COMMISSIONER OF CUSTOMS,AHMEDABAD Vs. M/S.ESSAR STEEL LTD.
|
April 13, 2015 |
A. PRABHAKARA REDDY AND CO. Vs. STATE OF MADHYA PRADESH AND ORS.
|
August 24, 2015 |
A.B.H. SAKKAREGOWDA Vs. STATE OF KARNATAKA
|
August 26, 2015 |
A.C. NARAYANAN Vs. STATE OF MAHARASHTRA AND ANOTHER
|
January 28, 2015 |
A.N. SACHDEVA Vs. MAHARSHI DAYANAND UNIVERSITY AND ORS
|
August 10, 2015 |
A.P. POWER COORDINATION COMMITTEE AND ORS. Vs. LANCO KONDAPALLI POWER LTD. AND ORS.
|
October 16, 2015 |
A.R. DAHIYA Vs. SEBI
|
November 26, 2015 |
A.R. VENUGOPAL Vs. JOTHEESWARAN AND ORS.
|
July 1, 2015 |
A.R.S. AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY
|
September 8, 2015 |
A.RAGHU Vs. GOVT. OF ANDHRA PRDESH
|
March 26, 2015 |
ABC Vs. STATE (NCT OF DELHI)
|
July 6, 2015 |
ABDUL KARIM Vs. STATE OF ASSAM
|
February 26, 2015 |
ABDUL RAZAK AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
May 15, 2015 |
ABDUL RAZZAQ Vs. STATE OF U.P.
|
March 16, 2015 |
ABDUL WAHEED Vs. STATE OF UTTAR PRADESH
|
September 1, 2015 |
ABHAY SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
|
January 19, 2015 |
ABHINAV SHARMA Vs. SUNIL SAMDARIA
|
May 15, 2015 |
ADANI AGRI FRESH LTD Vs. MAHABOOB SHARIF AND OTHERS
|
December 2, 2015 |
ADANI POWER LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
|
March 31, 2015 |
ADARSH KHALSA SANYKUT SAHAKARI KHETI SAMITI LTD. Vs. URMILA AGARWAL (D) THR LRS.
|
March 24, 2015 |
ADDL. DIR. GENERAL, DTE. GENERAL OF CENTRAL EXCISE Vs. KIRAN MACHINES
|
October 15, 2015 |
ADI SAIVA SIVACHARIYARGAL NALA SANGAM & ORS Vs. THE GOVERNMENT OF TAMIL NADU & ANR
|
December 16, 2015 |
AERO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2015 |
AG Vs. SHIV KUMAR YADAV
|
September 10, 2015 |
AGRICULTURAL INCOME TAX OFFICER AND ORS. Vs. GOODRICKE GROUP LTD. AND ORS.
|
March 25, 2015 |
AHMED SHAH Vs. STATE OF RAJASTHAN
|
January 9, 2015 |
AHMEDABAD MUNICIPAL CORPORATION Vs. RAJUBHAI SOMABHAI BHARWAD
|
July 1, 2015 |
AHUJASONS SHAWL WALE (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 16, 2015 |
AIDEK TOURISM SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2015 |
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2015 |
AJAY KUMAR CHOUDHARY Vs. UNION OF INDIA (UOI) AND ORS.
|
February 16, 2015 |
AJAY RAMDAS RAMTEKE AND ORS. Vs. MAHANAGAR SUDHAR SAMITI AND ORS.
|
February 2, 2015 |
AJIT BALSE Vs. RANGA KARKERE
|
February 24, 2015 |
AJITHKUMAR P. AND ORS. Vs. REMIN K.R. AND ORS.
|
October 13, 2015 |
AKBAR Vs. ASHOK SAHU AND ORS.
|
February 27, 2015 |
AKHIL BHARTIYA VIDYARTHI PARISHAD Vs. UNION OF INDIA & ORS.
|
January 30, 2015 |
AKHILESH KUMAR SINGH Vs. RAM DAWAN AND ORS.
|
September 23, 2015 |
ALEXANDER GEORGE Vs. COMMISSIONER OF INCOME-TAX
|
March 20, 2015 |
ALI HASAN Vs. STATE OF UTTARAKHAND
|
December 8, 2015 |
ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 16, 2015 |
ALL KERALA ONLINE LOTTERY DEALERS ASSOCIATION Vs. STATE OF KERALA & ORS.
|
November 5, 2015 |
ALUVA JANASEVA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 30, 2015 |
AMARKANT RAI Vs. STATE OF BIHAR AND ORS.
|
March 13, 2015 |
AMBICA PRASAD Vs. ALAM AND ORS.
|
April 8, 2015 |
AMBIKAPATHI AMMAL Vs. KANDASWAMY KOIL
|
March 10, 2015 |
AMBUJA CEMENT LTD. Vs. COMMISSIONER OF C. EX.
|
August 21, 2015 |
AMRUTLAL LILADHARBHAI KOTAK AND ORS. Vs. STATE OF GUJARAT
|
February 26, 2015 |
ANDAMAN TIMBER INDUSTRIES Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 2, 2015 |
ANDHRA PRADESH INDL INFRASTRUCTURAL CORPORATION LTD Vs. SHIVANI ENGINEERING INDUSTRIES
|
February 25, 2015 |
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
May 15, 2015 |
ANDISAMY CHETTIAR Vs. SUBBURAJ CHETTIAR
|
December 8, 2015 |
ANDRE DE MENEZES Vs. BRENDA NAZARETH MENEZES AND ORS.
|
September 2, 2015 |
ANIL JAIN AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
|
January 22, 2015 |
ANIL JOSHI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 9, 2015 |
ANIL KALRA Vs. J.D. PANDEY AND ORS.
|
September 29, 2015 |
ANILRAO KALAJERAO BABAR Vs. SANGLI DISTRICT CENTRAL COOPERATIVE BANK LTD. AND ORS.
|
April 7, 2015 |
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS.
|
November 18, 2015 |
ANIRUDH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
March 20, 2015 |
ANKUR STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2015 |
ANUPAM CHAKRABORTY AND ORS. Vs. SUPERTECH LTD. AND ORS.
|
February 16, 2015 |
ANVIL CABLES PVT. LTD. Vs. COMMNR. OF CENTRAL TAXES AND SERVICE TAX
|
February 6, 2015 |
APPAREL EXPORT PROMOTION COUNCIL Vs. COLLEGE CULTURE
|
July 29, 2015 |
ARIANE ORGACHEM PVT LTD Vs. WYETH EMPLOYEES UNION
|
April 29, 2015 |
ARJUN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
January 13, 2015 |
ARSHAD Vs. STATE OF PUNJAB
|
September 7, 2015 |
ARUN BHASKAR ADARKAR Vs. MINA SRINIVASAN KRISHNAN AND ORS.
|
February 17, 2015 |
ARUNBHAI KALYANBHAI SUTARIYA Vs. NUTAN NAGRIK SAHAKARI BANK LTD. AND ORS.
|
March 10, 2015 |
ARUTLA SHANKARAIAH Vs. STATE OF ANDHRA PRADESH
|
August 18, 2015 |
ARVIND BANSAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 13, 2015 |
ASGER IBRAHIM AMIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 12, 2015 |
ASHA VERMAN Vs. MAHARAJ SINGH
|
March 27, 2015 |
ASHAPURA MINE-CHEM LTD. Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
|
April 16, 2015 |
ASHARAM BAPU Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
ASHISH GOPALDAS ALIAS GOPIKISAN LOHIYA Vs. STATE OF MAHARASHTRA
|
August 10, 2015 |
ASHISH PLASTIC INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 2015 |
ASHOK Vs. STATE OF MAHARASHTRA
|
March 11, 2015 |
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 17, 2015 |
ASHOK RANGNATH NAGAR Vs. SHRIKANT GOVINDRAO SANGVIKAR
|
October 27, 2015 |
ASHWANI KUMAR @ ASHU Vs. STATE OF PUNJAB
|
April 16, 2015 |
ASHWATHAMMA Vs. LAKSHMAMMA
|
February 16, 2015 |
ASIT KUMAR DAS Vs. J. PANDA, THE CHIEF POST MASTER GENERAL & ORS.
|
January 22, 2015 |
ASSAM PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
April 8, 2015 |
ASSAM SANMILITA MAHASANGHA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 21, 2015 |
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. INSPECTOR OF POLICE
|
February 27, 2015 |
ASSISTANT COMMISSIONER Vs. HINDUSTAN URBAN INFRASTRUCTURE LTD.
|
January 13, 2015 |
ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND ORS. Vs. NETLEY B ESTATE AND ORS.
|
March 17, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VICTORY AQUA FARM LTD.
|
September 4, 2015 |
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA AND ORS. Vs. RADHEY SHYAM PANDEY AND ORS.
|
February 26, 2015 |
ASSIT. COMMR. OF I.T. BANGALORE Vs. MICRO LABS LTD.
|
December 10, 2015 |
AVAS AYUKT, U.P. AVAS EVAM VIKAS PARISHAD AND ORS. Vs. BHAGWAN TIWARI AND ORS.
|
March 20, 2015 |
AVASARALA TECHNOLOGIES LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
|
March 30, 2015 |
AVENUE SUPERMARTS PVT. LTD Vs. MRS. NISCHINT BHALLA
|
October 8, 2015 |
AVENUE SUPERMARTS PVT. LTD. Vs. NISCHINT BHALLA
|
July 8, 2015 |
AVINASH KUMAR SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 6, 2015 |
B P L LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN-II COMMISSIONERATE
|
May 5, 2015 |
B. JAYARAMAN Vs. V. ANANDARAJ AND ORS.
|
February 4, 2015 |
B. RADHAKRISHNAN Vs. STATE OF TAMIL NADU
|
November 17, 2015 |
B. SRINIVASULU AND ORS. Vs. NELLORE MUNICIPAL CORPORATION AND ORS.
|
August 17, 2015 |
B.K.S. MARULASIDDAIAH AND COMPANY Vs. MADRAS PAKKU MANDY
|
January 8, 2015 |
B.S. SHESHAGIRI SETTY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 15, 2015 |
BABA SHIV NATH SINGH Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
September 8, 2015 |
BABLU KUMAR Vs. STATE OF BIHAR
|
July 20, 2015 |
BABU SINGH KUSHWAHA Vs. CBI AND ORS.
|
November 4, 2015 |
BABURAJ AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 25, 2015 |
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND ORS.
|
August 7, 2015 |
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA & ORS.
|
July 31, 2015 |
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
|
January 13, 2015 |
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
|
February 20, 2015 |
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND ORS.
|
April 17, 2015 |
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
|
January 30, 2015 |
BADRU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
February 26, 2015 |
BAGRI SYNTHETICS PRIVATE LTD. Vs. HANUMAN PRASAD BAGRI
|
September 29, 2015 |
BAJAJ AUTO LTD. Vs. COMMISSIONER OF C. EX. & CUS., AURANGABAD
|
July 29, 2015 |
BALAJEE INGOT INDIA PVT. LTD. Vs. UNION OF INDIA
|
April 24, 2015 |
BALASAHEB ARJUN TORBOLE Vs. ADMINISTRATOR & DIVISIONAL COMMISSIONER
|
April 1, 2015 |
BALBHADRA PARASHAR Vs. STATE OF MADHYA PRADESH
|
December 10, 2015 |
BALBIR SINGH @ BALBIR AND OTHERS ETC. ETC. Vs. STATE OF HARYANA AND OTHERS ETC. ETC.
|
April 22, 2015 |
BALDEV SINGH Vs. STATE OF HARYANA
|
November 4, 2015 |
BALESHWAR DAYAL JAISWAL Vs. BANK OF INDIA & ORS
|
August 5, 2015 |
BALHAR SINGH Vs. SARWAN SINGH AND ORS.
|
February 26, 2015 |
BALJINDER PAL KAUR Vs. STATE OF PUNJAB AND ORS.
|
September 8, 2015 |
BALKAR Vs. SURRENDER
|
November 27, 2015 |
BALU @ BAL SUBRAMANIAM & ANR Vs. STATE (U.T. OF PONDICHERRY)
|
October 16, 2015 |
BALU S/O ONKAR PUND Vs. STATE OF MAHARASHTRA
|
February 2, 2015 |
BANGALORE ELECTRICITY SUPPLY CO. LTD. Vs. KONARK POWER PROJECTS LTD. AND ORS.
|
April 28, 2015 |
BANK OF SHARJAH Vs. JOPLIN OVERSEAS INVESTMENT PVT. LTD. AND ORS.
|
February 25, 2015 |
BANWARI LAL AND ORS. Vs. BALBIR SINGH
|
August 25, 2015 |
BAR COUNCIL OF INDIA Vs. AJAYINDER SANGWAN AND ORS.
|
November 2, 2015 |
BARANAGORE JUTE FACTORY PLC. AND ORS. Vs. SHREEKISHAN OMPRAKASH AND ORS.
|
March 12, 2015 |
BASANT SHARMA Vs. STATE OF BIHAR
|
April 6, 2015 |
BASAVANTAPPA Vs. IRAPPA
|
December 11, 2015 |
BASISTH NARAYAN YADAV Vs. KAILASH RAI AND ORS.
|
July 3, 2015 |
BATHINDA DEV. AUTH. Vs. IQBAL SINGH
|
February 26, 2015 |
BENGAL AMBUJA HOUSING DEVELOPMENT LTD Vs. PRAMILA SANFUI
|
September 18, 2015 |
BENNET COLEMAN AND CO. LTD. Vs. STATE OF BIHAR AND ORS.
|
February 10, 2015 |
BHADRESH BIPINBHAI SHETH Vs. STATE OF GUJARAT AND ORS.
|
September 1, 2015 |
BHANDARI UDYOG LIMITED Vs. INDUSTRIAL FACILITATION COUNCIL
|
February 20, 2015 |
BHANUBEN AND ANR. Vs. STATE OF GUJARAT
|
September 14, 2015 |
BHANUSHALI HOUSING COOPERATIVE SOCIETY LTD. Vs. MANGILAL AND ORS.
|
July 24, 2015 |
BHANWARI & ORS. Vs. STATE OF RAJASTHAN
|
November 3, 2015 |
BHARAT BHUSHAN Vs. TEJ RAM AND ORS.
|
September 16, 2015 |
BHARAT PETROLEUM CORPORATION LTD. AND ORS. Vs. SWAPNIL SINGH
|
September 8, 2015 |
BHARAT PETROLEUM CORPORATION LTD. AND ORS. Vs. MEET KALHAR
|
August 28, 2015 |
BHARAT SANCHAR NIGAM LTD. Vs. PAWAN KUMAR GUPTA
|
September 16, 2015 |
BHARGAVA AND ASSOCIATES PVT. LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 10, 2015 |
BHARTI AIRTEL Vs. UNION OF INDIA
|
May 14, 2015 |
BHAVANBHAI BHAYABHAI PANELLA Vs. THE STATE OF GUJARAT
|
February 4, 2015 |
BHAWAR SINGH Vs. CENTRAL BUREAU OF NARCOTICS
|
June 2, 2015 |
BHIM SINGH Vs. STATE OF UTTARAKHAND
|
February 11, 2015 |
BHOR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
September 2, 2015 |
BHS INDUSTRIES Vs. EXPORT CREDIT GUARANTEE CORP
|
July 7, 2015 |
BHUPAL SINGH Vs. STATE OF HARYANA
|
April 1, 2015 |
BIHAR LEGISLATIVE COUNCIL Vs. UNION OF INDIA (UOI) AND ORS.
|
July 6, 2015 |
BIJENDRA BHAGAT Vs. STATE OF UTTARAKHAND
|
May 29, 2015 |
BIJENDRA SINGH AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 9, 2015 |
BILASPUR RAIPUR KSHETRIYA GRAMIN BANK Vs. MADANLAL TANDON
|
May 15, 2015 |
BIMLA DEVI Vs. RAJESH SINGH & ANR
|
December 16, 2015 |
BINOY Vs. STATE OF KERALA
|
February 13, 2015 |
BIOCHEM PHARMACEUTICALS IND. LTD. Vs. COMMNR. OF CENTRAL EXCISE, DAMAN, VAPI
|
July 31, 2015 |
BIPINCHANDRA GAMANLAL CHOKSHI AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
December 10, 2015 |
BISHWANATH DAS Vs. STATE OF JHARKHAND
|
August 18, 2015 |
BIVASH CHANDRA DEBNATH @ BIVASH D Vs. STATE OF WEST BENGAL
|
April 8, 2015 |
BIVASH CHANDRA DEBNATH AND ORS. Vs. STATE OF WEST BENGAL
|
April 16, 2015 |
BLOCK LAND AND LAND REFORMS OFFICER Vs. AGA MD. SAMIM AND ORS.
|
August 11, 2015 |
BLUE STAR LTD. Vs. UNION OF INDIA (UOI)
|
July 28, 2015 |
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR AND ORS.
|
April 17, 2015 |
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR
|
January 22, 2015 |
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
January 7, 2015 |
BRIDGESTONE INDIA PVT. LTD. Vs. INDERPAL SINGH
|
November 24, 2015 |
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
|
November 20, 2015 |
BURUJUKADI LAXMAPPA AND ORS. Vs. STATE OF U.P.
|
February 19, 2015 |
C. CHAKKARAVARTHY AND ORS. Vs. M. SATYAVATHY, IAS AND ORS.
|
October 16, 2015 |
C. CHANDRASEKARAIAH Vs. STATE OF KARNATAKA
|
April 13, 2015 |
C. SEMBIAM SIVAKUMAR Vs. V. SIVACHITRA DEVI
|
September 15, 2015 |
C. SUKUMARAN Vs. STATE OF KERALA
|
January 29, 2015 |
C.C. (IMPORTS) Vs. GUJARAT RESEARCH AND MEDICAL INSTITUTE
|
March 12, 2015 |
C.C.E., MANGALORE Vs. MANGALORE REFINERY & PETROCHEMICALS LTD.
|
August 27, 2015 |
C.C.E., VISHAKHAPATNAM-III Vs. ANDHRA PRADESH PAPER MILLS LTD.
|
May 5, 2015 |
C.I.T. Vs. VEENA DEVELOPERS
|
April 28, 2015 |
C.I.T. AND ORS. Vs. AVANI EXPORTS AND ORS.
|
March 30, 2015 |
CALCUTTA STOCK EXCHANGE Vs. BLB LIMITED
|
December 11, 2015 |
CANARA BANK Vs. M. MAHESH KUMAR
|
May 15, 2015 |
CANARA BANK Vs. M MAHESH KUMAR
|
May 13, 2015 |
CAPRIHANS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2015 |
CAPRIHANS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
September 9, 2015 |
CARGILL INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, VISAKHAPATNAM
|
October 27, 2015 |
CAST METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.-IV, KOLKATA
|
October 15, 2015 |
CASTLETON INVESTMENT LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
|
September 30, 2015 |
CASTROL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
November 6, 2015 |
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
January 30, 2015 |
CENTRAL BANK OF INDIA Vs. VIRUDHUNAGAR STEEL ROLLING MILLS LTD
|
December 29, 2015 |
CENTRAL BANK OF INDIA Vs. JAGBIR SINGH
|
April 16, 2015 |
CENTRAL BANK OF INDIA AND ORS. Vs. C.L. VIMLA AND ORS.
|
April 28, 2015 |
CENTRAL BUREAU OF INVESTIGATION Vs. RATHIN DANDAPAT AND ORS.
|
August 21, 2015 |
CENTRAL BUREAU OF INVESTIGATION Vs. MANINDER SINGH
|
August 28, 2015 |
CENTRAL WAREHOUSING CORPOTRATION Vs. SARPANCH, GRAM PANCHAYAT AND ORS.
|
August 25, 2015 |
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
|
December 14, 2015 |
CHACKOLAS SPINNING AND WEAVING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 16, 2015 |
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA Vs. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION
|
January 9, 2015 |
CHAIRMAN & MANAGING DIRECTOR, TNHB Vs. S. SARASWATHY
|
May 11, 2015 |
CHAITANYA PRAKASH AUDICHYA Vs. C.B.I.
|
July 1, 2015 |
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
|
May 22, 2015 |
CHANDAN SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
January 12, 2015 |
CHANDER PRAKASH TYAGI Vs. BENARSI DAS AND ORS.
|
March 17, 2015 |
CHANDERI DEVI AND ORS. Vs. JASPAL SINGH AND ORS.
|
March 31, 2015 |
CHANDRA BABU @ MOSES Vs. STATE, INSPECTOR OF POLICE
|
July 7, 2015 |
CHANDRA KAUR Vs. STATE OF RAJASTHAN
|
September 8, 2015 |
CHANDRAKANT JAYANTILAL SUTHAR & ANR. Vs. STATE OF GUJARAT
|
July 28, 2015 |
CHARANJIT PAL JINDAL Vs. L.N. METALICS
|
February 24, 2015 |
CHARU KISHOR MEHTA Vs. JOINT CHARITY COMMISSIONER, GREATER BOMBAY REGION AND ORS.
|
March 12, 2015 |
CHARULATA BEHERA Vs. PRAVATI PARIDA
|
January 30, 2015 |
CHAUHARYA TRIPATHI AND ORS. Vs. L.I.C. OF INDIA AND ORS.
|
March 11, 2015 |
CHEBROLU ENTERPRISES Vs. ANDHRA PRADESH BACKWARD CLASS COOPERATIVE FINANCE CORPORATION LTD.
|
October 28, 2015 |
CHENNAI PROPERTIES AND INVEST. LTD. Vs. COMMNR. OF INCOME TAX
|
April 9, 2015 |
CHHATRADHARI RAM Vs. STATE OF JHARKHAND
|
December 15, 2015 |
CHIEF CONTROLLING REVENUE AUTHORITY Vs. COSTAL GUJARAT POWER LTD. AND ORS.
|
August 11, 2015 |
CHIEF ENGINEER (NAVAL WORKS) AND ORS. Vs. A.P. ASHA
|
October 15, 2015 |
CHIEF MASTER SARGEANT MASSIM. LAT. Vs. UOI
|
August 26, 2015 |
CHINA RAILWAY SHISIJU GR. CORPORATION AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
|
January 19, 2015 |
CHINTAMAN NAMDEV PATIL (DEAD) Vs. SUKHDEV NAMDEV PATIL & ANR
|
September 28, 2015 |
CHITRA AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 21, 2015 |
CHITTARANJAN SHETTY Vs. STATE
|
September 16, 2015 |
CHOITH NANIKRAM HARCHANDANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
November 20, 2015 |
CIMMCO BIRLA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR -
|
April 27, 2015 |
CIT (CENTRAL) KANPUR AND ORS. Vs. RAJENDRA KUMAR VERMA
|
December 4, 2015 |
CITIBANK N.A. Vs. HITEN P. DALAL
|
August 21, 2015 |
COAL HANDLERS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE RANGE KOLKATA - I
|
May 5, 2015 |
COASTAL PAPER LTD. Vs. COMMNR. OF CENTRAL EXCISE, VISAKHAPATNAM
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July 21, 2015 |
COCHIN PORT TRUST Vs. STATE OF KERALA
|
April 22, 2015 |
COCHIN SHIPYARD LTD Vs. APEEJAY SHIPPING LTD
|
November 6, 2015 |
COMMERCIAL MOTORS LTD. Vs. COMMISSIONER OF TRADE TAX U.P., LUCKNOW AND ORS.
|
September 11, 2015 |
COMMERCIAL TAXES OFFICER Vs. A INFRASTRUCTURE LTD.
|
November 24, 2015 |
COMMISSIONER CENTRAL EXCISE, MUMBAI-III Vs. EMCO LTD.
|
July 31, 2015 |
COMMISSIONER OF C. EX. Vs. VIRAT CRANE INDUSTRIES LTD.
|
November 6, 2015 |
COMMISSIONER OF C. EX. Vs. VETCARE ORGANICS P. LTD.
|
May 8, 2015 |
COMMISSIONER OF C. EX. Vs. ASARWA MILLS
|
April 10, 2015 |
COMMISSIONER OF C. EX. Vs. QUALITY EXPORTS & CHEMICALS
|
April 7, 2015 |
COMMISSIONER OF C. EX. Vs. PITAMBER COATED PAPER LTD.
|
March 30, 2015 |
COMMISSIONER OF C. EX. Vs. SHREE RAJASTHAN SYNTEX LTD.
|
March 24, 2015 |
COMMISSIONER OF C. EX. Vs. MAHINDRA UGINE STEEL COMPANY LTD.
|
March 16, 2015 |
COMMISSIONER OF C. EX. Vs. ALEMBIC CHEMICAL WORKS COMPANY LTD.
|
March 16, 2015 |
COMMISSIONER OF C. EX. Vs. ADDISONS PAINTS AND CHEMICALS LTD.
|
March 9, 2015 |
COMMISSIONER OF C. EX. Vs. HIND RECTIFIERS LTD.
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July 21, 2015 |
COMMISSIONER OF C. EX. & CUS. Vs. MENON & MENON LTD.
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August 28, 2015 |
COMMISSIONER OF C. EX. & CUS. Vs. ADOR WELDING LTD.
|
August 13, 2015 |
COMMISSIONER OF C. EX. & CUS. Vs. SUN PHARMACEUTICALS INDS. LTD.
|
October 13, 2015 |
COMMISSIONER OF C. EX., BANGALORE Vs. HIMALAYA DRUG COMPANY
|
September 9, 2015 |
COMMISSIONER OF C. EX., CHENNAI Vs. GILLETTE DIVERSIFIED OPERATIONS LTD.
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November 20, 2015 |
COMMISSIONER OF C. EX., CHENNAI Vs. SAI MIRRA INNOPHARMA PVT. LTD.
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November 27, 2015 |
COMMISSIONER OF C. EX., CHENNAI-II Vs. TEJO ENGINEERING SERVICES P. LTD.
|
July 29, 2015 |
COMMISSIONER OF C. EX., CHENNAI-III Vs. RANKA WIRES PRIVATE LTD.
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July 23, 2015 |
COMMISSIONER OF C. EX., COCHIN Vs. ITI LTD.
|
April 9, 2015 |
COMMISSIONER OF C. EX., DAMAN Vs. SAHAJANAND TECHNOLOGIES PVT. LTD.
|
October 30, 2015 |
COMMISSIONER OF C. EX., DELHI-II Vs. BASS ELECTRONICS INDUSTRIES
|
August 18, 2015 |
COMMISSIONER OF C. EX., HYDERABAD Vs. VST INDUSTRIES LTD.
|
May 7, 2015 |
COMMISSIONER OF C. EX., MUMBAI Vs. SHAPOORJI PALLONJI & CO. LTD
|
November 19, 2015 |
COMMISSIONER OF C. EX., MUMBAI-II Vs. INDIAN OIL CORPN. LTD.
|
August 28, 2015 |
COMMISSIONER OF C. EX., MUMBAI-III Vs. R.D.C. CONCRETE (INDIA) LTD.
|
September 8, 2015 |
COMMISSIONER OF C. EX., SURAT-II Vs. BHARAT METAL DECORATORS
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August 21, 2015 |
COMMISSIONER OF C. EX., VADODARA Vs. VIACOM ELECTRONICS P. LTD.
|
September 1, 2015 |
COMMISSIONER OF C. EX., VADODARA-I Vs. NIRMA LTD.
|
October 9, 2015 |
COMMISSIONER OF C.E. MEERUT-II Vs. PRINCE GUTKA LTD. AND ORS.
|
July 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. BLUE STAR LTD.
|
March 10, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. DETERGENTS INDIA LTD. AND ORS.
|
April 8, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. COSME FARMA LABORATORIES LTD.
|
April 7, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. CAMPCO
|
September 2, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. OFFICIAL LIQUIDATOR FOR BRIMCO PLASTIC MACHINERY (P.) LTD.
|
September 29, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. RADHABALLABH SILK MILLS PVT. LTD.
|
September 4, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HARIPRIYA MARINE FOOD EXPORTS
|
October 6, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ANGADPAL INDL. P. LTD.
|
October 6, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. SANGKO PHARMACEUTICALS
|
September 4, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA INDUSTRIES
|
October 29, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. BARON INTERNATIONAL LTD.
|
April 10, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. INARCO LTD.
|
March 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
|
March 10, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. S. KUMAR LTD.
|
April 13, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ANDREW YULE & CO. LTD.
|
April 15, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. JCBL
|
August 6, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. BRITANNIA INDUSTRIES LTD.
|
July 15, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. SATYAM TECHNOCAST
|
July 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. TVS MOTORS COMPANY LTD
|
December 15, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN PETROCHEMICALS CORPN. LTD. AND ORS.
|
May 12, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HARYANA SHEET GLASS LTD.
|
October 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN PLATINUM LTD.
|
November 24, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. SANGHI THREADS
|
April 13, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI SUZUKI INDIA LTD.
|
April 30, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAJ PETROLEUM PRODUCTS
|
May 11, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ALWAR LAMPS PVT. LTD.
|
April 6, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDORAMA SYNTHETICS (I) LTD.
|
August 21, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
|
August 25, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. BOSCH CHASSIS SYSTEMS INDIA LTD.
|
October 13, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ALEMBIC CHEMICAL WORKS COMPANY LTD.
|
April 1, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. PFIZER LTD.
|
October 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. SAKTHI SUGARS LTD.
|
November 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HERO HONDA MOTORS LTD.
|
November 3, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. TETRA PAK CONVERTING (P) LTD.
|
October 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. AMRITLAL CHEMAUX LTD.
|
May 5, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. GODREJ HERSHEY LTD.
|
September 17, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. J FOUNDATION
|
August 13, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S NESTLE INDIA LIMITED
|
November 24, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. GOPSONS PAPERS LTD.
|
September 9, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. AMRIT FOOD
|
September 3, 2015 |
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. KASAT CHEMICALS P. LTD.
|
September 30, 2015 |
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. PRECOT MERIDIAN LTD.
|
October 8, 2015 |
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. INNOVATIVE FOODS LTD.
|
October 29, 2015 |
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. ADITYA BIRLA NUVO LTD. AND ORS.
|
October 28, 2015 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, HYDERABAD-II Vs. ADANI EXPORTS LTD. AND ORS.
|
October 7, 2015 |
COMMISSIONER OF CENTRAL EXCISE, AURANGABAD Vs. GOODYEAR SOUTH ASIA TYRES PVT. LTD. AND ORS.
|
July 22, 2015 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. P.J. MARGO PVT. LTD.
|
September 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. OTTO BILZ (INDIA) (P.) LTD.
|
August 28, 2015 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. TOYOTA KIRLOSKAR MOTORS
|
September 30, 2015 |
COMMISSIONER OF CENTRAL EXCISE, BELAPUR Vs. I.G. PETROCHEMICAL LTD.
|
September 1, 2015 |
COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR Vs. GUJARAT MARITIME BOARD, JAFRABAD
|
July 22, 2015 |
COMMISSIONER OF CENTRAL EXCISE, BOMBAY Vs. RELIANCE INDUSTRIES LTD.
|
September 1, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. NEBULAE HEALTH CARE LTD.
|
October 27, 2015 |
COMMISSIONER OF CENTRAL EXCISE, COMMISSIONER, DELHI III, GURGAON Vs. KAP CONES, UDYOG VIHAR, PHASE-V, GURGAON
|
July 20, 2015 |
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. GTC INDUSTRIES LTD.
|
September 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. HITKARI FIBRES LTD.
|
September 3, 2015 |
COMMISSIONER OF CENTRAL EXCISE, DELHI-IV Vs. SANDAN VIKAS (I) LTD
|
July 1, 2015 |
COMMISSIONER OF CENTRAL EXCISE, GOA Vs. BHAGYANAGAR METALS LTD.
|
October 15, 2015 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SARVOTHAM CARE LIMITED
|
May 14, 2015 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. I.T.C. BHADRACHALAM
|
May 1, 2015 |
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. DHAR CEMENT LTD.
|
July 21, 2015 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. NATIONAL ENGG. INDUSTRIES
|
May 7, 2015 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I Vs. JVS FOODS PVT. LTD.
|
May 8, 2015 |
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I Vs. J.K. SYNTHETICS LTD.
|
August 26, 2015 |
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. BAJAJ HINDUSTAN LTD.
|
September 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. DEWAN RUBBER INDUSTRIES LTD.
|
April 27, 2015 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. PARLE BISLERI PVT. LTD.
|
September 1, 2015 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. GURERA SYNTHTICS PVT. LTD.
|
September 9, 2015 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. VOLTAS LTD.
|
August 28, 2015 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV Vs. FITRITE PACKERS, MUMBAI
|
October 7, 2015 |
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. UNIWORTH TEXTILES LTD.
|
August 28, 2015 |
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. HYUNDAI UNITECH ELECTRICAL TRANSMISSION LIMITED AND ORS.
|
August 13, 2015 |
COMMISSIONER OF CENTRAL EXCISE, PANCHKULA Vs. LIBERTY SHOES LTD.
|
November 19, 2015 |
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. NEW SWADESHI SUGAR MILLS
|
August 19, 2015 |
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY Vs. HONDA SIEL POWER PRODUCTS LTD.
|
September 3, 2015 |
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. BAJAJ AUTO LTD.
|
September 29, 2015 |
COMMISSIONER OF CENTRAL EXCISE, PUNE-II Vs. PETHE BRAKE MOTORS (P) LTD.
|
May 1, 2015 |
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. DUJODWALA PRODUCTS LTD.
|
November 18, 2015 |
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. M.K. AGARWAL
|
September 9, 2015 |
COMMISSIONER OF CENTRAL EXCISE, TIRUCHIRAPALLI Vs. DALMIA CEMENT (BHARAT) LTD.
|
September 2, 2015 |
COMMISSIONER OF CENTRAL EXCISE, TRICHY Vs. NEYCER INDIA LTD.
|
May 11, 2015 |
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. GLOBAL HEALTH CARE PRODUCTS PARTNERSHIP FIRM
|
July 28, 2015 |
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PAPER PRODUCTS LTD.
|
September 1, 2015 |
COMMISSIONER OF COMMERCIAL TAXES Vs. DESAI BEEDI COMPANY
|
March 12, 2015 |
COMMISSIONER OF CUS. Vs. TRUWOODS PVT. LTD.
|
August 26, 2015 |
COMMISSIONER OF CUS. Vs. DIASCANS (INDIA) LTD.
|
March 23, 2015 |
COMMISSIONER OF CUS. & C. EX., U.P. Vs. S.P.L. SIDDHARTHA LTD.
|
September 30, 2015 |
COMMISSIONER OF CUS. & CENTRAL EXCISE Vs. VIJAY MINING EQUIPMENTS
|
October 13, 2015 |
COMMISSIONER OF CUS. (IMPORTS), MUMBAI Vs. BAYER CORP. SCIENCE LTD.
|
September 8, 2015 |
COMMISSIONER OF CUS. (PREVENTIVE) Vs. ESSAR OIL LTD.
|
August 28, 2015 |
COMMISSIONER OF CUS. AND C. EX., GOA Vs. DEMPO ENGINEERING WORKS LTD.
|
April 15, 2015 |
COMMISSIONER OF CUSTOMS Vs. ATUL TIMBERS
|
August 6, 2015 |
COMMISSIONER OF CUSTOMS Vs. POLYGLASS ACRYLIC MFG. CO. PVT. LTD.
|
August 7, 2015 |
COMMISSIONER OF CUSTOMS Vs. ARCADIA SHIPPING LTD.
|
November 4, 2015 |
COMMISSIONER OF CUSTOMS Vs. B.V. STAR
|
September 24, 2015 |
COMMISSIONER OF CUSTOMS Vs. JAI INDUSTRIES
|
September 4, 2015 |
COMMISSIONER OF CUSTOMS Vs. BARON INTERNATIONAL LTD.
|
October 8, 2015 |
COMMISSIONER OF CUSTOMS Vs. PIONEER IMPEX
|
April 28, 2015 |
COMMISSIONER OF CUSTOMS Vs. A.S. MOLOOBHOY & SONS
|
March 26, 2015 |
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. 20 MICRONS LTD.
|
September 8, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. FINACORD CHEMICALS (P) LTD. AND ORS.
|
April 8, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. HINDALCO INDUSTRIES LTD.
|
May 11, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. PUNDRICK RAVINDRA TRIVEDI AND ORS.
|
August 7, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. WINGS ELECTRONICS
|
August 21, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. DILIP KUMAR
|
October 8, 2015 |
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. RELIANCE INDUSTRIES LTD.
|
October 6, 2015 |
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. GLENCORE INDIA PVT. LTD.
|
April 30, 2015 |
COMMISSIONER OF CUSTOMS (SEA), CHENNAI Vs. NATIONAL LAMINATION INDUSTRIES
|
October 7, 2015 |
COMMISSIONER OF CUSTOMS AND CENTRAL ECISE, NAGPUR Vs. ISPAT INDUSTRIES LTD
|
October 7, 2015 |
COMMISSIONER OF CUSTOMS AND ORS. Vs. CONTESSA COMMERCIAL CO. LTD. AND ORS.
|
October 1, 2015 |
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. LALBHAI TRADING CO.
|
October 7, 2015 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. BPL TELECOM LTD.
|
September 29, 2015 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. TITAN INDUSTRIES LTD.
|
May 7, 2015 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ELGITHREAD (INDIA) LTD.
|
September 2, 2015 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MODICOM NETWORK PVT. LTD.
|
May 11, 2015 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. HUTCHISON ESSAR SOUTH LTD.
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September 9, 2015 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. M/S. G.M. EXPORTS & OTHERS
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September 23, 2015 |
COMMISSIONER OF CUSTOMS, CHENNAI Vs. TOYOTA TSUSHO PVT. LTD.
|
November 24, 2015 |
COMMISSIONER OF CUSTOMS, CHENNAI Vs. DENSO KIRLOSKAR INDUSTRIES PVT. LTD.
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August 13, 2015 |
COMMISSIONER OF CUSTOMS, DELHI Vs. BAXTER (I) PVT. LTD
|
May 8, 2015 |
COMMISSIONER OF CUSTOMS, GUJARAT Vs. CROWN INTERNATIONAL AND ORS.
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September 29, 2015 |
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. PENNAR INDUSTRIES LTD. AND ORS.
|
July 31, 2015 |
COMMISSIONER OF CUSTOMS, KANDLA Vs. ABM INTERNATIONAL LTD.
|
August 7, 2015 |
COMMISSIONER OF CUSTOMS, MANGALORE Vs. ELF GAS INDIA LTD.
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September 29, 2015 |
COMMISSIONER OF CUSTOMS, MANGALORE Vs. KUSHALCHAND & CO.
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October 30, 2015 |
COMMISSIONER OF CUSTOMS, MUMBAI Vs. AIRPORT AUTHORITY OF INDIA
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October 13, 2015 |
COMMISSIONER OF CUSTOMS, MUMBAI-I Vs. SEIKO BRUSHWARE INDIA
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September 4, 2015 |
COMMISSIONER OF CUSTOMS, NEW DELHI Vs. TEXCOMASH EXPORT
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July 31, 2015 |
COMMISSIONER OF CUSTOMS, PUNE Vs. KANHAIYALAL AND CO.
|
March 19, 2015 |
COMMISSIONER OF INCOME TAX Vs. BHAGAT CONSTRUCTION COMPANY PVT. LTD. AND ORS.
|
August 6, 2015 |
COMMISSIONER OF INCOME TAX Vs. SUMAN DHAMIJA
|
July 1, 2015 |
COMMISSIONER OF INCOME TAX Vs. HARRISON MALAYALAM LTD.
|
April 10, 2015 |
COMMISSIONER OF INCOME TAX Vs. HENKEL SPIC INDIA LTD.
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September 4, 2015 |
COMMISSIONER OF INCOME TAX Vs. S.I. GROUP INDIA LTD.
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November 4, 2015 |
COMMISSIONER OF INCOME TAX Vs. HEMRAJ MAHABIR PRASAD LTD.
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November 3, 2015 |
COMMISSIONER OF INCOME TAX Vs. G.M. KNITTING INDUSTRIES (P.) LTD. AND ORS.
|
July 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH BAGADIA (HUF)
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April 15, 2015 |
COMMISSIONER OF INCOME TAX Vs. APEEJAY TEA CO LTD
|
August 6, 2015 |
COMMISSIONER OF INCOME TAX Vs. JAI LAXMI RICE MILLS
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November 20, 2015 |
COMMISSIONER OF INCOME TAX Vs. SARKAR BUILDERS
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May 15, 2015 |
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE SUGARS & CHEMICALS LTD.
|
May 7, 2015 |
COMMISSIONER OF INCOME TAX, GAUHATI Vs. SATI OIL UDYOG LTD
|
March 24, 2015 |
COMMISSIONER OF INCOME TAX-I, COIMBATORE Vs. G.R. GOVINDARAJULU AND SONS
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September 3, 2015 |
COMMISSIONER OF INCOME-TAX Vs. CENTURY PARK
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April 1, 2015 |
COMMISSIONER OF INCOME-TAX Vs. CENTRAL BANK OF INDIA
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April 15, 2015 |
COMMISSIONER OF INCOME-TAX Vs. DHANALEKSHMI BANK LTD.
|
April 15, 2015 |
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, KERALA Vs. LARSEN & TOUBRO LTD
|
August 20, 2015 |
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE, AURANGABAD Vs. ROOFIT INDUSTRIES LTD
|
April 23, 2015 |
COMMITTEE FOR C.R. OF C.A.P. AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
September 17, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. INARCO LTD.
|
March 6, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. MORARJEE BREMBANA LTD.
|
April 1, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. CLASSIC STRIPS PVT. LTD. AND ORS.
|
March 9, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. STANGEN IMMUNO DIAGNOSTICS
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March 19, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. DABUR INDIA LTD.
|
May 12, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. GRASIM INDUSTRIES
|
March 13, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. TUBES AND STRUCTURALS AND ORS.
|
March 11, 2015 |
COMMNR. OF CENTRAL EXCISE Vs. ISPAT INDUSTRIES LTD.
|
March 25, 2015 |
COMMNR. OF CENTRAL EXCISE AND ORS. Vs. GAS AUTHORITY OF INDIA LTD.
|
April 9, 2015 |
COMMNR. OF CENTRAL EXCISE, MUMBAI Vs. KALPATARU INDUSTRIES
|
March 20, 2015 |
COMMNR. OF CENTRAL EXCISE, MUMBAI-III Vs. ESSEL PROPACK LTD.
|
August 13, 2015 |
COMMNR. OF CUSTOMS Vs. G.P. JAISWAL AND ORS.
|
March 27, 2015 |
COMMNR. OF CUSTOMS Vs. ARYAN ELECTRONICS
|
April 29, 2015 |
COMMNR. OF CUSTOMS Vs. GE BE LTD. AND ORS.
|
August 6, 2015 |
COMMNR. OF CUSTOMS Vs. MULTI SCREEN MEDIA PVT. LTD.
|
July 28, 2015 |
COMMNR. OF CUSTOMS AND CENTRAL EXCISE Vs. KRAPS CHEM PVT. LTD. AND ORS.
|
May 1, 2015 |
COMMNR. OF INCOME TAX Vs. MEGHALAYA STEELS LTD.
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August 5, 2015 |
COMMON CAUSE Vs. UNION OF INDIA (UOI)
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May 13, 2015 |
COMMON CAUSE Vs. UNION OF INDIA
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May 14, 2015 |
COMMON CAUSE & ORS. Vs. UNION OF INDIA & ORS.
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July 6, 2015 |
COMMON CAUSE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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September 7, 2015 |
COMMON CAUSE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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December 7, 2015 |
COMMON CAUSE AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 12, 2015 |
COMMR. OF C. EX. Vs. SANNIHITA ELECT. W.W. IND. COP. SOC. LTD.
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March 13, 2015 |
COMMR. OF C. EX. Vs. HINDUSTAN NATIONAL GLASS INDUSTRIES LTD.
|
October 29, 2015 |
COMMR. OF C. EX., BANGALORE Vs. PRAGATHI CONCRETE PRODUCTS (P) LTD.
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August 7, 2015 |
COMMR. OF C. EX., CHANDIGARH Vs. NEW INDIA DYEING AND FINISHING MILLS
|
April 20, 2015 |
COMMR. OF C. EX., CHENNAI-II Vs. AEONS CONSTRUCTION PRODUCTS LTD.
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May 1, 2015 |
COMMR. OF C. EX., VADODRA Vs. HINDALCO IND. LTD.
|
September 30, 2015 |
COMMR. OF CUS. Vs. ALSA MARINE & HARVESTS LTD.
|
March 20, 2015 |
COMMR. OF CUS. & C. EX. Vs. HINDUSTAN LEVER LTD.
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August 7, 2015 |
COMMR. OF CUS. (APPEALS), CHENNAI Vs. SAME ENGINES INDIA PVT. LTD.
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August 28, 2015 |
COMPETENT AUTOMOBILES CO. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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February 26, 2015 |
CONNECTRONICS AND CABLES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (ADJUDICATION), MUMBAI
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September 2, 2015 |
CONSTRUCTION AND DESIGN SERVICES Vs. DELHI DEVELOPMENT AUTHORITY
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February 4, 2015 |
CONTROL PRINT LIMITED Vs. NARCOTICS CONTROL BUREAU
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April 16, 2015 |
COSMOPOLITAN HOSPITALS (P) LTD. Vs. COMMISSIONER OF WEALTH TAX
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April 27, 2015 |
CRICKET ASSOCIATION OF BIHAR Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS.
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October 5, 2015 |
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF C. EX.
|
May 5, 2015 |
D T VIRUPAKSHAPPA Vs. C SUBASH
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April 27, 2015 |
D. VELAYUTHAM Vs. STATE
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March 10, 2015 |
D.J. MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
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July 29, 2015 |
D.M.WAYANAD INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
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July 23, 2015 |
D.N. JEEVARAJ Vs. CHIEF SECRETARY,GOVT. OF KARNATAKA & ORS.
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November 27, 2015 |
D.P. GULATI Vs. STATE OF UTTAR PRADESH AND ORS.
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March 31, 2015 |
D.R. ENTERPRISES LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS AND ORS.
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August 12, 2015 |
D.THAMODARAN Vs. KANDASAMY
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October 7, 2015 |
DALIT MANAVADHIKAR KENDRA SAMITI Vs. STATE OF RAJASTHAN & ORS.
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November 6, 2015 |
DALIT MANAVADHIKAR KENDRA SAMITI Vs. STATE OF RAJASTHAN & ORS.
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September 18, 2015 |
DALJIT SINGH GREWAL Vs. STATE OF PUNJAB AND ORS.
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August 21, 2015 |
DARGA RAM @ GUNGA Vs. STATE OF RAJASTHAN
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January 8, 2015 |
DARSHAN SINGH Vs. STATE OF HARYANA
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September 2, 2015 |
DARSHAN SINGH SAINI Vs. SOHAN SINGH
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July 23, 2015 |
DASHMESH EDUCATIONAL SOCIETY Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY AND ORS.
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March 25, 2015 |
DASIN BAI @ SHANTI BAI Vs. STATE OF CHHATTISGARH
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February 11, 2015 |
DAULAT RAM Vs. STATE OF HARYANA
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March 17, 2015 |
DAYA RAM AND ORS. Vs. STATE OF HARYANA
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July 2, 2015 |
DAYA SAH AND ORS Vs. CHANDRA DATT PANDEY AND ORS
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October 7, 2015 |
DCW LTD. Vs. UNION OF INDIA (UOI)
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September 23, 2015 |
DEEPA AND ORS. Vs. STATE OF HARYANA
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March 23, 2015 |
DEEPAK Vs. STATE OF HARYANA
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March 10, 2015 |
DEEPAK DAN AND ORS. Vs. DIRECTOR GENERAL, DEPARTMENT OF TOURISM AND ORS.
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May 1, 2015 |
DEEPAK KUNDU AND ORS. Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
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October 7, 2015 |
DEFENCE ESTATE OFFICER Vs. SYED ABDUL SALEEM AND ORS.
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February 2, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. P.R. SAMANTA
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July 21, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. GAURAV KUKREJA
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March 24, 2015 |
DELHI DIOCESAN TRUST ASSOCIATION Vs. ASHWANI KUMAR
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September 28, 2015 |
DELHI INTERNATIONAL AIRPORT LTD Vs. INTERNATIONAL LEASE FINANCE CORPN
|
March 17, 2015 |
DELHI STATE INDUS. DEV. CORPN. LTD. Vs. ASHOK KUMAR MADAN
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January 21, 2015 |
DELHI TRANSPORT CORPORATION Vs. RAMESH CHAND
|
November 27, 2015 |
DEPARTMENT OF INCOME TAX Vs. VODAFONE ESSAR GUJARAT LTD AND ANR.
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April 15, 2015 |
DEPOSIT INSURANCE AND CREDIT GUARANTEE CORPORATION Vs. THE LIQUIDATOR AND ORS.
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September 7, 2015 |
DEPOSIT INSURANCE AND CREDIT GUARANTEE CORPORATION Vs. RAGUPATHI RAGAVAN AND ORS.
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July 1, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD.
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March 30, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. ZUARI ESTATE DEVELOPMENT AND INVESTMENT COMPANY LTD.
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April 17, 2015 |
DEVENDRA MOHAN Vs. STATE OF U P
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November 4, 2015 |
DEVI MULTIPLEX Vs. STATE OF GUJARAT
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May 13, 2015 |
DEVIDAS RAMACHANDRA TULJAPURKAR Vs. STATE OF MAHARASHTRA AND ORS.
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May 14, 2015 |
DHANANJOY KARMAKAR Vs. STATE OF WEST BENGAL AND OTHERS
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September 22, 2015 |
DHANNULAL AND ORS. Vs. GANESHRAM AND ORS.
|
April 8, 2015 |
DHANURDHAR SAHOO Vs. DIVISIONAL MANAGER
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October 27, 2015 |
DHANVI TRADING & INVESTMENT PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
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May 15, 2015 |
DHARAM CHAND Vs. CHAIRMAN, NEW DELHI MUNICIPAL COUNCIL AND ORS.
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July 29, 2015 |
DHARAMPAL SATYAPAL LTD Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI
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May 14, 2015 |
DHIRENDRA KUMAR @ DHIROO Vs. STATE OF UTTARAKHAND
|
February 26, 2015 |
DHOLE GOVIND SAHEBRAO Vs. UNION OF INDIA
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March 26, 2015 |
DHROPADABAI Vs. M/S. TECHNOCRAFT TOOLINGS
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February 19, 2015 |
DHROPADABAI AND ORS. Vs. TECHNOCRAFT TOOLINGS
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March 19, 2015 |
DHULABHAI GOKULDAS DRARJI Vs. STATE OF GUJARAT
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February 11, 2015 |
DIAMOND INVESTMENT Vs. INCOME TAX OFFICER, MUMBAI
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August 24, 2015 |
DILBAG SINGH AND ORS. Vs. RAVINDER KAUR AND ORS.
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September 7, 2015 |
DILBAG SINGH AND ORS. Vs. RAVINDER KAUR AND ORS.
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July 9, 2015 |
DILIP K BASU Vs. STATE OF WEST BENGAL
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July 24, 2015 |
DILIP KUMAR MONDAL Vs. STATE OF WEST BENGAL
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January 14, 2015 |
DILIP KUMAR SHARMA Vs. ANKAM NAGESWARA RAO AND ORS.
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March 17, 2015 |
DILLIP J. GIYANANI Vs. STATE OF MAHARASHTRA
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September 7, 2015 |
DILUBHAI HADABHAI VANK Vs. STATE OF GUJARAT
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January 6, 2015 |
DINESH LAL Vs. STATE OF UTTARAKHAND
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October 6, 2015 |
DIPANKAR SADHU Vs. STATE OF WEST BENGAL
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April 15, 2015 |
DIRECTOR (THRISUL PROJECT) DRDO, A.P. Vs. P.B. VARALAKSHMI AND ORS.
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August 28, 2015 |
DIRECTOR GENERAL OF FOREIGN TRADE AND ORS. Vs. KANAK EXPORTS AND ORS.
|
October 27, 2015 |
DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) PUNE AND ORS. Vs. SPACEWOOD FURNISHERS PVT. LTD. AND ORS.
|
May 13, 2015 |
DIWAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 5, 2015 |
DOONGER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2015 |
DR. JANET JEYAPAUL Vs. SRM UNIVERSITY & ORS
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December 15, 2015 |
DR. NTR UNIVERSITY OF HEALTH SCIENCES Vs. L. PRAKASAM REDDY
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December 8, 2015 |
DR. RAM LAKHAN SINGH Vs. STATE GOVERNMENT OF UTTAR PRADESH
|
November 17, 2015 |
DR. REDDYS LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2015 |
DR. SANDEEP S/O. SADASHIVRAO KANSURKAR Vs. UNION OF INDIA
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October 27, 2015 |
DSC-VIACON VENTURES PVT. LTD. Vs. LAL MANOHAR PANDEY AND ORS.
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August 27, 2015 |
DULU DEVI Vs. STATE OF ASSAM AND ORS.
|
October 9, 2015 |
EDARA HARIBABU Vs. TULLURI VENKATA NARASIMHAM & ORS
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September 15, 2015 |
EDWARD Vs. INSPECTOR OF POLICE, AANDIMADAM POLICE STATION
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March 11, 2015 |
EKAASHIRA AGRITECH PVT. LTD. Vs. NATIONAL INVESTOR FORUM AND ORS.
|
April 21, 2015 |
ELECTION COMMISSION OF INDIA AND ORS. Vs. BAJRANG BAHADUR SINGH AND ORS.
|
April 9, 2015 |
ELEKTRON LIGHTING SYSTEMS PVT. LTD. Vs. SHAH INVESTMENTS FINANCIAL DEVELOPMENTS
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November 20, 2015 |
ELKACHENU KISTAMMA AND ORS. Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
April 7, 2015 |
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LIMITED
|
October 14, 2015 |
ESCORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, FARIDABAD
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April 29, 2015 |
ESHWARAPPA Vs. STATE OF KARNATAKA
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July 24, 2015 |
ESSAR TELEHOLDINGS LTD Vs. CENTRAL BUREAU OF INVESTIGATION
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September 29, 2015 |
EXCEL DEALCOMM PRIVATE LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
|
April 1, 2015 |
EXCISE AND TAXATION COMMISSIONER CHANDIGARH AND ORS. Vs. BHARAT CONSTRUCTION CORPORATION
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April 16, 2015 |
EXECUTIVE ENG. CSD AND ORS. Vs. UMESH MAHUR
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March 18, 2015 |
EXECUTIVE OFFICER, ANTIYUR TOWN PANCHAYAT Vs. G. ARUMUGAM
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January 19, 2015 |
EXIDE INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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January 7, 2015 |
EXTRA JUDL.EXEC.VICTIM FAMILIES ASSN & ANR. Vs. UNION OF INDIA & ANR
|
July 13, 2015 |
FAHIM AHMAD Vs. UNITED INDIA INSURANCE CO.LTD.
|
March 25, 2015 |
FAIRGROWTH FINANCIAL SERVICES LTD Vs. CUSTODIAN
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August 10, 2015 |
FARUK ILAHI TAMBOLI AND ORS. Vs. B.S. SHANKARRAO KOKATE AND ORS.
|
October 14, 2015 |
FATEHJI & COMPANY AND ORS. Vs. L.M. NAGPAL AND ORS.
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April 24, 2015 |
FEROZ KHAN Vs. STATE OF A.P.
|
December 16, 2015 |
FIBRE BOARDS (P) LTD., BANGALORE Vs. COMMISSIONER OF INCOME TAX, BANGALORE
|
August 11, 2015 |
FIREMAN GHULAM MUSTAFA Vs. STATE OF UTTARANCHAL
|
August 25, 2015 |
FOOD CORPORATION OF INDIA Vs. SANKAR GHOSH
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July 8, 2015 |
FORESHORE CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. PRAVEEN D DESAI
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April 8, 2015 |
FORTIS HOSPITAL LTD. Vs. COMMISSIONER OF CUSTOMS
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March 24, 2015 |
FOUNDATION FOR MEDIA PROFESSIONALS Vs. UNION OF INDIA (UOI)
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July 9, 2015 |
GAJRA GEARS LTD. Vs. COMMNR. CUSTOMS & CENTRAL EXCISE
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May 7, 2015 |
GALI JANARDHAN REDDY Vs. THE STATE OF A.P.
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January 20, 2015 |
GANGA BAI Vs. STATE OF RAJASTHAN
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September 30, 2015 |
GANGA DHAR KALITA Vs. THE STATE OF ASSAM AND ORS.
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April 13, 2015 |
GAURAV KUMAR Vs. STATE OF HARYANA
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April 6, 2015 |
GAURI SHANKAR PD. RAI Vs. SAJAL CHAKROBORTY AND ORS.
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April 9, 2015 |
GAURI SHANKER Vs. STATE OF RAJASTHAN
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April 16, 2015 |
GAUTAM KUNDU Vs. MANOJ KUMAR
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December 16, 2015 |
GERSON DA CUNHA Vs. COMMISSIONER OF CUSTOMS
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April 22, 2015 |
GHUDUSAB AND ORS. Vs. GHUDUSAB IMAMSAB BURDI AND ORS.
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August 20, 2015 |
GHUSABHAI RAISANGBHAI CHORASIYA Vs. STATE OF GUJARAT
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February 18, 2015 |
GIAN CHAND AND OTHERS Vs. GURBLABH SINGH AND OTHERS
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December 15, 2015 |
GIRIDHAR G. YADALAM Vs. COMMISSIONER OF WEALTH TAX & ANR.
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July 24, 2015 |
GIRISHCHANDRA MANUBHAI PATEL Vs. VEDICA PROCON PRIVATE LIMITED AND ORS.
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August 13, 2015 |
GLENMARK PHARMACEUTICALS LTD. Vs. MERCK SHARP AND DOHME CORPORATION AND ORS.
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May 15, 2015 |
GMG ENGINEERING INDUSTRIES Vs. ISSA GREEN POWER SOLUTION
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May 15, 2015 |
GMMCO LIMITED Vs. ECOVINAL INTERNATIONAL PRIVATE LIMITED
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January 30, 2015 |
GMR ENERGY LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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October 27, 2015 |
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. STATE OF MAHARASHTRA
|
January 21, 2015 |
GOLAM BISWAS Vs. UNION OF INDIA (UOI) AND ORS.
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June 3, 2015 |
GOLBAR HUSSAIN & ORS Vs. STATE OF ASSAM
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April 28, 2015 |
GOVERNMENT MOHINDRA INSTT.OF INFORMATION TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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August 10, 2015 |
GOVERNMENT OF ANDHRA PRADESH Vs. PRATAP KARAN AND OTHERS
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October 9, 2015 |
GOVT OF NCT OF DELHI Vs. JAGJIT SINGH
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February 27, 2015 |
GRAH RAKSHAK, HOME GUARDS WEL ASSO Vs. STATE OF H P
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March 11, 2015 |
GREATER NOIDA IND. DEV. AUTH. AND ORS. Vs. ANAND KUMAR
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August 20, 2015 |
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. PRAMOD AND ORS.
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February 3, 2015 |
GREAVES LTD. Vs. COMMISSIONER OF C. EX. & CUS., AURANGABAD
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August 6, 2015 |
GUJARAT BOROSIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 4, 2015 |
GUJARAT MINERAL DEV. CORPN. Vs. RAM SANG BHAILALBHAI AND ORS.
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February 26, 2015 |
GULSHER MOHD. Vs. STATE OF HIMACHAL PRADESH
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October 7, 2015 |
GUPTA STEEL Vs. COMMISSIONER OF CUSTOMS
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September 2, 2015 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
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November 2, 2015 |
GURDAS SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
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September 1, 2015 |
GURJANT SINGH Vs. STATE OF PUNJAB
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July 24, 2015 |
GURJIT SINGH ALIAS GORA Vs. STATE OF HARYANA
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March 10, 2015 |
GURMINDER SINGH Vs. AMARJIT KAUR AND ORS.
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September 24, 2015 |
GURMIT SINGH & ANR Vs. STATE OF PUNJAB
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September 30, 2015 |
GURNAM SINGH Vs. SUPDT. OF CUSTOMS (PREVENTIVE)
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March 18, 2015 |
GURUDASSING NAWOOSING PANJWANI Vs. STATE OF MAHARASHTRA AND OTHERS
|
November 6, 2015 |
GVK INDUSTRIES LTD. AND ORS. Vs. THE INCOME TAX OFFICER AND ORS.
|
February 18, 2015 |
H. LAKSHMAIAH REDDY AND ORS. Vs. L. VENKATESH REDDY
|
April 17, 2015 |
H.L. GULATI Vs. UNION OF INDIA (UOI) AND ORS.
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February 26, 2015 |
H.L. KHANNA Vs. STATE OF RAJASTHAN
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September 15, 2015 |
H.S. SIDHU Vs. DEVENDRA BAPNA AND ORS.
|
September 9, 2015 |
H.S.I.D.C. Vs. PRAN SUKH & ORS.
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October 12, 2015 |
HABASIT LAKOKA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
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May 8, 2015 |
HABEEB KHAN GAURAN Vs. STATE OF RAJASTHAN
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January 16, 2015 |
HANUMAPPA CHANNAPPA HULLUR Vs. SHIVAMARUTHAPPA PARAPPA KALLI AND ORS.
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August 21, 2015 |
HARI NARAYAN BANSAL Vs. DADA DEV MANDIR PRABANDHAK SABHA (BARAH GAON) PALAM
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November 3, 2015 |
HARI SHANKERS Vs. STATE OF UTTAR PRADESH
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April 28, 2015 |
HARI SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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February 2, 2015 |
HARIHAR PRASAD PADARHA Vs. KANHA WILDERNESS LTD.
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August 14, 2015 |
HARMONY INNOVATION SHIPPING LTD Vs. GUPTA COAL INDIA LTD
|
March 10, 2015 |
HARSARUP PANWAR Vs. STATE OF DELHI
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August 19, 2015 |
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SANJAY KUMAR
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September 7, 2015 |
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SANJAY KUMAR
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July 9, 2015 |
HARYANA WAKF BOARD Vs. RAJENDER KUMAR
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September 28, 2015 |
HC PRADEEP KUMAR RAI Vs. DINESH KUMAR PANDEY
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May 11, 2015 |
HCL LIMITED Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
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July 21, 2015 |
HEADWAY LITHOGRAPHIC COMPANY Vs. COMMNR. OF CENTRAL EXCISE
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April 7, 2015 |
HEMANTA MONDAL AND ORS. Vs. GANESH CHANDRA NASKAR
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September 23, 2015 |
HERO CYCLES (P) LTD. Vs. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
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November 5, 2015 |
HIGH COURT OF ANDHRA PRADESH Vs. NIRMALA K.R. DAYAVATHI AND ORS.
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February 11, 2015 |
HIMALAYAN COOPERATIVE GROUP HOUSING SOCIETY Vs. BALWAN SINGH
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April 29, 2015 |
HINDUSTAN SPINNING AND WEAVING MILLS LTD. Vs. COMMNR. OF CENTRAL EXCISE
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March 11, 2015 |
HINDUSTAN ZINC LTD. Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION
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May 13, 2015 |
HIRALAL SHAW Vs. GANGA SHAW
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September 15, 2015 |
HITEN PRASAN DALAL Vs. CENTRAL BUREAU OF INVESTIGATION
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July 23, 2015 |
HMT WATCHES LTD. Vs. M.A. ABIDA
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March 19, 2015 |
HOLOSTICK INDIA LTD. Vs. COMMNR. OF CENTRAL EXCISE
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March 30, 2015 |
HPL SOCOMAC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 8, 2015 |
HUAWEI TECHNOLOGIES COMPANY LTD. Vs. STERLITE TECHNOLOGIES LTD.
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September 4, 2015 |
HYDER CONSULTING (UK) LTD. Vs. GOVERNOR, STATE OF ORISSA
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March 12, 2015 |
HYMAD PASHA Vs. STATE OF A.P.
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February 25, 2015 |
I. ISMAIL Vs. K. SHAMEEM RANI AND ORS.
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October 30, 2015 |
I.C. TEXTILES LIMITED Vs. THE STATE OF GUJARAT AND ORS.
|
August 27, 2015 |
ICICI BANK LTD. Vs. MAHARAJ KRISHAN DATTA AND ORS.
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August 3, 2015 |
IN RE: PRAJWALA (VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS) Vs. STATE
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March 13, 2015 |
INDER CHAND AND ORS. Vs. MOTILAL AND ORS.
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July 24, 2015 |
INDER SINGH Vs. STATE OF RAJASTHAN
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January 6, 2015 |
INDIAN BANK Vs. MANILAL GOVINDJI KHONA
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February 3, 2015 |
INDIAN BANK Vs. BASHEER M. PICHA AND ORS.
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September 18, 2015 |
INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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October 15, 2015 |
INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
November 26, 2015 |
INDIAN INSTT. OF PLANNING & MGMT. Vs. AK & I ADVERTISING PVT.LTD.
|
November 24, 2015 |
INDIAN OIL CORPORATION LTD Vs. A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION
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December 9, 2015 |
INDIAN OIL CORPORATION LTD. Vs. NILOUFER SIDDIQUI
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December 1, 2015 |
INDIAN OIL CORPORATION LTD. AND ORS. Vs. ARTI DEVI DANGI AND ORS.
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October 14, 2015 |
INDIAN PERFORMING RIGHTS SOCIETY LTD. Vs. SANJAY DALIA AND ORS.
|
July 1, 2015 |
INDIAN RARE EARTHS LTD Vs. UNIQUE BUILDERS LTD
|
August 5, 2015 |
INDORE DEVELOPMENT AUTHORITY Vs. ATUL TIWARI AND ORS.
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September 11, 2015 |
INDRA DALAL Vs. STATE OF HARYANA
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May 29, 2015 |
INDRA VIJAY ALOK Vs. STATE OF MADHYA PRADESH
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August 31, 2015 |
INDRADEO SAO Vs. STATE OF BIHAR
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April 28, 2015 |
INDRAJIT LANKESH Vs. K.T. DHANU KUMAR
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February 6, 2015 |
INFRASTRUCTURE LEASING & FINANCIAL SERVICES LIMITED Vs. B.P.L. LIMITED
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January 9, 2015 |
ING VYSYA BANK LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
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February 12, 2015 |
INSPECTOR OF POLICE AND ORS. Vs. BATTENAPATLA VENKATA RATNAM AND ORS.
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April 13, 2015 |
INTERNATIONAL ADVANCED RESEARCH CENTRE FOR POWDER METALLURGY AND NEW MATERIALS (ARCI) AND ORS. Vs. NIMRA CERGLASS TECHNICS (P) LTD. AND ORS.
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September 22, 2015 |
IQBAL Vs. STATE OF UTTAR PRADESH
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May 6, 2015 |
IVRCL INFRASTRUCTURE AND PROJECTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 15, 2015 |
J. THANSIAMA Vs. STATE OF MIZORAM
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September 8, 2015 |
JAGDISH CHAND SHARMA Vs. NARAIN SINGH SAINI AND ORS.
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May 1, 2015 |
JAGDISH LAL GAMBHIR Vs. PUNJAB NATIONAL BANK & ORS
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October 6, 2015 |
JAGE RAM Vs. STATE OF HARYANA
|
January 28, 2015 |
JAGSON INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
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August 20, 2015 |
JAGTAR SINGH Vs. STATE OF HARYANA
|
June 19, 2015 |
JAI MAHAL HOTELS PVT. LTD Vs. RAJKUMAR DEVRAJ
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September 23, 2015 |
JAIPAL AND ORS. Vs. STATE OF U.P. AND ORS.
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October 30, 2015 |
JAISWAL PLASTIC TUBES LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
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March 25, 2015 |
JAKIR HUSSEIN Vs. SABIR AND ORS.
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February 18, 2015 |
JAMILUDDIN NASIR Vs. STATE OF WEST BENGAL
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April 10, 2015 |
JAPAN AIRLINES CO. LTD. Vs. COMMISSIONER OF INCOME TAX, NEW DELHI
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August 4, 2015 |
JASBIR SINGH Vs. TARA SINGH AND ORS.
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September 21, 2015 |
JASBIR SINGH @ JAVRI @ JABBAR SINGH Vs. STATE OF HARYANA
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April 6, 2015 |
JASMER SINGH Vs. STATE OF HARYANA
|
January 13, 2015 |
JASWAL NECO LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
August 4, 2015 |
JAT SABHA ZILA MEERUT AND ORS. Vs. RAM SINGH AND ORS.
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July 21, 2015 |
JAYANT JUNEJA Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
November 24, 2015 |
JAYASWAL NECO LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
August 6, 2015 |
JAYASWAL NECO LTD. Vs. COMMNR. OF CENTRAL EXCISE
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March 13, 2015 |
JAYENDRA AWAD Vs. NIVEDITA SHARMA AND ORS.
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November 30, 2015 |
JELES EDUCATION SOCIETY AND ORS. Vs. R.T. BHITALE
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September 30, 2015 |
JEYAR CONSULTANT & INVESTMENT PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, MADRAS
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April 1, 2015 |
JIBAN KRISHNA MONDAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
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March 10, 2015 |
JITENDRA KHIMSHANKAR TRIVEDI AND ORS. Vs. KASAM DAUD KUMBHAR AND ORS.
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February 3, 2015 |
JITENDRA KUMAR Vs. STATE OF U.P. AND ORS.
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February 2, 2015 |
JITENDRA VORA Vs. BHAVANA Y.SHAH & ORS
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September 16, 2015 |
JODHAN Vs. STATE OF M P
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April 8, 2015 |
JOGENDRA YADAV AND ORS. Vs. STATE OF BIHAR AND ORS.
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July 15, 2015 |
JOGENDRASINHJI VIJAYSINGHJI Vs. STATE OF GUJARAT
|
July 6, 2015 |
JOHNSON ALEXANDER Vs. STATE BY C.B.I., A.C.B.
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February 26, 2015 |
JOSHI TECHNOLOGIES INTERNATIONAL INC Vs. UNION OF INDIA
|
May 14, 2015 |
JOY Vs. MANI
|
August 14, 2015 |
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2015 |
JT. COLLECTOR RANGA REDDY DIST. Vs. D. NARSING RAO
|
January 13, 2015 |
JUPUDY PARDHA SARATHY Vs. PENTAPATI RAMA KRISHNA & ORS
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November 6, 2015 |
JUSTICE (RETD.) MARKANDEY KATJU Vs. THE LOK SABHA
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August 3, 2015 |
JUSTICE K.S. PUTTASWAMY (RETD) AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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October 15, 2015 |
JUSTICE K.S. PUTTASWAMY (RETD.) AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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August 11, 2015 |
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I. & ANR.
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November 24, 2015 |
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I. & ANR
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July 20, 2015 |
JUSTICE V.S. DAVE PRESIDENT Vs. KUSUMJIT SIDHU
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October 27, 2015 |
JYOTI KAPOOR Vs. THE BOMBAY FILM COMPANY AND ORS.
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July 20, 2015 |
JYOTI LIMITED AND ORS. Vs. BHARAT J. PATEL AND ORS.
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March 17, 2015 |
K ANBAZHAGAN Vs. STATE OF KARNATAKA
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April 27, 2015 |
K ANBAZHAGAN Vs. STATE OF KARNATAKA
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April 15, 2015 |
K K KUDA Vs. CHIEF ENFORCEMENT OFFICER, ENFORCEMENT DIRECTORATE
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January 6, 2015 |
K K SHARMA Vs. HIGH COURT OF DELHI
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January 22, 2015 |
K R C D (I) PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
April 23, 2015 |
K RADHIKA Vs. T RAJYA LAXMI
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May 5, 2015 |
K. DEVAKIMMA AND ORS. Vs. TIRUMALA TIRUPATI DEVASTHANAMS AND ORS.
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April 23, 2015 |
K. MALLESH Vs. K. NARENDER AND ORS.
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October 15, 2015 |
K. MOHANA PILLAI Vs. THE SECRETARY TO THE GOVT. RURAL DEV. DEP.
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February 9, 2015 |
K. NANJAPPA Vs. R.A. HAMEED AND ORS.
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September 2, 2015 |
K. RAVEENDRANATHAN NAIR Vs. COMMISSIONER OF INCOME TAX
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September 8, 2015 |
K.A.KOTRAPPA REDDY Vs. RAYARA M.REDD@ N.R.MANJUNATHA & ORS
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October 15, 2015 |
K.B. RAMACHANDRA RAJE URS Vs. STATE OF KARNATAKA & ORS
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December 16, 2015 |
K.K. GOHIL Vs. STATE OF GUJARAT
|
August 12, 2015 |
K.L. BAKOLIA Vs. STATE
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May 15, 2015 |
K.M. KRISHNARAJ Vs. STATE OF TAMIL NADU
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September 16, 2015 |
K.M. MALLAIAH Vs. STATE OF KARNATAKA
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February 10, 2015 |
K.M. SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 25, 2015 |
K.M. VINAYA Vs. B.R. SRINIVAS
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May 14, 2015 |
K.P. GUPTA Vs. UNIVERSITY OF DELHI
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November 24, 2015 |
K.P. SINGH Vs. STATE OF N.C.T. OF DELHI
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September 28, 2015 |
K.P.MANU Vs. CHAIRMAN
|
February 26, 2015 |
K.RAGHU RAMA KRISHNA RAJU Vs. THE STATE OF ANDHRA PRADESH
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January 12, 2015 |
K.S. PUTTASWAMY (RETD.) AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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August 11, 2015 |
K.S. RAVINDRAN Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
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May 6, 2015 |
K.S. SOUNDARARAJAN Vs. COMMISSIONER OF H.R. & C.E.
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November 24, 2015 |
K.V.S. RAM Vs. BANGALORE METROPOLITAN TRANSPORT CORPN.
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January 14, 2015 |
KAILASH MANGAL Vs. RAMESH CHAND
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January 20, 2015 |
KAILASH NATH ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
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January 9, 2015 |
KAITAN CONSULTANTS LIMITED Vs. SULATA DE AND ORS.
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February 9, 2015 |
KAITAN CONSULTANTS LIMITED Vs. SULATA DE AND ORS.
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September 2, 2015 |
KAJOMA KUMARI Vs. THE UNION OF INDIA (UOI)
|
December 16, 2015 |
KALI AERATED WATER WORKS, SALEM Vs. COMMNR OF CENTRAL EXCISE, MADURAI
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May 13, 2015 |
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
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September 17, 2015 |
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
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October 28, 2015 |
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
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December 15, 2015 |
KALLAPPA MALLAPPA KAMBLE Vs. STATE OF KARNATAKA
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February 12, 2015 |
KALU KHAN Vs. STATE OF RAJASTHAN
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March 10, 2015 |
KALYAN CHEMICALS Vs. GOVERNMENT OF A.P.
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August 12, 2015 |
KALYANI MATHIVANAN Vs. K V JEYARAJ
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March 11, 2015 |
KAMAL AND ORS. Vs. STATE OF TAMIL NADU
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October 16, 2015 |
KAMAL PRASHAR Vs. AIRPORT AUTHORITY AND ORS.
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October 28, 2015 |
KAMALAKAR EKNATH SALUNKHE Vs. BABURAV VISHNU JAVALKAR AND ORS.
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January 12, 2015 |
KAMINENI HOSPITALS LTD. AND ORS. Vs. COMMNR. OF CUSTOMS
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March 25, 2015 |
KAMLA KANT DUBEY Vs. STATE OF U.P.
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July 1, 2015 |
KAMLESH AGGARWAL Vs. NARAIN SINGH DABBAS AND ORS.
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February 10, 2015 |
KAMLESH AND ORS. Vs. ATTAR SINGH AND ORS.
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October 27, 2015 |
KAMLESH KUMARI AND ORS. Vs. STATE OF U.P. AND ORS.
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May 1, 2015 |
KAMLESH SINGH @ KAMLESH KUMAR Vs. STATE OF U.P. & ANR.
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November 4, 2015 |
KANACHUR ISLAMIC EDUCATION TRUST (R) Vs. UNION OF INDIA (UOI) AND ORS.
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September 30, 2015 |
KANAKLATA Vs. STATE OF (NCT) OF DELHI AND ORS.
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February 4, 2015 |
KANDIVALI COOPERATIVE INDUSTRIALE STATE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 4, 2015 |
KANHSINGH Vs. TUKARAM
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January 13, 2015 |
KANIMOZHI KARUNANITHI & ORS. Vs. C.B.I. AND ANR.
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November 3, 2015 |
KANTHARAJU Vs. MANAGER, CHOLAMANDALAM GEN. INS. CO. L. AND ORS.
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October 13, 2015 |
KAPOOR CHAND Vs. ASSTT. COMMISSIONER OF INCOME TAX
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July 14, 2015 |
KAPRI INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF WEALTH TAX
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March 10, 2015 |
KARAN SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 5, 2015 |
KARIKKOTH PRAMOD AND ORS. Vs. STATE OF KERALA
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March 31, 2015 |
KARNAIL KAUR Vs. STATE OF PUNJAB
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January 22, 2015 |
KEDARI LAL Vs. STATE OF M.P. AND ORS.
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March 23, 2015 |
KERALA BAR HOTELS ASSOCIATION Vs. STATE OF KERALA
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December 29, 2015 |
KESHAVLAL KHEMCHAND AND SONS PVT LTD Vs. UNION OF INDIA
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January 28, 2015 |
KHALEEL AHMED Vs. STATE OF KARNATAKA
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September 8, 2015 |
KHENYEI Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
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May 7, 2015 |
KHUB RAM Vs. DALBIR SINGH
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April 29, 2015 |
KHUMBHA RAM Vs. STATE OF RAJASTHAN AND ORS.
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October 15, 2015 |
KHURSHEED AHMAD KHAN Vs. STATE OF U.P. AND ORS.
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February 9, 2015 |
KHUSHBIR SINGH Vs. GURDEEP SINGH AND ORS.
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October 5, 2015 |
KIRAN CHANDER ASRI Vs. STATE OF HARYANA
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September 17, 2015 |
KIRAN ISPAT UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
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April 1, 2015 |
KIRITI PAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
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April 16, 2015 |
KIRPAL KAUR Vs. JITENDER PAL SINGH AND ORS.
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July 14, 2015 |
KIRSHNA TEXPORT & CAPITAL MARKETS LTD Vs. ILA A AGRAWAL
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May 6, 2015 |
KISHANRAO BHUJANGRAO BHALERAO Vs. STATE OF MAHARASHTRA AND ORS.
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September 15, 2015 |
KOSHA INVESTMENTS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS.
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September 18, 2015 |
KRISHAN CHAND GUPTA Vs. YOGESH KUMAR AND ORS.
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August 25, 2015 |
KRISHAN KUMAR AGGARWAL Vs. ASSESSING OFFICER, INCOME-TAX
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May 1, 2015 |
KRISHIKA LULLA Vs. SHYAM VITHALRAO DEVKATTA
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October 15, 2015 |
KRISHNA BHATACHARJEE Vs. SARATHI CHOUDHURY
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November 20, 2015 |
KRISHNA HARE GAUR Vs. VINOD KUMAR TYAGI
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February 11, 2015 |
KRISHNAMOORTHY Vs. SIVAKUMAR
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February 5, 2015 |
KRISHNOJI RAO KESEREKAR Vs. STATE OF KARNATAKA
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August 13, 2015 |
KRITIKA NIGAM Vs. UNION OF INDIA (UOI) AND ORS.
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September 28, 2015 |
KSH. LAKSHAHEB SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
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September 2, 2015 |
KSS KSSIIPL CONSORTIUM Vs. M/S GAIL (INDIA) LTD.
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February 12, 2015 |
KULBIR SINGH Vs. STATE OF HARYANA
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January 19, 2015 |
KULDEEP KUMAR DUBEY Vs. RAMESH CHANDRA GOYAL
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January 21, 2015 |
KULDEEP SINGH Vs. PANNA LAL AND ORS.
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October 30, 2015 |
KULWINDER SINGH Vs. STATE OF PUNJAB
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May 5, 2015 |
KUNAL SUDHIR SANGANI Vs. ISHITA SANGANI
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January 27, 2015 |
KUNJA BAI Vs. STATE OF MADHYA PRADESH
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October 29, 2015 |
KUNWAR PAL SINGH Vs. STATE OF U.P. AND ORS.
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March 16, 2015 |
L. LAXMIKANTA Vs. STATE BY SUPERINTENDENT OF POLICE
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February 5, 2015 |
L.C. HANUMANTHAPPA Vs. H.B. SHIVAKUMAR
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August 26, 2015 |
LAINAN Vs. STATE OF KERALA
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September 15, 2015 |
LAKHANPAL LTD. Vs. COMMR. CENTRAL EXCISE AND CUSTOMS, VADODARA
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September 3, 2015 |
LAL BABU PRIYADARSHI Vs. AMRITPAL SINGH
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October 27, 2015 |
LAL SHAH BABA DARGAH TRUST Vs. MAGNUM DEVELOPERS AND OTHERS
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December 15, 2015 |
LALARAM Vs. JAIPUR DEVELOPMENT AUTHORITY
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December 1, 2015 |
LALITABEN AND ORS. Vs. STATE OF GUJARAT
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September 10, 2015 |
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR, TIRUPATHI Vs. P. TATAIAH REDDY AND ORS.
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November 17, 2015 |
LARSEN AND TOUBRO LTD ECC CONSTRUCTION GROUP Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
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October 6, 2015 |
LAXMI Vs. UNION OF INDIA (UOI) AND ORS.
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April 10, 2015 |
LAXMI DEVI Vs. STATE OF BIHAR AND ORS.
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July 3, 2015 |
LAXMI FIBRES LTD Vs. A.P. INDUSTRIAL DEV. CORPN. LTD. AND ORS
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August 7, 2015 |
LAXMIDEVAMMA Vs. RANGANATH
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January 20, 2015 |
LIC OF INDIA Vs. INSURE POLICY PLUS SERVICES PVT. LTD
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December 29, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. R. BASAVARAJU
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October 6, 2015 |
LISAMMA ANTONY AND ORS. Vs. KARTHIYAYANI AND ORS.
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March 20, 2015 |
LLOYD ELECTRIC AND ENGINEERING LIMITED Vs. STATE OF HIMACHAL PRADESH AND ORS.
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September 3, 2015 |
LORD CHLORO ALKALI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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August 7, 2015 |
LT. GOVERNOR OF DELHI AND ORS. Vs. MATWAL CHAND AND ORS.
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September 4, 2015 |
LUDHIANA MEDIWAYS AND ORS. Vs. IAA HOSPITAL PVT. LTD. AND ORS.
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July 21, 2015 |
M P AGENCIES Vs. STATE OF KERALA
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March 18, 2015 |
M P STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
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April 23, 2015 |
M V JAYARAJAN Vs. HIGH COURT OF KERALA
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January 30, 2015 |
M. MAHENDAR KUMAR Vs. M. MANI AND ORS.
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March 17, 2015 |
M. NARAYAN Vs. STATE OF KARNATAKA
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April 17, 2015 |
M. NARAYANA AND ORS. Vs. RAMAKKA AND ORS.
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November 24, 2015 |
M. SIDDIQ Vs. MAHANT SURESH DAS AND ORS.
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August 10, 2015 |
M. SURENDER REDDY Vs. GOVT. OF ANDHRA PRADESH AND ORS.
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February 18, 2015 |
M. VENKATESH AND ORS. Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS.
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September 24, 2015 |
M. YASHWANTH SHENOY Vs. MUNIYAPPA AND ORS.
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September 22, 2015 |
M.C. MEHTA Vs. UNION OF INDIA AND OTHERS
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December 14, 2015 |
M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
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March 9, 2015 |
M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
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May 8, 2015 |
M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
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November 16, 2015 |
M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
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October 9, 2015 |
M.C.D. Vs. MEHRASONS JEWELLERS (P) LTD.
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August 11, 2015 |
M.C.MEHTA Vs. UNION OF INDIA
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December 16, 2015 |
M.G. PICTURES (MADRAS) LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 25, 2015 |
M.J. EXPORTERS PVT. LTD. Vs. UNION OF INDIA (UOI)
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October 8, 2015 |
M.P. STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
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April 24, 2015 |
M.S. KRISHNA REDDY Vs. STATE OF KARNATAKA
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December 1, 2015 |
M/S BHARAT STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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February 16, 2015 |
M/S GUJARAT AMBUJA EXPORTS LTD Vs. STATE OF UTTARAKHAND
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December 9, 2015 |
M/S GUJARAT INDUSTRIES & ORS Vs. COMMISSIONER OF CENTRAL EXCISE-I
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December 14, 2015 |
M/S K.C.P. LTD. Vs. GOVERNMENT OF A.P. & ORS
|
August 12, 2015 |
M/S KISAAN GRAMODYOG SANSTHAN & ORS Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
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April 22, 2015 |
M/S PERIYAR & PAREEKANNI RUBBERS LTD. Vs. STATE OF KERALA
|
September 14, 2015 |
M/S. ADANI POWER LTD. Vs. GUJARAT ELECTRICITY REGULATORY COMMISSION & OTHERS
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December 3, 2015 |
M/S. COASTAL PAPER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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July 21, 2015 |
M/S. ESSAR OIL LTD. Vs. HINDUSTAN SHIPYARD LTD.
|
July 2, 2015 |
M/S. GANGA CERAMICS PVT. LTD. Vs. STATE OF U.P. AND OTHERS
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February 5, 2015 |
M/S. ROHINI TRADERS Vs. M/S. J.K. LAKSHMI CEMENT LTD.
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February 3, 2015 |
M/S. S.K.L. CO Vs. CHIEF COMMERCIAL OFFICER
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December 29, 2015 |
M/S. SERVO-MED INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI.
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May 7, 2015 |
M/S. SPENTEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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October 9, 2015 |
M/S. STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
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November 18, 2015 |
M/S. STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
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December 7, 2015 |
M/S. SYSTEM FOR INTERNATIONAL AGENCIES Vs. M/S. RAHUL COACH BUILDERS PVT. LTD.
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February 16, 2015 |
MAA NABADURGA CONSTRUCTION Vs. SAROJ KUMAR JENA AND ORS.
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August 4, 2015 |
MAAN ALUMINIUM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
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May 8, 2015 |
MACKINON MACKENZIE & COMPANY LTD Vs. MACKINNON EMPLOYEES UNION
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February 25, 2015 |
MADALAPPURA KUNHIKOYA AND ORS. Vs. KUNNAMGALAM BEEBI AND ORS.
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February 25, 2015 |
MADAN RAZAK Vs. STATE OF BIHAR AND ORS.
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December 1, 2015 |
MADHUKAR SADBHA SHIVARKAR Vs. STATE OF MAHARASHTRA
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February 11, 2015 |
MADHYA PRADESH HOUSING AND INFRASTRUCTURE DEVELOPMENT NOARD Vs. B.S.S.PARIHAR
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July 21, 2015 |
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA (UOI) AND ORS.
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May 20, 2015 |
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA
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May 14, 2015 |
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA (UOI) AND ORS.
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February 18, 2015 |
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF C. EX., TRICHY
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October 7, 2015 |
MADRAS INSTITUTE OF DEVELOPMENT STUDIES AND ANOTHER; S ANANDHI AND OTHERS Vs. K SIVASUBRAMANIYAN AND OTHERS
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August 20, 2015 |
MAHABOOSA BEGUM AND ORS. Vs. TAMIL NADU WAKF BOARD AND ORS.
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October 6, 2015 |
MAHARAJI EDUCATIONAL TRUST AND ORS. Vs. SGS CONSTRUCTIONS & DEV. P. LTD. AND ORS.
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May 15, 2015 |
MAHATMA EDUCATION SOCIETYS PILLAIS INSTITUTE OF INFORMATION TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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February 16, 2015 |
MAHAVIRA CYCLE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX AND ORS.
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November 16, 2015 |
MAHENDARI AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
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May 14, 2015 |
MAHENDRA KUMAR AND ORS. Vs. RAJENDRA PRASAD AND ORS.
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July 9, 2015 |
MAHENDRA KUMAR AND ORS. Vs. RAJENDRA PRASAD AND ORS.
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September 7, 2015 |
MAHENDRA SINGH AND ORS. Vs. STATE OF RAJASTHAN
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December 9, 2015 |
MAHENDRI AND ORS. Vs. STATE OF U.P. AND ORS.
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March 18, 2015 |
MAHESH KUMAR JOSHI Vs. MADAN SINGH NEGI
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January 15, 2015 |
MAHILA RAMKALI DEVI Vs. NANDRAM
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May 14, 2015 |
MAHIMA SAVIN BANSAL Vs. SAVIN BANSAL AND ORS.
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March 10, 2015 |
MAINUDDIN ABDUL SATTAR SHAIKH Vs. VIJAY D SALVI
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July 6, 2015 |
MAJOR SINGH AND ORS. Vs. STATE OF PUNJAB
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April 8, 2015 |
MAKHAN SINGH Vs. STATE OF HARYANA
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April 21, 2015 |
MALIK MAZHAR SULTAN Vs. U.P. PUBLIC SERVICE COMMISSION
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January 20, 2015 |
MALLANAGAOUDA RAVSAHEB PATIL AND ORS. Vs. STATE OF KARNATAKA
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August 13, 2015 |
MALLIKA S. HEGDE Vs. ASHA AJILA AND ORS.
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October 5, 2015 |
MANAGEMENT OF KRISHNA BHAGYA JALA NIGAMA LIMITED Vs. ALLABAKSH
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May 7, 2015 |
MANAGING DIRECTOR, K.S.R.T.C. Vs. NEW INDIA ASSURANCE CO. LTD.
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October 27, 2015 |
MANDEEP SINGH AND ORS. Vs. IMPERIAL GARDENS PVT. LTD. AND ORS.
|
January 19, 2015 |
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF INCOME TAX, MYSORE AND ORS.
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October 15, 2015 |
MANGALORE REF. AND PETROCHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
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September 2, 2015 |
MANGU SINGH Vs. DHARMENDRA & ANR.
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December 16, 2015 |
MANIK TANEJA Vs. STATE OF KARNATAKA
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January 20, 2015 |
MANMEET SINGH ALIAS GOLDIE Vs. STATE OF PUNJAB
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March 24, 2015 |
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY & OTHERS
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February 9, 2015 |
MANOHAR SINGH Vs. STATE OF RAJASTHAN
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January 16, 2015 |
MANOJBHAI N. SHAH Vs. UNION OF INDIA
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January 7, 2015 |
MANORAMA TIWARI AND ORS. Vs. SURENDRA NATH RAI
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September 10, 2015 |
MANSOOR ALAM Vs. STATE OF U.P.
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January 15, 2015 |
MANU TILING CO P LTD Vs. PATEL PHOSCHEM P LTD & ORS
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February 18, 2015 |
MANYATA DEVI Vs. STATE OF U P
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May 15, 2015 |
MAQSOOD AND ORS. Vs. STATE OF U.P.
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October 9, 2015 |
MARUTI SUZUKI INDIA LTD. Vs. COMMNR. OF CENTRAL EXCISE
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March 12, 2015 |
MASSIMILANO LATORRE AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 13, 2015 |
MASSIMILANO LATORRE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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January 12, 2015 |
MASTER SATYAM GANDHI Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
September 16, 2015 |
MASTER TOURS AND TRAVELS Vs. THE CHAIRMAN, SHRI AMARNATH JI SHRINE BOARD AND ORS.
|
December 15, 2015 |
MATIBAR SINGH Vs. STATE OF U.P.
|
April 16, 2015 |
MAYA DEVI & ANR. Vs. STATE OF HARYANA
|
December 7, 2015 |
MD ALI @ GUDDU Vs. STATE OF U.P.
|
March 10, 2015 |
MEDICAL COUNCIL OF INDIA Vs. RFDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE AND ORS.
|
October 15, 2015 |
MEDICAL COUNCIL OF INDIA Vs. MEDICITI INSTITUTE OF MEDICAL SCIENCES (MIMS) AND ORS.
|
December 1, 2015 |
MEDICAL COUNCIL OF INDIA Vs. RFDF MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE
|
December 8, 2015 |
MEDICAL COUNCIL OF INDIA Vs. MGR EDUCATIONAL AND RESEARCH INSTITUTE UNIVERSITY AND ORS.
|
February 11, 2015 |
MEDICAL COUNCIL OF INDIA Vs. AL MILLAT FOUNDATION TRUST AND ORS.
|
February 9, 2015 |
MEDICAL COUNCIL OF INDIA Vs. RUXMANIBEN DEEPCHAND GARDI MEDICAL COLLEGE AND ORS.
|
September 3, 2015 |
MEDICAL COUNCIL OF INDIA Vs. AL MILLAT FOUNDATION TRUST AND ORS.
|
September 2, 2015 |
MEDICAL COUNCIL OF INDIA Vs. RUXMANIBEN DEEPCHAND GARDI MEDICAL COLLEGE AND ORS.
|
March 9, 2015 |
MEDICAL COUNCIL OF INDIA Vs. SUBHARTI MEDICAL COLLEGE MEERUT
|
September 3, 2015 |
MEDICAL COUNCIL OF INDIA Vs. KALINGA INSTITUTE OF MEDICAL SCIENCES (KIMS) AND ORS.
|
December 16, 2015 |
MEDICAL COUNCIL OF INDIA Vs. AKASH EDUCATION AND DEVELOPMENT TRUST AND ORS.
|
September 2, 2015 |
MEHBOOB ALI Vs. STATE OF RAJASTHAN
|
October 27, 2015 |
MEHMOOD UL REHMAN AND ORS. Vs. KHAZIR MOHAMMAD TUNDA AND ORS.
|
March 31, 2015 |
MELWIN CHIRAS KUJUR Vs. STATE OF MAHARASHTRA AND ORS.
|
September 14, 2015 |
MERIDIAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2015 |
MILLENIUM WIRES (P) LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
|
March 23, 2015 |
MITHUSINH PANNASINH CHAUHAN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
September 18, 2015 |
MODERN HOTEL Vs. COMMISSIONER OF EXCISE
|
August 19, 2015 |
MOHAMMED HUSSAIN WAREKAR Vs. UNION OF INDIA (UOI) AND ORS.
|
March 10, 2015 |
MOHAMMED NISHAM A A Vs. STATE OF KERALA
|
November 23, 2015 |
MOHAMMED YASSIN Vs. RAMIZABI AND ORS.
|
October 29, 2015 |
MOHAN LAL Vs. STATE OF RAJASTHAN
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July 31, 2015 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
April 17, 2015 |
MOHAN SINGH AND ORS. Vs. THE CHAIRMAN RAILWAY BOARD AND ORS.
|
August 3, 2015 |
MOHAN SINGH GILL Vs. STATE OF PUNJAB
|
March 25, 2015 |
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
May 11, 2015 |
MOHD KHAALID KHAN Vs. STATE OF UP
|
August 6, 2015 |
MOLUGU MAHIPAL REDDY AND ORS. Vs. M. PRADEEP KUMAR AND ORS.
|
October 16, 2015 |
MONITO ENTERPRISES Vs. UNION OF INDIA (UOI)
|
March 19, 2015 |
MONJU ROY Vs. STATE OF WEST BENGAL
|
April 17, 2015 |
MONOJ LAL SEAL AND ORS. Vs. OCTAVIOUS TEA AND INDUSTRIES LTD.
|
April 21, 2015 |
MOSER BAER INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, NOIDA
|
October 7, 2015 |
MOUNT MARY ENTERPRISES Vs. JIVRATNA MEDI TREAT PVT. LTD.
|
January 30, 2015 |
MR. ROBERT JOHN DSOUZA & ORS Vs. STEPHEN V. GOMES & ANR
|
July 21, 2015 |
MS S Vs. SUNIL KUMAR
|
April 10, 2015 |
MUDUGANTI GOVERDHAN REDDY Vs. DUVVASI BABU AND ORS.
|
November 27, 2015 |
MUKESH KUMAR Vs. STATE OF DELHI
|
August 12, 2015 |
MUKHTAR KHAN AND ORS. Vs. STATE OF CHATTISGARH AND ORS.
|
September 28, 2015 |
MUKTI NARAYAN RAI Vs. STATE OF BIHAR AND ORS.
|
April 8, 2015 |
MUNEER ENTERPRISES Vs. RAMGAD MINERALS AND MINING LTD
|
March 12, 2015 |
MUNICIPAL CORPORATION, AURANGABAD Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 17, 2015 |
MUNNA LAL JAIN AND ORS. Vs. VIPIN KUMAR SHARMA AND ORS.
|
May 15, 2015 |
MUNNI BAI Vs. BHANWARILAL AND ORS.
|
October 15, 2015 |
MURAD ABDUL MULANI Vs. SALMA BABU SHAIKH
|
July 21, 2015 |
MUSKAN SAMAJIK EVAM SHIKSHA PRASAR EVAM PRACHAR SAMITI Vs. UNION OF INDIA (UOI) AND ORS.
|
September 3, 2015 |
MUTHURAMALINGAM AND ORS. Vs. STATE
|
February 12, 2015 |
MWP LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 29, 2015 |
N M KRISHNAKUMARI Vs. THALAKKAL ASSIYA
|
February 17, 2015 |
N. SRIMANNARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 2, 2015 |
N. SUNKANNA Vs. STATE OF ANDHRA PRADESH
|
October 14, 2015 |
N.K. RAJENDRA MOHAN Vs. THIRVAMADI RUBBER CO. LTD. AND ORS.
|
July 2, 2015 |
NAGARAJ Vs. STATE
|
March 10, 2015 |
NAGARAJA RAO Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 16, 2015 |
NAGENDER Vs. STATE OF NCT OF DELHI AND ORS.
|
October 6, 2015 |
NAGENDRA @ WIRELESS Vs. STATE OF UTTAR PRADESH
|
January 5, 2015 |
NANAG RAM SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
November 20, 2015 |
NANDA GOPALAN Vs. STATE OF KERALA
|
April 24, 2015 |
NANDKISHORE LALBHAI MEHTA Vs. NEW ERA FABRICS PVT. LTD. AND ORS.
|
July 8, 2015 |
NANHAKU RAM Vs. STATE OF JHARKHAND
|
August 28, 2015 |
NANJAPPA Vs. STATE OF KARNATAKA
|
July 24, 2015 |
NANJAPPAN Vs. RAMASAMY AND ORS.
|
February 24, 2015 |
NANURAM MOHANLAL VARMA Vs. DIVISIONAL CONTROLLER
|
December 10, 2015 |
NARAYAN LAXMAN PATIL Vs. M/S GALA CONSTRUCTION COMPANY PRIVATE LIMITED & ORS
|
October 8, 2015 |
NARENDER KUMAR Vs. STATE OF NCT OF DELHI
|
December 16, 2015 |
NARENDER SINGH AND ORS. Vs. STATE OF MADHYA PRADESH
|
September 29, 2015 |
NARENDRA KUMAR AMIN Vs. CBI
|
January 15, 2015 |
NARESH KUMAR THAKUR AND ORS. Vs. PRINCIPAL/EXECUTIVE DIRECTOR CIVIL AVIATION TRAINING COLLEGE, ALLAHABAD
|
October 6, 2015 |
NARGIS JAL HARADHVALA Vs. STATE OF MAHARASHTRA
|
January 6, 2015 |
NARINDER SINGH Vs. STATE OF PUNJAB
|
April 9, 2015 |
NASEEM AHMED Vs. STATE OF U.P. AND ORS.
|
July 3, 2015 |
NATHA LADHA HARIJAN Vs. VALJI BHARA HARIJAN
|
January 8, 2015 |
NATIONAL BANK LIMITED Vs. GHANSHYAM DAS AGARWAL
|
January 14, 2015 |
NATIONAL CAMPAIGN COMMIT., C.L. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 13, 2015 |
NATIONAL FEDERATION OF THE BLIND Vs. SANJAY KOTHARI
|
September 1, 2015 |
NATIONAL HIGHWAYS AAUTHORITY OF INDIA Vs. MEIL-EDB LLC (JV)
|
March 18, 2015 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LIMITED
|
April 24, 2015 |
NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Vs. PANNALAL CHOUDHURY AND ORS.
|
July 1, 2015 |
NATIONAL INSURANCE SPECIAL VOLUNTARY RETIRED Vs. UNION OF INDIA
|
April 7, 2015 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. ROYAL CONSTRUCTION COMPANY PRIVATE LIMITED
|
February 24, 2015 |
NATIONAL TEXTILE CORPORATION (MN) LTD. Vs. DURGA TRADING COMPANY AND ORS.
|
February 17, 2015 |
NATIONAL THERMAL POWER CORPORATION LTD Vs. ASHOK KUMAR SINGH
|
February 13, 2015 |
NAVAL KISHORE Vs. STATE OF MAHARASHTRA
|
March 17, 2015 |
NAVODAYA MASS ENTERTAINMENT LTD. Vs. JM COMBINES
|
August 26, 2015 |
NAWAL KISHORE MISHRA AND ORS. Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
|
February 17, 2015 |
NAYANKUMAR SHIVAPPA WAGHMARE Vs. STATE OF MAHARASHTRA
|
February 13, 2015 |
NEERU YADAV Vs. STATE OF U.P. & ANR
|
September 29, 2015 |
NEETA Vs. THE DIV. MANAGER, MSRTC
|
January 13, 2015 |
NEMAI CHANDRA KUMAR AND ORS. Vs. MANI SQUARE LTD. AND ORS.
|
February 24, 2015 |
NEON LABORATORIES LTD. Vs. MEDICAL TECHNOLOGIES LTD. AND ORS.
|
October 5, 2015 |
NESTLE INDIA LTD. Vs. UNION OF INDIA (UOI)
|
December 16, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. HILLI MULTIPURPOSE COLD STORAGE PVT. LTD.
|
December 4, 2015 |
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. YASHO INDUSTRIES PVT. LTD.
|
October 5, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUKANTA KUMAR BEHERA AND ORS.
|
February 20, 2015 |
NICHOLAS PIRAMAL INDIA LTD. Vs. HARISINGH
|
April 30, 2015 |
NIRLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2015 |
NIRMA LIMITED Vs. STATE OF PUNJAB
|
March 19, 2015 |
NIZAM AND ORS. Vs. STATE OF RAJASTHAN
|
September 4, 2015 |
NOORUNISSA BEGUM Vs. BRIJ KISHORE SANGHI
|
February 24, 2015 |
NORTH BENGAL UNIVERSITY AND ORS. Vs. DILIP KUMAR SARKAR
|
July 24, 2015 |
NRB BEARING LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
July 30, 2015 |
NRC LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
October 8, 2015 |
NUNEY TAYANG Vs. KODELUM TAYANG & OTHERS
|
December 1, 2015 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
July 1, 2015 |
OM AGGARWAL Vs. HARYANA FINANCIAL CORPORATION AND ORS.
|
February 23, 2015 |
OM PRAKASH Vs. UNION OF INDIA
|
July 9, 2015 |
OM PRAKASH (DEAD) Vs. SHANTI DEVI
|
January 5, 2015 |
OM PRAKASH SHARMA Vs. RAJENDRA PRASAD SHEWDA AND ORS.
|
October 9, 2015 |
OMKAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 20, 2015 |
OMNIPLAST PVT. LTD. Vs. STANDARD CHARTERED BANK AND ORS.
|
February 26, 2015 |
ONGC LTD. Vs. PETROLEUM COAL LABOUR UNION AND ORS.
|
April 17, 2015 |
ONGC PETRO ADDITIONS LTD. Vs. DAELIM INDUSTRIAL COMPANY LTD.
|
April 7, 2015 |
ONKAR Vs. STATE OF PUNJAB
|
December 15, 2015 |
OPG SECURITIES PRIVATE LTD. Vs. S.E.B.I. & ANR.
|
December 4, 2015 |
ORISSA OLYMPIC ASSOCIATION TH. GEN. SECRETARY Vs. STATE OF ORISSA AND ANR
|
May 24, 2015 |
OSHIAR PRASAD AND ORS. Vs. THE EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH COAL WASHERY OF BCCL
|
February 2, 2015 |
OSWAL CHEMICALS AND FERTILIZERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2015 |
OTIS ELEVATOR CO. (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2015 |
P AND B LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
May 5, 2015 |
P R YELUMALAI Vs. N M RAVI
|
March 27, 2015 |
P V GURU RAJ REDDY Vs. P NEERADHA REDDY
|
February 13, 2015 |
P. LAXMINARAYAN REDDY Vs. THE CHIEF COMMISSIONER OF CENTRAL EXCISE BANGALORE
|
February 13, 2015 |
P. PRAMILA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 9, 2015 |
P. SATYANARAYANA MURTHY Vs. THE DIST. INSPECTOR OF POLICE AND ORS.
|
September 14, 2015 |
P. SREENIVASULU Vs. P.J. ALEXANDER
|
September 9, 2015 |
P. SUSEELA AND ORS. Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
|
March 16, 2015 |
P.A. JOSE AND ORS. Vs. COMMISSIONER OF WEALTH TAX, KOTTAYAM AND ORS.
|
July 15, 2015 |
P.G.F. LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 1, 2015 |
P.G.F. LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 18, 2015 |
PADMAKUMARI AND ORS. Vs. DASAYYAN AND ORS.
|
April 7, 2015 |
PADMASHREE DR. D.Y. PATIL MEDICAL COLLEGE Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
August 31, 2015 |
PALWINDER KAUR AND ORS. Vs. ORIENTAL INSURANCE CO. LIMITED AND ORS.
|
July 21, 2015 |
PANNA LAL AND ORS. Vs. STATE OF M.P.
|
March 23, 2015 |
PAPPU Vs. STATE OF HARYANA
|
November 5, 2015 |
PARASRAMPURIA SYNTHETICS LTD. Vs. COMMISSIONER OF CUS., JAIPUR
|
October 13, 2015 |
PARHLAD AND ORS. Vs. STATE OF HARYANA
|
August 3, 2015 |
PARISONS AGROTECH (P) LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 21, 2015 |
PARIVARTAN KENDRA Vs. UNION OF INDIA AND OTHERS
|
December 7, 2015 |
PARVAIZ AHMAD PARRY Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
November 6, 2015 |
PASUPATI SPINNING & WEAVING MILLS LTD. Vs. COMMR. OF C. EX.
|
March 23, 2015 |
PATEL JATHABHAI PUNAJBHAI Vs. NORTH GUJARAT UNIVERSITY
|
January 28, 2015 |
PATHUBHA GOVINDJI RATHOD Vs. STATE OF GUJARAT
|
January 21, 2015 |
PATIRA FOOD PRODUCTS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 18, 2015 |
PAWAN KUMAR @ MONU MITTAL Vs. STATE OF UTTAR PRADESH
|
March 11, 2015 |
PAWAN KUMAR AGARWALA Vs. GENERAL MANAGER-II & APPOINTING AUTH.STATE BANK OF INDIA
|
November 17, 2015 |
PAWAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 2, 2015 |
PAWAN KUMAR AND ORS. Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
|
January 16, 2015 |
PAYAL CHAWLA SINGH Vs. COCA-COLA CO
|
April 10, 2015 |
PEARL DRINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
May 15, 2015 |
PEERAPPA HANMANTHA HARIJAN Vs. STATE OF KARNATAKA
|
July 30, 2015 |
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 8, 2015 |
PEGASUS ASSETS RECONSTRUCTION P. LTD Vs. M/S. HARYANA CONCAST LIMITED
|
December 29, 2015 |
PEPSICO INDIA HOLDING PVT LTD Vs. KRISHNA KANT PANDEY
|
January 6, 2015 |
PETROLEUM AND NATURAL GAS REGULATORY BOARD Vs. INDRAPRASTHA GAS LIMITED
|
July 1, 2015 |
PETROMARINE PRODUCTS LTD. Vs. OCEAN MARINE SERVICES COMPANY LTD.
|
February 17, 2015 |
PHAARMASIA LTD. Vs. COMMISSIONER OF C. EX.
|
April 22, 2015 |
PHOOL PATTI Vs. RAM SINGH (DEAD)
|
January 6, 2015 |
PHUNDAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 14, 2015 |
PINKU Vs. STATE OF HIMACHAL PRADESH
|
September 8, 2015 |
PIONEER EMBROIDERIES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
July 22, 2015 |
PITCHAIVEL Vs. STATE
|
July 16, 2015 |
PLASOPAN ENGINEERS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 11, 2015 |
PONDICHERRY INSTITUTE OF MEDICAL SCIENCES & ANR. Vs. UNION OF INDIA & ANR.
|
August 18, 2015 |
PONNAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs. MEDICAL COUNCIL OF INDIA
|
July 15, 2015 |
POONA EMPLOYEES UNION Vs. FORCE MOTORS LIMITED & ANOTHER
|
December 1, 2015 |
POONAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
September 17, 2015 |
POONAM Vs. STATE OF U.P. AND ORS.
|
October 29, 2015 |
POONAM SPARK (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
July 29, 2015 |
PRABHAKAR Vs. JOINT DIRECTOR SERICULTURE DEPARTMENT AND ORS.
|
September 7, 2015 |
PRABHU AND ORS. Vs. STATE OF RAJASTHAN
|
July 21, 2015 |
PRABHU DAYAL KHANDELWAL Vs. CHAIRMAN U.P.S.C.
|
July 23, 2015 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 3, 2015 |
PRADIP NANJEE GALA Vs. SALES TAX OFFICER AND ORS.
|
April 29, 2015 |
PRADYUMNA MUKUND KOKIL Vs. STATE OF MAHARASHTRA AND ORS.
|
April 22, 2015 |
PRAHLAD SINGH Vs. STATE OF MADHYA PRADESH
|
September 2, 2015 |
PRAJWALA Vs. UNION OF INDIA (UOI) AND ORS.
|
December 9, 2015 |
PRAKASH AND ORS. Vs. PHULAVATI AND ORS.
|
October 16, 2015 |
PRAKASH CHAND MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 19, 2015 |
PRAKASH MOTIRAM CHAVAN AND ORS. Vs. HARICHAND AND ORS.
|
September 11, 2015 |
PRAMOD Vs. STATE OF MAHARASHTRA
|
December 29, 2015 |
PRAMOD KUMAR AGARWAL AND ORS. Vs. STATE OF ORISSA AND ORS.
|
September 3, 2015 |
PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA AND ORS.
|
April 15, 2015 |
PRASANNA DUGAR Vs. COMMISSIONER OF INCOME-TAX
|
May 1, 2015 |
PRASAR BHARATI Vs. BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS.
|
February 20, 2015 |
PRASHANT BHUSHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
April 10, 2015 |
PRATAP KISHORE PANDA & ORS Vs. AGNI CHARAN DAS & ORS
|
October 16, 2015 |
PRAVEENBHAI S. KHAMBHAYATA Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
February 17, 2015 |
PREM AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
November 2, 2015 |
PREM NATH BALI Vs. REGISTRAR, HIGH COURT OF DELHI
|
December 16, 2015 |
PREM RAM Vs. MANAGING DIRECTOR, UTTARAKHAND PEY JAL & NIRMAN NIGAM, DEHRADUN
|
May 15, 2015 |
PREM SINGH Vs. STATE OF HARYANA
|
May 29, 2015 |
PREMIER BREWERIES LTD Vs. COMMISSIONER OF INCOME TAX, COCHIN
|
March 10, 2015 |
PREMIUM GLOBAL SECURITIES PVT. LTD. & ORS Vs. SECURITIES & EXCHANGE BOARD OF INDIA & ANR.
|
December 9, 2015 |
PRITAM ASHOK SADAPHULE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
PRIYA TIWARI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 4, 2015 |
PRIYANKA SRIVASTAVA Vs. STATE OF U.P.
|
March 19, 2015 |
PROF. N.K. GANGULY Vs. CBI NEW DELHI
|
November 19, 2015 |
PROFESSOR RAMESH CHANDRA Vs. UNIVERSITY OF DELHI
|
February 6, 2015 |
PUKHREM SHARATCHANDRA SINGH Vs. MAIREMBAM PRITHVIRAJ @ PRITHIBIRAJ SINGH
|
October 1, 2015 |
PUNJAB & SIND BANK AND ORS. Vs. DALJINDER SINGH
|
April 6, 2015 |
PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
November 27, 2015 |
PUNJAB STATE POWER CORPORATION LIMITED Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION
|
February 10, 2015 |
PUNJAB STATE POWER CORPORATION LTD Vs. HARI KISHAN VERMA
|
March 27, 2015 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SHIVBIR SINGH
|
August 20, 2015 |
PUNJAB WAKF BOARD Vs. RAJ RANI
|
November 18, 2015 |
PURAN RAM Vs. STATE OF RAJASTHAN
|
July 15, 2015 |
PURNIMA MANTHENA AND ORS. Vs. RENUKA DATLA AND ORS.
|
October 6, 2015 |
PUROLATOR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
|
August 25, 2015 |
PURPLE MEDICAL SOLUTIONS PVT. LTD. Vs. MIV THERAPEUTICS INC AND ORS.
|
January 27, 2015 |
PURUSHOTHAM Vs. STATE OF KARNATAKA & ORS
|
December 2, 2015 |
PURUSHOTTAM DASHRATH BORATE AND ORS. Vs. STATE OF MAHARASHTRA
|
May 8, 2015 |
PURVI FABRICS AND TEXTURISE (P) LTD. Vs. COMMR. OF C. EX., JAIPUR-II
|
April 28, 2015 |
PVR LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 25, 2015 |
QAMAR JAHAN AND ORS. Vs. NISAR AHMAD TYAGI AND ORS.
|
March 24, 2015 |
QUANTUM SECURITIES PVT. LTD. AND ORS. Vs. NEW DELHI TELEVISION LTD.
|
July 1, 2015 |
QUEENS EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
March 16, 2015 |
R. RADHAKRISHNAN AND ORS. Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS.
|
January 12, 2015 |
R. SETHU AND ORS. Vs. STATE
|
August 27, 2015 |
R.DINESHKUMAR@DEENA Vs. STATE
|
March 16, 2015 |
R.P.S. YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 28, 2015 |
RADHEY SHYAM AND ORS. Vs. CHHABI NATH AND ORS.
|
February 26, 2015 |
RADIANCE FINCAP (P) LTD. Vs. UNION OF INDIA (UOI)
|
January 12, 2015 |
RADIANCE PROPERTIES (INDIA) LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 7, 2015 |
RAGHUVENDRA Vs. STATE OF M.P.
|
January 7, 2015 |
RAHUL GUPTA Vs. DELHI DEVT. AUTH
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March 10, 2015 |
RAHUL YADAV Vs. INDIAN OIL CORPORATION LTD
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July 1, 2015 |
RAIL TRAVELLERS SERVICE AGENTS ASSOCIATION DELHI Vs. UNION OF INDIA (UOI) AND ORS.
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September 7, 2015 |
RAJ BALA Vs. STATE OF HARYANA
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August 18, 2015 |
RAJ KUMAR Vs. STATE NCT OF DELHI
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January 30, 2015 |
RAJ KUMAR Vs. STATE OF PUNJAB
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October 9, 2015 |
RAJ KUMAR DIXIT Vs. VIJAY KUMAR GAURI SHANKER, KANPUR NAGAR
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May 12, 2015 |
RAJ KUMAR RANA Vs. RITA RATHORE
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March 10, 2015 |
RAJ KUMARI AND ORS. Vs. KRISHNA AND ORS.
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February 26, 2015 |
RAJ RATAN CASTINGS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
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April 22, 2015 |
RAJ SINGH Vs. STATE OF HARYANA
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April 23, 2015 |
RAJ SINGH @ RAJA Vs. STATE OF HARYANA
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November 20, 2015 |
RAJA @ RAJINDER Vs. STATE OF HARYANA
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April 10, 2015 |
RAJAN Vs. JOSEPH AND ORS.
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April 8, 2015 |
RAJAN Vs. SOLY SEBASTIAN
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July 28, 2015 |
RAJASTHAN HOUSING BOARD Vs. NEW PINK CITY NIRMAN SAHKARI SAMITI LTD
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May 1, 2015 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ALEXIX SONIER AND ORS.
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October 8, 2015 |
RAJAT KANODIA AND ORS. Vs. R.D. CHAUDHARY AND ORS.
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September 21, 2015 |
RAJBALA & OTHERS Vs. STATE OF HARYANA & OTHERS
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December 10, 2015 |
RAJDEEP SARDESAI Vs. STATE OF ANDHRA PRADESH AND ORS.
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May 14, 2015 |
RAJENDRA PRAHLADRAO WASMIK Vs. STATE OF MAHARASHTRA
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March 24, 2015 |
RAJENDRA PRAKASH AGRAWAL Vs. UNION OF INDIA (UOI) AND ORS.
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October 26, 2015 |
RAJENDRA SHANKAR SHUKLA Vs. STATE OF CHHATTISGARH
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July 29, 2015 |
RAJESH Vs. STATE OF HARYANA
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May 20, 2015 |
RAJESH M.R. Vs. UNION OF INDIA (UOI) AND ORS.
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May 13, 2015 |
RAJESHWAR BABURAO BONE Vs. STATE OF MAHARASHTRA
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July 29, 2015 |
RAJINDER Vs. STATE OF HARYANA
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January 14, 2015 |
RAJINDER KUMAR Vs. STATE OF HARYANA & ANR
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September 30, 2015 |
RAJINDER SINGH Vs. STATE OF PUNJAB
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February 26, 2015 |
RAJIV CHOUDHRIE HUF Vs. UNION OF INDIA (UOI) AND ORS.
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February 6, 2015 |
RAJIV MEMORIAL ACADEMIC WELFARE SOCIETY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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September 24, 2015 |
RAJIV SINGH Vs. STATE OF BIHAR
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December 16, 2015 |
RAJNI KANT OJHA Vs. STATE OF BIHAR
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October 7, 2015 |
RAJNI SANGHI Vs. WESTERN INDIAN STATE MOTORS LTD. & ORS.
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October 16, 2015 |
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November 6, 2015 |
RAKHIYAL GRAM PANCHAYAT Vs. JAGATSINH ADESINH JHALA
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July 23, 2015 |
RALSON (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
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March 13, 2015 |
RAM BAHADUR PANDEY AND ORS. Vs. RAM DHANI PRASAD, SECRETARY, BHOTIA JAN JATI SEWA SAMITI AND ORS.
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October 1, 2015 |
RAM BAHAL & ANR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH & ORS
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October 8, 2015 |
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November 26, 2015 |
RAM HARI MHATRE Vs. MAHADEO BALU MHATRE AND ORS.
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September 24, 2015 |
RAM KUMAR AND ORS. Vs. ABHINANDAN KUMAR TADAIYA AND ORS.
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September 30, 2015 |
RAM NARAIN Vs. STATE OF U.P.
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August 7, 2015 |
RAM NATH Vs. STATE GOVT. OF NCT OF DELHI
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December 8, 2015 |
RAM NIRANJAN KAJARIA Vs. SHEO PRAKASH KAJARIA
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September 18, 2015 |
RAM SINGH Vs. UNION OF INDIA
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March 17, 2015 |
RAM SUNDER SEN AND ORS. Vs. NARENDER
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October 15, 2015 |
RAMAKANT MISHRA @ LALU Vs. STATE OF UP
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February 27, 2015 |
RAMANLAL Vs. STATE OF HARYANA
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May 15, 2015 |
RAMCHANDER Vs. ANANTA
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February 24, 2015 |
RAMCHANDRA REXINES (P) LTD. AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
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August 28, 2015 |
RAMDEV FOOD PRODUCTS PRIVATE LIMITED Vs. STATE OF GUJARAT
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March 16, 2015 |
RAMENDRA ALIAS RAMAN DHULDHUE Vs. STATE OF MADHYA PRADESH
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December 10, 2015 |
RAMESH Vs. HARBANS NAGPAL AND ORS.
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March 23, 2015 |
RAMESH Vs. STATE OF MAHARASHTRA AND ORS.
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September 8, 2015 |
RAMESH CHAND DEAD THROUGH LRS Vs. ASRUDDIN(DEAD) THR LRS. & ANR
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October 6, 2015 |
RAMESH CHANDRA Vs. UNIVERSITY OF DELHI AND ORS.
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February 6, 2015 |
RAMESH CHANDRA Vs. UNIVERSITY OF DELHI AND ORS.
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February 2, 2015 |
RAMESH CHANDRA TIWARI Vs. THE STATE OF BIHAR AND ORS.
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December 14, 2015 |
RAMESH KUMAR Vs. UNION OF INDIA & ORS
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July 31, 2015 |
RAMGARH FARMS AND IND. LTD. Vs. STATE OF U.P. AND ORS.
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April 21, 2015 |
RAMKALI DEVI Vs. NANDRAM (D) THROUGH LRS
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May 14, 2015 |
RAMVILAS Vs. STATE OF M P
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August 18, 2015 |
RANBEER SINGH Vs. STATE OF U.P. AND ORS.
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March 27, 2015 |
RANBIR ARYA Vs. THE STATE (U.T. OF CHANDIGARH)
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September 9, 2015 |
RANG NATH MISHRA Vs. STATE OF UTTAR PRADESH
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April 10, 2015 |
RANJEET KUMAR RAM Vs. STATE OF BIHAR
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May 15, 2015 |
RANJIT SARKAR Vs. STATE OF TRIPURA
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September 23, 2015 |
RANU THAKUR Vs. DAYASHANKER AND ORS.
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January 13, 2015 |
RASHID PATWARI Vs. STATE OF J&K
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August 26, 2015 |
RASHMI BEHL Vs. STATE OF UTTAR PRADESH
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February 17, 2015 |
RATAN LAL Vs. STATE OF RAJASTHAN
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January 28, 2015 |
RATHEESH Vs. STATE OF KERALA AND ORS.
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October 15, 2015 |
RATNESH KUMAR CHOUDHARY Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES, PATNA, BIHAR AND ORS.
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October 15, 2015 |
RATNESH KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
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January 15, 2015 |
RATTAN SINGH Vs. UNION OF INDIA AND ANR
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December 8, 2015 |
RAVEESH CHAND JAIN Vs. RAJ RANI JAIN
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February 12, 2015 |
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February 20, 2015 |
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April 9, 2015 |
RAVINDER SINGH Vs. STATE OF HARYANA
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July 15, 2015 |
RAVINDRA Vs. STATE OF MADHYA PRADESH
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February 26, 2015 |
RAVINDRA KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND ORS.
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September 4, 2015 |
RAZIA AMIRALI SHROFF Vs. NISHUVI CORPORATION
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October 9, 2015 |
REENA BANERJEE AND ANR. Vs. GOVERNMENT OF NCT OF DELHI AND OTHERS
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January 8, 2015 |
REENA BANERJEE AND ANR. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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February 10, 2015 |
REENA BANERJEE AND ANR. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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March 26, 2015 |
REGIONAL DEPUTY DIRECTOR Vs. ZAVARAY S. POONAWALA AND ORS.
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March 26, 2015 |
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December 16, 2015 |
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March 10, 2015 |
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July 7, 2015 |
RISHIROOP RUBBER (INTERNATIONAL) LTD. Vs. STATE OF GUJARAT
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April 6, 2015 |
ROHINI TRADERS Vs. J.K. LAKSHMI CEMENT LTD.
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February 3, 2015 |
ROOTS INDUSTRIES INDIA LTD. Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.
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August 19, 2015 |
ROXANN SHARMA Vs. ARUN SHARMA
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February 17, 2015 |
ROYAL MEDICAL TRUST (REGD) Vs. UNION OF INDIA
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August 20, 2015 |
RUCHIKA ABBI & ANR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
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December 9, 2015 |
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March 26, 2015 |
S T SADIQ Vs. STATE OF KERALA
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February 4, 2015 |
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November 16, 2015 |
S. KRISHNAMOORTHY Vs. CHELLAMMAL
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March 31, 2015 |
S. NIHAAL AHAMED Vs. THE DEAN, VELAMMAL MEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE AND ORS.
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September 30, 2015 |
S. PANNEER SELVAM AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
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August 27, 2015 |
S. PERUMAL Vs. K. AMBIKA AND ORS.
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February 24, 2015 |
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March 17, 2015 |
S.E.B.I Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. AND ORS.
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. AND ORS.
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January 9, 2015 |
S.E.B.I. Vs. ALLIANCE FINSTOCK LTD. AND ORS.
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. AND ORS.
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February 24, 2015 |
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. AND ORS.
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July 7, 2015 |
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. AND ORS.
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July 13, 2015 |
S.J. COKE INDUSTRIES PVT. LTD. ORS. Vs. CENTRAL COALFIELDS LTD. ORS.
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April 8, 2015 |
S.K. BADRE ALAM Vs. STATE OF WEST BENGAL
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January 14, 2015 |
S.K. VERMA Vs. UNION OF INDIA (UOI) AND ORS.
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December 9, 2015 |
S.M. ASIF Vs. VIRENDER KUMAR BAJAJ
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August 12, 2015 |
S.N. WADIYAR Vs. COMMISSIONER OF WEALTH TAX, KARNATAKA
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September 21, 2015 |
S.R. SUKUMAR Vs. S. SUNAAD RAGHURAM
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July 2, 2015 |
SABU MATHEW GEORGE Vs. UNION OF INDIA AND ORS.
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SACHIN Vs. STATE OF HARYANA
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March 31, 2015 |
SAHOO BABA AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
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SAI KRIPA MANGAL KARYALAYA Vs. NAGPUR MUNICIPAL CORPORATION
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February 12, 2015 |
SAKHARAM Vs. STATE OF MADHYA PRADESH
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August 11, 2015 |
SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
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July 30, 2015 |
SAMAR PAL SINGH Vs. CHITRANJAN SINGH
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September 28, 2015 |
SANDEEP AND ORS. Vs. STATE OF HARYANA
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May 26, 2015 |
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October 27, 2015 |
SANDU Vs. GULAB AND ORS.
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September 4, 2015 |
SANGEETA GUPTA Vs. MANISH GUPTA
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October 15, 2015 |
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July 14, 2015 |
SANJAY INDL. CORPN. Vs. COMMISSIONER OF CENTRAL EXCISE
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March 10, 2015 |
SANJAY SHUKLA Vs. STATE OF MADHYA PRADESH
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July 9, 2015 |
SANJAYSINH RAMRAO CHAVAN Vs. DATTATRAY GULABRAO PHALKE
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January 16, 2015 |
SANJEEV Vs. STATE OF HARYANA
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February 19, 2015 |
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May 8, 2015 |
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March 19, 2015 |
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October 13, 2015 |
SANT RAM Vs. DHAN KAUR AND ORS.
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April 21, 2015 |
SARAL WIRE CRAFT PVT. LTD. Vs. COMMISSIONER CUSTOMS, CENTRAL EXCISE AND SERVICE TAX AND ORS.
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July 20, 2015 |
SARASWATI MEDICAL COLLEGE Vs. UNION OF INDIA (UOI) AND ORS.
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September 30, 2015 |
SARLA SHARMA Vs. STATE OF UTTAR PRADESH AND ORS.
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SAROJ KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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August 18, 2015 |
SARUP TANNERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
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SARVESH BANSAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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SAT PARKASH Vs. STATE OF HARYANA AND ANOTHER
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December 9, 2015 |
SATHYA LABORATORIES Vs. A.L. GANGADHAR RAO
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December 3, 2015 |
SATISH KUMAR JAYANTI LAL DABGAR Vs. STATE OF GUJARAT
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March 10, 2015 |
SATNAM OVERSEAS LTD. Vs. COMMNR. OF CENTRAL EXCISE
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March 18, 2015 |
SATWANTIN BAI Vs. SUNIL KUMAR AND ORS.
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April 10, 2015 |
SATYA PAL ANAND Vs. STATE OF M.P. AND ORS.
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August 25, 2015 |
SATYA PAL SINGH Vs. STATE OF M.P. AND ORS.
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October 6, 2015 |
SAVITRI DEVI Vs. STATE OF UTTAR PRADESH AND ORS.
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May 14, 2015 |
SAVITRI PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
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May 1, 2015 |
SEBI THROUGH ITS CHAIRMAN Vs. ROOFIT INDUSTRIES LTD
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November 26, 2015 |
SEC. TO GOV. INFORMATION PUB. REL. DEP. Vs. JOHN MARIA JESUDOSS
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January 16, 2015 |
SECRETARY (REVENUE), GOI Vs. DYESTUFFS MANUFACTURERS ASSOCIATION OF INDIA
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March 26, 2015 |
SECRETARY TAMIL NADU PUBLIC SERVICE COMM. Vs. A.B. NATARAJAN
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January 21, 2015 |
SECRETARY, MINOR IRRIGATION DEPTT. AND R.E.S. Vs. NARENDRA KUMAR TRIPATHI
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April 7, 2015 |
SECURE METERS LTD Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
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May 5, 2015 |
SECURITIES & EXCHANGE BOARD OF INDIA Vs. SODHANI SECURITIES LTD. & ANR.
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November 30, 2015 |
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November 30, 2015 |
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November 24, 2015 |
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November 3, 2015 |
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June 19, 2015 |
SELVAKUMAR Vs. T.N. STATE
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May 28, 2015 |
SELVARAJ Vs. STATE OF KARNATAKA
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November 26, 2015 |
SENTINI CERMICA P. LTD. Vs. KUNCHI KRISHNA MOHAN AND ORS.
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February 24, 2015 |
SESHASAYEE PAPER & BOARDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 15, 2015 |
SESHASAYEE PAPER AND BOARDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 15, 2015 |
SHABINA ABRAHAM & ORS Vs. COLLECTOR OF CENTRAL EXCISE & CUSTOMS
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July 29, 2015 |
SHABNAM Vs. STATE OF U P
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May 15, 2015 |
SHABNAM Vs. UNION OF INDIA (UOI) AND ORS.
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May 27, 2015 |
SHAHID AND ORS. Vs. STATE OF UTTARAKHAND
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November 5, 2015 |
SHAILESH DHAIRYAWAN Vs. MOHAN BALKRISHNA LULLA
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October 16, 2015 |
SHAKTI KUMAR GUPTA Vs. STATE OF JAMMU AND KASHMIR AND ORS.
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December 11, 2015 |
SHAKUNTALA BAI AND ORS. Vs. MAHAVEER PRASAD
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July 2, 2015 |
SHALIMAR WIRES INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
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April 6, 2015 |
SHALINI Vs. KISHOR AND ORS.
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May 6, 2015 |
SHAMEEM AHMAD Vs. STATE OF UTTARAKHAND
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August 27, 2015 |
SHAMIMA FAROOQUI Vs. SHAHID KHAN
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April 6, 2015 |
SHAMSHER SINGH VERMA Vs. STATE OF HARYANA
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November 24, 2015 |
SHANKERGOUNDA AND ORS. Vs. STATE OF KARNATAKA
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November 18, 2015 |
SHANTARAM SOMWANSHI Vs. STATE OF MADHYA PRADESH
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September 2, 2015 |
SHANTI DEVI AND ORS. Vs. KAUSHALIYA DEVI
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September 18, 2015 |
SHANTI LAL MEENA Vs. STATE OF NCT OF DELHI, CBI
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April 7, 2015 |
SHARAD KUMAR SANGHI Vs. SANGITA RANE
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February 10, 2015 |
SHARADAMMA Vs. MOHAMMED PYREJAN AND ORS.
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September 23, 2015 |
SHARDA SYNTHETICS LTD. Vs. UNION OF INDIA
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October 8, 2015 |
SHASHI SHEKAR Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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February 5, 2015 |
SHASHIKALA AND ORS. Vs. GANGALAKSHMAMMA AND ORS.
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March 13, 2015 |
SHASIDHAR Vs. ASHWINI UMA MATHAD
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January 13, 2015 |
SHER SINGH @ PARTAPA Vs. STATE OF HARYANA
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January 9, 2015 |
SHERALI KHAN MOHAMED MANEKIA Vs. THE STATE OF MAHARASHTRA AND ORS.
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February 27, 2015 |
SHIDDANAGOUDA Vs. STATE OF KARNATAKA
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September 2, 2015 |
SHILPA SAILESH Vs. VARUN SREENIVASAN
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May 6, 2015 |
SHIRISH MADHUKAR DALVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
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November 3, 2015 |
SHIVARAM AND ORS. Vs. KASHINATH GANESH HEGDE AND ORS.
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September 14, 2015 |
SHIVRAJ Vs. STATE OF MAHARASHTRA AND ORS.
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September 21, 2015 |
SHOBHA RAM RATURI Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED
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December 9, 2015 |
SHOBHHA DE Vs. CHAIRMAN, MAHARASHTRA LEGISLATURE SECRETARIAT AND ORS.
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April 28, 2015 |
SHOBHHA DE Vs. CHAIRMAN, MAHARASHTRA LEGISLATURE SECRETARIAT AND ORS.
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October 14, 2015 |
SHOBHHA DE Vs. CHAIRMAN, MAHARASHTRA LEGISLATURE SECRETARIAT AND ORS.
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December 11, 2015 |
SHREE BHAGWATI STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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November 24, 2015 |
SHREYA SINGHAL Vs. UNION OF INDIA (UOI)
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March 24, 2015 |
SHREYA VIDYARTHI Vs. ASHOK VIDYARTHI & ORS
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December 16, 2015 |
SHUMANA SEN AND ORS. Vs. S.K. SRIVASTAVA AND ORS.
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September 18, 2015 |
SHYAM LAL Vs. DEEPA DASS CHELA RAM CHELA GARIB DASS
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February 27, 2015 |
SIDHI VINAYAK METCOM LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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October 5, 2015 |
SIRAJUL Vs. STATE OF U P
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July 6, 2015 |
SITIKANATHA MISHRA Vs. UNION OF INDIA (UOI)
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January 9, 2015 |
SMITA SUBHASH SAWANT Vs. JAGDEESHWARI JAGDISH AMIN AND ORS.
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September 4, 2015 |
SNEHASISH MUKHERJEE Vs. UNION OF INDIA (UOI) AND ORS.
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September 21, 2015 |
SODEXO SVC INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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December 9, 2015 |
SONAL Vs. UNION OF INDIA (UOI) AND ORS.
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July 13, 2015 |
SONALAC PAINTS AND COATINGS LTD. Vs. COMMR. OF C. EX.
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April 15, 2015 |
SONI KUMARI Vs. DEEPAK KUMAR
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September 16, 2015 |
SONU GUPTA Vs. DEEPAK GUPTA
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February 11, 2015 |
SOORAJMULL NAGARMULL Vs. STATE OF BIHAR
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August 17, 2015 |
SOUTH BIHAR SUGAR MILLS WORKERS UNION AND ORS. Vs. STATE OF BIHAR AND ORS.
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February 16, 2015 |
SOUTH DELHI MUNICIPAL CORPORATION Vs. RAVINDER KUMAR AND ORS.
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October 7, 2015 |
SPECIAL LAND ACQUISITION OFFICER, KARNATAKA Vs. MALLAPA (DEAD) BY LRS & ORS
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November 4, 2015 |
SPENTEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
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October 9, 2015 |
SPORTS AUTH. OF INDIA Vs. SUNIL KUMAR
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December 9, 2015 |
SREE BALAJI MEDICAL COLLEGE AND HOSPITAL AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
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August 6, 2015 |
SREEDHARAN NAMBOOTHIRI K. Vs. STATE OF KERALA AND ORS.
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April 7, 2015 |
SRF LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS AND ORS.
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March 26, 2015 |
SRI CH. NARASIMHA RAO & ORS. Vs. LAND ACQUISITION OFFICER, ELURU & ORS.
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December 9, 2015 |
SRI JAGANNATH TEMPLE MANAGING COMMITTEE Vs. SIDDHA MATH
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December 16, 2015 |
SRI MALAPRABHA CO-OP SUGAR FACTORY LTD. Vs. STATE OF KARNATAKA AND ORS.
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August 21, 2015 |
ST. MARYS HOTEL (P) LTD. AND ORS. Vs. KOTTAYAM DIST. COOP. BANK LTD. AND ORS.
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March 10, 2015 |
STANDARD CHATERED BANK Vs. ANDHRA BANK FINANCIAL SERVICES LTD.
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August 28, 2015 |
STANTECH PROJECT ENGG PVT LTD Vs. NICCO CORPORATION LTD
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August 13, 2015 |
STAR INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (IMPORTS) RAIGAD
|
October 7, 2015 |
STATE Vs. MUSHTAQ AHMAD ORS.
|
October 6, 2015 |
STATE Vs. R. VASANTHI STANLEY AND ORS.
|
September 15, 2015 |
STATE Vs. K. RAMESH AND ORS.
|
January 12, 2015 |
STATE Vs. NITIN GUNWANT SHAH AND ORS.
|
September 16, 2015 |
STATE Vs. MANIKANDAN
|
April 28, 2015 |
STATE (GOVERNMENT OF NCT OF DELHI) Vs. OM PRAKASH SRIVASTAVA @ BABLOO
|
September 16, 2015 |
STATE AND ORS. Vs. S. ABUTHAHIR
|
April 21, 2015 |
STATE BANK OF HYDERABAD Vs. RABO BANK
|
October 1, 2015 |
STATE OF ANDHRA PRADESH Vs. KESAVAPATNAM CHINA SWAMY
|
May 6, 2015 |
STATE OF ANDHRA PRADESH Vs. P VENKATESHWARLU
|
May 6, 2015 |
STATE OF BIHAR Vs. CHHOTU PANDEY
|
January 5, 2015 |
STATE OF GUJARAT Vs. CHITRABEN
|
July 1, 2015 |
STATE OF GUJARAT Vs. KOTHARI & ASSOCIATES
|
October 16, 2015 |
STATE OF HARYANA Vs. NORTHERN INDIA GLASS INDUSTRIES LTD
|
October 7, 2015 |
STATE OF HARYANA Vs. ASHA DEVI
|
May 12, 2015 |
STATE OF HARYANA Vs. DEVANDER SAGAR
|
September 7, 2015 |
STATE OF HARYANA AND ORS. Vs. R.K. GUPTA AND ORS.
|
December 8, 2015 |
STATE OF HARYANA AND ORS. Vs. PADAM CHAND SUBHASH CHAND AND ORS.
|
January 7, 2015 |
STATE OF HIMACHAL PRADESH Vs. RAM PAL
|
February 27, 2015 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
|
November 26, 2015 |
STATE OF HIMACHAL PRADESH Vs. PUNRA DEVI
|
March 24, 2015 |
STATE OF J&K Vs. WASIM AHMED MALIK AND ORS.
|
July 1, 2015 |
STATE OF JAMMU AND KASHMIR Vs. R.K. ZALPURI
|
October 8, 2015 |
STATE OF KARNATAKA Vs. F.NATARAJ
|
October 7, 2015 |
STATE OF KARNATAKA Vs. VASAVADATTA CEMENT
|
February 16, 2015 |
STATE OF KARNATAKA Vs. CHAND BASHA
|
September 18, 2015 |
STATE OF KARNATAKA Vs. PRO LAB
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January 30, 2015 |
STATE OF KARNATAKA Vs. SATEESH
|
July 1, 2015 |
STATE OF KARNATAKA Vs. M. MUNIKRISHNA
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July 1, 2015 |
STATE OF KERALA Vs. M K JOSE
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August 14, 2015 |
STATE OF KERALA Vs. A P MAMMIKUTTY
|
July 1, 2015 |
STATE OF KERALA & ORS Vs. SHIBU KUMAR P K & ANR
|
August 19, 2015 |
STATE OF KERALA AND ORS. Vs. S. UNNIKRISHNAN NAIR AND ORS.
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August 13, 2015 |
STATE OF KERALA AND ORS. Vs. ARUN GEORGE AND ORS.
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January 14, 2015 |
STATE OF M P Vs. PRATAP
|
September 17, 2015 |
STATE OF M P Vs. MEHTAAB
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February 13, 2015 |
STATE OF M.P Vs. MUNNA @ SHAMBHOO NATH
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September 18, 2015 |
STATE OF M.P. Vs. RAM KISHORE SHARMA
|
December 11, 2015 |
STATE OF M.P. Vs. MADANLAL
|
July 1, 2015 |
STATE OF M.P. Vs. ASHOK AND ORS.
|
July 1, 2015 |
STATE OF M.P. Vs. MANISH AND ORS.
|
July 6, 2015 |
STATE OF M.P. Vs. MOHAN LAL
|
August 28, 2015 |
STATE OF M.P. Vs. MALA BANERJEE
|
March 17, 2015 |
STATE OF MADHYA PRADESH Vs. RAKESH MISHRA
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March 23, 2015 |
STATE OF MADHYA PRADESH Vs. NOMI SINGH
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March 24, 2015 |
STATE OF MADHYA PRADESH Vs. RINKU SINGH
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November 2, 2015 |
STATE OF MADHYA PRADESH Vs. MAHARANI USHADEVI
|
July 15, 2015 |
STATE OF MADHYA PRADESH Vs. KESHAR SINGH
|
July 3, 2015 |
STATE OF MADHYA PRADESH Vs. ANOOP SINGH
|
July 3, 2015 |
STATE OF MADHYA PRADESH Vs. HITKISHORE GOSWAMI
|
February 16, 2015 |
STATE OF MADHYA PRADESH AND ORS. Vs. ANAND MOHAN AND ORS.
|
July 9, 2015 |
STATE OF MAHARASHTRA Vs. HEMANT KAWADU CHAURIWAL
|
December 16, 2015 |
STATE OF MAHARASHTRA Vs. PRAVIN MAHADEO GADEKAR
|
April 10, 2015 |
STATE OF MAHARASHTRA Vs. RAMLAL DEVAPPA RATHOD AND ORS.
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September 29, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. TARA ASHWIN PATEL AND ORS.
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September 15, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. SHIVA AND ORS.
|
July 24, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. BRIJLAL SADASUKH MODANI
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December 15, 2015 |
STATE OF ORISSA Vs. M/S SAMANTARY CONSTN. PVT. LTD. & ANR.
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October 11, 2015 |
STATE OF ORISSA Vs. SAMANTARY CONSTN. PVT. LTD. AND ORS.
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September 11, 2015 |
STATE OF PUNJAB Vs. SAURABH BAKSHI
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March 30, 2015 |
STATE OF PUNJAB Vs. SURAJ PRAKASH
|
December 15, 2015 |
STATE OF PUNJAB Vs. BITTU & ANR
|
December 16, 2015 |
STATE OF PUNJAB Vs. BAWA SINGH
|
January 15, 2015 |
STATE OF PUNJAB AND ORS. Vs. BANDEEP SINGH AND ORS.
|
August 25, 2015 |
STATE OF RAJASTHAN Vs. JAINUDEEN SHEKH AND ORS.
|
August 25, 2015 |
STATE OF RAJASTHAN Vs. DAUD KHAN
|
November 4, 2015 |
STATE OF RAJASTHAN Vs. RAMESH
|
November 20, 2015 |
STATE OF RAJASTHAN Vs. SALMAN KHAN
|
January 14, 2015 |
STATE OF RAJASTHAN Vs. MAHENDRA NATH SHARMA
|
July 1, 2015 |
STATE OF RAJASTHAN Vs. PRAKASH
|
September 23, 2015 |
STATE OF RAJASTHAN Vs. SAMPAT RAM
|
April 10, 2015 |
STATE OF RAJASTHAN Vs. SURJA RAM
|
April 10, 2015 |
STATE OF RAJASTHAN Vs. SRI CHAND
|
May 11, 2015 |
STATE OF TAMIL NADU Vs. ANBAI KINGSTON PHILIPS AND ORS.
|
February 17, 2015 |
STATE OF TAMIL NADU AND ORS. Vs. TVL. SOUTH INDIAN SUGAR MILLS ASSN. AND ORS.
|
August 12, 2015 |
STATE OF U P Vs. DAMODAR
|
May 6, 2015 |
STATE OF U.P. Vs. SATVEER AND ORS.
|
July 1, 2015 |
STATE OF U.P. Vs. OM PRAKASH
|
January 13, 2015 |
STATE OF U.P. Vs. PARVEZ AKHTAR
|
February 17, 2015 |
STATE OF U.P. Vs. AJAY KUMAR SHARMA
|
November 26, 2015 |
STATE OF U.P. Vs. OM PAL SINGH
|
September 15, 2015 |
STATE OF U.P. Vs. CHARAN SINGH
|
March 26, 2015 |
STATE OF U.P. AND ORS. Vs. ANIL KUMAR SHARMA AND ORS.
|
May 14, 2015 |
STATE OF U.P. AND ORS. Vs. RAGHUNANDAN AND ORS.
|
September 29, 2015 |
STATE OF UTTAR PRADESH Vs. UNITED BANK OF INDIA
|
November 26, 2015 |
STATE OF WEST BENGAL Vs. BISWANATH MITRA
|
March 16, 2015 |
STATE OF WEST BENGAL Vs. CALCUTTA MINERAL SUPPLY CO. PVT. LTD.
|
May 6, 2015 |
STATE OF WEST BENGAL AND ORS. Vs. R.K.B.K. LTD. AND ORS.
|
September 4, 2015 |
STATE OF WEST BENGAL AND ORS. Vs. AZIMAN BIBI AND ORS.
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August 27, 2015 |
STATE OF WEST BENGAL AND ORS. Vs. PRANOY ROY AND ORS.
|
May 25, 2015 |
SUBHAS DATTA Vs. UNION OF INDIA
|
February 3, 2015 |
SUBHASH AND ORS. Vs. STATE OF HARYANA
|
February 25, 2015 |
SUBRAMANIAN SWAMY Vs. UNION OF INDIA (UOI) AND ORS.
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April 7, 2015 |
SUBRATA CHATTORAJ Vs. UNION OF INDIA (UOI)AND ORS.
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February 5, 2015 |
SUBRATA CHATTORAJ AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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October 16, 2015 |
SUCHITRA SAIKIA Vs. THE STATE OF ASSAM
|
January 13, 2015 |
SUDHA MISHRA Vs. SURYA CHANDRA MISHRA
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February 27, 2015 |
SUDHIR Vs. STATE OF MAHARASHTRA
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October 1, 2015 |
SUDHIR N. Vs. STATE OF KERALA
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January 12, 2015 |
SUFIAN ALI Vs. STATE OF ASSAM
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September 15, 2015 |
SUJASHA MUKHERJI Vs. THE HONBLE HIGH COURT OF CALCUTTA AND ORS.
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February 19, 2015 |
SUJITENDRA NATH SINGH ROY Vs. STATE OF WEST BENGAL AND ORS.
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March 13, 2015 |
SUJOY MITRA Vs. STATE OF WEST BENGAL
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December 2, 2015 |
SUKHDEV SHARMA Vs. SANJEEV SHRIYA
|
September 21, 2015 |
SULBHA PRAKASH MOTEGAONKAR AND ORS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 5, 2015 |
SULTANA BEGUM AND ORS. Vs. STATE OF PUNJAB AND ORS.
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February 25, 2015 |
SUMAN KUMAR Vs. STATE OF HIMACHAL PRADESH
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September 3, 2015 |
SUMER BUILDERS PVT. LTD. Vs. NARENDRA GORANI
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October 15, 2015 |
SUNDARAM FINANCE LIMITED AND ORS. Vs. T. THANKAM
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February 20, 2015 |
SUNIL Vs. SAKSHI @ SHWETA
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January 14, 2015 |
SUNIL BHARTI MITTAL Vs. CENTRAL BUREAU OF INVESTIGATION
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January 9, 2015 |
SUNIL HARIBHAU KALE Vs. AVINASH GULABRAO MARDIKAR
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February 20, 2015 |
SUNIL KHERGADE Vs. STATE OF MAHARASHTRA
|
August 13, 2015 |
SUNIL KUMAR AND ORS. Vs. THE BIHAR PUBLIC SERVICE COMMISSION AND ORS.
|
October 14, 2015 |
SUNIL KUMAR VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 9, 2015 |
SUNIL KUMAR WADHWA AND ORS. Vs. STATE OF PUNJAB AND ORS.
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September 16, 2015 |
SUNIL MADNANI Vs. DELHI DEVELOPMENT AUTHORITY
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September 29, 2015 |
SUNITA SHARMA AND ORS. Vs. STATE OF DELHI
|
May 14, 2015 |
SUNRAYS ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 20, 2015 |
SUPREMA INC. Vs. 4G IDENTITY SOLUTIONS PVT. LTD.
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May 13, 2015 |
SUPREME COURT ADVOCATE Vs. UNION OF INDIA
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May 1, 2015 |
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION Vs. UNION OF INDIA
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October 16, 2015 |
SUPREME COURT ADVOCATES Vs. UNION OF INDIA
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April 22, 2015 |
SUPREME COURT ADVOCATES Vs. UNION OF INDIA
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May 12, 2015 |
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION AND ANOTHER Vs. UNION OF INDIA
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December 16, 2015 |
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION AND ORS. Vs. UNION OF INDIA (UOI)
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April 7, 2015 |
SURANA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2015 |
SURENDRA KUMAR AND ORS. Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
|
July 2, 2015 |
SURENDRA NATH PANDEY AND ANR. Vs. STATE OF BIHAR AND ANR.
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August 3, 2015 |
SURESH KUMARI AND ORS. Vs. STATE OF HARYANA
|
October 27, 2015 |
SURESH PRASAD @ HARI KISHAN & ORS. Vs. UNION OF INDIA & ANR.
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March 18, 2015 |
SURINDER AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 14, 2015 |
SURINDER PAL KAUR Vs. SATPAL
|
January 13, 2015 |
SURTI GUPTA Vs. UNITED INDIA INSURANCE COMPANY AND ORS.
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March 17, 2015 |
SURYA VADANAN Vs. STATE OF TAMIL NADU AND ORS.
|
February 27, 2015 |
SUSANA RANI DAVID AND ORS. Vs. ESTHER JASPHER SWANINATHAN AND ORS.
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December 7, 2015 |
SUSHIL ANSAL Vs. STATE
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August 19, 2015 |
SUSHIL ANSAL AND ORS. Vs. STATE
|
September 22, 2015 |
SWAMI RAM DEV AND ORS. Vs. SHYAM RAJAK AND ORS.
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August 20, 2015 |
SWAMI RAM NIWAS SANEHI Vs. SWAMI RAM VINOD AND ORS.
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March 16, 2015 |
SWAPAN PAUL Vs. STATE OF TRIPURA
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October 5, 2015 |
SWAPNA SUKUMAR AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 8, 2015 |
SWAPNA SUKUMAR AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
SWASTIKA ENTERPRISES AND ORS. Vs. COMMISSIONER OF CUSTOMS AND ORS.
|
August 4, 2015 |
SWATI FERRO ALLOYS PVT LTD Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (IDCO)
|
January 6, 2015 |
SWATI MALIWAL JAIHIND CHAIRPERSON DELHI COMMISSION FOR WOMEN Vs. RAJU THROUGH JUVENILE JUSTICE BOARD & ORS.
|
December 21, 2015 |
T VASANTHAKUMAR Vs. VIJAYAKUMARI
|
April 28, 2015 |
T.K. RAMESH KUMAR Vs. STATE
|
February 18, 2015 |
T.M. SAMPATH Vs. SECRETARY, MINISTRY OF WATER RESOURCES
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January 20, 2015 |
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
|
October 5, 2015 |
T.N. RAGHUPATHY Vs. HIGH COURT OF KARNATAKA AND ORS.
|
March 26, 2015 |
TABBASSUM JAHAN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 18, 2015 |
TAIYO MEMBRANE CORPORATION PTY. LTD. Vs. SHAPOORJI PALLONJI & CO.LTD.
|
September 9, 2015 |
TALUKDAR SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE CO. LTD.
|
July 24, 2015 |
TAMIL NADU NEWS PRINT AND PAPERS LTD. Vs. D. KARUNAKAR AND ORS.
|
August 6, 2015 |
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
August 5, 2015 |
TAMILNADU TERMINATED FULL TIME TEMPORARY LIC EMPLOYEES ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
March 18, 2015 |
TANVI SARWAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
June 15, 2015 |
TANVI SARWAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
June 19, 2015 |
TAPARIA TOOLS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-I
|
March 23, 2015 |
TAPAS KUMAR MANDAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
September 1, 2015 |
TAPAS KUMAR SAMANTA Vs. SARBANI SEN AND ORS.
|
February 12, 2015 |
TARABAI Vs. THE STATE OF MAHARASHTRA
|
January 20, 2015 |
TARAMANI PARAKH Vs. STATE OF M.P. AND ORS.
|
March 16, 2015 |
TARNI PRASAD SWANKAR Vs. RANJIT KUMAR
|
May 12, 2015 |
TATA CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) JAMNAGAR
|
May 14, 2015 |
TATA CHEMICALS LTD. Vs. COLLECTOR OF CENTRAL EXCISE, AHMEDABAD
|
August 6, 2015 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. THE DIRECTOR (RESEARCH) ON BEHALF OF DEEPAK KHANNA AND ORS.
|
September 7, 2015 |
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS
|
September 17, 2015 |
TATA IRON AND STEEL CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 27, 2015 |
TATA IRON AND STEEL COMPANY LTD. Vs. DISTRICT TRANSPORT OFFICER AND ORS.
|
September 8, 2015 |
TATA STEEL LTD. Vs. STATE OF JHARKHAND AND ORS.
|
September 24, 2015 |
TATA STEEL LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 17, 2015 |
TBEA SHENYANG TRANSFORMERS GROUP CO. LTD. Vs. ALSTOM PROJECTS INDIA LTD.
|
September 21, 2015 |
TECH INVEST INDIA (PVT.) LTD Vs. ASSAM POWER & ELECTRICALS LTD
|
August 11, 2015 |
TEESTA ATUL SETALVAD Vs. STATE OF GUJARAT
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March 19, 2015 |
TEJRAM PATIL Vs. STATE OF MAHARASHTRA
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February 26, 2015 |
THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. NIKHIL N. GUPTA AND ORS.
|
August 25, 2015 |
THE CHAIRMAN, GWALIOR DEVELOPMENT AUTHORITY AND ORS. Vs. SANDEEP TIWARI AND ORS.
|
August 24, 2015 |
THE CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS. Vs. R. MURALI AND ORS.
|
April 7, 2015 |
THE CITY MUNICIPAL COUNCIL BHALKI Vs. GURAPPA AND ORS.
|
September 29, 2015 |
THE COMMITTEE-GFIL Vs. LIBRA BUILDTECH PRIVATE LTD. AND ORS.
|
September 30, 2015 |
THE DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. Vs. ASHOK KUMAR ASWAL AND ORS.
|
March 18, 2015 |
THE GUJARAT MARITIME BOARD Vs. G.C. PANDYA
|
April 13, 2015 |
THE MAHARASHTRA STATE CO-OP. BANK LTD. Vs. BANK KARMACHARI SANGH
|
February 12, 2015 |
THE MARKET COMMITTEE HODAL Vs. SUKHDEVI AND ORS.
|
October 15, 2015 |
THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. REVAT SINGH
|
February 20, 2015 |
THE SPECIAL LAND ACQUISITION OFFICER AND ORS. Vs. RAVAJI RAO RAM RAO DESHPANDE (D) AND ORS.
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September 9, 2015 |
THE STATE Vs. MARIYA ANTON VIJAY AND ORS.
|
July 1, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. R. MUTHUKUMARASWAMY AND ORS.
|
November 3, 2015 |
THE UNION OF INDIA (UOI) AND ORS. Vs. ASAHI INDIA SAFETY GLASS LTD.
|
May 7, 2015 |
THERMAX BABCOCK AND WILCOX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
|
May 8, 2015 |
THI PACK PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 18, 2015 |
TIKESHWAR MURMU AND ORS. Vs. STATE OF JHARKHAND
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February 3, 2015 |
TOMASO BRUNO Vs. STATE OF U.P.
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January 20, 2015 |
TRISHAKTI ELECTRON & INDUSTRIES LTD &ANR Vs. TIL LTD & ORS
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April 7, 2015 |
TUKARAM DNYANESHWAR PATIL Vs. STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
U.O.I. AND ORS. Vs. GURDAYAL SINGH
|
March 9, 2015 |
U.P. POWER CORPORATION LIMITED AND ORS. Vs. VIMLA DEVI AND ORS.
|
October 30, 2015 |
U.P. STATE BRIDGE CORPORATION LTD. Vs. COLLECTOR OF CUS.
|
March 27, 2015 |
U.P. STATE ELECTRICITY BOARD AND ORS. Vs. HYDRO ELECTRIC EMPLOYEES UNION AND ORS.
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September 14, 2015 |
U.P. STATE INDUSTRIAL DEV. CORPN. LTD. Vs. MONSANTO MANUFACTURES (P) LTD.
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January 29, 2015 |
U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. GOPAL SHUKLA AND ORS.
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September 1, 2015 |
U.V. MAHADKAR AND ORS. Vs. SUBHASH ANAND CHAVAN AND ORS.
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September 2, 2015 |
UDAI CHAURASIA AND ORS. Vs. STATE OF ASSAM
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September 22, 2015 |
UDAY KUMAR SINGH Vs. STATE OF BIHAR AND ORS.
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April 1, 2015 |
ULTRA TECH CEMENT LTD. Vs. RAKESH KUMAR SINGH AND ORS.
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April 24, 2015 |
UMESH BALKRISHNA HIRVE Vs. STATE OF MAHARASHTRA
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September 16, 2015 |
UMRALA GRAM PANCHAYAT Vs. THE SECRETARY, MUNICIPAL EMPLOYEES UNION AND ORS.
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March 27, 2015 |
UNION OF INDIA Vs. STAR TELEVISION NEWS LIMITED
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March 25, 2015 |
UNION OF INDIA Vs. DILEEP KUMAR SINGH
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February 26, 2015 |
UNION OF INDIA Vs. MAJOR GENERAL SHRI KANT SHARMA
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March 11, 2015 |
UNION OF INDIA Vs. MANJU GOEL
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May 7, 2015 |
UNION OF INDIA Vs. N.S.RATHNAM
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July 29, 2015 |
UNION OF INDIA Vs. M/S. BRIGHT POWER PROJECTS(I) P.LTD.
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July 2, 2015 |
UNION OF INDIA Vs. A.K.BEHL
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July 24, 2015 |
UNION OF INDIA Vs. BIPIN H. BADANI
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August 19, 2015 |
UNION OF INDIA Vs. GUJARAT INSECTICIDES LTD.
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April 28, 2015 |
UNION OF INDIA Vs. S.N.MAITY
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January 6, 2015 |
UNION OF INDIA Vs. PURUSHOTTAM
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January 5, 2015 |
UNION OF INDIA Vs. ANJU JAIN
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January 6, 2015 |
UNION OF INDIA Vs. DSCL SUGAR LTD.
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July 24, 2015 |
UNION OF INDIA Vs. V.SRIHARAN ALIAS MURUGAN
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July 23, 2015 |
UNION OF INDIA Vs. RAJBIR SINGH
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February 13, 2015 |
UNION OF INDIA Vs. V. SRIHARAN @ MURUGAN
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December 2, 2015 |
UNION OF INDIA Vs. KARTAR SINGH
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May 6, 2015 |
UNION OF INDIA Vs. MANJEET SINGH
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May 12, 2015 |
UNION OF INDIA Vs. SHRI HANUMAN INDUSTRIES
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May 8, 2015 |
UNION OF INDIA Vs. REGISTRAR
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November 24, 2015 |
UNION OF INDIA (UOI) Vs. DHARAMPAL SATYAPAL LTD.
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April 7, 2015 |
UNION OF INDIA (UOI) Vs. VISHNU MARUTI GHOSALE AND ORS.
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July 24, 2015 |
UNION OF INDIA (UOI) Vs. SARASWATI MARBLE & GRANITE INDUSTRIES PVT. LTD.
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October 16, 2015 |
UNION OF INDIA (UOI) Vs. RAM LAL AND ORS.
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January 13, 2015 |
UNION OF INDIA (UOI) Vs. SURINDER SINGH PARMAR
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January 20, 2015 |
UNION OF INDIA (UOI) Vs. SOVA ISPAT LIMITED
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January 27, 2015 |
UNION OF INDIA (UOI) Vs. RELIANCE INDUSTRIES LIMITED AND ORS.
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September 22, 2015 |
UNION OF INDIA (UOI) Vs. ALCOBEX METALS LTD.
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October 15, 2015 |
UNION OF INDIA (UOI) Vs. RUBBER PRODUCTS LTD.
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November 20, 2015 |
UNION OF INDIA (UOI) Vs. RUBFILA INTERNATIONAL LTD.
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November 4, 2015 |
UNION OF INDIA (UOI) Vs. VERTEX BROADCASTING CO. (P) LTD. AND ORS.
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February 12, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. P. NAGESWARA RAO
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October 15, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. MANOJ DESWAL AND ORS.
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October 28, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. JIVANTI DEVI
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November 2, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. TITAGARH CAPITAL PRIVATE LTD. AND ORS.
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September 17, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. ANGAD SINGH TITARIA
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February 24, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. JAN BALAZ AND ORS.
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October 14, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. BALWANT SINGH
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July 22, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. PARAM INDUSTRIES LTD. AND ORS.
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May 5, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. 3989606 P., EX-NAIK VIJAY KUMAR
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August 26, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. M.P. TRADING & INVESTMENT RAC. CORPORATION LTD.
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September 28, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. SOHAN LAL SAYAL AND ORS.
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January 21, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. V.K. KRISHNAN AND ORS.
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February 17, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. KARVY STOCK BROKING LTD.
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July 23, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. SHRI KANT SHARMA AND ORS.
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March 11, 2015 |
UNION OF INDIA (UOI) AND ORS. Vs. UTTAM STEEL LTD.
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May 5, 2015 |
UNION OF INDIA AND ORS. Vs. SANCHETI FOOD PRODUCTS LTD.
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August 13, 2015 |
UNITECH LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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November 4, 2015 |
UPENDRA PRADHAN Vs. STATE OF ORISSA
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April 28, 2015 |
UTC FIRE AND SECURITY INDIA LTD. Vs. COMMNR. OF CENTRAL EXCISE
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April 10, 2015 |
V K MISHRA & ANR Vs. STATE OF UTTARAKHAND
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July 28, 2015 |
V. KRISHANA KUMAR Vs. STATE OF TAMIL NADU
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July 1, 2015 |
V. KRISHNASWAMY AND ORS. Vs. KARNATAKA RAJYA KAIGARIKA SAHAKARI BANK NIYAMITA AND ORS.
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March 10, 2015 |
V.C. CHINNAPPA GOUDAR AND ORS. Vs. KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.
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March 10, 2015 |
V.K. RAMA VARMA Vs. SPECIAL POLICE ESTABLISHMENT, KOCHI
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September 8, 2015 |
VAISH AGGARWAL PANCHAYAT Vs. INDER KUMAR
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August 12, 2015 |
VAISH AGGARWAL PANCHAYAT Vs. INDER KUMAR AND ORS.
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August 25, 2015 |
VASANT BALU PATIL AND ORS. Vs. MOHAN HIRACHAND SHAH AND ORS.
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October 9, 2015 |
VED MITTER GILL Vs. UNION TERRITORY ADMINISTRATION, CHANDIGARH
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March 26, 2015 |
VEDICA PROCON PRIVATE LTD. Vs. BALLESHWAR GREENS PRIVATE LTD. AND ORS.
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August 13, 2015 |
VEERENDRA KUMAR DUBEY Vs. CHIEF OF ARMY STAFF AND ORS.
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October 16, 2015 |
VELAXAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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January 30, 2015 |
VEMULA ASHWINI KUMAR Vs. RECO AGROTECH LTD. AND ORS.
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January 30, 2015 |
VENKATARAYA POWER LTD. Vs. COMMNR. OF CUSTOMS, MUMBAI
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July 28, 2015 |
VENNANGOT ANURADHA SAMIR Vs. VENNANGOT MOHANDAS SAMIR
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December 2, 2015 |
VESA HOLDINGS P. LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
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March 17, 2015 |
VICE-CHANCELLOR, LUCKNOW UNIVERSITY Vs. AKHILESH KUMAR KHARE
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September 8, 2015 |
VIDEO MASTER Vs. JOINT COMMISSIONER OF INCOME TAX
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September 16, 2015 |
VIDEOCON INTERNATIONAL LTD. Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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January 13, 2015 |
VIJAY KUMAR AGARWAL Vs. UNION OF INDIA
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October 6, 2015 |
VIJAY LAKHANI AND ORS. Vs. JAYESH SHAH AND ORS.
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December 7, 2015 |
VIJAY MALLYA Vs. ENFORCEMENT DIRECTORATE
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July 13, 2015 |
VIJAY PAL Vs. STATE (GNCT) OF DELHI
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March 10, 2015 |
VIJAY SHANKAR Vs. STATE OF HARYANA
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August 4, 2015 |
VIJAYA UKARDA ATHOR (ATHAWALE) Vs. STATE OF MAHARASHTRA
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January 14, 2015 |
VIKRAM CEMENT AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
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March 17, 2015 |
VIKRAM SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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August 21, 2015 |
VINAY Vs. STATE OF KARNATAKA
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April 16, 2015 |
VINAYAK CREDIT CO Vs. STATE OF RAJASTHAN AND ORS.
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May 27, 2015 |
VINAYAK NARAYAN DEOSTHALI Vs. CENTRAL BUREAU OF INVESTIGATION
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January 12, 2015 |
VINDU KISHORE SHARMA Vs. CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY, MEERUT
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November 26, 2015 |
VINOD Vs. STATE OF M.P.
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February 5, 2015 |
VINOD BHANDARI Vs. STATE OF M.P.
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February 4, 2015 |
VINOD CHANDRA SEMWAL Vs. SPECIAL POLICE ESTABLISHMENT
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February 24, 2015 |
VINOD KUMAR Vs. STATE OF HARYANA
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January 8, 2015 |
VINOD KUMAR Vs. STATE OF PUNJAB
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January 21, 2015 |
VINOD KUMAR JAIN Vs. UNION OF INDIA
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April 7, 2015 |
VINOD KUMAR SUBBIAH Vs. SARASWATHI PALANIAPPAN
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April 24, 2015 |
VINOD RAKHAN Vs. STATE OF MADHYA PRADESH AND ORS.
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September 8, 2015 |
VIPLAV SHARMA Vs. UNION OF INDIA (U.O.I.) AND ORS.
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January 8, 2015 |
VIPUL KUMAR @ VIPULESH Vs. STATE OF CHHATTISGARH
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April 28, 2015 |
VIPULBHAI M. CHAUDHARY Vs. GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD. AND ORS.
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March 19, 2015 |
VIR RUBBER PRODUCTS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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March 27, 2015 |
VISHAL MAHAJAN Vs. STATE OF PUNJAB AND ORS.
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September 21, 2015 |
VISHWANATH DADU GURAV Vs. DATTATRAY GANAPATI GURAV
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November 16, 2015 |
VIVEK RAI AND ORS. Vs. HIGH COURT OF JHARKHAND AND ORS.
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February 4, 2015 |
VNS COLLEGE OF PHYSICAL EDUCATION AND MANAGEMENT STUDIES AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
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November 6, 2015 |
VOLTAS LTD. Vs. STATE OF GUJARAT
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April 8, 2015 |
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA (UOI) AND ORS.
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April 15, 2015 |
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA (UOI) AND ORS.
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May 6, 2015 |
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA (UOI) AND ORS.
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January 13, 2015 |
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA (UOI) AND ORS.
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February 18, 2015 |
VSE STOCK SERVICES LTD. Vs. S.E.B.I. AND ORS.
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November 4, 2015 |
VUTUKURU LAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
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April 24, 2015 |
WALTER BAU AG, LEGAL SUCCESSOR, OF THE ORIGINAL CONTRACTOR, DYCKERHOFF & WIDMANN A.G. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 20, 2015 |
WARSALIGANJ SAHKARI CHINI MILL MAZDOOR UNION Vs. STATE OF BIHAR
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February 16, 2015 |
WESTARLY DKHAR Vs. SEHEKAYA LYNGDOH
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January 28, 2015 |
WILDLIFE RESCUE AND REHABILITATION CENTRE AND OTHERS Vs. UNION OF INDIA AND OTHERS
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August 18, 2015 |
WIPRO LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS AND ORS.
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April 16, 2015 |
WORKING FRIENDS COOPERTIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF PUNJAB
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October 12, 2015 |
XAVIER J. PULIKKAL Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1
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November 30, 2015 |
Y.P.SHAKUNTALA Vs. MANAGER, RELIANCE GEN.INSU.CO.LTD.
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January 12, 2015 |
YAKUB ABDUL RAZAK MEMON Vs. STATE OF MAHARASHTRA
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July 29, 2015 |
YAKUB ABDUL RAZAK MEMON Vs. STATE OF MAHARASHTRA AND ORS.
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July 30, 2015 |
YAKUB ABDUL RAZAK MEMON Vs. STATE OF MAHARASHTRA
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July 28, 2015 |
YAKUB ABDUL RAZAK MEMON Vs. STATE OF MAHARASHTRA THR. STF. CBI, MUMBAI
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April 9, 2015 |
YAKUB ABDUL RAZAK MEMON Vs. STATE OF MAHARASHTRA THROUGH STF, CBI, MUMBAI
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July 21, 2015 |
YALLAWWA AND ORS. Vs. STATE OF KARNATAKA
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October 9, 2015 |
YELLAPU UMA MAHESWARI AND ORS. Vs. BUDDHA JAGADHEESWARARAO AND ORS.
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October 8, 2015 |
YOGENDRA KUMAR JAISWAL AND ORS. Vs. STATE OF BIHAR AND ORS.
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December 10, 2015 |
YUNUS ZIA Vs. STATE OF KARNATAKA AND ORS.
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April 9, 2015 |
ZARIF AHMAD Vs. FAROOQ
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January 27, 2015 |
ZEENAT-UL-ISLAM Vs. STATE OF JAMMU AND KASHMIR
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November 16, 2015 |
ZONAL GENERAL MANAGER, IRCON INTERNATIONAL LTD. Vs. VINAY HEAVY EQUIPMENTS
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May 6, 2015 |
ZUARI CEMENT LTD. Vs. REGIONAL DIRECTOR E.S.I.C. HYDERABAD AND ORS.
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July 2, 2015 |