REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
IN RE: NETWORKING OF RIVERS Vs. STATE	April 8, 2005
SANTOKH SINGH Vs. CHANDIGARH ADMINISTRATION	December 14, 2005
TATA TELESERVICES LTD. Vs. COMMISSIONER OF CUSTOMS	December 13, 2005
A B C INDIA LTD Vs. STATE OF ASSAM	August 4, 2005
A MAIMOONA Vs. STATE OF TAMIL NADU	December 16, 2005
A N VENKATESH Vs. STATE OF KARNATAKA	August 8, 2005
A P PUBLIC SERVICE COMMISSION Vs. KONETI VENKATESWARULU	August 30, 2005
A P S R T C Vs. REGIONAL TRANSPORT AUTHORITY	April 28, 2005
AANAIMUTHU THEVAR Vs. ALAGAMMAL	July 12, 2005
ABANI K DEBNATH Vs. STATE OF TRIPURA	November 22, 2005
ABDUL RAIS Vs. MADHYA PRADESH WAKF BOARD	January 3, 2005
ACHAL MISRA Vs. RAMA SHANKER SINGH	April 11, 2005
ADALAT PRASAD Vs. ROOPLAL JINDAL	May 28, 2005
ADIL JAMSHED FRENCHMAN Vs. SARDAR DASTUR SCHOOL TRUST	February 14, 2005
ADMINISTRATOR KAMALA NEHRU MEMORIAL HOSPITAL Vs. VINOD KUMAR	December 8, 2005
ADMINISTRATOR OF SPECIFIED UNDERTAKING OF THE U T I Vs. GARWARE POLYESTER LTD	May 9, 2005
ADRI DHARAN DAS Vs. STATE OF W B	February 21, 2005
AEON'S CONSTRUCTION PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	April 20, 2005
AGASTYAR TRUST Vs. COMMISSIONER AND SEC RETARY TO GOVT REVENUE DEPARTMENT	March 15, 2005
AHMED NOORMOHMED BHATTI Vs. STATE OF GUJARAT	March 16, 2005
AIR INDIA EMPLOYEES SELF CONTRIBUTORY SUPERNNUATION PENSION SCHEME Vs. KURIAKOSE V CHERIAN	October 3, 2005
AIR INDIA LTD Vs. VISHAL CAPOOR	September 28, 2005
AJAD SINGH Vs. CHATRA	February 14, 2005
AJAI AGARWAL Vs. HAR GOVIND PRASAD SINGHAL	November 8, 2005
AJAY KUMAR SHARMA Vs. STATE OF U P	August 29, 2005
AJENDRAPRASADJI NARENDRAPRASADJI PANDEY Vs. SWAMY K NARAYANDASJI	May 13, 2005
AJIT KUMAR NAG Vs. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD	September 19, 2005
AJMER SINGH Vs. STATE OF PUNJAB	July 22, 2005
ALKA SYNTHETICS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	April 6, 2005
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	April 18, 2005
ALL INDIA JUDGES ASSOCN Vs. UNION OF INDIA	April 4, 2005
ALLAHABAD JAL SANSTHAN Vs. DAYA SHANKAR RAI	May 3, 2005
ALMITRA H. PATEL Vs. UNION OF INDIA	May 6, 2005
AMAR ALCOHOLI LTD Vs. SICOM LTD	November 8, 2005
AMAR AMIT JALNA ALLOYS (P) LTD. Vs. MAHARASHTRA STATE ELECTRICITY BOARD	October 20, 2005
AMAR KUMAR SEN Vs. GITA RANI DAS	October 5, 2005
AMARENDRA KOMALAM Vs. USHA SINHA	April 7, 2005
AMARSINGH RAMJIBHAI BAROT Vs. STATE OF GUJARAT	September 19, 2005
AMBADAS SITARAM MORE Vs. MURLIDHAR DIGAMBER	April 7, 2005
AMIT KUMAR SHAW Vs. FARIDA KHATOON	April 13, 2005
AMIT PRODUCTS INDIA LTD Vs. CHIEF ENGINEER O and M CIRCLE	September 2, 2005
AMIT SINGH ALIAS CHINTU Vs. STATE OF U P	November 25, 2005
AMITA Vs. UNION OF INDIA	August 11, 2005
AMMASI ROUNDER Vs. GOVINDAMMAL	April 26, 2005
AMRENDRA KUMAR PANDEY Vs. TRIVENI SHEET GLASS WORKS LTD	August 30, 2005
AMRIT FOODS Vs. COMMISSIONER OF CENTRAL EXCISE, UTTAR PRADESH	October 26, 2005
AMTESHWAR ANAND Vs. VIRENDER MOHAN SINGH	October 7, 2005
ANAND NISHIKAWA CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 23, 2005
ANANDWARDHAN Vs. PANDURANG	January 24, 2005
ANANT CONSTRUCTION CO. Vs. GOVERNMENT LABOUR OFFICER AND INSPECTOR	October 3, 2005
ANANTLAL GHOSH Vs. STATE OF W B	September 7, 2005
ANDERSON WRIGHT AND CO Vs. AMAR NATH ROY	April 19, 2005
ANDHRA BANK Vs. OFFICIAL LIQUIDATOR	March 14, 2005
ANDHRA BANK Vs. BHANU ENGINEERING CORPORATION	April 6, 2005
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ABDUL KAREEM	August 2, 2005
ANGREJ KAUR Vs. UNION OF INDIA	May 3, 2005
ANIGLASE YOHANNAN Vs. RAMLATHA	September 23, 2005
ANIL BALUNI Vs. SURENDRA SINGH NEGI	July 14, 2005
ANIL KUMAR JHA Vs. UNION OF INDIA	March 9, 2005
ANINDITA DAS Vs. SRIJIT DAS	August 29, 2005
ANOOP SINGH Vs. K. N. GARG	November 24, 2005
ANWARI BEGUM Vs. SHER MOHAMMAD	September 19, 2005
ANWARUL HAQ Vs. STATE OF UTTAR PRADESH	April 26, 2005
ANZ GRINDLAYS BANK LTD Vs. UNION OF INDIA	November 8, 2005
ARDY INTERNATIONAL (P) LTD Vs. INSPIRATION CLOTHES & U	December 8, 2005
ARJUN MUNDA Vs. GOVERNOR OF JHARKHAND	March 14, 2005
ARJUNAN Vs. STATE	July 15, 2005
ARVIND KUMAR SAXENA Vs. BRIJ RAJ KISHORE RANGA	September 28, 2005
ARVIND MOHAN JOHARI Vs. STATE OF U P	May 4, 2005
ARVIND SUD Vs. UNION OF INDIA	October 25, 2005
ASHOK LANKA Vs. RISHI DIXIT	May 11, 2005
ASHOKA SMOKELESS COAL INDUSRIES PVT LTD Vs. UNION OF INDIA	December 12, 2005
ASHUTOSH Vs. STATE OF RAJASTHAN	August 30, 2005
ASHWANI KUMAR Vs. STATE OF UTTARANCHAL	March 10, 2005
ASHWANI KUMAR Vs. STATE OF HARYANA	January 20, 2005
ASSAM SMALL SCALE IND DEV CORP LTD Vs. J D PHARMACEUTICALS	October 7, 2005
ASSISTANT COMMISSIONER OF CUSTOMS Vs. FRANCIS ODILLO ROEZER	March 4, 2005
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF M P	April 5, 2005
ASSOCIATION OF SYNTHETIC FIBRE INDUSTRIES Vs. APOLLO TYRES LIMITED	August 22, 2005
ASSOCIATION OF SYNTHETIC FIBRE INDUSTRY Vs. J. K. INDUSTRIES LTD.	April 4, 2005
ATEEF NASIR MULLA Vs. STATE OF MAHARASHTRA	August 24, 2005
ATMA RAM Vs. SHAKUNTALA RANI	August 30, 2005
AYODHYA SINGH Vs. STATE OF BIHAR	February 3, 2005
B C DALAL Vs. CUSTODIAN	August 29, 2005
B LEELAVATHI Vs. HONNAMMA	May 6, 2005
B P ACHALA ANAND Vs. S APPI REDDY	February 11, 2005
B.V. STAR Vs. COMMR. OF CUSTOMS	September 23, 2005
BABBA ALIAS SHANKAR RAGHUMAN ROHIDA Vs. STATE OF MAHARASHTRA	April 18, 2005
BABUBHAI ODHAVJI PATEL Vs. STATE OF GUJARAT	October 27, 2005
BABULAL Vs. MUNICIPAL CORPN., RATLAM	July 15, 2005
BADRI LAL Vs. CHANDAN SINGH	February 3, 2005
BADRI PRASAD Vs. UNION OF INDIA	April 6, 2005
BADRI PRASAD Vs. UNION OF INDIA	May 6, 2005
BADRI RAI Vs. UNION OF INDIA	May 6, 2005
BADRILAL Vs. STATE OF M P	July 11, 2005
BAGIRATH SINGH Vs. STATE OF HARYANA	September 6, 2005
BAL PATIL Vs. UNION OF INDIA	August 8, 2005
BALAJI RICE MILL Vs. STATE OF KARNATAKA	March 31, 2005
BALAKRISHNA H SAWANT Vs. SANGLI MIRAJ and KUPWAD CITY M CORPORATION	February 23, 2005
BALASARIA CONSTRUCTION P LTD Vs. HANUMAN SEVA TRUST	November 8, 2005
BALBHADURASINH INDURASINHJI ZALA Vs. SHANKU CONCRETE PVT LTD	October 27, 2005
BALBIR SINGH Vs. STATE OF PUNJAB	March 3, 2005
BALBIR SINGH WASU Vs. LAKHBIR SINGH	February 28, 2005
BALDEV SINGH Vs. UNION OF INDIA	October 28, 2005
BALDEV SINGH BAJWA Vs. MONISH SAINI	October 5, 2005
BALI SINGH Vs. STATE OF U P	February 15, 2005
BALKAR SINGH Vs. JAGDISH KUMAR	February 22, 2005
BALWAN SINGH Vs. STATE OF HARYANA	April 27, 2005
BALWANT SINGH Vs. DARSHAN SINGH	April 26, 2005
BALWINDER SINGH Vs. ASSTT COMMR CUSTOMS AND CENTRAL EXCISE	February 22, 2005
BANARSI DASS Vs. TEEKU DUTTA	April 27, 2005
BANGALORE DEVELOPMENT AUTHORITY Vs. R HANUMAIAH	October 3, 2005
BANHISIKHA ROY NOW SENGUPTA Vs. SOMNATH ROY	July 25, 2005
BANK OF BARODA Vs. GHEMARBHAI HARJIBHAI RABARI	March 17, 2005
BANK OF INDIA Vs. AVINASH D MANDIVIKAR	September 14, 2005
BASAVARAJAPPA Vs. GURUBASAMMA	February 1, 2005
BATALA CO OP SUGAR MILLS LTD Vs. SOWARAN SINGH	October 7, 2005
BECHARA KORA MODI Vs. STATE OF WEST BENGAL	September 20, 2005
BHADEI RAI Vs. UNION OF INDIA	May 6, 2005
BHAGAWATI OXYGEN LTD Vs. HINDUSTAN COPPER LTD	April 5, 2005
BHAGWAN DASS Vs. KAMAL ABROL	May 11, 2005
BHAGWATI DEVELOPERS Vs. PEERLESS GENERAL FINANCE and INVESTMENT CO	August 9, 2005
BHARAT and COMPANY Vs. TRADE TAX OFFICER	August 17, 2005
BHARAT COKING COAL LTD. Vs. SANTOSH KUMAR SINGH	March 16, 2005
BHARAT ELECTRONICS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS	March 2, 2005
BHARAT FORGE CO LTD Vs. UTTAM MANOHAR NAKATE	January 18, 2005
BHARAT HEAVY ELECTRICALS LTD Vs. M CHANDRASEKHAR REDDY	January 25, 2005
BHARTI TELENET LTD Vs. UNION OF INDIA	March 31, 2005
BHAURAO DAGDU PARALKAR Vs. STATE OF MAHARASHTRA	August 22, 2005
BHAVNESH MOHANLAL AMIN Vs. NIRMA CHEMICALS WORKS LTD	November 7, 2005
BHAVNESH MOHANLAL AMIN Vs. NIRMA CHEMICAL WORK LTD	December 15, 2005
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA	February 25, 2005
BHUNA CO OP SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX ROHTAK	February 11, 2005
BHUPENDRA SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION	December 2, 2005
BIBHUTI NATH JHA Vs. STATE OF BIHAR	February 14, 2005
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY COMPANY LIMITED	November 8, 2005
BIHAR STATE HOUSING BOARD Vs. ARUN DAKSHY	August 23, 2005
BIJAY KUMAR SARAOGI Vs. STATE OF JHARKHAND	April 26, 2005
BIJENDER SINGH Vs. STATE OF HARYANA	March 28, 2005
BIKASH TALUKDAR Vs. STATE OF W. B.	March 18, 2005
BIMLA LEKHA Vs. STATE OF RAJASTHAN	March 30, 2005
BINNY LTD Vs. V SADASIVAN	August 8, 2005
BINOD KUMAR GUPTA Vs. RAM ASHRAY MAHOTO	March 31, 2005
BIRENDRA SHARMA Vs. STATE OF BIHAR	March 4, 2005
BIRLA CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE	July 26, 2005
BISHARAT ALI RAJPUT Vs. UNION OF INDIA	March 4, 2005
BISHNA ALIAS BHISWADEB MAHATO Vs. STATE OF W B	October 28, 2005
BOARD OF CONTROL FOR CRICKET INDIA Vs. NETAJI CRICKET CLUB	January 10, 2005
BOLIN CHETIA Vs. JOGADISH BHUYAN	March 11, 2005
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. BOMBAY ENVIRONMENTAL ACTION GROUP	May 11, 2005
BOMBAY ELECTRIC SUPPLY and TRANSPORT UNDERTAKING Vs. LAFFANS INDIA PVT LTD	April 21, 2005
BRAHM DUTT Vs. UNION OF INDIA	January 20, 2005
BRIJ MOHAN LAL Vs. UNION OF INDIA	March 31, 2005
BRIJ MOHAN LAL Vs. UNION OF INDIA	November 21, 2005
BRIJ PAL SHARMA Vs. GHAZIABAD DEVELOPMENT AUTHORITY	August 18, 2005
BRITANNIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX	October 5, 2005
BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA	April 8, 2005
BUFFALO TRADERS WELFARE ASSON Vs. UNION OF INDIA	August 18, 2005
C ALBERT MORRIS Vs. K CHANDRASEKARAN	October 26, 2005
C K JIDHEESH Vs. UNION OF INDIA	October 27, 2005
C MOHAMMED Vs. STATE OF KERALA	November 18, 2005
C R PATIL Vs. STATE OF GUJARAT	July 22, 2005
C S KRISHNAMURTHY Vs. STATE OF KARNATAKA	March 29, 2005
C SUBRAMANYAM Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	March 1, 2005
C. KARUNAKARAN Vs. T. MEENAKSHI	October 6, 2005
CALCUTTA MUNICIPAL CORPO Vs. SHERY MERCANTILE PVT LTD	March 9, 2005
CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 18, 2005
CANARA BANK Vs. V K AWASTHY	March 31, 2005
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA	February 25, 2005
CCE, PUNE Vs. D.B. ELECTRONICS	September 29, 2005
CENTER FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	October 6, 2005
CENTRAL BANK RETIREES ASSOCIATION Vs. UNION OF INDIA	September 1, 2005
CENTRAL BUREAU OF INVESTIGATION Vs. MUKESH PRAVINCHANDRA SHROFF	November 29, 2005
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND	September 1, 2005
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD Vs. RAMU PASI	December 8, 2005
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMIL NADU ELECTRICITY BOARD	October 21, 2005
CHAIRMAN LIFE INSURANCE CORPORATION Vs. RAJIV KUMAR BHASKER	July 28, 2005
CHAIRMAN M P ELECTRICITY BOARD Vs. SHIV NARAYAN	August 24, 2005
CHAIRMAN OIL AND NATURAL GAS CORPORATION LTD Vs. SHYAMAL CHANDRA BHOWMIK	November 23, 2005
CHAIRMAN STATE BANK OF INDIA Vs. H C AGARWAL	February 3, 2005
CHAIRMAN, M.P. ELECTRICITY BOARD AND OTHERS Vs. SHIV NARAYAN AND ANOTHER	October 27, 2005
CHAKRAVARTHY Vs. STATE OF TAMIL NADU	September 27, 2005
CHANDER PAL SINGH Vs. AJAY KUMAR JOSHI	October 5, 2005
CHANDRA PRAKASH AGARWAL Vs. BHAGIRATH AGARWAL	February 4, 2005
CHANNY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	April 5, 2005
CHANRANJEET SINGH Vs. RAVEENDRA KAUR	October 4, 2005
CHARANJIT LAL MEHRA Vs. KAMAL SAROJ MAHAJAN	March 11, 2005
CHELLAMMAL Vs. KAILASAM	April 13, 2005
CHENNAMMAL Vs. MUNIMALAIYAN	October 19, 2005
CHERIPALLI MADAR Vs. ASSISTANT DIVISION ENGINEERS	April 26, 2005
CHIEF ENGINEER CONSTRUCTION Vs. KESHAVA RAO	March 9, 2005
CHIEF SECRETARY Vs. STUDENTS OF A P A U	January 27, 2005
CHIRANJI LAL Vs. HARI DAS	May 13, 2005
CHRISTIAN MEDICAL COLLEGE Vs. STATE OF TAMIL NADU	July 25, 2005
CHRISTOPHER BARLA Vs. BASUDEV NAIK	January 27, 2005
CHURCH OF NORTH OF INDIA Vs. LAVAJIBHAI RATANJIBHAI	May 3, 2005
CIFCO PROPERTIES PVT LTD Vs. CUSTODIAN	March 31, 2005
CLAUDE LILA PARULEKAR Vs. SAKAL PAPERS P LTD	March 18, 2005
COAL INDIA LTD. Vs. ARDHENDU BIKAS BHATTACHARJEE	April 4, 2005
COCHIN FROZEN FOOD EXPORTS (P) LTD. Vs. VANCHINAD AGENCIES	January 20, 2005
COCHIN HOTELS CO P LTD Vs. KAIRALI GRANITES	February 4, 2005
COL ANIL KAK Vs. MUNICIPAL CORPORATION INDORE	September 19, 2005
COLA INDIA LTD Vs. IMENK SOU	March 3, 2005
COLLECTOR OF CENTRAL EXCISE Vs. BESTA COSMETIC LTD	March 9, 2005
COLLECTOR OF CENTRAL EXCISE Vs. DELTON CABLES LTD	February 15, 2005
COLLECTOR OF CENTRAL EXCISE Vs. PHIL CORPORATION LTD	January 19, 2005
COLLECTOR OF CENTRAL EXCISE Vs. SHIVALIK AGRO POLY PRODUCTS LTD	April 19, 2005
COLLECTOR OF CENTRAL EXCISE BARODA Vs. BESTA COSMETICS LTD	March 9, 2005
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. MATADOR FOAM	January 5, 2005
COLLECTOR OF CENTRAL EXCISE PUNE Vs. BAJAJ TEMPO LTD	February 7, 2005
COMDR SURESHWAR D SINHA Vs. U O I	August 11, 2005
COMMERCIAL TAXES OFFICER JODHPUR Vs. DERBY TEXTILES LTD	December 1, 2005
COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENT Vs. P SHANMUGAMA	January 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ESWARAN and SONS ENGINEERS LTD	January 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEOCON INTERNATIONAL LTD	January 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. I T C LTD	February 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. POONA BOTTLING CO LTD	February 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ACORN ENGG LTD	February 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. C M S COMPUTERS PVT LTD	February 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. METRO TYRES LTD	February 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SURBHI ENTERPRISES	February 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MARIGOLD PAINTS P LTD	March 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. J K DRUGS and PHARMACEUTICALS LTD	March 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SUJATA TEXTILE MILLS LTD	March 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN WOOLLENS LTD	March 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAMA VISION LTD	March 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DUCKSOLE I LTD	February 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CIBA SPECIALITY CHEMICALS LTD	February 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN SAFETY GLASS WORKS LTD	February 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAJESTIC AUTO LTD	April 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRIMELLA SANITARY PRODUCTS	April 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CARRIER AIRCON LTD	May 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. APOLLO TYRES LTD	May 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD	March 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HERO HONDA MOTORS LTD	April 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAJIV TEXTILE INDUSTRIES	April 15, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GRASIM INDUSTRIES LTD	April 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RURAL ENGG CO PVT LTD	April 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAHARSHI AYURVEDA CORPORATION LTD	December 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. S KUMARS LTD	November 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. IFGT REFRACTORIES LTD	August 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. S R TISSUES PVT LTD	August 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MANIKGARH CEMENT LTD	August 23, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BISLERI INTERNATIONAL PVT LTD	July 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. APEX TRADERS	July 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ALDEC CORPORATION	September 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HARI CHAND SHRI GOPAL	October 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. UNIVERSAL LUGGAGE MANUFACTURING CO. LTD	November 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAZAGON DOCK LTD.	July 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LLOYDS STEELS INDUSTRIES LIMITED	March 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. L.H. SUGAR FACTORIES LTD.	July 27, 2005
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. GINNI FILAMENTS LTD	February 17, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. CEAT LTD	February 17, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS GUJARAT Vs. PAN PIPES	December 1, 2005
COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. AKAY COSMETICS PVT LTD	April 1, 2005
COMMISSIONER OF CENTRAL EXCISE BOLPUR Vs. RATAN MELTING AND WIRE INDUSTRIES CALCUTTA	February 23, 2005
COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. HINDUSTAN NATIONAL GLASS AND IND LTD	March 11, 2005
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. DUNLOP INDIA LTD	January 25, 2005
COMMISSIONER OF CENTRAL EXCISE GOA Vs. M R F LTD	January 25, 2005
COMMISSIONER OF CENTRAL EXCISE HYDRABAD Vs. SUNDER STELLS LTD	February 9, 2005
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. DABUR INDIA LTD	April 1, 2005
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. UNIVERSAL GLASS LTD	March 11, 2005
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. CEAT LTD	January 25, 2005
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. PARLE INTERNATIONAL LTD	March 16, 2005
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. JOHNSON and JOHNSON LTD	September 22, 2005
COMMISSIONER OF CENTRAL EXCISE NAGPUR Vs. SIMPLEX MILLS CO LTD	March 1, 2005
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. SAPNA FOAM UDYOG LTD	January 5, 2005
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. HARI CHAND SHRI GOPAL	October 31, 2005
COMMISSIONER OF CENTRAL EXCISE PUNE Vs. ABHI CHEMICAL AND PHARMACEUTICALS PVT LTD	February 21, 2005
COMMISSIONER OF COLLEGIATE EDUCATION Vs. M MADHUSUDHAN REDDY	April 8, 2005
COMMISSIONER OF COSTOMS Vs. GUJARAT PERSTORP ELECTRONICS LTD	August 5, 2005
COMMISSIONER OF CUSTOMERS MUMBAI Vs. BUREAU VERITAS	February 14, 2005
COMMISSIONER OF CUSTOMS AHMEDABAD Vs. ESSAR STEEL LTD	September 28, 2005
COMMISSIONER OF CUSTOMS and CENTRAL EXCISE Vs. KUMAR COTTON MILLS PVT LTD	January 13, 2005
COMMISSIONER OF CUSTOMS IMPORTS Vs. TULLOW INDIA OPERATIONS LTD	October 28, 2005
COMMISSIONER OF INCOME TAX Vs. SHATRUSAILYA DIGVIJAYSINGH JADEJA	September 1, 2005
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH MITTAL	February 22, 2005
COMMISSIONER OF INCOME TAX Vs. B. MOHANACHANDRAN NAIR	August 8, 2005
COMMISSIONER OF INCOME TAX Vs. NAWANSHAHAR CENTRAL CO-OPERATIVE BANK LTD.	April 8, 2005
COMMISSIONER OF INCOME TAX Vs. SHARWAN KUMAR AGARWAL	February 8, 2005
COMMISSIONER OF INCOME TAX MUMBAI Vs. D P SANDU BROS CHEMBUR P LTD	January 31, 2005
COMMISSIONER OF INCOME-TAX Vs. KTC TYRES (INDIA) LTD.	September 22, 2005
COMMISSIONER OF PUBLIC INSTRUCTIONS Vs. K R VISHWANATH	August 30, 2005
COMMISSIONER OF SALES TAX Vs. SWADESHI POLYTAX LTD	September 28, 2005
COMMISSIONER OF SALES TAX DELHI Vs. SHRI KRISHNA ENGG CO	January 25, 2005
COMMISSIONER OF TAXES GUWAHATI Vs. BONGAIGAON REFINERY AND PETRO-CHEMICALS LTD	April 7, 2005
COMMISSIONER OF TRADE TAX U P Vs. KANHAI RAM THEKEDAR	April 29, 2005
COMMISSIONER OF TRADE TAX U P Vs. KAJARIA CERAMICS LTD	July 12, 2005
COMMISSIONER TRADE TAX U P Vs. NATIONAL CEREAL PRODUCT	March 7, 2005
COMMON CAUSE (A REGISTERED SOCIETY) Vs. UNION OF INDIA	December 8, 2005
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	September 28, 2005
COMMR OF INCOME TAX Vs. INSILCO LTD	August 9, 2005
COMPACK PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	October 7, 2005
COMPETENT AUTHORITY Vs. BARANGORE JUTE FACTORY	November 23, 2005
COMPETENT AUTHORITY Vs. BARANGORE JUTE FACTORY	November 22, 2005
CONTROLLER OF DEFENCE ACCOUNTS Vs. S BALACHANDRAN NAIR	October 21, 2005
CREF FINANCE LTD Vs. SHANTHI HOMES PVT LTD	August 23, 2005
CROMPTON GREAVES LTD. Vs. STATE OF MAHARASHTRA	April 26, 2005
D GANESH RAO PATNAIK Vs. STATE OF JHARKHAND	October 6, 2005
D S P CHENNAI Vs. K INBASAGARAN	December 7, 2005
DABUR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 1, 2005
DAILY THANTHI Vs. COMMISSIONER OF CUSTOMS	March 31, 2005
DAMODARAN PILLAI Vs. SOUTH INDIAN BANK LTD	September 8, 2005
DATTU SHAMRAO VALAKE Vs. STATE OF MAHARASHTRA	April 15, 2005
DAYANAN SWARUP Vs. STATE OF U.P. AND OTHERS	May 12, 2005
DAYANDEO GANPAT JADHAV Vs. MADHAV VITHAL BHASKAR	October 21, 2005
DCL POLYESTER LTD Vs. COLLECTOR OF CENTRAL EXCISE and CUSTOMS	February 22, 2005
DEBASHIS ROY Vs. CALCUTTA MUNICIPAL CORPORATION	February 25, 2005
DELHI DEVELOPMEMT AUTHORITY Vs. SKIPPER CONSTRUCTION	April 7, 2005
DELHI DEVELOPMENT AUTHORITY Vs. G. AKASH	February 16, 2005
DEPUTY TRANSPORT COMMISSIONER AND SECRETARY Vs. M. B. KISHORE	April 28, 2005
DESK TO DESK COURIER and CARGO FORWARDING ASSOCIATION Vs. UNION OF INDIA	July 26, 2005
DEVA SAHAYAM Vs. P SAVITHRAMMA	September 16, 2005
DEVALSAB Vs. IBRAHIMSAB F KARAJAGI	April 4, 2005
DEVENDRA KUMAR SAREWGEE Vs. PURBANCHAL ESTATES (P) LTD.	September 13, 2005
DEVINDER SINGH Vs. STATE OF PUNJAB	September 26, 2005
DEVKARAN Vs. STATE OF RAJASTHAN	March 3, 2005
DEVSALSAB Vs. IBRAHIMSAB F KARAJAGI	March 4, 2005
DHAMPUR SUGAR MILLS LTD Vs. BHOLA SINGH	February 8, 2005
DHARAM PAL Vs. HARBANS SINGH	August 12, 2005
DHARAM VEER SINGH Vs. STATE OF HARYANA	September 6, 2005
DHARAMPAL SATYAPAL Vs. COMMISSIONER OF CENTRAL EXCISE	April 21, 2005
DHARIWAL INDUSTRIES LTD Vs. M S S FOOD PRODUCTS	February 25, 2005
DHODHA HOUSE Vs. S K MAINGI	December 15, 2005
DILAWAR SINGH Vs. PARVINDER SINGH	November 8, 2005
DILIP KUMAR GHOSH Vs. CHAIRMAN	September 12, 2005
DIRECTOR GENERAL DOORDARSHAN MANDI HOUSE Vs. MANAS DEY	November 17, 2005
DIRECTOR OF EDUCATION Vs. VED PRAKASH JOSHI	July 15, 2005
DIRECTOR OF INCOME TAX Vs. JAG SHANTI CHARITABLE TRUST	November 14, 2005
DISTRICT COLLECTOR ANANTHAPUR Vs. V LAXMANNA	March 17, 2005
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SAMIR CHANDRA CHAUDHARY	July 14, 2005
DIVYASH PANDIT Vs. MANAGEMENT, N C C B M	January 11, 2005
DIVYESH PANDIT Vs. MANATEMENT NCCBM	January 13, 2005
DUPTY COMMISSIONER OF INCOME TAX Vs. S T N TEXTILE LTD	October 25, 2005
DURGA Vs. ANIL KUMAR	March 10, 2005
DURGA PRASANNA TRIPATHY Vs. ARUNDHATI TRIPATHY	August 23, 2005
DY. REGISTRAR, COOP. SOCIETIES Vs. BUNNI LAL CHAURASIA	April 5, 2005
DYNAMIC LOGISTICS (P) LTD. Vs. ICICI BANK LTD.	May 9, 2005
E I D PARRY INDIA LTD Vs. ASST COMMISSIONER OF COMMERCIAL TAXES	May 3, 2005
E PARASHURAMAN Vs. DORAISWAMY	November 18, 2005
E PARASHURAMAN Vs. V DORAISWAMI	November 10, 2005
EASTARN ELECTRO CHEMICAL INDUST Vs. COLLECTOR OF CENTRAL EXCISE INDORE	February 15, 2005
ELASU ALIAS ELAVARASAN Vs. DISTRICT COLLECTOR AND D M T N	February 18, 2005
EMPLOYEES STATE INSURANCE CORPO Vs. GNANAMBIGAI MILLS LTD	July 19, 2005
EMPLOYERS BHARAT COKING COAL LTD Vs. WORKMEN RASHTRIYA COLLIERY MAZDOOR SANGH	January 16, 2005
EMPLOYERS MANAGEMENT COLLIERY BHARAT COOKING COAL LTD Vs. BIHAR COLLIERY KAMGAR UNION	February 22, 2005
ENFORCEMENT AND IMPLEMENTATION OF DOWRY PROHIBITION Vs. STATE	May 2, 2005
EXCEL & CO. Vs. A. K. MENON	October 26, 2005
EXCON BUILDING MATERIAL MFG. CO. (P) LTD Vs. COMMISSINER OF CENTRAL EXCISE	March 3, 2005
EXECUTIVE ENGINEER Vs. LEKH RAJ	March 3, 2005
F C I Vs. SONE LAL	November 14, 2005
FAHIM KHAN Vs. STATE OF BIHAR	May 12, 2005
FATIMA RISWANA Vs. STATE REP	January 11, 2005
FLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 4, 2005
FOOD CORPORATION OF INDIA Vs. BHANU LODH	February 24, 2005
FORUM PREVENTION OF ENVIRONMENT and SOUND POLLUTION Vs. UNION OF INDIA	July 18, 2005
FORUM PREVENTION OF ENVN and SOUND POLLUTION Vs. UNION OF INDIA	October 28, 2005
FR THOMAS MANIANKERIKALAM Vs. THOMAS J PADIYATH	April 20, 2005
G HARAGOPAL Vs. SOUTH CENTRAL RAILWAY	April 25, 2005
G M O N G C LTD Vs. SENDHABHAI VASTRAM PATEL	August 8, 2005
G MAHILINGAPPA Vs. G M SAVITHA	August 9, 2005
G REGHUNATHAN Vs. K V VARGHESE	August 23, 2005
G SRINIVAS Vs. GOVT OF A P	September 20, 2005
G SRINIVAS GOUD Vs. STATE OF A P	October 3, 2005
G. E. POWER CONTROLS INDIA Vs. S. LAKSHMIPATHY	April 25, 2005
GAIL INDIA LTD Vs. SALES TAX OFFICER GUJARAT	February 1, 2005
GANAPATHI METALS Vs. M.S.T.C. LTD.	March 4, 2005
GANAPATHY HEGDE Vs. KRISHNAKUDVA	August 29, 2005
GANGA KUMAR SRIVASTAVA Vs. STATE OF BIHAR	July 20, 2005
GANGADEEP PRATISTHAN PVT LTD Vs. MECHANO	February 23, 2005
GANGAPUR SAHAKARI S. KARKHANA LTD. Vs. UNION OF INDIA	March 2, 2005
GANGESHWAR LTD. Vs. SUGAR MILLS MAZDOOR SANGH	January 7, 2005
GANPAT SHANKAR MHATRE Vs. STATE OF MAHARASHTRA	February 4, 2005
GAYA PRASAD KAR Vs. SUBRATA KUMAR BANERJEE	October 3, 2005
GAYADIN Vs. STATE OF M P	February 10, 2005
GAYATARI DEVI Vs. SHASHI PAL SINGH	March 9, 2005
GEETA JAGDISH MANGTANI Vs. JAGDISH MANGTANI	September 20, 2005
GENERAL ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE	March 10, 2005
GENERAL MANAGER HARYANA ROADWAYS Vs. RUDHAN SINGH	July 14, 2005
GENERAL RUBBER COMPANY PVT. LTD. Vs. CCE	March 2, 2005
GEORGE WILLIAMSON ASSAM LTD Vs. COMMISSIONER OF INCOME TAX	September 19, 2005
GHANASHYAM DAS Vs. STATE OF ASSAM	July 27, 2005
GHAZIABAD DEVELOPMENT AUTHORITY Vs. HARDEV KUMAR SEHGAL	August 10, 2005
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SOMA DEVI	August 31, 2005
GHODAWAT PAN MASALA PRODUCTS LTD Vs. STATE OF MAHARASHTRA	March 7, 2005
GIR PRASAD Vs. STATE OF U P	July 21, 2005
GIRDHARI Vs. UNION OF INDIA	April 7, 2005
GLENCORE INTERNATIONAL AG Vs. HINDUSTAN ZINC LTD	May 9, 2005
GLOBAL ENERGY LTD Vs. ADANI EXPORTS LTD	May 3, 2005
GOA FOUNDATION Vs. UNION OF INDIA	May 11, 2005
GOA FOUNDATION Vs. UNION OF INDIA	March 11, 2005
GODFREY PHILLIPS INDIA LTD Vs. STATE OF U P	January 20, 2005
GOPAL ZARDA UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE	September 30, 2005
GOVERNMENT OF A P Vs. J B EDUCATIONAL SOCIETY	February 23, 2005
GOVERNMENT OF A. P. Vs. M. ADBUTA RAO	April 15, 2005
GOVERNMENT OF ANDHRA PRADESH Vs. KOLLUTLA OBI REDDY	August 10, 2005
GOVERNMENT OF TAMIL NADU Vs. M ANANCHU ASARI	February 1, 2005
GOVIND VAMAN PATIL Vs. STATE OF MAHARASHTRA	March 2, 2005
GOVINDARAJU Vs. MARIAMAN	February 4, 2005
GOVT OF INDIA Vs. INDIAN TOBACCO ASSOCIATION	August 23, 2005
GOVT. OF A.P. Vs. V. RANGA RAO	February 9, 2005
GOVT.OF A.P. Vs. V.RANGA RAO	January 25, 2005
GUDDI DEVI Vs. AMARNATH	January 3, 2005
GUJARAT AMBUJA CEMENT LTD Vs. UNION OF INDIA	March 17, 2005
GUJARAT CYPROMET LTD Vs. UNION OF INDIA	April 7, 2005
GUJARAT NERMADA VALLEY FERT CO LTD Vs. COLLECTOR OF EXCISE AND CUSTOMS	April 26, 2005
GUNTAIAH Vs. HAMBAMMA	July 22, 2005
GURCHARAN SINGH Vs. REGISTRAR CO OP SOC H P	September 15, 2005
GURMEET SINGH Vs. STATE OF U P	September 28, 2005
GURNAM RAM Vs. FINANCIAL COMMISSIONER CO OP	February 25, 2005
GURPAL SINGH Vs. STATE OF PUNJAB	May 10, 2005
GURPREET SINGH Vs. STATE OF PUNJAB	November 9, 2005
GURU NANAK DEV UNIVERSITY Vs. SAUMIL GARG	August 24, 2005
H AND R JOHNSON (INDIA) LTD Vs. UNION OF INDIA	February 9, 2005
H P STATE ELECTRICITY BOARD Vs. SHIV K SHARMA	January 10, 2005
HAFIZ Vs. STATE OF U P	October 4, 2005
HAJI KHAN Vs. STATE OF UTTAR PRADESH	November 23, 2005
HALDIA REFINERY CANTEEN EMPLOYEES UNION Vs. INDIAN OIL CORPORATION LTD	April 29, 2005
HANDIGAS DEALERS DISTRIBUTORS and CONSUMERS ASSOCIATION Vs. UNION OF INDIA	April 4, 2005
HANS RAJ BANGA Vs. RAM CHANDER AGGARWAL	April 29, 2005
HAR PRASAD Vs. RANVEER SINGH	February 12, 2005
HARBANS Vs. OM PRAKASH	November 10, 2005
HARBANS KAUR Vs. STATE OF HARYANA	March 1, 2005
HARI CHAND Vs. FARIDABAD COMPLEX ADMINISTRATION	April 26, 2005
HARI RAO Vs. N GOVINDACHARI	September 15, 2005
HARI SHANKAR RASTOGI Vs. SHAM MANOHAR	March 16, 2005
HARI TALKIES Vs. STATE OF J & K	January 20, 2005
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR	November 9, 2005
HARJEET SINGH Vs. AMRIK SINGH	February 11, 2005
HARJIT SINGH Vs. STATE OF PUNJAB	December 8, 2005
HARKIRAT SINGH Vs. AMRINDER SINGH	December 16, 2005
HARMOHINDER SINGH PRADHAN Vs. RANJEET SINGH TALWANDI	April 28, 2005
HARNEK SINGH Vs. CHARANJIT SINGH	November 7, 2005
HARNEK SINGH Vs. CHARNJIT SINGH	October 7, 2005
HARPREET SINGH Vs. GOVT OF NCT OF DELHI	April 4, 2005
HARSHAD CHIMAN LAL MODI Vs. DLF UNIVERSAL	December 14, 2005
HARSHAD CHIMAN LAL MODI Vs. D L F UNIVERSAL LTD	September 26, 2005
HARSHALI Vs. STATE OF MAHARASHTRA	September 26, 2005
HARWINDRA KUMAR Vs. CHIEF ENGINEER KARMIK	November 18, 2005
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs. SADHU	February 18, 2005
HARYANA STATE CO OP LAND DEVELOPMENT BANK Vs. NEELAM	February 28, 2005
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. B K SOOD	October 26, 2005
HAZARA BRADI Vs. LOKESH DUTTA MULTANI	November 16, 2005
HEM RAJ Vs. STATE OF HARYANA	March 29, 2005
HIMADRI COKE & PETRO LTD. Vs. SONEKO DEVELOPERS (P) LTD	January 17, 2005
HIMANSHU CHANDRAVADAN DESAI Vs. STATE OF GUJARAT	November 16, 2005
HINDUSTAN COPPER LTD Vs. BANSHI LAL	December 8, 2005
HINDUSTAN LEVER LTD Vs. HINDUSTAN LEVER EMPLOYEE UNION	December 13, 2005
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DARIUS SHAPUR CHENNAI	September 20, 2005
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD	August 11, 2005
HINDUSTAN ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 24, 2005
HITESH VERMA Vs. STATE OF JHARKHAND	September 30, 2005
HOLIRAM BORDOLOI Vs. STATE OF ASSAM	April 8, 2005
HOMBE GOWDA EDN TRUST Vs. STATE OF KARNATAKA	December 16, 2005
HOSHILA TIWARI Vs. STATE OF BIHAR	January 19, 2005
HUDA Vs. SUNITA	January 14, 2005
HUKUM CHAND GUPTA Vs. STATE OF HARYANA	April 11, 2005
HUVAPPA IRAPPA BALLARI Vs. BASAVA	March 17, 2005
I. I. S. EMPLOYEES' HOUSE BUILDING COOP. SOCIETY LTD. Vs. STATE OF KARNATAKA	August 4, 2005
ICICI BANK Vs. MUNICAPAL CORPORATION OF GREATER BOMBAY	August 4, 2005
IDRISH BHAI DAUDBHAI Vs. STATE OF GUJARAT	January 31, 2005
IMPRESSION PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE	August 24, 2005
IN RE: UNDER ARTICLE 317(1) OF THE CONSTITUTION OF INDIA Vs. STATE	August 5, 2005
INCOME TAX OFFICER BANGLORE Vs. INDUFLEX PRODUCTS PVT LTD	December 8, 2005
INDIA LITERACY BOARD Vs. VEENA CHATURVEDI	February 21, 2005
INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA	April 1, 2005
INDIAN CITY PROPERTIES LTD Vs. MUNICIPAL COOMMISSIONER OF GREATER BOMBAY	August 5, 2005
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA	August 3, 2005
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA	March 17, 2005
INDIAN DRUGS and PHARMACEUTICALS LTD Vs. R K SHEWARAMANI	August 3, 2005
INDIAN RARE EARTHS LTD Vs. PRAMOD CHANDRA PANIGRAHI	October 4, 2005
INDORE DEVELOPMENT AUTHORITY Vs. SHRIKRISHNA OIL MILLS	April 12, 2005
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. ASSOCIATION OF CHARTERED CERTIFIED ACCOUNTANTS AND OTHERS	February 14, 2005
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K. BHAGAVATHEESWARAN	July 29, 2005
INTERNATIONAL AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE	March 17, 2005
IQBAL Vs. HAKIMUDDIN	November 22, 2005
IQBAL Vs. HTS HOLINESS DR SYEDNA MOHAMED BURHANUDDIN SAHEB	November 22, 2005
IQBAL SINGH MARWAH Vs. MEENAKSHI MARWAH	March 11, 2005
IRIDIUM INDIA TELECOM LTD Vs. MOTOROLA INC	January 5, 2005
ISHWAR DUTT Vs. LAND ACQUISITION COLLECTOR	August 2, 2005
ISHWAR SINGH Vs. STATE OF RAJASTHAN	January 5, 2005
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA	August 22, 2005
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA	September 23, 2005
ISLAMIC ACEDEMY OF EDUCATION Vs. STATE OF KARNATAKA	September 16, 2005
J & K PUBLIC SERVICE COMMISSION Vs. ISRAR AHMAD	January 7, 2005
J ABDUL HAKEEM Vs. STATE OF TAMIL NADU	August 24, 2005
J H JADAV Vs. FORBES GOKAK LTD	February 11, 2005
JACOB MATHEW Vs. STATE OF PUNJAB	August 5, 2005
JAGAN SINGH Vs. STATE OF U P	February 11, 2005
JAGDISH Vs. STATE OF HARYANA	May 12, 2005
JAGDISH KUMAR Vs. STATE OF H P	November 11, 2005
JAGDISH NARAIN Vs. KRISHNA	October 4, 2005
JAGJIT SINGH Vs. STATE OF PUNJAB	January 18, 2005
JAI GOPAL SHARMA Vs. PUNJAB STATE ELECTRICITY BOARD	March 7, 2005
JAI SINGH B CHAUHAN Vs. PUNJAB NATIONAL BANK	July 20, 2005
JAIHIND ROADWAYS Vs. MAHARASHTRA RAJYA MATHADI TRANSPORT and GENERAL KAMGAR UNION	September 30, 2005
JAIPUR MUNICIPAL CORPORATION Vs. C L MISHRA	October 27, 2005
JALARAM Vs. STATE OF RAJASTHAN	November 24, 2005
JAMMU TEHSIL Vs. HAKUMAR SINGH	November 10, 2005
JAMSHED N GUZDAR Vs. STATE OF MAHARASHTRA	January 11, 2005
JANAK SINGH Vs. RAM DAS RAI	January 11, 2005
JASRAM Vs. STATE OF M P	March 1, 2005
JASWANT GIR Vs. STATE OF PUNJAB	April 5, 2005
JASWANT RAJ SONI Vs. PRAKASH MAL	September 19, 2005
JAYENDRA SARASWATHI SWAMIGAL Vs. STATE OF TAMIL NADU	January 10, 2005
JAYENDRA SARASWATHY SWAMIGAL TAMIL NADU Vs. STATE OF TAMIL NADU	October 26, 2005
JETHA RAM Vs. STATE OF RAJASTHAN	July 29, 2005
JINDAL STEEL AND POWER LTD Vs. ASHOKA ALLOY STEEL LTD	November 8, 2005
JOINT COMMISSIONER H R AND CENTRAL EXCISE ADMINISTRATION DEPARTMENT Vs. JAYARAMAN	August 26, 2005
JOINT COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENTS Vs. JAYARAMAN	October 26, 2005
JOSEPH MATHEW Vs. JOSE THOMAS	September 19, 2005
JOSEPH SEVERANCE Vs. BENNY MATHEW	September 23, 2005
K A GRACE Vs. M S LAKSHMIPATHI NAIDU	May 12, 2005
K C SHARMA Vs. DELHI STOCK EXCHANGE	April 1, 2005
K CHANNEGOWDA Vs. KARNATAKA PUBLIC SERVICE COMMISSION	October 6, 2005
K G ARUMUGHAM Vs. K A CHINNAPPAN	February 24, 2005
K GYANSAGAR Vs. GANESH GUPTA	July 11, 2005
K KALIMUTHU Vs. STATE	March 30, 2005
K KANDASAMY Vs. K P M V P CHANDRASEKARAN	April 26, 2005
K PRABHAKARAN Vs. P JAYARAJAN	January 11, 2005
K R PURUSHOTHAMAN Vs. STATE OF KERALA	October 25, 2005
K R SOORACHARI Vs. STATE OF KARNATAKA	April 13, 2005
K RAHEJA DEVELOPMENT CORPORATION Vs. STATE OF KARNATAKA	May 5, 2005
K S GAHLAWAT Vs. JAGDISH PRASAD	February 28, 2005
K S NAGAMUTHU Vs. STATE OF TAMIL NADU	November 16, 2005
K VENGADACHALAM Vs. K C PALANISAMY	August 8, 2005
K VENKATACHALA BHAT Vs. KRISHNA NAYAK	March 9, 2005
K VIDYA SAGAR Vs. STATE OF U P	July 12, 2005
K. C. P. SUGAR AND INDUSTRIES CORPN. LTD. Vs. GOVT. OF A. P.	April 21, 2005
K.S. BHATIA Vs. JEEVAN HOSPITAL	January 24, 2005
KABINI MINERALS PVT LTD Vs. STATE OF ORISSA	November 18, 2005
KAILASBHAI SHUKARAM TIWARI Vs. JOSTNA LAXMIDAS PUJARA	December 1, 2005
KAILASH Vs. NANHKU	April 6, 2005
KAILASH CHAND Vs. DHARAM DAS	May 4, 2005
KAILASH DWIVEDI Vs. STATE OF M P	February 3, 2005
KAILASH VERMA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION	January 18, 2005
KALLU AND ORS. Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	May 24, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN	January 18, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN ALIAS PAPPU YADAV	February 3, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RAJAN alias PAPPU YADAV	February 14, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN alias PAPPU YADAV	March 17, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN alias PAPPU YADAV	July 20, 2005
KAMAL CHANDRA DAS Vs. ANJANA DAS	April 15, 2005
KAMALANANTHA Vs. STATE OF TAMIL NADU	April 8, 2005
KAMALANANTHA Vs. STATE OF TAMIL NADU	April 5, 2005
KAMALJIT KAUR Vs. PRINCE SINGH CHHABRA	March 11, 2005
KAMALJIT SINGH Vs. STATE OF PUNJAB	July 11, 2005
KAMESH PANJIYAR Vs. STATE OF BIHAR	February 1, 2005
KANCHUSTHABAM SATYANARAYANA Vs. NAMUDURI ATCHUTARAMAYYA	February 22, 2005
KANHAIYALAL KATARIA Vs. MUKUL CHATURVEDI	February 14, 2005
KANKAVALI SHIKSHAN SANSTHA Vs. M R GAVALI	December 16, 2005
KANSHI RAM Vs. STATE OF PUNJAB	July 28, 2005
KANWAR PAL SINGH GILL Vs. STATE	July 27, 2005
KAPILA HINGORANI Vs. STATE OF BIHAR	January 13, 2005
KAPRA MAZDOOR EKTA UNION Vs. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLSLTD	March 16, 2005
KARAN SINGH Vs. STATE OF U P	July 19, 2005
KARNATAKA BANK LTD. Vs. A. L. MOHAN RAO	October 26, 2005
KARNATAKA BANKLTD Vs. A L MOHAN RAO	October 26, 2005
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPEMENT CORPO LTD Vs. CAVALET INDIA LTD	March 30, 2005
KARNATAKA STATE ROAD TRANSPOART CORPO Vs. S G KOTTURAPPA	March 3, 2005
KARNIKA SAWHNEY Vs. UNION OF INDIA	April 26, 2005
KARTA RAM RAMESHWAR DASS Vs. RAM BILAS	November 23, 2005
KASTURI Vs. IYYAMPERUMAL	April 25, 2005
KASTURI Vs. IYYAMPERUMAL	February 25, 2005
KAVULURI VIVEKANANDA REDDY Vs. STATE OF A P	January 25, 2005
KEC INTERNATIONAL LTD Vs. SHANKAR LAL SHARMA	March 30, 2005
KEDAR NATH DUBEY Vs. SHEO NARAIN DUBEY	May 12, 2005
KENDRIYA VIDYALAYA SANGATHAN Vs. S C SHARMA	January 11, 2005
KENDRIYA VIDYALAYA SANGATHAN Vs. R. V. PALDE	April 11, 2005
KERALA STATE ELECTRICITY BOARD Vs. HITECH ELECTROTHERMICS AND HYDROPOWER LIMITED	August 10, 2005
KEWAL KISHAN GUPTA Vs. JAMMU AND KASHMIR SPECIAL TRIBUNAL	May 11, 2005
KHURSHEED Vs. STATE OF HARYANA	April 13, 2005
KIRLOSKAR BROTHERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	March 7, 2005
KISHAN LAL Vs. STATE OF M P	February 22, 2005
KISHAN SAHKARI CHINI MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	March 1, 2005
KISHORE Vs. STATE OF MAHARASHTRA	September 20, 2005
KISHORE CHANDRA SAMAL Vs. DIVISIONAL MANAGER ORISSA STATE CASHEW DEVELOPMENT CORPORATION LTD	November 17, 2005
KISHUN ALIAS RAM KISHUN Vs. BEHARI	August 5, 2005
KOHINOOR ELASTICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	August 4, 2005
KOKILAMBAL Vs. N RAMAN	April 21, 2005
KRISHNASAMY REDDIAR EDUCATIONAL TRUST Vs. MEMBER SECRETRY NATIONAL COUNCIL TEACHER EDU	March 16, 2005
KULDEEP SINGH Vs. STATE OF TAMIL NADU	March 31, 2005
KUMAR PAINTS AND MILLS STORES Vs. COMMISSIONER OF TRADE TAX U P	December 8, 2005
KUSHAL SINGH GAUTAM Vs. STATE M P	January 20, 2005
LAL SING RAM SINGH RAJPUT Vs. ASSTT EXECUTIVE ENGINEER	March 17, 2005
LALAN CHAUDHARY Vs. STATE OF BIHAR	October 12, 2005
LAND ACQUISITION OFFICER Vs. HEMANAGOUNDA	January 28, 2005
LARSEN and TOUBRO LTD Vs. UNION OF INDIA	January 18, 2005
LAXMAN THAMAPPA KOTGIRI Vs. G M CENTRAL RAILWAY	January 6, 2005
LAXMI NARAIN MODI Vs. UNION OF INDIA	July 12, 2005
LAXMI SALES CORPORATION Vs. BOLANGIR TRADING COMPANY	February 22, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. R DHANDAPANI	November 25, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. MANI RAM	August 5, 2005
LILLY KUTTY Vs. SCRUTINY COMMITTEE	October 6, 2005
M AHAMMEDKUTTY HAJI Vs. TAHSILDAR KOZHIKODE KERALA	February 18, 2005
M B RAMACHANDRAN Vs. GOWRAMMA	April 28, 2005
M C D Vs. STATE OF DELHI	April 29, 2005
M C MEHTA Vs. ARCHAEOLOGICAL SURVEY OF INDIA	April 5, 2005
M C MEHTA Vs. UNION OF INDIA	April 8, 2005
M C MEHTA Vs. UNION OF INDIA	August 12, 2005
M C MEHTA Vs. UNION OF INDIA	August 31, 2005
M C MHETA Vs. UNION OF INDIA	July 11, 2005
M D KARNATAKA FOREST DEVELOPMENT CORPORATION Vs. WORKMEN KARNATAKA PULPWOOD LIMITED	June 22, 2005
M JANARDHANA RAO Vs. JOINT COMMISSIONER OF INCOME TAX	January 28, 2005
M K KOTECHA Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	January 4, 2005
M L BINJOLKAR Vs. STATE OF M P	July 21, 2005
M M BILANEY Vs. FALI RUSTOMJI KUMANA	September 27, 2005
M M MALHOTRA Vs. UNION OF INDIA	October 4, 2005
M P GOPALAKRISHNAN NAIR Vs. STATE OF KERALA	April 20, 2005
M P HOUSING BOARD Vs. ANIL KUMAR KHIWANI	March 14, 2005
M P LOHIA Vs. STATE OF WEST BENGAL	February 4, 2005
M P STATE TEXTILES CORPN LTD Vs. MAHENDRA	April 11, 2005
M PURANDARA Vs. MAHADESHA S	August 23, 2005
M RAMAKRISHNAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD	May 5, 2005
M SELVANATHAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	February 11, 2005
MABEL TREEZA PINTO Vs. FRANCIS PINTO	August 8, 2005
MADAN LAL Vs. BAL KRISHAN	December 14, 2005
MADHYA PRADESH ELECTRICITY BOARD Vs. JAGDISH CHANDRA SHARMA	March 4, 2005
MADURA COATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA	February 24, 2005
MAHADEO BAJIRAO PATIL Vs. STATE OF MAHARASHTRA	September 6, 2005
MAHANADI COALFIELDS LTD Vs. SADASHIB BEHERA	January 5, 2005
MAHARASHTRA POWER DEVELOPMENT CORPN. LTD. Vs. DABHOL POWER CO.	July 20, 2005
MAHATMA GANDHI MISSION Vs. CITY and INDUSTRIAL DEVELOPMENT CORPORATION LTD	September 16, 2005
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MAHENDRA SINGH Vs. GULAB	May 10, 2005
MAHILA VIKAS MANDAL COLABA Vs. STATE OF MAHARASHTRA	July 21, 2005
MAHINDRA AND MAHINDRA LTD Vs. N B NARAVADE	February 22, 2005
MAIKAAL FIBRESLTD Vs. I C I C I BANKLTD	February 11, 2005
MAJOR GENERAL J K BANSAL Vs. UNION OF INDIA	August 23, 2005
MAKHIJA CONSTRUCTION and ENGGR PVT LTD Vs. INDORE DEVELOPMENT AUTHORITY	April 19, 2005
MAMTA ALIAS ANJU Vs. ASHOK JAGANNATH BHARUKA	January 20, 2005
MANAGEMENT COMMITTEE OF MONTFORT SENIOR SECONDARY SCHOOL Vs. VIJAY KUMAR	September 12, 2005
MANAGEMENT OF G.E. POWER CONTROLS INDIA Vs. S LAKSHMIPATHY	May 12, 2005
MANAGEMENT OF KALPATARU VIDYA SAMASTHE Vs. S B GUPTA	September 12, 2005
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MANAGEMENT OF SONEPAT COOPERATIVE SUGAR MILLS LTD Vs. AJIT SINGH	February 14, 2005
MANAGER R B I BANGLORE Vs. S MANI	March 14, 2005
MANAGING DIRECTOR TNSTC LTD Vs. K I BINDU	October 5, 2005
MANAJI KALUJI THAKOR Vs. STATE OF GUJARAT	March 2, 2005
MANDIR SHREE SITARAMJI ALIAS SHREE SITARAM BHANDAR Vs. LAND ACQUISITION COLLECTOR	August 24, 2005
MANGAL PRASAD MISHRA Vs. NARVEDSHWAR MISHRA	February 24, 2005
MANGAL SINGH Vs. STATE OF BIHAR	September 2, 2005
MANGLORE GANESH BEEDI WORKS Vs. COMMISSIONER OF INCOME TAX	January 28, 2005
MANGU KHAN Vs. STATE OF RAJASTHAN	February 24, 2005
MANI RAM Vs. STATE OF HARYANA	September 1, 2005
MANIBHAI AMAIDAS PATEL Vs. DAYABHAI AMAIDAS	March 28, 2005
MANIK LAL MAJUMDAR Vs. GOURANGA CHANDRA DEY	January 12, 2005
MANISH UJWAL Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY	August 16, 2005
MANJIT KAUR Vs. SALVATION ARMY MACROBERT HOSPITAL	August 11, 2005
MANMATHA NATH GHOSH Vs. BAIDYANATH MUKHERJEE	April 26, 2005
MANOJ KUMAR Vs. MUNNI DEVI	April 28, 2005
MANOJ NARULA Vs. UNION OF INDIA	July 15, 2005
MANOVIKAS KENDRA REHABILITATION AND RESEARCH INSTITUTE Vs. PREM PRAKASH LODHA	April 8, 2005
MARUTI UDYOG LTD Vs. RAM LAL	January 25, 2005
MASS HOLDING PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 21, 2005
MASTER MARINE SERVICES PVT LTD Vs. MALFE and HODGKINSON PVT LTD	April 19, 2005
MATHAI Vs. STATE OF KERALA	January 12, 2005
MAUNICKA POOSALI Vs. ANJALAI AMMAL	March 17, 2005
MD MALEK MONDAL Vs. PRANJAL BARDALAI	May 6, 2005
MD MUNNA Vs. UNION OF INDIA	September 16, 2005
MEDIQUAP SYSTEMS P LTD Vs. PROXIMA MEDICAL SYSTEM G M B H	March 17, 2005
MEERA KANWARIA Vs. SUNITA	December 8, 2005
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MITTAL POLYPACKS PVT LTD Vs. STATE OF JHARKHAND	May 4, 2005
MOBARAK HUSSAIN Vs. STATE OF BIHAR	February 22, 2005
MODERN MALLEABLES LTD. Vs. CCE, CALCUTTA	September 29, 2005
MODI TELEFIBRES LTD Vs. SUJIT KUMAR CHOUDHARY	July 15, 2005
MOHANDAS N HEGDE Vs. STATE OF KARNATAKA	March 18, 2005
MOHD SHAMIM Vs. NAHID BEGUM	January 7, 2005
MOHD SIDDIQ ALI Vs. HIGH COURT OF A P	October 24, 2005
MOHD. HANIF Vs. H R ROAD TRANSPORT CORPORATION	November 29, 2005
MONTEX GLASSFIBRE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	May 5, 2005
MOOLCHAND K.R. HOSPITAL AND ARTHRITIS RESEARCH CENTRE Vs. BHAJAN LAL GUPTA	November 8, 2005
MRIDUL DHAR Vs. UNION OF INDIA	January 12, 2005
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MUKTAR STEELS (P) LTD. CO. Vs. HIND RO-ROLLING INDUSTRIES LTD.	May 3, 2005
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MURARI LAL GUPTA Vs. GOPI SINGH	October 25, 2005
MURIADIH COLLIERY OF BHARAT COKING COAL LTD Vs. BIHAR COLLIERY KAMGAR UNION	February 22, 2005
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MYLAPORE CLUB Vs. STATE OF TAMIL NADU	October 28, 2005
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N NANALAL KIKLAWALA Vs. STATE OF GUJARAT	November 7, 2005
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N V SRINIVASA MURTHY Vs. MARIYAMMA	July 11, 2005
N. B. KRISHNA KURUP Vs. UNION OF INDIA	March 29, 2005
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NAGALLA MUKHA LINGAM Vs. STATE OF A P	April 26, 2005
NAGANATH Vs. COMMON CADRE COMMITTEE	July 28, 2005
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NAGARJIT AHIR Vs. STATE OF BIHAR	January 12, 2005
NAGESH DATTA SHETTI Vs. STATE OF KARNATAKA	February 2, 2005
NARAYAN CHANDRA GHOSH Vs. KANAILAL GHOSH	November 16, 2005
NARAYAN PRASAD Vs. STATE OF M P	November 8, 2005
NARENDER Vs. PRADEEP KUMAR	May 3, 2005
NARENDER KUMAR SHARMA Vs. MANOJ CHOWDHARY	September 30, 2005
NARESH KUMAR GOYAL Vs. UNION OF INDIA	October 5, 2005
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA	March 15, 2005
NARNE RAMA MURTHY Vs. RAVULA SOMASUNDARAM	August 17, 2005
NASIR SIKANDER SHAIKH Vs. STATE OF MAHARASHTRA	May 5, 2005
NATAWAR PRIKH AND CO LTD Vs. STATE OF KARANATAKA	August 1, 2005
NATIONAL ENGINEERING INDUSTRIES Vs. COMMR OF C EX JAIPUR	September 14, 2005
NATIONAL FERTILIZERS LTD Vs. P K KHANNA	September 2, 2005
NATIONAL HOUSING COOP. SOCIETY LTD. Vs. STATE OF RAJASTHAN	March 28, 2005
NATIONAL INSURANCE CO LTD Vs. HARJEET RICE MILLS	July 25, 2005
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NATSON LAMINATES Vs. COMMISSIONER OF CENTRAL EXCISE	March 2, 2005
NATWAR PARIKH AND CO LTD Vs. STATE OF KARNATAKA	September 1, 2005
NAVIN M RAHEJA Vs. U O I	April 4, 2005
NAZIR AHMED GUJAR Vs. STATE OF J & K	July 25, 2005
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NEERAJ MUNJAL Vs. ATUL GROVER MINOR	May 5, 2005
NETAI DUTTA Vs. STATE OF WEST BENGAL	February 28, 2005
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NEW INDIA ASSURANCE CO LTD Vs. CHARLIE	March 29, 2005
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NITYANAND RAI Vs. STATE OF BIHAR	April 11, 2005
NOBEL SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY	March 17, 2005
NOISE POLLUTION IMPLEMENTATION OF THE LAWS FOR RESTRICTING USE OF LOUDSPEAKERS AND HIGH VOLUME PRODUCING SOUND SYSTEMS Vs. ARTICLE 21 OF THE CONSTITUTION GUARANTEES LIFE AND PERSONAL LIBERTY TO ALL PERSONS IT IS WELL SETTLED	July 18, 2005
NOISE POLLUTION VI Vs. STATE	October 3, 2005
NORTH EASTERN COALFIELDS COAL INDIA LTD Vs. MUBARAK ALI	April 21, 2005
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O.P.S. MALIK Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS	January 24, 2005
OBETTEE PVT LTD Vs. MOHD SHAFIQ KHAN	September 23, 2005
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OM PRAKASH Vs. KIMTU	August 11, 2005
OM PRAKASH SHRIVASTAVA Vs. STATE OF M P	April 19, 2005
OM PRAKASH SRIVASTAVA Vs. UNION OF INDIA THROUGH CBI AND OTHERS	January 24, 2005
ONKAR NATH MISRA Vs. STATE OF HARYANA	March 17, 2005
ORISSA AGRO INDUSTRIES CORPORATION LTD Vs. BHARATI INDUSTRIES	November 8, 2005
ORISSA STATE FINANCIAL CORPN. Vs. TRANSPORT COMMISSIONER CUM CHAIRMAN, STA	May 5, 2005
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P A INAMDAR Vs. SATE OF MAHARASHTRA	August 12, 2005
P C AGARWALA Vs. PAYMENT OF WAGES INSPECTOR	September 26, 2005
P C VARGHESE Vs. DEVAKI AMMA BALAMBIKA DEVI	October 7, 2005
P K SHAJI ALIAS THAMMANAM SHAJI Vs. STATE OF KERALA	October 27, 2005
P K VELSON Vs. UNION INDIA	March 4, 2005
P T THOMAS Vs. THOMAS JOB	August 4, 2005
P V MAHADEVAN Vs. M D TAMIL NADU HOUSING BOARD	August 8, 2005
P W D KARAMCHARI SANGH Vs. STATE OF RAJASTHAN	September 6, 2005
P. A. RAHIM Vs. P. K. RAVINDRAN ALIAS RAVICHANDRAN	October 6, 2005
P. K. KALBURQI Vs. STATE OF KARNATAKA	August 2, 2005
P. K. RAMACHANDRAN Vs. STATE OF KERALA	April 8, 2005
PAHWA CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	September 15, 2005
PAHWA CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE DELHI	February 24, 2005
PAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	January 24, 2005
PALANISAMY ALIAS SEMBATTAYAN Vs. STATE OF T. N.	August 5, 2005
PALANISAMY GOUNDER Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	February 11, 2005
PALLAVI REFRACTORIES Vs. SINGARENI COLLIERIES CO LTD	January 4, 2005
PANCHANAN MISHRA Vs. DIGAMBAR MISHRA	January 17, 2005
PANDIT DHANA MALI Vs. BHIMABAI (D) TH. LRS.	April 26, 2005
PAPILA BAI Vs. CHAVDAS T BHORTAKKE	January 10, 2005
PARAMJIT BHASIN Vs. UNION OF INDIA	November 9, 2005
PARAMJIT SINGH Vs. STATE OF PUNJAB	January 27, 2005
PARBATA Vs. STATE OF RAJASTHAN	November 16, 2005
PARSOTTAMBHAI MAGANBHAI PATEL Vs. STATE OF GUJARAT	September 6, 2005
PATTAMMAL Vs. UNION OF INDIA	November 8, 2005
PAWAN KUMAR BHALOTIA Vs. STATE OF W B	February 28, 2005
PEERAPPA Vs. STATE OF KARNATAKA	August 9, 2005
PENTAKOTA SATYANARAYANA Vs. PENTAKOTA SEETHARATNAM	September 29, 2005
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	May 9, 2005
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PHILIPS INDIA LTD Vs. PHILIPS EMPLOEES UNION	May 6, 2005
PHOOL PATA Vs. VISHWANATH SINGH	August 1, 2005
POLYCAN INDUSTRIES Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW	August 17, 2005
PONNI SUGARS ERODE LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	November 8, 2005
POPAT AND KOTECHA PROPERTY Vs. STATE BANK OF INDIA STAFF ASSOCIATION	August 29, 2005
PRAJWALA Vs. UNION OF INDIA	July 29, 2005
PRAJWALA Vs. UNION OF INDIA	March 28, 2005
PRAKASH KUMAR Vs. STATE OF GUJARAT	January 12, 2005
PRALHAD KRISHANT PATIL Vs. STATE OF MAHARASHTRA	December 7, 2005
PRAMCHAND JINRAJSA SAHUJI (DEAD) Vs. SURENDRA	April 8, 2005
PRAMOD KUMAR JAISWAL Vs. BIBI HUSN BANO	May 3, 2005
PRASAD TECHNOLOGY PARK PVT LTD Vs. SUB REGISTRAR	December 8, 2005
PRATAP SINGH Vs. STATE OF M P	November 23, 2005
PRATAP SINGH Vs. STATE OF JHAKHAND	February 2, 2005
PREM CHAND VIJAY KUMAR Vs. YASH PAL SINGH	May 2, 2005
PREMIER ENGINEERS Vs. TAJ RUBBER INDUSTRIES	August 12, 2005
PRESIDENT POORNATHRAYISHA SEVA SANGHAM Vs. K THILAKAN KAVANAL	February 3, 2005
PRIMELLA SANITARY PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 20, 2005
PRINCY Vs. DOMINIC	September 2, 2005
PRITAM SINGH Vs. STATE OF HARYANA	April 21, 2005
PRITPAL SINGH Vs. UNION OF INDIA	May 6, 2005
PRIYANKA BISWAS Vs. SUBRATO BISWAS	July 22, 2005
PROCTOR and GAMBLE HYGIENE and HEALTH CARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 28, 2005
PSEB Vs. BHATIA INTERNATIONAL LTD	August 22, 2005
PU MYLLAI HLYCHHO Vs. STATE OF MIZORAM	January 11, 2005
PUNDLIK Vs. STATE OF MAHARASHTRA	August 25, 2005
PUNJ LIOYED LTD Vs. PETRONET MHB LTD	April 29, 2005
PUNJAB AND SIND BANK Vs. MOHINDER PAL SINGH	October 28, 2005
PUNJAB STATE ELECTRICITY BOARD Vs. DARBARA SINGH	November 17, 2005
PUNJAB STATE ELECTRICITY BOARD Vs. KULDIP SINGH	September 19, 2005
PUNJAB STATE ELECTRICITY BOARD LTD Vs. ZORA SINGH	August 11, 2005
PUNJAB TRACTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 10, 2005
PURNIMA YADAV Vs. UNION OF INDIA	August 8, 2005
R C TABACCO PVT LTD Vs. UNION OF INDIA	September 19, 2005
R M YELLATTI Vs. ASST EXECUTIVE ENGINEER	November 7, 2005
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R MURALI Vs. KANYAKA P DEVASTHANAM AND CHARITIES	July 25, 2005
R P SINGH Vs. UNION OF INDIA	August 4, 2005
R P SINGH Vs. UNION OF INDIA	September 4, 2005
R. D. EXTRUSIONS Vs. HARYANA STATE ELECTRICITY BOARD	March 11, 2005
R. MANNAKATTI Vs. M. SUBRAMANIAN	April 14, 2005
RABI RANJAN GUPTA D Vs. JAYATI ROY	October 6, 2005
RADHIKA GUPTA Vs. DARSHAN GUPTA	April 4, 2005
RAHUL AGARWAL Vs. RAKESH JAIN	January 18, 2005
RAI UNIVERSITY Vs. STATE OF CHHATTISGARH	September 7, 2005
RAJ KUMAR Vs. ROHTAS	March 28, 2005
RAJ KUMAR YADAV Vs. SAMIR KUMAR MAHESETH	March 11, 2005
RAJAN RAI Vs. STATE OF BIHAR	November 10, 2005
RAJASTHAN FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR	October 5, 2005
RAJASTHAN HOUSING BOARD Vs. KRISHNA KUMARI	August 10, 2005
RAJASTHAN SRTC Vs. UGMA RAM CHOUDHRY	October 26, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KHADARMAL	October 6, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHYAM BIHARI LAL GUPTA	August 31, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ZAKIR HUSSAIN	August 22, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHAIK NATH	February 14, 2005
RAJASTHAN WELFARE SOCIETY Vs. STATE OF RAJASTHAN	April 7, 2005
RAJENDER SINGH Vs. LT GOVERNOR ANDAMAN and NICOBAR ISLANDS	October 4, 2005
RAJENDRA CONSTRUCTION COMPANY Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	August 12, 2005
RAJENDRA SAIL Vs. MADHAYA PRADESH HIGH COURT BAR ASSOCIATION	April 21, 2005
RAJESH K GUPTA Vs. RAM GOPAL AGARWALA	April 28, 2005
RAJESH KUMAR GUPTA Vs. STATE OF U P	May 4, 2005
RAJESH VASHDEV ADNANI Vs. STATE OF MAHARASHTRA	October 7, 2005
RAJESHWARI Vs. PURAN INDORIA	August 25, 2005
RAJINDER SINGH CHAUHAN Vs. STATE OF HARYANA	November 21, 2005
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RAKESH VIJ Vs. RAMINDER PAL SINGH SETHI	September 30, 2005
RAM BHUAL Vs. AMBIKA SINGH	September 29, 2005
RAM DAYAL RAI Vs. JHARKHAND STATE ELECTRICITY BOARD	March 9, 2005
RAM KANWAR Vs. KEWAL SINGH	August 30, 2005
RAM KANWAR Vs. KEWAL SINGH	August 20, 2005
RAM KARAN Vs. GYARSI	January 24, 2005
RAM SAKHI DEVI Vs. CHHATRA DEVI	July 12, 2005
RAM SEWAK Vs. STATE OF U P	March 29, 2005
RAM SWARUP Vs. MOHD JAVED RAZACK	February 23, 2005
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RAMAKANT RAI Vs. UNION OF INDIA	March 1, 2005
RAMAKANT RAI Vs. UNION OF INDIA	September 14, 2005
RAMASHRAY YADAV Vs. STATE OF BIHAR	November 8, 2005
RAMESH Vs. STATE OF TAMIL NADU	March 3, 2005
RAMESH CHAND DAGA Vs. RAMESHWARI BAI	March 16, 2005
RAMESHCHANDRA NANDLAL PARIKH Vs. CHARANJI SINGH	January 13, 2005
RAMESHWAR PANDEY Vs. STATE OF BIHAR	January 18, 2005
RAMESHWAR PRASAD Vs. UNION OF INDIA	October 7, 2005
RAMESHWAR PRASAD Vs. UNION OF INDIA	September 8, 2005
RAMESHWAR PRASAD Vs. UNION OF INDIA	August 30, 2005
RAMESHWAR PRASAD Vs. UNION OF INDIA	August 31, 2005
RAMESHWAR PRASAD Vs. UNION OF INDIA	July 25, 2005
RAMLAL Vs. PHAGUA	October 19, 2005
RAMLAL Vs. PHAGUA	October 9, 2005
RAND M TRUST Vs. KORAMANGALA RESIDENTS VIGILANCE GROUP	January 19, 2005
RANI KUSUM Vs. KANCHAN DEVI	August 16, 2005
RANJITSING BRAHMAJEETSING SHARMA Vs. STATE OF MAHARASHTRA	April 7, 2005
RANVIR SINGH Vs. UNION OF INDIA	September 7, 2005
RASHTRIYA PANCHAYATI RAJ GRAM PRADHAN SANGH Vs. STATE OF U P	July 14, 2005
RAVI KUMAR Vs. STATE OF PUNJAB	March 4, 2005
REDDY SAMPATH KUMAR Vs. STATE OF A P	September 8, 2005
REGIONAL DIRECTOR, ONGC Vs. A.S.IYER	September 1, 2005
REKHA MUKHERJEE Vs. ASHIS KUMAR DAS	March 3, 2005
RESEARCH FOUNDATION FOR SCIENCE Vs. U O I	July 18, 2005
RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY and NATURAL RESOURCES POLICY Vs. UNION OF INDIA	January 5, 2005
RITA DUTTA Vs. SUBHENDU DUTTA	August 11, 2005
RITE APPROACH GROUP LTD Vs. ROSOBORONEXPORT	November 16, 2005
ROM INDUSTRIES LTD Vs. STATE OF J and K	August 4, 2005
ROMESH LAL JAIN Vs. NAGINDER SINGH RANA	October 28, 2005
RUKMANI AMMAL Vs. JAGDEESA GOUNDER	November 9, 2005
RUMA CHAKRABORTY Vs. SUDHA RANI BANERJEE	October 4, 2005
S Vs. TIMUDU ORAM	July 28, 2005
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S BRAHMANAND Vs. K R MUTHUGOPAL	October 21, 2005
S D SINGH Vs. JHARKHAND HIGH COURT	December 7, 2005
S K BHATT Vs. STATE OF U P	March 11, 2005
S K SHUKLA Vs. STATE OF U P	November 10, 2005
S M S PHARMACEUTICALS LTD Vs. NEETA BHALLA	September 20, 2005
S P S RATHORE Vs. STATE OF HARYANA	May 6, 2005
S PUSHPA Vs. SIVACHANMUGAVELU	February 11, 2005
S V MUZUMDAR Vs. GUJARAT STATE FERTILIZER CO LTD	April 25, 2005
S V TANK and VESSEL PVT LTD Vs. ENGINEERING WORKERS ASSOCIATION	April 18, 2005
S. SRIRAMULU Vs. GOVERNMENT OF A. P.	January 31, 2005
S.N. NARULA Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2005
SACHHIDANANDA BANERJEE Vs. TILAKRAM GHOSH	May 11, 2005
SACI ALLIED PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 26, 2005
SAHAKARI KHAND UDYOG MANDAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	March 9, 2005
SAHKARIGANNA VIKAS SAMITI Vs. MADAN MOHAN TIWARI	December 5, 2005
SAI CHALCHITRA Vs. COMMISSIONER MEERUT MANDAL	February 17, 2005
SAIBANNA Vs. STATE OF KARNATAKA	April 21, 2005
SAILESH SHYAM PARSEKAR Vs. BABAN ALIAS VISHWANTH S GODGE	March 14, 2005
SAIT NAGJEE PURUSHOTHAM and CO LTD Vs. VIMALABAI PRABHULAL	October 4, 2005
SALAG RAM SHARMA Vs. STATE OF RAJASTHAN	May 3, 2005
SALEM ADVOCATE BAR ASSOCIATION Vs. UNION OF INDIA	August 2, 2005
SAMEER BARAR Vs. RATAN BHUSHAN JAIN	October 3, 2005
SAMYA SETT Vs. SHAMBU SARKAR	August 12, 2005
SANATAN RANA Vs. STATE OF JHARKHAND	September 19, 2005
SANDHYA THAKUR Vs. VIMAL DEVI KUSHWAH	January 28, 2005
SANGAM LAL Vs. STATE OF U P	August 23, 2005
SANGANAGOUDA A VEERANAGOUDA Vs. STATE OF KARNATAKA	September 29, 2005
SANGEETA SINGH Vs. UNION OF INDIA	August 23, 2005
SANGRAMSINH P GAEKWAD Vs. SHANTADEVI P GEAKWAD	January 20, 2005
SANJANA M WIG Vs. HINDUSTAN PETRO CORPORATION	September 15, 2005
SANJAY GERA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	February 22, 2005
SANJAY KUMAR SRIVASTAVA Vs. G B PANT UNIVERSITY OF A and T	March 14, 2005
SANJEEV BHATNAGAR Vs. UNION OF INDIA	May 13, 2005
SANJEEV WOOLEN MILLS Vs. COMMISSIONER OF INCOME TAX	November 24, 2005
SANJIT DATTA Vs. STATE OF TRIPURA	November 7, 2005
SANJIV KUMAR Vs. OM PRAKASH CHAUTALA	May 13, 2005
SANJIV KUMAR Vs. OM PRAKASH CHAUTALA	February 21, 2005
SARASWATI DEVI GUPTA Vs. SUDHA RANI	December 14, 2005
SARBANADA SONOWAL Vs. UNION OF INDIA	July 12, 2005
SAROOP SINGH Vs. BANTO	October 7, 2005
SARUP SINGH Vs. STATE OF PUNJAB	October 4, 2005
SASIKUMAR Vs. KUNNATH CHELLAPPAN NAIR	October 19, 2005
SATBIR Vs. STATE OF HARYANA	September 5, 2005
SATBIR SINGH Vs. STATE OF HARYANA	September 14, 2005
SATISH Vs. STATE OF HARYANA	February 17, 2005
SATLUJ JAL VIDYUT NIGAM LTD Vs. DILA RAM	January 5, 2005
SATLUJ JAL VIDYUT NIGAM LTD Vs. SANGH DASS	January 5, 2005
SATRUCHARLA VIJAYA RAMA RAJU Vs. NIMMAKA JAYA RAJU	October 27, 2005
SATYA MOHAN SINGH Vs. STATE OF U. P.	May 5, 2005
SATYAENDRA DAYAL KHARE Vs. STATE OF MAHARASHTRA	August 2, 2005
SAVITA Vs. STATE OF RAJASTHAN	August 18, 2005
SAVITABEN SOMABHAI BHATIYA Vs. STATE OF GUJARAT	March 10, 2005
SAYALEE SANJEEV JOSHI Vs. STATE	October 5, 2005
SAYEED ISHAQUE Vs. ANSARI NASEER AHMED	April 25, 2005
SDO ELECTRICITY Vs. B S LOBANA	April 8, 2005
SEC A P PUBLIC SERVICE COMMISSION Vs. B SWAPNA	March 16, 2005
SECRETARY DEPARTMENT OF HOME SECY A P Vs. B CHINNAM NAIDU	February 9, 2005
SECRETARY O N G C LTD Vs. V U WARRIER	April 20, 2005
SECRETARY TO THE GOVT Vs. M SENTHIL KUMAR	February 28, 2005
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. MANGALORE STOCK EXCHANGE	April 1, 2005
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ROOPRAM SHARMA	March 7, 2005
SEDCO FOREX INTERNATIONAL DRILL INC Vs. COMMISSIONER OF INCOME TAX	November 17, 2005
SEEMA Vs. ASHWANI KUMAR	April 15, 2005
SEEMAN ALIAS VEERANAM Vs. STATE	May 12, 2005
SHAHAJI Vs. EXECUTIVE ENGINEER, PWD	March 11, 2005
SHAIKH SALIM HAJI ABDUL KHAYUMSAB Vs. KUMAR	November 18, 2005
SHAKUNTALA DEVI Vs. KAMLA	April 11, 2005
SHANKARAPPA KUBBANNA KATTIMANI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	February 4, 2005
SHANKARLAL Vs. STATE OF MAHARASHTRA	May 4, 2005
SHANKUNTLA DEVI Vs. UNION OF INDIA	October 3, 2005
SHANMUGHASUNDARAM Vs. DIRAVIA NADAR	March 11, 2005
SHANTHA ALIAS USHADEVI Vs. B G SHIVANANJAPPA	May 6, 2005
SHANTI Vs. STATE OF HARYANA	February 15, 2005
SHANTI PRASAD DEVI Vs. SHANKAR MAHTO	July 11, 2005
SHARP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 26, 2005
SHATRUSAILYA DIGVIJAYSINGH JADEJA Vs. COMMISSIONER OF INCOME TAX	September 1, 2005
SHENYANG MASTSUSHITA S BETTERY CO LTD Vs. EXIDE INDUSTRIES LTD	February 23, 2005
SHEROOR MOHANDAS SHETTY Vs. BANK OF RAJASTHAN LTD.	March 18, 2005
SHIKH MEHBOOB ALIAS HETAK Vs. STATE OF MAHARASHTRA	March 10, 2005
SHIN ETSU CHEMICAL CO LTD Vs. AKSH OPTIFIBRE LTD	August 12, 2005
SHIV DAYAL GUPTA Vs. STATE OF RAJASTHAN	December 13, 2005
SHIVAJI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	August 31, 2005
SHIW KUMAR PRASAD SINGH Vs. UNION OF INDIA	July 27, 2005
SHREE HARI CHEMICALS EXPORT LTD Vs. UNION OF INDIA	December 16, 2005
SHUBH SHANTI SERVICES LTD Vs. MANJULA S AGARWALLA	May 11, 2005
SHYAMA DEVI Vs. UNION OF INDIA	February 4, 2005
SIDDARTHA TUBES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE INDOREMP	December 16, 2005
SIDHARTH Vs. STATE OF BIHAR	September 30, 2005
SIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. UNION OF INDIA	February 23, 2005
SIHOR NAGAR PALIKA BUREAU Vs. BHABHLUBHAI VIRABHAI and CO	April 21, 2005
SIPANI AUTOMOBILES LTD. Vs. TIRATH RAM BATRA	September 6, 2005
SITARAM PASWAN Vs. STATE OF BIHAR	September 19, 2005
SIVAKUMAR Vs. STATE	December 8, 2005
SOBHA HYMAVATHI DEVI Vs. SETTI GANGADHARA SWAMY	January 28, 2005
SOCIETY FOR SAFE STRUCTURES Vs. UNION OF INDIA	April 11, 2005
SOHAN SINGH Vs. STATE OF UTTARANCHAL	October 28, 2005
SONA BALA BORA Vs. JYTIRINDRA BHATACHARJEE	April 11, 2005
SONEPAT COOPERATIVE SUGAR MILLS LTD Vs. RAKESH KUMAR	December 16, 2005
SOUTH INDIAN EDUCATION SOCOETY Vs. NIRMAL NARAYANA P	July 25, 2005
SOUTHERN AGRIFURANE INDUSTRIES LTD Vs. COMMERICAL TAX OFFICER	February 8, 2005
SPUN CASTING AND ENGG CO PVT LTD Vs. DWIJENDRA LAL SINHA	April 8, 2005
SREE BALAJI RICE MILL BELLARY Vs. STATE OF KARNATAKA	March 30, 2005
SREE VIJAYAKUMAR & ANR. Vs. STATE, BY INSPECTOR OF POLICE, KANYAKUMARI	May 13, 2005
SREI INTERNATIONAL FINANCE LTD Vs. FAIRGROWTH FINANCIAL SERVICES LTD.	August 12, 2005
SRIDEVI Vs. JAYARAJA SHETTY	January 28, 2005
SRIKANTHA S M Vs. BHARATH EARTH MOVERS LTD	October 7, 2005
ST THERESAS TENDER LOVING CARE HOME Vs. STATE OF A P	October 24, 2005
STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT	May 5, 2005
STAR INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	March 30, 2005
STATA OF U P Vs. ASHOK KUMAR	December 13, 2005
STATE Vs. K NARASIMHACHARY	October 7, 2005
STATE Vs. AMARMANI TRIPATHI	September 26, 2005
STATE BANK OF INDIA Vs. BELA BAGCHI	August 31, 2005
STATE BANK OF INDIA Vs. ALLIED CHEMICAL LABORATORIES	September 5, 2005
STATE BANK OF INDIA Vs. K C THARAKAN	October 4, 2005
STATE BANK OF INDIA Vs. SANTOSH KUMAR SHARMA	October 28, 2005
STATE BANK OF PATIALA Vs. PHOOLPATI	March 23, 2005
STATE BANK OF PATIALA Vs. PHOOLPATI	February 23, 2005
STATE BANKS STAFF UNION Vs. UNION OF INDIA	September 15, 2005
STATE FARM CORPN OF INDIA LTD Vs. NIJJER AGRO FOODS LTD	July 21, 2005
STATE GOVT OF NCT OF DELHI Vs. AMAR SINGH	March 11, 2005
STATE N C T OF DELHI Vs. NAVJOT SANDHU ALIAS AFSAN GURU	August 4, 2005
STATE OF A P Vs. KANDA GOPALUDU	September 27, 2005
STATE OF A P Vs. A P PENSIONERS ASSOCIATION	November 11, 2005
STATE OF A P Vs. A P PAPER MILLS LTD	January 3, 2005
STATE OF ANDHARA PRADESH Vs. KONE ELEVATORS INDIA LTD	February 17, 2005
STATE OF ANDHRA PRADESH Vs. T.SURYACHANDRA RAO	July 25, 2005
STATE OF BIHAR Vs. BAIDYANATH AYURVED BHAWAN P LTD	January 11, 2005
STATE OF BIHAR Vs. DILIP KUMAR MISHRA	April 8, 2005
STATE OF CHHATTISGARH Vs. DAU NIRANJAN LAL GUPTA	April 7, 2005
STATE OF GOA Vs. BABU THOMAS	September 29, 2005
STATE OF GUJARAT Vs. THAKOR HATHAJI MOHANJI	November 28, 2005
STATE OF GUJARAT Vs. MIRZAPUR MOTI KURESHI KASSAB JAMAT	October 26, 2005
STATE OF GUJARAT Vs. GOPAL LAXMAN THAKUR	February 3, 2005
STATE OF H P Vs. GUJARAT AMBUJA CEMENT LTD	July 18, 2005
STATE OF HARYANA Vs. SATYENDER SINGH RATHORE	September 8, 2005
STATE OF HARYANA Vs. RAJ RANI	August 29, 2005
STATE OF HARYANA Vs. CHARANJIT SINGH	October 5, 2005
STATE OF HARYANA Vs. RAM PAL	February 7, 2005
STATE OF HARYANA Vs. SATISH KUMAR	February 23, 2005
STATE OF HARYANA Vs. NATIONAL CONSUMER AWARENESS GROUP	May 4, 2005
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR	April 8, 2005
STATE OF HIMACHAL PRADESH Vs. ASHA RAM	November 17, 2005
STATE OF J and K Vs. SANJEEV KUMAR	February 24, 2005
STATE OF J AND K Vs. TREHAN INDUSTRIES (P) LTD.	April 1, 2005
STATE OF J&K AND ORS. Vs. VIJAY SHARMA AND ORS.	October 26, 2005
STATE OF KARNATAKA Vs. K GOPALKRISHNA	February 18, 2005
STATE OF KARNATAKA Vs. K GOPALAKRISHNA	January 18, 2005
STATE OF KARNATAKA Vs. SANGAPPA DYAVAPPA BIRADAR	March 30, 2005
STATE OF KARNATAKA Vs. C NAGARAJASWAMY	October 7, 2005
STATE OF KARNATAKA Vs. LAXUMAN	October 25, 2005
STATE OF KERALA Vs. V BABY	April 13, 2005
STATE OF KERALA Vs. MAHARASHTRA DISTILLERIES LTD	May 6, 2005
STATE OF KERALA Vs. P V NEELAKANDAN NAIR	July 11, 2005
STATE OF KERALA Vs. V. P. KURIEN	April 21, 2005
STATE OF KERALA Vs. P. T. THOMAS	May 4, 2005
STATE OF KERALA Vs. AYYAPPAN	August 9, 2005
STATE OF M P Vs. SALEEM alias CHAMARU	July 13, 2005
STATE OF M P Vs. BHAGWAT	April 1, 2005
STATE OF M P Vs. PALTAN MALLAH	January 20, 2005
STATE OF M P Vs. RAMESHWAR	January 25, 2005
STATE OF M P Vs. PHOOL CHAND	February 14, 2005
STATE OF M P Vs. BANE SINGH	February 25, 2005
STATE OF M P Vs. RAM KUMAR	October 24, 2005
STATE OF M P Vs. BHURA KUNJDA	October 24, 2005
STATE OF M P Vs. SUNIL	October 24, 2005
STATE OF M P Vs. BADRI ALIAS BHURU	October 24, 2005
STATE OF M P Vs. RAMDEEN	October 24, 2005
STATE OF M P Vs. VEERENDRA SINGH	October 20, 2005
STATE OF M P Vs. ANIL	October 27, 2005
STATE OF M P Vs. RAJESH	October 6, 2005
STATE OF M P Vs. SHESHRAO	October 6, 2005
STATE OF M P Vs. RAKESH	October 6, 2005
STATE OF M P Vs. ANIL	October 20, 2005
STATE OF M P Vs. SANGRAM	October 20, 2005
STATE OF M P Vs. BALLARE alias RAM GOPAL	October 20, 2005
STATE OF M P Vs. MAKHAMAL KHAN	October 5, 2005
STATE OF M P Vs. MAHESH BHOOMIA	October 5, 2005
STATE OF M P Vs. KILLU alias KAILASH VISHWAKARMA	October 5, 2005
STATE OF M P Vs. GOVIND	October 4, 2005
STATE OF M P Vs. GAURI SHANKAR	October 4, 2005
STATE OF M P Vs. MULLI	October 4, 2005
STATE OF M P Vs. DAYANAND DOHAR	October 6, 2005
STATE OF M P Vs. VILRU ALIAS KAMAL	October 5, 2005
STATE OF M P Vs. PARASRAM	October 4, 2005
STATE OF M P Vs. BALA alias BALARAM	October 3, 2005
STATE OF M P Vs. ONKAR PRASAD PATEL	December 7, 2005
STATE OF M P Vs. DAYAL SAHU	September 29, 2005
STATE OF M P Vs. RAMESH C SHARMA	September 21, 2005
STATE OF M. P. Vs. SANTOSH KUMAR SAHU	July 12, 2005
STATE OF MADHYA PRADESH Vs. MUNNA CHOUBEY	January 24, 2005
STATE OF MADHYA PRADESH Vs. BABBU BARKARE alias DALAP SINGH	May 13, 2005
STATE OF MAHARASHTRA Vs. BRADMA OF INDIA LTD	February 16, 2005
STATE OF MAHARASHTRA Vs. MOHD RASHID	July 18, 2005
STATE OF MAHARASHTRA Vs. R S BHONDE	August 17, 2005
STATE OF N C T OF DELHI Vs. SANJEEVALIASBITTOO	April 4, 2005
STATE OF NAGALAND Vs. LIPOK A O	April 1, 2005
STATE OF ORISSA Vs. LOKNATH RAY	March 15, 2005
STATE OF ORISSA Vs. NIRANJAN MOHAPATRA	February 3, 2005
STATE OF ORISSA Vs. SAROJ KUMAR SAHOO	December 7, 2005
STATE OF ORISSA Vs. MD ILLIYAS	November 22, 2005
STATE OF ORISSA Vs. GOPINATH DASH	December 9, 2005
STATE OF PUNJAB Vs. SATNAM KAUR	December 16, 2005
STATE OF PUNJAB Vs. CHHABRA RICE MILLS	November 17, 2005
STATE OF PUNJAB Vs. AMAR NATH GOYAL	August 11, 2005
STATE OF PUNJAB Vs. SWARAN SINGH	July 25, 2005
STATE OF PUNJAB Vs. SUKHWINDER SINGH	July 14, 2005
STATE OF PUNJAB Vs. SHIV RAM	August 25, 2005
STATE OF PUNJAB Vs. HAKAM SINGH	August 31, 2005
STATE OF PUNJAB Vs. MOHINDERJIT KAUR	January 18, 2005
STATE OF PUNJAB Vs. BALWANT RAI	February 24, 2005
STATE OF PUNJAB Vs. MOHINDER SINGH	March 14, 2005
STATE OF PUNJAB Vs. MOHINDER SINGH	April 8, 2005
STATE OF PUNJAB Vs. DES BANDHU	August 11, 2005
STATE OF RAJASTHAN Vs. NAV BHARAT CONSTRUCTION CO	March 28, 2005
STATE OF RAJASTHAN Vs. RAM CHANDRA	April 12, 2005
STATE OF RAJASTHAN Vs. BIRAM LAL	April 13, 2005
STATE OF RAJASTHAN Vs. KEDAR DAS SURENDRA KUMAR	May 13, 2005
STATE OF RAJASTHAN Vs. JORA RAM	April 20, 2005
STATE OF RAJASTHAN Vs. GURMAIL SINGH	February 23, 2005
STATE OF RAJASTHAN Vs. BASANT NAHATA	September 7, 2005
STATE OF RAJASTHAN Vs. DAULAT RAM	August 23, 2005
STATE OF RAJASTHAN Vs. FAKIR MAL	November 16, 2005
STATE OF RAJASTHAN Vs. NAV BHARAT CONSTRUCTION CO	October 4, 2005
STATE OF T N Vs. KALIAPERUMAL	September 8, 2005
STATE OF TAMIL NADU Vs. S A RAJA	October 26, 2005
STATE OF TAMIL NADU Vs. M KRISHNAPPAN	March 18, 2005
STATE OF U P Vs. KANODIA FLOUR MILLS RESPONDENTS	March 16, 2005
STATE OF U P Vs. MUNNI LAL	April 15, 2005
STATE OF U P Vs. SUNDER SINGH	April 12, 2005
STATE OF U P Vs. SHIV KUMAR	April 20, 2005
STATE OF U P Vs. GAMBHIR SINGH	April 20, 2005
STATE OF U P Vs. SHYAM VEER	April 20, 2005
STATE OF U P Vs. JAI BIR SINGH	May 5, 2005
STATE OF U P Vs. ANIL KUMAR RAMESH CHANDRA GLASS WORKS RESPONDENTS	May 5, 2005
STATE OF U P Vs. HASAN ALI ALIAS CHHANNAN	March 4, 2005
STATE OF U P Vs. PAWAN KUMAR TIWARI	January 4, 2005
STATE OF U P Vs. SATISH	February 8, 2005
STATE OF U P Vs. JAWAHAR LAL BHATIA	February 3, 2005
STATE OF U P Vs. GANGA RAM	October 25, 2005
STATE OF U P Vs. CHATUR SINGH	November 17, 2005
STATE OF U P Vs. NEERAJ AWASTHI	December 16, 2005
STATE OF U P Vs. SUKHPAL SINGH BAL	September 2, 2005
STATE OF U P Vs. BRIJPAL SINGH	September 27, 2005
STATE OF U P Vs. MURLI	September 28, 2005
STATE OF U P Vs. VIJAY SHANKAR TRIPATHI	July 20, 2005
STATE OF U P Vs. RAM BACHAN TRIPATHI	August 2, 2005
STATE OF U P Vs. SHIV NARAIN UPADHYAYA	July 28, 2005
STATE OF U. P Vs. RAJYA KHANIJ VIKAS NIGAM S. S.	September 2, 2005
STATE OF U. P. Vs. KRISHNA LAL SEHGAL	April 15, 2005
STATE OF U. P. Vs. CYBER INFOTEC	July 27, 2005
STATE OF UTTARANCHAL Vs. JAGPAL SINGH TYAGI	August 31, 2005
STATE OF W B Vs. ALPANA ROY	September 26, 2005
STATE OF WEST BENGAL Vs. PURVI COMMUNICATION P LTD	March 16, 2005
STEFAB LTD Vs. CCE DELHI	September 1, 2005
SUBHADRA RANI PAL CHOUDHARY Vs. SHEIRLY WEIGAL NAIN	April 6, 2005
SUBHALAXMI FABRICS PVT LTD Vs. CHAND MAL BARADIA	March 29, 2005
SUBHASH PROJECTS AND MARKETING LTD Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD	October 21, 2005
SUBHASH SHAMRAO PACHUNDE Vs. STATE OF MAHARASHTRA	December 8, 2005
SUBRAMANIAN SWAMY Vs. DIRECTOR C B I	February 4, 2005
SUDESH KUMAR Vs. STATE OF HARYANA	April 19, 2005
SUDHIR G ANGUR Vs. M SANJEEV	October 27, 2005
SUJANIL CHEMO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE and CUSTOMS	February 10, 2005
SUMER Vs. STATE OF U P	August 29, 2005
SUNIL KUMAR Vs. STATE OF RAJASTHAN	January 19, 2005
SUNIL KUMAR SINGH Vs. UNION OF INDIA	January 4, 2005
SUNKARA VENKATA RAO Vs. K. VENKATA RAO	March 17, 2005
SUPDT OF CENTRAL EXCISE Vs. D C I PHARMACEUTICALS PVT LTD	February 22, 2005
SUPER DELICACIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 17, 2005
SUPRIYO BASU Vs. WEST BENGAL HOUSING BOARD	August 5, 2005
SURAM CHAND Vs. STATE OF JANDK	October 6, 2005
SURENDER KUMAR Vs. UNION OF INDIA	January 13, 2005
SURENDRA SINGH Vs. STATE OF BIHAR	January 25, 2005
SURENDRANAGAR DISTRICT PANCHAYAT Vs. JETHABHAI PITAMBERBHAI	October 25, 2005
SURENDRANAGAR DISTRICT PANCHAYAT Vs. DAHYABHAI AMARSINH	October 25, 2005
SURESH Vs. MAHADEVAPPA SHIVAPPA DANANNAVA	February 16, 2005
SURESH CHANDRA Vs. STATE OF U P	July 21, 2005
SURESH CHANDRA SHARMA Vs. CHAIRMAN U P S E B	February 24, 2005
SURESH KUMAR TEKRIWAL Vs. STATE OF JHARKHAND	February 3, 2005
SURESH SETH Vs. COMMISSIONER INDORE MUNICIPAL CORPORATION	October 6, 2005
SURINDER SINGH Vs. KAPOOR SINGH	May 3, 2005
SURINDER SINGH ALIAS SHINGARA SINGH Vs. STATE OF PUNJAB	September 6, 2005
SUSHANTA TAGORE Vs. UNION OF INDIA	March 3, 2005
SUSHIL KUMAR SHARMA Vs. UNION OF INDIA	July 19, 2005
SWAMY ATMANANDA Vs. RAMKRISHNA TAPOVANAM	April 13, 2005
SWAMY ATMANANDA Vs. SWAMI BODHANANDA	April 13, 2005
SWASTHYA RAKSHA SAMITI RATI CHOWK Vs. CHAUDH RAM HARAKH CHAND	February 22, 2005
SYED KHADIM HUSSAIN Vs. STATE OF BIHAR	January 7, 2005
T N GODAVARAMANTHIRUMULPAD Vs. UNION OF INDIA	December 16, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	September 26, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	September 16, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	April 8, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	April 1, 2005
T N GODAVARMULPAD Vs. UNION OF INDIA	August 18, 2005
T N RAJASEKAR Vs. N KASIVISWANATHAN	July 28, 2005
T STANES AND CO LTD Vs. STATE OF TAMIL NADU	January 24, 2005
T T INDUSTRIES Vs. HARJEET KAUR	January 5, 2005
T. N. CEMENTS CORPN. LTD. Vs. SECRETARY, T. N. CEMENTS CORPN. AND QUARRY THOZHILALAR	April 20, 2005
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA & ORS.	February 11, 2005
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA & ORS	February 18, 2005
TAIYAB KHAN Vs. STATE OF BIHAR	November 23, 2005
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S RAJAPRIYA	April 20, 2005
TARA CHAND JAIN Vs. GANGA RAM HOSPITAL	December 15, 2005
TASHI DELEK GAMING SOLUTIONS LTD Vs. STATE OF KARNATAKA	December 8, 2005
TATA CHEMICALS LTD Vs. STATE OF GUJARAT	October 5, 2005
TATA IRON AND STEEL CO LTD Vs. STATE OF JHARKHAND	March 30, 2005
TATA IRON AND STEEL CO LTD Vs. COLLECTOR OF CENTRAL EXCISE PATNA	March 2, 2005
TCI FINANCE LTD Vs. CALCUTTA MEDICAL CENTRE LTD	September 26, 2005
TECHNIP SA Vs. SMS HOLDING PVT LTD	May 11, 2005
THAMANNA SHIVALINGAPPA TELI Vs. STATE OF KARNATAKA	March 14, 2005
THANKACHAN Vs. STATE OF KERALA	August 24, 2005
TIRATH KUMAR ALIAS RAJ RANI Vs. STATE OF HARYANA	October 4, 2005
TRANSMISSION CORPORATION OF AP LTD Vs. LANCO KONDAPALLI POWER PVT LTD	December 15, 2005
TRILOKI NATH Vs. STATE OF U P	October 28, 2005
TRIVENI GLASS LTD Vs. UNION OF INDIA	February 22, 2005
U P MADHYAMIK SHIKSHA PARISHAD Vs. RAJ KUMAR AGNIHOTRI	April 21, 2005
U P PARENTS ASSOCIATION Vs. S K BHARGAVA	February 22, 2005
U P S C Vs. K RAJAIAH	May 3, 2005
U P S E B Vs. SANT KABIR SAHAKARI KATAI MILLS LTD	September 19, 2005
U P S R T C Vs. IMTIZ HUSSAIN	December 12, 2005
U P S R T C Vs. MAHENDRA NATH TIWARI	November 11, 2005
U P STATE BRASSWARE CORPORATION LTD Vs. UDAI NARAIN PANDEY	December 8, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. OMADITYA VERMA	July 15, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. OMADITYA VERMA	April 5, 2005
U P STATE SPINNING CO LTD Vs. R S PANDEY	September 26, 2005
U P STATE TEXTILE CORPORATION LTD Vs. P C CHATURVEDI	October 3, 2005
U PALANIAPPAN Vs. SUB INSPECTOR OF POLICE	March 14, 2005
U. P. STATE ELECTRICITY BOARD Vs. NATWAR SINGH	April 26, 2005
U. P. STATE ELECTRICITY BOARD Vs. DHARMENDRA KUMAR BAJPAI	September 1, 2005
UDAY SHANKAR TRIYAR Vs. RAM KALEWAR PRASAD SINGH	November 10, 2005
UMABAI Vs. NILKANTH DHONDIBA CHAVAN	April 13, 2005
UMARO SINGH Vs. PUNJABI UNIVERSITY PATIALA	December 6, 2005
UMESH KAMAT Vs. STATE OF BIHAR	January 13, 2005
UMESH KORGA BHANDARI Vs. MAHANAGAR TELEPHONE NIGAM LTD	August 8, 2005
UNION OF INDIA Vs. ESSEL MINING and INDUSTRIES LTD	August 9, 2005
UNION OF INDIA Vs. NARENDER SINGH	July 29, 2005
UNION OF INDIA Vs. KAMLA DEVI	July 22, 2005
UNION OF INDIA Vs. GAGAN KUMAR	July 27, 2005
UNION OF INDIA Vs. JOSEPH P CHERIAN	September 26, 2005
UNION OF INDIA Vs. PRAMOD GUPTA	September 7, 2005
UNION OF INDIA Vs. KRIMPEX SYNTHETICS LTD	August 24, 2005
UNION OF INDIA Vs. MAJOR SINGH	November 30, 2005
UNION OF INDIA Vs. MAJOR BAHADUR SINGH	November 22, 2005
UNION OF INDIA Vs. PURNANDU BISWAS	October 7, 2005
UNION OF INDIA Vs. GULAM MOHD BHAT	October 20, 2005
UNION OF INDIA Vs. V RAMAKRISHNAN	October 7, 2005
UNION OF INDIA Vs. ABDUL MOMIN	October 7, 2005
UNION OF INDIA Vs. SATISH KUMAR	October 25, 2005
UNION OF INDIA Vs. HARINDER PAL SINGH	October 26, 2005
UNION OF INDIA Vs. RAJA MOHAMMAD AMIR MOHAMMAD KHAN	October 21, 2005
UNION OF INDIA Vs. ASHOK KUMAR	October 18, 2005
UNION OF INDIA Vs. BRAJ NANDAN SINGH	October 19, 2005
UNION OF INDIA Vs. UPPER GANGES SUGAR and INDUSTRIES LTD	January 5, 2005
UNION OF INDIA Vs. DRAUPADI BEHARA	January 3, 2005
UNION OF INDIA Vs. JITENDRASINH M PARMAR	March 2, 2005
UNION OF INDIA Vs. TECCO TRICHY ENTINEERS AND CONTRACTORS	March 16, 2005
UNION OF INDIA Vs. STATE	May 2, 2005
UNION OF INDIA Vs. INDIAN JUTE MILLS ASSOCIATIONS	May 5, 2005
UNION OF INDIA Vs. DATTA LINGA TOSHATWAD	November 11, 2005
UNION OF INDIA Vs. SUDEEP KUMAR MOHANTY	March 30, 2005
UNION OF INDIA Vs. BEDI RAM	July 20, 2005
UNION OF INDIA Vs. SOMANI FERRO ALLOYS LTD	December 1, 2005
UNION OF INDIAN Vs. R C TOBACCO PVT LTD	September 19, 2005
UNION PUBLIC SERVICE COMMISSION Vs. P. HARIKUMAR	March 30, 2005
UNIT TRUST OF INDIA Vs. RAVINDER KUMAR SHUKLA	September 19, 2005
UNIVERSITY OF KERALA Vs. COUNCIL, PRINCIPALS, COLLEGES, KERALA	December 12, 2005
URMILA Vs. RAJU	January 6, 2005
USHA BELTRON LTD Vs. STATE OF PUNJAB	April 27, 2005
UTTAR PRADESH STATE EMPLOYEES CONFEDERATION Vs. PRINCIPAL SECRETARY	January 12, 2005
UTTARANCHAL FOREST DEVELOPMENT CORPN. Vs. K. B. SINGH	May 13, 2005
V D CHAUDHARY Vs. STATE OF U P	September 1, 2005
V HUCHESWARAN Vs. MADRAS HARDWARE MART	October 18, 2005
V M JABBAR Vs. DHANALAKSHMI BANK LTD	April 21, 2005
V M SALGAOCAR Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO	March 31, 2005
V RADHAKRISHNA REDDY Vs. STATE OF A P	January 11, 2005
V RAMANA Vs. APSRTC	September 5, 2005
V SUBRAMANI Vs. STATE OF TAMIL NADU	March 3, 2005
VADILAL CHEMICALS LTD Vs. STATE OF A P	August 2, 2005
VAIJAYANTI Vs. STATE OF MAHARASHTRA	September 22, 2005
VALLIKANNU Vs. R SINGAPERUMAL	May 6, 2005
VASANT TUKARAM PAWAR Vs. STATE OF MAHARASHTRA	April 15, 2005
VASANTHI Vs. STATE OF A P	May 4, 2005
VIJAL SINGH Vs. STATE OF U P	July 26, 2005
VIJAY SHEKHAR Vs. UNION OF INDIA	September 5, 2005
VIJAYA RAO Vs. STATE OF RAJASTHAN	July 29, 2005
VIJAYAKUMAR Vs. STATE	May 13, 2005
VIKASH AGARWAL Vs. STATE OF U P	February 23, 2005
VIKRAM CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE	August 24, 2005
VIKRAM TRACTORS Vs. ESCORTS LTD	April 25, 2005
VILUBEN JHALEJAR CONTRACTOR Vs. STATE OF GUJARAT	April 13, 2005
VINAY SOLVENT EXTRACTION INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 20, 2005
VINAYAKA DEV IDAGUNJI Vs. SHIVARAM	July 28, 2005
VINEET KUMAR MATHUR Vs. UNION OF INDIA	April 27, 2005
VISHNU ALIAS UNDRYA Vs. STATE OF MAHARASHTRA	November 24, 2005
VISHNU DUTT Vs. STATE OF RAJASTHAN	December 15, 2005
VISHWANATHA ACHARI Vs. KANAKASABAPATHY	July 26, 2005
VITHALBHAI PVT LTD Vs. UNION OF INDIA	March 11, 2005
VIVEK AUTOMOBILES LIMITED Vs. INDIAN INC.	October 28, 2005
VIVEKA NAND SETHI Vs. CHAIRMAN J and K BANK LTD	May 3, 2005
W P I L LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 22, 2005
WASIM AHMED SAEED Vs. UNION OF INDIA	March 4, 2005
WELSET ENGINEERS Vs. VIKAS AUTO INDUSTRIES	August 17, 2005
WESTERN INDIA PLYWOODS LTD Vs. COLLECTOR OF CUSTOMS	October 7, 2005
WORKWELL ENGG CO Vs. COLLECTOR OF CENTRAL EXCISE	April 20, 2005
XEN, CENTRAL WORKSHOP Vs. CCE	February 7, 2005
XEROX MODICORP LTD Vs. STATE OF KARNATAKA	August 24, 2005
YAMUNA NAGAR IMPROVEMENT TRUST Vs. KHARIATI LAL	April 11, 2005
YASHPAL Vs. STATE OF CHHATTISGARH	February 11, 2005
YOGANAND VISHWASRAO PATIL Vs. STATE OF MAHARASHTRA	March 31, 2005
ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT	January 10, 2005
ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT	February 21, 2005
ZAKARIUS LAKRA Vs. UNION OF INDIA	February 16, 2005
ZEE TELEFILMS LTD Vs. UNION OF INDIA	February 2, 2005
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LTD Vs. DISTRICT REGISTRAR CO OPERATIVE SOCIETIES	April 15, 2005

Year 2005 of SUPREME COURT OF INDIA

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