MEHTA M. C. Vs. UNION OF INDIA
|
December 7, 1999 |
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF SURFACE TRANSPORT Vs. VARTAK LABOUR UNION
|
February 19, 1999 |
A I LAWYERS FORUM FOR CIVIL LIBERTS Vs. UNION OF INDIA
|
February 1, 1999 |
A I LAWYERS FORUM FOR CIVIL LIBERTS Vs. UNION OF INDIA
|
April 19, 1999 |
A K SARMA Vs. UNION OF INDIA
|
January 21, 1999 |
A K SINGH Vs. UTTARAKHAND JAN MORCHA
|
May 13, 1999 |
A MOHAMMAD FAROOK Vs. JT SECY TO G O I
|
November 2, 1999 |
A P AGGARWAL Vs. GOVERNMENT OF N C T OF DELHI
|
November 16, 1999 |
A P COOP CENTRAL AGRICULTURAL DEVELOPMENT BANK LIMITED Vs. V VENKATESWAR RAO
|
January 13, 1999 |
A P INDUSTRIAL COMPONENTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
October 28, 1999 |
A P POLLUTION CONTROL BOARD Vs. PROF M V NAYUDU RETD
|
January 27, 1999 |
A P PUBLIC SERVICE COMMISSION Vs. G SANKAR
|
March 18, 1999 |
A ROBERT Vs. UNITED INSURANCE COMPANY LIMITED
|
August 27, 1999 |
A V REDDY TRUST Vs. COMMISSIONER OF WEALTH TAX
|
October 8, 1999 |
AAREM CHEMICALS Vs. CCE
|
September 10, 1999 |
ABDUL KUDDUS MANDAL Vs. STATE OF ASSAM
|
August 23, 1999 |
ABDUL RASHID IBRAHIM MANSURI Vs. STATE OF GUJARAT
|
October 12, 1999 |
ABID HATIM MERCHANT Vs. JANEB SALEBHAI SAHEB SAIFUDDIN
|
September 28, 1999 |
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA
|
September 17, 1999 |
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA
|
May 14, 1999 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW CONSOLIDATED GOLD FIELDS LIMITED
|
February 24, 1999 |
ADITYA MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
September 7, 1999 |
ADMINISTRATION OF DAMAN AND DIU Vs. MOHANLAL LALBHAI DESAI
|
November 18, 1999 |
ADOR SAMIA PRIVATE LIMITED Vs. PEEKAY HOLDINGS LIMITED
|
August 20, 1999 |
AGIO COUNTERTRADE PTE LIMITED Vs. PUNJAB IRON AND STEEL COMPANY LIMITED
|
May 14, 1999 |
AGRA CLUB LIMITED Vs. STATE OF UTTAR PRADESH
|
November 30, 1999 |
AHAMED MOHAIDEEN ZABBAR Vs. STATE OF TAMIL NADU
|
April 28, 1999 |
AHAMED NASSAR Vs. STATE OF TAMIL NADU
|
October 14, 1999 |
AHMED BIN SALAM Vs. STATE OF ANDHRA PRADESH
|
April 13, 1999 |
AHMEDABAD MUNICIPAL CORPN Vs. NILAYBHAI R THAKORE
|
October 13, 1999 |
AHMEDNAGAR ZILLA SAHAKARI D V AND P SINGH Vs. STATE OF MAHARASHTRA
|
December 15, 1999 |
AIR INDIA LIMITED Vs. COCHIN INT AIRPORT LIMITED
|
July 26, 1999 |
AIR TECH INDIA Vs. ASSTT COMMR COMML TAXES
|
December 14, 1999 |
AIRFREIGHT LIMITED Vs. STATE OF KARNATAKA
|
August 4, 1999 |
AJAIB SINGH Vs. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED
|
April 8, 1999 |
AJAY JADHAV Vs. GOVERNMENT OF GOA
|
September 14, 1999 |
AJAY SARNA Vs. ARCHANA SARNA
|
December 13, 1999 |
AJIT CHOPRA Vs. SADHU RAM
|
November 2, 1999 |
AJIT KUMAR RATH Vs. STATE OF ORISSA
|
November 2, 1999 |
AJIT SINGH Vs. STATE OF PUNJAB
|
December 8, 1999 |
AJIT SINGH Vs. STATE OF PUNJAB
|
September 16, 1999 |
AKHIL BHARAT GOSEVA SANGH Vs. STATE OF ANDHRA PRADESH
|
August 20, 1999 |
AKHTAR Vs. STATE OF UTTAR PRADESH
|
February 2, 1999 |
AKLU RAM MAHTO Vs. RAJENDRA MAHTO
|
April 1, 1999 |
AKMAL AHMAD Vs. STATE OF DELHI
|
March 24, 1999 |
ALANKAR COMMERCIAL PRIVATE LIMITED SIKKIM Vs. ASST COMMNR OF INCOME TAX N DELHI
|
December 6, 1999 |
ALL INDIA FEDERATION OF CENTRAL EXCISE Vs. UNION OF INDIA
|
February 22, 1999 |
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA
|
July 23, 1999 |
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA
|
December 1, 1999 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
December 14, 1999 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
July 23, 1999 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
April 8, 1999 |
ALL INDIA RAILWAY PROTECTION FORCE ASSOCIATION Vs. UNION OF INDIA
|
December 10, 1999 |
ALL LAWYERS FORUM FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
March 22, 1999 |
ALLAHABAD BANK CALCUTTA Vs. RADHA KRISHNA MAITY
|
September 10, 1999 |
ALLAHABAD PAPER MILLS COMPANY LIMITED Vs. BENGAL PAPER MILLS COMPANY LIMITED
|
April 20, 1999 |
ALMITRA H PATEL Vs. UNION OF INDIA
|
April 12, 1999 |
ALMITRA H PATEL Vs. UNION OF INDIA
|
January 11, 1999 |
ALMITRA H PATEL Vs. UNION OF INDIA
|
October 15, 1999 |
ALMITRA H PATEL Vs. UNION OF INDIA
|
August 13, 1999 |
ALMITRA H PATEL Vs. UNION OF INDIA
|
November 24, 1999 |
ALMITRA H PATEL Vs. UNION OF INDIA
|
November 1, 1999 |
ALVARE NORONHA FERRIERA Vs. UNION OF INDIA
|
April 23, 1999 |
AMANULLA KHAN KUDEATALLA KHAN PATHAN Vs. STATE OF GUJARAT
|
June 28, 1999 |
AMAR KUMAR SASMAL Vs. HRISIKESH SASMAL
|
February 23, 1999 |
AMERICAN REMEDIES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 12, 1999 |
AMLA CHAKRAVARTY Vs. RANJIT KUMAR CHOUDHARY
|
August 3, 1999 |
AMRIT VARSHA HINDI DAINIK Vs. BIHAR STATE AGRL MKTG BOARD
|
July 16, 1999 |
ANANDRAM CHANDANMAL MUNOT Vs. BANSILAL CHUNILAL KABRA
|
November 19, 1999 |
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. EASUN ENGINEERING COMPANY
|
September 22, 1999 |
ANDREWS S O JACOB Vs. STATE OF KERALA
|
March 16, 1999 |
ANIL HADA Vs. INDIAN ACRYLIC LIMITED
|
November 26, 1999 |
ANIL KUMAR Vs. SURINDER KUMAR
|
December 14, 1999 |
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
November 24, 1999 |
ANIL R DESHMUKH Vs. ONKAR N WAGH
|
January 21, 1999 |
ANNIE VARGHESE Vs. STATE OF KERALA
|
July 23, 1999 |
ANTONY Vs. K C ITTOOP
|
October 12, 1999 |
ANWABI Vs. PRAMOD D A JOSHI
|
July 23, 1999 |
APAR PVT. LTD. Vs. COLLECTOR, CENTRAL EXCISE, BOMBAY
|
August 25, 1999 |
APPA NARSAPPA MAGDUM D THR LRS Vs. AKUBAI GANAPATI NIMBALKAR
|
May 4, 1999 |
APPAREL EXPORT PROMOTION COUNCIL Vs. A K CHOPRA
|
January 20, 1999 |
ARAVINDA PARAMILA WORKS Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1999 |
ARISTO PHARMACEUTICALS LIMITED Vs. WOCKHARDT LIMITED
|
November 24, 1999 |
AROSAN ENTERPRISES LIMITED Vs. UNION OF INDIA
|
September 16, 1999 |
ARUMUGHAM Vs. SUNDARAMBAL
|
April 29, 1999 |
ARUN SHANKAR SHUKLA Vs. STATE OF UTTAR PRADESH
|
July 23, 1999 |
ARUN VYAS Vs. ANITA VYAS
|
May 14, 1999 |
ARVIND PAPPU Vs. STATE DELHI ADMINISTRATION
|
May 10, 1999 |
ASANDAS MITHARAM NARSINGHANI Vs. TEKCHAND MITHARAM SEVAKRAMANI
|
January 21, 1999 |
ASHOK GANGADHAR MARATHA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 2, 1999 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
December 2, 1999 |
ASHOK KUMAR KHEMKA Vs. AVANI ENCLAVE PRIVATE LIMITED
|
December 14, 1999 |
ASHOK PAPER MILLS KAMGAR UNION Vs. UNION OF INDIA
|
April 26, 1999 |
ASHWANI KUMAR Vs. REGIONAL TRANSPORT AUTHORITY BIKANER
|
September 28, 1999 |
ASHWANI KUMAR MISHRA Vs. P MUNIAM BABU
|
April 8, 1999 |
ASHWANI KUMAR MISHRA Vs. P. MUNIAM BABU & ORS.
|
April 15, 1999 |
ASHWINKUMAR K PATEL Vs. UPENDERA J PATEL
|
March 11, 1999 |
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT GROUP II Vs. ASSOCIATED FOREST PRODUCTS PRIVATE LIMITED
|
November 3, 1999 |
ASSISTANT COMMISSIONER Vs. NANDANAM CONSTRUCTION CO
|
September 21, 1999 |
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. THOMAS JOSES
|
September 17, 1999 |
ATLAS EXPORT INDUSTRIES Vs. KOTAK AND COMPANY
|
September 1, 1999 |
ATLESH KUMAR SHARMA Vs. SUDESH RANI
|
January 5, 1999 |
AUTO ENGINEERING WORKS Vs. BANSAL TRADING COMPANY
|
December 10, 1999 |
AYODHYA RAM ALIAS AYODHYA PRASAD SINGH Vs. STATE OF BIHAR
|
January 7, 1999 |
AZIZUDDIN Vs. BOARD OF REVENUE
|
February 12, 1999 |
B BALAIAH Vs. SUPERINTENDING ENGINEER
|
March 10, 1999 |
B BASAVARAJ Vs. M SADIQ ALI
|
December 16, 1999 |
B K N PILLAI Vs. P PILLAI
|
December 13, 1999 |
B R ENTERPRISES Vs. STATE OF UTTAR PRADESH
|
May 7, 1999 |
B. BASAVARAJ Vs. M. SADIQ ALI AND ANR.
|
November 16, 1999 |
BABAR ALI Vs. UNION OF INDIA
|
November 5, 1999 |
BABOOLAL Vs. STATE OF UTTAR PRADESH
|
October 12, 1999 |
BABU Vs. STATE OF KERALA
|
October 26, 1999 |
BABU RAM Vs. C C JACOB
|
March 18, 1999 |
BABU RAO Vs. MANIKRAO
|
May 13, 1999 |
BABU VERGHESE Vs. BAR COUNCIL OF KERALA
|
March 16, 1999 |
BACHCHU SINGH Vs. STATE OF HARYANA
|
February 8, 1999 |
BADAMO DEVI Vs. SAGAR SHARMA
|
April 1, 1999 |
BADNI Vs. SIRI CHAND
|
February 15, 1999 |
BADRI Vs. STATE OF RAJASTHAN
|
September 30, 1999 |
BAGHOPURI M M SAMBAI SAMITI Vs. STATE OF ASSAM
|
March 30, 1999 |
BAILOCHAN KARAN Vs. BASANT KUMARI NAIK
|
February 2, 1999 |
BAL DEV SINGH DHINGRA Vs. MADAN LAL GUPTA AND ORE
|
February 4, 1999 |
BALBIR Vs. STATE OF HARYANA
|
October 26, 1999 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 14, 1999 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 19, 1999 |
BALBIR SINGH Vs. STATE OF UTTAR PRADESH
|
April 8, 1999 |
BALDEVBHAI GOPALBHAI PATEL Vs. K M V COOP HSG SOCIETY LIMITED
|
February 12, 1999 |
BALRAJ TANEJA Vs. SUNIL MADAN
|
September 8, 1999 |
BALWANT SINGH Vs. STATE OF HARYANA
|
March 23, 1999 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 1999 |
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
|
January 13, 1999 |
BANK OF INDIA Vs. DEGALA SURYANARAYANA
|
July 12, 1999 |
BANNALAL VAHILDA CHAVLA Vs. UNION OF INDIA
|
July 29, 1999 |
BANOBI Vs. STATE OF MAHARASHTRA
|
September 15, 1999 |
BANOLATA MOHAPATRA Vs. STATE OF ORISSA
|
May 11, 1999 |
BAPURAO PAKHIDDEY Vs. SUMAN DONDEY
|
February 4, 1999 |
BASIC SHIKSHA ADHILARI FAIZABAD Vs. CIVIL JUDGE FAIZABAD
|
December 7, 1999 |
BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
|
April 13, 1999 |
BELSUND SUGAR COMPANY LIMITED Vs. STATE OF BIHAR
|
August 10, 1999 |
BENI BAI Vs. RAGHUBIR PRASAD
|
February 24, 1999 |
BHADHUA MUKTI MORCHA Vs. UNION OF INDIA
|
November 16, 1999 |
BHAGAT RAM DEAD Vs. TEJA SINGH
|
March 31, 1999 |
BHAGIRATHI JENA Vs. BOARD OF DIRECTORS O S F C
|
March 31, 1999 |
BHAGWAN DASS RAMA SHANKER Vs. UNION OF INDIA
|
February 25, 1999 |
BHAGWAN PARSHU RAM COLLEGE Vs. STATE OF HARYANA
|
April 6, 1999 |
BHAGWAN RAMA SHINDE GOSAI Vs. STATE OF GUJARAT
|
May 12, 1999 |
BHAGWAN SAMARDHA SREEPADA VALLABHA VENKATA VISHWANDADHA MAHARAJ Vs. STATE OF ANDHRA PRADESH
|
July 15, 1999 |
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
August 25, 1999 |
BHARAT BARREL AND DRUM MANUFACTURING COMPANY Vs. AMIN CHAND PAYRELAL
|
February 18, 1999 |
BHARAT BHUSHAN BANSAL Vs. U R SMALL INDUSTRIES CORPORATION LTD
|
January 21, 1999 |
BHARAT BUILDER PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS COOP HOUSING SOCIETY LIMITED
|
April 9, 1999 |
BHARAT K BISSA Vs. COMMISSIONER OF CUSTOMS II
|
November 30, 1999 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. BALAKRISHNAN NAMBIAR
|
August 20, 1999 |
BHARAT STARCH INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS MUMBAI
|
November 4, 1999 |
BHASKAR PRABASKAR Vs. STATE
|
September 22, 1999 |
BHERA Vs. STATE OF RAJASTHAN
|
September 30, 1999 |
BHOJAPPA HANAMANTHAPPA CHOUDANNAVAR Vs. STATE OF KARNATAKA
|
September 21, 1999 |
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA
|
March 31, 1999 |
BHOR INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
October 26, 1999 |
BHUPENDRA Vs. PRITHVIRAJ
|
January 5, 1999 |
BIHAR STATE ELECTRICITY BOARD Vs. BIJAY BHADUR
|
December 1, 1999 |
BIHARI PRASAD SINGH Vs. STATE OF BIHAR
|
August 2, 1999 |
BIJAY K PPASAD Vs. RANJANA
|
July 20, 1999 |
BILAKCHAND GYANCHAND CO Vs. A CHINNA SWAMI
|
March 12, 1999 |
BILESHWAR KHAN UDYOG KHEDUT SHAHAKARI MANDALI LIMITED Vs. UNION OF INDIA
|
February 10, 1999 |
BINA MURLIDHAR HEMDEV Vs. KANHAIYALAL LOKRAM HEMDEV
|
May 14, 1999 |
BIR BHADRA DIXIT Vs. STATE OF GOVERNMENT OF UTTAR PRADESH
|
March 18, 1999 |
BIRAKISHORE KAR Vs. STATE OF ORISSA
|
August 12, 1999 |
BIRLA CORPORATION LIMITED Vs. STATE OF RAJASTHAN
|
March 11, 1999 |
BIRLA TEXTILES Vs. UNION OF INDIA
|
February 9, 1999 |
BOARD OF TRUSTEES FOR VISAKHAPATNAM PORT TRUST Vs. STATE OF ANDHRA PRADESH
|
July 27, 1999 |
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. SRIYANESH KNITTERS
|
July 30, 1999 |
BODDU NARAYANAMMA Vs. VENKATARAMA ALUMINIUM CO
|
September 21, 1999 |
BOMBAY OFFSHORE SERVICES LIMITED Vs. SHANKAR NARAYAN
|
September 16, 1999 |
BRAJ BHUSHAN PRASAD Vs. STATE OF BIHAR
|
July 16, 1999 |
BRIJ MOHAN SHORI Vs. COMMNR OF POLICE N DELHI
|
August 11, 1999 |
BRIJ RAJ SINGH [DEAD] Vs. SEWAK RAM
|
April 22, 1999 |
BUDHIA SWAIN Vs. GOPINATH DEB
|
May 7, 1999 |
C AJITH KUMAR Vs. STATE OF KERALA
|
December 15, 1999 |
C ALI Vs. STATE OF KERALA
|
August 11, 1999 |
C B I ANTI CORRUPTION BRANCH MUMBAI Vs. NARAYAN DIWAKAR
|
May 7, 1999 |
C GANGACHARAN Vs. C NARAYANAN
|
December 14, 1999 |
C JAYARAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 9, 1999 |
C K RAVEENDRAN Vs. STATE OF KERALA
|
December 2, 1999 |
C M SINGH Vs. H P KRISHI VISHVA VIDYALAYA
|
July 27, 1999 |
CALCUTTA MUNICIPAL CORPORATION Vs. PAWAN KUMAR SARAF
|
January 13, 1999 |
CANARA BANK Vs. PINDI PLYWOOD TRADERS
|
February 9, 1999 |
CCE Vs. SIMPLEX MILLS CO. LTD.
|
July 15, 1999 |
CCE Vs. CORNER STONE BRANDS LTD.
|
February 26, 1999 |
CCE, THANE AND MADRAS Vs. AJIT INDIA PVT. LTD.
|
April 15, 1999 |
CENTER OF INDIAN TRADE UNION Vs. STATE OF MAHARASHTRA
|
January 29, 1999 |
CENTRAL BANK OF INDIA Vs. ROOPLAL BANSAL
|
January 5, 1999 |
CENTRAL BANK OF INDIA Vs. SAXONS FARMS
|
October 7, 1999 |
CENTRAL BUREAU OF INVESTIGATION Vs. V K SEHGAL
|
October 8, 1999 |
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
|
July 20, 1999 |
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
|
March 31, 1999 |
CHAIRMAN BIHAR RAJYA VIDYUT BOARD Vs. CHHATHU RAM
|
May 7, 1999 |
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO Vs. SUKAMANI DAS
|
September 15, 1999 |
CHAIRMAN KIYEKHU VILLEGE COUNCIL Vs. HOKIYE ZHIMOMI
|
January 6, 1999 |
CHANAN RAM Vs. STATE OF RAJASTHAN
|
December 8, 1999 |
CHANAN SINGH AND SONS Vs. COLLECTOR OF CENTRAL EXCISE
|
May 6, 1999 |
CHANCELLOR Vs. SHANKAR RAO
|
January 21, 1999 |
CHANDER NATH OJHA JAIPUR Vs. SURESH JHALANI
|
October 5, 1999 |
CHANDRA KISHORE JHA Vs. MAHAVIR PRASAD
|
September 21, 1999 |
CHANDRA NARAIN YADAV Vs. SHIBJEE YADAV
|
April 21, 1999 |
CHANDRIA PRASAD Vs. PULLO
|
July 27, 1999 |
CHANNAVEERA GOWDA Vs. SANNE GOWDA
|
December 6, 1999 |
CHENGALRAYAN CO OPERATIVE SUGAR MILLS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 30, 1999 |
CHERIYAN SOSAMMA Vs. SUNDARESSAN PILLAI SARASWATHY AMMA
|
January 20, 1999 |
CHHOTU RAM Vs. STATE OF HARYANA
|
October 8, 1999 |
CHIEF EXECUTIVE OFFICER Vs. SURENDRA KUMAR VAKIL
|
March 23, 1999 |
CHIEF GENERAL MANAGER TELECOM Vs. G MOHAN PRASAD
|
March 12, 1999 |
CIPLA LIMITED Vs. RIPU DAMAN BHANOT
|
April 12, 1999 |
CIT BHOPAL Vs. EASTERN ELECTRO CHEMICAL INDUSTRIES
|
August 19, 1999 |
COASTAL CHEMICALS LIMITED Vs. COMMERCIAL TAX OFFICER A P
|
October 14, 1999 |
COLGATE PALMOLIVE INDIA LIMITED Vs. HINDUSTAN LEVER LIMITED
|
August 18, 1999 |
COLLECTOR OF CENTRAL EXCISE Vs. TULSIPUR SUGAR COMPANY LIMITED
|
October 26, 1999 |
COLLECTOR OF CENTRAL EXCISE Vs. CENTRAL PULP MILLS LIMITED
|
November 2, 1999 |
COLLECTOR OF CENTRAL EXCISE BARODA Vs. COTSPUN LIMITED
|
September 23, 1999 |
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. POLYSET CORPORATION
|
October 26, 1999 |
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. HINDUSTAN HYDRAULIC PRIVATE LIMITED
|
May 11, 1999 |
COLLECTOR OF CENTRAL EXCISE GUNTUR Vs. ARUNA STRAW BOARDS PRIVATE LIMITED
|
August 17, 1999 |
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. GALADA CONTINIOUS CASTINGS LIMITED
|
October 27, 1999 |
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. J K SYNTHETICS
|
October 14, 1999 |
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. GAYATRI GLASS WORKS
|
October 26, 1999 |
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. NOVO IMPOX
|
August 3, 1999 |
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. A MD BILAL AND CO
|
February 22, 1999 |
COLLECTOR OF CENTRAL EXCISE PUNE Vs. DAI ICHI KARKARIA LIMITED
|
August 11, 1999 |
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. DHIREN CHEMICAL INDUSTRIES
|
October 26, 1999 |
COLLECTOR OF CISTOMS RAJKOT Vs. SARABHAI INTERNATIONAL LIMITED
|
October 7, 1999 |
COLLECTOR OF CUSTOMS Vs. MODI RUBBER LIMITED
|
December 1, 1999 |
COLLECTOR OF CUSTOMS Vs. RELIANCE INDUSTRIES LIMITED
|
December 7, 1999 |
COLLECTOR OF CUSTOMS AND CENTRAL EXCISR MADRAS Vs. PAPER PRODUCTS LIMITED
|
November 25, 1999 |
COLLECTOR OF CUSTOMS BOMBAY Vs. UNITED ELECTRICAL INDUSTRIES LIMITED
|
March 23, 1999 |
COLLECTOR OF CUSTOMS KANDLA Vs. EAST AFRICAN TRADERS
|
December 2, 1999 |
COLLECTOR OF CUSTOMS NEW DELHI Vs. SHAILA KAPOOR
|
August 10, 1999 |
COMISSIONER OF INCOME TAX MADRAS Vs. KASTURI AND SONS LIMITED
|
March 17, 1999 |
COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT MADRAS Vs. P S SETHURATHINAM
|
February 2, 1999 |
COMMISSIONER OF CENTRAL EXCISE COCHIN Vs. MATHEW KURIAN PRO SOUTH INDIA PRODUCTS
|
February 23, 1999 |
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. AMAR DYE AND CHEMICAL LIMITED
|
November 4, 1999 |
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. NEYCER INDIA LIMITED
|
August 23, 1999 |
COMMISSIONER OF CUSTOMS AIR CORGO N D Vs. BIN SABT JEWELLERY DUBAI UAE
|
April 12, 1999 |
COMMISSIONER OF INCOME TAX Vs. CYNAMIDE INDIA LIMITED
|
April 13, 1999 |
COMMISSIONER OF INCOME TAX Vs. E MERCK SERVICE AND AGENCIES
|
March 17, 1999 |
COMMISSIONER OF INCOME TAX Vs. MYSODET P LTD
|
March 17, 1999 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT POLUCRETE PRIVATE LIMITED
|
March 17, 1999 |
COMMISSIONER OF INCOME TAX Vs. SIRPUR PAPER MILLS
|
March 18, 1999 |
COMMISSIONER OF INCOME TAX Vs. H M T BEARINGS LTD
|
March 23, 1999 |
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED
|
February 23, 1999 |
COMMISSIONER OF INCOME TAX Vs. B VENKATA RAO
|
February 24, 1999 |
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED
|
February 3, 1999 |
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PRIVATE LIMITED
|
February 4, 1999 |
COMMISSIONER OF INCOME TAX Vs. D SHANKARAIAH
|
February 4, 1999 |
COMMISSIONER OF INCOME TAX Vs. BHASKAR PICTURE PALACE
|
January 5, 1999 |
COMMISSIONER OF INCOME TAX Vs. SARDAR ARJUN SINGH AHLUWALIA DEAD
|
October 26, 1999 |
COMMISSIONER OF INCOME TAX Vs. JAISWAL CHEMICALS PRIVATE LIMITED
|
October 1, 1999 |
COMMISSIONER OF INCOME TAX Vs. CHIKA LTD
|
May 14, 1999 |
COMMISSIONER OF INCOME TAX Vs. GOGINENI TOBACCO LIMITED
|
June 15, 1999 |
COMMISSIONER OF INCOME TAX Vs. STOCK EXCHANGE AHMEDABAD
|
December 16, 1999 |
COMMISSIONER OF INCOME TAX A P 1 Vs. BHOORATNAM AND CO
|
May 11, 1999 |
COMMISSIONER OF INCOME TAX AGRA Vs. PURWAR GENERAL MILLS
|
February 11, 1999 |
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. SHILPI ADVERTISING LIMITED
|
March 24, 1999 |
COMMISSIONER OF INCOME TAX BANGALORE Vs. VENKATESWARA HATCHERIES PRIVATE LIMITED
|
March 24, 1999 |
COMMISSIONER OF INCOME TAX BARODA Vs. GUJARAT ALKALIES AND CHEMICALS LIMITED
|
February 17, 1999 |
COMMISSIONER OF INCOME TAX BHOPAL Vs. EASTERN ELECTRO CHEMICAL INDUSTRIES
|
August 13, 1999 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. KRUPP INDUSTRIES INDIA LIMITED
|
August 9, 1999 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. E MEARCK SERVICE AND AGENCIES
|
December 17, 1999 |
COMMISSIONER OF INCOME TAX CALCUTTA Vs. SUGAULI SUGAR WORKS PRIVATE LIMITED
|
February 4, 1999 |
COMMISSIONER OF INCOME TAX DELHI Vs. BHARAT CARBON AND RIBBON MFG COMPANY PRIVATE LIMITED
|
August 17, 1999 |
COMMISSIONER OF INCOME TAX GUJARAT III Vs. CADILA CHEMICALS
|
February 23, 1999 |
COMMISSIONER OF INCOME TAX HARYANA Vs. KARNAL COOPERATIVE SUGAR MILLS LIMITED
|
April 23, 1999 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. INDIAN LEAF SPRING MANUFACTURING PRIVATE LIMITED
|
March 18, 1999 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. M J SWAMY
|
September 8, 1999 |
COMMISSIONER OF INCOME TAX JABALPUR Vs. KESHRI METAL PRIVATE LIMITED RAIPUR
|
March 18, 1999 |
COMMISSIONER OF INCOME TAX JODHPUR Vs. HINDUSTAN ZINC LTD
|
February 3, 1999 |
COMMISSIONER OF INCOME TAX KAMATAKA Vs. STERLING POOD MANGALORE
|
April 15, 1999 |
COMMISSIONER OF INCOME TAX KERALA Vs. ASSOCIATED FIBRE AND RUBBER INDUSTRIES PRIVATE LIMITED
|
February 3, 1999 |
COMMISSIONER OF INCOME TAX LUDHIANA Vs. OM PRAKASH
|
July 27, 1999 |
COMMISSIONER OF INCOME TAX MADRAS Vs. SUNDARAM SPINNINGS MILLS
|
December 15, 1999 |
COMMISSIONER OF INCOME TAX NEW DELHI Vs. D L F UNITED
|
January 12, 1999 |
COMMISSIONER OF INCOME TAX SHILLONG Vs. TARAJAN TEA CO PRIVATE LIMITED
|
February 4, 1999 |
COMMISSIONER OF INCOME TAX SHILLONG Vs. GOSLINO MARIO
|
April 15, 1999 |
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. RELISH GOODS
|
March 11, 1999 |
COMMISSIONER OF SALES TAX Vs. INDUSTRIAL COAL ENTERPRISES
|
February 24, 1999 |
COMMISSIONER OF SALES TAX Vs. REWA COAL FIELDS LIMITED
|
April 22, 1999 |
COMMISSIONER OF SALES TAX Vs. P T ENTERPRISES
|
December 8, 1999 |
COMMISSIONER OF SALES TAX U P Vs. AGRA BELTING WORKS
|
December 9, 1999 |
COMMISSIONER OF WELTH TAX BOMBAY Vs. LONDON STAR DIAMOND CO I PRIVATE LIMITED
|
August 13, 1999 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
August 3, 1999 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
July 26, 1999 |
COMPUTWEL SYSTEMS PRIVATE LIMITED Vs. W HASAN
|
October 26, 1999 |
CONFEDERATION OF EX SERVICEMEN ASSNS Vs. UNION OF INDIA
|
May 10, 1999 |
CONSTITUTION OF INDIA Vs. NANDLAL BALWNI
|
February 26, 1999 |
CONTINENTAL CHEMICALS LIMITED Vs. SALES TAX OFFICER
|
February 2, 1999 |
COROMANDAL FERTILISERS LIMITED Vs. COLLECTOR OF CUSTOMS
|
December 14, 1999 |
CORPORATION OF MADRAS Vs. M K BUHARI
|
September 16, 1999 |
D G AND I G OF POLICE Vs. PREM SAGAR
|
April 13, 1999 |
D K JOSHI Vs. CHIEF SECRETARY STATE OF UTTAR PRADESH
|
November 19, 1999 |
D RAMACHANDRAN Vs. R V JANAKIRAMAN
|
March 11, 1999 |
D.G. AND L.G. OF POLICE AND OTHERS Vs. PREM SAGAR AND ANOTHER
|
March 13, 1999 |
DADARAO Vs. RAMRAO
|
November 2, 1999 |
DALCHAND DEAD Vs. KAMLABAI
|
November 25, 1999 |
DALICHAND Vs. C SANTHOSH AGARWAL
|
November 16, 1999 |
DALMIA CEMENT LIMITED RAJASTHAN Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
April 16, 1999 |
DAMODAR Vs. STATE OF KARNATAKA
|
October 1, 1999 |
DANDU LAKSHMI REDDY Vs. STATE OF ANDHRA PRADESH
|
August 17, 1999 |
DATTARAM S VICHARE Vs. THUKARAM S VICHARE
|
August 12, 1999 |
DATTATRAYA LAXMAN KAMBLE Vs. ABDUL RASUL MOULALI KOTKUNDE
|
April 28, 1999 |
DAVIS Vs. SEBASTIAN
|
August 19, 1999 |
DEEN DAYAL Vs. BALDEV PRASAD
|
February 25, 1999 |
DEEPAK PARSHAD Vs. AUTOMOBILE PRODUCTS OF INDIA
|
November 18, 1999 |
DEEPAK PURI Vs. STATE OF HARYANA
|
October 11, 1999 |
DELHI ADMINISTRATION Vs. GURDIP SINGH UBAN
|
August 20, 1999 |
DELHI ADMINISTRATION Vs. HIRA LAL
|
April 6, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
April 5, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. RAVINDRA MOHAN AGGARWAL
|
March 19, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
May 3, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
April 19, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
March 15, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
February 10, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
August 2, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
May 10, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
July 19, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
September 13, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
November 29, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
November 4, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
|
November 3, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED
|
December 17, 1999 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION & ANR.
|
November 2, 1999 |
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. BASANTI DEVI
|
September 28, 1999 |
DELHI FINANCIAL CORPORATION Vs. B B BEHEL
|
March 19, 1999 |
DELTA INTERNATIONAL LIMITED Vs. SHYAM SUNDAR GANERIWALLA
|
April 9, 1999 |
DENTAL COUNCIL OF INDIA Vs. H R PREM SACHDEVA
|
October 14, 1999 |
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. P BASHA
|
March 26, 1999 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. V V TRANS INVESTMENTS PRIVATE LIMITED SURANA STEELS PRIVATE LIMITED BINJUSARIA METAL BOX CO PRIVATE LIMITED KEDIA LEATHER AND LIQUORS PRIVATE LIMITED
|
April 13, 1999 |
DEV DUTT Vs. SOHAN LAL
|
December 10, 1999 |
DEVI DAYAL KANSAL Vs. RAJ ROOP
|
October 1, 1999 |
DHARMARATHMAKARA RAIBAHADUR AROOT RAMASWAMY MUDALIAR EDUCATIONAL INSTITUTION Vs. EDUCATIONAL APPELLATE TRIBUNAL
|
August 20, 1999 |
DHIRAJ KULSHRESHTA Vs. RAJASTHAN HIGH COURT
|
May 6, 1999 |
DHRUBAJYOTI BORA Vs. GAUHATI MUNICIPAL CORPORATION
|
December 10, 1999 |
DHRUV K JAISWAL Vs. STATE OF BIHAR
|
February 19, 1999 |
DIGVIJAY CEMENT COMPANY LIMITED Vs. STATE OF RAJASTHAN
|
December 17, 1999 |
DILIP K BASU Vs. STATE OF WEST BENGAL
|
December 10, 1999 |
DILIP K BASU Vs. STATE OF WEST BENGAL
|
January 29, 1999 |
DILIP K BASU Vs. STATE OF WEST BENGAL
|
September 17, 1999 |
DILIP K BASU Vs. STATE OF WEST BENGAL
|
July 23, 1999 |
DILIP K BASU Vs. STATE OF WEST BENGAL
|
August 20, 1999 |
DINESH KUMAR KARTIKE Vs. STATE OF MADHYA PRADESH
|
February 15, 1999 |
DIPTI PRAKASH BANERJEE Vs. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA
|
February 10, 1999 |
DIRECTOR GENERAL WORKS C P W D Vs. ASHOK KUMAR
|
February 11, 1999 |
DISTRICT COLLECTOR Vs. B SURESH
|
April 1, 1999 |
DIVISIONAL LEVEL COMMITTEE Vs. HARSWARUP DRUG UDYOG
|
February 2, 1999 |
DNYANOBABHAURAO SHEMADE Vs. MAROTI BHAURAO MARNOR
|
February 5, 1999 |
DRUG ACTION FORUM Vs. UNION OF INDIA
|
July 30, 1999 |
DUNCANS INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
|
December 3, 1999 |
DWARAKA DAS Vs. STATE OF MADHYA PRADESH
|
February 10, 1999 |
DWARIKA PRASAD SATPATHY Vs. BIDYUT PRAVA DIXIT
|
October 14, 1999 |
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA
|
September 17, 1999 |
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA
|
July 30, 1999 |
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA
|
April 19, 1999 |
E CHERIAN Vs. STATE OF KERALA
|
January 27, 1999 |
E I D PARRY I LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
December 17, 1999 |
E SUKUMARAN Vs. E K VIMALA KUMARI
|
December 16, 1999 |
EASO YOHANNAN Vs. BAHELAMMA KOSHY
|
January 21, 1999 |
EAST CITY DEFENCE PERSONNEL WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
July 27, 1999 |
EASTERN CHEMICAL AND MINERALS Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1999 |
EICHER MOTORS LIMITED Vs. UNION OF INDIA
|
January 28, 1999 |
ELECTION COMMISSION OF INDIA Vs. MANMOHAN SINGH
|
December 1, 1999 |
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
|
May 5, 1999 |
EMUR BHAGAVATHY DEVASWOM Vs. STATE OF KERALA
|
February 23, 1999 |
ENFORCEMENT OFFICER TED BOMBAY Vs. BHER CHAND TIKAJI BORA
|
April 9, 1999 |
ENVIORNMENT SOCIETY OF INDIA Vs. UNION OF INDIA
|
April 16, 1999 |
ENVIORNMENT SOCIETY OF INDIA Vs. UNION OF INDIA
|
February 5, 1999 |
EXECUTIVE ENGINEER Vs. N C BUDHI RAJ
|
April 6, 1999 |
EXECUTIVE ENGINEER Vs. N C BUDHI RAJ
|
March 17, 1999 |
EXECUTIVE ENGINEER DHANKANAL MINOR IRRIGATION DIVISION ORISSA Vs. N C BUDHIRAJ
|
October 29, 1999 |
EXECUTIVE ENGINEER GUJARAT Vs. DEVUBHAI R MASANI
|
December 16, 1999 |
EXECUTIVE ENGINEER PSEB Vs. TEJA SINGH
|
August 19, 1999 |
EXECUTIVE ENGINEER R E O Vs. SURESH CHANDRA PANDA DEAD
|
January 12, 1999 |
EXECUTIVE OFFICER ARTHANARESWARAR TEMPLE Vs. R SATHYAMOORTHY
|
February 9, 1999 |
F C I BOMBAY Vs. TRANSPORT AND DOCK WORKERS UNION
|
August 3, 1999 |
FAZALUR REHMAN Vs. STATE OF UTTAR PRADESH
|
September 16, 1999 |
FEDERATION OF EAST OF KAILASH Vs. DELHI DEVELOPMENT AUTHORITY
|
October 15, 1999 |
FERRO ALLOYS CORPN LIMITED Vs. UNION OF INDIA
|
March 22, 1999 |
FOOD CORPORATION OF INDIA Vs. EVDOMEN CORPORATION
|
February 17, 1999 |
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE JALALABAD
|
July 27, 1999 |
FOOD CORPORATION OF INDIA Vs. SUB COLLECTOR NARSAPUR
|
July 27, 1999 |
FOOD CORPORATION OF INDIA Vs. SREEKANTH TRANSPORT
|
May 14, 1999 |
FOOTPATH DUKANDAR NEW LAJPATRAI MARKET PATRI UNION Vs. MCD
|
August 28, 1999 |
FORAGE AND COMPANY OF LUSHALA Vs. MUNICIPAL CORPN OF GREATER BOMBAY
|
October 27, 1999 |
FRANCE B MARTINS Vs. MAFALDA MARIA TERESA RODRIGUES
|
August 24, 1999 |
G GOVINDAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 8, 1999 |
G L BHATIA Vs. UNION OF INDIA
|
April 23, 1999 |
G RAJENDRAN Vs. SPECIAL TAHSILDAR TAMIL NADU
|
December 7, 1999 |
G SATHI REDDY Vs. DEPOT MANAGER A P SRTC
|
September 9, 1999 |
G VENKATESHWARA RAO Vs. UNION OF INDIA
|
October 28, 1999 |
GAJANAN L PERNEKAR Vs. STATE OF GOA
|
August 16, 1999 |
GAJRA BEVEL GEARS Vs. COLLECTOR OF CUSTOMS BOMBAY
|
December 2, 1999 |
GAJRAJ Vs. SUDHA
|
January 22, 1999 |
GANESH POLYTEX LIMITED Vs. TRANSPORT CORPORATION OF INDIA LIMITED
|
October 13, 1999 |
GANGA HIRE PURCHASE PRIVATE LIMITED Vs. STATE OF PUNJAB
|
April 7, 1999 |
GANGANAGAR ZILA DUGDH UTPADAK AND SAHKARI SANGH LIMITED Vs. PRIYANKA JOSHI
|
July 19, 1999 |
GANGES WATERPROOF WORKS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 29, 1999 |
GARDEN SILK MILLS LIMITED Vs. UNION OF INDIA
|
September 29, 1999 |
GAUTAM SARKAR Vs. ESTATE MANAGER W M PALACE MURSHIDABAD
|
December 10, 1999 |
GAUTAM SINHA Vs. STATE OF BIHAR
|
December 15, 1999 |
GEEP INDUSTRIES SYNDICATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
|
November 3, 1999 |
GEETHA Vs. STATE OF KARNATAKA
|
December 2, 1999 |
GENERAL INSURANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
September 21, 1999 |
GENERAL MKTG. & MFG. CO. LTD. Vs. CC
|
August 25, 1999 |
GHANTESHWAR GHOSH Vs. MADAN MOHAN GHOSH
|
December 2, 1999 |
GIAN SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
GIANENDRA KUMAR AGGARWAL Vs. UNION OF INDIA
|
July 19, 1999 |
GIRJA KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 8, 1999 |
GITHA HARIHARAN DRVANDANA SHIVA Vs. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA
|
February 17, 1999 |
GOBIND SUGAR MILLS LIMITED Vs. STATE OF BIHAR
|
August 17, 1999 |
GOI AND ORS. Vs. POLISETTY SOMASUNDARAM PVT. LTD.
|
August 11, 1999 |
GOKUL MAHTO Vs. STATE BANK OF BIHAR
|
February 24, 1999 |
GOPALRAO RAVALAJI GULVE Vs. SHANTARAM PUNJAJI AHER
|
October 6, 1999 |
GOVERNMENT OF ANDHRA PRADESH Vs. B VASANTHA RAO
|
May 10, 1999 |
GOVERNMENT OF ANDHRA PRADESH Vs. V VEERA RAGHVAN
|
February 16, 1999 |
GOVERNMENT OF INDIA Vs. COURT LIQUIDATORS EMPLOYEES ASSN
|
August 27, 1999 |
GOVERNMENT OF KARNATAKA Vs. C DINAKAR
|
May 14, 1999 |
GOVERNMENT OF TAMIL NADU Vs. G MOHAMED AMMENUDEEN
|
September 28, 1999 |
GOVERNMENT OF TAMIL NADU Vs. G MOHAMED AMEENUDEEN
|
March 11, 1999 |
GOVINDN Vs. SUBRAMANIAM
|
February 1, 1999 |
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
November 25, 1999 |
GRAPHITE INDIA LIMITED Vs. DURGAPUR PROJECTS LIMITED
|
August 27, 1999 |
GRASIM INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
|
November 16, 1999 |
GRAUER AND WEIL INDIA LTD. Vs. CCE
|
July 29, 1999 |
GRID CORPORATION OF ORISSA LIMITED Vs. BALASORE TECHNICAL SCHOOL
|
March 30, 1999 |
GUJADHAR RAMSINGH RATHOD Vs. SUBHASH PANDHARINATH THAKRE
|
February 25, 1999 |
GUJARAT AGRO INDUSTRIES COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
|
April 26, 1999 |
GUJARAT AGRO INDUSTRIES CORPORATION LIMITED Vs. A GUPTA ASST COLLECTOR OF CUSTOMS
|
March 17, 1999 |
GUJARAT COMPOSITE LIMITED Vs. RANIP NAGARPALIKA
|
November 2, 1999 |
GUJARAT COOP OILSEEDS GROWERS FED LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BARODA
|
September 24, 1999 |
GUJARAT STEEL TUBE COMPANY LIMITED Vs. VIRCHANDBHAI B SHAH
|
October 12, 1999 |
GULAB Vs. KASHINATH D
|
December 7, 1999 |
GULZAR SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
January 22, 1999 |
GURDEEP SINGH DEEP Vs. STATE DELHI ADMN
|
September 17, 1999 |
GURMAIL SINGH Vs. PRINCIPAL GOVERNMENT COLLEGE OF EDUCATION
|
December 10, 1999 |
GURMEJ SINGH Vs. STATE OF PUNJAB
|
March 12, 1999 |
GURMIT KAUR Vs. STATE OF HARYANA
|
May 7, 1999 |
GURSHINDER SINGH Vs. JOGA SINGH
|
February 17, 1999 |
GWALIOR OIL MILLS Vs. SUPREME INDUSTRIES
|
January 21, 1999 |
H A KRISHNA Vs. STATE OF KARNATAKA
|
February 19, 1999 |
H D REVANNA Vs. G PUTTASWAMY GOWDA
|
January 21, 1999 |
H L BATRA AND COMPANY Vs. STATE OF HARYANA
|
January 27, 1999 |
H S CHANDRA SHEKARA CHARI Vs. DIVISIONAL CONTROLLER KSRTC
|
March 30, 1999 |
H S E B Vs. AZAD KAUR
|
August 18, 1999 |
H V JAYARAM Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIALTD
|
December 15, 1999 |
HABIBUNNISA BEGUM Vs. G DORAIKANNU CHETTIAR D
|
November 17, 1999 |
HADI HUSSAIN Vs. ABDUL HAMID CHOUDHARY
|
October 8, 1999 |
HAMDARD WAKF LABORATORIES Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
|
August 4, 1999 |
HANDLOOM HOUSE ERNAKULAM Vs. REGIONAL DIRECTOR ESI
|
April 29, 1999 |
HARBHAJAN SINGH Vs. STATE OF UTTAR PRADESH
|
December 15, 1999 |
HARDWARI LAL Vs. STATE OF UTTAR PRADESH
|
October 27, 1999 |
HARENDRA H MEHTA Vs. MUKESH H MEHTA
|
May 13, 1999 |
HARERAM PANDEY Vs. AJIT CHAUDHARY
|
September 16, 1999 |
HARI SINGH Vs. KANHAIYA LAL
|
September 7, 1999 |
HARI SINGH Vs. STATE OF BIHAR
|
October 15, 1999 |
HARIDAS PARSEDIA Vs. URMILA SHAKYA
|
November 19, 1999 |
HARJIT KAUR Vs. STATE OF PUNJAB
|
July 22, 1999 |
HARSH PRATAP SISODIA Vs. UNION OF INDIA
|
February 5, 1999 |
HARYANA TELECOM LIMITED Vs. STERLITE INDUSTRIES INDIA LIMITED
|
July 13, 1999 |
HEIKRUJAM CHAOBA SINGH Vs. STATE OF MANIPUR
|
October 12, 1999 |
HEMLATA PANDA Vs. SUKURI DIBYA
|
October 12, 1999 |
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SARNAM SINGH
|
December 15, 1999 |
HIGH COURT OF JUDICATURE AT BOMBAY Vs. SHASHIKANT S PATIL
|
October 28, 1999 |
HIGH COURT OF PUNJAB AND HARYANA Vs. ISHWAR CHAND JAIN
|
April 26, 1999 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. R J SHAH AND COMPANY
|
April 15, 1999 |
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA
|
September 6, 1999 |
HINDU PUBLIC Vs. RAJDHANI PUJA SAMITHEE
|
February 16, 1999 |
HINDUSTAN AERONAUTICS LIMITED Vs. REGISTERING AUTHORITY
|
September 10, 1999 |
HINDUSTAN AGRO CHEMICALS LIMITED Vs. ALKA KALA
|
October 1, 1999 |
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR
|
October 8, 1999 |
HINDUSTAN MOTORS LIMITED Vs. N SIVA KUMAR
|
August 20, 1999 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. MAYZUR ISLAM MALLICK
|
May 31, 1999 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. DOLLY DAS
|
April 13, 1999 |
HINDUSTAN SANIRARYWARE AND INDUSTRIES LIMITED AND LAKSHMI CEMENT Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
November 2, 1999 |
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
HITEN P DALAL Vs. STANDARD CHARTERED BANK
|
March 26, 1999 |
HOFFMAN ANDREAS Vs. INSPECTOR OF CUSTOMS AMRITSAR
|
September 16, 1999 |
HOTEL SEAKING Vs. KERALA FINANCIAL CORPORATION
|
January 20, 1999 |
HUSSAIN Vs. STATE OF KERALA
|
October 27, 1999 |
HYDERABAD ASBESTOS CEMENT PRODUCT Vs. UNION OF INDIA
|
December 7, 1999 |
HYDERABAD INDUSTRIES LIMITED Vs. UNION OF INDIA
|
May 11, 1999 |
HYDERABAD KARNATAKA EDUCATION SOCIETY Vs. REGISTRAR OF SOCIETIES
|
December 7, 1999 |
I R COELHO Vs. STATE OF TAMIL NADU
|
September 14, 1999 |
ICICI LIMITED Vs. STATE OF MAHARASHTRA
|
September 5, 1999 |
ICICI LIMITED Vs. STATE OF MAHARASHTRA
|
April 9, 1999 |
INCOME TAX OFFICER WARD 2 3 SURAT Vs. SARADBHAO M LAKHANI
|
February 12, 1999 |
INDIA PHOTOGRAPHIC COMPANY LIMITED Vs. H D SHOURIE
|
August 3, 1999 |
INDIAN ACRYLICS Vs. UNION OF INDIA
|
August 12, 1999 |
INDIAN AIRLINES LIMITED Vs. SAMARESH BHOWMICK
|
May 14, 1999 |
INDIAN AIRPORTS EMPLOYEES UNION Vs. RANJAN CHATTERJEE
|
February 2, 1999 |
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
March 8, 1999 |
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
July 27, 1999 |
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
December 3, 1999 |
INDIAN COUNCIL SOCIAL WELFARE Vs. STATE OF ANDHRA PRADESH
|
July 14, 1999 |
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. PUNJAB DRUGS MANUFACTURES ASSOCIATION
|
March 26, 1999 |
INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED AHMEDABAD Vs. UNION OF INDIA
|
December 14, 1999 |
INDIAN LABOUR CO OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
|
July 20, 1999 |
INDIAN OIL CORPORATION Vs. LAKSHMI SHANKARANARAYAN
|
July 21, 1999 |
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIK SENA
|
August 4, 1999 |
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIK SENA
|
April 8, 1999 |
INDIRA SAWHNEY Vs. UNION OF INDIA
|
December 13, 1999 |
INDRA SAWHNEY Vs. UNION OF INDIA
|
August 19, 1999 |
INDRAJIT ROY Vs. REPUBLIC OF INDIA
|
December 6, 1999 |
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE NOW CALLED I C D S LIMITED Vs. SMITHABEN H PATEL
|
February 10, 1999 |
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. GRAPCO INDUSTRIES LIMITED
|
May 14, 1999 |
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. KARNATAKA BALL BEARINGS CORPN LIMITED
|
August 31, 1999 |
INFOEYE TECHNOLOGIES LTD. Vs. AJAY SANGHI AND ORS.
|
October 29, 1999 |
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. DIGAMBAR MADYE
|
December 6, 1999 |
ION EXCHANGE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
|
August 2, 1999 |
ISHAR SINGH Vs. DISTRICT AND SESSIONS JUDGE
|
February 11, 1999 |
ISHWAR DASS JAIN DEAD THR LRS Vs. SOHAN LAL
|
November 29, 1999 |
ISMAILKHAN AIYUBKHAN PATHAN Vs. STATE OF GUJARAT
|
September 14, 1999 |
ISWAR BHAI C PATEL BACHU BHAI PATEL Vs. HARIHAR BEHERA
|
March 16, 1999 |
J B A PRINTING INKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
|
December 1, 1999 |
J JAYALALITHA Vs. U O I
|
May 14, 1999 |
J JAYALALITHA Vs. STATE
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May 12, 1999 |
J JERMONS Vs. ALIAMMAL
|
August 16, 1999 |
JAGADISH DUTT Vs. DHARAM PAL
|
April 12, 1999 |
JAGAT BANDHU CHAKRABORTI Vs. G C ROY
|
August 19, 1999 |
JAGAT PAL SINGH Vs. STATE OF HARYANA
|
March 26, 1999 |
JAGDISH PRASAD PANDEY Vs. DARSHAN SINGH
|
September 24, 1999 |
JAGDISH RAI Vs. UNION OF INDIA
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March 19, 1999 |
JAGDISH YADAV Vs. STATE OF BIHAR
|
January 27, 1999 |
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
|
January 29, 1999 |
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
|
February 5, 1999 |
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
|
March 22, 1999 |
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
|
May 3, 1999 |
JAGTAR SINGH Vs. STATE OF PUNJAB
|
December 9, 1999 |
JAI BHAGWAN Vs. STATE OF HARYANA
|
February 9, 1999 |
JAI KARAN Vs. STATE OF NCT OF DELHI
|
September 27, 1999 |
JAI KUMAR Vs. STATE OF MADHYA PRADESH
|
May 11, 1999 |
JAIN BROTHERS Vs. UNION OF INDIA
|
July 21, 1999 |
JAIN SWETAMBAR TERAPANTHI VID S Vs. PHUNDAN SINGH
|
February 9, 1999 |
JAL SINGH Vs. STATE OF HARYANA
|
December 2, 1999 |
JALALSAB SHAIKH Vs. STATE OF GOA
|
August 11, 1999 |
JALANDHAR IMPROVEMENT TRUST Vs. SAMPURAN SINGH
|
April 1, 1999 |
JALDHAR SINGH Vs. STATE OF UTTAR PRADESH
|
July 14, 1999 |
JANAKLALI S GOPTA Vs. NAMDEO MAHADEO
|
November 17, 1999 |
JANGIR SINGH Vs. STATE OF PUNJAB
|
October 27, 1999 |
JASBIR KAUR Vs. U T CHANDIGARH
|
January 25, 1999 |
JASBIR SINGH Vs. LT GOVERNOR DELHI
|
April 16, 1999 |
JATINDER PAL SINGH Vs. STATE OF PUNJAB
|
September 16, 1999 |
JEET MOHINDER SINGH Vs. HARMINDER SINGH JASSI
|
October 26, 1999 |
JEEVANLAL AND COMPANY Vs. COLLECTOR OF CUSTOMS BOMBAY
|
October 12, 1999 |
JIWAN DASS MITTAR PAL YADAV Vs. STATE OF HARYANA
|
February 26, 1999 |
JNANEDAYA YOGAM Vs. K K PANKAJAKSHY
|
October 28, 1999 |
JOGENDRA NAHAK Vs. STATE OF ORISSA
|
August 4, 1999 |
JOSEPH Vs. BATHO MARY
|
March 9, 1999 |
JOSEPH FERNANDEZ Vs. STATE OF GOA
|
October 5, 1999 |
JUSTICE DEOKI ANNDAN AGARWAL Vs. UNION OF INDIA
|
May 4, 1999 |
JYOTSANA ARVINDKUMAR SHAH Vs. BOMBAY HOSPITAL TRUST
|
January 22, 1999 |
K BHAGIRATHI G SHENOY Vs. KP BALLAKURAYA
|
April 6, 1999 |
K BHASKARAN Vs. SANKARAN VAIDHYAN BALAN
|
September 29, 1999 |
K C SINGH DEO Vs. NILADRI SAHU
|
May 12, 1999 |
K DAMODARASAMY NAIDU Vs. STATE OF TAMIL NADU
|
October 12, 1999 |
K G DERASARI Vs. UNION OF INDIA
|
December 10, 1999 |
K J EYAMUTHU Vs. CORPN OF MADRAS
|
December 16, 1999 |
K K MEHROTRA AND S K SINHA Vs. K K MEHROTRA AND S K SINHA
|
May 12, 1999 |
K KARUPPANNAN Vs. SECRETARRY TO GOVERNMENT OF TAMIL NADU
|
May 4, 1999 |
K KUTTAN PILLAI Vs. S VIJAYANKUTTY NAIR
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December 10, 1999 |
K L ARORA Vs. S S PRASAD
|
September 23, 1999 |
K LEELAVATHY BAI Vs. P V GANGADHARAN
|
March 17, 1999 |
K MOHANAN Vs. STATE OF KERALA
|
October 27, 1999 |
K N N ACHAR Vs. KARNATAKA POWER CORPN LIMITED
|
September 6, 1999 |
K NARENDRA Vs. RIVIERA APARTMENTS PRIVATE LIMITED
|
May 24, 1999 |
K PARTHASARATHY Vs. ADDI DIRECTOR OF AGRICULTURE
|
March 18, 1999 |
K R PATEL DEAD Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1999 |
K RAMAKRISHNAN UNNITHAN Vs. STATE OF KERALA
|
March 18, 1999 |
K S SATYANARAYANA Vs. V R NARAYANA RAO
|
July 27, 1999 |
K S SHANKRAPPA Vs. STATE OF KARNATAKA
|
February 11, 1999 |
K S SUBBIAH PILLAI Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1999 |
K S VILLASA Vs. LADIES CORNER
|
February 3, 1999 |
K SANJEEVA RAO Vs. THANGAM VERGEESE MS
|
May 10, 1999 |
K SUKHENDAR REDDY Vs. STATE OF ANDHRA PRADESH
|
April 5, 1999 |
K SUKUMARAN Vs. STATE OF KERALA
|
October 27, 1999 |
K T SURESH KUMAR Vs. P KUNHAPPA NAIR
|
January 21, 1999 |
K V SACHDEVA Vs. Y M SEHGAL
|
December 6, 1999 |
K VENKATACHALAM Vs. A SWAMICKAN
|
April 26, 1999 |
K. C. THOMAS Vs. STATE OF KERALA
|
September 7, 1999 |
KADER KUNJU Vs. MAHESWARAN PADA NAIR
|
April 12, 1999 |
KAKA SINGH Vs. STATE OF PUNJAB
|
May 5, 1999 |
KALAVAKURTI VENKATA SUBBAIAH Vs. BALA GURAPPAGARI GURUVI REDDY
|
August 5, 1999 |
KALAYATH NASSAR Vs. STATE OF KERALA
|
August 10, 1999 |
KALEMA TUMBA Vs. STATE OF MAHARASHTRA
|
September 16, 1999 |
KALINDER BHARIK Vs. STATE OF HIMACHAL PRADESH
|
August 31, 1999 |
KALPAVRUKSHA CHARITABLE TRUST Vs. TOSHNIWAL BROTHERS BOMBAY PRIVATE LIMITED
|
October 12, 1999 |
KALU RAM Vs. STATE OF RAJASTHAN
|
July 28, 1999 |
KAMAKSHA RAI Vs. STATE OF UTTAR PRADESH
|
October 1, 1999 |
KAMLA DEVI Vs. BHAU RAM
|
August 11, 1999 |
KAMLAKAR Vs. UNION OF INDIA
|
May 14, 1999 |
KAMLESH KOHLI Vs. ESCOTRAC FINANCE AND INVESTMENT LIMITED
|
October 5, 1999 |
KAMMARI BRAHMAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
|
February 3, 1999 |
KANAI LAL GARARI Vs. MURARI GANGULY
|
February 11, 1999 |
KANHAIYA LAL Vs. BABU RAM
|
July 28, 1999 |
KANUJI S ZALA Vs. STATE OF GUJARAT
|
May 4, 1999 |
KANYAKA PARAMESWARI ANNA SATRAM COMMITTEE Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPTT
|
September 16, 1999 |
KAPILDEO PRASAD SAH Vs. STATE OF BIHAR
|
August 25, 1999 |
KARNATAKA BOARD OF WAKF Vs. ANJUMAN E ISMAIL MADRIS UN NISWAN
|
August 10, 1999 |
KARNATAKA CHEMICAL INDUSTRIES Vs. UNION OF INDIA
|
July 21, 1999 |
KARNATAKA LOKOPAYOGI ILAKA TANTRIKA Vs. STATE OF KARNATAKA
|
February 3, 1999 |
KARNATAKA POWER CORPO LIMITED Vs. WEST ASIA TRADING CORPORATION
|
December 14, 1999 |
KARNATAKA STATE COOP APEX BANK LIMITED Vs. Y S SHETTY
|
July 22, 1999 |
KAVERI MUKHERJI Vs. UNION OF INDIA
|
January 29, 1999 |
KERALA AYURVEDA VYDYASALA LIMITED Vs. PANDARA VALAPPIL KALLIANAI
|
January 21, 1999 |
KERALA STATE ELECTRICITY BOARD Vs. VALSALA K
|
September 16, 1999 |
KESHAB NARAYAN BANERJEE Vs. STATE OF BIHAR
|
December 16, 1999 |
KHASI HILLS AUTONOMOUS DISTRICT COUNCIL Vs. PAWAN SHARMA
|
December 10, 1999 |
KHIMJI VIDHU Vs. PREMIER HIGH SCHOOL
|
February 5, 1999 |
KIKIBEN Vs. BALVANTLAL SHIVLAL
|
September 15, 1999 |
KIRAN Vs. SHARAD DUTT
|
December 10, 1999 |
KIRAN SPINNING MILLS Vs. COLLECTOR OF CUSTOMS
|
August 5, 1999 |
KIRPAL SINGH Vs. STATE OF HARYANA
|
May 10, 1999 |
KISHAN CHAND RATHORE Vs. UOI
|
July 16, 1999 |
KISHAN LAL Vs. STATE OF RAJASTHAN
|
August 17, 1999 |
KISHAN SINGH Vs. STATE OF MIZORAM
|
December 9, 1999 |
KISHORI Vs. STATE NCT OF DELHI
|
December 17, 1999 |
KOCHKUNJU NAIR Vs. KOSHY ALEXANDER
|
March 24, 1999 |
KOLI CHUNILAL SAVJI Vs. STATE OF GUJARAT
|
September 29, 1999 |
KOLI LAKHMANBHAI CHANABHAI Vs. STATE OF GUJARAT
|
November 1, 1999 |
KOLI LAKHMANBHAI CHANABHAI Vs. STATE OF GUJARAT
|
November 16, 1999 |
KONDETI SURYANARAYANA Vs. PINNINTHI SESHAGIRI
|
November 4, 1999 |
KONDIBA DAGADU KADAM Vs. SAVITRIBAI SOPAN GUJAR
|
April 16, 1999 |
KRISHAN MOHAR SINGH DUGAL Vs. STATE OF GOA
|
October 7, 1999 |
KRISHI UTOADAN MANDI SAMITI THOUGH SECRETARY ANAND NAGAR Vs. ARVIND CHAUBEY
|
September 9, 1999 |
KRISHNA COCONUT CO Vs. COMMERCIAL TAX OFFICER
|
December 9, 1999 |
KRISHNA GOPAL SINGH Vs. STATE OF UTTAR PRADESH
|
February 9, 1999 |
KRISHNA MOHAN BARMAN Vs. STATE OF ASSAM
|
November 24, 1999 |
KRISHNA MOHINI Vs. MOHINDER NATH SOFAT
|
October 26, 1999 |
KRISHNA NANDAN PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
November 30, 1999 |
KRISHNA NARAIN LAL Vs. STATE OF BIHAR
|
March 26, 1999 |
KRISHNAPPA Vs. STATE OF KARNATAKA
|
December 16, 1999 |
KRISHNEGOWDA Vs. STATE OF KARNATAKA
|
November 25, 1999 |
KUMUDI LAL Vs. STATE OF UTTAR PRADESH
|
March 31, 1999 |
KUNDALE AND ASSOCIATES Vs. KONKAN HOTELS PRIVATE LIMITED
|
April 5, 1999 |
KUNHA YIPPU Vs. STATE OF KERALA
|
October 28, 1999 |
KUSUM DEVI VERMA Vs. STATE OF MADHYA PRADESH
|
January 8, 1999 |
L C GOYAL Vs. SURESH JOSHI
|
March 12, 1999 |
L CHANDRAKISHORE SINGH Vs. STATE OF MANIPUR
|
October 1, 1999 |
L L KALE Vs. STATE OF MAHARASHTRA
|
November 30, 1999 |
LABANYA NEOGI Vs. W B ENGINEERING COMPANY
|
September 7, 1999 |
LACHHMAN DAS ARORA Vs. GANESHI LAL
|
September 1, 1999 |
LACHHMAN SINGH Vs. RAJA RAM SINGH
|
March 30, 1999 |
LADU RAM Vs. GANESH LAL
|
August 12, 1999 |
LAGHU UDYOG BHARATI Vs. UNION OF INDIA
|
July 27, 1999 |
LAJWANTI Vs. UNION OF INDIA
|
August 30, 1999 |
LAKHAN LAL TRIPATHI Vs. COMMANDANT GENERAL
|
March 10, 1999 |
LAL CHAND Vs. DISTRICT JUDGE
|
September 16, 1999 |
LAL CHAND Vs. STATE OF HARYANA
|
August 11, 1999 |
LAL WOOLEN AND SILK MILLS PRIVATE LIMITED AMRITSAR Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
|
April 13, 1999 |
LALITHA MATHUR Vs. L MAHESWARA RAO
|
September 15, 1999 |
LALU PRASAD Vs. STATE OF BIHAR
|
July 16, 1999 |
LATA CONSTRUCTION Vs. RAMESHCHANDRA RAMNIKLAL SHAH
|
August 12, 1999 |
LAXMAN MISHRA Vs. SECRETARY TECHNICAL DIVISION AND DIRECTOR
|
September 16, 1999 |
LAXMI KANT PANDEY Vs. UNION OF INDIA
|
August 30, 1999 |
LEELA RAM Vs. STATE OF HARYANA
|
October 6, 1999 |
LETTER NO 17 AND 26 OF SHRI V C CHATURVEDI IN CIVIL APPEAL NO 560 1998 Vs. CONSTITUTION OF INDIA
|
September 10, 1999 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMAR RAJGARHIA
|
February 23, 1999 |
LOKMAT NEWSPAPERS PVT LIMITED Vs. SHANKARPRASAD
|
July 19, 1999 |
M A MOHAMED ISMAIL Vs. STATE GOVERNMENT OF TAMIL
|
December 14, 1999 |
M BHEEMAIAH Vs. DEPUTY COMMISSIONER OF EXCISE HYDERABAD
|
February 2, 1999 |
M C MEHTA Vs. ARCHAEOLOGICAL SURVEY OF INDIA
|
January 11, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
January 18, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
April 16, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
April 29, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
April 5, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
April 6, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
July 27, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
July 22, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
May 10, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
May 13, 1999 |
M C MEHTA Vs. ARCHEOLOGICAL SURVEY OF INDIA
|
August 20, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
September 14, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
August 31, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
September 9, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
September 8, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
September 23, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
September 22, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
September 21, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
December 14, 1999 |
M C MEHTA Vs. UNION OF INDIA
|
December 1, 1999 |
M C MEHTA Vs. UNION OF INDIA MOHAN CO OPERATIVE INDUSTRIAL ESTATE C E T P SOCIETY RE
|
November 24, 1999 |
M C MISRA Vs. UNION OF INDIA
|
March 9, 1999 |
M G HEGDE Vs. VASUDEV D HEGDE
|
November 18, 1999 |
M I BUILDERS PVT LIMITED Vs. RADHEY SHYAM SAHU
|
July 29, 1999 |
M I BUILDERS PVT LIMITED Vs. RADHEY SHYAM SAHU
|
July 26, 1999 |
M K SHAH ENGINEERS AND COMPANYNTRACTORS CHABALDAS AND SONS Vs. STATE OF MADHYA PRADESH
|
February 5, 1999 |
M MAZHARUDDIN ALI Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 27, 1999 |
M NADAR KESAVAN NADAR Vs. NARAYANAND NADAR KUNJAN NADAR
|
November 2, 1999 |
M OMKAR Vs. REVURI PRAKASH REDDY
|
May 4, 1999 |
M P ELECTRICITY BOARD Vs. MANJU SINGH CHAUHAN
|
September 23, 1999 |
M PAUL ANTHONY Vs. BHARAT GOLD MINES LIMITED
|
March 30, 1999 |
M R F LIMITED Vs. JAGDISH LAL
|
May 5, 1999 |
M RAMACHANDRAN Vs. GOVIND BALLABH
|
September 21, 1999 |
M S AHLAWAT Vs. STATE OF HARYANA
|
October 27, 1999 |
M S L PATIL Vs. STATE OF MAHARASHTRA
|
February 16, 1999 |
MADAN LAL Vs. UNION OF INDIA
|
September 21, 1999 |
MADAN LAL Vs. STATE OF PUNJAB
|
December 15, 1999 |
MADAN MOHAN CHOUDHARY Vs. STATE OF BIHAR
|
February 12, 1999 |
MADAN MOHAN KOTAL Vs. GOBINDA KOTAL
|
December 9, 1999 |
MADAN SINGH SHEKHAWAT Vs. UNION OF INDIA
|
August 17, 1999 |
MADHAVAN NAIR Vs. RAMANKUTTY
|
October 29, 1999 |
MADHUKAR VISHWANATH Vs. MADHAO
|
August 10, 1999 |
MADRAS PETRO CHEM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
March 23, 1999 |
MADRAS TELEPHONE S C AND S T SOCIAL WELFARE ASSN Vs. ANIL KUMAR
|
November 16, 1999 |
MAHABIR PRASAD JAIN Vs. GANGA SINGH
|
October 5, 1999 |
MAHAKALI ENGINEERING CORPORATION Vs. R C SUBRAMANYAM
|
October 11, 1999 |
MAHANT RAM PRAKASH DASS Vs. RAMESH CHANDRA
|
October 27, 1999 |
MAHARAJA CHINTAMANI SARAN NATH SHAHDEO Vs. STATE OF BIHAR
|
October 7, 1999 |
MAHARASHTRA GIRNI KAMGAR UNION Vs. S BHATTACHARJI
|
August 31, 1999 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. VAMAN
|
January 18, 1999 |
MAHAVIR ALUMINIUM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR
|
March 31, 1999 |
MAHENDRA NATH DAS ALIAS GOBINDA DAS Vs. STATE OF ASSAM
|
May 14, 1999 |
MAHENDRA PAL Vs. RAM DASS MALANGER
|
October 27, 1999 |
MAHESH BALMIKI ALIAS MUNNA Vs. STATE OF MADHYA PRADESH
|
August 27, 1999 |
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. UNION OF INDIA
|
March 18, 1999 |
MAKHAN LAL GOKUL CHAND Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
November 2, 1999 |
MAKTOOL SINGH Vs. STATE OF PUNJAB
|
March 17, 1999 |
MALIK BROTHERS Vs. NARENDRA DADHICH
|
August 25, 1999 |
MAMO Vs. COMMITTEE OF MANAGEMENT SHRI GURDWARA SAHIB
|
December 1, 1999 |
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION STATE OF KARNATAKA Vs. KSRTC STAFF AND WORKERSS FEDERATION :THE MANAGEMENT OF KSRTC
|
February 18, 1999 |
MANAGEMENT OF MCD Vs. PREM CHAND GUPTA
|
December 16, 1999 |
MANAGER STATE BANK OF HYDERABAD Vs. PURAN
|
October 11, 1999 |
MANJU RAMESH NAHAR Vs. UNION OF INDIA
|
March 31, 1999 |
MANOHAR Vs. SANJAY EDUCATION SOCIETY
|
January 18, 1999 |
MANOHAR LAL ALIAS MUNNA Vs. STATE N C T OF DELHI
|
December 17, 1999 |
MANOHAR M GALANI Vs. ASHOK N ADVANI
|
November 17, 1999 |
MANOJ Vs. STATE OF MADHYA PRADESH
|
April 5, 1999 |
MANOJ ALIAS BHAU Vs. STATE OF MAHARASHTRA
|
April 8, 1999 |
MANUBHAI J PATEL Vs. BANK OF BARODA
|
October 8, 1999 |
MANZOOR AHMED MARGRAY Vs. GULAM HASSAN ARAM
|
October 5, 1999 |
MARSHALL SONS AND COMPANY I LIMITED Vs. SAHI ORETRANS PRIVATE LIMITED
|
January 29, 1999 |
MARY ANGEL Vs. STATE OF TAMIL NADU
|
May 13, 1999 |
MATHAMMAL SHEELA ENGG COLLEGE Vs. STATE OF TAMIL NADU
|
July 23, 1999 |
MATHEW M THOMAS Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1999 |
MATHURAM AGRAWAL Vs. STATE OF MADHYA PRADESH
|
October 28, 1999 |
MEENA JAYENDRA THAKUR Vs. UNION OF INDIA
|
September 22, 1999 |
MEHAR SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
|
December 14, 1999 |
MEVUL MANILAL NAGADA Vs. RUDRAPPA KAIBASAPPA YARADONI
|
May 12, 1999 |
MISHRI LAL Vs. DHIRENDRA NATH
|
April 6, 1999 |
MITHULAL BALAPRASAD TIWARI Vs. SHANKAR BHIMAJI SHINDE
|
February 12, 1999 |
MITRANGSHU ROY CHOUDHARY Vs. UNION OF INDIA
|
April 15, 1999 |
MITULAL BALAPRASAD TIWARI Vs. SHANKAR BHIMAJI SHINDE
|
February 11, 1999 |
MODERN STEEL INDUSTRIES Vs. STATE OF UTTAR PRADESH
|
October 27, 1999 |
MOHAMMAD ALI Vs. AZAD MOHD
|
September 1, 1999 |
MOHAMMAD AMIRULLAH KHAN Vs. MOHAMMAD HAKUMULLAH
|
March 23, 1999 |
MOHAMMAD AYUBDHAR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
|
November 2, 1999 |
MOHAMMAD HUSSAIN FARAH Vs. UNION OF INDIA
|
August 24, 1999 |
MOHAMMAD KHURSHEED ALI Vs. SPL COURT
|
December 10, 1999 |
MOHAMMAD KUNJU Vs. STATE OF KARNATAKA
|
October 29, 1999 |
MOHAMMAD SHAKOOR MIAN Vs. RAJ MANGAL MISHRA
|
August 17, 1999 |
MOHAMMAD ZAHID Vs. STATE OF TAMIL NADU
|
July 20, 1999 |
MOHAN BALAKU PATIL Vs. KRISHONJI BHAURAO HUNDRE
|
January 28, 1999 |
MOHAN LAL Vs. STATE OF RAJASTHAN
|
April 15, 1999 |
MOHAN MEAKIN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOCHI
|
December 14, 1999 |
MOHAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 28, 1999 |
MOHD ANWAR Vs. STATE OF DELHI
|
December 17, 1999 |
MOHINDER KUMAR JAIN Vs. BEAS CONSTRUCTION BOARD
|
April 15, 1999 |
MOHINDER SINGH Vs. STATE OF NCT OF DELHI
|
September 7, 1999 |
MOLAI Vs. STATE OF MADHYA PRADESH
|
October 26, 1999 |
MORENA MANDAL S S K LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
May 6, 1999 |
MOTIRAM TOLARAM Vs. UNION OF INDIA
|
August 5, 1999 |
MUDIGONDA CHANDRA MOULI SASTRY Vs. BHIMANEPALLI BIKSHALU
|
August 4, 1999 |
MUJEEB Vs. STATE OF KERALA
|
November 29, 1999 |
MUKESH KUMAR Vs. COLLECTOR HARBANS WARAIAH
|
October 27, 1999 |
MULAVANI KANNAN Vs. STATE OF KERALA
|
March 23, 1999 |
MUNI SINGH Vs. STATE OF BIHAR
|
December 14, 1999 |
MUNICIPAL BOARD KISHANGARH Vs. CHAND MAL AND COMPANY
|
February 11, 1999 |
MUNICIPAL CORPORATION OF DELHI Vs. R P KHAITAN
|
April 22, 1999 |
MUNICIPAL CORPORATION OF DELHI Vs. SUSHILA DEVI
|
May 7, 1999 |
MUNICIPAL COUNCIL AHMEDNAGAR Vs. SHAH HYDER BEIG
|
December 8, 1999 |
MUNICIPAL COUNCIL AMBALA Vs. BALWINDER SINGH
|
December 6, 1999 |
MUNIR ALAM Vs. UNION OF INDIA
|
May 7, 1999 |
MUNNALAL AGARWAL Vs. JAGDISH NARAIN
|
November 16, 1999 |
MUTHUMANICKAM Vs. SEKARAN
|
January 29, 1999 |
MYSORE MINERALS LIMITED M G ROAD BANGALORE Vs. COMMISSIONERS OF INCOME TAX KARNAKATA BANGALORE
|
September 1, 1999 |
N ANNAPPA Vs. STATE OF KARNATAKA
|
May 10, 1999 |
N D JAYAL Vs. UNION OF INDIA
|
February 2, 1999 |
N J ALBERT COCHIN Vs. COMMISSIONER OF INCOME TAX COCHIN
|
March 24, 1999 |
N K OGLE Vs. SANWALDAS alias SANWALMAL AHUJA
|
March 18, 1999 |
N NIRMALA Vs. NELSON JEYAKUMAR
|
January 21, 1999 |
N S GIRI Vs. CORPORATION OF CITY OF MANGALORE
|
May 14, 1999 |
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
|
August 24, 1999 |
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
|
January 27, 1999 |
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
|
May 7, 1999 |
N T C IDA PATTERN EMPLOYEES ASSN Vs. UNION OF INDIA
|
December 2, 1999 |
NAGPUR IMPROVEMENT TRUST Vs. YADAORAO JAGANNATH KUMBHARE AND 10 ORS
|
August 13, 1999 |
NAILNAKSHI N RAI Vs. INDIRA SHETTY
|
April 12, 1999 |
NANDA DULAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 8, 1999 |
NANHAK SINGH Vs. STATE OF BIHAR
|
December 14, 1999 |
NARAYAN SHARMA Vs. PANKAJ KR LEHKAR
|
November 3, 1999 |
NARENDER KUMAR JAIN Vs. STATE OF GUJARAT
|
August 24, 1999 |
NARENDER SINGH Vs. MALA RAM
|
September 15, 1999 |
NARENDER YADAV Vs. UNION OF INDIA
|
November 18, 1999 |
NARENDRA NATH AGGARWAL Vs. U O I
|
July 14, 1999 |
NARESH KUMARI Vs. SHAKSHI LAL
|
February 5, 1999 |
NARESH PAL SINGH Vs. RAJ KARAN
|
January 18, 1999 |
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
|
July 22, 1999 |
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
|
October 15, 1999 |
NARMADA NURSERY K G AND JUNIOR SCHOOL M P Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 15, 1999 |
NASHIK DIOCESAN COUNCIL TRUST Vs. SUNITA YOGESH PANDIT
|
October 8, 1999 |
NATHU Vs. STATE OF MAHARASHTRA
|
August 4, 1999 |
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
|
December 1, 1999 |
NATIONAL RADIO AND ELECTRONICS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
|
November 3, 1999 |
NAVIN M RAHEJA Vs. UNION OF INDIA
|
July 14, 1999 |
NAWAB SINGH Vs. INDERJIT KAUR
|
May 6, 1999 |
NAZIM ALL Vs. ANJUMAN ISLAMIA CHHATAARPUR
|
February 10, 1999 |
NEELU NARAYANI D Vs. LAKSHMANAN D
|
February 11, 1999 |
NEOLI SUGAR PRODUCTS FACTORY LIMITED Vs. CCE KANPUR
|
February 19, 1999 |
NEPC MICON LIMITED Vs. MAGMA LEASING LIMITED
|
April 29, 1999 |
NEPC MICON LIMITED OTHERS Vs. MAGMA LEASING LIMITED
|
April 24, 1999 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VENKATA PADMAVATI RANDB RICE MILL
|
July 21, 1999 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SITA BAI
|
September 10, 1999 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SATPAL SINGH
|
December 2, 1999 |
NEWS ITEM "POWER CRISIS PARALYSES AIIMS" Vs. DELHI GOVERNMENT
|
February 8, 1999 |
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
|
August 27, 1999 |
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
|
December 17, 1999 |
NEWS ITEM POWER CRISIS PARALYESE AIMS Vs. CHIEF SECRETARY GOVERNMENT OF NCT DELHI
|
May 10, 1999 |
NIRMAL SINGH Vs. STATE OF HARYANA
|
March 18, 1999 |
NIRULAS CORNER HOUSE PVT LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
|
April 28, 1999 |
NIRVAIR SINGH Vs. RAJBIR KAUR
|
December 6, 1999 |
NOIDA ENTREPRENEURS ASSOCN Vs. NOIDA
|
February 5, 1999 |
NOIDA ENTREPRENEURS ASSOCN Vs. NOIDA
|
July 23, 1999 |
NOISE POLLUTION Vs. UNION OF INDIA
|
October 7, 1999 |
NORTHERN PLASTICS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
September 17, 1999 |
NOTIFIED AREA COMMITTEE NANGAL TOWNSHIP Vs. BHAKRA MANAGEMENT BOARD CHANDIGARH
|
August 4, 1999 |
O P DHOLAKIA Vs. STATE OF HARYANA
|
November 15, 1999 |
OBEROI HOTEL PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1999 |
OIL AND NATURAL GAS COMMISSION Vs. MC CLELLAND ENGINEERS S A
|
April 23, 1999 |
OLYMPUS SUPERSTRUCTURES PVT LIMITED Vs. MEENA VIJAY KHETAN
|
May 11, 1999 |
OM PRAKASH Vs. BASANTHILAL
|
July 20, 1999 |
OM PRAKASH Vs. STATE OF HARYANA
|
February 22, 1999 |
OM PRAKASH AGARWAL Vs. BATARA BEHERA
|
March 10, 1999 |
OM PRAKASH SHIVPRAKASH Vs. K I KURIAKOSE
|
November 1, 1999 |
ORIENTAL INSURANCE CO LIMITED Vs. SAMAYANALLUR PRIMARY AGRICULTURAL COOP BANK
|
November 2, 1999 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANTORA OIL PRODUCTS PRIVATE LIMITED
|
July 21, 1999 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SONY CHERIYAN
|
August 19, 1999 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOKULPRASAD MANIKLAL AGARWAL
|
August 20, 1999 |
ORISSA EXTRAUSIONS Vs. COLLECTOR OF CENTRAL EXCISE BHUBANESWAR
|
November 3, 1999 |
ORISSA STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1999 |
OTTAVIO QUATTROCCHI Vs. C B I N D
|
March 26, 1999 |
P A AHAMMED IBRAHIM Vs. FOOD CORPORATION OF INDIA
|
August 17, 1999 |
P K BABURAJ Vs. STATE OF KERALA
|
December 13, 1999 |
P K SHASTRI Vs. STATE OF MADHYA PRADESH
|
August 19, 1999 |
P K VASUDEVA Vs. ZENOBIA BHANOT
|
August 11, 1999 |
P MURUGESAN Vs. STATE
|
April 15, 1999 |
P NALLAMMAL Vs. STATE REP
|
August 9, 1999 |
P NAVIN KUMAR INDIAN HERITAGE SOCIETY Vs. BOMBAY MUNICIPAL CORPORATION:MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 26, 1999 |
P R TOORA Vs. JAVED CHOUDHURY
|
December 6, 1999 |
P VEERASAMY Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS
|
January 12, 1999 |
PADAM SINGH Vs. STATE OF UTTAR PRADESH
|
November 30, 1999 |
PADMAHASINI ALIAS PADMAPRIYA Vs. C R SRINIVAS
|
November 16, 1999 |
PADMASINGHJI BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
|
September 16, 1999 |
PAL SINGH Vs. STATE OF PUNJAB
|
July 22, 1999 |
PAL SINGH Vs. STATE OF PUNJAB
|
June 22, 1999 |
PANCH NAGAR PARAKH MANDSAUR Vs. PURUSHOTTAM DAS
|
August 18, 1999 |
PANNA DEVI Vs. RAM PRASAD PANDEY
|
November 2, 1999 |
PAPARAMBAKA ROSAMMA Vs. STATE OF ANDHRA PRADESH
|
September 13, 1999 |
PAPER PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 1999 |
PAPPU Vs. STATE OF PUNJAB
|
August 11, 1999 |
PARAMBIKULAM A P O A ASSOCIATION Vs. STATE OF TAMIL NADU
|
August 12, 1999 |
PARAMJIT SINGH Vs. STATEN C T OF DELHI
|
January 13, 1999 |
PARAS YADAV Vs. STATE OF BIHAR
|
January 12, 1999 |
PARENTS FORUM FOR MEANINGFUL EDU Vs. C B S E
|
March 26, 1999 |
PARMESHWAR PRASAD DARUKA Vs. PARMESHWARI DEVI
|
November 3, 1999 |
PASUPATI OVERSEAS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
October 7, 1999 |
PATTAKKAL KUNHIKOYA D Vs. THOOPIKAL KOYA
|
December 15, 1999 |
PAWAN KUMAR GUPTA Vs. ROCHIRAM NAGDEO
|
April 20, 1999 |
PEOPLE UNITED FOR BETTER LIVING CALCUTTA Vs. DIMPLE VINCOM PRIVATE LIMITED
|
April 16, 1999 |
PEOPLES UNION FOR CIVIL LIB DELHI Vs. ELECTROL REGISTRATION OFFICER
|
July 14, 1999 |
PODDAR UDYOG LIMITED Vs. STATE OF WEST BENGAL
|
December 16, 1999 |
POLAR INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT
|
October 25, 1999 |
PON ADITHAN Vs. DEPUTY DIRECTOR NARCOTICS CONTROL BUREAU MADRAS
|
July 16, 1999 |
POOJA BAHADUR Vs. UDAY BAHADUR
|
May 11, 1999 |
POWANAMMAL Vs. STATE OF TAMIL NADU
|
January 15, 1999 |
PRADEEP KUMAR JAIN Vs. CITIBANK
|
August 12, 1999 |
PRAGATI COMPUTERS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
November 3, 1999 |
PRAKASH CHAND GUPTA Vs. K S GUPTA
|
May 7, 1999 |
PRASAD RAMAKANT KHADE Vs. STATE OF MAHARASHTRA
|
October 12, 1999 |
PRATAP SINGH ALIAS BABU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION MAINPURI
|
September 22, 1999 |
PRATAPRAI N KOTHARI Vs. JOHN BRAGANZA
|
May 4, 1999 |
PREETI MITTAL Vs. GAGANJOT KAUR SAIRA
|
April 5, 1999 |
PREETI SRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
August 10, 1999 |
PREM DASS Vs. INCOME TAX OFFICER
|
February 9, 1999 |
PREM K KHOSLA Vs. ABHILASH KUMAR
|
July 26, 1999 |
PREM NARAYAN BARCHHIHA Vs. HAKIMUDDIN SAIFI
|
August 3, 1999 |
PREMIER CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX COCHIN
|
March 23, 1999 |
PRESIDENT OF INDIA Vs. RE: JAJMAU TANNERS ASSOCIATION
|
November 18, 1999 |
PROF S A SIDDIQUI Vs. PROF M WAJID KHAN
|
January 11, 1999 |
PUNJAB COMMUNICATIONS LIMITED Vs. UNION OF INDIA
|
May 4, 1999 |
PUNJAB NATIONAL BANK Vs. D M AMARNATH
|
October 25, 1999 |
PUNJAB NATIONAL BANK RAJPUR TOWNSHIP Vs. AMRIT INDUSTRIES
|
March 15, 1999 |
PUNJAB STATE ELECTRICITY BOARD Vs. JASBIR SINGH
|
February 12, 1999 |
PUNJAB UNIVERSITY Vs. NARINDER KUMAR
|
August 12, 1999 |
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT alias GRAM SABHA
|
December 1, 1999 |
PUNNU RAM Vs. CHIRANJI LAL GUPTA
|
March 9, 1999 |
PURSHOTTAM EKNATH NEMADE Vs. D N MAHAJAN
|
January 28, 1999 |
PURSHOTTAM VALJIBHAI Vs. JAY AMBE CARD CANE WORKS
|
December 17, 1999 |
PURUSHOTTAM Vs. CHAIRMAN M S E B
|
May 11, 1999 |
PUSHPA AGGARWAL Vs. U P S C
|
April 20, 1999 |
QUALITY INN SOUTHERN STAR Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
July 29, 1999 |
R B DESAI Vs. S K KHANOLKER
|
August 19, 1999 |
R BALASUBRAMANIAN Vs. VIJAYALAKSHMI BALASUMBRAMANIAN
|
August 11, 1999 |
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
|
April 16, 1999 |
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
|
December 16, 1999 |
R DALMIA Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1999 |
R E M S ABDUL HAMEED Vs. GOVINDARAJU
|
May 4, 1999 |
R GANDHI Vs. U O I
|
August 23, 1999 |
R JANARDHANA RAO Vs. G LINGAPPA
|
January 12, 1999 |
R K SINGH Vs. UNION OF INDIA
|
April 23, 1999 |
R P KAPUR Vs. UNION OF INDIA
|
August 9, 1999 |
R P MOIDUTTY Vs. P T KUNJU MOHAMMAD
|
September 28, 1999 |
R PAULSAMY Vs. UNION OF INDIA
|
May 14, 1999 |
R R NAIDU Vs. STATE OF MADHYA PRADESH
|
November 18, 1999 |
R RAJAGOPAL Vs. U O I
|
September 8, 1999 |
R RAJAGOPAL Vs. U O I
|
September 9, 1999 |
R RAJAGOPAL Vs. U O I
|
September 14, 1999 |
R RATHINAVEL CHETTIAR Vs. V SIVARAMAN
|
March 31, 1999 |
R S SAINI Vs. STATE OF PUNJAB
|
September 9, 1999 |
R SATYANARAYANA Vs. SHANTHA
|
April 15, 1999 |
R V LYNGDOH Vs. STATE DELHI SPL ESTABLISHMENT
|
February 4, 1999 |
R VEERABHADRAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 11, 1999 |
RABINDRA KUMAR NAYAK Vs. COLLECTOR MAYURBHANJ ORISSA
|
February 19, 1999 |
RAEES AHMAD Vs. STATE OF UTTAR PRADESH
|
December 10, 1999 |
RAFIQ AHMED Vs. STATE OF RAJASTHAN
|
February 5, 1999 |
RAGHUNATH G PANHALE Vs. CHAGANLAL SUNDARJI
|
October 13, 1999 |
RAHUL SUBODH WINDOORS LIMITED Vs. A K MENON
|
April 6, 1999 |
RAIS AHMAD Vs. STATE OF UTTAR PRADESH
|
August 13, 1999 |
RAJ CHOPRA Vs. LT GOVERNOR OF DELHI
|
November 2, 1999 |
RAJ DEO SHARMA Vs. STATE OF BIHAR
|
September 22, 1999 |
RAJ KUMAR Vs. RAMESHCHAND
|
October 1, 1999 |
RAJA SOMASEKHAR CHIKKA Vs. M PADURAVATAMMA
|
April 22, 1999 |
RAJAIB SINGH Vs. STATE OF PUNJAB
|
March 12, 1999 |
RAJAN Vs. STATE OF MADHYA PRADESH
|
April 12, 1999 |
RAJASTHAN AGRICULTURAL UNIVERSITY Vs. RAM KRISHNA VYAS
|
May 4, 1999 |
RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER Vs. MITHA LAL KOTHARI
|
August 24, 1999 |
RAJASTHAN POLYMERS AND RESINS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 1999 |
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. EASTERN ENGINEERING ENTERPRISES
|
September 20, 1999 |
RAJAT BARAN ROY Vs. STATE OF WEST BENGAL
|
April 13, 1999 |
RAJATHI Vs. C GANESAN
|
July 22, 1999 |
RAJBIR Vs. STATE OF HARYANA
|
February 11, 1999 |
RAJENDRA KUMAR SITARAM PANDE Vs. UTTAM
|
February 11, 1999 |
RAJENDRA MAHENDRA KUMAR CHANDRA RAFIQAHMED Vs. STATE OF RAJASTHAN
|
February 5, 1999 |
RAJENDRA PRASAD Vs. NARCOTIC CELL
|
July 12, 1999 |
RAJENDRA RAI Vs. STATE OF BIHAR
|
February 2, 1999 |
RAJESH GOVIND JAGESHA Vs. STATE OF MAHARASHTRA
|
November 2, 1999 |
RAJINDER SINGH Vs. JATINDER DEV NANDA
|
July 21, 1999 |
RAJIV BHATIA Vs. GOVERNMENT OF NCT OF DELHI
|
September 9, 1999 |
RAJIV GUPTA Vs. STATE OF HIMACHAL PRADESH
|
January 15, 1999 |
RAJNI BALA AGRAWAL Vs. LALIT NARAIN MITHILA UNIVERSITY DARBHANGA BIHAR
|
May 24, 1999 |
RAJU ALIAS SALAM Vs. STATE OF KERALA
|
May 5, 1999 |
RAKESH KUMAR Vs. SUNIL KUMAR
|
February 9, 1999 |
RAM BAI Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1999 |
RAM JANKIJEE DEITIES Vs. STATE OF BIHAR
|
May 11, 1999 |
RAM KHILARI Vs. STATE OF RAJASTHAN
|
February 3, 1999 |
RAM KISHAN PRAJAPATI Vs. STATE OF UTTAR PRADESH
|
March 10, 1999 |
RAM KISHORE GUPTA Vs. STATE OF UTTAR PRADESH
|
March 24, 1999 |
RAM KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
April 28, 1999 |
RAM KUMAR AGARWAL Vs. THAWAR DAS DEAD
|
August 20, 1999 |
RAM LAKHAN Vs. PRESIDING OFFICER
|
November 9, 1999 |
RAM LAKHAN Vs. PRESIDING OFFICER
|
November 17, 1999 |
RAM LAL Vs. STATE OF JAMMU AND KASHMIR
|
January 25, 1999 |
RAM MAURYA Vs. KAILASH NATH
|
February 16, 1999 |
RAM PRASAD Vs. D K VIJAY
|
September 16, 1999 |
RAM SARAN MAHTO Vs. STATE OF BIHAR
|
September 8, 1999 |
RAM SEVAK SINGH Vs. U R SINGH
|
January 21, 1999 |
RAM SHANKAR DIXIT Vs. VIJAY BAHADUR SINGH
|
January 15, 1999 |
RAM SINGH Vs. STATE OF UTTAR PRADESH
|
April 22, 1999 |
RAMA NAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 17, 1999 |
RAMACHANDRA OHDAR Vs. STATE OF BIHAR
|
February 4, 1999 |
RAMANBHAI NARANBHAI PATEL Vs. STATE OF GUJARAT
|
November 30, 1999 |
RAMASHISH YADAV Vs. STATE OF BIHAR
|
September 9, 1999 |
RAMBABU Vs. SECY TO GOVERNMENT FIN AND PLANNING DEPTT
|
January 11, 1999 |
RAMCHAMREDDI CHENNA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 9, 1999 |
RAMDOSS Vs. K THANGAVELU
|
November 24, 1999 |
RAMESH CHAND Vs. COMMISSIONER OF POLICE DELHI
|
July 13, 1999 |
RAMESH CHAND BANSAL Vs. DISTRICT MAGISTRATE COLLECTOR GHAZIABAD
|
May 11, 1999 |
RAMESH CHAND SHARMA Vs. UDHAM SINGH KAMAL
|
October 12, 1999 |
RAMESH KUMAR Vs. M C D
|
July 30, 1999 |
RAMESH PRASAD Vs. STATE OF BIHAR
|
September 17, 1999 |
RAMESH S O LAXMAN GAVLI Vs. STATE OF MADHYA PRADESH
|
September 16, 1999 |
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
October 14, 1999 |
RAMESHWAR PRASAD Vs. MANAGING DIRECTOR U P RAJKIYA NIRMAN NIGAM LIMITED
|
September 16, 1999 |
RAMGOPALBAHETI Vs. GIRIDHARILALSONI
|
January 25, 1999 |
RAMJI RAI Vs. STATE OF BIHAR
|
October 13, 1999 |
RAMKUBAI Vs. HAJARIMAL DHOKALCHAND CHANDAK
|
August 13, 1999 |
RAMMI Vs. STATE OF MADHYA PRADESH
|
September 21, 1999 |
RAMPRASAD Vs. STATE OF MAHARASHTRA
|
May 12, 1999 |
RANADIP SHIPPING AND TRANSPORT CO PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
|
August 18, 1999 |
RANGANATHAN Vs. UNION OF INDIA
|
April 15, 1999 |
RANJEET SINGH Vs. HARMOHINDER SINGH PRADHAN
|
May 6, 1999 |
RANJIT THOMAS Vs. UNION OF INDIA
|
November 17, 1999 |
RASHI GANGWANI Vs. SHAILESH GANGWANI
|
December 10, 1999 |
RATNESHWAR MISHRA Vs. STATE OF BIHAR
|
December 13, 1999 |
RAVINDER KUMAR SHARMA Vs. STATE OF ASSAM
|
September 14, 1999 |
RAVNEET SINGH BAGGA Vs. KLM ROYAL DUTCH AIRLINES
|
November 2, 1999 |
RAWALMAL NARAINDAS AND SONS PARTNERSHIP FIRM Vs. B AMARNATH
|
April 8, 1999 |
REGIONAL MANAGER BANK OF BARODA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 28, 1999 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHIV KUMAR JOSHI
|
December 14, 1999 |
REGISTRAR ADMINISTRATION HIGH COURT OF ORISSA CUTTACK Vs. SISIR KANTA SATAPATHY
|
September 16, 1999 |
REJESH BAJAJ Vs. STATE NCT OF DELHI
|
March 12, 1999 |
RENU BISOI Vs. GOUR CHANDRA PRADHAN
|
July 16, 1999 |
RESEARCH FOUNDN FOR SCIENCE Vs. UNION OF INDIA
|
September 24, 1999 |
RESEARCH FOUNDN FOR SCIENCE Vs. U O I
|
March 19, 1999 |
RESEARCH FOUNDN FOR SCIENCE Vs. U O I
|
December 10, 1999 |
RESHAM SINGH Vs. RAGHBIR SINGH
|
August 23, 1999 |
RETIBAI Vs. NATHOORAM
|
March 12, 1999 |
REVANASIDDAPPA Vs. VIJAYA BANK
|
December 13, 1999 |
RIKABDAS A OSWAL Vs. DEEPAK JEWELLERS
|
March 12, 1999 |
RINKU GOEL Vs. RAJESH K GOEL
|
December 15, 1999 |
RISHI NANDAN PANDIT Vs. STATE OF BIHAR
|
October 15, 1999 |
ROHTAS BHANJHAR Vs. UNION OF INDIA
|
December 2, 1999 |
ROHTAS BHANKHAR Vs. UNION OF INDIA
|
October 8, 1999 |
ROOP LAL Vs. FINANCIAL COMMISSIONER HARYANA
|
November 3, 1999 |
S E B I Vs. GOLDEN FOREST INDIA LIMITED
|
July 23, 1999 |
S HANUMANTHA RAO Vs. S RAMANI
|
March 31, 1999 |
S I ROOPLAL Vs. LT GOVERNOR
|
December 14, 1999 |
S JAMALUDEEN Vs. HIGH COURT OF MADRAS
|
August 10, 1999 |
S K PATTANAIK DEAD Vs. STATE OF ORISSA
|
December 14, 1999 |
S L S ANAND Vs. GOVERNMENT OF ANDHRA PRADESH
|
May 7, 1999 |
S M BAWANKAR Vs. CHIEF OFFICER MUNICIPAL COUNCIL TUMSAR
|
April 29, 1999 |
S M JAHUBAR SATHIK Vs. STATE OF TAMIL NADU
|
April 13, 1999 |
S M MANSOOR Vs. STATE OF BIHAR
|
August 16, 1999 |
S P S RATHORE Vs. MADHU
|
December 14, 1999 |
S PRAKASH Vs. K M KURIAN
|
May 13, 1999 |
S R MURTHY Vs. STATE OF KARNATAKA
|
August 19, 1999 |
S RADHAKRISHNAN Vs. UNION OF INDIA
|
August 17, 1999 |
S S M BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL MADRAS
|
January 12, 1999 |
S THANAGAPPAN Vs. P PADMAVATHY
|
August 24, 1999 |
SAHARA INDIA HOUSING LIMITED Vs. BOMBAY ENVIORNMENTAL ACTION GROUP
|
September 20, 1999 |
SAHI RAM Vs. AVTAR SINGH
|
May 14, 1999 |
SAIJ GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
January 27, 1999 |
SAJJAD ALI KHAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
April 23, 1999 |
SAKETH INDIA LIMITED Vs. INDIA SECURITIES LTD
|
March 10, 1999 |
SAKHI MANDALANI Vs. STATE OF BIHAR
|
April 29, 1999 |
SAKSHI Vs. UNION OF INDIA
|
August 9, 1999 |
SALIM KHAN Vs. SANJAI SINGH
|
December 15, 1999 |
SALIMBHAI MUKHTAR JAFERBHAI CHIRNTHANAWALA Vs. AMIRUDDIN S 0 HAUN NOORANI ANDANR
|
February 10, 1999 |
SALT COMMISSIONER OF JAIPUR Vs. SAVTRI SALT SUPPLIERS
|
March 31, 1999 |
SAMISHTA DUBE Vs. CITY BOARD ETAWAH
|
February 26, 1999 |
SAMPURAN SINGH Vs. NIRANJAN KAUR
|
February 23, 1999 |
SAMRAT SHIPPING CO PVT LIMITED Vs. DOLLY GEORGE
|
December 10, 1999 |
SANDHYA DR JAIN Vs. SUBHASH GARG
|
October 15, 1999 |
SANGAMESH PRINTING PRESS Vs. CHIEF EXECUTIVE OFFICER TALUK DEVELOPMENT BOARD
|
January 6, 1999 |
SANJAY KRISHNANATH PHATTE Vs. STATE OF GOA
|
March 9, 1999 |
SANJIV KUMAR KAMLESH TYAGI LEKH RAJ GUPTA Vs. STATE OF HIMACHAL PRADESH
|
January 22, 1999 |
SANKARAN PILLAI Vs. V P VENGUDUSWAMI
|
July 29, 1999 |
SARABJIT KAUR Vs. UNION OF INDIA
|
July 19, 1999 |
SARAIAH Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ DEPARTMENT
|
January 22, 1999 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX HARYANA ROHTAK
|
March 10, 1999 |
SARDA EDUCATION TRUST Vs. NANDULAL VISHWANATH TATE
|
September 10, 1999 |
SARDA EDUCATION TRUST Vs. NANDULAL VISHWANATH TATE
|
November 10, 1999 |
SARDAR CONSTRUCTION CO Vs. STATE OF GUJARAT
|
January 25, 1999 |
SARDAR CUR CHARAN SINGH Vs. PURUSHOTTAM DAS
|
November 4, 1999 |
SARDUL SINGH Vs. PRITAM SINGH
|
March 18, 1999 |
SARJUDAS Vs. STATE OF GUJARAT
|
September 15, 1999 |
SARNAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 21, 1999 |
SAROJ RANI DHANNA SINGH RAVI LAMBA PUNJAB MINISTERIAL QUALIFIED ASSISTANT ASSN TARLOK SINGH SUKHDEV SINGH SARPAL Vs. STATE OF PUNJAB
|
August 24, 1999 |
SAROJINI NAGAR MARKET SHOP KEEPERS ASSN Vs. N D M C
|
August 13, 1999 |
SAT PAL MOHINDRA Vs. SURINDRA TIMBER STORES
|
April 12, 1999 |
SATNAM SINGH Vs. STATE OF RAJASTHAN
|
December 14, 1999 |
SATNAM SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1999 |
SATVINDER KAUR Vs. STATE GOVT OF NCT OF DELHI
|
December 5, 1999 |
SATVINDER KAUR Vs. STATE GOVERNMENT OF NCT OF DELHI
|
October 5, 1999 |
SATWANT SINGH SODHI Vs. STATE OF PUNJAB
|
March 26, 1999 |
SAVITRI DEVI Vs. DISTRICT JUDGE GORAKHPUR
|
February 18, 1999 |
SECRETARY DEPTT OF POST Vs. CHANDER PAL SINGH
|
April 6, 1999 |
SECRETARY FINANCE AND PLANNING DEPARTMENT Vs. SALADA S RAO:SOV SUDHAKAR RAO :BAMMIDI LOKANADHAM :RAMISETTY HARI PRASAD :BHAMIDIPATI NAGESHWARA RAO:SAHUKARU SARVESH KUMAR
|
March 16, 1999 |
SECRETARY H S E B Vs. SURESH
|
March 30, 1999 |
SECRETARY IRRIGATION AND POWER GOVERNMENT OF PUNJAB Vs. SURJIT SINGH
|
January 22, 1999 |
SECTOR 14 RESIDENTS WELFARE ASSOCIATION Vs. STATE OF DELHI
|
August 27, 1999 |
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION Vs. HYDERABAD MUNICIPAL CORPORATION HYDERABAD
|
January 20, 1999 |
SECURITIES AND EXCHANGE BOARD OF INDIN Vs. BOMBAY STOCK EXCHANGE BROKERS FORUM
|
December 10, 1999 |
SEKHAR CHANDRA SET Vs. VICE CHANCELLOR OF THE CALCUTTA UNIVERSITY
|
September 29, 1999 |
SENAPATHY WHITELEY LIMITED Vs. KARADI GOWDA
|
March 10, 1999 |
SEVAK AYAT NIRYAT CO Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 12, 1999 |
SHAH BABULAL Vs. MELA RAM
|
September 24, 1999 |
SHAHADA KHATOON Vs. AMJAD ALI
|
April 7, 1999 |
SHAIKH SUJAT Vs. S K MAHABOOB
|
May 5, 1999 |
SHAKUNTALA Vs. NARAYAN GUNDOJI CHAVAN
|
September 2, 1999 |
SHAMBHU PRASHAD AGARWAL Vs. BHOLA RAM AGARWAL
|
August 25, 1999 |
SHAMNSAHEB M MULTTANI Vs. STATE OF KARNATAKA
|
September 14, 1999 |
SHANTI DEVI Vs. STATE OF HARYANA
|
April 7, 1999 |
SHARIF MIAN Vs. STATE OF BIHAR
|
February 11, 1999 |
SHEELAM RAMESH Vs. STATE OF ANDHRA PRADESH
|
October 12, 1999 |
SHETTYS CONSTRUCTION COMPANY PVT LIMITED Vs. KONKAN RAILWAY CORPN LTD
|
October 7, 1999 |
SHISHAN Vs. STATE OF RAJASTHAN
|
September 29, 1999 |
SHIV KUMAR Vs. HUKAM CHAND
|
August 30, 1999 |
SHIV SARUP GUPTA Vs. MAHESH CHAND GUPTA
|
July 30, 1999 |
SHIV SHANKAR Vs. STATE OF UTTAR PRADESH
|
November 29, 1999 |
SHIVAJI UNIVERSITY Vs. BHARTI VIDYAPEETH THOUGH JOINT SECRETARY
|
March 16, 1999 |
SHIVAJIRAO B PATIL KAWEKAR Vs. VILASRAO D DESHMUKH
|
December 3, 1999 |
SHIVGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA
|
February 9, 1999 |
SHIVGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA
|
March 9, 1999 |
SHIVSHARANAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 10, 1999 |
SHRIPATRAO Vs. STATE OF MAHARASHTRA
|
August 4, 1999 |
SHYAMLAL Vs. CHARANSINGH HARYANA AGRI UNIVERSITY
|
March 19, 1999 |
SICHAI MAZDOOR SANGH U P Vs. B S RAI
|
April 9, 1999 |
SIDDIQUE Vs. STATE OF UTTAR PRADESH
|
April 15, 1999 |
SIDHARTHA Vs. STATE OF BIHAR
|
December 10, 1999 |
SIDHARTHA MARKETING TIRUPATI A P Vs. COMMERCIAL TAX OFFICER TIRUPATHI
|
December 10, 1999 |
SIDHARTHA TUBES LIMITED Vs. COLLECTOR OC CENTRAL EXCISE
|
November 3, 1999 |
SIEMENS LIMITED Vs. COLLECTOR OF CUSTOMS
|
August 12, 1999 |
SIKANDER ALIAS MOHAMMAD SHAFIQ Vs. STATE DELHI ADMN
|
April 6, 1999 |
SIL IMPORT USA Vs. EXIM AIDES SILK EXPORTERS BANGALORE
|
May 3, 1999 |
SINGARENI COLLIERIES COMPANY LIMITED Vs. ANDELINGAIAH
|
September 23, 1999 |
SISI ALIAS CHALIL SASI Vs. STATE OF KERALA
|
February 24, 1999 |
SITA RAM SINGH Vs. RAM KISHORI DEVI
|
January 18, 1999 |
SITA RAM SINGHANIA Vs. BANK OF TOKYO MITSUBISHI LIMITED
|
May 11, 1999 |
SNEHA DUTTA Vs. HIMACHAL ROAD TRANSPORT CORPN
|
April 5, 1999 |
SOMNATH RATH Vs. BIKRAM K ARUKH
|
September 14, 1999 |
SOPHIA GULAM MOHAMMAD BHAM Vs. STATE OF MAHARASHTRA
|
August 13, 1999 |
SOPHY KELLY MS Vs. CHANDRAKANT GANPAT
|
February 4, 1999 |
SOVINTORG INDIA LIMITED Vs. STATE BANK OF INDIA NEW DELHI
|
August 11, 1999 |
SREEKUMAR MUKHERJEE Vs. ZAINEL ABEDIN
|
February 19, 1999 |
SRIKANTA D N WADIYAR Vs. STATE OF KARNATAKA
|
February 15, 1999 |
STATE Vs. CHARULATA JOSHI
|
April 13, 1999 |
STATE Vs. NALINI
|
May 11, 1999 |
STATE Vs. GIAN SINGH
|
September 14, 1999 |
STATE BANK OF BIKANER Vs. MIKES PRIVATE LIMITED
|
August 5, 1999 |
STATE BANK OF BIKANER AND JAIPUR Vs. BALLABH DAS AND CO
|
September 15, 1999 |
STATE BANK OF INDIA Vs. RATTAN SINGH
|
August 24, 1999 |
STATE BANK OF INDIA Vs. T J PAUL
|
May 4, 1999 |
STATE BANK OF INDIA Vs. PRALAYSARAN CHAKRABARTY
|
March 26, 1999 |
STATE BANK OF INDIA Vs. YASANGI VENKATESWARA RAO
|
January 21, 1999 |
STATE BANK OF INDIA Vs. LUTHER KONDHPAN
|
January 21, 1999 |
STATE OF ANDHRA PPADESH Vs. YELAMATI VENKAATARAJU
|
November 29, 1999 |
STATE OF ANDHRA PRADESH Vs. HANUMANTHU SANTHA RAO
|
November 22, 1999 |
STATE OF ANDHRA PRADESH Vs. M POSHETTY
|
December 16, 1999 |
STATE OF ANDHRA PRADESH Vs. VATSAVYI KUMARA VENKATA KRISHNA VERMA
|
January 6, 1999 |
STATE OF ANDHRA PRADESH Vs. SIDDARAMAIAH
|
May 3, 1999 |
STATE OF ANDHRA PRADESH Vs. SIDDARAMAIAH
|
April 23, 1999 |
STATE OF ANDHRA PRADESH Vs. K V L NARASIMHA RAO
|
April 19, 1999 |
STATE OF ANDHRA PRADESH Vs. OBULU REDDY
|
September 1, 1999 |
STATE OF ANDHRA PRADESH Vs. M SATYANARAYANA
|
September 17, 1999 |
STATE OF ANDHRA PRADESH Vs. OBULU REDDY
|
September 21, 1999 |
STATE OF ANDHRA PRADESH Vs. TULJARAM BALAJI
|
August 20, 1999 |
STATE OF ASSAM Vs. CHINMOYEE DEKA DUTTA
|
December 6, 1999 |
STATE OF BIHAR Vs. BRAJ KUMAR MISHRA
|
November 2, 1999 |
STATE OF BIHAR Vs. NILMANI SAHU
|
May 13, 1999 |
STATE OF GUJARAT Vs. MAHESHBHAI L PATEL
|
August 20, 1999 |
STATE OF GUJARAT Vs. BIHARILAL
|
March 9, 1999 |
STATE OF HARYANA Vs. RAM PAL
|
February 9, 1999 |
STATE OF HARYANA Vs. S K SINGHAL
|
April 16, 1999 |
STATE OF HARYANA Vs. TEK SINGH
|
May 3, 1999 |
STATE OF HARYANA Vs. BHAGIRATH
|
May 12, 1999 |
STATE OF HARYANA Vs. KAMAL SINGH SAHARWAT
|
September 21, 1999 |
STATE OF HARYANA Vs. UNIQUE FARMAID PRIVATE LIMITED
|
October 7, 1999 |
STATE OF HARYANA Vs. BALWAN
|
September 2, 1999 |
STATE OF HIMACHAL PRADESH Vs. JAI LAL
|
September 13, 1999 |
STATE OF HIMACHAL PRADESH Vs. NURPUR PRIVATE BUS OPERATORS UNION
|
October 6, 1999 |
STATE OF HIMACHAL PRADESH Vs. RAJA MAHENDRA PAL
|
March 31, 1999 |
STATE OF HIMACHAL PRADESH Vs. K P TEWARI
|
April 7, 1999 |
STATE OF HIMACHAL PRADESH Vs. JEET SINGH
|
March 15, 1999 |
STATE OF HIMACHAL PRADESH Vs. P O ATTRI
|
February 11, 1999 |
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ
|
November 2, 1999 |
STATE OF HIMACHAL PRADESH Vs. TARA DUTT
|
November 19, 1999 |
STATE OF JAMMU AND KASHMIR Vs. SWAMI SACHCHIDANAND S C S PURNANAND
|
February 22, 1999 |
STATE OF JAMMU AND KASHMIR Vs. SHIV RAM SHARMA
|
March 30, 1999 |
STATE OF JAMMU AND KASHMIR Vs. CHARAN DASS PURI
|
April 29, 1999 |
STATE OF JAMMU AND KASHMIR Vs. DEV DUTT PANDIT
|
August 27, 1999 |
STATE OF KARNATAKA Vs. K YARAPPA REDDY
|
October 5, 1999 |
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
|
July 20, 1999 |
STATE OF KARNATAKA Vs. JANAKUSA JEEVANSA BAKALE
|
April 22, 1999 |
STATE OF KARNATAKA Vs. MUDDAPPA
|
April 20, 1999 |
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
|
December 2, 1999 |
STATE OF KARNATAKA Vs. ARUN KUMAR AGARWAL
|
December 13, 1999 |
STATE OF KERALA Vs. V NARAYANA PILLAI
|
December 1, 1999 |
STATE OF KERALA Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
|
April 13, 1999 |
STATE OF KERALA Vs. BABU
|
May 4, 1999 |
STATE OF KERALA Vs. V R KALLIYANIKUTTY
|
April 1, 1999 |
STATE OF KERALA Vs. INDIAN ALUMINIUM COMPANY LIMITED
|
April 6, 1999 |
STATE OF KERALA Vs. O C KUTTAN :STATE OF KERALA
|
February 17, 1999 |
STATE OF KERALA Vs. S G SARVOTHAMA PRABHU
|
February 26, 1999 |
STATE OF KERALA Vs. V PADMNABHAN NAIR
|
July 14, 1999 |
STATE OF KERALA Vs. ARAVIND RAMAKANT MODAWDAKAR
|
August 10, 1999 |
STATE OF KERALA Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
|
July 27, 1999 |
STATE OF KERALA Vs. KOLIYAT ESTATE
|
September 13, 1999 |
STATE OF KERALA MANAGING DIRECTOR WESTERN INDIA PLYWOODS Vs. PUTTUMANA ILLATH JATHAVEDAN NAMBOODIRI:PUTHUMANA ILLATH JATHAVEDAN NAMBOODIRI
|
February 11, 1999 |
STATE OF MADHYA PRADESH Vs. ABHA SETHI
|
April 28, 1999 |
STATE OF MADHYA PRADESH Vs. RAMKINKAR GUPTA
|
September 17, 1999 |
STATE OF MAHARASHTRA Vs. TAPAS D NEOGY
|
September 16, 1999 |
STATE OF MAHARASHTRA Vs. SUNDARAM FINANCE
|
August 5, 1999 |
STATE OF MAHARASHTRA Vs. CHHAYA
|
April 9, 1999 |
STATE OF MAHARASHTRA Vs. KUMARI TANUJA
|
February 2, 1999 |
STATE OF MAHARASHTRA Vs. SURESH
|
December 10, 1999 |
STATE OF MAHARASHTRA Vs. MOHAMMAD SHAHID N QURESHI
|
December 16, 1999 |
STATE OF MAHARASHTRA Vs. KESHAV RAMCHANDRA PANGARE
|
November 1, 1999 |
STATE OF MANIPUR Vs. CHANDAM MANIHAR SINGH
|
September 23, 1999 |
STATE OF MANIPUR Vs. SANASAM ONGBI
|
October 13, 1999 |
STATE OF ORISSA Vs. ARJUN DAS AGRAWAL
|
August 13, 1999 |
STATE OF ORISSA Vs. DIPTI PAUL
|
August 11, 1999 |
STATE OF ORISSA Vs. ASIS RANJAN MOHANTY
|
January 5, 1999 |
STATE OF ORISSA Vs. B K ROUTRAY
|
January 12, 1999 |
STATE OF ORISSA Vs. ORIENT PAPER AND INDUSTRIES LIMITED
|
April 9, 1999 |
STATE OF ORISSA Vs. S K AGARWALLA
|
April 8, 1999 |
STATE OF ORISSA Vs. KISHORE CHANDRA SAMAL
|
March 24, 1999 |
STATE OF ORISSA Vs. S MOHANTY
|
November 19, 1999 |
STATE OF PUNJAB Vs. RAJEEV SARWAL
|
April 8, 1999 |
STATE OF PUNJAB Vs. SUMAN LATA
|
March 31, 1999 |
STATE OF PUNJAB Vs. SURJIT SINGH
|
February 16, 1999 |
STATE OF PUNJAB Vs. DEVINDER KAUR
|
August 3, 1999 |
STATE OF PUNJAB Vs. BALDEV SINGH
|
July 21, 1999 |
STATE OF PUNJAB Vs. SURINDER RANI
|
September 14, 1999 |
STATE OF PUNJAB Vs. GURDEEP SINGH
|
September 8, 1999 |
STATE OF RAJASTHAN Vs. RAJASTHAN JUDICIAL SERVICE OFFICERS ASSOCIATION
|
May 24, 1999 |
STATE OF RAJASTHAN Vs. MAJOR SINGH
|
February 17, 1999 |
STATE OF RAJASTHAN Vs. KHEMKA CEMENT PRIVATE LIMITED
|
January 12, 1999 |
STATE OF RAJASTHAN Vs. BHATNAGAR CEMENT CO PRIVATE LIMITED
|
January 7, 1999 |
STATE OF RAJASTHAN Vs. MAHAVEER OIL INDUSTRIES
|
April 2, 1999 |
STATE OF RAJASTHAN Vs. TEJA RAM
|
March 19, 1999 |
STATE OF RAJASTHAN Vs. MAHAVEER OIL INDUSTRIES
|
April 22, 1999 |
STATE OF RAJASTHAN Vs. RAJMAL MEHTA
|
November 2, 1999 |
STATE OF SIKKIM Vs. PADAM LALL PRADHAN
|
November 17, 1999 |
STATE OF TAMIL NADU Vs. BOARD OF TRUSTEE OF THE PORT OF MADRAS
|
March 26, 1999 |
STATE OF TAMIL NADU Vs. N SASIKALA
|
January 11, 1999 |
STATE OF TAMIL NADU Vs. SENTHIL KUMAR
|
February 3, 1999 |
STATE OF TAMIL NADU Vs. MAHALAKSHMI TEXTILE MILLS LIMITED
|
February 3, 1999 |
STATE OF TAMIL NADU Vs. S SUNDERARAJ
|
February 10, 1999 |
STATE OF TAMIL NADU Vs. RAJENDRAN
|
September 22, 1999 |
STATE OF U R Vs. PATEL ENGG CO LTD
|
September 7, 1999 |
STATE OF U.P. & ANR. Vs. RAM KISHORE & ANR.
|
August 31, 1999 |
STATE OF UTTAR PRADESH Vs. RAM KRISHNA
|
August 31, 1999 |
STATE OF UTTAR PRADESH Vs. DHARMENDRA SINGH
|
September 21, 1999 |
STATE OF UTTAR PRADESH Vs. HEM RAJ
|
May 14, 1999 |
STATE OF UTTAR PRADESH Vs. SUNANDA PRASAD
|
July 13, 1999 |
STATE OF UTTAR PRADESH Vs. MOHAN LAL HARGOVIND DAS
|
August 4, 1999 |
STATE OF UTTAR PRADESH Vs. MAHESH CHANDRA PANDEY
|
August 20, 1999 |
STATE OF UTTAR PRADESH Vs. KAPILDEO SINGH
|
February 11, 1999 |
STATE OF UTTAR PRADESH Vs. RANJIT SINGH
|
February 19, 1999 |
STATE OF UTTAR PRADESH Vs. SHYAM SUNDER
|
February 24, 1999 |
STATE OF UTTAR PRADESH Vs. LAEEQ
|
April 22, 1999 |
STATE OF UTTAR PRADESH Vs. SUNDER SINGH
|
November 18, 1999 |
STATE OF UTTAR PRADESH Vs. UDAI NARAYAN
|
November 1, 1999 |
STATE OF UTTAR PRADESH Vs. CHANDRIKA
|
October 29, 1999 |
STATE OF UTTAR PRADESH Vs. KAMLA PALACE
|
December 17, 1999 |
STATE OF UTTAR PRADESH Vs. KANHAIYA LAL
|
December 17, 1999 |
STATE OF UTTAR PRADESH Vs. KHOBI RAM
|
December 17, 1999 |
STATE OF UTTAR PRADESH Vs. UDAI PRATAP SINGH
|
December 9, 1999 |
STATE OF UTTAR PRADESH Vs. CHHABRA BRICKS AND TILES MFG CO
|
December 8, 1999 |
STATE OF UTTAR PRADESH Vs. RAJENDRA SINGH BUTOLA
|
December 8, 1999 |
STATE OF WEST BENGAL Vs. ATIS CHANDRA SINHA
|
October 28, 1999 |
STATE OF WEST BENGAL Vs. RASHMOY DAS
|
December 1, 1999 |
STATE OF WEST BENGAL Vs. KESORAM INDUSTRIES LIMITED
|
October 12, 1999 |
STATE UTTAR PRADESH Vs. MOHAN MEAKINS LIMITED
|
December 6, 1999 |
STEEL AUTHORITY OF INDIA Vs. COLLECTOR OF CUSTOMS BOMBAY
|
October 28, 1999 |
STEEL AUTHORITY OF INDIA LIMITED Vs. J C BUDHARAJA GOVERNMENT AND MINING CONTRACTOR
|
September 1, 1999 |
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF MADHYA PRADESH
|
April 15, 1999 |
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF MADHYA PRADESH
|
April 5, 1999 |
STEREOCRAFT Vs. MONOTYPE INDIA LTD
|
July 21, 1999 |
STONECRAFT ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1999 |
STYLE DRESS LAND Vs. UNION TERRITORY CHANDIGARH
|
August 18, 1999 |
SUBE SINGH BAHMANI Vs. STATE OF HARYANA
|
September 16, 1999 |
SUBHASH CHAND DHRUPTA Vs. STATE OF HIMACHAL PRADESH
|
September 17, 1999 |
SUBHASH CHANDER SHARMA Vs. STATE OF PUNJAB
|
May 14, 1999 |
SUBHENDU MISHRA Vs. SUBRAT KUMAR MISHRA
|
February 22, 1999 |
SUBRAMANIA REDDI DEAD Vs. VENKATASUBBA REDDI DEAD
|
February 9, 1999 |
SUDERSHAN DEVI Vs. SUSHILA DEVI
|
September 29, 1999 |
SUDHA AGRAWAL Vs. XTH ADDITIONAL DISTRICT JUDGE
|
August 4, 1999 |
SUHAS YESHWANT CHOPDE Vs. SACHHIDANAND D PUREKAR
|
April 9, 1999 |
SUKHAR Vs. STATE OF UTTAR PRADESH
|
October 1, 1999 |
SUKHCHAIN SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1999 |
SUKHDEI Vs. BAIRO DEAD
|
April 9, 1999 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
September 28, 1999 |
SULEMAN Vs. STATE OF DELHI THR SECRETARY
|
February 10, 1999 |
SUMANGALA NAGANATH Vs. UNION OF INDIA
|
April 7, 1999 |
SUMITRA BANIK Vs. STATE OF WEST BENGAL
|
July 29, 1999 |
SUNDARAM FINANCE LIMITED Vs. NEPC INDIA LIMITED
|
January 13, 1999 |
SUNIL BABAN PINGALE Vs. STATE OF MAHARASHTRA
|
April 13, 1999 |
SUNIL KUMAR Vs. ESCORTS YAMAHA MOTORS LIMITED
|
October 27, 1999 |
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY
|
April 26, 1999 |
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEV ATY
|
September 17, 1999 |
SURANA STEELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 13, 1999 |
SURENDRA NATH MOHANTY Vs. STATE OF ORISSA
|
May 4, 1999 |
SURESH SINGH Vs. STATE OF HARYANA
|
March 31, 1999 |
SURESH SINGH Vs. STATE OF KERALA
|
January 31, 1999 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 5, 1999 |
SUTHENTHIRARAJA ALIAS SANTHAN Vs. STATE
|
October 8, 1999 |
SUVIDYA YADAV Vs. STATE OF HARYANA
|
December 6, 1999 |
SWAPAN PATRA Vs. STATE OF WEST BENGAL
|
January 5, 1999 |
SYED DASTAGIR Vs. T R GOPALAKRISHNASETTY
|
August 11, 1999 |
SYNDICATE BANK Vs. G VENKATARAMANI
|
March 22, 1999 |
SYNDICATE BANK MUMBAI Vs. KHUSHAN SINGH
|
December 3, 1999 |
T A V TRUST ALLEPPEY Vs. COMMISSIONER OF INCOME TAX KERALA
|
February 25, 1999 |
T C MATHAI Vs. DISTRICT AND SESSIONS JUDGE THIRUVANANTHAPURAM KERALA
|
March 31, 1999 |
T H MUSTHAFFA Vs. M P VARGHESE
|
September 11, 1999 |
T HAMZA Vs. STATE OF KERALA
|
August 11, 1999 |
T K GOPAL Vs. STATE OF KARNATAKA
|
September 10, 1999 |
T K LATHIKA Vs. SETH KARSANDAS JAMNADAS
|
August 31, 1999 |
T M JACOB Vs. C POULOSE
|
April 15, 1999 |
T N ABRAHAM Vs. STATE OF KERALA
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February 16, 1999 |
T N ELECTRICITY BOARD Vs. R VEERASAMY
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March 26, 1999 |
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
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April 16, 1999 |
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
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January 20, 1999 |
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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September 6, 1999 |
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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August 27, 1999 |
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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August 16, 1999 |
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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August 2, 1999 |
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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May 7, 1999 |
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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December 17, 1999 |
T S GOSWAMI Vs. R K NANDA
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January 20, 1999 |
T SIVASUBRAMANIAM Vs. KASINATH PUJARI
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August 31, 1999 |
TABACCO BOARD Vs. COMMISSIONER OF INCOME TAX VIJAYAWADA
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May 3, 1999 |
TAHERAKHATOON D Vs. SALAMBIN MOHAMMAD
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February 26, 1999 |
TAKHT SINGH Vs. STATE OF MADHYA PRADESH
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December 15, 1999 |
TALLAM GANGADHARAN Vs. U. ISMAULSAHEB
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November 4, 1999 |
TARAK SINGH Vs. JYOTI BASU
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May 10, 1999 |
TATA TEA LIMITED Vs. COMMISSIONER OF CUSTOMS CHENNAI
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November 25, 1999 |
THAMPANOOR RAVI Vs. CHARUPARA RAVI
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September 15, 1999 |
THANDI RAM Vs. STATE OF HARYANA
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April 7, 1999 |
THANJAVUR TEXTILES LIMITED Vs. B PURUSHOTHAM
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March 16, 1999 |
THANJAVUR TEXTILES LIMITED Vs. B PURUSHOTHAM
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May 16, 1999 |
THIRU SUDALI ALIAS MADASAMY Vs. STATE OF TAMIL NADU
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February 4, 1999 |
THOMAS ANTONY Vs. VARKEY VARKEY
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November 15, 1999 |
THOMAS GEORGE ALIAS THOMAS Vs. STATE OF KERALA
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March 11, 1999 |
THYSSEN STAHLUNION GMBH Vs. STEEL AUTHORITY OF INDIA LIMITED
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October 7, 1999 |
TITAN WATCHES LIMITED Vs. COLLECTOR OF CUSTOMS BANGALORE
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November 4, 1999 |
TOEFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. CIMMCO INTERNATIONAL
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December 6, 1999 |
TOYO ENGINEERING INDIA LIMITED BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY
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October 27, 1999 |
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. COMMISSIONER OF INCOME TAX A P
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August 17, 1999 |
TRANSPORT CORPORATION OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPN
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November 5, 1999 |
TRISUNS CHEMICAL INDUSTRY Vs. RAJESH AGARWAL
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September 17, 1999 |
TTK PRESTIGE LIMITED Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT HINDU DHARMA SANSKRIT BHAVAN NAGPUR
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September 30, 1999 |
TULIP PARK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SAI OVERSEAS IMPORT AND EXPORT
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September 14, 1999 |
TULSI CO OPERATIVE HOUSING SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH
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September 14, 1999 |
TVL SUNDARAM GRANITES Vs. IMPERIAL GRANITES LIMITED
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October 13, 1999 |
U H JADHAV Vs. UNION OF INDIA
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March 12, 1999 |
U NILAN Vs. KANNAYYAN DEAD
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October 5, 1999 |
U P STATE ROAD TPT CORPN Vs. MUSAI RAM
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January 12, 1999 |
U P STATE ROAD TRANSPORT CORPORATION Vs. BHAGWATI PRASAD PATHAK
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December 9, 1999 |
UBAIBA Vs. DAMODARAN
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April 15, 1999 |
UCO BANK CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
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May 13, 1999 |
UDAI KANT JHA Vs. U O I
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December 3, 1999 |
UDAYAKAR SAHU Vs. STATE OF ORISSA
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September 23, 1999 |
UMA AGRAWAL Vs. STATE OF UTTAR PRADESH
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March 22, 1999 |
UMA BALLAV RATH Vs. MAHESHWAR MOHANTY
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February 25, 1999 |
UMAPATI CHOUDHARY Vs. STATE OF BIHAR
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May 14, 1999 |
UMAR ABDUL SAKOOR SORATHIA Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
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August 6, 1999 |
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
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April 5, 1999 |
UNION OF INDIA Vs. J R DHIMAN
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April 7, 1999 |
UNION OF INDIA Vs. CHARLES DAVID
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March 22, 1999 |
UNION OF INDIA Vs. MAHAVIR VANASPATI COMPANY
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March 16, 1999 |
UNION OF INDIA Vs. NO 664950 IM HAVILLAR CLERK SC BAGARI
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April 15, 1999 |
UNION OF INDIA Vs. LORD KRISHNA SUGAR MILLS
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April 21, 1999 |
UNION OF INDIA Vs. JAISWAL COAL COMPANY LIMITED
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April 19, 1999 |
UNION OF INDIA Vs. K P SINGH
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April 13, 1999 |
UNION OF INDIA Vs. S C KACKTWANA
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April 13, 1999 |
UNION OF INDIA Vs. MERAJUDDIN
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April 12, 1999 |
UNION OF INDIA Vs. JAGAJIT INDUSTRIES
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May 6, 1999 |
UNION OF INDIA Vs. HARISH CHANDRA GOSWAMI
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April 28, 1999 |
UNION OF INDIA Vs. DILJEET SINGKAND ANR
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February 23, 1999 |
UNION OF INDIA Vs. ABDUL MOHAMED
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March 11, 1999 |
UNION OF INDIA Vs. AJUDHYA NATH
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February 11, 1999 |
UNION OF INDIA Vs. LUITHUKLA
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January 6, 1999 |
UNION OF INDIA Vs. VISHWA HINDU PARISHAD VHP
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January 20, 1999 |
UNION OF INDIA Vs. TRIVENI ENGGINEARS WORKS LIMITED
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February 2, 1999 |
UNION OF INDIA Vs. RUSI CAWASJI TROMBAYWALLA
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August 6, 1999 |
UNION OF INDIA Vs. CHETAN S NAIK
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July 30, 1999 |
UNION OF INDIA Vs. RAJINDER SINGH RAWAT
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May 10, 1999 |
UNION OF INDIA Vs. HIMMAT SINGH CHAHAR
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May 12, 1999 |
UNION OF INDIA Vs. APAR PRIVATE LTD
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July 22, 1999 |
UNION OF INDIA Vs. M V VALLIAPPAN
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July 27, 1999 |
UNION OF INDIA Vs. ANIL KUMAR
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July 13, 1999 |
UNION OF INDIA Vs. MOTION PICTURE ASSOCIATION
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July 15, 1999 |
UNION OF INDIA Vs. SEPPO RALLY OY
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September 23, 1999 |
UNION OF INDIA Vs. S MUTHYAM REDDY
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October 1, 1999 |
UNION OF INDIA Vs. R A YADAV
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September 28, 1999 |
UNION OF INDIA Vs. SADHA SINGH
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October 25, 1999 |
UNION OF INDIA Vs. RAM SAMUJH
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August 30, 1999 |
UNION OF INDIA Vs. INDIAN CHARGE CHROME
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August 25, 1999 |
UNION OF INDIA Vs. VIVEK CHAND SHARMA
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December 6, 1999 |
UNION OF INDIA Vs. I T C LIMITED MADRAS
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December 8, 1999 |
UNION OF INDIA Vs. RAJ INDUSTRIES
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November 19, 1999 |
UNION OF INDIA Vs. GAMBRO MEXIM INDIA MEDICAL LIMITED
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November 25, 1999 |
UNION OF INDIA Vs. ARAVALI MIN AND CHEMICALS INDIA P LTD
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November 25, 1999 |
UNION OF INDIA Vs. RAJINDRA DYEING and PRINTING MILLS LTD
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October 27, 1999 |
UNION OF PUBLIC SERVICE COMMISSION Vs. GAURAV DWIVEDI
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May 13, 1999 |
UNITED BANK OF INDIA Vs. DEBTS RECOVERY TRIBUNAL
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April 8, 1999 |
UNITED COMMERCIAL BANK CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III
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September 29, 1999 |
UNITED INDIA INSURANCE Vs. AJMER SINGH COTTON AND GENERAL MILLS
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August 12, 1999 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANWAL NAIR SACHDEVA
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May 10, 1999 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ROSHAN LAL OIL MILLS LTD
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July 27, 1999 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANBARI
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December 10, 1999 |
UNIVERSAL PLAST LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
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March 23, 1999 |
UPSRTC Vs. JEEWAN PRASAD MISRA
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September 9, 1999 |
USHA AHUJA Vs. STATE OF HARYANA
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August 24, 1999 |
UTKAL COMMERCIAL CORPORATION Vs. CENTRAL COAL FIELDS LIMITED
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January 20, 1999 |
UTKAL UNIVERSITY Vs. NRUSINGHA CHARAN SARANGI
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January 7, 1999 |
V B DHARMYAT Vs. JAGADGURU TONTADRYA
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April 13, 1999 |
V C PERUMAL Vs. UNION OF INDIA
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January 20, 1999 |
V G GEORGE Vs. INDIAN RARE EARTHS LIMITED
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April 8, 1999 |
V K JAIN Vs. UNION OF INDIA
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November 1, 1999 |
V M CHANDRA Vs. UNION OF INDIA
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April 6, 1999 |
V M SINGH Vs. STATE OF UTTAR PRADESH
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January 18, 1999 |
V S ACHUTHANANDAN Vs. P J FRANCIS
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March 22, 1999 |
V S PALANICHAMY CHETTIAR FIRM Vs. C ALAGAPPAN
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February 3, 1999 |
V SUDEER Vs. BAR COUCIL OF INDIA
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March 12, 1999 |
V SUDEER Vs. BAR COUNCIL OF INDIA
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March 15, 1999 |
V V S SUGARS Vs. GOVERNMENT OF ANDHRA PRADESH
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April 28, 1999 |
V VIJAY KUMAR Vs. STATE OF KERALA
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December 10, 1999 |
VALDILAL DAIRY INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS, BOMBAY
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November 3, 1999 |
VALLAPALLY PLANTATIONS PRIVATE LIMITED Vs. STATE OF KERALA
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May 6, 1999 |
VEENA HASMUKH JAIN Vs. STATE OF MAHARASHTRA
|
January 28, 1999 |
VELAMURI VENKATA SIVAPRASAD D Vs. KOTHURI VENKATESWARLU D
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November 24, 1999 |
VIDHYADHAR Vs. MANKIKRAO
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March 17, 1999 |
VIJAYAN ALIAS RAJAN K V SADANANDAN Vs. STATE OF KERALA
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February 16, 1999 |
VIJAYAN ALIAS VIJAYAKUMAR Vs. STATE REP
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March 22, 1999 |
VIKAS MOTORS LIMITED Vs. P K JAIN
|
August 24, 1999 |
VIKRAM DETERGENTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
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November 1, 1999 |
VIKRANT TYRES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
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December 1, 1999 |
VINAY BUBNA Vs. STOCK EXCHANGE MUMBAI
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July 28, 1999 |
VINAY KAPANY Vs. BANK OF BARODA
|
August 13, 1999 |
VINAY PANDEY Vs. ROSHAN KUMAR TIWARI
|
December 10, 1999 |
VINEET KUMAR MATHUR Vs. UNION OF INDIA
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March 8, 1999 |
VINEET NARAIN Vs. UNION OF INDIA
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February 1, 1999 |
VINOD BHANTI Vs. STATE OF BIHAR
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December 2, 1999 |
VIRENDER S HOODA Vs. STATE OF HARYANA
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April 13, 1999 |
VIRENDRA S HOODA Vs. STATE OF HARYANA
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March 13, 1999 |
VIRENDRA SINGH NEGI Vs. STATE OF UTTAR PRADESH
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September 17, 1999 |
VISHWA BHARATI HOUSE BUILDING COOP. SOCIETY LTD. Vs. S. ANANTAMURTHY
|
October 28, 1999 |
VISHWASRAO DADASAHEB Vs. SHANKARRAO D KALYANKAR
|
November 24, 1999 |
VIVEKANANDA NIDHI Vs. ASHEEMA GOSWAMI
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July 21, 1999 |
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU
|
May 7, 1999 |
W C MONGA Vs. STATE OF PUNJAB
|
October 6, 1999 |
WAKF BOARD ANDHRA PRADESH Vs. BIRADAVOLU RAMANA REDDY
|
August 19, 1999 |
WALI MOHAMMED Vs. RAHMAT BEE
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February 23, 1999 |
WARNER HINDUSTAN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
August 3, 1999 |
WASIM AHMED SAEED Vs. UNION OF INDIA
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February 15, 1999 |
WASIM AHMED SAEED Vs. UNION OF INDIA
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January 11, 1999 |
WATCHDOGS INTL THRO ITS PRESIDENT Vs. UNION OF INDIA
|
July 29, 1999 |
WATCHDOGS INTL THRO ITS PRESIDENT Vs. UNION OF INDIA
|
December 1, 1999 |
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION Vs. SWADESH AGRO FARMING AND STORAGE PRIVATE LIMITED
|
September 14, 1999 |
WEST BENGAL STATE ELECTRICITY BOARD Vs. SAMIR K SARKAR
|
September 17, 1999 |
WEST BENGAL STATE ELECTRICITY BOARD Vs. SACHIN BANERJEE
|
July 19, 1999 |
WESTERN COALFIELDS LIMITED Vs. MUNICIPAL COUNCIL BIRSINGHPUR PALI
|
January 12, 1999 |
WORKMEN OF BIRLA TEXTILES Vs. K K BIRLA
|
March 24, 1999 |
WORKMEN OF HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER LIMITED
|
January 7, 1999 |
YOGINATH D BAGDE Vs. STATE OF MAHARASHTRA
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September 16, 1999 |
YUNUS ALI SHA Vs. MOHAMED ABDUL KALAM
|
April 9, 1999 |
YUSUF KHAN Vs. MANOHAR JOSHI
|
August 20, 1999 |
ZUNJARRAO BHIKAJI NAGARKAR Vs. UNION OF INDIA
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August 6, 1999 |