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March 31, 2010 |
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November 30, 2010 |
A D N BAJPAI Vs. STATE OF M P
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January 12, 2010 |
A K BEHRA Vs. UNION OF INDIA
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May 6, 2010 |
A M BHARVAD Vs. STATE OF GUJARAT
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August 26, 2010 |
A NATESAM PILLAI Vs. SPL TAHSILDAR LAND ACQUISITION TIRUCHY
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August 11, 2010 |
A P PUBLIC SERVICE COMMISSION Vs. PRASADA RAO
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February 25, 2010 |
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September 27, 2010 |
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April 23, 2010 |
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December 6, 2010 |
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December 12, 2010 |
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October 19, 2010 |
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February 18, 2010 |
ABDUL RAZAK Vs. MANGESH RAJARAM WAGLE
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January 7, 2010 |
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September 14, 2010 |
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March 4, 2010 |
ABRAR Vs. STATE OF UTTAR PRADESH
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December 16, 2010 |
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April 23, 2010 |
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September 10, 2010 |
ABU THAKIR Vs. STATE INSPECTOR OF POLICE TAMIL NADU
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April 19, 2010 |
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December 6, 2010 |
ADALAT PANDIT Vs. STATE OF BIHAR
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May 14, 2010 |
ADMINISTRATOR UNION TERRITORY OF DADRA AND NAGAR HAVELI Vs. GULABHIA M LAD
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April 28, 2010 |
AFCONS INFRASTRUCTURE LTD Vs. CHERIAN VARKEY CONSTRUCTION CO P LTD
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July 26, 2010 |
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AJAMBI Vs. ROSHANBI
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August 30, 2010 |
AJANTA PHARMA LTD Vs. COMMISSIONER OF INCOME TAX-9 MUMBAI
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September 9, 2010 |
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March 16, 2010 |
AJAY KUMAR Vs. STATE OF MADHYA PRADESH
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October 1, 2010 |
AJMER SINGH Vs. STATE OF HARYANA
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February 15, 2010 |
AJMER VIDYUT VITRAN NIGAM Vs. NAVIN KUMAR SAINI
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October 29, 2010 |
AJMERA HOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
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March 11, 2010 |
ALKA GUPTA Vs. NARENDER KUMAR GUPTA
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September 27, 2010 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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April 20, 2010 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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October 18, 2010 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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July 12, 2010 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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December 13, 2010 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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September 13, 2010 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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April 7, 2010 |
ALL INDIA JUDGES ASSOCIATION & ORS. Vs. UNION OF INDIA & ORS.
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November 29, 2010 |
ALL INDIA JUDGES ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
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May 4, 2010 |
ALL INDIA JUDGES ASSON Vs. UNION OF INDIA
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September 27, 2010 |
ALL INDIA JUDGES ASSON. & ORS. Vs. UNION OF INDIA & ORS.
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July 26, 2010 |
ALL INDIA JUDGES ASSON. & ORS. Vs. UNION OF INDIA & ORS.
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July 19, 2010 |
ALL INDIA JUDGES ASSON. & ORS. Vs. UNION OF INDIA & ORS.
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August 16, 2010 |
ALL SIKKIM YOUTH ASSOCIATION Vs. H R SUBBA
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October 8, 2010 |
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May 12, 2010 |
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November 16, 2010 |
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April 28, 2010 |
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November 29, 2010 |
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November 15, 2010 |
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August 3, 2010 |
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April 26, 2010 |
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April 29, 2010 |
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September 29, 2010 |
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November 18, 2010 |
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August 9, 2010 |
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July 14, 2010 |
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October 27, 2010 |
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August 12, 2010 |
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April 15, 2010 |
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December 3, 2010 |
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July 28, 2010 |
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April 20, 2010 |
ANGAD DAS Vs. UNION OF INDIA
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February 18, 2010 |
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November 25, 2010 |
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May 5, 2010 |
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October 26, 2010 |
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December 7, 2010 |
ANKUR GUTKHA Vs. INDIAN ASTHAMA CARE SOCIETY
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December 7, 2010 |
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October 29, 2010 |
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March 9, 2010 |
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September 21, 2010 |
ARUMUGAM Vs. STATE
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July 28, 2010 |
ARUN KUMAR AGARWAL Vs. NATIONAL INSURANCE COMPANY
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July 22, 2010 |
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November 30, 2010 |
ARUN RAJ Vs. UNION OF INDIA
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May 13, 2010 |
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September 29, 2010 |
ASHISH RANJAN Vs. ANUPAMA TANDON
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November 30, 2010 |
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May 17, 2010 |
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July 8, 2010 |
ASHOK KUMAR DAS Vs. UNIVERSITY OF BURDWAN
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March 16, 2010 |
ASHOK KUMAR SAHU Vs. UNION OF INDIA
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July 16, 2010 |
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September 13, 2010 |
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October 8, 2010 |
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April 15, 2010 |
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April 15, 2010 |
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February 2, 2010 |
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February 16, 2010 |
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January 15, 2010 |
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November 11, 2010 |
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October 26, 2010 |
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August 9, 2010 |
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May 6, 2010 |
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November 18, 2010 |
AURANGABAD ELECTRICALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD
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November 12, 2010 |
AUTOMOBILE PRODUCTS INDIA LTD Vs. DAS JOHN PETER
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July 20, 2010 |
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May 6, 2010 |
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July 5, 2010 |
B MANMAD REDDY Vs. CHANDRA PRAKASH REDDY
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February 17, 2010 |
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B S N L Vs. TELEPHONE CABLES LTD
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January 22, 2010 |
B S N L Vs. RELIANCE COMMUNICATION LTD
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November 29, 2010 |
B T KRISHNAPPA Vs. DIVISIONAL MANAGER UNITED INSURANCE COMPANY LTD
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April 30, 2010 |
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September 24, 2010 |
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January 13, 2010 |
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August 11, 2010 |
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August 26, 2010 |
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January 22, 2010 |
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July 29, 2010 |
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April 6, 2010 |
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April 29, 2010 |
BAJAJ HINDUSTAN LTD Vs. SIR SHADI LAL ENTERPRISES LTD
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November 29, 2010 |
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December 7, 2010 |
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September 6, 2010 |
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April 16, 2010 |
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October 18, 2010 |
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May 10, 2010 |
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July 8, 2010 |
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April 5, 2010 |
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BASAVAIAH Vs. H L RAMESH
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July 29, 2010 |
BATA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
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April 12, 2010 |
BEERE GOWDA Vs. STATE OF KARNATAKA
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July 28, 2010 |
BENGAI MANDAL ALIAS BEGAI MANDAL Vs. STATE OF BIHAR
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January 11, 2010 |
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February 24, 2010 |
BEST WORKERS UNION Vs. STATE OF MAHARASHTRA
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January 15, 2010 |
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August 3, 2010 |
BHAGMAL Vs. KUNWAR LAL
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July 27, 2010 |
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November 23, 2010 |
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February 26, 2010 |
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October 22, 2010 |
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May 4, 2010 |
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July 5, 2010 |
BHARAT PETROLEUM CORPORATION LTD. Vs. RAMESH CHAND TRIVEDI
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October 4, 2010 |
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November 30, 2010 |
BHARATHA MATHA Vs. R VIJAYA RENGANATHAN
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May 17, 2010 |
BHARTI CELLULAR LIMITED Vs. UNION OF INDIA
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October 5, 2010 |
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August 3, 2010 |
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November 12, 2010 |
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May 6, 2010 |
BHOLA SINGH Vs. UNION OF INDIA
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August 10, 2010 |
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October 6, 2010 |
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July 6, 2010 |
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September 30, 2010 |
BIMLESH Vs. NEW INDIA ASSURANCE CO LTD
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August 3, 2010 |
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April 8, 2010 |
BIPIN KUMAR MONDAL Vs. STATE OF WEST BENGAL
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July 26, 2010 |
BIRAPPA Vs. STATE OF KARNATAKA
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July 28, 2010 |
BIRLA TECHNOLOGIES LTD Vs. NEUTRAL GLASS AND ALLIED INDUSTRIES LTD
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December 15, 2010 |
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November 23, 2010 |
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August 20, 2010 |
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May 5, 2010 |
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October 26, 2010 |
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August 12, 2010 |
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October 21, 2010 |
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September 28, 2010 |
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August 5, 2010 |
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October 26, 2010 |
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C I T Vs. EMPTEE POLY YARN PVT LTD
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January 20, 2010 |
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C I T DELHI Vs. BHARTI CELLULAR LTD
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August 12, 2010 |
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July 6, 2010 |
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November 23, 2010 |
C M SHARMA Vs. STATE OF AP
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November 25, 2010 |
C MAGESH Vs. STATE OF KARNATAKA
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April 30, 2010 |
C MUNIAPPAN Vs. STATE OF TAMIL NADU
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August 30, 2010 |
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November 24, 2010 |
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August 31, 2010 |
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February 1, 2010 |
CCE, BANGALORE-1 Vs. M/S. BAL PHARMA LTD. , BANGALORE
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July 6, 2010 |
CENTRAL BUREAU OF INVESTIGATION Vs. KISHORE SINGH
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October 25, 2010 |
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF BIHAR
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April 1, 2010 |
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CENTRAL BUREAU OF NARCOTICS Vs. BAHADUR SINGH
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November 24, 2010 |
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November 23, 2010 |
CENTRAL ELECTIRICTY REGULATORY COMMISSION Vs. NATIONAL HYDEROELECTRIC POWER CORPORATION LTD
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July 26, 2010 |
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November 26, 2010 |
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December 16, 2010 |
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
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December 16, 2010 |
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September 10, 2010 |
CHAIRMAN ALL INDIA RAILWAY REC BOARD Vs. K SHYAM KUMAR
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May 6, 2010 |
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March 26, 2010 |
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February 17, 2010 |
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August 16, 2010 |
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September 22, 2010 |
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September 15, 2010 |
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October 22, 2010 |
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August 26, 2010 |
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April 15, 2010 |
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February 10, 2010 |
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November 26, 2010 |
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October 1, 2010 |
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August 4, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. INTERNATIONAL AUTO LIMITED
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January 8, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT PETROLEUM CORP. LTD.
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April 6, 2010 |
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September 13, 2010 |
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April 8, 2010 |
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November 12, 2010 |
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October 22, 2010 |
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November 9, 2010 |
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July 6, 2010 |
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January 25, 2010 |
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July 9, 2010 |
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. HARI CHAND SHRI GOPAL
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November 18, 2010 |
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September 24, 2010 |
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II Vs. INDIA ALUMINIUM COMPANY LIMITED
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September 13, 2010 |
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. M/S. SHITAL INTERNATIONAL
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October 2, 2010 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS Vs. AMUL INDUSTRIES PRIVATE LIMITED
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December 3, 2010 |
COMMISSIONER OF CENTRAL EXCISE, MAMBA Vs. OSWAL PETROCHEMICALS LIMITED, MUMBAI
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July 19, 2010 |
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. KISAN MOULDINGS LIMITED
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September 13, 2010 |
COMMISSIONER OF CENTRAL EXCISE,INDORE Vs. C.T.COTTAN YARN LIMITED
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October 1, 2010 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. KANNAPIRAN STEEL, RE-ROLLING MILLS
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December 2, 2010 |
COMMISSIONER OF CUSTOMS BANGALORE Vs. N I SYSTEMS INDIA P LTD
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July 15, 2010 |
COMMISSIONER OF CUSTOMS GEN MUMBAI Vs. ABDULLA KOYLOTH
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October 29, 2010 |
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December 9, 2010 |
COMMISSIONER OF CUSTOMS, MEERUT Vs. ASHWANI KUMAR JAIN
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September 29, 2010 |
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL INFRASTRUCTURE
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December 10, 2010 |
COMMISSIONER OF INCOME TAX Vs. ORACLE SOFTWARE INDIA LTD
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January 13, 2010 |
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR LADDHA
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April 6, 2010 |
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January 4, 2010 |
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January 20, 2010 |
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December 16, 2010 |
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January 18, 2010 |
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July 9, 2010 |
COMMISSIONER OF INCOME TAX JAIPUR Vs. RAJASTHAN RAJYA BUNKAR S SAMITI LIMITED
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February 16, 2010 |
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January 19, 2010 |
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October 26, 2010 |
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December 10, 2010 |
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September 9, 2010 |
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July 9, 2010 |
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October 19, 2010 |
DLF UNIVERSAL LTD Vs. DIRECTOR T&C PLANNING HARYANA
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November 19, 2010 |
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November 24, 2010 |
DY. COMMISSIONER OF INCOME TAX (TDS), BANGALORE Vs. JINDAL THERMAL POWER COMPANY LTD.
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DY. COMMISSIONER OF INCOME TAX, NASHIK Vs. SATPUDA TAPI PARISAR SSK LIMITED
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DYNAMIC ORTHOPEDICS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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May 7, 2010 |
ELECTION COMMISSION OF INDIA Vs. TELANGANA RASTRA SAMITHI
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March 17, 2010 |
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December 9, 2010 |
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January 14, 2010 |
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ESTEEM PROPERTIES PRIVATE LTD Vs. MUNICIPAL CORPN OF GREATER MUMBAI
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July 26, 2010 |
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FEBIN Vs. MUHAMMED ASHRAF
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March 23, 2010 |
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June 3, 2010 |
G PARSHWANATH Vs. STATE OF KARNATAKA
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August 18, 2010 |
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September 27, 2010 |
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December 6, 2010 |
GE INDIA TECHNOLOGY CENTRE PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
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December 14, 2010 |
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December 15, 2010 |
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July 28, 2010 |
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December 1, 2010 |
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November 23, 2010 |
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GOAN REAL ESTATE AND CONSTRUCTION LTD Vs. UNION OF INDIA
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March 31, 2010 |
GOAN REAL ESTATE AND CONSTRUCTION LTD Vs. PEOPLES MOVEMENT FOR CIVIC ACTION
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November 12, 2010 |
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J S SEKHON Vs. UNION OF INDIA
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August 10, 2010 |
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JOSEPH M PUTHUSSERY Vs. T S JOHN
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December 1, 2010 |
JOYDEEP BHATTACHARJEE Vs. BHUPENDRA KUMAR MAZUMDAR
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October 25, 2010 |
JUGRAJ SINGH Vs. STATE OF PUNJAB
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January 27, 2010 |
JYOTI MISHRA Vs. DHANANJAYA MISHRA
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August 27, 2010 |
K A ABBAS HSA Vs. SABU JOSEPH
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May 11, 2010 |
K A JUDICIAL OFFICER Vs. REGISTRAR GENERAL HIGH COURT OF AP
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May 24, 2010 |
K BALARAMAN Vs. CHAIRMAN RAILWAY BOARD
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December 14, 2010 |
K K POONACHA Vs. STATE OF KARNATAKA
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September 7, 2010 |
K K RAMACHANDRAN MASTER Vs. M V SREYAMAKUMAR
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July 6, 2010 |
K KRISHNA MURTHY Vs. UNION OF INDIA
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May 11, 2010 |
K M ISMETH UMMER & ANR Vs. REGIONAL TRANSPORT AUTHORITY & ANR
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August 4, 2010 |
K MANORAMA Vs. UNION OF INDIA
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September 29, 2010 |
K NAINA MOHAMED Vs. A M VASUDEVAN CHETTIAR
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July 7, 2010 |
K NEELAVENI Vs. STATE
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March 22, 2010 |
K R SUBBAIAH Vs. INDIAN BANK
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August 3, 2010 |
KAKA ALIAS TILAK RAJ MINOR TR FATHER Vs. STATE OF H P
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January 15, 2010 |
KALABHARATI ADVERTISING Vs. HEMANT VIMALNATH NARICHANIA
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September 6, 2010 |
KALLAKURICHI TALUK CO OP HOUSING SOCIETY LTD Vs. M MARIA SOOSAI
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May 6, 2010 |
KALPNATH SINGH Vs. UDAI NATH
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August 11, 2010 |
KAMAL KUMAR AGARWAL Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
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March 26, 2010 |
KAMALA MANGALAL VAYANI Vs. UNITED INDIA INSURANCE CO LTD
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January 14, 2010 |
KAMMANA SAMBAMURTHY Vs. KALIPATNAPU ATCHUTAMMA
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October 8, 2010 |
KANCHANGANGA SEA FOODS LTD Vs. COMMISSIONER OF INCOME TAX
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July 7, 2010 |
KANDLA PORT TRUST Vs. GOODRICH MARITIME PVT LTD
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July 6, 2010 |
KANPUR ELECT SUPPLY CO LTD Vs. L M L LTD
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May 7, 2010 |
KANWAR NATWAR SINGH Vs. DIRECTOR OF ENFORCEMENT
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October 5, 2010 |
KAPIL COREPACKS PVT LTD Vs. HARBANS LAL
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August 3, 2010 |
KARAM KAPAHI Vs. LAL CHAND PUBLIC CHARITABLE TRUST
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April 7, 2010 |
KAVITA AHUJA Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
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February 16, 2010 |
KEDAR SHASHIKANT DESHPANDE Vs. BHOR MUNICIPAL COUNCIL
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December 10, 2010 |
KERALA STATE CONSUMER FEDERATION Vs. ANANDAN P K
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March 31, 2010 |
KESHAV BALJEE Vs. BANGALORE DEVELOPMENT AUTHORITY
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August 19, 2010 |
KESHAV DUTT Vs. STATE OF HARYANA
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August 19, 2010 |
KHANAPURAM GANDAIAH Vs. ADMINISTRATIVE OFFICER
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January 4, 2010 |
KHAZIA MOHAMMED MUZAMMIL Vs. STATE OF KARNATAKA
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July 8, 2010 |
KHILLAN Vs. STATE OF MADHYA PRADESH
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March 9, 2010 |
KHURSHEED ANWAR KHAN Vs. DISTRICT MAGISTRATE, DEORIA AND ORS.
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December 3, 2010 |
KILLICK NIXON LTD Vs. CUSTODIAN
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April 27, 2010 |
KIRPAL SINGH Vs. STATE OF U P
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February 23, 2010 |
KISHAN SINGH Vs. GURPAL SINGH
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August 12, 2010 |
KOOTHA PERUMAL Vs. STATE
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December 15, 2010 |
KOTHARI INDUSTRIAL CORPORATION LTD Vs. TAMIL NADU ELECTRICITY BOARD
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October 1, 2010 |
KRANTI ASSOCIATES PVT LTD Vs. SH MASOOD AHMED KHAN
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September 8, 2010 |
KRISHAN SINGH Vs. EXECUTIVE ENGINEER HARYANA STATE AGRICULTURAL MARKETING BOARD
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March 12, 2010 |
KRISHNA KUMAR VARIAR Vs. SHARE SHOPPE
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May 3, 2010 |
KULDEEP SINGH Vs. STATE OF PUNJAB
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September 23, 2010 |
KULDEEP SINGH Vs. G M INSTRUMENT DESIGN DEVELOPMENT AND FACILITIES CENTRE
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December 3, 2010 |
KULSHRESTHA DHINGRA Vs. STATE OF NCT OF DELHI
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November 18, 2010 |
KUMAR PANNA LAL Vs. STATE OF BIHAR AND ORS.
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November 23, 2010 |
KUNDA MOTIRAM BODALKAR Vs. SWAMI VIVEKANAND SHIKSHAN SANSTHA
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April 20, 2010 |
KUNDAN SINGH Vs. SALINDER KAUR
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July 30, 2010 |
KUNGA NIMA LEPCHA Vs. STATE OF SIKKIM
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March 25, 2010 |
KUSUM SHARMA Vs. BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE
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February 10, 2010 |
L M L LTD Vs. COMMISSIONER OF CUSTOMS
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September 21, 2010 |
LA P HOUSING BOARD Vs. K MANOHAR REDDY
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September 30, 2010 |
LAKE DEVELOPMENT AUTHORITY Vs. HEENA KHAN
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November 26, 2010 |
LAKHAN Vs. STATE OF MADHYAPRADESH
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August 9, 2010 |
LALLAN CHAUBEY Vs. STATE OF UP
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October 29, 2010 |
LALU PRASAD YADAV Vs. STATE OF BIHAR
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April 1, 2010 |
LAN ESEDA INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, MUMBAI
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September 6, 2010 |
LAND ACQUISITION OFFICER Vs. SHIVAPPA MALLAPPA JIGALUR
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July 7, 2010 |
LAXMAN RAM MANE Vs. STATE OF MAHARASHTRA
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October 7, 2010 |
LAXMAN TATYABA KANKATE Vs. TARAMATI HARISHCHANDRA DHATRAK
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July 8, 2010 |
LAXMI KANT PANDEY Vs. UNION OF INDIA
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April 29, 2010 |
LAXMI RAM PAWAR Vs. SITABAI BALU DHOTRE
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December 1, 2010 |
LAXMI VERMA Vs. STATE OF MAHARASHTRA
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April 19, 2010 |
LEADER ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
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January 25, 2010 |
LEATHEROID PLASTICS PVT LTD Vs. CANARA BANK
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January 20, 2010 |
LEELA GUPTA Vs. STATE OF UTTAR PRADESH
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August 31, 2010 |
LIC OF INDIA Vs. RAM PAL SINGH BISEN
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March 16, 2010 |
LILIA Vs. STATE OF RAJASTHAN
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October 6, 2010 |
LOUIS PETER SURIN Vs. STATE OF JHARKHAND
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July 27, 2010 |
LUDINA PAVANAKUMARI Vs. THANKAMMA JOHN
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November 18, 2010 |
M A A ANNAMALAI Vs. STATE OF KARNATAKA
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August 12, 2010 |
M C ALI Vs. STATE OF KERALA
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April 13, 2010 |
M C MEHTA Vs. UNION OF INDIA
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October 8, 2010 |
M CHANDRA Vs. M THANGAMUTHU
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September 7, 2010 |
M D T NADU MAGNESITE LTD Vs. S MANICKAM
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March 29, 2010 |
M JAGDISH VYAS Vs. UNION OF INDIA
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March 29, 2010 |
M NAGARAJ Vs. UNION OF INDIA
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March 18, 2010 |
M NIZAMUDEEN Vs. CHEMPLAST SANMAR LIMITED
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March 10, 2010 |
M P MATSYA MAHASANGH Vs. SUDHEER KUMAR
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January 12, 2010 |
M R F LTD Vs. MANOHAR PARRIKAR
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May 3, 2010 |
M S PATIL Vs. GULBARGA UNIVERSITY
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August 27, 2010 |
M SUDAKAR Vs. V MANOHARAN
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December 7, 2010 |
M.BUGGAPPA Vs. LAND ACQUISITION OFFICER-CUM-MANDAL REVENUE OFFICER
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December 13, 2010 |
M.C. ALI Vs. STATE OF KERALA
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April 12, 2010 |
M.C.MEHTA Vs. UNION OF INDIA
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August 27, 2010 |
M.C.MEHTA Vs. UNION OF INDIA
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December 7, 2010 |
MADAN MOHAN SINGH Vs. RAJNI KANT
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August 13, 2010 |
MADAN MOHAN SINGH Vs. STATE OF GUJARAT
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August 17, 2010 |
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA
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May 11, 2010 |
MADRAS CEMENTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
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July 20, 2010 |
MADRAS CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 6, 2010 |
MAGANBHAI PUNJABHAI GAJJAR Vs. STATE OF GUJARAT
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April 28, 2010 |
MAHAMUDUL HASSAN Vs. UNION OF INDIA
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October 8, 2010 |
MAHANADI COAL FIELDS LTD Vs. MATHIAS ORAM
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July 19, 2010 |
MAHARASHTRA LAND DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA
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November 11, 2010 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. DATAR SWITCHGEAR LTD
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October 8, 2010 |
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES Vs. SATCHIKITSA PRASARAK MANDAL
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February 25, 2010 |
MAHARSHI DAYANAND UNIVERSITY Vs. SURJEET KAUR
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July 19, 2010 |
MAHATMA GANDHI UNIVERSITY Vs. SHERIN S
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July 23, 2010 |
MAHENDER SINGH Vs. UNION OF INDIA
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September 27, 2010 |
MAHENDRA NATH YADAV Vs. SHEELA DEVI
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August 25, 2010 |
MAHENDRA PAL Vs. STATE OF HP
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October 26, 2010 |
MAHESH CHANDRA BANERJI Vs. UP AVAS EVAM VIKAS PARISHAD
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July 7, 2010 |
MAHESH RATILAL SHAH Vs. UNION OF INDIA
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January 19, 2010 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. ABDUL QUAIUM
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February 24, 2010 |
MAIN PAL Vs. STATE OF HARYANA
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September 7, 2010 |
MALAYALA MANORAMA CO LTD Vs. ASSTT COMMISSIONER COMMERCIAL TAXES
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July 8, 2010 |
MALAYALAM PLANTATIONS LTD Vs. STATE OF KERALA
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November 9, 2010 |
MALIK MAZHAR SULTAN Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION
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October 8, 2010 |
MALIK MAZHAR SULTAN Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION
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December 3, 2010 |
MALIK MAZHAR SULTAN AND ANR. Vs. U.P. PUBLIC SERVICE COMMISSION AND ORS.
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August 16, 2010 |
MAMTAJ BI BAPUSAB NADAF Vs. UNITED INDIA INSURANCE CO
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September 7, 2010 |
MAN KAUR Vs. HARTAR SINGH SANGHA
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October 5, 2010 |
MAN SINGH Vs. RAM KALA
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December 9, 2010 |
MANAGEMENT OF CHRIST COLLEGE REGD SOCIETY Vs. KENCHAREDDI
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November 18, 2010 |
MANAGER K V S S MANDAWAR Vs. MUKESH KUMAR SHARMA
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March 25, 2010 |
MANAGING DIRECTOR HASSAN CO OPERATIVE MILK PRODUCERS SOCIETY UNION LIMITED Vs. ASSISTANT REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
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April 26, 2010 |
MANAGING DIRECTOR MAHARASHTRA STATE FINANCIAL CORPORATION Vs. SANJAY SHANKARSA MAMARDE
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July 9, 2010 |
MANAM SARASWATHI SAMPOORNA KALAVATHI Vs. MANAGER APSRTC TADEPALLIGUDEM
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March 26, 2010 |
MANDAL REVENUE OFFICER Vs. GOUNDLA VENKAIAH
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January 6, 2010 |
MANDVI CO OP BANK LTD Vs. NIMESH B THAKORE
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January 11, 2010 |
MANISH GOEL Vs. ROHINI GOEL
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February 5, 2010 |
MANISH KUMAR SHAHI Vs. STATE OF BIHAR
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May 19, 2010 |
MANISHA TYAGI Vs. DEEPAK KUMAR
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February 10, 2010 |
MANJAPPA Vs. STATE OF KARNATAKA
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September 8, 2010 |
MANNU SAO Vs. STATE OF BIHAR
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July 22, 2010 |
MANOHAR LAL Vs. UGRASEN
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June 3, 2010 |
MANOHAR LAL (DEAD) BY LRS. Vs. UGRASEN (DEAD) BY LRS.
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October 29, 2010 |
MANOHAR PRASHAD Vs. CHAIRMAN, L.B.NAGAR MINICIPALITY
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September 15, 2010 |
MANOJ KUMAR Vs. GOVT OF NCT OF DELHI
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July 26, 2010 |
MANOJ MAHAVIR PRASAD KHAITAN Vs. RAM GOPAL PODDAR
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October 8, 2010 |
MANOJ YADAV Vs. PUSHPA ALIAS KIRAN YADAV
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November 23, 2010 |
MANOJ YADAV Vs. PUSHPA ALIAS KIRAN YADAV
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November 22, 2010 |
MAQBOOL ALIAS ZUBIR ALIAS SHAHNAWAZ Vs. STATE OF A P
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July 8, 2010 |
MARUTHI Vs. STATE OF KARNATAKA
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January 8, 2010 |
MARUTI CLEAN COAL AND POWER LTD Vs. ALOK NIGAM
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March 31, 2010 |
MARUTI SUZUKI INDIA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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October 1, 2010 |
MATHAI ALIAS JOBY Vs. GEORGE
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March 19, 2010 |
MAY GEORGE Vs. SPECIAL TAHSILDAR
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May 25, 2010 |
MAYA DEVI Vs. RAJ KUMARI BATRA
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September 8, 2010 |
MAYA MATHEW Vs. STATE OF KERALA
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February 18, 2010 |
MAYANDI Vs. STATE REP
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July 28, 2010 |
MAYOR OF KOCHI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
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September 29, 2010 |
MD ALAUDDIN KHAN Vs. KARAM THAMARLIT SINGH
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July 22, 2010 |
MD ASHIF Vs. STATE OF BIHAR
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May 6, 2010 |
MD NOOMAN Vs. MD JABED ALAM
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September 22, 2010 |
MEGHMALA Vs. G NARASIMHA REDDY
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August 16, 2010 |
MEHTA M. C. Vs. UNION OF INDIA
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January 18, 2010 |
MEHTA M. C. Vs. UNION OF INDIA
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November 18, 2010 |
MEHTA M. C. Vs. UNION OF INDIA
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September 9, 2010 |
MEWAR POLYTEX LTD Vs. UNION OF INDIA
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December 9, 2010 |
MINOR MARGHESH K PARIKH Vs. MAYUR H MEHTA
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October 26, 2010 |
MITSUBISHI CORPORATION, DELHI Vs. JOINT COMMISSIONER OF INCOME TAX
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February 2, 2010 |
MODERN DENTAL COLLEGE & RESEARCH CENTRE & ORS. Vs. STATE OF MADHYA PRADESH & ORS.
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September 8, 2010 |
MODERN INDUSTRIES Vs. STEEL AUTHORITY OF INDIA LTD
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April 15, 2010 |
MOHAMADI Vs. UNION OF INDIA
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August 5, 2010 |
MOHAMMAD MIAN Vs. STATE OF UP
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December 16, 2010 |
MOHAN KUMAR RAYANA Vs. KOMAL MOHAN RAYANA
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April 6, 2010 |
MOHAN MALI Vs. STATE OF M P
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April 28, 2010 |
MOHAN MIAN Vs. NARENDRA KUMAR SINGH
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May 5, 2010 |
MOHANLAL NANABHAI CHOKSI Vs. STATE OF GUJARAT
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October 4, 2010 |
MOHD AMEERUDDIN Vs. UNITED INDIA INSURANCE CO LTD
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November 18, 2010 |
MOHD AYUB DAR Vs. STATE OF JANDK
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July 21, 2010 |
MOHD LAIQUIDDIN Vs. KAMALA DEV MISHRA
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January 5, 2010 |
MOHD MAQBOOL TANTRAY Vs. STATE OF J AND K
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February 4, 2010 |
MOHD SAUD Vs. MAJ SHAIKH MAHFOOZ
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October 25, 2010 |
MOHD SAUD Vs. MAJ SHAIKH MAHFOOZ
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November 25, 2010 |
MOHD USMAN MOHD ISLAM SHEIKH Vs. STATE OF MAHARASHTRA
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October 26, 2010 |
MOHD YUNUS KHAN Vs. STATE OF UP
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September 28, 2010 |
MONICA BEDI Vs. STATE OF AP
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November 9, 2010 |
MONICA KUMAR Vs. STATE OF UTTAR PRADESH
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May 11, 2010 |
MONIKA GUPTA Vs. UNION OF INDIA
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May 13, 2010 |
MONIRUDDIN AHMED ALIAS LALU DEALER Vs. STATE OF WEST BENGAL
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May 10, 2010 |
MOTI RAM Vs. ASHOK KUMAR
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December 7, 2010 |
MOTIPUR SUGAR FACTORY LIMITED Vs. STATE OF BIHAR AND ORS.
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August 26, 2010 |
MOULANA SHAMSHUNNISA Vs. ADDITIONAL CHIEF SECRETARY
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December 15, 2010 |
MOUMITA PODDAR Vs. INDIAN OIL CORPORATION LTD
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July 30, 2010 |
MUKESH KISHANPURIA Vs. STATE OF WEST BENGAL
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May 3, 2010 |
MUKESHBHAI GOPALBHAI BAROT Vs. STATE OF GUJARAT
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August 4, 2010 |
MULLA Vs. STATE OF U P
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February 8, 2010 |
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. REGENCY CONVENTION CENTRE AND HOTELS PVT LTD
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July 6, 2010 |
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. GOLDEN CHARIOT AIRPORT
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September 22, 2010 |
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. GOLDEN CHARIOT AIRPORT
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September 23, 2010 |
MUNICIPAL COMMITTEE HOSHIARPUR Vs. PUNJAB STATE ELECTRICITY BOARD
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October 19, 2010 |
MUNNAWAR Vs. STATE OF U P
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May 5, 2010 |
MUSAMIYA IMAM HAIDERBUX RIZVI Vs. STATE OF GUJARAT
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July 27, 2010 |
MUSHEER KHAN ALIAS BADSHAH KHAN Vs. STATE OF MADHYA PRADESH
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January 28, 2010 |
MYLADIMMAL SURENDRAN Vs. STATE OF KERALA
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September 1, 2010 |
MYSORE URBAN DEVELOPMENT AUTHORITY COMMISSIONER Vs. VEER KUMAR JAIN
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April 1, 2010 |
N B C C LTD Vs. J G ENGINEERING PVT LTD
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January 5, 2010 |
N RAJANNA Vs. STATE OF KARNATAKA
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May 4, 2010 |
N SRIHARI Vs. N PRAKASH
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October 29, 2010 |
N SURESH NATHAN Vs. UNION OF INDIA
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April 22, 2010 |
N.RAJANNA Vs. STATE OF KARNATAKA
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April 5, 2010 |
NADIRSHA SHAPURJI PATEL Vs. DEPUTY COLLECTOR AND LA
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November 19, 2010 |
NAGALAND SENIOR GOVT EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF NAGALAND
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July 6, 2010 |
NAGBHAI NAJBHAI KHACKAR Vs. STATE OF GUJARAT
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September 9, 2010 |
NAHALCHAND LALOOCHAND PVT LTD Vs. PANCHALI CO OPERATIVE HOUSING SOCIETY LTD
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August 31, 2010 |
NAHAR SINGH YADAV Vs. UNION OF INDIA
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November 19, 2010 |
NAND KISHORE GUPTA Vs. STATE OF UP
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September 8, 2010 |
NAND KISHORE OJHA Vs. ANJANI KUMAR SINGH
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May 12, 2010 |
NAND LAL Vs. STATE OF UTTARAKHAND
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April 5, 2010 |
NANDYALAVENKATARAMANA Vs. STATE OF ANDHRA PRADESH
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October 26, 2010 |
NANHAR Vs. STATE OF HARYANA
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June 11, 2010 |
NANTU RANJAN PAUL Vs. STEEL AUTHORITY OF INDIA LTD
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January 19, 2010 |
NARAYANA Vs. STATE OF KARNATAKA
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October 5, 2010 |
NARESH K AGGARWALA AND CO Vs. CANBANK FINANCIAL SERVICES LTD
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May 5, 2010 |
NARESH KUMAR Vs. DEPARTMENT OF ATOMIC ENERGY
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July 8, 2010 |
NARINDER KUMAR Vs. STATE OF JAMMU AND KASHMIR
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July 21, 2010 |
NASEEM AHMAD Vs. STATE OF U P
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December 10, 2010 |
NASEEM AHMAD AND ORS. Vs. STATE OF U.P. AND ANR.
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December 14, 2010 |
NATIONAL AVIATION CO OF INDIA LTD Vs. STATE OF ASSAM
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October 25, 2010 |
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR Vs. UNION OF INDIA
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January 18, 2010 |
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR Vs. UNION OF INDIA
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September 10, 2010 |
NATIONAL COMMISSION FOR WOMEN Vs. STATE OF DELHI
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July 23, 2010 |
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
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December 2, 2010 |
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
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May 14, 2010 |
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
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October 26, 2010 |
NATIONAL HYDROELECTRIC POWER CORPN LTD Vs. COMMISSIONER OF INCOME TAX
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January 5, 2010 |
NATIONAL INSURANCE CO LTD Vs. T MAHENDRAN
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January 29, 2010 |
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. T. MAHENDRAN
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January 19, 2010 |
NATIONAL LEATHER CLOTH MANUFACTURING CO Vs. UNION OF INDIA
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July 23, 2010 |
NATIONAL SMALL INDUSTRIES CORP LTD Vs. HARMEET SINGH PAINTAL
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February 15, 2010 |
NAVA BHARAT FERRO ALLOYS LTD Vs. TRANSMISSION CORPORATION OF A P LTD
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November 18, 2010 |
NAVIN JINDAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 11, 2010 |
NAVIN KUMAR JHA Vs. LT. GOVERNOR
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February 1, 2010 |
NAZIR ALI MIAN Vs. DOKAL MIAN
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July 6, 2010 |
NEELAM KUMAR Vs. DAYARANI
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July 6, 2010 |
NEETA RAKESH JAIN Vs. RAKESH JEETMAL JAIN
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July 20, 2010 |
NEETI MALVIYA Vs. RAKESH MALVIYA
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May 12, 2010 |
NEW GRAMIN MILK COOPERATIVE SOCIETY LIMITED Vs. GENERAL MANAGER DELHI MILK SCHEME GOVERNMENT
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September 24, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. PROTECTION MANUFACTURERS PVT LTD
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July 8, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. RAGHUVIR SINGH NARANG
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February 25, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. VIMAL DEVI
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October 5, 2010 |
NEW INDIA ASSURANCE CO. LTD Vs. ANITA
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January 6, 2010 |
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ARMY WELFARE HOUSING ORGANIZATION
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September 10, 2010 |
NICHOLAS PIRAMAL INDIA LTD Vs. COMMNR OF CENTRAL EXCISE MUMBAI
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November 29, 2010 |
NICHOLAS PIRAMAL INDIA LTD. Vs. HARI SINGH
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April 30, 2010 |
NIRANJAN PANJA Vs. STATE OF WEST BENGAL
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May 14, 2010 |
NIRMAL JEET SINGH HOON Vs. IRTIZA HUSSAIN
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October 26, 2010 |
NISHA PRIYA BHATIA Vs. UNION OF INDIA
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January 15, 2010 |
NORTH DELHI POWER LIMITED Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
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May 3, 2010 |
NORTHERN MINERAL LTD Vs. UNION OF INDIA
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July 7, 2010 |
O P PATHROSE Vs. STATE OF KERALA
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March 16, 2010 |
O P SHARMA Vs. HIGH COURT OF PUNJAB AND HARYANA
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May 9, 2010 |
OIL AND NATURAL GAS CORPORATION Vs. WIG BROTHERS BUILDERS AND ENGINEERS PVT LTD
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October 8, 2010 |
OIL AND NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
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March 15, 2010 |
OM PAL SINGH Vs. STATE OF UP
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November 9, 2010 |
OM PARKASH Vs. UNION OF INDIA
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February 8, 2010 |
OM PRAKASH Vs. STATE OF HARYANA
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April 21, 2010 |
OM PRAKASH Vs. ASHWANI KUMAR BASSI
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August 27, 2010 |
OM PRAKASH SAINI Vs. DCM LTD
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July 6, 2010 |
OM PRAKASH SINGH Vs. UNION OF INDIA
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July 20, 2010 |
OMPRAKASH VERMA Vs. STATE OF ANDHRA PRADESH
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October 8, 2010 |
ORIENTAL AROMA CHEMICAL INDUSTRIES LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
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February 26, 2010 |
ORIENTAL INSURANCE CO LTD Vs. DHARAM CHAND
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SHIV HARBAL RESEARCH LABORATORY Vs. ASSISTANT P.F. COMMISSIONER
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April 5, 2010 |
SHIV SARAN LAL GUPTA Vs. USHA KIRAN GUPTA
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March 19, 2010 |
SHIVANAGOUD CHANEGOUD PATIL Vs. STATE OF KARNATAKA
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January 14, 2010 |
SHIVANNA Vs. STATE BY HUNSUR TOWN POLICE
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August 18, 2010 |
SHIVJEE SINGH Vs. NAGENDRA TIWARY
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July 6, 2010 |
SHRIDHAR SHUKLA Vs. STATE OF U P
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January 29, 2010 |
SHYAM GOPAL BINDAL Vs. LAND ACQUISITION OFFICER
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January 11, 2010 |
SHYAM TELELINK LTD Vs. UNION OF INDIA
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October 5, 2010 |
SHYAMAL GHOSH Vs. ANUPAMA GHOSH
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May 10, 2010 |
SHYAMALIKA DAS Vs. GENERAL MANAGER GRIDCO
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September 20, 2010 |
SHYAMRAO MAROTI KORWATE Vs. DEEPAK KISANRAO TEKAM
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September 14, 2010 |
SHYAMWATI SHARMA Vs. KARAM SINGH
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July 13, 2010 |
SIDDANKI RAM REDDY Vs. STATE OF ANDHRA PRADESH
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July 27, 2010 |
SIDDHARAM SATLINGAPPA MHETRE Vs. STATE OF MAHARASHTRA
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December 2, 2010 |
SIDHARTHA VASHISHT ALIAS MANU SHARMA Vs. STATE NCT OF DELHI
|
April 19, 2010 |
SIEL FOODS AND FERTILIZERS INDUSTRIES Vs. UNION OF INDIA
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March 25, 2010 |
SIKANDAR SINGH Vs. STATE OF BIHAR
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July 9, 2010 |
SINDHI EDUCATION SOCIETY Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI
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July 8, 2010 |
SINGAPAGU ANJAIAH Vs. STATE OF ANDHRA PRADESH
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July 6, 2010 |
SIRAJUDEEN KASIM Vs. PARAMOUNT INVESTMENTS LIMITED
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August 2, 2010 |
SKYLINE EDUCATION INSTITUTE INDIA Vs. S L VASWANI
|
January 5, 2010 |
SMITHA JOHNY Vs. JOSNY VARGHESE
|
October 22, 2010 |
SNEHADEEP STRUCTURES PRIVATE LIMITED Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
January 5, 2010 |
SOCIETY UNAIDED PRIVATE SCHOOLS OF RAJASTHAN Vs. UNION OF INDIA
|
September 6, 2010 |
SOHAM MAYANKKUMAR VYAS Vs. UNION OF INDIA
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September 28, 2010 |
SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. ASHOK KUMAR GHOSH
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May 6, 2010 |
SOUTHERN TECHNOLOGIES LTD Vs. JOINT COMMNR OF INCOME TAX COIMBATORE
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January 11, 2010 |
SPECIAL DEPUTY COLLECTOR Vs. J SIVAPRAKASAM
|
November 18, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. KARIGOWDA
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April 26, 2010 |
SPEEDLINE AGENCIES Vs. T STANES AND CO LTD
|
May 14, 2010 |
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August 20, 2010 |
SRINIVAS GUNDLURI Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION
|
July 30, 2010 |
SRINIVASA BHAT Vs. A SARVOTHAMA KINI
|
April 27, 2010 |
STANES HIGHER SECONDARY SCHOOL Vs. SPECIAL TAHSILDAR LAND ACQUISITION COIMBATORE
|
March 9, 2010 |
STATE Vs. CONSTRUCTION OF PARK AT NOIDA NEAR OKHLA BIRD SANCTUARY ANAND ARYA
|
December 3, 2010 |
STATE BANK OF INDIA Vs. BIDYUT KUMAR MITRA
|
January 11, 2010 |
STATE BANK OF INDIA Vs. RAJKUMAR
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February 8, 2010 |
STATE BANK OF INDIA Vs. SHWETA SAHU
|
March 11, 2010 |
STATE BANK OF INDIA AND ANR. Vs. RAJ KUMAR
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January 29, 2010 |
STATE BANK OF PATIALA Vs. VINESH KUMAR BHASIN
|
January 22, 2010 |
STATE NCT OF DELHI Vs. AJIT SETH ALIAS AJJI
|
August 17, 2010 |
STATE OF A P Vs. VISWANADULA CHETTI BABU
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September 30, 2010 |
STATE OF A P Vs. M SOBHAN BABU
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December 14, 2010 |
STATE OF A P Vs. THUMMALA ANJANEYULU
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November 25, 2010 |
STATE OF A P Vs. HYDERABAD POTTERIES PVT LTD
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April 19, 2010 |
STATE OF A P Vs. GOURISHETTY MAHESH
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July 25, 2010 |
STATE OF ANDHRA PRADESH Vs. T. MURALIDHAR RAO
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March 25, 2010 |
STATE OF ANDHRA PRADESH Vs. M NARASIMHA RAO
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August 27, 2010 |
STATE OF AP Vs. GOURISHETTY MAHESH
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July 15, 2010 |
STATE OF ASSAM Vs. UNION OF INDIA
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August 20, 2010 |
STATE OF ASSAM Vs. UNION OF INDIA
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September 30, 2010 |
STATE OF ASSAM Vs. UNION OF INDIA
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January 20, 2010 |
STATE OF ASSAM Vs. UNION OF INDIA
|
January 12, 2010 |
STATE OF BIHAR Vs. MITHILESH KUMAR
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August 19, 2010 |
STATE OF BIHAR Vs. KALYANPUR CEMENTS LTD
|
January 8, 2010 |
STATE OF GUJARAT Vs. ALOK PRATAP SINGH
|
January 28, 2010 |
STATE OF HARYANA Vs. S L ARORA AND COMPANY
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January 29, 2010 |
STATE OF HARYANA Vs. HEM LATA GUPTA
|
January 5, 2010 |
STATE OF HARYANA Vs. MANOJ KUMAR
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March 9, 2010 |
STATE OF HARYANA Vs. JAGDISH
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March 22, 2010 |
STATE OF HARYANA Vs. KASHMIR SINGH
|
October 6, 2010 |
STATE OF HARYANA Vs. SATISH KUMAR MITTAL
|
September 7, 2010 |
STATE OF HARYANA Vs. HARPAL
|
March 22, 2010 |
STATE OF HARYANA Vs. KAMLESH
|
April 1, 2010 |
STATE OF HARYANA Vs. ANIL PESTICIDES LTD.
|
May 6, 2010 |
STATE OF HIMACHAL PRADESH Vs. NISHANT SAREEN
|
December 9, 2010 |
STATE OF HIMACHAL PRADESH Vs. SIRI DUTT
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September 29, 2010 |
STATE OF HIMACHAL PRADESH Vs. HIMACHAL TECHNO ENGINEERS
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July 26, 2010 |
STATE OF HIMACHAL PRADESH Vs. HIMACHAL TECHNO ENGINEERS
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July 25, 2010 |
STATE OF JHARKHAND Vs. MISRILALL JAIN AND SONS
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April 13, 2010 |
STATE OF JHARKHAND Vs. KRISHNA PRADHAN
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October 1, 2010 |
STATE OF KARNATAKA Vs. AZAD COACH BUILDERS PVT LTD
|
September 14, 2010 |
STATE OF KARNATAKA Vs. DONDUSA NAMASA BADDI
|
August 5, 2010 |
STATE OF KARNATAKA Vs. M L KESARI
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August 3, 2010 |
STATE OF KARNATAKA Vs. MUNIKADIRAPPA
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October 8, 2010 |
STATE OF KARNATAKA Vs. GOPAL RAMACHANDRA NADAGOUDA
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January 5, 2010 |
STATE OF KARNATAKA Vs. GANAPATHI CHAYA NAYAK
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January 22, 2010 |
STATE OF KARNATAKA Vs. GADILLINGAPPA
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January 22, 2010 |
STATE OF KERALA Vs. B SIX HOLIDAY RESORTS P LTD
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January 13, 2010 |
STATE OF M P Vs. SUGAR SINGH
|
March 9, 2010 |
STATE OF M P Vs. HARISHANKAR BHAGWAN PD TRIPATHI
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August 13, 2010 |
STATE OF MADHYA PRADESH Vs. PRAMOD KUMAR SHUKLA
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August 18, 2010 |
STATE OF MADHYA PRADESH Vs. KASHIRAM
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November 23, 2010 |
STATE OF MADHYA PRADESH Vs. CHANDU
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December 2, 2010 |
STATE OF MADHYA PRADESH Vs. BALRAM MIHANI
|
February 1, 2010 |
STATE OF MADHYA PRADESH Vs. NERBUDDA VALLEY REFRIGERATED PRODUCTS COMPANY PVT LTD
|
July 23, 2010 |
STATE OF MADHYA PRADESH Vs. SUGHAR SINGH
|
April 21, 2010 |
STATE OF MAHARASHTRA Vs. JAYANTILAL MODI
|
January 13, 2010 |
STATE OF MAHARASHTRA Vs. SANGHARAJ DAMODAR RUPAWATE
|
July 9, 2010 |
STATE OF MAHARASHTRA Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
|
April 1, 2010 |
STATE OF MAHARASHTRA Vs. SARANGDHARSINGH SHIVDASSINGH CHAVAN
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December 14, 2010 |
STATE OF MAHARASHTRA Vs. GORAKHNATH SITARAM KAMBLE
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November 16, 2010 |
STATE OF MAHARASHTRA Vs. ARUN GULAB GAWALI
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August 27, 2010 |
STATE OF MAHARASHTRA Vs. FAROOK MOHAMMED KASIM MAPKAR
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July 30, 2010 |
STATE OF MAHARASHTRA Vs. ABU SALEM ABDUL KAYYUM ANSARI
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October 5, 2010 |
STATE OF MAHARASHTRA Vs. NARMADA ESTATES PVT. LTD.
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January 15, 2010 |
STATE OF MAHARASHTRA AND ANR. Vs. GORAKHNATH SITARAM KAMBLE AND ORS.
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September 16, 2010 |
STATE OF NCT OF DELHI Vs. RAJIV KHURANA
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July 30, 2010 |
STATE OF ORISSA Vs. CHOUDHURI NAYAK
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August 20, 2010 |
STATE OF ORISSA Vs. SANGRAM KESHARI MISRA
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October 19, 2010 |
STATE OF ORISSA Vs. RAJKISHORE NANDA
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June 3, 2010 |
STATE OF ORISSA Vs. STATE OF ANDHRA PRADESH
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May 5, 2010 |
STATE OF ORISSA Vs. DURGA CHARAN ROUTRAY
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October 25, 2010 |
STATE OF PUNJAB Vs. COL KULDEEP SINGH
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June 3, 2010 |
STATE OF PUNJAB Vs. LAKHWINDER SINGH
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April 5, 2010 |
STATE OF PUNJAB Vs. VINEY KUMAR KHULLAR
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October 22, 2010 |
STATE OF PUNJAB Vs. SURESH KUMAR SHARMA
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September 23, 2010 |
STATE OF RAJASTHAN Vs. NAV BHARAT CONSTRUCTION COMPANY
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January 8, 2010 |
STATE OF TAMIL NADU Vs. A MANICKAM PILLAI
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January 27, 2010 |
STATE OF TAMIL NADU Vs. STATE OF KERALA
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February 18, 2010 |
STATE OF U P Vs. GOMTI NAGAR JAN KALYAN MAHA SAMITI
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February 9, 2010 |
STATE OF U P Vs. SAROJ KUMAR SINHA
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February 2, 2010 |
STATE OF U P Vs. GURU CHARAN
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February 23, 2010 |
STATE OF U P Vs. KRISHNA MASTER
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August 3, 2010 |
STATE OF U P Vs. SANGAM NATH PANDEY
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December 15, 2010 |
STATE OF U P Vs. HIRENDRA PAL SINGH
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December 3, 2010 |
STATE OF U P Vs. JASVIR SINGH
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November 26, 2010 |
STATE OF U.P. & ORS. Vs. SATYAVRAT SINGH
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November 11, 2010 |
STATE OF U.P. AND ORS. Vs. HIRENDRA PAL SINGH ETC.
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December 7, 2010 |
STATE OF U.P. AND ORS. Vs. SANGAM NATH PANDEY AND ORS.
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February 10, 2010 |
STATE OF UP Vs. BHUPENDRA NATH TRIPATHI
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October 29, 2010 |
STATE OF UP Vs. MUNNI RAM
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October 26, 2010 |
STATE OF UP Vs. SANTOSH KUMAR MISHRA
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August 3, 2010 |
STATE OF UP Vs. SIYA RAM
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August 5, 2010 |
STATE OF UP Vs. NEERAJ CHAUBEY
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September 16, 2010 |
STATE OF UTTAR PRADESH Vs. VAM ORGANIC CHEMICALS LIMITED
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February 26, 2010 |
STATE OF UTTAR PRADESH Vs. ITWARI
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August 11, 2010 |
STATE OF UTTARANCHAL Vs. BALWANT SINGH CHAUFAL
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January 18, 2010 |
STATE OF UTTARANCHAL Vs. KHURANA BROTHERS
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October 27, 2010 |
STATE OF UTTARANCHAL Vs. SANDEEP KUMAR SINGH
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October 7, 2010 |
STATE OF WEST BENGAL Vs. BIRESWAR DUTTA ESTATE PRIVATE LTD
|
November 18, 2010 |
STATE OF WEST BENGAL Vs. SUBHAS KUMAR CHATTERJEE
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August 17, 2010 |
STATE OF WEST BENGAL Vs. WEST BENGL MINIMUM WAGES INSPECTORS ASSOCIATION
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March 15, 2010 |
STATE OF WEST BENGAL Vs. COMMITTEE FOR PROTECTION OF DEMOCRATIC
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February 17, 2010 |
STATE OF WEST BENGAL Vs. KAMAL PRASAD
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February 16, 2010 |
STATE OF WEST BENGAL Vs. S K NURUL AMIN
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July 5, 2010 |
STATE OF WEST BENGAL Vs. PRANAB KUMAR MOITRA
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December 9, 2010 |
STATE POLLUTION CONTROL BOARD, ORISSA Vs. JAGANNATH STONE CRUSHER
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July 6, 2010 |
STEEL AUTHORITY OF INDIA LTD Vs. DIBYENDU BHATTACHARYA
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October 29, 2010 |
STEEL AUTHORITY OF INDIA LTD. AND ORS. Vs. DIBYENDU BHATTACHARYA
|
February 8, 2010 |
SUBHADRA Vs. THANKAM
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July 8, 2010 |
SUBHAN RAO Vs. PARVATHI BAI
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September 14, 2010 |
SUBHASH CHAND Vs. STATE OF HARYANA
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December 16, 2010 |
SUBRATA DAS Vs. STATE OF JHARKHAND
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October 22, 2010 |
SUDAM SHANKAR KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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August 30, 2010 |
SUDHA Vs. PRESIDENT ADVOCATES ASSOCIATION
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October 22, 2010 |
SUDHAKARAN Vs. STATE OF KERALA
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October 26, 2010 |
SUDHIR BHASKARRAO TAMBE Vs. HEMANT YASHWANT DHAGE AND ORS
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April 12, 2010 |
SUDHIR KUMAR Vs. STATE OF PUNJAB
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January 14, 2010 |
SUHRID SINGH ALIAS SARDOOL SINGH Vs. RANDHIR SINGH
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March 29, 2010 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
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November 12, 2010 |
SUKHENDRA SINGH Vs. STATE OF UP
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August 26, 2010 |
SULOCHANA CHANDRAKANT GALANDE Vs. PUNE MUNICIPAL TRANSPORT
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August 3, 2010 |
SUMANA BHASIN Vs. NEERAJ BHASIN
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March 18, 2010 |
SUMITOMO HE AVY INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS COMMISSION OF INDIA
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July 28, 2010 |
SUNDER SINGH Vs. STATE OF UTTARANCHAL
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September 16, 2010 |
SUNDERLAL KANAIYALAL BHATIJA Vs. STATE OF MAHARASHTRA
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March 31, 2010 |
SUNIL KUMAR Vs. STATE OF U P
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January 6, 2010 |
SUNIL KUMAR SAMBHUDAYAL GUPTA Vs. STATE OF MAHARASHTRA
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November 11, 2010 |
SUNITA JHA Vs. STATE OF JHARKHAND
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September 13, 2010 |
SUPER BAZAR KARAMCHARI HITESHI SANGTHAN Vs. RAMESH CHANDER AGARWAL & ORS
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August 13, 2010 |
SUPREME PAPER MILLS LTD Vs. ASST COMMNR COMMERCIAL TAXES CALCUTTA
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March 25, 2010 |
SURAJ Vs. STATE OF UP
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July 6, 2010 |
SURAJ BHAN MEENA Vs. STATE OF RAJASTHAN
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December 7, 2010 |
SURAJ BHAN MEENA AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
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December 10, 2010 |
SURAJ MAL RAM NIWAS OIL MILLS P LTD Vs. UNITED INDIA INSURANCE CO LTD
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October 8, 2010 |
SURENDER Vs. GADDA BALAIAH
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December 7, 2010 |
SURENDER PASWAN Vs. STATE OF BIHAR
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April 19, 2010 |
SURENDRA NATH PANDEY Vs. UP CO OPERATIVE BANK LTD
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January 19, 2010 |
SURENDRA NATH PANDEY AND ORS. Vs. U.P. COOPERATIVE BANK LTD. AND ANR.
|
January 28, 2010 |
SURENDRA PAL Vs. STATE OF UP
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September 16, 2010 |
SURENDRA PRATAP SINGH Vs. STATE OF UP
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September 15, 2010 |
SURESH PRASAD SINGH Vs. DULHIN PHULKUMARI DEVI
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May 12, 2010 |
SUSHIL KUMAR SINGHAL Vs. REGIONAL MANAGER
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August 10, 2010 |
SUSHILA CHEMICALS PVT LTD Vs. BHARAT COKING COAL LTD
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September 15, 2010 |
SUVARNALATA Vs. MOHAN ANANDRAO DESHMUKH
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April 5, 2010 |
SWAMI NATH Vs. NIRMAL SINGH
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September 7, 2010 |
SWAMI PRASAD Vs. LAKHAN SINGH
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March 8, 2010 |
SWARAJ ENGINES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 6, 2010 |
SWAYAM PRAKASH ASHRAMAM Vs. G ANANDAVALLY AMMA
|
January 5, 2010 |
SYED AKBAR IRFAN Vs. STATE OF KARNATAKA
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January 8, 2010 |
SYED ASHWAQ AHMED Vs. JT SECRETARY AND CHIEF PASSPORT
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September 9, 2010 |
SYED BASHIR UD DIN QADRI Vs. NAZIR AHMED SHAH
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March 10, 2010 |
SYED MOHIDEEN Vs. RAMANATHAURA PERIA MOGALLAM JAMATH
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July 21, 2010 |
T G ASHOK KUMAR Vs. GOVINDAMMAL
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December 8, 2010 |
T G N KUMAR Vs. STATE OF KERALA
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January 14, 2010 |
T NARASIMHULU Vs. STATE OF A P
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May 11, 2010 |
T R F LIMITED Vs. COMMISSIONER OF INCOME TAX RANCHI
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February 9, 2010 |
T. N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
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April 23, 2010 |
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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April 22, 2010 |
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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January 29, 2010 |
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA AND OTHERS
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August 16, 2010 |
T.N.GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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August 9, 2010 |
T.T. INDUSTRIES Vs. HARJEET KAUR
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September 9, 2010 |
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June 8, 2010 |
TAMIL NADU HOUSING BOARD Vs. L CHANDRASEKARAN
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January 29, 2010 |
TAMIL NADU HOUSING BOARD CHENNAI Vs. M MEIYAPPAN
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October 29, 2010 |
TASSADIQ HUSSAIN Vs. MOHD RASHID QURESHI
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November 23, 2010 |
TATA MEMORIAL HOSPITAL WORKERS UNION Vs. TATA MEMORIAL CENTRE
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August 9, 2010 |
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September 9, 2010 |
TECHNOGLOBE Vs. STATE OF TAMIL NADU
|
November 16, 2010 |
TEHRI HYDRO DEVELOPMENT CORPORATION Vs. ALSTOM HYDRO FRANCE
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March 26, 2010 |
THAKUR KULDEEP SINGH Vs. UNION OF INDIA
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March 8, 2010 |
THAMMAIAH GOWDA Vs. SHEKAR
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April 20, 2010 |
THANA SINGH Vs. CENTRAL BUREAU OF NARCOTICS
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August 30, 2010 |
THANU RAM Vs. STATE OF MP
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October 5, 2010 |
THATHAMSETTY SURESH Vs. STATE OF A P
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November 22, 2010 |
THOTA GANGA LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH
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July 13, 2010 |
TOTGARS COOPERATIVE SALE SOCIETY LIMITED Vs. INCOME TAX OFFICER KARNATAKA
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February 8, 2010 |
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs. SAI RENEWABLE POWER PVT LTD
|
July 8, 2010 |
TRANSPORT AND DOCK WORKERS UNION Vs. MUMBAI PORT TRUST
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TRF (T.R.F.) LIMITED Vs. COMMISSIONER OF INCOME TAX, RANCHI
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February 9, 2010 |
TRIMEX INTERNATIONAL FZE LTD Vs. VEDANTA ALUMINIUM LTD
|
January 22, 2010 |
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA
|
June 17, 2010 |
TRIVENI ENGINEERING AND INDUST LTD Vs. JASWANT SINGH
|
August 11, 2010 |
TRUST JAMA MASJID WAQF NO 31 Vs. LAKSHMI TALKIES
|
August 16, 2010 |
TUKARAM S DIGHOLE Vs. MANIKRAO SHIVAJI KOKATE
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February 5, 2010 |
TVS FINANCE AND SERVICES LTD Vs. H SHIVAKUMAR
|
October 1, 2010 |
U P AVAS EVAM VIKAS PARISHAD Vs. RAM CHANDRA AGARWAL
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September 21, 2010 |
U P POWER CORPORATION LIMITED Vs. AMAUSI TEXTILE MILLS LIMITED
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May 7, 2010 |
UCO BANK & ORS Vs. PRABHAKAR SADASHIV KARVADE
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May 20, 2010 |
UDAY CHAKRABORTY Vs. STATE OF WEST BENGAL
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July 8, 2010 |
UDHO DASS Vs. STATE OF HARYANA
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April 21, 2010 |
UMA SHANKAR SINGH Vs. STATE OF BIHAR
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September 9, 2010 |
UMESH KUMAR SINHA Vs. STATE OF BIHAR
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April 16, 2010 |
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
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July 19, 2010 |
UNION OF INDIA Vs. MINI INDIA HOUSING COOPERATIVE SOCIETY
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April 27, 2010 |
UNION OF INDIA Vs. NIRMALA MITRA
|
January 6, 2010 |
UNION OF INDIA Vs. ALOK KUMAR
|
April 16, 2010 |
UNION OF INDIA Vs. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION
|
May 11, 2010 |
UNION OF INDIA Vs. RAMESH RAM
|
May 7, 2010 |
UNION OF INDIA Vs. JAGDISH PANDEY
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July 8, 2010 |
UNION OF INDIA Vs. AJAY WAHI
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July 6, 2010 |
UNION OF INDIA Vs. RAM PRAKASH
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July 5, 2010 |
UNION OF INDIA Vs. PRITILATA NANDA
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July 16, 2010 |
UNION OF INDIA Vs. P N NATARANJAN
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February 10, 2010 |
UNION OF INDIA Vs. HARBANS SINGH TULI AND SONS BUILD P LTD
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January 20, 2010 |
UNION OF INDIA Vs. R K CHOPRA
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February 1, 2010 |
UNION OF INDIA Vs. RAKESH KUMAR
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January 12, 2010 |
UNION OF INDIA Vs. RAJA MOHAMMED AMIR MOHAMMED KHAN
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January 19, 2010 |
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January 15, 2010 |
UNION OF INDIA Vs. NEELAM ENGINEERING AND CONSTRUCTION COMPANY
|
March 10, 2010 |
UNION OF INDIA Vs. SENETH MUNDA
|
March 10, 2010 |
UNION OF INDIA Vs. DINESH KUMAR
|
February 16, 2010 |
UNION OF INDIA Vs. HEMRAJ SINGH CHAUHAN
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March 23, 2010 |
UNION OF INDIA Vs. C S SIDHU
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March 31, 2010 |
UNION OF INDIA Vs. V N SINGH
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April 8, 2010 |
UNION OF INDIA Vs. NARINDERJIT SINGH SIDHU
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September 29, 2010 |
UNION OF INDIA Vs. KAMLA VERMA
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August 13, 2010 |
UNION OF INDIA Vs. BHASKARENDU DATTA MAJUMDAR
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August 27, 2010 |
UNION OF INDIA Vs. P C RAMAKRISHNAYYA
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August 18, 2010 |
UNION OF INDIA Vs. R VASUDEVA MURTHY
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August 6, 2010 |
UNION OF INDIA Vs. MAHAVEER C SINGHVI
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July 29, 2010 |
UNION OF INDIA Vs. A S PILLAI
|
November 19, 2010 |
UNION OF INDIA Vs. SURESH KUMAR NAYAK
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November 25, 2010 |
UNION OF INDIA Vs. PRINCE RUBBER INDUSTRIES
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December 3, 2010 |
UNION OF INDIA Vs. A DURAIRAJ
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December 1, 2010 |
UNION OF INDIA Vs. HARI SINGH
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September 10, 2010 |
UNION OF INDIA Vs. M/S AMBIKA CONSTRUCTION
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September 22, 2010 |
UNION OF INDIA Vs. MANGAL TEXTILE MILLS INDIA PRIVATE LIMITED
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February 18, 2010 |
UNION OF INDIA Vs. VIJAY PAL SINGH
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May 18, 2010 |
UNION OF INDIA Vs. ALEMBIC GLASS INDUSTRIES LIMITED
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May 6, 2010 |
UNION OF INDIA Vs. BRIJ BHUSHAN SHARMA
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January 15, 2010 |
UNION OF INDIA Vs. INDIAN NATIONAL SHIPOWNERS ASSOCIATION
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December 1, 2010 |
UNION OF INDIA Vs. RAJNISH KUMAR TULI
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January 4, 2010 |
UNION OF INDIA (UOI) AND ANR. Vs. P.N. NATARAJAN AND ORS.
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October 29, 2010 |
UNITED BANK OF INDIA Vs. SATYAWATI TONDON
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July 26, 2010 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHILA DATTA
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December 3, 2010 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KANTIKA COLOUR LAB
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May 6, 2010 |
UP LAND DEVELOPMENT CORPORATION Vs. MOHD KHURSHEED ANWAR
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July 5, 2010 |
UP STATE ROAD TRANSPORT CORPORATION Vs. SURESH CHAND SHARMA
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May 26, 2010 |
UTPAL DAS Vs. STATE OF WEST BENGAL
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May 7, 2010 |
UTTAM CHAKRABORTY Vs. STATE OF ASSAM
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April 6, 2010 |
UTTARANCHAL PEY JAL S V A N NIGAM Vs. ARVIND GARG
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January 18, 2010 |
V AYYANNA Vs. GOVT OF A P
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September 23, 2010 |
V K ENTERPRISES Vs. SHIVA STEELS
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August 4, 2010 |
V KISHAN RAO Vs. NIKHIL SUPER SPECIALITY HOSPITAL
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March 8, 2010 |
V N SHRIKHANDE Vs. ANITA SENA FERNANDES
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October 20, 2010 |
V P SHRIVASTAVA Vs. INDIAN EXPLOSIVES LTD
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September 24, 2010 |
V RAMAKRISHNA RAO Vs. SINGARENI COLLIERIES COMPANY
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October 5, 2010 |
V RANGANATHAN Vs. N BASKARAN
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September 16, 2010 |
V.PAVITHRAN Vs. SIRAF
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July 12, 2010 |
VA TECH ESCHER WYASS FLOVEL LTD Vs. M P S E BOARD
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January 14, 2010 |
VAN VIBHAG KARAMCHARI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT Vs. RAMESH CHANDER
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October 19, 2010 |
VARINDER PARTAP SINGH SANDHU Vs. PRITAM SINGH SARINH
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April 12, 2010 |
VARUN CHAUDHARY Vs. STATE OF RAJASTHAN
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October 29, 2010 |
VASI ALIAS VASIO PRABHATABHAI RABARI Vs. STATE OF GUJARAT
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April 12, 2010 |
VELAYUDHAN V.R. AND ORS. Vs. T.M. POULOSE AND ORS.
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March 11, 2010 |
VENTURE GLOBAL ENGINEERING Vs. SATYAM COMPUTER SERVICES LTD
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August 11, 2010 |
VIJAY ALIAS CHINEE Vs. STATE OF MADHYA PRADESH
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July 27, 2010 |
VIJAY KUMAR ARORA Vs. STATE GOVT OF NCT OF DELHI
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January 13, 2010 |
VIJAY KUMAR SHARMA ALIAS MANJU Vs. RAGHUNANDAN SHARMA ALIAS BABURAM
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January 5, 2010 |
VIJAY KUMAR TALWAR Vs. COMMISSIONER OF INCOME TAX DELHI
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December 6, 2010 |
VIJAYA BANK Vs. COMMISSIONER OF INCOME TAX
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April 15, 2010 |
VIJAYA BANK Vs. SHYAMAL KUMAR LODH
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July 6, 2010 |
VIJAYKUMAR Vs. STATE OF MAHARASHTRA & ORS.
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May 17, 2010 |
VIJAYSINH CHANDUBHA JADEJA Vs. STATE OF GUJARAT
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October 29, 2010 |
VIJENDRA KUMAR ALIAS VIJAY Vs. STATE OF DELHI
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April 28, 2010 |
VIJENDRA KUMAR VERMA Vs. PUBLIC SERVICE COMMISSION UTTARAKHAND
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October 8, 2010 |
VIJETA GAJRA Vs. STATE OF NCT OF DELHI
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July 8, 2010 |
VIKAS CHAUDHARY Vs. STATE OF NCT OF DELHI
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August 11, 2010 |
VIKRAM SINGH Vs. STATE OF PUNJAB
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January 25, 2010 |
VIKRAM VIR VOHRA Vs. SHALINI BHALLA
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March 25, 2010 |
VILLAYATI RAM MITTAL PVT LTD Vs. UNION OF INDIA
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September 21, 2010 |
VILLIANUR IYARKKAI PADUKAPPU MAIYAM Vs. UNION OF INDIA
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May 14, 2010 |
VILLIANUR IYARKKAI PADUKAPPU MAIYAM Vs. UNION OF INDIA
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November 12, 2010 |
VINAYKISHORE PUNAMCHAND MUNDHADA Vs. BHUMI KALPATARU
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August 5, 2010 |
VINEDALE DISTILLERIES LTD Vs. DENA BANK
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January 11, 2010 |
VINISHA JITESH TOLANI ALIAS MANMEET LAGHMANI Vs. JITESH KISHORE TOLANI
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April 28, 2010 |
VINOD KUMAR ALIAS BITTU Vs. STATE OF DELHI
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July 16, 2010 |
VINOD SETH Vs. DEVINDER BAJAJ
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July 5, 2010 |
VIRENDER PRASAD SINGH Vs. RAJESH BHARDWAJ
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August 16, 2010 |
VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
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August 9, 2010 |
VISHNU Vs. JAYA
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April 20, 2010 |
VITHAL LAXMAN CHALAWADI Vs. STATE OF KARNATAKA
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October 19, 2010 |
VODAFONE INTERNATIONAL HOLDINGS B V Vs. UNION OF INDIA
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November 15, 2010 |
VOICE OF INDIA Vs. UNION OF INDIA
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September 20, 2010 |
WASIM AHMED SAEED Vs. UNION OF INDIA
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September 15, 2010 |
WASIM AHMED SAEED Vs. UNION OF INDIA
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October 26, 2010 |
WASIM AHMED SAEED Vs. UNION OF INDIA (UOI) AND ORS.
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May 12, 2010 |
WEST BENGAL ELECTRICITY REGULATORY COMMISSION Vs. HINDALCO INDUSTRIES LTD
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April 22, 2010 |
WEST BENGAL STATE WAREHOUSING CORPORATION Vs. INDRAPURI STUDIO PVT LTD
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October 19, 2010 |
XEROX INDIA LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
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November 22, 2010 |
YADAVA KUMAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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August 31, 2010 |
YOGESHWAR PRASAD Vs. NATIONAL INST EDU PLANNING AND ADMN
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October 21, 2010 |
ZAKIR HUSSAIN PRIMARY TEACHERS EDUCATION COLLEGE Vs. STATE OF BIHAR
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March 16, 2010 |
ZAKIYA BEGUM Vs. SHANAZ ALI
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August 9, 2010 |
ZAMEER AHMED LATIFUR REHMAN SHEIKH Vs. STATE OF MAHARASHTRA
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April 23, 2010 |
ZONAL MANAGER Vs. DEVI ISPAT LTD
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July 30, 2010 |