED Vs. AXIS BANK
|
February 3, 2021 |
|
ORATOR MARKETING PRIVATE LIMITED Vs. SAMTEX DESINZ PRIVATE LIMITED
|
July 26, 2021 |
|
ORIENTAL INSURANCE CO. LTD Vs. MALANA POWER COMPANY LTD
|
November 15, 2021 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KAHLON @ JASMAIL SINGH KAHLON (DECEASED) THROUGH HIS LEGAL REPRESENTATIVE NARINDER KAHLON GOSAKAN
|
August 16, 2021 |
|
P. MOHANRAJ Vs. M/S. SHAH BROTHERS ISPAT PRIVATE LIMITED
|
March 1, 2021 |
|
P.B. NAYAK Vs. MANAGING DIRECTOR, BHILAI STEEL PLANT
|
October 26, 2021 |
|
P.ISHWARI BAI Vs. ANJANI BAI
|
September 1, 2021 |
|
P.MOHANASUNDARAM Vs. BAR COUNCIL OF INDIA
|
December 10, 2021 |
|
P.SATYANARAYANA Vs. NANDYALA RAMA KRISHNA REDDY
|
December 16, 2021 |
|
PADAM NABH & SONS Vs. YASH PAL
|
November 17, 2021 |
|
PADAM S/O ROSHANLAL GHAI Vs. BALASAHEB S/O WASUDEORAO MOTGHARE
|
March 4, 2021 |
|
PADIA TIMBER COMPANY(P) LIMITED Vs. BOARD OF TRUSTEES OF VISAKHAPATNAM PORT TRUST
|
January 5, 2021 |
|
PADMINI CHOUDHARY Vs. DEEPAK KUMAR CHOUDHARY
|
October 1, 2021 |
|
PALLABI RAI Vs. RAHUL RAI
|
December 3, 2021 |
|
PANCH TATVA PROMOTERS PVT. LTD Vs. GPT STEEL INDUSTRIES LTD
|
September 17, 2021 |
|
PANI RAM Vs. UNION OF INDIA
|
December 17, 2021 |
|
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
August 19, 2021 |
|
PARAM BIR SINGH Vs. STATE OF MAHARASHTRA
|
March 24, 2021 |
|
PARDESHIRAM Vs. STATE OF M.P.(NOW CHHATTISGARH)
|
February 9, 2021 |
|
PARMAR SAMANTSINH UMEDSINH Vs. STATE OF GUJARAT
|
February 24, 2021 |
|
PARUBAI Vs. STATE OF MAHARASHTRA
|
August 10, 2021 |
|
PARUL JAISWAL Vs. AVINASH JAISWAL.
|
October 4, 2021 |
|
PARVATI DEVI \ RAM SAHAY MAHTO Vs. STATE OF BIHAR NOW STATE OF JHARKHAND
|
December 17, 2021 |
|
PARVEEN @ SONU Vs. STATE OF HARYANA
|
December 7, 2021 |
|
PASL WIND SOLUTIONS PRIVATE LIMITED Vs. GE POWER CONVERSION INDIA PRIVATE LIMITED
|
April 20, 2021 |
|
PATAN JAMAL VALI Vs. STATE OF ANDHRA PRADESH
|
April 27, 2021 |
|
PATEL JASHIBEN Vs. STATE OF GUJARAT
|
March 23, 2021 |
|
PATRICIA MUKHIM Vs. STATE OF MEGHALAYA
|
March 25, 2021 |
|
PAULMECH INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ODISHA
|
October 4, 2021 |
|
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
September 24, 2021 |
|
PAWANDEEPSINGH MAHENDRASINGH KOHLI Vs. STATE OF MAHARASHTRA
|
May 18, 2021 |
|
PHOENIX ARC PRIVATE LIMITED Vs. KETULBHAI RAMUBHAI PATEL
|
February 3, 2021 |
|
PHOENIX ARC PRIVATE LIMITED Vs. SPADE FINANCIAL SERVICES LIMITED
|
February 1, 2021 |
|
PHOOL SINGH Vs. STATE OF MADHYA PRADESH
|
December 1, 2021 |
|
PICHRA WARG KALYAN MAHASABHA HARYANA (REGD.) Vs. STATE OF HARYANA
|
August 24, 2021 |
|
PLACIDO FRANCISCO PINTO (D) BY LRS Vs. JOSE FRANCISCO PINTO
|
September 30, 2021 |
|
POOJA CERATECH PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
December 3, 2021 |
|
POOJA HEMANI Vs. MANISH HEMDEV
|
October 4, 2021 |
|
POOJA RATHOD Vs. TARUN RATHOD
|
December 6, 2021 |
|
POONAM Vs. SURENDER KUMAR
|
September 29, 2021 |
|
POONGAVANAM Vs. RELIANCE GENERAL INS. CO. LTD.
|
November 30, 2021 |
|
POORAN CHAND Vs. CHANCELLOR AND OTHERS
|
January 29, 2021 |
|
POTTAYIL RADHA Vs. STATE OF KERALA
|
December 8, 2021 |
|
POULAMI MONDAL & ORS. Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
June 11, 2021 |
|
PR. COMMISSIONER CENTRAL EXCISE DELHI Vs. DESIGN DIALOGUES INDIA PVT. LTD
|
June 29, 2021 |
|
PRABHAGIYA VAN ADHIKARI AWADH VAN PRABHAG Vs. ARUN KUMAR BHARDWAJ (DEAD
|
October 5, 2021 |
|
PRABHAT CHANDRA DAS Vs. UNION OF INDIA
|
November 30, 2021 |
|
PRABHAT GENERAL AGENCIES Vs. JAMMU AND KASHMIR BANK LTD.
|
July 9, 2021 |
|
PRABHAT KUMAR SINGH Vs. STATE OF BIHAR
|
August 6, 2021 |
|
PRABHAT STEEL TRADERS PVT. LTD Vs. JAYPRAKASH VYAS & ANR
|
February 3, 2021 |
|
PRACHI JAIN Vs. SHREYANSH JAIN
|
December 3, 2021 |
|
PRADEEP RAJKUMAR JAIN Vs. MANGANESE ORE(INDIA) LIMITED
|
December 10, 2021 |
|
PRADEEP S.WODEYAR Vs. STATE OF KARNATAKA
|
November 29, 2021 |
|
PRAKASH GUPTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 23, 2021 |
|
PRAMILA Vs. STATE OF UTTAR PRADESH
|
July 28, 2021 |
|
PRAMOD KUMAR AGRAWAL Vs. STATE OF M.P.
|
May 21, 2021 |
|
PRAMOD KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
March 16, 2021 |
|
PRANJAL KOMAL PATIL Vs. KOMAL DHANSINGH PATIL
|
December 9, 2021 |
|
PRASAD ENVIRO LABS PRIVATE LIMITED Vs. UNION OF INDIA
|
November 15, 2021 |
|
PRASHANT BHARTIYA Vs. STATE OF DELHI
|
July 30, 2021 |
|
PRASHANT DAGAJIRAO PATIL Vs. VAIBHAV @ SONU ARUN PAWAR
|
January 19, 2021 |
|
PRASHANT SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
|
October 8, 2021 |
|
PRATAP TECHNOCRATS (P) LIMITED Vs. MONITORING COMMITTEE OF RELIANCE INFRATEL LIMITED
|
August 10, 2021 |
|
PRATEEK PHAGIWALA Vs. CONSORTIUM OF NATIONAL LAW UNIVERSITIES
|
July 20, 2021 |
|
PRATHAMA U.P. GRAMIN BANK Vs. SUNEEL KUMAR
|
October 8, 2021 |
|
PRAVAT CHANDRA MOHANTY Vs. STATE OF ODISHA
|
February 11, 2021 |
|
PRAVEEN KUMAR.C.P Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 17, 2021 |
|
PRAVIN ELECTRICALS PRIVATE LIMITED Vs. GALAXY INFRA AND ENGINEERING PRIVATE LIMITED
|
March 8, 2021 |
|
PREETI ALOK SINGH Vs. ALOK ANIL SINGH
|
November 18, 2021 |
|
PREM LAL KORDE Vs. JAKIR KHAN
|
July 7, 2021 |
|
PREM NARAYAN SINGH Vs. HONBLE HIGH COURT OF MADHYA PRADESH
|
August 12, 2021 |
|
PREM SHANKAR PRASAD Vs. STATE OF BIHAR
|
October 21, 2021 |
|
PRESIDENT, NAGAR PANCHAYAT UMARI Vs. SHYAM CHARAN CHATURVEDI
|
July 14, 2021 |
|
PRITI SARAF Vs. STATE OF NCT OF DELHI
|
March 10, 2021 |
|
PRIYANKA ARYA Vs. ASHUTOSH ARYA
|
October 1, 2021 |
|
PRUTHIVIRAJ JAYANTIBHAI VANOL Vs. DINESH DAYABHAI VALA
|
July 26, 2021 |
|
PSA SICAL TERMINALS PVT. LTD Vs. BOARD OF TRUSTEES OF V.O. CHIDAMBRANAR PORT TRUST TUTICORIN
|
July 28, 2021 |
|
PUNALUR PAPER MILLS LIMITED Vs. WEST BENGAL MINERAL DEVELOPMENT AND TRADING CORPORATION LIMITED
|
March 1, 2021 |
|
PUNAM CO-OPERATIVE HOUSING SOCIETY LTD Vs. ALOK AGARWAL
|
November 12, 2021 |
|
PUNATSANGCHHU-I HYDROELECTRIC PROJECT AUTHORITY, BHUTAN Vs. LARSEN & TOUBRO LTD.
|
February 22, 2021 |
|
PUNE METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY Vs. PRAKASH HARKACHAND PARAKH
|
March 10, 2021 |
|
PUNEET SHARMA & ORS. ETC. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. & ANR. ETC.
|
April 7, 2021 |
|
PUNJAB STATE Vs. GANPATI RICE MILLS
|
October 20, 2021 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. RAMESH KUMAR AND COMPANY
|
November 13, 2021 |
|
PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. BALBIR KUMAR WALIA
|
July 9, 2021 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. BAL KRISHAN SHARMA
|
November 23, 2021 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. EMTA COAL LIMITED
|
September 21, 2021 |
|
PURNA CHANDRA SAHU Vs. STATE OF ORISSA
|
April 8, 2021 |
|
PUSAPATI ASHOK GAJAPATHI RAJU Vs. PUSAPATI MADHURI GAJAPATHI RAJU
|
November 9, 2021 |
|
PUSAPATI ASHOK GAJAPATHI RAJU Vs. PUSAPATI MADHURI GAJAPATHI RAJU
|
November 10, 2021 |
|
R. KALAI SELVI Vs. BHEEMAPPA
|
August 4, 2021 |
|
R. NATARAJAN Vs. STATE OF TAMIL NADU
|
July 1, 2021 |
|
R.DAMODARAN Vs. STATE
|
February 23, 2021 |
|
R.JANAKIAMMAL Vs. S.K.KUMARASAMY (DECEASED) THROUGH LEGAL REPRESENTATIVES
|
June 30, 2021 |
|
R.S. BHARATHI Vs. STATE REP. BY ASSISTANT COMMISSIONER OF POLICE
|
July 19, 2021 |
|
RABINDRA NATH SINGH Vs. STATE OF BIHAR
|
March 19, 2021 |
|
RACHNA Vs. ASHOK
|
November 22, 2021 |
|
RACHNA Vs. UNION OF INDIA
|
February 24, 2021 |
|
RADHA KRISHAN INDUSTRIES Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2021 |
|
RAGHUBIR SINGH ETC. Vs. STATE OF HARYANA
|
July 15, 2021 |
|
RAGHUNATH Vs. STATE OF UTTARAKHAND
|
January 7, 2021 |
|
RAGINI DWIVEDI Vs. STATE OF KARNATAKA
|
January 21, 2021 |
|
RAHMAT KHAN @RAMMU BISMILLAH Vs. DEPUTY COMMISSIONER OF POLICE
|
August 25, 2021 |
|
RAHUL Vs. STATE OF HARYANA
|
March 3, 2021 |
|
RAHUL S. SHAH Vs. JINENDRA KUMAR GANDHI
|
April 22, 2021 |
|
RAHUL SHARMA Vs. NATIONAL INSURANCE COMPANY LTD
|
May 7, 2021 |
|
RAHULRAJ MALL CO-OP SERVICE SOCIETY LIMITED Vs. STATE OF GUJARAT
|
September 1, 2021 |
|
RAJASTHAN HIGH COURT, JODHPUR Vs. AKASHDEEP MORYA
|
September 16, 2021 |
|
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED Vs. ANIL KANWARIYA
|
September 17, 2021 |
|
RAJAT SHARMA Vs. UNION OF INDIA
|
March 3, 2021 |
|
RAJEEV NOHWAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE, PUNE
|
September 24, 2021 |
|
RAJEEV SURI Vs. DELHI DEVELOPMENT AUTHORITY
|
January 5, 2021 |
|
RAJENDRA @ RAJAPPA Vs. STATE OF KARNATAKA
|
March 26, 2021 |
|
RAJENDRA BAJORIA Vs. HEMANT KUMAR JALAN
|
September 21, 2021 |
|
RAJENDRA KHARE Vs. SWAATI NIRKHI AND OTHERS
|
January 28, 2021 |
|
RAJENDRA NAROTTAMDAS SHETH Vs. CHANDRA PRAKASH JAIN
|
September 30, 2021 |
|
RAJESH AGGARWAL Vs. PURVANCHAL CONSTRUCTION WORKS PVT. LTD
|
September 3, 2021 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
November 11, 2021 |
|
RAJESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
February 18, 2021 |
|
RAJESH PRATAP GIRI Vs. STATE OF U.P.
|
March 5, 2021 |
|
RAJESH PRAVINCHANDRA RAJYAGURU Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
|
December 17, 2021 |
|
RAJINDER GOEL Vs. HIGH COURT OF PUNJAB AND HARYANA
|
August 2, 2021 |
|
RAJINDER KUMAR BANSAL Vs. MUNICIPAL COMMITTEE
|
August 17, 2021 |
|
RAJJAN KHAN Vs. STAE OF MADHYA PRADESH
|
July 9, 2021 |
|
RAJKUMAR BROTHERS AND PRODUCTION PRIVATE LIMITED Vs. HARISH AMILINENI SHAREHOLDER AND ERSTWHILE DIRECTOR OF AMILIONN TECHNOLOGIES PRIVATE LIMITED & ANR.
|
January 22, 2021 |
|
RAJKUMAR IMO SINGH Vs. DR. KHWAIRAKPAM LOKEN SINGH
|
March 3, 2021 |
|
RAJKUMAR SABU Vs. M/S. SABU TRADE PRIVATE LIMITED
|
May 7, 2021 |
|
RAJNEESH KUMAR PANDEY Vs. UNION OF INDIA
|
October 28, 2021 |
|
RAJU YADAV Vs. SARJU DUSADH
|
November 16, 2021 |
|
RAKESH Vs. STATE OF U.P.
|
July 6, 2021 |
|
RAKESH BHUSHAN PRASAD ALIAS RAKESH PRASAD Vs. RADHA DEVI (D) BY LRS.
|
September 7, 2021 |
|
RAKESH KUMAR Vs. STATE OF UTTAR PRADESH
|
September 24, 2021 |
|
RAKESH MISHRA Vs. STATE OF WEST BENGAL
|
January 18, 2021 |
|
RAKESH RAI Vs. STATE OF SIKKIM
|
December 9, 2021 |
|
RAKESH RANJAN SHRIVASTAVA Vs. STATE OF JHARKHAND
|
February 1, 2021 |
|
RAKESH VAISHNAV & ORS. Vs. UNION OF INDIA & ORS.
|
January 12, 2021 |
|
RAM GOPAL Vs. JOINT SECRETARY DEVELOPMENT AND PANCHAYAT DEPARTMENT
|
December 14, 2021 |
|
RAM KISHAN Vs. STATE OF RAJASTHAN
|
April 9, 2021 |
|
RAM KRISHNA PRASAD Vs. UNION OF INDIA
|
May 4, 2021 |
|
RAM MANOHAR LOHIA JOINT HOSPITAL Vs. MUNNA PRASAD SAINI
|
September 20, 2021 |
|
RAM RATAN Vs. STATE OF MADHYA PRADESH
|
December 17, 2021 |
|
RAM RATTAN Vs. DEVI RAM
|
October 7, 2021 |
|
RAM VIJAY SINGH Vs. STATE OF UTTAR PRADESH
|
February 25, 2021 |
|
RAMA NARANG Vs. RAMESH NARANG
|
January 19, 2021 |
|
RAMACHNADRAPURA MATH Vs. SRI SAMSTHANA MAHABALESHWARA DEVARU & ORS
|
April 19, 2021 |
|
RAMAKRISHNA VELAMATI Vs. MARUTHI CORPORATION LIMITED
|
July 29, 2021 |
|
RAMAWATAR Vs. STATE OF MADHYA PRADESH
|
October 25, 2021 |
|
RAMDAS WAYDHAN GADLINGE Vs. GYANCHAND NANURAM KRIPLANI
|
July 28, 2021 |
|
RAMESH ALIAS DAPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 22, 2021 |
|
RAMESH BHAVAN RATHOD Vs. VISHANBHAI HIRABHAI MAKWANA MAKWANA (KOLI) AND ANOTHER
|
April 20, 2021 |
|
RAMESH CHAND GOYAL Vs. BALBIR SINGH CHAKKAL
|
October 4, 2021 |
|
RAMESH CHANDRA SRIVASTAVA Vs. THE STATE OF U. P.
|
September 13, 2021 |
|
RAMESH KUMAR Vs. BHATINDA INTEGRATED COOPERATIVE COTTON SPINNING MILL
|
September 13, 2021 |
|
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 13, 2021 |
|
RAMESH KYMAL Vs. SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED
|
February 9, 2021 |
|
RAMGOPAL Vs. STATE OF MADHYA PRADESH
|
September 29, 2021 |
|
RAMGOPAL GAUTAM Vs. STATE OF RAJASTHAN
|
February 1, 2021 |
|
RANBIR SINGH Vs. EXECUTIVE ENG.P.W.D
|
September 2, 2021 |
|
RANDHEER SINGH Vs. STATE OF U.P.
|
September 2, 2021 |
|
RAPID METRORAIL GURGAON LIMITED Vs. HARYANA MASS RAPID TRANSPORT CORPORATION LIMITED
|
March 26, 2021 |
|
RASHI MANI MISHRA Vs. STATE OF UTTAR PRADESH
|
July 28, 2021 |
|
RASHID WALI BEG Vs. FARID PINDARI
|
October 28, 2021 |
|
RASHMI ROHAN SHETTY Vs. ROHAN RAGHUNATH SHETTY
|
October 25, 2021 |
|
RASMITA BISWAL Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
December 8, 2021 |
|
RATAN BABULAL LATH Vs. STATE OF KARNATAKA
|
September 6, 2021 |
|
RATNAM SUDESH IYER Vs. JACKIE KAKUBHAI SHROFF
|
November 10, 2021 |
|
RATUL MAHANTA Vs. NIRMALENDU SAHA
|
August 10, 2021 |
|
RAVINDER KUMAR DHARIWAL Vs. UNION OF INDIA
|
December 17, 2021 |
|
RAVINDER NATH AGARWAL Vs. YOGENDER NATH AGARWAL
|
February 12, 2021 |
|
RAVINDRA KUMAR SOOD Vs. GURDEEP SINGH
|
September 2, 2021 |
|
RAVINDRANATHA BAJPE Vs. MANGALORE SPECIAL ECONOMIC ZONE LTD.
|
September 27, 2021 |
|
RAVURI KRISHNA MURTHY Vs. STATE OF TELANGANA
|
March 5, 2021 |
|
REEPAK KANSAL Vs. UNION OF INDIA
|
June 30, 2021 |
|
REKHA SENGAR Vs. STATE OF MADHYA PRADESH
|
January 21, 2021 |
|
RELIANCE ASSET RECONSTRUCTION COMPANY LTD. Vs. HOTEL POONJA INTERNATIONAL PVT. LTD.
|
January 21, 2021 |
|
RESERVE BANK OF INDIA Vs. JAYANTILAL N. MISTRY
|
April 28, 2021 |
|
RIPUDAMAN SINGH Vs. TIKKA MAHESHWAR CHAND
|
July 6, 2021 |
|
RISHIPAL @ RISHIPAL SINGH SOLANKI Vs. AMARDEEP
|
March 5, 2021 |
|
RISHIPAL SINGH SOLANKI Vs. STATE OF UTTAR PRADESH
|
November 18, 2021 |
|
ROHIT PAWAR Vs. KIRAN UPADHYAY
|
July 23, 2021 |
|
RUCHIKA SWAIN Vs. SANDEEP KUMAR MALLICK
|
October 4, 2021 |
|
RUKMANI JETHANI Vs. GOPAL SINGH
|
July 23, 2021 |
|
RUSHIKESH BHARAT GARUD Vs. STATE OF MAHARASHTRA
|
December 10, 2021 |
|
S. KARTHIK Vs. N. SUBHASH CHAND JAIN
|
September 23, 2021 |
|
S. SHANKAR Vs. ELECTION COMMISSION OF INDIA
|
June 22, 2021 |
|
S.SUNDARA KUMAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION, THOOTHUKUDI DISTRICT, TAMIL NADU
|
January 13, 2021 |
|
SABITA SHASHANK SINGH Vs. SHASHANK SHEKHAR SINGH
|
March 1, 2021 |
|
SABITA SHASHANK SINGH Vs. SHASHANK SHEKHAR SINGH
|
April 5, 2021 |
|
SACHIN Vs. STATE OF MADHYA PRADESH
|
September 3, 2021 |
|
SACHIN KASHYAP Vs. SUSHIL CHANDRA SRIVASTAVA
|
July 15, 2021 |
|
SACHIN KUMAR Vs. DELHI SUBORDINATE SERVICE SELECTION BOARD
|
March 3, 2021 |
|
SACHIN YADAV Vs. STATE OF U.P.
|
May 1, 2021 |
|
SADAKAT KOTWAR Vs. STATE OF JHARKHAND
|
November 12, 2021 |
|
SADHANA SINH DANGI Vs. PINKI ASATI
|
December 16, 2021 |
|
SADHIKA Vs. NEERAJ SHRIVASTAV
|
September 24, 2021 |
|
SADIQUE Vs. STATE OF MADHYA PRADESH
|
September 7, 2021 |
|
SAFIQ AHMAD Vs. ICICI LOMBARD GENERAL INSURANCE CO.LTD
|
October 5, 2021 |
|
SAFIQ AHMAD Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD
|
December 16, 2021 |
|
SAGAR LOLIENKAR Vs. STATE OF GOA
|
November 18, 2021 |
|
SAHVAZ HUSSAIN @SAHBAZ AHMED @SHANU Vs. STATE OF RAJASTHAN
|
January 8, 2021 |
|
SAI BABA SALES PVT. LTD. Vs. UNION OF INDIA
|
November 26, 2021 |
|
SALIM Vs. NEW INDIA ASSURANCE CO, LTD
|
November 15, 2021 |
|
SALIM D. AGBOATWALA Vs. SHAMALJI ODDHAVJI THAKKAR
|
September 17, 2021 |
|
SALIMBHAI HAMIDBHAI MENON Vs. NITESHKUMAR MAGANBHAI PATEL
|
August 31, 2021 |
|
SALUJA CONSTRUCTION COMPANY Vs. NORTHERN COALFIELDS LIMITED
|
November 25, 2021 |
|
SAMAUL SK. Vs. STATE OF JHARKHAND
|
August 31, 2021 |
|
SAMI ULLAH Vs. ZULFIKAR NASIR
|
November 18, 2021 |
|
SANAM GUPTA Vs. STATE OF RAJASTHAN
|
February 1, 2021 |
|
SANATAN PANDEY Vs. STATE OF UTTAR PRADESH
|
October 7, 2021 |
|
SANDEEP Vs. STATE OF HARYANA
|
August 27, 2021 |
|
SANDEEP Vs. STATE OF HARYANA
|
December 8, 2021 |
|
SANDEEP GURURAJ Vs. STATE OF KARNATAKA
|
January 18, 2021 |
|
SANDEEP KHAITAN, RESOLUTION PROFESSIONAL FOR NATIONAL PLYWOOD INDUSTRIES LIMITED Vs. JSVM PLYWOOD INDUSTRIES LIMITED
|
April 22, 2021 |
|
SANGHAR ZUBER ISMAIL Vs. MINISTRY OF ENVIRONMENT, FORESTS AND CLIMATE CHANGE
|
August 31, 2021 |
|
SANJAY KANUBHAI TANTI Vs. THE SUPERINTENDENT
|
March 15, 2021 |
|
SANJAY KUMAR Vs. SUNIL
|
September 20, 2021 |
|
SANJAY KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
May 25, 2021 |
|
SANJAY KUMAR RAI Vs. STATE OF UTTAR PRADESH
|
May 7, 2021 |
|
SANJAY PRAKASH Vs. UNION OF INDIA
|
June 28, 2021 |
|
SANJAY RAMDAS PATIL Vs. SANJAY AND OTHERS
|
September 1, 2021 |
|
SANJEEV CHANDRA AGARWAL Vs. UNION OF INDIA
|
October 25, 2021 |
|
SANJIV PRAKASH Vs. SEEMA KUKREJA
|
April 6, 2021 |
|
SANTOSH KUMAR Vs. ASHOK CHAND AND ORS.
|
February 2, 2021 |
|
SARABJEET SINGH MOKHA Vs. DISTRICT MAGISTRATE, JABALPUR
|
October 29, 2021 |
|
SARANYA Vs. BHARATHI
|
August 24, 2021 |
|
SARASWATI EDUCATIONAL CHARITABLE TRUST Vs. UNION OF INDIA
|
February 24, 2021 |
|
SAREGAMA INDIA LIMITED Vs. NEXT RADIO LIMITED
|
September 27, 2021 |
|
SARTAJ SINGH Vs. STATE OF HARYANA
|
March 15, 2021 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
May 28, 2021 |
|
SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 14, 2021 |
|
SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 7, 2021 |
|
SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 28, 2021 |
|
SATENDRA KUMAR SINGH CHAUHAN Vs. UNION OF INDIA
|
April 5, 2021 |
|
SATISH CHAND SURANA Vs. RAJ KUMAR MESHRAM
|
December 6, 2021 |
|
SATPAL Vs. STATE OF HARYANA
|
March 3, 2021 |
|
SATPAL AND OTHERS Vs. STATE OF HARYANA
|
January 29, 2021 |
|
SATYA PRAKASH DWIVEDI Vs. MUNNA ALIAS CHANDRABHAN YADAV
|
August 17, 2021 |
|
SATYA PRAKASH DWIVEDI Vs. MUNNA
|
September 17, 2021 |
|
SAU. SANGEETA W/O SUNIL SHINDE Vs. STATE OF MAHARASHTRA
|
September 1, 2021 |
|
SAUDAN SINGH Vs. STATE OF UTTAR PRADESH
|
October 5, 2021 |
|
SAYYED AYAZ ALI Vs. PRAKASH G.GOYAL
|
July 20, 2021 |
|
SECRETARY TO GOVERNMENT DEPARTMENT Vs. A. KINGSTON DAVID
|
December 11, 2021 |
|
SECRETARY TO GOVT. DEPARTMENT OF EDUCATION (PRIMARY) Vs. BHEEMESH ALIAS BHEEMAPPA
|
December 16, 2021 |
|
SECUNDERABAD CANTONMENT BOARD Vs. B.RAMACHANDRAIAH
|
March 15, 2021 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. IL AND FS SECURITIES SERVICES LTD. & ORS.
|
March 16, 2021 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. IL AND FS SECURITIES SERVICES LTD.
|
September 21, 2021 |
|
SEEMA KAUSAR Vs. STATE OF MAHARASHTRA
|
September 6, 2021 |
|
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. POWER MECH PROJECTS LTD.
|
August 24, 2021 |
|
SESH NATH SINGH Vs. BAIDYABATI SHEORAPHULI CO-OPERATIVE BANK LTD
|
March 22, 2021 |
|
SGS INDIA LTD Vs. DOLPHIN INTERNATIONAL LTD.
|
October 6, 2021 |
|
SHABBIR HUSSAIN Vs. THE STATE OF MADHYA PRADESH
|
July 26, 2021 |
|
SHAHAJAHAN Vs. SHRIRAM GENERAL INS. CO. LTD.
|
November 12, 2021 |
|
SHAHID IQBAL KHAN Vs. STATE OF BIHAR
|
July 13, 2021 |
|
SHAIK AHMED Vs. STATE OF TELANGANA
|
June 28, 2021 |
|
SHAIKH ANSAR AHMAD MD. HUSAIN Vs. STATE OF MAHARASHTRA
|
October 5, 2021 |
|
SHAKUN SRIVASTAVA Vs. PREM PRAKASH SRIVASTAVA
|
October 4, 2021 |
|
SHAKUNTALA SHUKLA Vs. STATE OF UTTAR PRADESH
|
September 7, 2021 |
|
SHAKUNTALABAI ETC. Vs. UNION OF INDIA
|
November 18, 2021 |
|
SHANKARRAO BHAGWANTRAO PATIL Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
|
SHANMUGAM Vs. STATE BY INSPECTOR OF POLICE, TAMIL NADU
|
April 6, 2021 |
|
SHANTABEN BHURABHAI BHURIYA Vs. ANAND ATHABHAI CHAUDHARI
|
October 26, 2021 |
|
SHANTILATA SETHY Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD
|
December 11, 2021 |
|
SHETH M L VADUWALA EYE HOSPITAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
December 11, 2021 |
|
SHIKHA JAIN Vs. STATE OF UTTAR PRADESH
|
November 16, 2021 |
|
SHITAL FIBERS LIMITED Vs. INDIAN ACRYLICS LIMITED
|
April 6, 2021 |
|
SHIVAJI CHINTAPPA PATIL Vs. STATE OF MAHARASHTRA
|
March 2, 2021 |
|
SHIVAJI EDUCATION SOCIETY Vs. OM PRAKASH
|
November 22, 2021 |
|
SHIVALINGA @ SHIVALINGAYYA Vs. STATE OF KARNATAKA
|
February 15, 2021 |
|
SHORAJ SINGH Vs. CHARAN SINGH
|
October 8, 2021 |
|
SHRACHI BURDWAN DEVELOPERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
October 5, 2021 |
|
SHREYANS JAIN Vs. ARIJIT BHATTACHARYYA
|
April 5, 2021 |
|
SHREYANSH JHABAK Vs. STATE OF CHHATTISGARH
|
September 20, 2021 |
|
SHRI KRISHNA TRUST Vs. M/S RAJ BAI ANUSUYA DEVI GULACHA MEMORIAL CHARITABLE TRUST
|
October 21, 2021 |
|
SHRI SAURAV JAIN Vs. M/S. A. B. P. DESIGN
|
August 5, 2021 |
|
SHUBHAS JAIN Vs. RAJESHWARI SHIVAM
|
July 20, 2021 |
|
SHYAM SUNDER OBEROI Vs. DISTRICT AND SESSION JUDGE
|
December 8, 2021 |
|
SHYNO M.AYKARA Vs. NEW INDIA ASSURANCE CO.LTD
|
January 11, 2021 |
|
SIDDARAJU Vs. STATE OF KARNATAKA
|
September 28, 2021 |
|
SIDDHARTH Vs. STATE OF UTTAR PRADESH
|
August 16, 2021 |
|
SIDDHARTH MUKESH BHANDARI Vs. STATE OF GUJARAT
|
December 17, 2021 |
|
SINGARAM Vs. RAMANATHAN
|
August 24, 2021 |
|
SINNIBAI Vs. HITSHARAN
|
April 6, 2021 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
October 28, 2021 |
|
SIVASANKARAN Vs. SANTHIMEENAL
|
September 13, 2021 |
|
SJVNL Vs. CCC HIM JV
|
February 12, 2021 |
|
SK.SAKKAR @ MANNAN Vs. STATE OF WEST BENGAL
|
February 3, 2021 |
|
SMALL SCALE INDUSTRIAL MANUFACTURES ASSOCIATION (REGD.) Vs. UNION OF INDIA
|
March 23, 2021 |
|
SMRITI MADAN KANSAGRA Vs. PERRY KANSAGRA
|
October 7, 2021 |
|
SMT. MEENA PAWAIA Vs. ASHRAF ALI
|
November 18, 2021 |
|
SOMAN Vs. INLAND WATERWAYS AUTHORITY OF INDIA
|
December 10, 2021 |
|
SOMESH CHAURASIA Vs. STATE OF M.P.
|
March 12, 2021 |
|
SOMESH CHAURASIA Vs. STATE OF M.P.
|
July 22, 2021 |
|
SOMESH THAPLIYAL Vs. VICE CHANCELLOR, H.N.B. GARHWAL UNIVERSITY
|
September 3, 2021 |
|
SONAMATI DEVI Vs. MAHENDRA VISHWAKARMA
|
September 15, 2021 |
|
SONU Vs. STATE OF UTTAR PRADESH AND ORS.
|
March 1, 2021 |
|
SONU Vs. SONU YADAV
|
April 5, 2021 |
|
SONU SOOD & ANR. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ANR.
|
February 5, 2021 |
|
SOORAJMULL NAGARMULL Vs. BRIJESH MEHROTRA
|
December 14, 2021 |
|
SORATHIA BINDI Vs. STATE OF GUJARAT
|
June 1, 2021 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. S.KUMARS ASSOCIATES AKM (JV)
|
July 23, 2021 |
|
SOUTH INDIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2021 |
|
SREE SURYA DEVELOPERS Vs. N. SAILESH PRASAD
|
February 9, 2021 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. RAMJAN ALI
|
January 5, 2021 |
|
SRI MARTHANDA VARMA (D) TH. LRS. & ORS. Vs. STATE OF KERALA
|
September 22, 2021 |
|
SRI SAI RR INSTITUTE OF PHARMACY Vs. DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY
|
July 6, 2021 |
|
SRIDEVI DATLA Vs. UNION OF INDIA & ORS.
|
March 2, 2021 |
|
SRIHARI HANUMANDAS TOTALA Vs. HEMANT VITHAL KAMAT
|
August 9, 2021 |
|
SRINIVAS K. GOUDA Vs. KARNATAKA INSTITUTE OF MEDICAL SCIENCES
|
October 8, 2021 |
|
SRIPATI SINGH (SINCE DECEASED) THROUGH HIS SON GAURAV SINGH Vs. STATE OF JHARKHAND
|
October 28, 2021 |
|
STANDARD CHARTERED BANK Vs. R.C. SRIVASTAVA
|
September 29, 2021 |
|
STAR PAPER MILLS LIMITED Vs. BEHARILAL MADANLAL JAIPURIA LTD
|
December 16, 2021 |
|
STATE Vs. UTTAMCHAND BOHRA
|
December 9, 2021 |
|
STATE (NCT) OF DELHI Vs. RAJEEV SHARMA
|
January 29, 2021 |
|
STATE BANK OF INDIA Vs. VIBHA AGRO TECH LIMITED
|
October 20, 2021 |
|
STATE BANK OF INDIA Vs. AJAY KUMAR SOOD
|
March 12, 2021 |
|
STATE BANK OF INDIA Vs. C.K.KARUNAKARAN
|
September 30, 2021 |
|
STATE BAR COUNCIL OF MADHYA PRADESH Vs. UNION OF INDIA
|
December 16, 2021 |
|
STATE OF ANDHRA PRADESH AND ANOTHER Vs. SMT. DINAVAHI LAKSHMI KAMESHWARI
|
February 8, 2021 |
|
STATE OF BIHAR Vs. MADHU KANT RANJAN
|
December 16, 2021 |
|
STATE OF BIHAR Vs. PAWAN KUMAR
|
November 10, 2021 |
|
STATE OF BIHAR Vs. ANIL SINGH @ ANIL KUMAR SINGH
|
July 22, 2021 |
|
STATE OF BIHAR Vs. ARBIND JEE
|
September 28, 2021 |
|
STATE OF CHHATTISGARH Vs. M/S. SAL UDYOG PRIVATE LIMITED
|
November 8, 2021 |
|
STATE OF GOA AND ORS. Vs. FOUZIYA IMTIAZ SHAIKH AND ORS.
|
March 12, 2021 |
|
STATE OF GUJARAT Vs. NARAYAN @ NARAYAN SAI @ MOTA BHAGWAN ASARAM @ ASUMAL HARPALANI
|
October 20, 2021 |
|
STATE OF GUJARAT Vs. BHALCHANDRA LAXMISHANKAR DAVE
|
February 2, 2021 |
|
STATE OF HARYANA Vs. SHIV SHANKAR CONSTRUCTION CO
|
December 14, 2021 |
|
STATE OF HARYANA Vs. HARNAM SINGH
|
November 25, 2021 |
|
STATE OF HARYANA Vs. DARONACHARYA COLLEGE OF ENGINEERING
|
September 27, 2021 |
|
STATE OF HARYANA Vs. RAJ KUMAR
|
August 3, 2021 |
|
STATE OF HARYANA Vs. SHALIMAR ESTATES PRIVATE LIMITED
|
November 16, 2021 |
|
STATE OF JAMMU AND KASHMIR Vs. SHAHEENA MASARAT
|
September 29, 2021 |
|
STATE OF JAMMU AND KASHMIR Vs. DR.SALEEM UR REHMAN
|
October 29, 2021 |
|
STATE OF JHARKHAND Vs. BHAGIRATHI PRASAD DEY
|
November 30, 2021 |
|
STATE OF KARNATAKA Vs. M. BASAPPA REDDY
|
July 27, 2021 |
|
STATE OF KERALA Vs. POPULAR ESTATES (NOW DISSOLVED)
|
October 29, 2021 |
|
STATE OF KERALA Vs. LEESAMMA JOSEPH
|
January 7, 2021 |
|
STATE OF KERALA Vs. ROOPESH
|
October 29, 2021 |
|
STATE OF KERALA Vs. LEESAMMA JOSEPH
|
June 28, 2021 |
|
STATE OF KERALA Vs. MAHESH
|
March 19, 2021 |
|
STATE OF KERALA Vs. ANIL KUMAR
|
March 17, 2021 |
|
STATE OF KERALA Vs. M/S. JOSEPH & COMPANY
|
September 3, 2021 |
|
STATE OF KERALA Vs. K. AJITH
|
July 28, 2021 |
|
STATE OF M.P Vs. SHARAD GOSWAMI
|
April 7, 2021 |
|
STATE OF M.P. Vs. GHISILAL
|
November 22, 2021 |
|
STATE OF MADHYA PRADESH Vs. MAHENDRA ALIAS GOLU
|
October 25, 2021 |
|
STATE OF MADHYA PRADESH Vs. ASHISH AWASTHI
|
November 18, 2021 |
|
STATE OF MADHYA PRADESH Vs. KUNWAR SINGH
|
July 30, 2021 |
|
STATE OF MADHYA PRADESH Vs. SOMDUTT SHARMA
|
September 29, 2021 |
|
STATE OF MADHYA PRADESH Vs. AKHILESH JHA
|
September 6, 2021 |
|
STATE OF MADHYA PRADESH Vs. PUJARI UTTHAN AVAM KALYAN SAMITI
|
September 6, 2021 |
|
STATE OF MAHARASHTRA Vs. PANKAJ JAGSHI GANGAR
|
December 3, 2021 |
|
STATE OF ODISHA Vs. PRATIMA MOHANTY
|
December 11, 2021 |
|
STATE OF ODISHA Vs. BANABIHARI MOHAPATRA
|
February 12, 2021 |
|
STATE OF ODISHA Vs. SUNANDA MAHAKUDA
|
January 11, 2021 |
|
STATE OF ODISHA Vs. ARATI MOHAPATRA
|
September 27, 2021 |
|
STATE OF ODISHA Vs. KAMALINI KHILAR
|
April 28, 2021 |
|
STATE OF ODISHA Vs. ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA)
|
June 29, 2021 |
|
STATE OF ODISHA Vs. SATISH KUMAR ISHWARDAS GAJBHIYE
|
October 6, 2021 |
|
STATE OF ORISSA Vs. PREMALATA MOHAPATRA
|
October 29, 2021 |
|
STATE OF ORISSA Vs. SAKHI BEWA (DEAD)
|
November 23, 2021 |
|
STATE OF PUNJAB Vs. SAUDAGAR ALI
|
October 26, 2021 |
|
STATE OF RAJASTHAN Vs. LOVE KUSH MEENA
|
March 24, 2021 |
|
STATE OF RAJASTHAN Vs. BABLU @ OM PRAKASH
|
November 24, 2021 |
|
STATE OF RAJASTHAN Vs. TEJMAL CHOUDHARY
|
December 16, 2021 |
|
STATE OF RAJASTHAN Vs. ASHOK KUMAR KASHYAP
|
April 13, 2021 |
|
STATE OF RAJASTHAN Vs. SHIV CHARAN MEENA
|
September 17, 2021 |
|
STATE OF RAJASTHAN Vs. SURJI DEVI
|
October 7, 2021 |
|
STATE OF TAMIL NADU Vs. M.S. VISWANATHAN
|
September 20, 2021 |
|
STATE OF TAMIL NADU Vs. NATIONAL SOUTH INDIAN RIVER INTERLINKING AGRICULTURIST ASSOCIATION
|
November 23, 2021 |
|
STATE OF TAMIL NADU Vs. K. SHOBANA
|
March 5, 2021 |
|
STATE OF U.P Vs. CHUNNI LAL
|
November 23, 2021 |
|
STATE OF U.P Vs. MITHUN SINGH
|
September 24, 2021 |
|
STATE OF U.P. Vs. SHYAM LAL JAISWAL
|
October 7, 2021 |
|
STATE OF U.P. Vs. AISHWARYA PANDEY
|
December 3, 2021 |
|
STATE OF U.P. Vs. VIKASH KUMAR SINGH
|
November 22, 2021 |
|
STATE OF UTTAR PRADESH Vs. PANKAJ KUMAR
|
November 18, 2021 |
|
STATE OF UTTAR PRADESH Vs. SABHA NARAIN
|
January 22, 2021 |
|
STATE OF UTTAR PRADESH Vs. AMBARISH
|
April 19, 2021 |
|
STATE OF UTTAR PRADESH Vs. DR. MANOJ KUMAR SHARMA
|
July 9, 2021 |
|
STATE OF UTTAR PRADESH Vs. JAIL SUPERINTENDENT (ROPAR)
|
March 26, 2021 |
|
STATE OF UTTAR PRADESH Vs. PREMLATA
|
October 5, 2021 |
|
STATE OF UTTAR PRADESH Vs. KRISHNA BAHADUR SINGH
|
September 17, 2021 |
|
STATE OF UTTAR PRADESH Vs. PRINCIPAL ABHAY NANDAN INTER COLLEGE
|
September 27, 2021 |
|
STATE OF UTTAR PRADESH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 20, 2021 |
|
STATE OF UTTAR PRADESH Vs. PRASHANT AGARWAL
|
August 16, 2021 |
|
STATE OF UTTAR PRADESH Vs. UTTAM SINGH
|
August 3, 2021 |
|
STATE OF UTTARAKHAND Vs. SURESHWATI
|
January 20, 2021 |
|
STATE OF WEST BENGAL Vs. DIPAK MISHRA
|
March 26, 2021 |
|
STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE Vs. N. SEENIVASAGAN
|
March 1, 2021 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. GOURI DEV
|
November 18, 2021 |
|
SUBHASH Vs. SUREKHA HANUMANT BANKAR
|
February 26, 2021 |
|
SUBHRANSU SARKAR Vs. INDRANI SARKAR (NEE DAS)
|
September 14, 2021 |
|
SUBODH KUMAR Vs. SHAMIM AHMED
|
March 3, 2021 |
|
SUDESH KEDIA Vs. UNION OF INDIA
|
April 9, 2021 |
|
SUDHA SINGH Vs. STATE OF UTTAR PRADESH
|
April 23, 2021 |
|
SUDHANSHU RANJAN Vs. AMIT KHARE
|
August 16, 2021 |
|
SUDHIR KUMAR @ S. BALIYAN Vs. VINAY KUMAR G.B.
|
September 15, 2021 |
|
SUDHIR KUMAR ATREY Vs. UNION OF INDIA
|
October 26, 2021 |
|
SUDHIR KUMAR KAD Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 7, 2021 |
|
SUDHIR KUMAR SINGH Vs. JAISHRI
|
December 9, 2021 |
|
SUDIPTA CHAKROBARTY Vs. RANAGHAT S.D.HOSPITAL
|
February 15, 2021 |
|
SUGHAR SINGH Vs. HARI SINGH (DEAD) THROUGH LRS.
|
October 26, 2021 |
|
SUKHBIR Vs. AJIT SINGH
|
April 30, 2021 |
|
SULOCHANABAI SWAROPCHAND CHAWRE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
|
September 20, 2021 |
|
SUMAN CHADHA Vs. CENTRAL BANK OF INDIA
|
August 9, 2021 |
|
SUMAN CHANDRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 16, 2021 |
|
SUMAN DEVI Vs. STATE OF UTTARAKHAND
|
March 25, 2021 |
|
SUMATHI Vs. NATIONAL INSURANCE CO. LTD.
|
December 15, 2021 |
|
SUMETI VIJ Vs. PARAMOUNT TECH FAB INDUSTRIES
|
March 9, 2021 |
|
SUNIL KUMAR @ SUDHIR KUMAR Vs. STATE OF UTTAR PRADESH
|
May 25, 2021 |
|
SUNIL TODI Vs. STATE OF GUJARAT
|
December 3, 2021 |
|
SUNITA AGRAWAL Vs. BHANWARLAL
|
February 1, 2021 |
|
SUNITA MANOJ SINH Vs. STATE OF MAHARASHTRA
|
August 11, 2021 |
|
SUNNY ABRAHAM Vs. UNION OF INDIA
|
December 17, 2021 |
|
SUNNY SHARMA Vs. STATE OF MAHARASHTRA
|
February 19, 2021 |
|
SUPERTECH LIMITED Vs. EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION
|
August 31, 2021 |
|
SUPERTECH LTD Vs. EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION
|
October 4, 2021 |
|
SUPREME BHIWANDI WADA MANOR INFRASTRUCTURE PVT.LTD. Vs. STATE OF MAHARASTRA
|
July 26, 2021 |
|
SUPREME COURT MIDDLE INCOME GROUP LEGAL AID SOCIETY Vs. VIDYASAGAR
|
December 3, 2021 |
|
SURAJDEO MAHTO Vs. STATE OF BIHAR
|
August 4, 2021 |
|
SURAZ INDIA TRUST Vs. UNION OF INDIA
|
September 29, 2021 |
|
SURENDRA BANGALI @ SURENDRA SINGH ROUTELE Vs. STATE OF JHARKHAND
|
February 4, 2021 |
|
SURENDRA KUMAR Vs. STATE OF U.P.
|
April 20, 2021 |
|
SURENDRAN Vs. SUB-INSPECTOR OF POLICE
|
June 30, 2021 |
|
SURESH KUKREJA Vs. STATE OF M. P.
|
May 4, 2021 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
March 26, 2021 |
|
SURESH KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 29, 2021 |
|
SURINDER SINGH Vs. STATE (UNION TERRITORY OF CHANDIGARH)
|
November 26, 2021 |
|
SURYA EDUCATIONAL AND CHARITABLE TRUST Vs. SETIA BUILDERS ENGINEERS AND CONTRACTORS
|
September 20, 2021 |
|
SUSHIL KUMAR TRIPATHI Vs. JAGADGURU RAM BHADRACHARYA HANDICAPPED UNIVERSITY
|
October 29, 2021 |
|
SUVARNA COOPERATIVE BANK LTD Vs. STATE OF KARNATAKA
|
December 9, 2021 |
|
SUZLON ENERGY LTD. Vs. JAYANTHI
|
November 18, 2021 |
|
SWAATI NIRKHI Vs. STATE (NCT OF DELHI)
|
March 9, 2021 |
|
SWATI CHAUDHARY Vs. NITESH KUMAR
|
October 4, 2021 |
|
SWATI ULHAS KERKAR AND OTHERS Vs. SANJAY WALAVALKAR AND OTHERS
|
February 10, 2021 |
|
SWETABH SUMAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 25, 2021 |
|
SY. AZHAR SY. KALANDAR Vs. STATE OF MAHARASHTRA
|
September 13, 2021 |
|
SYED AFSAR PASHA QUADRI Vs. STATE OF TELANGANA
|
September 17, 2021 |
|
T V BINDU Vs. UNIVERSITY OF KERALA
|
August 3, 2021 |
|
T.V.RAMAKRISHNA REDDY Vs. M.MALLAPPA
|
September 7, 2021 |
|
TAIJUDDIN Vs. STATE OF ASSAM
|
December 1, 2021 |
|
TAMIL NADU HOUSING BOARD Vs. ABDUL SALAM SARKAR
|
January 13, 2021 |
|
TAMMINEDI RAMAKRISHNA Vs. N.JAYALAKSHMI
|
August 23, 2021 |
|
TATA CONSULTANCY SERVICES LIMITED Vs. VISHAL GHISULAL JAIN
|
November 23, 2021 |
|
TATA CONSULTANCY SERVICES LIMITED Vs. CYRUS INVESTMENTS PRIVATE LIMITED
|
March 26, 2021 |
|
TATA MOTORS LIMITED Vs. ANTONIO PAULO VAZ
|
February 18, 2021 |
|
TEJINDER KUMAR JOLLY Vs. STATE OF UTTARAKHAND
|
November 18, 2021 |
|
TEK CHAND Vs. BHAKRA BEAS MANAGEMENT BOARD
|
July 29, 2021 |
|
TELANGANA STATE WAKF BOARD Vs. MOHAMED MUZAFAR
|
August 3, 2021 |
|
THE CHAIRPERSON GOVERNING BODY DAULAT RAM COLLEGE Vs. DR.ASHA
|
January 5, 2021 |
|
THE INTERNATIONAL ASSOCIATION FOR PROTECTION OF INTELLECTUAL PROPERTY (INDIA GROUP) Vs. UNION OF INDIA
|
February 12, 2021 |
|
THE KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY MEMBER SECRETARY Vs. MARADU MUNICIPALITY
|
May 6, 2021 |
|
THE PROJECT DIRECTOR, NATIONAL HIGHWAYS NO.45 E AND 220 NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M. HAKEEM
|
July 20, 2021 |
|
THE STATE (GNCT OF DELHI) NARCOTICS CONTROL BUREAU Vs. LOKESH CHADHA
|
March 2, 2021 |
|
THOTA SRIDHAR REDDY Vs. MANDALA RAMULAMMA
|
October 1, 2021 |
|
THWAHA FASAL Vs. UNION OF INDIA
|
October 28, 2021 |
|
TRANSPORT CORP.OF INDIA LTD Vs. EMPLOYEE STATE INSURANCE CORPN
|
October 29, 2021 |
|
TRIDHARA MOHANTY ALIAS PATTNAIK Vs. STATE OF ODISHA
|
May 11, 2021 |
|
TRIYAMBAK S. HEGDE Vs. SRIPAD
|
September 23, 2021 |
|
U.A. BASHEER THROUGH G.P.A. HOLDER Vs. STATE OF KARNATAKA AND ANOTHER
|
February 17, 2021 |
|
U.N.BORA, EX.CHIEF EXECUTIVE OFFICER Vs. ASSAM ROLLER FLOUR MILLS ASSOCIATION
|
October 26, 2021 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. NOOR MOHAMMAD
|
December 16, 2021 |
|
U.P. HOUSING AND DEVELOPMENT BOARD AND ORS. Vs. NAMIT SHARMA
|
February 3, 2021 |
|
U.P.AWAS EVAM VIKASH PARISHAD Vs. ASHA RAM (D)
|
March 23, 2021 |
|
UFLEX LTD Vs. GOVERNMENT OF TAMIL NADU
|
September 17, 2021 |
|
ULTIMATE V. CARBON Vs. DISTRICT ENVIRONMENTAL ENGINEER
|
September 20, 2021 |
|
UMA SHANKER SHARMA Vs. REGISTRAR GENERAL HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
October 20, 2021 |
|
UMESH CHANDRA Vs. STATE OF UTTARAKHAND
|
August 11, 2021 |
|
UNION BANK OF INDIA Vs. KRUPANIDHI EDUCATIONAL TRUST
|
July 13, 2021 |
|
UNION OF INDIA Vs. VISHNU AROMA POUCHING PVT LTD.
|
June 29, 2021 |
|
UNION OF INDIA Vs. METHU MEDA
|
October 6, 2021 |
|
UNION OF INDIA Vs. ILMO DEVI
|
October 7, 2021 |
|
UNION OF INDIA Vs. N.MURUGESAN
|
October 7, 2021 |
|
UNION OF INDIA Vs. OMKAR NATH DHAR
|
October 7, 2021 |
|
UNION OF INDIA Vs. TRILOK S. BHANDARI
|
September 29, 2021 |
|
UNION OF INDIA Vs. ABHIRAM VERMA
|
September 30, 2021 |
|
UNION OF INDIA Vs. ONKAR NATH DHAR
|
August 5, 2021 |
|
UNION OF INDIA Vs. VKC FOOTSTEPS INDIA PVT LTD
|
September 13, 2021 |
|
UNION OF INDIA Vs. PUNA HINDA
|
September 6, 2021 |
|
UNION OF INDIA Vs. S.NARASIMHULU NAIDU (DEAD)
|
August 27, 2021 |
|
UNION OF INDIA Vs. DALBIR SINGH
|
September 21, 2021 |
|
UNION OF INDIA Vs. RAKESH MALHOTRA
|
May 5, 2021 |
|
UNION OF INDIA Vs. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA
|
July 23, 2021 |
|
UNION OF INDIA Vs. RAJENDRA N.SHAH
|
July 20, 2021 |
|
UNION OF INDIA Vs. SHIV SANGRAM
|
June 28, 2021 |
|
UNION OF INDIA Vs. MANOJ KUMAR
|
August 31, 2021 |
|
UNION OF INDIA Vs. RAKESH MALHOTRA AND ANR.
|
May 6, 2021 |
|
UNION OF INDIA Vs. JITENDRA
|
January 8, 2021 |
|
UNION OF INDIA Vs. RAM BAHADUR YADAV
|
November 26, 2021 |
|
UNION OF INDIA Vs. MUDRIKA SINGH
|
December 3, 2021 |
|
UNION OF INDIA Vs. MOHAMMED ARIF JAMEEL
|
May 7, 2021 |
|
UNION OF INDIA Vs. BHARTI AIRTEL LTD.
|
October 28, 2021 |
|
UNION OF INDIA Vs. MANRAJ ENTERPRISES
|
November 18, 2021 |
|
UNION OF INDIA Vs. EX. CONSTABLE RAM KARAN
|
November 11, 2021 |
|
UNION OF INDIA Vs. P. BALASUBRAHMANAYAM
|
March 4, 2021 |
|
UNION OF INDIA Vs. A. ALAGAM PERUMAL KONE
|
February 22, 2021 |
|
UNION OF INDIA Vs. R.JAYASANKARAN
|
February 1, 2021 |
|
UNION OF INDIA Vs. VIJAYKUMAR V.IYER
|
February 1, 2021 |
|
UNION OF INDIA Vs. PRATEEK SHUKLA
|
March 8, 2021 |
|
UNION OF INDIA Vs. CENTRAL TIBETAN SCHOOLS ADMIN
|
February 4, 2021 |
|
UNION OF INDIA Vs. R.K. SHARMA
|
April 28, 2021 |
|
UNION OF INDIA Vs. RAJ GROW IMPEX LLP
|
June 17, 2021 |
|
UNION OF INDIA Vs. AMRITA SINHA
|
December 11, 2021 |
|
UNION OF INDIA Vs. K.A.NAJEEB
|
February 1, 2021 |
|
UNION OF INDIA Vs. RADHEY SHYAM
|
January 28, 2021 |
|
UNION OF INDIA & ORS. Vs. K. PREMAKUMARI ETC. ETC.
|
January 28, 2021 |
|
UNION OF INDIA AND ANR Vs. A.SHAINAMOL, IAS AND ANR
|
October 22, 2021 |
|
UNION OF INDIA THROUGH NARCOTICS CONTROL BUREAU, LUCKNOW Vs. MD. NAWAZ KHAN
|
September 22, 2021 |
|
UNION PUBLIC SERVICE COMMISSION Vs. BIBHU PRASAD SARANGI AND ORS.
|
March 5, 2021 |
|
UNITECH LIMITED Vs. TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION
|
February 17, 2021 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SUSHIL KUMAR GODARA
|
September 30, 2021 |
|
UNIVERSITY OF DELHI Vs. DELHI UNIVERSITY CONTRACT EMPLOYEES UNION
|
March 25, 2021 |
|
UPENDRA CHOUDHURY Vs. BULANDSHAHAR DEVELOPMENT AUTHORITY AND ORS.
|
February 11, 2021 |
|
UTKAL SUPPLIERS Vs. MAA KANAK DURGA ENTERPRISES & ORS.
|
April 9, 2021 |
|
UTTAM SUTRADHAR Vs. STATE OF TRIPURA
|
March 3, 2021 |
|
UTTAR PRADESH FOREST CORPORATION LUCKNOW Vs. VIJAY KUMAR YADAV
|
November 23, 2021 |
|
UTTAR PRADESH JAL VIDYUT Vs. BALBIR SINGH
|
September 13, 2021 |
|
UTTAR PRADESH POWER CORPORATION LIMITED Vs. KISAN COLD STORAGE AND ICE FACTORY
|
December 7, 2021 |
|
UTTAR PRADESH POWER TRANSMISSION CORPORATION LIMITED Vs. CG POWER AND INDUSTRIAL SOLUTIONS LIMITED
|
May 12, 2021 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NATIONAL INSURANCE CO.LIMITED
|
July 14, 2021 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GAJADHAR NATH
|
December 8, 2021 |
|
UTTAR PRADESH SUBORDINATE SERVICE SELECTION COMMISSION Vs. BRIJENDRA PRATAP SINGH
|
December 14, 2021 |
|
V. ANANTHA RAJU Vs. T.M. NARASIMHAN
|
October 26, 2021 |
|
V. PRABHAKARA Vs. BASAVARAJ K.
|
October 7, 2021 |
|
V. SENTHUR Vs. M. VIJAYAKUMAR, IAS, SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
October 1, 2021 |
|
V.N. PATIL Vs. K. NIRANJAN KUMAR
|
March 4, 2021 |
|
V.N. PUBLIC HEALTH AND EDUCATIONAL TRUST Vs. STATE OF KERALA
|
February 24, 2021 |
|
V.NAGARAJAN Vs. SKS ISPAT AND POWER LTD
|
October 22, 2021 |
|
V.SREENIVASA REDDY Vs. B.L.RATHNAMMA
|
April 8, 2021 |
|
VAIBHAVI ENTERPRISE Vs. NOBEL CERA COAT
|
October 21, 2021 |
|
VAISHNO DEVI CONSTRUCTION REP. THR. SOLE PROPRIETOR (D) THR. LRS Vs. UNION OF INDIA
|
October 21, 2021 |
|
VALSAN P. Vs. STATE OF KERALA
|
October 21, 2021 |
|
VANDANA SINGH Vs. PRASHANT KUMAR
|
December 3, 2021 |
|
VANGALA KASTURI RANGACHARYULU Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 27, 2021 |
|
VASANT Vs. STATE OF MAHARASHTRA
|
August 9, 2021 |
|
VASUKI Vs. SANTHI
|
October 7, 2021 |
|
VED & ANR. Vs. STATE OF HARYANA & ANR.
|
April 8, 2021 |
|
VEDANTA LTD Vs. GOA FOUNDATION
|
July 9, 2021 |
|
VEENA PANDEY Vs. UNION OF INDIA
|
November 18, 2021 |
|
VELLADURAI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
September 14, 2021 |
|
VELLANKI FRAME WORKS Vs. COMMERCIAL TAX OFFICER, VISAKHAPATNAM
|
January 13, 2021 |
|
VENIGALLA KOTESWARAMMA Vs. MALAMPATI SURYAMBA
|
January 19, 2021 |
|
VICE CHAIRMAN & MANAGING DIRECTOR, CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. SHISHIR REALTY PRIVATE LIMITED
|
November 29, 2021 |
|
VICE CHANCELLOR ANAND AGRICULTURE UNIVERSITY Vs. KANUBHAI NANUBHAI VAGHELA
|
July 26, 2021 |
|
VIIT PHARMACY COLLEGE AND ANOTHER Vs. DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY AND ANOTHER
|
April 15, 2021 |
|
VIJAY PEINULY Vs. STATE OF UTTARAKHAND
|
August 12, 2021 |
|
VIJETA CONSTRUCTION Vs. INDUS SMELETERS LTD
|
September 23, 2021 |
|
VIKAS CHAWLA Vs. STATE OF UTTAR PRADESH
|
February 1, 2021 |
|
VIKAS KISHANRAO GAWALI Vs. STATE OF MAHARASHTRA
|
March 4, 2021 |
|
VIKASH KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
|
February 11, 2021 |
|
VIKRANT VIKAL TRIPATHI Vs. STATE OF UTTAR PRADESH
|
September 28, 2021 |
|
VIMLA DEVI Vs. CHHABIRAM
|
November 16, 2021 |
|
VINOD DUA Vs. UNION OF INDIA
|
June 3, 2021 |
|
VINOD KRISHAN KHANNA Vs. AMRITSAR SWADESHI WOOLLEN MILLS PRIVATE LIMITED
|
February 23, 2021 |
|
VINOD KUMAR Vs. AMRITPAL @ CHHOTU
|
November 30, 2021 |
|
VINOD KUMAR , IAS Vs. UNION OF INDIA
|
June 29, 2021 |
|
VINOD KUMAR BHAGAT Vs. STATE OF JAMMU & KASHMIR
|
November 17, 2021 |
|
VINOD KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
November 16, 2021 |
|
VINOD PRASAD RATURI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 5, 2021 |
|
VIPAN KUMAR DHIR Vs. STATE OF PUNJAB
|
October 4, 2021 |
|
VIRAM @ VIRMA Vs. STATE OF MADHYA PRADESH
|
November 23, 2021 |
|
VISHAL VIJAY KALANTRI Vs. SHAILEN SHAH
|
August 6, 2021 |
|
VISHWABANDHU Vs. KRISHNA
|
September 29, 2021 |
|
VISHWAS BHANDARI Vs. STATE OF PUNJAB
|
February 3, 2021 |
|
VISHWWANTH BIRADAR Vs. DEEPIKA
|
June 11, 2021 |
|
VODAFONE ESSAR CELLULAR LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COCHIN
|
September 29, 2021 |
|
VVF (INDIA) LIMITED Vs. STATE OF MAHARASHTRA
|
December 3, 2021 |
|
W. EDWIN WILLSON Vs. UNION OF INDIA
|
August 12, 2021 |
|
WAHAB UDDIN Vs. KM.MEENAKSHI GAHLOT
|
November 13, 2021 |
|
WELSPUN SPECIALTY SOLUTIONS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
|
November 13, 2021 |
|
WESTINGHOUSE SAXBY FARMER LIMITED Vs. COMMR.OF CENTRAL EXCISE CALCUTTA
|
March 8, 2021 |
|
XXX Vs. STATE OF KERALA
|
November 22, 2021 |
|
YASAR AYUB KAPADIA Vs. STATE OF MAHARASHTRA
|
May 21, 2021 |
|
YASHWANTRAO BHASKARRAO DESHMUKH Vs. RAGHUNATH KISAN SAINDANE
|
October 8, 2021 |
|
YATIN NARENDRA OZA Vs. HIGH COURT OF GUJARAT
|
October 28, 2021 |
|
YENGKHOM SURCHANDRA SINGH Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
|
December 8, 2021 |
|
YOGENDRA YADAV Vs. STATE OF UTTAR PRADESH
|
January 22, 2021 |
|
YOGESH Vs. STATE OF HARYANA
|
April 6, 2021 |
|
YOGESH AGGARWAL Vs. ANEJA CONSULTANCY (A PART OF ANEJA GOURP)
|
September 14, 2021 |
|
ZARIFUDDIN Vs. ABDUL QADIR
|
September 20, 2021 |
|
ZNK TRADERS PRIVATE LIMITED Vs. SHRI KISHORE SHANKAR SIGNAPURKAR
|
December 13, 2021 |
LOGIN