REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A SULAIMAN Vs. DEPUTY COMMISSIONER OF SALES TAX	March 20, 1997
A B C INDIA LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED	March 31, 1997
A DEVENDRAN R PANDIAN Vs. STATE OF TAMIL NADU :STATE OF TAMIL NADU	October 21, 1997
A H ANSARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	January 7, 1997
A K JADHAV Vs. STATE OF MADHYA PRADESH	March 26, 1997
A NADAMUNI Vs. PROHIBITION EXCISE COMMISSIONER NAMPALLY HYDERABAD	January 13, 1997
A P KHADI AND VILLAGE INDUSTRIES BOARD HYDERABAD Vs. R RADHAKRISHNAMURTHY	February 11, 1997
A P SAREEN Vs. STATE OF UTTAR PRADESH	January 13, 1997
A S CLITTRES D 5 I S GARONNE Vs. COMMISSIONER OF INCOME TAX KERALA II	April 3, 1997
A S NARAYANA DEEKSHITULU S SRINIVASAN Vs. STATE OF ANDHRA PRADESH	May 9, 1997
A SIVANESAN Vs. STATE OF TAMIL NADU	January 27, 1997
A.P.S.R.T.C. & ORS Vs. KAISER BEGUM	December 19, 1997
AAMENABAI TAYEBALY Vs. COMPETENT AUTHORITY UNDER SAFEMA	November 19, 1997
AASIA SPACE SELLERS LIMITED Vs. AMBIENCE SPACE SELLERS LIMITED	August 1, 1997
ABDUL ALIM Vs. SHEIKH JAMAL UDDIN ANSARI	November 27, 1997
ABDUL KALAM MOHAMMAD HASAN Vs. STATE OF BIHAR	July 31, 1997
ABDUL RAHMAN Vs. STATE OF KERALA	April 3, 1997
ABDULBHAI DAUDBHAI Vs. STATE OF GUJARAT	September 24, 1997
ABDULKADAR MANSURMIYA MALEK Vs. STATE OF GUJARAT	August 21, 1997
ABHEY RAM Vs. UNION OF INDIA	April 22, 1997
AC CUS. (A) AND ANR. ETC. ETC. Vs. V.M. SALGAOCAR & BROS. PVT. LTD. ETC.	July 29, 1997
ACCOUNTANT GENERAL A P Vs. MOHAMMAD ABDUL RAHMAN KHAN	February 6, 1997
ACHUTANANDA BAIDYA Vs. PRAFULLYA KUMAR GAYEN	April 8, 1997
ADDISON AND COMPANY LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	March 11, 1997
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. M NAGAPPA	July 23, 1997
ADDITIONAL COMMISSIONER OF INCOME TAX LUCKNOW Vs. MAHARANI RAJ LAXMI DEVI	February 11, 1997
ADHYAATMAM BHAAMINI Vs. JAGDISH AMBALAL SHAH	February 5, 1997
ADI VISHESHWARA OF KASHI VISHWANATH TEMPLE VARANASI Vs. STATE OF UTTAR PRADESH	March 14, 1997
ADIKANDA SETHI DEAD Vs. PALANI SWAMI SARAN TRANSPORTS	May 8, 1997
ADITANAR EDUCATIONAL INSTITUTION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	February 5, 1997
ADMINISTRATOR KONCH SAHAKARI KRAYA VIKRAYA SAMITILTD Vs. SARNAM SINGH	January 8, 1997
AGAUTA SUGAR AND CHEMICALS Vs. STATE OF U R	May 1, 1997
AGRICULTURAL MARKET COMMITTEE Vs. SHALIMAR CHEMICAL WORKS LIMITED	May 7, 1997
AGRICULTURE PRODUCE MARKET COMMITTEE GONDAL Vs. GIRDHARBHAI RAMJIBHAI CHHANIYARA	May 5, 1997
AHMEDABAD MUNICIPAL CORPORATION Vs. VIRENDRA KUMAR JAYANTIBHAI PATEL	July 23, 1997
AHMEDABAD WOMEN ACTION GROUP AWAG LOK SEVAK SANGH YOUNG WOMEN CHRISTIAN ASSOCIATION YWCA Vs. UNION OF INDIA	February 24, 1997
AJAIB SINGH Vs. STATE OF PUNJAB	November 26, 1997
AJANTA OFFSET AND PACKAGING LIMITED Vs. COLLECTOR OF CUSTOMS NEW DELHI	July 31, 1997
AJAY D PANALKAR Vs. MANAGEMENT OF PUNE TELECOM DEPARTMENT	March 19, 1997
AJAY KUMAR SAXENA Vs. STATE OF HARYANA	January 28, 1997
AJIT JAIN Vs. DIRECTORATE OF REVENUE INTELLIGENCE NEW DELHI	December 8, 1997
AJIT PRASAD GUPTA Vs. STATE OF UTTAR PRADESH	July 10, 1997
AJIT SAVANT MAJAGVAI Vs. STATE OF KARNATAKA	August 14, 1997
AKHIL BHARAT GOSEVA SANGH Vs. STATE OF ANDHRA PRADESH	March 12, 1997
AKHOURI RAMESH CHANDRA SINHA Vs. STATE OF BIHAR	February 21, 1997
ALCEBEX METALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR	February 12, 1997
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA	October 20, 1997
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	September 29, 1997
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	December 17, 1997
ALLAHABAD BANK Vs. DEEPAK KUMAR BHOLA	March 13, 1997
ALLIED MOTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	March 10, 1997
ALUMINIUM INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BHUBANESWAR	December 4, 1997
AMAR NATH Vs. STATE OF HARYANA	July 17, 1997
AMARNATH ASHRAM TRUST SOCIETY Vs. GOVERNOR OF U P	December 3, 1997
AMI LAL BHAT Vs. STATE OF RAJASTHAN	July 8, 1997
AMINES AND PLASTICIZERS LIMITED Vs. UNION OF INDIA	October 3, 1997
AMITABH BACHCHAN CORPORATION LIMITED Vs. MAHILA JAGRAN MANCH	January 20, 1997
AMITABHKUMAR Vs. DIRECTOR OF ESTATES	February 3, 1997
AMMINI Vs. STATE OF KERALA	November 18, 1997
AMRISH KILACH Vs. INDIAN COMMERCIAL CO	February 5, 1997
AMRITLAL DHARSHIBHAI JHANKHARIA Vs. STATE OF GUJARAT	September 3, 1997
ANAMIKA CHAWLA Vs. METROPOLITAN MAGISTRATE	May 1, 1997
ANAND COMMERCIAL AGENCIES Vs. COMMERCIAL TAX OFFICER VI CIRCLE HYDERABAD	November 6, 1997
ANANTA KATHOD PAWAR Vs. STATE OF MAHARASHTRA	August 14, 1997
ANARKALI SARABHAI SHAHIBAG HOUSE AHMEDABAD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD	January 24, 1997
ANDHRA PETROCHEMICALS Vs. COLLECTOR OF CUSTOMS MADRAS	February 6, 1997
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. R PARTHASARATHI	August 11, 1997
ANDHRA PRADESH STATE FINANCIAL CORPORATION VASANT ORGANICS PRIVATE LIMITED Vs. VAJRA CHEMICALS:A P STATE FINANCIAL CORPORATION	July 15, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KAISER BEGUM	December 12, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. P VENKAIAH	April 28, 1997
ANGOORI DEVI Vs. STATE OF UTTAR PRADESH	March 19, 1997
ANGOORI DEVI Vs. STATE OF UTTAR PRADESH	January 22, 1997
ANIL BAPURAO KANASE Vs. KRISHNA SAHAKARI SAKHAR KARKHANA LIMITED	May 7, 1997
ANIMAL AND ENVIRONMENT LEGAL DEFENCE FUND Vs. UNION OF INDIA	March 5, 1997
ANITA Vs. STATE OF MADHYA PRADESH	April 8, 1997
ANJALI ANIL RANGARI Vs. ANIL KRIPASAGAR RANGARI	May 9, 1997
ANMOL SINGH Vs. ASHARFI RAM	November 26, 1997
ANSUYABEN KANTILAL BHATT Vs. RASHIKLAL MANILAL SHAH ANOTHER	April 9, 1997
ANUJ MAHESHWARI Vs. RAMESH YADAV ANOTHER	April 28, 1997
ANUKUL CHANDRA PRADHAN ADVOCATE SUPREME COURT Vs. UNION OF INDIA	July 9, 1997
ANWAR Vs. STATE OF HARYANA	February 24, 1997
AQEELA Vs. STATE OF UTTAR PRADESH	September 2, 1997
ARKA BIKAS CHAKRAVORTY Vs. STATE BANK OF INDIA	March 18, 1997
ARORA ENTERPRISES LIMITED Vs. INDUBHUSHAN OBHAN	March 10, 1997
ARUN KUMAR ROUT Vs. STATE OF BIHAR	November 20, 1997
ARUN TEWARI Vs. ZILA MANSAVI SHIKSHAK SANGH	December 1, 1997
ARVIND DATTATRAYA DHANDE Vs. STATE OF MAHARASHTRA	July 10, 1997
ASHA ASHANAND Vs. STATE OF RAJASTHAN	May 8, 1997
ASHA NARANG Vs. VED PRAKASH NARANG	September 30, 1997
ASHIM KUMAR ROY Vs. BIPINBHAI VADILAL MEHTA	October 14, 1997
ASHIS KUMAR HAZRA Vs. RUBI PARK COOPERATIVE HOUSING SOCIETY LIMITED	May 5, 1997
ASHOK Vs. UNION OF INDIA	May 2, 1997
ASHOK CATERERS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY BEST UNDERTAKING	February 19, 1997
ASHOK HURRA ASHOK HURRA Vs. RUPABIPINZAVERI:RUPA ASHOK HURRA	March 10, 1997
ASHOK KUMAR Vs. STATE OF BIHAR	September 30, 1997
ASHOK KUMAR BARIK Vs. STATE OF ORISSA	November 5, 1997
ASHOK KUMAR GUPTA VIDYASAGAR GUPTA Vs. STATE OF UTTAR PRADESH	March 21, 1997
ASHOK KUMAR SHARMA OTHERS Vs. CHANDER SHEKHAR ANOTHER	March 10, 1997
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA	February 20, 1997
ASHOK PAPER MILLS KAMGAR UNION Vs. UNION OF INDIA	May 1, 1997
ASHWANI KUMAR SHARMA Vs. YADUVANSHSINGH	December 1, 1997
ASSAM STATE ELECTRICITY BOARD Vs. GAJENDRA NATH PATHAK	September 3, 1997
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS Vs. V KRISHNAMOORTHY	February 20, 1997
ASSISTANT COLLECTOR OF CUSTOMS Vs. ANAM ELECTRICAL MANUFACTURING CO	January 28, 1997
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. CANARA RUBBER PRODUCTS PRIVATE LIMITED	January 22, 1997
ASSISTANT COMMERCIAL TAX OFFICER CUM ENTERTAINMENT TAX OFFICER Vs. NARASIMHAIAH	April 2, 1997
ASSISTANT COMMISSIONER JUDL Vs. KHERIA BROS	January 17, 1997
ASSISTANT FOREST CONSERVATOR Vs. SHARAD RAMCHANDRA KALE	November 27, 1997
ASSOCIATE BANKS OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA	October 15, 1997
ASSOCIATED CEMENT COMPANY LIMITED Vs. KESHVANAND	December 16, 1997
ASSOCIATED STONE INDUSTRIES KOTAH LIMITED ASSOCIATED STONE INDUSTRIES KOTAH LIMITED Vs. COMMISSIONER OF INCOME TAX JAIPUR:COMMISSIONER OF INCOME TAX RAJASTHAN	February 5, 1997
ATMARAM ZINGARAJI Vs. STATE OF MAHARASHTRA	August 13, 1997
ATULKUMAR NATWARLAL KADAKIA Vs. JYOTI ATULKUMAR KADAKIA	November 4, 1997
AUTO AND METAL ENGINEERS Vs. UNION OF INDIA	April 23, 1997
AVTAR SINGH HARENDRA SINGH Vs. BHAJAN STNGH:STATE OF MADHYA PRADESH	November 27, 1997
AWASAN MANDAL PARIJAT UCH AYAWARG SANGHARSH SAMITI Vs. RAJASTHAN HOUSING BOARD	March 20, 1997
B L GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	September 5, 1997
B O I FINANCE LIMITED Vs. CUSTODIAN	March 19, 1997
B R MAHALKARI Vs. Y B ZURANGE	January 7, 1997
B R SHARMA Vs. SPECIAL OFFICER COMMON ENTRANCE TEST CELL GOVERNMENT OF KARNATAKA	September 29, 1997
B S BAJWA Vs. STATE OF PUNJAB	December 11, 1997
B SHARMA RAO H GANESHMAL Vs. HEAD QUARTERS ASST	November 25, 1997
B SUBBARAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH AT HYDERABAD	August 7, 1997
B V RADHA KRISHNA Vs. SPONGE IRON INDIA LIMITED	March 4, 1997
BABAMUNGIPA MEDICAL COLLEGE AND RESEARCH CENTRE STUDENTS GUARDIAN FORUMS Vs. GOVERNMENT OF TRIPURA	November 3, 1997
BADDI VENKATA NARASAYYA OTHERS Vs. STATE OF ANDHRA PRADESH	November 24, 1997
BADRUDDIN QURESHI Vs. PREM PRAKASH PANDEY	December 15, 1997
BAITULLAH Vs. STATE OF U P	October 17, 1997
BAL THACKREY Vs. HARISH PIMPALKHUTE & ANR.	March 27, 1997
BALAJI ENTERPRISES MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	May 5, 1997
BALBIR SINGH DULICHAND MOHAN YASHIN Vs. STATE OF RAJASTHAN	January 15, 1997
BALDEV KRISHAN Vs. STATE OF PUNJAB	January 28, 1997
BALESHWAR MANDAL Vs. STATE OF BIHAR	August 8, 1997
BALESHWAR TEWARI Vs. SHEO JATAN TIWARY	March 20, 1997
BALKRISHNA RAMCHANDRA KADAM Vs. SANGEETA BALKRISHNA KADAM	September 4, 1997
BALLIMAL NAVAL KISHORE Vs. COMMISSIONER OF INCOME TAX BOMBAY	January 10, 1997
BALO YADAV Vs. STATE OF BIHAR	April 29, 1997
BALWANTSINGH Vs. DAULAT SINGH	July 7, 1997
BALWINDER KAUR Vs. HARDEEP SINGH	November 18, 1997
BANARSI DASS Vs. BRIG MAHARAJA SUKHJIT SINGH	October 21, 1997
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA	February 21, 1997
BANKING SERVICE RECRUITMENT BOARD MADRAS Vs. V RAMALINGAM	December 3, 1997
BANWARI RAM BANS NARAIN SINGH Vs. STATE OF UTTAR PRADESH	December 10, 1997
BANWARILAL SHARMA Vs. STATE OF U R	December 5, 1997
BAR COUNCIL OF INDIA Vs. OM PRAKASH FAIZI	December 2, 1997
BAR COUNCIL OF INDIA Vs. OM PRAKASH FAIZI AND ORS.	December 19, 1997
BARI DOAB BANK LIMITED Vs. UNION OF INDIA	March 31, 1997
BARODA ELECTRIC METERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	July 15, 1997
BARODA RAYON CORPORATION LIMITED Vs. COLLECTOR OF CUSTOMS	March 12, 1997
BASUDEV PATI Vs. STATE OF ORISSA	March 3, 1997
BEHARI KUNJ SAHKARI AWAS SAMITI Vs. STATE OF UTTAR PRADESH	August 14, 1997
BEHARI LAL Vs. DHARAM VIR	July 23, 1997
BEJGAM VEERANNA VENKATA NARASIMLOO Vs. STATE OF ANDHRA PRADESH	November 25, 1997
BELWAL SPINNING MILLS LIMITED Vs. U P STATE ELECTRICITY BOARD	July 10, 1997
BENJAMIN PREMANAND RAWADE DEAD Vs. ANIL JOSEPH RAWADE	December 3, 1997
BERHAMPUR UNIVERSITY Vs. SAILABALA PADHI	April 21, 1997
BHABIA DEVI Vs. PERMANAND PD YADAV	February 24, 1997
BHAG SINGH GURMUKH SINGH Vs. STATE OF PUNJAB	September 3, 1997
BHAGTI Vs. STATE OF HARYANA	January 27, 1997
BHAGWAN SINGH Vs. STATE OF BIHAR	November 5, 1997
BHAGWATI ROLLER FLOUR MILLS Vs. COMMISSIONER OF SALES TRADE TAX	November 25, 1997
BHAI LAL Vs. STATE OF UTTAR PRADESH	November 4, 1997
BHAKTA RAMEGOWDA Vs. STATE OF KARNATAKA	January 24, 1997
BHANA KHALPA BHAI PATEL Vs. ASSISTANT COLLECTOR OF CUSTOMS BULSAR GUJARAT	November 18, 1997
BHARAT COKING COAL LIMITED Vs. H. P. BISWAS AND COMPANY	August 22, 1997
BHARAT COMMERCE ANDINDS LIMITED NEW DELHI Vs. COLLECTOR OF CUSTOMS BOMBAY	May 7, 1997
BHARAT RAM MEENA Vs. RAJASTHAN HIGH COURT AT JODHPUR	January 29, 1997
BHARAT REFRACTORIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA ANOTHER	February 21, 1997
BHARGAV BHUSHAN PRESS Vs. BIHAR STATE TEXT BOOK PUBLICATION CORPORATION	November 25, 1997
BHASKARAN MANOHARAN ALIAS BABU Vs. STATE OF KERALA	December 5, 1997
BHOLA TURHA Vs. STATE OF BIHAR	November 26, 1997
BHOLABHAGAT PRABHUNATH PRASAD CHANDRA SEN PRASAD Vs. STATE OF BIHAR	October 24, 1997
BHOLANATH MISRA Vs. RAJENDRA PANDEY	February 20, 1997
BHOLAPRASAD Vs. STATE OF MAHARASHTRA	August 21, 1997
BHOR INDUSTRIES LIMITED BOMBAY Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY	January 24, 1997
BHUPENDRASINH A CHUDASAMA Vs. STATE OF GUJARAT	November 4, 1997
BHURI NATH SEWA COMMITTEE BARIDARAN BARIDARAN ASSOCIATION Vs. STATE OF JAMMU AND KASHMIR	January 10, 1997
BIBI JAIBUNISHA Vs. JAGDISH PANDIT	February 10, 1997
BIHAR DISTILLERY Vs. UNION OF INDIA	January 29, 1997
BIHAR STATE ELECTRICITY BOARD Vs. USHA MARTIN INDUSTRIES	May 8, 1997
BIHAR STATE HOUSING BOARD Vs. PRIO RANJAN ROY	April 7, 1997
BIHAR STATE HOUSING BOARD Vs. LALIT RAM	February 3, 1997
BIHAR STATE WATER DEVELOPMENT CORPORATION Vs. ARUN KUMAR MISHRA	March 10, 1997
BILAL AHMED KALOO STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH :BILAL AHMED KALOO	August 6, 1997
BINDESHWARY CHOUDHARY Vs. AJAY KUMAR	April 22, 1997
BIR SINGH CHAUHAN Vs. STATE OF HARYANA	July 7, 1997
BLACK DIAMOND BEVERAGES Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING CALCUTTA	September 16, 1997
BOARD OF MANAGEMENT OF S V T EDUCATIONAL INSTITUTION Vs. A RAGHUPATHY BHAT	February 3, 1997
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA Vs. AMAL KUMAR GHOSH	November 5, 1997
BOARD OF TRUSTEES PORT OF MUMBAI Vs. TRANSWORLD SHIPPING SERVICE 1	October 17, 1997
BOMBAY DYEING AND MANUFACTURING CO LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	February 18, 1997
BOMBAY OIL INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE COCHIN	February 13, 1997
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION PRABHADEVI TELEPHONE EXCHANGE Vs. UNION OF INDIA	July 9, 1997
BOMBAY TYRES INTERNATIONAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE	July 11, 1997
BOMBAY TYRES INTERNATIONAL LIMITED Vs. K S PRAKASH	April 4, 1997
BRAHMDEO CHAUDHARY Vs. RISHIKESHPRASADJAISWAL	January 22, 1997
BRAJ KISHORE THAKUR Vs. UNION OF INDIA	February 24, 1997
BRAJENDRA NATH BHARGAVA Vs. RAMCHANDRA KASLIWAL	March 20, 1997
BRAKES INDIA LIMITED Vs. SUPDT OF CENTRAL EXCISE	March 13, 1997
BRIJ BHUSHAR Vs. KEWAL KUMAR	April 3, 1997
BROOKE BOND INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX W B III CALCUTTA	February 27, 1997
BULAKI Vs. LALDHAR	February 19, 1997
C K DAMODARAN NAIR Vs. GOVERNMENT OF INDIA	January 8, 1997
C S JOSHI Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR	March 21, 1997
C SAMPATH KUMAR Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS	September 16, 1997
CALCUTTA IRON MERCHANTS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES W B ANOTHER	September 17, 1997
CALCUTTA JUTE MANUFACTURING CO Vs. COMMERCIAL TAX OFFICER	July 8, 1997
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. DILIP KUMAR BANERJEE	April 29, 1997
CALCUTTA MUNICIPAL CORPORATION Vs. SUJIT BARAN MUKHERJEE	February 14, 1997
CALCUTTA OIL INDUSTRIES Vs. COMMERCIAL TAX OFFICER	July 23, 1997
CALIFF INDIA CHAMBERS Vs. SYNDICATE BANK KALAMASSERY	July 25, 1997
CANTONMENT BOARD MHOW CANTONMENT BOARD SAUGOR Vs. M P STATE ROAD TRANSPORT CORPN :REWA TRANSPORT SERVICES REWA	April 10, 1997
CANTONMENT BOARD, MHOW AND ANR. Vs. M.P. STATE ROAD TRANSPORT CORPN.	October 4, 1997
CARGO BOAT AND STEEL BARGE R WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH	August 11, 1997
CENTRAL ARECA NUT AND COMPANYCOA MARKETING AND PROCESSING COOPERATIVE LIMITED Vs. STATE OF KARNATAKA	September 16, 1997
CENTRAL BUREAU OF INVESTIGATION Vs. SUBODH KUMAR DUTTA	January 17, 1997
CENTRAL BUREAU OF INVESTIGATION CENTRAL BUREAU OF INVESTIGATION CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRASWAMI ALIAS NEMI CHAND JAIN :K N AGGRAWAL ALIAS MAMAJI :VIKRAM SINGH	February 26, 1997
CENTRAL INDIAN MACHINERY MANUFACTURING COMPANY LIMITED Vs. STATE OF M R	January 15, 1997
CENTRE FOR ENVIRONMENTAL LAW WWF I Vs. UNION OF INDIA	November 7, 1997
CESC LIMITED Vs. COMMISSIOINER OF INCOME TAX	July 16, 1997
CHAIRMAN RAILWAY BOARD Vs. C R RANGADHAMAIAH	July 25, 1997
CHAMBA SINGH Vs. STATE OF PUNJAB	April 9, 1997
CHANDIGARH ADMINISTRATION Vs. NAURANG SINGH	March 11, 1997
CHANDIGARH ADMINISTRATION Vs. EX S I GURDIT SINGH	March 27, 1997
CHANDIGARH ADMINISTRATION Vs. LAXMAN ROLLER FLOUR MILLS PRIVATE LIMITED	September 12, 1997
CHANDRAKANT MURGYAPPA UMRANI Vs. STATE OF MAHARASHTRA	September 30, 1997
CHANDUBHAI MALUBHAI PARMAR STATE OF GUJARAT Vs. STATE OF GUJARAT:HANDUBHAI MALUBHAI PARMAR	April 4, 1997
CHARAN LAL SAHU Vs. K R NARAYANAN	November 24, 1997
CHARAN SINGH Vs. STATE OF PUNJAB	October 24, 1997
CHEMICAL AND FIBRES OF INDIA LIMITED COLLECTOR OF CENTRAL EXCISE R K AUDIM ASSTT COLLECTOR Vs. UNION OF INDIA	January 7, 1997
CHETNA LEGAL ADVISORY W C D SOCIETY Vs. UNION OF INDIA	October 17, 1997
CHHEDA INDUSTRIES Vs. COLLECTOR OF CUSTOMS MADRAS	March 25, 1997
CHHOTU Vs. STATE OF MAHARASHTRA	August 29, 1997
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. BIJOY KUMAR MISHRA	September 24, 1997
CHIEF INSPECTOR OF STAMPS Vs. INDU PRABHA VACHASPATI	July 22, 1997
CHIGURUPATI BAMBASIVA RAO Vs. CHIGURUPATI VUAYALAXMI	April 21, 1997
CHILLIES EXPORTS HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 22, 1997
CHITTARANJAN SINGH CHIMA Vs. STATE OF PUNJAB	February 6, 1997
CHITWANT SINGH Vs. STATE OF PUNJAB	September 2, 1997
CHOKSI TUBE COMPANY LIMITED Vs. UNION OF INDIA	January 28, 1997
CIPLA LIMITED Vs. JAYAKUMAR R	November 21, 1997
COAL INDIA LIMITED Vs. CONTINENTAL TRANSPORT AND CONSTRUCTION CORPN	March 18, 1997
COASTAL GASES AND CHEMICALS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VISAKHAPATNAM	April 1, 1997
COCHIN DOCK LABOUR BOARD Vs. LEENAMMA SAMUEL	March 26, 1997
COIMBATORE PIONEER ROLLING MILLS Vs. DEPUTY COMMISSIONER OF SALES TAX LAW ERNAKULAM	July 31, 1997
COLLECLOR OF CENTRAL EXCISE Vs. SUDERSHAN PLYWOOD INDUSTRIES	September 25, 1997
COLLECTOR OF CENTRAL EXCISE Vs. RAM BODY BUILDERS	September 2, 1997
COLLECTOR OF CENTRAL EXCISE Vs. RECKITT COLMAN OF INDIA LIMITED	April 30, 1997
COLLECTOR OF CENTRAL EXCISE Vs. ROHA DYE CHEM PRIVATE LIMITED	May 7, 1997
COLLECTOR OF CENTRAL EXCISE Vs. MALLEABLE IRON AND STEEL CASTINGS CO PRIVATE LIMITED	December 4, 1997
COLLECTOR OF CENTRAL EXCISE Vs. WOOD POLYMERS LIMITED	December 17, 1997
COLLECTOR OF CENTRAL EXCISE Vs. HYDERABAD PLYWOOD INDUSTRY	January 28, 1997
COLLECTOR OF CENTRAL EXCISE Vs. DIES AND TOOLS LTD	February 19, 1997
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN HYDRAULIC INDUSTRIES NEW DELHI	February 18, 1997
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. PIOMA INDUSTRIES AND IMPERIAL SODA FACTORY	January 24, 1997
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. TELEVISION AND COMPONENTS PRIVATE LIMITED	December 4, 1997
COLLECTOR OF CENTRAL EXCISE BANGALORE Vs. MYSORE PAPER MILLS LIMITED	April 3, 1997
COLLECTOR OF CENTRAL EXCISE BARODA Vs. COTSPUN LIMITED	July 30, 1997
COLLECTOR OF CENTRAL EXCISE BHUBANESWAR Vs. ROLLING MILLS	July 15, 1997
COLLECTOR OF CENTRAL EXCISE BOMBAY 3 Vs. CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED	July 15, 1997
COLLECTOR OF CENTRAL EXCISE BOMBAY I Vs. GIRLDHARA SUPPLY CO	July 16, 1997
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. BOWREAH COTTON MILLS CO LTD	February 19, 1997
COLLECTOR OF CENTRAL EXCISE CALCUTTA II Vs. ORIENT STEEL AND INDUSTRIES LTD	February 18, 1997
COLLECTOR OF CENTRAL EXCISE CALCUTTA II Vs. INDO JAPAN STEEL LIMITED	April 10, 1997
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. PEPSI FOODS LIMITED	March 14, 1997
COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. KAUSHAL STEEL ROLLING MILLS MANDI GOBINDGARH PUNJAB:STEEL CORPORATION OF PUNJAB:SWASTIC IRON AND STEEL ROLLING MILLS:DOABA STEEL ROLLING MILLS	July 15, 1997
COLLECTOR OF CENTRAL EXCISE COCHIN Vs. WESTERN INDIA PLYWOOD	July 22, 1997
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. BAKELITE HYLAM LIMITED	March 10, 1997
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. ELECTROLYTIC FOILS LIMITED	February 27, 1997
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. PHARMASIA PRIVATE LIMITED	February 19, 1997
COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. PARTAP STEEL ROLLING MILLS:KEC INTERNATIONAL LIMITED	July 29, 1997
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. MODI ALKALINES AND CHEMICALS LIMITED	February 19, 1997
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. KRISHNA CARBON PAPER	April 2, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. GUM PRODUCTS PRIVATE LIMITED	March 12, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. ARASON AND COMPANY	March 20, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. COIMBATORE PIONEER FERTILIZERS LIMITED	July 24, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. ABEX RUBBER CO	December 4, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. MRF LIMITED	December 3, 1997
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. PRAKASH PIPES AND INDUSTRIES LIMITED	January 22, 1997
COLLECTOR OF CENTRAL EXCISE PATNA Vs. USHA MARTIN INDUSTRIES	August 28, 1997
COLLECTOR OF CENTRAL EXCISE PATNA Vs. TATA ENGINEERING AND LOCOMOTIVE CO JAMSHEDPUR	May 7, 1997
COLLECTOR OF CENTRAL EXCISE RAJKOT Vs. PATTANI CHEMICALS GUJARAT	November 19, 1997
COLLECTOR OF CENTRAL EXCISES Vs. NUCHEM INDUSTRIES PRIVATE LIMITED	November 27, 1997
COLLECTOR OF CUSTOMS Vs. STATE TRADING CORPORATION OF INDIA	January 21, 1997
COLLECTOR OF CUSTOMS AHMEDABAD Vs. JAYANT OIL MILLS PRIVATE LIMITED	January 21, 1997
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MEERUT Vs. CITURGIA BIOCHEMICALS LIMITED	January 28, 1997
COLLECTOR OF CUSTOMS BANGALORE Vs. MOTOR INDUSTRIES CO LTD	October 14, 1997
COLLECTOR OF CUSTOMS BANGALORE Vs. INDIAN COATED CARTONS PRIVATE LIMITED	April 30, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. LAW PUBLISHERS ALLAHABAD	April 30, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. BINA CORPORATION	April 3, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. HANDICRAFT EXPORTS	April 9, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. SANGLI BANK LIMITED	April 10, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. SAURASHTRA CHEMICALS	February 21, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. PERFECT MACHINE TOOLS CO PRIVATE LIMITED	October 15, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. HARI AND COMPANY BOMBAY	October 15, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. DELHI PRESS SAMACHAR PATRA	October 15, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. PECIFIC EXPORTS	November 6, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. DAI ICHI KARKARIA LIMITED	September 2, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. HARDIK INDUSTRIAL CORPORATION	December 10, 1997
COLLECTOR OF CUSTOMS BOMBAY COLLECTOR OF CUSTOMS CALCUTTA Vs. BAKELITE HYLAM LIMITED BOMBAY:SHREE LAMINATIONS LIMITED	September 25, 1997
COLLECTOR OF CUSTOMS CALCUTTA Vs. STAR PAPER MILLS LIMITED	October 15, 1997
COLLECTOR OF CUSTOMS COCHIN Vs. TOSHIBA ANAND BATTERIES LIMITED	January 17, 1997
COMMISSIONER AGRA Vs. ROHTAS SINGH	December 9, 1997
COMMISSIONER AND SECRETARY TO THE GOVT Vs. C SHANMUGAM	December 9, 1997
COMMISSIONER GUNTUR MUNICIPALITY Vs. B CHRISTUDASU	November 13, 1997
COMMISSIONER OF COMMERCIAL TAXES Vs. SUBRAMANYAM AND CO	July 23, 1997
COMMISSIONER OF CUSTOMS CALCUTTA Vs. HANUMAN TRADING CORPN	July 24, 1997
COMMISSIONER OF GIFT TAX COMMISSIONER OF INCOME TAX GUJARAT II COMMISSIONER OF INCOME TAX GUJARAT COMMISSIONER OF INCOME TAX GUJARAT Vs. ANSUYA SARABHAI:ANARKALI SARABHAI:ANARKLI SARABHAI:MRINALINI V SARABHAI	March 13, 1997
COMMISSIONER OF INCOME TAX Vs. DALMIA MAGNESITE CORPN SALEM	March 20, 1997
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED	April 23, 1997
COMMISSIONER OF INCOME TAX Vs. CASTLE ROCK FISHERIES COCHIN	April 23, 1997
COMMISSIONER OF INCOME TAX Vs. T P ASRANI	April 23, 1997
COMMISSIONER OF INCOME TAX Vs. MATUBHAI C PATEL	April 30, 1997
COMMISSIONER OF INCOME TAX Vs. MADHUKANT M MEHTA	April 29, 1997
COMMISSIONER OF INCOME TAX Vs. T V SURESH CHANDRA	April 30, 1997
COMMISSIONER OF INCOME TAX Vs. WAVIN 1 LIMITED	September 3, 1997
COMMISSIONER OF INCOME TAX Vs. P V S BEEDIES PRIVATE LIMITED	October 1, 1997
COMMISSIONER OF INCOME TAX Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION	September 30, 1997
COMMISSIONER OF INCOME TAX Vs. TATA IRON AND STEEL COMPANY LIMITED	December 17, 1997
COMMISSIONER OF INCOME TAX Vs. LACHHMAN DAS VEERABHANDAS	December 18, 1997
COMMISSIONER OF INCOME TAX Vs. S R PATTON	December 16, 1997
COMMISSIONER OF INCOME TAX Vs. CIBATUL LIMITED	December 16, 1997
COMMISSIONER OF INCOME TAX Vs. COROMANDAL CEMENTS LIMITED	December 12, 1997
COMMISSIONER OF INCOME TAX Vs. R LINGMALLU RAGHUKUMAR	January 15, 1997
COMMISSIONER OF INCOME TAX Vs. CONCORD INDUSTRIES LIMITED	January 28, 1997
COMMISSIONER OF INCOME TAX Vs. SIWAKAMI MILLS LIMITED	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. K T DOCTOR	February 18, 1997
COMMISSIONER OF INCOME TAX A P Vs. VENUGOPAL INANI HYDERABAD	August 28, 1997
COMMISSIONER OF INCOME TAX A P HYDERABAD Vs. NATHMAL BARKET LAL PARIKH AND CO NIZAMABAD	January 8, 1997
COMMISSIONER OF INCOME TAX ALLAHABAD Vs. VINDHYA METAL CORPORATION	March 5, 1997
COMMISSIONER OF INCOME TAX AMRITSAR Vs. RATTAN TRUST AMRITSAR	July 8, 1997
COMMISSIONER OF INCOME TAX BANGALORE Vs. MANJUNATHEAWARE PACKING PRODUCTS AND CAMPHOR WORKS	December 2, 1997
COMMISSIONER OF INCOME TAX BIHAR Vs. BANKIPUR CLUB LIMITED	May 8, 1997
COMMISSIONER OF INCOME TAX BIHAR Vs. TRILOK NATH MEHROTRA	October 1, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. PODAR CEMENT PRIVATE LIMITED AND OT HERS	May 27, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. BANQUE NATIONALE DE PARIS	March 21, 1997
COMMISSIONER OF INCOME TAX BOMBAY COMMISSIONER OF INCOME TAX BOMBAY Vs. ALCOCK ASHDOWN AND COMPANY LIMITED:FILTRONE INDIA LIMITED	February 5, 1997
COMMISSIONER OF INCOME TAX CALCUTTA Vs. SOORAJMULL NAGARMULL	January 28, 1997
COMMISSIONER OF INCOME TAX CNTL LUDHIANA Vs. HERO CYCLES PRIVATE LIMITED LUDHIANA	August 28, 1997
COMMISSIONER OF INCOME TAX COCHIN Vs. PIGMENTS INDIA LIMITED	November 7, 1997
COMMISSIONER OF INCOME TAX DELHI Vs. STEPWELL INDUSTRIES LIMITED	August 27, 1997
COMMISSIONER OF INCOME TAX DELHI Vs. SWARAN SINGH KANWAR	February 26, 1997
COMMISSIONER OF INCOME TAX ERNAKULAM Vs. P K NOORJAHAN	January 15, 1997
COMMISSIONER OF INCOME TAX GUJARAT Vs. ARTEX MANUFACTURING CO	July 8, 1997
COMMISSIONER OF INCOME TAX GUJARAT Vs. SERCON PRIVATE LIMITED AHMEDABAD	April 2, 1997
COMMISSIONER OF INCOME TAX GUJARAT Vs. ELECTRIC CONTROL GEAR MFG CO	July 8, 1997
COMMISSIONER OF INCOME TAX GUJARAT I Vs. ATUL PRODUCTS LIMITED	November 7, 1997
COMMISSIONER OF INCOME TAX GUNTUR Vs. L BUSAPPA KUMAR	January 31, 1997
COMMISSIONER OF INCOME TAX HYDERABAD Vs. WARNER HINDUSTAN LIMITED	December 10, 1997
COMMISSIONER OF INCOME TAX KANPUR Vs. NITYA NAND DEVKINANDAN	July 8, 1997
COMMISSIONER OF INCOME TAX KANPUR Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPN	April 11, 1997
COMMISSIONER OF INCOME TAX KERALA II ERNAKULAM Vs. KANDATH MOTORS	March 4, 1997
COMMISSIONER OF INCOME TAX M P BHOPAL Vs. NIRBHERAM DALURAM	March 5, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. N D GEORGE POLOUS	March 13, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. AMALGAMATIONS LIMITED	July 15, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. THIRUMALAISWAMY NAIDU AND SONS	August 27, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. RAMBAL PRIVATE LIMITED	August 6, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. K SATYENDRAKUMAR	December 18, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. URMILA RAMESH	February 4, 1997
COMMISSIONER OF INCOME TAX MADRAS AMALGAMATION PRIVATE LIMITED Vs. AMALGAMATION PRIVATE LIMITED :COMMISSIONER OF INCOME TAX MADRAS	April 25, 1997
COMMISSIONER OF INCOME TAX MADRAS II Vs. I A E C PUMPS LTD	April 3, 1997
COMMISSIONER OF INCOME TAX RAJKOT Vs. DIGVIJAY CEMENT COMPANY LIMITED	December 16, 1997
COMMISSIONER OF INCOME TAX T N V MADRAS Vs. KOTAGIRI INDUSTRIAL COOPERATIVE TEA FACTORY LTD	March 5, 1997
COMMISSIONER OF POLICE Vs. JAYASURIAN	April 4, 1997
COMMISSIONER OF SALES TAX M P Vs. REWA COAL FIELDS LIMITED	April 9, 1997
COMMISSIONER OF SALES TAX M P Vs. FILTER CO	September 4, 1997
COMMISSIONER OF SALES TAX ORISSA Vs. HALARI STORE	September 26, 1997
COMMISSIONER OF SALES TAX U P Vs. GOUTI BANDHU ALIGARH	February 27, 1997
COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS A P HYDERABAD Vs. KUNSAM SARANARAYANA	September 11, 1997
COMMISSIONER OF WEALTH TAX GUJARAT III AHMEDABAD Vs. ELLIS BRIDGE GYMKHANA	October 21, 1997
COMMISSIONER OF WEALTH TAX TAMIL NADU COMMISSIONER OF INCOME TAX MADRAS Vs. K N SHANMUGASUNDARAM:K N SHANMUGASUNDARAM	May 6, 1997
COMMITTEE OF MANAGEMENT J T G DEGREE COLLEGE Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY	August 11, 1997
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	July 25, 1997
COMMONWEALTH TRUST LIMITED CALICUT KERALA Vs. COMMISSIONER OF INCOME TAX KERALA II ERNAKULAM	July 30, 1997
COMMUNIST PARTY OF INDIA Vs. BHARAT KUMAR	November 12, 1997
CONSOLIDATED PETRO TECH INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS APPEALS BOMBAY	October 15, 1997
CONSTRUCTION INDIA Vs. SECRETARY WORKS DEPARTMENT GOVERNMENT OF ORISSA	December 10, 1997
CONTROLLER OF ESTATE DUTY MADRAS Vs. SANKARANAIDU AMMAL	February 4, 1997
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI Vs. M V SASTRY ANOTHER	September 1, 1997
CYAN PRAKASH Vs. UNION OF INDIA	October 17, 1997
D BLOCK ASHOK NAGAR SAHIBABAD PLOT HOLDERS ASSOCIATION REGD Vs. STATE OF UTTAR PRADESH	April 29, 1997
D C M LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	August 8, 1997
D D CHOUDHARI Vs. H I KALYANI	January 14, 1997
D N VENKATARAYAPPA Vs. STATE OF KARNATAKA	July 9, 1997
D P PATIL Vs. UNION OF INDIA	April 7, 1997
D STEPHEN JOSEPH Vs. UNION OF INDIA	April 25, 1997
D V SHANMISOHAM Vs. STATE OF ANDHRA PRADESH	April 25, 1997
DAGDU Vs. STATE OF MADHYA PRADESH	September 3, 1997
DALILAH SOJAH Vs. STATE OF KERALA	December 3, 1997
DALIP SINGH Vs. STATE OF PUNJAB	July 8, 1997
DALJIT SINGH DALAL DEAD Vs. UNION OF INDIA	March 10, 1997
DARSHAN Vs. STATE OF UTTAR PRADESH	September 30, 1997
DATTU RAMRAO SAKHARE Vs. STATE OF MAHARASHTRA	May 8, 1997
DAULAT RAM Vs. STATE OF PUNJAB	April 29, 1997
DAYARAM DAYAL Vs. STATE OF MADHYA PRADESH	August 28, 1997
DECCAN SUGAR AND ABKARI COMPANY LIMITED Vs. COMMISSIONER OF EXCISE A P	December 11, 1997
DELHI ADMINISTRATION Vs. NAND LAL PANT	July 7, 1997
DELHI DEVELOPMENT AUTHORITY Vs. AMBITIOUS ENTERPRISES	July 9, 1997
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO	February 11, 1997
DELHI JUDICIAL SERVICE ASSOCIATION REGD Vs. UNION OF INDIA	July 7, 1997
DELHI JUDICIAL SERVICES ASSOCIATION REGD Vs. UNION OF INDIA	November 17, 1997
DELHI PRADESH REGISTERED MEDICAL PRACTITIONERS SWAROOP SINGH Vs. DIRECTOR OF HEALTH DELHI ADMN SERVICES:DIRECTOR OF HEALTH SERVICES	October 17, 1997
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI	March 20, 1997
DELHI WAKF BOARD Vs. JAGDISH KUMAR NARANG	February 7, 1997
DENA BANK Vs. KIRITIKUMAR T PATEL	November 19, 1997
DEONARAYAN SINGH Vs. COMMISSIONER OF BHAGALPUR	April 23, 1997
DEPUTY COMMERCIAL TAX OFFICER Vs. CORROMANDAL PHARMACEUTICALS	March 12, 1997
DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE Vs. MYSORE BREWERIES LIMITED	March 4, 1997
DEPUTY COMMISSIONER OF SALES TAX LAW GOVERNMENT OF KERALA Vs. ANAND WIRE AND ALLIED INDUSTRIES	February 19, 1997
DEPUTY INSPECTOR GENERAL OF POLICE Vs. R MOOKAN	December 8, 1997
DEPUTY LABOUR COMMISSIONER ORISSA BHUBANESWAR Vs. ABHIMANYU GOUDA	November 4, 1997
DEVADOSS Vs. VEERA MAKALI AMMAN KOIL ATHALUR	December 12, 1997
DEVENDRA PRASAD SHARMA Vs. STATE OF MIZORAM	March 10, 1997
DEVI SINGH Vs. STATE OF HARYANA	May 2, 1997
DHALLA RAM Vs. UNION OF INDIA	February 24, 1997
DHANNA SINGH Vs. BALJINDER KAUR	April 4, 1997
DHANWANTI JOSHI Vs. MADHAV UNDE	November 4, 1997
DHARAM PAL Vs. FOOD CORPORATION OF INDIA	October 24, 1997
DHARAM PAL GOEL D Vs. STATE OF HARYANA	January 13, 1997
DHARANGADHRA CHEMICAL WORKS LIMITED Vs. UNION OF INDIA	January 28, 1997
DHARTIPAKAR MADANLAL AGARWAL Vs. K R NARAYANAN	November 24, 1997
DIAMOND PLASTIC INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH	May 9, 1997
DIGVIJAY CEMENT CO Vs. STATE OF RAJASTHAN	March 21, 1997
DILIP K BASU Vs. STATE OF WEST BENGAL	November 7, 1997
DILIP K BASU ASHOK K JOHARI Vs. STATE OF WEST BENGAL:STATE OF UTTAR PRADESH	August 1, 1997
DINESH MATHUR Vs. O P ARORA	April 11, 1997
DINESH TRIVEDI M P Vs. UNION OF INDIA	March 20, 1997
DIRECTOR ELEMENTARY EDUCATION Vs. PRATAP KUMAR NAYAK	January 6, 1997
DIRECTOR GENERAL OF POLICE Vs. R JANIBASHA	August 5, 1997
DIRECTOR OF PRINTING STATIONERY AND PUBLICATION ORISSA Vs. PRAKASHCHANDRABISOI	January 16, 1997
DIRECTOR OF SCHOOL EDUCATION Vs. T LAKSHMAIAH	April 2, 1997
DIRECTOR OF TRIBAL WELFARE Vs. LAVETI GIRI	March 10, 1997
DIRECTOR STATE TRANSPORT PUNJAB Vs. GURDEV SINGH	November 4, 1997
DIRECTORATE OF COLLEGIATE EDUCATION Vs. S SEENI	November 6, 1997
DIRECTORATE OF ENFORCEMENT Vs. P V PRABHAKAR RAO	August 5, 1997
DISTRICT COLLECTOR VIJYANAGARAM Vs. AUTHORISED CONTROLLER OF SUGAR UNITS OF BOBBILI	February 13, 1997
DIVI KODANDARAMA SARAM Vs. STATE OF ANDHRA PRADESH	May 9, 1997
DIVISIONAL FOREST OFFICER Vs. PRESIDING OFFICER	September 5, 1997
DOKKA SAMUEL Vs. JACOB LAZARUS CHELLY	March 14, 1997
DONAT LOUIS MACHADO Vs. L RAVINDRA	December 5, 1997
DRUG ACTION FORUM Vs. UNION OF INDIA	February 24, 1997
DRUG ACTION FORUM Vs. UNION OF INDIA	May 7, 1997
DUKHISHYAM BENUPANI ASSTT DIRECTOR ENFORCEMENT DIRECTORATE FERA Vs. ARUN KUMAR BAJORIA	November 28, 1997
DUKHMOCHAN PANDEY SHAMSUL MIAN Vs. STATE OF BIHAR	September 25, 1997
DUNLOP INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA	January 22, 1997
DUNLOP INDIA LIMITED CALCUTTA Vs. COLLECLOR OF CUSTOMS CALCUTTA	September 25, 1997
DUNLOP INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA	January 21, 1997
DURGA DEVI Vs. STATE OF HIMACHAL PRADESH	April 11, 1997
DWARIKESH SUGAR INDUSTRIES LIMITED Vs. PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED	May 7, 1997
E I D PARRY INDIA LIMITED Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT MADRAS	March 21, 1997
E S I CORPORATION Vs. P K SRINIVASMURTHY	July 23, 1997
EAST INDIA PHARMACEUTICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX W B	March 11, 1997
EAST INDIA TRANSFORMER AND SWITCH GEAR PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT U P	May 8, 1997
EASTERN DIECASTING INDUSTRY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA	August 27, 1997
ELKUR JAMEESU Vs. STATE OF ANDHRA PRADESH	November 27, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. DWARKA NATH BHARGWA	August 21, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. NARNIAT PHARMACEUTICALS AND CHEMICALS PRIVATE LIMITED	September 11, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRIPLEX DRY CLEANERS	September 11, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. APEX ENGINEERING PRIVATE LIMITED	November 6, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARRISONS MALAYALAM LIMITED	November 4, 1997
ENTREMONDE POLYCOATERS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE	July 24, 1997
ESS ESS KAY ENGINEERING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 23, 1997
EUGENICO MISQUITA Vs. STATE OF GOA	September 29, 1997
EXECUTIVE ENGINEER JAL NIGAM CENTRAL STORES DIVISION U P Vs. SURESHA NAND JUYAL ALIAS MUSA RAM	March 14, 1997
EXECUTIVE ENGINEER STATE OF KARNATAKA Vs. K SOMASETTY	May 2, 1997
EXECUTIVE ENGINEER WORKSHOP DIVISION M R ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE MOR OFFICE RAIPUR M R	July 29, 1997
EXECUTIVE OFFICER TTD TIRUPATI Vs. A S NARAYANA DEEKSHITULU	May 9, 1997
FABRIL GASOSA AGENCIAE SEQUERIA Vs. LABOUR COMMISSIONER:LABOUR COMMISSIONER	January 31, 1997
FARIDABAD CT SCAN CENTRE Vs. D G HEALTH SERVICES	September 15, 1997
FENNER INDIA LIMITED Vs. PUNJAB AND SIND BANK	July 7, 1997
FLAG OFFICER COMMANDING IN CHIEF Vs. M A RAJANI MRS	March 17, 1997
FOOD CORPORATION OF INDIA Vs. BANT SINGH	July 7, 1997
FOOD CORPORATION OF INDIA Vs. B J JAMBULKAR	November 12, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA	January 28, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA	January 6, 1997
G DASS AND COMPANY PRIVATE LIMITED G DASS AND COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA:THE ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA	July 29, 1997
G NAGENDRA Vs. STATE OF KARNATAKA	December 10, 1997
G RADHAKRISHNA MURTHY COMPANY Vs. COMMERCIAL TAX OFFICER IVB VIJAYAWADA	February 20, 1997
G RAMESAN Vs. STATE OF KERALA	March 31, 1997
G S D CONSTRUCTION Vs. STATE OF BIHAR	September 12, 1997
GAINDA RAM Vs. MUNICIPAL CORPORATION OF DELHI	May 1, 1997
GAJANAN FABRICS DISTRIBUTORS SANGLI Vs. COLLECTOR OF CENTRAL EXCISE PUNE	May 7, 1997
GANESH S O GULABRAO SUROSHE Vs. STATE OF MAHARASHTRA	March 17, 1997
GANGANAGAR URBAN CO OPERATIVE BANK LIMITED Vs. PRESCRIBED AUTHORITY	May 2, 1997
GANPATBHAI M SOLANKI Vs. DISTRICT COLLECTOR VADODARA	March 27, 1997
GARDEN SILK MILLS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	February 5, 1997
GARHWAL JAL SANSTHAN KARMACHARI UNION Vs. STATE OF UTTAR PRADESH	March 27, 1997
GAURAV JAIN Vs. UNION OF INDIA	July 9, 1997
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD	February 4, 1997
GENERAL COURT MARTIAL Vs. COLLECTOR ANILTEJ SINGH DHALIWAL	December 12, 1997
GENERAL MANAGER MINES I NEYVELI LIGNITE CORPN LIMITED Vs. T ELAYAPERUMAL	September 26, 1997
GENERAL MANAGER TELECOM Vs. SRINIVASA RAO	November 18, 1997
GENERAL PHARMACEUTICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS PUNE	February 27, 1997
GEORGE MATHEW Vs. UNION OF INDIA	May 2, 1997
GHANSHYAMDASSKEDIA Vs. N P SINGH SECRETARY GOVERNMENT OF INDIA	April 7, 1997
GIAN CHAND GOEL Vs. BAR COUNCIL OF INDIA	January 7, 1997
GOBIND SUGAR MILLS LIMITED Vs. COMMR OF INCOME TAX CENTRAL 1 CALCUTTA	July 16, 1997
GODFREY PHILLIPS INDIA LIMITED Vs. GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED	December 5, 1997
GODHRA ELECTRICITY CO LTD Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD	April 3, 1997
GOKULCHAND RATTAN CHAND Vs. COLLECTOR OF CENTRAL EXCISE	April 3, 1997
GOODYEAR INDIA LIMITED Vs. UNION OF INDIA	February 24, 1997
GOODYEAR INDIA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	September 25, 1997
GOODYEAR INDIA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	January 27, 1997
GOPI AQUA FARMS KHAREKURAN MACHIMAR SARVODAYA SAHKARI SANSTHA LTD Vs. UNION OF INDIA	July 29, 1997
GORIE GOURI NAIDU MINOR Vs. THANDROTHU BODEMMA	January 9, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. C MURALIDHAR	July 22, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. SYED YOUSUDDIN AHMED	August 13, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. M SRINIVASA REDDY	November 13, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. B ASHOK KUMAR	April 28, 1997
GOVERNMENT OF HARYANA Vs. HARYANA BREWERY LIMITED	March 11, 1997
GOVERNMENT OF INDIA Vs. WORKMEN OF STATE TRADING CORPORATION	March 19, 1997
GOVERNMENT OF ORISSA Vs. HARAPRASAD DAS	November 24, 1997
GOVERNMENT OF TAMIL NADU Vs. S ARUMUGHAM	November 20, 1997
GOVERNMENT OF TAMIL NADU Vs. K RAJARAM APPASAMY	April 21, 1997
GOVERNMENT OF TAMIL NADU Vs. K N RAMAMURTHY	August 13, 1997
GOVERNMENT OF TAMIL NADU Vs. K JAYARAMAN	February 3, 1997
GRAM PANCHAYAT KAKRAN Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION	October 3, 1997
GRAM PANCHAYAT VILLAGE KOT MANA Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS	August 29, 1997
GTC INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI	July 22, 1997
GTC INDUSTRIES LIMITED Vs. COLLECTOR CENTRAL EXCISE BOMBAY AND BARODA	September 12, 1997
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX	August 20, 1997
GUJARAT STATE FERTILIZERS CO Vs. COLLECTOR OF CENTRAL EXCISE	February 28, 1997
GULAB CHAND Vs. BABULAL	January 8, 1997
GULZAR ALI Vs. STATE OF H P	October 21, 1997
GULZAR ALI RAJ MOHAMMAD Vs. STATE OF HIMACHAL PRADESH	October 21, 1997
GURDEV SINGH Vs. MEHNGA RAM	July 11, 1997
GURDIP SINGH Vs. STATE OF PUNJAB	March 17, 1997
GURLINGAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER GULBARG	January 28, 1997
H A MALBARI Vs. NASIRUDDIN PIRMOHMAD	September 30, 1997
H H VIJAYABA RAJAMATH Vs. CONTROLLER OF ESTATE DUTY KARNATAKA BANGALORE	July 8, 1997
H M BAGS MANUFACTURER Vs. COLLECTOR OF CENTRAL EXCISE	July 22, 1997
H M KELOGIRAO H M C SUBHANJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 24, 1997
H P STATE FOREST CORPORATION LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED	March 31, 1997
H R RAMACHANDRAIAH Vs. STATE OF KARNATAKA	February 28, 1997
H S GREWAL Vs. UNION OF INDIA	August 28, 1997
H S GREWAL Vs. UNION OF INDIA	August 27, 1997
H S GUPTA Vs. CHAIRMAN BOARD OF GOVERNORS I I T DELHI	July 8, 1997
H U D A Vs. ANIL SABHARWAL	December 5, 1997
HABIBA KHATOON Vs. UBAIDUL HUQ	August 5, 1997
HAJEE S V M MOHAMED JAMALUDEEN BROS AND COMPANY Vs. GOVERNMENT OF TAMIL NADU	February 24, 1997
HAJI LAL MOHAMMAD BIRI WORKS Vs. COMMISSIONER OF INCOME TAX LUCKNOW II	February 19, 1997
HANAMANTHAPPA Vs. CHANDRASHEKHARAPPA	February 3, 1997
HARBANS KAUR Vs. COMMISSIONER OF WEALTH TAX JULLUNDUR	January 13, 1997
HARBHAJAN SINGH Vs. STATE OF PUNJAB	March 4, 1997
HARGOVINDAS DEVRAJBHAI PATEL Vs. STATE OF GUJARAT	November 18, 1997
HARICHARAN Vs. STATE OF RAJASTHAN	October 22, 1997
HARINARAYAN SRIVASTAV Vs. UNITED COMMERCIAL BANK	March 31, 1997
HARISH CHANDER SINGH Vs. S N TRIPATHI	January 27, 1997
HARISHANKAR Vs. STATE OF MAHARASHTRA	January 9, 1997
HARKIRAT SINGH Vs. STATE OF PUNJAB	July 24, 1997
HARKORI Vs. STATE OF RAJASTHAN	December 9, 1997
HARPAL SINGH Vs. STATE OF HARYANA	December 9, 1997
HARPAL SINGH Vs. DEVINDER SINGH	July 8, 1997
HARPAL SINGH HARPAL SINGH STATE OF HARYANA Vs. DEVINDER SINGH:STATE OF HARYANA:SATBIR SINGH	July 9, 1997
HARSHAD J SHAH Vs. L I C OF INDIA	April 4, 1997
HARYANA STATE ELECTRICITY BOARD Vs. MAHASINGH	April 21, 1997
HARYANA STATE ELECTRICITY BOARD Vs. K C GAMBHIR	April 24, 1997
HARYANA STATE ELECTRICITY BOARD Vs. HAKIM SINGH	September 30, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NALINI AGGARWAL	April 21, 1997
HASIMARA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B	September 10, 1997
HEERALAL Vs. KALYANMAL	November 19, 1997
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. RAJ KISHORE YADAV	February 24, 1997
HIGH COURT OF JUDICATURE AT BOMBAY Vs. UDAYSINGH S O GANPATRAO NAIK NIMBALKAR	April 9, 1997
HIGH COURT OF JUDICATURE AT BOMBAY Vs. SHIRISHKUMAR RANGRAO PATIL	April 30, 1997
HIKMAT ALI KHAN Vs. PRASAD ARYAISHWAR	January 28, 1997
HIMACHAL PRADESH NAGAR VIKAS PRADHIKARAN Vs. AGGARWAL AND CO	January 27, 1997
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KEWAL KRISHAN	March 21, 1997
HIMANSHU KUMAR VIDYARTHI Vs. STATE OF BIHAR	March 26, 1997
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	March 25, 1997
HINDUSTAN EDUCATION SOCIETY Vs. SK KALEEM SK GULAM NABI	March 10, 1997
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF INCOME TAX	September 2, 1997
HINDUSTAN LEVER LIMITED Vs. COLGATE PALMOLIVE PRIVATE LIMITED	December 17, 1997
HINDUSTAN MACHINE TOOLS LIMITED Vs. INDUSTRIAL TRIBUNAL JAIPUR	January 24, 1997
HINDUSTAN MACHINES TOOLS LIMITED Vs. M S KANG P N KASHYAP	January 27, 1997
HINDUSTAN MUDRAN Vs. COLLECTOR OF CENTRAL EXCISE PUNE	July 15, 1997
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. STATE OF KERALA	April 22, 1997
HINDUSTAN TRANSMISSION PRODUCTS LIMITED Vs. STATE OF KERALA	September 10, 1997
HIRAMAN Vs. STATE OF UTTAR PRADESH	August 8, 1997
HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY Vs. VIDYARANYA SANGHA	September 2, 1997
HUKAM RAJ KHINVSARA Vs. UNION OF INDIA	March 17, 1997
HUKMI CHAND Vs. JHABUA COOPERATIVE CENTRAL BANK LTD	October 1, 1997
HUNSUR PLYWOOD WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 19, 1997
I K MISHRA Vs. UNION OF INDIA	July 11, 1997
I K SUKHIJA Vs. UNION OF INDIA	July 8, 1997
I T C LIMITED Vs. SUPERINTENDENT OF COMMERCIAL TAXES	April 9, 1997
I T C LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	December 19, 1997
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	December 11, 1997
ICICI LIMITED Vs. EAST COAST BOAT BUILDERS AND ENGINEERS LIMITED	October 21, 1997
IDL CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	May 9, 1997
IMPROVEMENT TRUST LUDHIANA Vs. KULDIP SINGH	November 13, 1997
IN RE: CHANDAN MITRA AND ANR. Vs. STATE	March 27, 1997
INCOME TAX OFFICER JODHPUR Vs. PURUSHOTTAM DAS BANGUR	January 22, 1997
INDIA CARBON LIMITED Vs. STATE OF ASSAM	July 16, 1997
INDIA LEATHER CORPORATION PRIVATE LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	April 30, 1997
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA	December 10, 1997
INDIAN COUNCIL FOR ENVIRO-LECAL ACTION Vs. UNION OF INDIA	November 4, 1997
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. BIBUHTIBHUSHAN NAYAK	September 26, 1997
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. A N LAHIRI	April 29, 1997
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. T K SURYANARAYAN	August 5, 1997
INDIAN LEGAL AND ECONOMIC FORUM Vs. UNION OF INDIA	April 7, 1997
INDIAN MAIZE AND CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH	January 13, 1997
INDIAN OIL CORPORATION LIMITED Vs. ASHOK KUMAR ARORA	February 5, 1997
INDIAN OIL CORPORATION LIMITED Vs. EXECUTIVE OFFICER	November 11, 1997
INDIAN OIL CORPORATION LIMITED Vs. EXECUTIVE OFFICER	December 11, 1997
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE VADODARA	March 5, 1997
INDIAN RAILWAY PERMANENT WAY INSPECTORS ASSOCIATION Vs. UNION OF INDIA	February 24, 1997
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. DEVI SHANKAR KUMAR SHUKLA	March 6, 1997
INDIAN TELEPHONE INDUSTRIES LIMITED MADRAS Vs. COLLECTOR OF CUSTOMS MADRAS	March 12, 1997
INDIAN TRIATHLON FEDERATIONERY Vs. PONDY TRIATHLON ASSOCIATION	January 13, 1997
INDIRA Vs. ARUMUGAM	September 9, 1997
INDORE MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	March 10, 1997
INDORE MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	March 11, 1997
INSPECTING ASSISTANT COMMISSIONER BOMBAY Vs. SHARAT NARAYAN PARAB	November 12, 1997
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. PRICE WATERHOUSE	July 11, 1997
INTER COLLEGE ARYA NAGAR KANPUR Vs. KUMAR TIWARY	March 31, 1997
INTER TRADE ELECTRONICS PVT LIMITED Vs. COLLECTOR OF CUSTOMS	February 12, 1997
INTERNATIONAL AIRPORTS AUTHORITY EMPLOYEES UNION Vs. AIRPORT AUTHORITY OF INDIA	April 11, 1997
IRSHAD ALI Vs. HAZI ABDUL SUKHUR MOZUMDAR	July 7, 1997
ITC LIMITED MONGHYR Vs. COLLECTOR OF CENTRAL EXCISE PATNA	August 4, 1997
ITO CALCUTTA Vs. KAMAL SINGH RAMPURIA	February 4, 1997
J C MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE M R	July 23, 1997
J K COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE KANPUR	February 5, 1997
J K SYNTHETICS LIMITED Vs. COMMERCIAL TAX OFFICER	January 28, 1997
J N GOEL G L GUPTA Vs. UNION OF INDIA	January 14, 1997
J N SRIVASTAVA Vs. UNION OF INDIA	September 22, 1997
J P RAVIDAS Vs. NAVYUVAK HARUAN UTHAPAN MULTI UNIT INDUSTRIAL COOP SOCIETY LIMITED	July 7, 1997
J P S SAROHA Vs. UNION OF INDIA	April 10, 1997
JACOB YAHANNAN THE ADMINISTRATOR DADRAAND NAGARHAVELI Vs. H P VORA:H P VORA	July 24, 1997
JADU SAHANI Vs. STATE OF BIHAR	September 30, 1997
JAG NARAIN DUSADH Vs. STATE OF BIHAR	November 27, 1997
JAGANNATH MISHRA Vs. C B I	October 13, 1997
JAGANNATH TEMPLE PURI MANAGEMENT COMMITTEE Vs. CHINTAMANIKHUNTIA:CHINTAMANIKHUNTIA	September 17, 1997
JAGBIR WALIA Vs. DELHI ADMINISTRATION	November 26, 1997
JAGDISH Vs. STATE OF HARYANA	December 12, 1997
JAGDISH A SADARANGANI Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE MADRAS	November 27, 1997
JAGDISH NEGI PRESIDENT UTTARAKHAND JAN MORCHA Vs. STATE OF UTTAR PRADESH	August 21, 1997
JAGDISH SINGH Vs. LT GOVERNOR DELHI	March 11, 1997
JAGDISHLAL Vs. STATE OF HARYANA	May 7, 1997
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA	November 17, 1997
JAI DEV GUPTA Vs. STATE OF HIMACHAL PRADESH	September 3, 1997
JAI MANGLA HARIJAN KALYAN SAMITI Vs. STATE OF ORISSA	March 3, 1997
JAI PAL SINGH SANGWAN Vs. D V BHATIA	March 6, 1997
JAI PRAKASH SHARMA Vs. STATE OF U P	March 20, 1997
JAIN SPINNERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	December 5, 1997
JAIPAL Vs. STATE OF UTTAR PRADESH	July 29, 1997
JAIPRAKASH Vs. UNION OF INDIA	March 19, 1997
JAIPRAKASH WADHWA Vs. LT GOVERNOR DELHI ADMN	January 15, 1997
JAIPUR DEVELOPMENT AUTHORITY Vs. SITA RAM	February 3, 1997
JAIPUR DEVELOPMENT AUTHORITY Vs. KAILASHWATI DEVI	September 2, 1997
JAISHREE BANERJEE Vs. ABHIRUP BANERJEE	January 6, 1997
JAMNABAI Vs. DEEPAK AUTOMOBILES	November 21, 1997
JANAK RAJJAI Vs. H D DEVE GOWDA	January 24, 1997
JARNAIL SINGH Vs. STATE OF PUNJAB	August 27, 1997
JASBIR KAUR SEHGAL Vs. DISTRICT JUDGE DEHRADUN	August 27, 1997
JASBIR SINGH Vs. STATE OF PUNJAB	February 19, 1997
JASPAL SINGH ARORA Vs. STATE OF MADHYA PRADESH	July 21, 1997
JASWANT RAI JAIN Vs. SURINDER PAL SINGH BHATTAL	April 4, 1997
JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA JABALPUR M P Vs. BAL KISHAN SONI	April 7, 1997
JAYWANTRAJ PUNAMIYA Vs. H CHOKSI AND CO PRIVATE LIMITED	February 3, 1997
JEEVRAJ Vs. COLLECTOR OF CUSTOMS	July 29, 1997
JIBRIAL DIWAN Vs. STATE OF MAHARASHTRA	July 24, 1997
JINDAL PAPER AND PLASTICS Vs. UNION OF INDIA	March 25, 1997
JINNAT MIA ALIAS JINU MIA Vs. STATE OF ASSAM	December 12, 1997
JITENDRA PRASAD NAYAK Vs. ANANT KUMAR SAH	December 1, 1997
JIVANBHAI PATEL Vs. STATE OF GUJARAT	April 4, 1997
JOHN TINSON AND COMPANY PVT LIMITED Vs. SURJEET MALHAN MRS	February 3, 1997
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	March 11, 1997
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS	September 26, 1997
JONAS WOODHEAD AND SONS LIMITED MADRAS JONAS WOODHEAD AND SONS LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS	February 11, 1997
JOY NATH GOALA Vs. BHABANIPRASADCHOUDHARY	March 3, 1997
JUBEDA MOHAMMAD IQBAL Vs. UNION OF INDIA	February 21, 1997
K AJIT BABU Vs. UNION OF INDIA	July 25, 1997
K C PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH	November 28, 1997
K C SHARMA Vs. UNION OF INDIA	July 25, 1997
K G PADMANABHA PRABHU Vs. KERALA STATE ELECTRICITY BOARD	July 7, 1997
K GOPINATHAN NAIR Vs. STATE OF KERALA	March 21, 1997
K I PAVUNNY Vs. ASSISTANT COLLECTOR HQ CENTRAL EXCISE COLLECTORATE COCHIN	February 3, 1997
K JAYAMOHAN Vs. STATE OF KERALA	April 25, 1997
K K SHARMA Vs. KULWANT SINGH	April 25, 1997
K KRISHNAMACHARYULU Vs. VENKATESWARA HINDU COLLEGE OF ENGINEERING	February 21, 1997
K L RATHEE Vs. UNION OF INDIA	July 7, 1997
K MANICKARAJ Vs. UNION OF INDIA	April 2, 1997
K PONNAMMA Vs. STATE OF KERALA	March 17, 1997
K RAMULU Vs. S SURYAPRAKASH RAO	January 15, 1997
K S VIDYANADAM Vs. VAIRAVAN	February 6, 1997
K S YADAV Vs. STATE OF HIMACHAL PRADESH	October 28, 1997
K SHANTHARAJ Vs. M L NAGARAJ	May 9, 1997
K VISWAMBHARAN Vs. STATE OF KERALA	December 11, 1997
K.R. RAVEENDRANATHAN Vs. STATE OF KERALA	March 19, 1997
K.S. YADAV Vs. STATE OF H.P. AND ORS.	November 28, 1997
KADRA PAHADIYA NEWS ITEM PUBLISHED IN INDIA TODAY DATED 31 7 1994 Vs. STATE OF BIHAR:CHIEF SECRETARY W B	March 19, 1997
KAILASH Vs. STATE OF UTTAR PRADESH	July 8, 1997
KAILASH CHAND ISHWAR SINGH V K BANSAL L S VERMA DALIP SINGH DAHIYA Vs. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:UNION OF INDIA	February 3, 1997
KALI CHARAN OTHERS Vs. H S E BOARD	February 18, 1997
KALIKA TIWARI UMA SHANKAR RAI VIJAY BAHADUR RAI Vs. STATE OF BIHAR	March 25, 1997
KALPNATH RAI CHANDRAKANT ANNA PATIL ALIAS CHANDU SHYAM KISHORE GARIKAPATTI ALIAS C S RAO SUBHASH SINGH THAKUR JAYENDRA THAKUR ALIAS BHAI THAKUR SABUV CHACKO S P RAI EAST WEST TRAVEL AND TRADE LINKS LIMITED PARESH MOHAN DESAI MOHD AHMAD MANSOOR Vs. STATE	November 6, 1997
KALYANI BREWERIES LIMITED Vs. STATE OF WEST BENGAL	September 15, 1997
KAMAL MURMU Vs. STATE OF WEST BENGAL	September 8, 1997
KAMESHWARI DEVI ALIAS KALESHWARI DEVI Vs. BARHANI	February 20, 1997
KAMINI JAISWAL MS ADVOCATE Vs. UNION OF INDIA	March 4, 1997
KAMLA DEVI Vs. USHA SINGH	July 5, 1997
KAMLA DEVI Vs. USHA SINGH	September 5, 1997
KAMLESH RANI Vs. STATE OF HARYANA	December 17, 1997
KAMLESHWAR PRASAD Vs. PRADUMANJU AGARWAL	April 2, 1997
KAMU ALIAS KAMALA AMMAL Vs. M MANIKANDAN	September 26, 1997
KANDENKUTTY Vs. STATE OF KERALA	March 10, 1997
KANHAIYA LAL SETHIA Vs. UNION OF INDIA	August 4, 1997
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. U P STATE ELECTRICITY BOARD	March 10, 1997
KANTA UDHARAM JAGASIA Vs. C K S RAO	December 2, 1997
KANTI IRON WORKS Vs. DEPUTY COMMERCIAL TAX OFFICER KARAIKUDI	March 6, 1997
KANWAR SINGH Vs. STATE OF HARYANA	March 3, 1997
KANYAKA PARAMESWARI ANNA SATRAM COMMITTEE Vs. COMMISSIONER H R C AND E	March 27, 1997
KAPTAN SINGH Vs. STATE OF MADHYA PRADESH	April 24, 1997
KARAN SINGH Vs. UNION OF INDIA	September 24, 1997
KARTHIYANIAMMA Vs. C P KOCHUNARAYANA MENON	November 7, 1997
KARTIKEYA V SARABHAI Vs. COMMISSIONER OF INCOME TAX	September 4, 1997
KARUNA RAM MEDHI Vs. KAMAKHYA PRASAD BARUAH	April 2, 1997
KASAM ABDULLA HAFIZ Vs. STATE OF MAHARASHTRA	December 4, 1997
KASAMBHAI F GHANCHI LALJIBHAI PARMAR Vs. CHANDUBHAI D RAJPUT:RAMESH M PARMAR	November 25, 1997
KASHI RAM NAMDEO ZAMBRO Vs. STATE OF MAHARASHTRA	November 10, 1997
KASHINATH KHER OTHERS Vs. DINESH KUMAR BHAGAT	May 2, 1997
KASHINATH S BANDEKAR Vs. ATMARAM VASSUDEVA NAIQUE	March 14, 1997
KASHMIR SINGH Vs. STATE OF PUNJAB	January 13, 1997
KASHMIR SINGH BHULLAR Vs. PUNJAB AND SIND BANK	January 24, 1997
KATTA RAMUDU Vs. STATE OF ANDHRA PRADESH	March 3, 1997
KATTITE VALAPPIL PATHUMMA Vs. TALUK LAND BOARD	February 19, 1997
KEDAR SINGH Vs. STATE OF BIHAR	September 18, 1997
KENDRA Vs. GOVERNMENT OF U R	February 24, 1997
KERALA AGRICULTURAL UNIVERSITY Vs. K R ANIL	December 3, 1997
KESHAVNARAYANGUPTA Vs. JILA PARISHAD SHIVPURI MP	November 4, 1997
KHATTAR ENTERPRISES PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA	July 23, 1997
KISAN SAHKARI CHINI MILLS LIMITED Vs. STATE OF UTTAR PRADESH	July 23, 1997
KISHAN SWAROOP Vs. GOVERNMENT OF NCT OF DELHI	September 22, 1997
KISHORILAL CHARMAKAR Vs. DISTT EDUCATION OFFICER	November 19, 1997
KOHINOOR RUBBER MILLS Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH	February 20, 1997
KOLHAPUR CANESUGAR WORKS LIMITED Vs. UNION OF INDIA	September 1, 1997
KOLUTHARA EXPORTS LIMITED Vs. STATE OF KERALA	September 24, 1997
KOMAN Vs. STATE OF KERALA	November 7, 1997
KONARK INVESTMENTS LIMITED Vs. UNION OF INDIA	October 17, 1997
KONCH DEGREE COLLEGE CONCH JALAUN Vs. RAM SAJIWAN SHUKLA	February 6, 1997
KONDA VENUGOPALA RAJU Vs. STATE OF ANDHRA PRADESH	July 8, 1997
KORES INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	January 22, 1997
KOTTA PRAKASHAN Vs. STATE OF KERALA	December 11, 1997
KRISHAN Vs. STATE OF HARYANA	May 1, 1997
KRISHAN KUMAR ASSISTANT SECRETARY MARKET COMMITTEE BHIWANI DISTRICT BHIWANI HARYANA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA	March 31, 1997
KRISHAN LAL GUPTA Vs. ADHISHASHI ADHIKARI	November 20, 1997
KRISHI UTPADAN MANDI SAMITI Vs. MOTI LAL	November 21, 1997
KRISHNAKANT RAGHUNATH BIBHAVNEKAR Vs. STATE OF MAHARASHTRA	February 28, 1997
KRISHNAN Vs. KRISHNAVENI	January 24, 1997
KSHITISH CHANDRA PURKAIT Vs. SANTOSH KUMAR PURKAIT	May 7, 1997
KUIL FIREWORKS INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	September 12, 1997
KULDIP CHAND Vs. STATE OF HIMACHAL PRADESH	April 11, 1997
KUNAL R CHAUDHARI Vs. PURSHOTTAM B TODI	March 11, 1997
KUNJ BEHARI LAL Vs. DISTRICT JUDGE GORAKHPUR	April 1, 1997
L C GOYAL Vs. NAWAL KISHORE	January 9, 1997
L CHANDRA KUMAR Vs. UNION OF INDIA	March 18, 1997
L M L LIMITED Vs. COLLECTOR OF CENTRAL EXCISE KANPUR	August 21, 1997
L N VENKATESAN Vs. STATE OF TAMIL NADU	April 4, 1997
LACHMANDAS MATHURADAS Vs. COMMISSIONER OF INCOME TAX	January 16, 1997
LAKSHMAN SWARUP OM PRAKASH Vs. UNION OF INDIA	May 6, 1997
LAL CHAND Vs. VIIITH ADDITIONAL DISTRICT JUDGE	February 21, 1997
LAND ACQUISITION OFFICER Vs. SHIVABAI	April 4, 1997
LAND ACQUISITION OFFIER SUB COLLECTOR GADWAL Vs. SREELATHABHOOPAL	April 21, 1997
LAXMI COOPERATIVE HOUSING SOCIETY LIMITED Vs. KANTILAL CHAMPAKLAL KOTHARI	October 24, 1997
LAXMI NARAIN MEHAR Vs. UNION OF INDIA	February 24, 1997
LAXMIKANT Vs. UNION OF INDIA	April 11, 1997
LEELABAI Vs. RAJARAM	December 12, 1997
LEKHRAJ ALIAS HARI SINGH Vs. STATE OF GUJARAT	October 22, 1997
LIEUT JAGDISH PAL SINGH Vs. UNION OF INDIA	May 7, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. RAGHAVENDRA SESHAGIRI RAO KULKARNI	September 23, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. JAGMOHAN SHARMA	September 1, 1997
LLEWELLYN FURTADO Vs. GOVERNMENT OF GOA	September 10, 1997
LOKSHIKSHAN PRASARAK MANDAL Vs. RAJENDRAKUMAR AJABRAO MAHALLE	May 5, 1997
LT C REETHAMA JOSEPH Vs. UNION OF INDIA	April 1, 1997
LUXMI DEVI Vs. STATE OF HARYANA	March 31, 1997
M Vs. DIRECTOR CENTRAL CATTLE BREEDING FARM	February 28, 1997
M A JACKSON Vs. COLLECTOR OF CUSTOMS	July 8, 1997
M A RAVOOF Vs. SENIOR DIVISIONAL SIGNAL TELECOMMUNICATION ENGINEER	November 6, 1997
M C MEHTA Vs. UNION OF INDIA	November 18, 1997
M C MEHTA Vs. UNION OF INDIA	November 20, 1997
M C MEHTA Vs. UNION OF INDIA	March 17, 1997
M C MEHTA Vs. UNION OF INDIA	December 16, 1997
M C MEHTA Vs. UNION OF INDIA	December 10, 1997
M C MEHTA Vs. UNION OF INDIA	February 4, 1997
M G CHARY Vs. GOVERNMENT OF ANDHRA PRADESH	May 9, 1997
M HARA BHUPAL Vs. UNION OF INDIA	February 24, 1997
M JAMEELA BEEVI Vs. S BALAGOPALA PILLAI	July 17, 1997
M L MUBARAK BASHA Vs. MUNI NAIDU	January 6, 1997
M M P SINHA Vs. STEEL AUTHORITY OF INDIA LIMITED	February 5, 1997
M M RAJENDRAN Vs. K RAMAKRISHNAN	April 4, 1997
M P ELECTRICITY BOARD Vs. S S MODH	September 3, 1997
M P OIL EXTRACTION K N OIL INDUSTRIES Vs. STATE OF MADHYA PRADESH	July 9, 1997
M P STATE BOARD TRANSPORT CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE INDORE	February 19, 1997
M R M PLANTATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 1, 1997
M R PATIL Vs. MEMBER INDUSTRIAL COURT	April 1, 1997
M RAGHAVELU Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 1997
M SUSEELA G SELVARAJ Vs. STATE OF TAMIL NADU :STATE OF TAMIL NADU	September 16, 1997
M V JAVALI Vs. MAHAJAN BOREWELL AND CO	September 26, 1997
M V SRINIVASA Vs. STATE OF ANDHRA PRADESH	July 23, 1997
MADAN LAL Vs. STATE OF JAMMU AND KASHMIR	August 6, 1997
MADANLAL SETHI Vs. STATE OF MADHYA PRADESH	March 27, 1997
MADDI VENKATARAMAN AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 2, 1997
MADHU BALA Vs. SURESHKUMAR	July 23, 1997
MADHUKAR JETLY PETITIONER; Vs. UNION OF INDIA	January 6, 1997
MADHUMILAN SYNTEX PRIVATE LIMITED Vs. UNION OF INDIA	March 4, 1997
MADHURI MEHTA Vs. MEET VERMA	May 7, 1997
MADHURI PATIL Vs. ADDITIONAL COMMR TRIBAL DEVELOPMENT THANE	April 28, 1997
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. VIDHYA BHUSHAN SAXENA ANOTHER	February 13, 1997
MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. OM PRAKASH GUPTA	April 10, 1997
MADHYAMIC SHIKSHA MANDAL M P Vs. ABHILASH SHIKSHA PRASAR SAMIT I	January 21, 1997
MADRAS INDUSTRIAL INVESTMENT Vs. COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS	April 4, 1997
MADRU SINGH Vs. STATE OF MADHYA PRADESH	September 9, 1997
MAHADEO Vs. SUB DIVISIONAL OFFICER	July 31, 1997
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. DRBHANUMATI PURUSHOTTAM RATHOD	April 21, 1997
MAHENDRA RAGHUNATHDAS GUPTA Vs. VISHVANATH BHIKAJI MOGUL	April 10, 1997
MAHENDRA SINGH CHOTELAL BHARGAD Vs. STATE OF MAHARASHTRA	December 12, 1997
MAHENDRA SINGH JAGGI Vs. DATARAM JAGNNATH	January 15, 1997
MAHESH CHAND BISHT Vs. UNION OF INDIA	December 15, 1997
MAHESH CHANDRA BANSAL Vs. KRISHNA SWAROOPSINGHAL	January 24, 1997
MAHESH KUMAR MUDGIL Vs. STATE OF UTTAR PRADESH	December 8, 1997
MAHESH KUMAR SAHARIA Vs. STATE OF NAGALAND	October 14, 1997
MAHESH MAHTO Vs. STATE OF BIHAR	August 21, 1997
MAHMOOD HASAN Vs. STATE OF UTTAR PRADESH	January 7, 1997
MAHUA BISWAS Vs. SWAGATA BISWAS	November 17, 1997
MAJOR GENERAL INDER JIT KUMAR Vs. UNION OF INDIA	March 20, 1997
MAKHANLAL Vs. ASHARFILAL	March 25, 1997
MALAPRABHA COOP SUGAR FACTORY LIMITED Vs. UNION OF INDIA	January 28, 1997
MALKHAN SINGH Vs. UNION OF INDIA	January 7, 1997
MALKIAT SINGH Vs. JOGINDER SINGH	November 2, 1997
MALKIAT SINGH Vs. STATE OF UTTAR PRADESH	September 9, 1997
MALKIATSINGH Vs. JOGINDERSINGH	December 2, 1997
MALPE VISHWANATH ACHARYA Vs. STATE OF MAHARASHTRA	December 19, 1997
MANAGEMENT OF DANDAKARANYA PROJECT KOREPUT Vs. WORKMEN	January 7, 1997
MANAGING COMMITTEE OF M M DEGREE COLLEGE MODI NAGAR Vs. VICE CHANCELLOR MEERUT UNIVERSITY	March 17, 1997
MANAGING DIRECTOR HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER	July 7, 1997
MANAGING DIRECTOR U R S R T C Vs. RN TANDON	September 24, 1997
MANGAT RAI Vs. STATE OF PUNJAB	July 9, 1997
MANGEJ SINGH Vs. UNION OF INDIA	December 16, 1997
MANJOOR KHAN Vs. STATE OF BIHAR	August 19, 1997
MANJU BHATIA Vs. NEW DELHI MUNICIPAL COUNCIL	May 6, 1997
MANMOHAN SINGH Vs. STATE OF PUNJAB	January 31, 1997
MANOJ KUMAR ACHHELAL BRAHMAN Vs. STATE OF GUJARAT	November 4, 1997
MANSUKHLAL VITHALDAS CHAUHAN Vs. STATE OF GUJARAT	September 3, 1997
MANUSHREE PATHAK Vs. ASSAM INDUSTRIES DEVP CORPN LTD	December 5, 1997
MAQBOOLUNNISA Vs. MOHAMMAD SALEHA QUARAISHI	November 6, 1997
MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY Vs. A GEETHA	September 12, 1997
MARTIN AND HARRIS LIMITED Vs. VITH ADDITIONAL DISTT JUDGE	December 11, 1997
MARYBONG AND KYEL TEA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	February 13, 1997
MAVILATHAMBAN NAMBIAR Vs. STATE OF KERALA	January 9, 1997
MEERAAND COMPANY LUDHIANA Vs. COMMISSIONER OF INCOME TAX PUNJAB JANDK AND CHANDIGARH PATIALA	March 11, 1997
MEHARBAN Vs. STATE OF UTTAR PRADESH	April 30, 1997
MEHRUNNISA Vs. VISHAM KUMARI	December 2, 1997
MEHTA NETTINGS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD	May 7, 1997
MIHIR TEXTILES LIMITED AHMEDABAD ADVANCE MILLS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY:COLLECTOR OF CUSTOMS BOMBAY	April 29, 1997
MISBAH ALAM SHAIKH Vs. STATE OF MAHARASHTRA	February 10, 1997
MISRI LAL Vs. DAULATI DEVI	July 31, 1997
MITHILESH UPADHYAY Vs. STATE OF BIHAR	April 24, 1997
MODERN TAILORING HALL Vs. H S VENKUSA	April 24, 1997
MODI RUBBER LIMITED Vs. UNION OF INDIA	August 26, 1997
MODI XEROX LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	October 15, 1997
MOHAMMAD ALI KHAN Vs. COMMISSIONER OF WEALTH TAX NEW DELHI	March 4, 1997
MOHAMMAD ALIMUDDIN Vs. WAIZUDDIN	February 19, 1997
MOHAMMAD AMAN BABU KHAN Vs. STATE OF RAJASTHAN	May 8, 1997
MOHAMMAD ASLAM ALIAS BHURE Vs. UNION OF INDIA	March 14, 1997
MOHAMMAD BASHEERAHMAD Vs. HAKEEM NOORULLA SHERIFF	April 22, 1997
MOHAMMAD NAZIR Vs. BECHAND PRASAD	February 28, 1997
MOHAMMAD SWALEH Vs. UNION OF INDIA	May 9, 1997
MOHAMMAD YUNUS Vs. STATE OF GUJARAT	October 15, 1997
MOHAN Vs. STATE OF UTTAR PRADESH	July 29, 1997
MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. COMMERCIAL TAX OFFICER MADRAS	September 9, 1997
MOHAN DUTT SHARMA Vs. CHIEF JUSTICE PUNJAB AND HARYANA HIGH COURT	July 30, 1997
MOHAN SINGH Vs. STATE OF U. P.	November 20, 1997
MOHANLAL Vs. STATE OF HIMACHAL PRADESH	March 17, 1997
MOHD ZAHID Vs. STATE OF TAMIL NADU	July 20, 1997
MOHMOODKHAN MAHBOOBKHAN PATHAN Vs. STATE OF MAHARASHTRA	February 3, 1997
MOST REV P M A METROPOLITAN Vs. MORAN MAR MARTHOMA MATHEWS	February 5, 1997
MOTI LAL CHUNNILAL TAK Vs. COMMISSIONER OF INCOME TAX	November 19, 1997
MOULIN ROUGE PVT LIMITED Vs. COMMERCIAL TAX OFFICER	November 12, 1997
MRF LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	March 12, 1997
MUKUND ALIAS KUNDUMISHRA Vs. STATE OF MADHYA PRADESH	May 2, 1997
MUNICIPAL CORPORATION BILASPUR Vs. VEER SINGH RAJPUT	August 21, 1997
MUNICIPAL CORPORATION OF CITY Vs. SHIVSHANKER GAURISHANKER MEHTA	July 22, 1997
MUNICIPAL CORPORATION OF DELHI Vs. LICHHO DEVI	September 1, 1997
MUNICIPAL CORPORATION OF DELHI Vs. DELHI URBAN HOUSE OWNERS WELFARE ASSN	October 3, 1997
MUNICIPAL CORPORATION OF DELHI Vs. NARESH KUMAR	March 10, 1997
MUNICIPAL CORPORATION OF DELHI Vs. DELHI OUTDOOR ADVERTISERS ASSOCIATION	February 10, 1997
MUNICIPAL COUNCIL ALWAR Vs. P R DAGA	November 19, 1997
MUNICIPAL COUNCIL MANASA Vs. M P STATE ROAD TRANSPORT CORPN	September 11, 1997
MUNICIPAL COUNCIL MANDSAUR Vs. FAKIRCHAND	February 6, 1997
MURLIDHAR JALAN Vs. STATE OF MEGHALAYA	May 7, 1997
MURTI DEVI Vs. STATE OF DELHI	August 20, 1997
N C DAS Vs. M A MOHSIN	September 9, 1997
N JAGADEESAN Vs. DISTRICT COLLECTOR NORTH ARCOT	February 21, 1997
N K DURGA DEVI Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	April 2, 1997
N K JAGANNIVASA RAO Vs. N SHIVANANDA RAO	January 8, 1997
N MURLEEDHARAN Vs. STATE OF KERALA	February 20, 1997
N S M AHMAD JAMALIA BEEVI Vs. D N SHAH	July 30, 1997
N UMAPATHY Vs. B V MUNIYAPPA	March 25, 1997
NACHIMUTHU INDUSTRIAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	December 17, 1997
NADAR MAHAJAN SANGAM S VELAICHAMY NADAR KALLOORI OTHERS Vs. DISTRICT REGISTRAR SOCIETIES	April 7, 1997
NAGA PEOPLES MOVEMENT OF HUMAN RIGHTS Vs. UNION OF INDIA	November 27, 1997
NAGAPPA MAHADEV DODDAAMANI Vs. NEW INDIA ASSURANCE COMPANY LIMITED	August 29, 1997
NAGAR PALIKA NATAUR Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW	November 4, 1997
NAGESHA Vs. M S KRISHNA	July 11, 1997
NAGINBHAI NATHUBHAI MODI ALIAS BHAGAR Vs. NAGINBHAI RANCHHODBHAI	February 18, 1997
NAGPUR IMPROVEMENT TRUST Vs. NAGPUR TIMBER MERCHANTS ASSOCIATION	March 18, 1997
NAGRIK PARISHAD PAURI GARHWAL Vs. GARHWAL JAL SANSTHAN	May 2, 1997
NAJJAM FARAGHI NIJJAM FARUQUI Vs. STATE OF WEST BENGAL	November 18, 1997
NAMDEV SHRIPATI NALE Vs. BAPU GANAPATI JAGTAP	March 11, 1997
NANDKUMAR KRISHNARAO NAVGIRE Vs. JANANATH LAXMAN KUSHALKAR	July 23, 1997
NANDLAL TEJMAL KOTHARI Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	April 3, 1997
NARAINDAS REVACHAND HAMRAJANI Vs. UNION OF INDIA	September 30, 1997
NARANJAN SINGH Vs. KULDIP SINGH	December 9, 1997
NARAYANA DHARMASANGHOM TRUST Vs. SWAMI PRAKASANANDA	April 9, 1997
NARAYANI DEVI Vs. MAHENDRA KR TRIPATHI	December 19, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJIR GANESH NAYAK AND CO	March 21, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SANTRO DEVI	November 18, 1997
NATIONAL ORGANIC CHEMICAL INDUSTRTIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY	January 6, 1997
NATIONAL RAYON CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 29, 1997
NATIONAL SEEDS CORPN LIMITED Vs. PREM PRAKASH JAIN	December 12, 1997
NAVAKOTI VEERA RAGHAVULU Vs. STATE OF ANDHRA PRADESH	January 15, 1997
NAZRUL MONDAL Vs. STATE OF WEST BENGAL	October 23, 1997
NEERUKONDA PARABRAHMA MURTHY Vs. STATE OF ANDHRA PRADESH	February 7, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH BHAI C PATEL	February 7, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G N SAINANI	July 9, 1997
NEW INDIA CIVIL ERECTORS PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION	February 17, 1997
NEW KENILWORTH HOTEL PRIVATE LIMITED Vs. ORISSA STATE FINANCE CORPORATION	January 20, 1997
NIL GIRLS BAR ASSOCIATION Vs. T K MAHALINGAM	December 8, 1997
NIRMA INDUSTRIES LIMITED Vs. DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION	May 6, 1997
NIRMALA JAGDISHCHANDRA KABRA Vs. TRANSPORT COMMISSIONER	February 14, 1997
NISHAR AHMED FAJMOHMED KAJI Vs. STATE OF GUJARAT	November 7, 1997
NITIN RASHMIKANT KANTAWALA Vs. UNION OF INDIA	January 31, 1997
NOOR SABA KHATOON Vs. MOHAMMAD QUASIM	July 29, 1997
NORTHERN PLASTICS LIMITED Vs. HINDUSTAN PHOTO FILMS MFG COMPANY LIMITED	February 20, 1997
NYLON NET MANUFACTURING COMPANY Vs. ADDITIONAL SALES TAX OFFICER	July 29, 1997
OBLUM ELECTRICAL INDUSTRIES PVT LIMITED HYDERABAD Vs. COLLECTOR OF CUSTOMS BOMBAY	September 2, 1997
OKHLA ENCLAVE JOINT ACTION COMMITTEE Vs. UNION OF INDIA	April 7, 1997
OMWATI Vs. MAHENDRA SINGH	November 7, 1997
ORIENT TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	January 21, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. INDERJIT KAUR	December 8, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNITA RATHI	December 4, 1997
ORISSA ELECTRICAL ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ORISSA	December 19, 1997
ORISSA SPONGE IRON LIMITED Vs. STATE OF ORISSA	December 9, 1997
OSMANIA UNIVERSITY Vs. V S MUTHURANGAM	July 8, 1997
P B CHOWDHARY Vs. GOVERNMENT OF ANDHRA PRADESH	January 15, 1997
P D GUPTA Vs. RAM MURTI	July 8, 1997
P K RAMACHANDRAN Vs. STATE OF KERALA	September 19, 1997
P K SANDHU P K SANDHU Vs. SHIV RAJ V PATIL:HONBLE SPEAKER LOK SABHA	March 25, 1997
P MYTHEENKANNU Vs. STATE OF KERALA	July 30, 1997
P N DUBEY Vs. STATE OF MADHYA PRADESH	February 6, 1997
P N JEEVARATHINAM Vs. UNION OF INDIA	April 23, 1997
P S RAMAMOHANA RAO Vs. A R AGRICULTURAL UNIVERSITY	July 31, 1997
P SADAGOPAN Vs. FOOD CORPORATION OF INDIA ZONAL OFFICER SOUTH ZONE	March 20, 1997
P SARADA Vs. COMMISSIONER OF INCOME TAX CENTRAL MADRAS	December 9, 1997
P SRIRAMAMURTHY Vs. VASANTHA RAMAN MRS	February 7, 1997
P V NARSIMHA RAO Vs. STATE CBI SPE	November 21, 1997
P V SUBBA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH	November 11, 1997
P VIRUDHACHALAM Vs. MANAGEMENT OF LOTUS MILLS	December 9, 1997
PADMINI UNNI Vs. UNION OF INDIA	July 24, 1997
PAIARA LAL Vs. STATE OF PUNJAB	August 8, 1997
PAKKIRISAMY Vs. STATE OF TAMIL NADU	September 30, 1997
PALAM VIHAR RESIDENTS ASSOCIATION REGD Vs. STATE OF HARYANA	March 21, 1997
PALLAVA GRANITES INDUSTRIAL INDIA PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	March 17, 1997
PANCHUGOPALBARUA Vs. UMESH CHANDRA GOSWAMI	February 12, 1997
PANDAPPA HANUMAPPA HANAMAR Vs. STATE OF KARNATAKA	February 28, 1997
PANDIAN ALIAS VEERAPANDIAN Vs. STATE OF TAMIL NADU	October 24, 1997
PANDIT RAM PRAKASH SHARMA Vs. KHARAITI LAL	December 17, 1997
PANKAJESH Vs. TULSI GRAMIN BANK	May 7, 1997
PARDEEP AGGARBATTI LUDHIANA Vs. STATE OF PUNJAB	October 23, 1997
PARMANANDA DAS Vs. STATE OF ORISSA	August 21, 1997
PARSHANTI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 19, 1997
PARSION DEVI Vs. SUMITRI DEVI	October 14, 1997
PARSION DEVI AND ORS. Vs. SUMITRI DEVI AND ORS.	October 24, 1997
PATHUMA Vs. KALLARA K MOHAMMED	April 21, 1997
PATNA UNIVERSITY Vs. DRAMITATIWARI MRS	August 27, 1997
PAWAN ALLOYS AND CASTING PVT LIMITED MEERUT Vs. U P STATE ELECTRICITY BOARD	August 5, 1997
PAWAN KUMAR GUPTA Vs. ROCHIRAM NAGDEO	August 22, 1997
PENINSULAR TRADERS PERUMBAVOOR Vs. DEPUTY COMMISSIONER SALES TAX LAW KERALA	July 31, 1997
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	February 5, 1997
PEPSI FOODS LIMITED Vs. SPECIAL JUDICIAL MAGISTRATE	November 4, 1997
PEST CONTROL INDIA LIMITED Vs. UNION OF INDIA	October 17, 1997
PHILIPS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE	February 19, 1997
PHOOL CHAND GUPTA Vs. STATE OF ANDHRA PRADESH	January 21, 1997
PHYSICAL RESEARCH LABORATORY Vs. K G SHARMA	April 8, 1997
PIZZA HUT INC Vs. PIZZA HUT I PRIVATE LIMITED	May 2, 1997
POHAP SINGH Vs. STATE OF HARYANA	December 18, 1997
POLAMMARASETTI VARANA VENKA SATYANARAYANA Vs. SUDDHA APPARAO NAIDU DEAD	March 18, 1997
PONDS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	January 27, 1997
PONNALA NARSING RAO Vs. NALLOLLA PANTAIAH	September 9, 1997
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH Vs. K L NARASIMHAN	May 2, 1997
POSTSANGBAM NINGOL THOKCHOM Vs. GENERAL OFFICER COMMANDING	September 16, 1997
POULOSE AND MATHEN Vs. COLLECTOR OF CENTRAL EXCISE	February 4, 1997
POWER FINANCE CORPORATION LIMITED Vs. PRAMOD KUMAR BHATIA	March 17, 1997
PRABHU STEEL INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NAGPUR	September 11, 1997
PRAHALLAD BARAL Vs. GOVERNMENT OF ORISSA	March 3, 1997
PRAHLAD SARAN GUPTA Vs. BAR COUNCIL OF INDIA	February 26, 1997
PRAHLAD SINGH Vs. STATE OF MADHYA PRADESH	August 13, 1997
PRAKASH CHANDRA RASTOGI Vs. RENT CONTROL & EVICTION OFFICER, KANPUR NAGAR AND ORS.	April 23, 1997
PRAKASH CHANDRA SAHU Vs. STATE TRANSPORT AUTHORITY	March 3, 1997
PRAKASH HIRAMAN HINGANE Vs. STATE OF MAHARASHTRA	December 9, 1997
PRAMOD KUMAR MANTRI Vs. STATE OF ORISSA	January 27, 1997
PRAN RANJAN MAITY Vs. ANIL KUMAR PANDA	March 10, 1997
PRATAP PHARMA PRIVATE LIMITED Vs. UNION OF INDIA	April 1, 1997
PRATAPANENI RAVI KUMAR ALIAS RAVI Vs. STATE OF ANDHRA PRADESH	July 8, 1997
PRAVARA PULP AND PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE	November 4, 1997
PRECISION MACHINERY CO INDORE Vs. COLLECTOR OF CENTRAL EXCISE INDORE	February 4, 1997
PREETI KUMARI SHARMA Vs. UNIVERSITY OF RAJASTHAN	August 22, 1997
PREM Vs. DAULA	January 16, 1997
PREM CHAND ALIAS PREM NATH Vs. SHANTA PRABHAKAR	November 17, 1997
PREM NATH SHARMA Vs. STATE OF UTTAR PRADESH	September 9, 1997
PREM NATH SHARMA Vs. STATE OF UTTAR PRADESH	April 9, 1997
PREM SINGH Vs. JOGINDER SINGH	February 4, 1997
PREMIER BREWERIES Vs. STATE OF KERALA	December 18, 1997
PREMIER FABRICATORS ALLAHABAD Vs. HEAVY ENGINEERING CORPN LTD	March 21, 1997
PRESIDENT OF INDIA Vs. CHANDAN MITRA IN RE :	March 27, 1997
PRESIDENT OF INDIA Vs. SHER SINGH IN RE	January 29, 1997
PROCESS TECHNICIANS AND ANALYSTS UNION Vs. UNION OF INDIA	March 10, 1997
PROGRESSIVE FINANCERS PROGRESSIVE FINANCERS Vs. COMMISSIONER OF INCOME TAX MADRAS:ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS 1 MADRAS	February 20, 1997
PROMOSTYLE EXPORTS Vs. COLLECTOR OF CUSTOMS BOMBAY	October 14, 1997
PUNDALIK MAHADU BHANE Vs. STATE OF MAHARASHTRA	August 14, 1997
PUNJ SONS PVT LIMITED Vs. NATIONAL ALUMINIUM COMPANY LIMITED	September 30, 1997
PUNJAB AND HARYANA HIGH COURT CHANDIGARH Vs. SUNDER SHAM KAPOOR	January 8, 1997
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. KALA SINGH	May 7, 1997
PUNJAB MANDI BOARD CHANDIGARH Vs. KULWINDER SINGH	April 1, 1997
PUNJAB NATIONAL BANK Vs. JAGDISH SINGH	September 11, 1997
PUNJAB NATIONAL BANK Vs. K C CHOPRA	July 24, 1997
PUNJAB NATIONAL BANK Vs. ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION	February 11, 1997
PUNJAB STATE CIVIL SUPPLIES CORPN LIMITED CHANDIGARH Vs. NARINDER SINGH NIRDOSH	April 10, 1997
PUNJAB STATE COOPERATIVE BANK LIMITED Vs. MILKHA SINGH	September 24, 1997
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. B S AULAKH	April 9, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. ASHWANI KUMAR	March 14, 1997
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. COLLECTOR OF CUSTOMS BOMBAY	February 27, 1997
PUTHIYA PURAYIL KANNAN S WIDOW KOZIPURATH CHEMMARATHI Vs. PATINHARE KOYYATTAN BALAN	March 21, 1997
PVSSR JAGANNATHA CHARYULU Vs. STATE OF ANDHRA PRADESH	May 9, 1997
PYARE LAL Vs. STATE OF HARYANA	February 20, 1997
QAMAR JAHAN Vs. U P PUBLIC SERVICES TRIBUNAL	November 20, 1997
R C PATUCK Vs. FATIMA A KINDASA	May 6, 1997
R C TIWARI Vs. M P STATE COOPERATIVE MARKETING FEDERATION LIMITED	April 9, 1997
R K KRISHNA KUMAR Vs. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM	December 3, 1997
R K SETHI Vs. OIL AND NATURAL GAS COMMISSION	January 28, 1997
R K TRIVEDI Vs. UNION OF INDIA	December 9, 1997
R KANDASAMY Vs. CHIEF ENGINEER MADRAS PORT TRUST	August 22, 1997
R M ARUNACHALAM Vs. COMMISSIONER OF INCOME TAX MADRAS	July 9, 1997
R P A VALLIAMMAL Vs. R PALANICHAMI NADAR	February 3, 1997
R RAJENDRAN NAIR Vs. STATE OF KERALA	October 14, 1997
R S AJARA Vs. STATE OF GUJARAT	March 3, 1997
R S REKHCHAND MOHOTA SPINNING AND WEAVING MILLS LIMITED Vs. STATE OF MAHARASHTRA	May 7, 1997
R VARADARAJAN Vs. THIRUMANGAI NAIDU	May 5, 1997
RAAG RANG Vs. GENERAL MANAGER DELHI TELEPHONES	April 3, 1997
RABINDRA KUMAR BATTICK Vs. STATE OF ORISSA	November 7, 1997
RABINDRANATH MUKHOPADHYAY Vs. COAL INDIA LIMITED	February 28, 1997
RADHA KISHUN Vs. UNION OF INDIA	February 28, 1997
RAE BARELI KSHETRIYA GRAMIN BANK Vs. BHOLA NATH SINGH	February 28, 1997
RAILWAY PARCEL AND GOODS HAND MAZDOOR UNION Vs. UNION OF INDIA	September 19, 1997
RAJ BROTHERS AGENCIES Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	January 30, 1997
RAJ CONTINENTAL EXPORTERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	January 21, 1997
RAJ KUMAR Vs. SHAKTI RAJ	February 11, 1997
RAJ KUMARI CECIL Vs. MANAGING COMMITTEE OF LAXMI NARAIN BHAGWATI DEVI VIDYA MANDIR GIRLS HIGH SCHOOL	November 27, 1997
RAJ PAL VERMA Vs. CHANCELLOR OF MEERUT UNIVERSITY RENAMED AS CH CHARAN SINGH UNIVERSITY RAJ BHAWAN LUCKNOW	May 1, 1997
RAJ SHEEL Vs. COMMERCIAL TAX OFFICER ANOTHER	February 6, 1997
RAJA PROVISION STORES Vs. APPELLATE TRIBUNAL SALES TAX TRIVANDRUM	March 20, 1997
RAJA RAM Vs. STATE OF MADHYA PRADESH	January 16, 1997
RAJASTHAN ADULT EDUCATION ASSOCIATION Vs. ASHOKA BHATACHARYA KM	December 1, 1997
RAJASTHAN RAJYA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. M D OMANA MS	July 23, 1997
RAJASTHAN STATE ELECTRICITY BOARD ACCOUNTANTS ASSOCIATION JAIPUR Vs. RAJASTHAN STATE ELECTRICITY BOARD	February 4, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KAILASH NATH KOTHARI	September 3, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. POONAM PAHWA	July 9, 1997
RAJEEV MANKOTIA Vs. SECRETARY TO THE PRESIDENT OF INDIA	March 27, 1997
RAJENDRA KUMAR Vs. STATE OF UTTAR PRADESH	November 21, 1997
RAJENDRA KUMAR GUPTA Vs. STATE OF UTTAR PRADESH	February 10, 1997
RAJENDRA MAHTON Vs. STATE OF BIHAR	December 9, 1997
RAJENDRA PRASAD YADAV Vs. STATE OF MADHYA PRADESH	July 9, 1997
RAJESH AHUJA Vs. MANOJ MITTAL	December 5, 1997
RAJESH KUMAR Vs. INSTITUTE OF ENGINEERS INDIA	July 25, 1997
RAJESH KUMAR STATE OF HARYANA Vs. DHARAMVIR:DHARAMVIR	March 12, 1997
RAJINDER SINGH Vs. STATE OF BIHAR	November 25, 1997
RAJIV MITTAL Vs. MAHARSHI DAYANAND UNIVERSITY	November 28, 1997
RAJKOT FINE CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA	January 22, 1997
RAJKOT MUNICIPAL CORPORATION Vs. MANJULBEN JAYANTILAL NAKUM	January 17, 1997
RAJNI SEHGAL Vs. STATE OF JAMMU AND KASHMIR	February 17, 1997
RAJU ALIAS RAJENDRA RAJYA ALIAS RAJU Vs. STATE OF MAHARASHTRA	October 22, 1997
RAKA ELECTRICALS Vs. COLLECTOR OF CENTRAL EXCISE	January 21, 1997
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR	November 11, 1997
RAM BETI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI	December 17, 1997
RAM HARAKH Vs. HAMID AHMED KHAN	August 28, 1997
RAM KALA Vs. DEPUTY DIRECTOR CONSOLIDATION	September 9, 1997
RAM KALI Vs. CHOUDHRI AJIT SHANKAR	February 28, 1997
RAM KALI DEVI Vs. MANAGER PUNJAB NATIONAL BANK SHAMSHABAD	August 1, 1997
RAM KATORI Vs. LAIQ SINGH	November 25, 1997
RAM KRISHNA GHOSH Vs. ROOP CHAND MOLLA	February 18, 1997
RAM NATH INTERNATIONAL CONSTRUCTION PVT LIMITED Vs. STATE OF UTTAR PRADESH	October 21, 1997
RAM PRAKASH SINGH Vs. STATE OF BIHAR	October 24, 1997
RAM PRAVESH SINGH Vs. K N SINGH	November 3, 1997
RAM RATI Vs. SAROJ DEVI	April 25, 1997
RAM SAKAL SINGH Vs. MOSAMAT MONAKO DEVI DEAD	February 21, 1997
RAM SAKHI DEVI UTTAR PRADESH PRADHAN ADHYAPAK PARISHAD Vs. STATE OF UTTAR PRADESH:U P SECONDARY EDUCATION SERVICE COMMISSION	March 20, 1997
RAM SINGH Vs. STATE OF HIMACHAL PRADESH	February 24, 1997
RAM VIJAY KUMAR Vs. STATE OF BIHAR	September 5, 1997
RAMAVATAR Vs. STATE OF BIHAR	April 7, 1997
RAMBHAI NATHABHAI GADHVI STATE OF GUJARAT Vs. STATE OF GUJARAT:RAMBHAI NATHABHAI GADHVI	August 6, 1997
RAMBILAS Vs. STATE OF MADHYA PRADESH	October 3, 1997
RAMBIR DAS KALYAN DAS Vs. KALYAN DAS:RAMBIR DAS	February 19, 1997
RAMCHANDER Vs. ADDITIONAL DISTRICT MAGISTRATE	September 10, 1997
RAMDAS MOTOR TRANSPORT LIMITED Vs. TADI ADHINARAYANA REDDY	May 1, 1997
RAMESH Vs. SHESHRAO	March 21, 1997
RAMESH Vs. LAXMIBAI	August 29, 1997
RAMKISHAN Vs. STATE OF RAJASTHAN	September 2, 1997
RAMPRAKASH Vs. CHARAN KAUR	February 3, 1997
RANA PRATAP SINGH Vs. STATE OF UTTAR PRADESH	February 20, 1997
RANCHANDRA SAO Vs. STATE OF BIHAR	May 1, 1997
RANDHIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 1, 1997
RANEN ROY Vs. PRAKASH MITRA	November 26, 1997
RANJAN KUMAR MITRA Vs. ANDREW YULE AND COMPANY LIMITED	January 14, 1997
RAO SOMASHEKARA Vs. STATE OF KARNATAKA	September 16, 1997
RASHIKLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX ORISSA	December 9, 1997
RASHTRIYA CHATURTH SHRENI RAILWAY MAJDOOR CONGRESS INTUC Vs. UNION OF INDIA	October 1, 1997
RATAN KAUR Vs. UNION OF INDIA	May 2, 1997
RATANLALNATH Vs. STATE OF TRIPURA	February 25, 1997
RAYMOND WOOLLEN MILLS LIMITED Vs. INCOME TAX OFFICER	December 17, 1997
RAZAKALI KHURESHI SANDHI Vs. STATE OF GUJARAT	May 5, 1997
REBTI DEVI Vs. RAM DUTT	November 19, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. POPULAR AUTOMOBILES	September 29, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. ENFIELD INDIA LIMITED	September 17, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION ASSOCIATED INDUSTRIES ASSAM SPINNING UNIT Vs. NARAYAN CHANDRA RAJKHOWA:NARAYAN CHANDRAPUR RAJKHOWA	April 25, 1997
REGIONAL PROVIDENT FUND COMMISSIONER Vs. DHARAMSI MORARJI CHEMICAL COMPANY LIMITED	December 9, 1997
RELIANCE CELLULOSE PRODUCTS LIMITED HYDERABAD ASHOK ORGANIC INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD 1 DIVISION HYDERABAD:COLLECTOR OF CENTRAL EXCISE AND CUSTOMS VADODARA	July 8, 1997
RELIANCE INDUSTRIES LIMITED Vs. PRAVINBHAI JASBHAI PATEL	August 29, 1997
RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND NATURAL RESOURCE POLICY Vs. UNION OF INDIA	December 15, 1997
ROHTAS Vs. STATE OF UTTAR PRADESH	May 2, 1997
ROSHAN PRASAD Vs. SHIV PAL	July 7, 1997
RUKMA Vs. JALA	August 8, 1997
RUKMANI Vs. NEW INDIA ASSURANCE CO	August 14, 1997
S A ENGINEER Vs. UNION OF INDIA	December 18, 1997
S C V REDDY Vs. STATE OF KARNATAKA	March 27, 1997
S GURDIAL SINGH Vs. LUDHIANA IMPROVEMENT TRUST	April 2, 1997
S J EBENEZER Vs. VELAYUDHAN	December 11, 1997
S JAMALDEEN Vs. HIGH COURT OF MADRAS	March 20, 1997
S JAMALDEEN Vs. HIGH COURT OF MADRAS	November 3, 1997
S K G SUGAR LIMITED Vs. STATE OF BIHAR	January 15, 1997
S K SAHANA AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR PATNA	December 12, 1997
S K SALDI Vs. GENERAL MANAGER U P STATE SUGAR CORPORATION LIMITED	February 6, 1997
S K WARIKOO Vs. STATE OF JAMMU AND KASHMIR	November 5, 1997
S KAUR Vs. BALDEVSINGH	January 28, 1997
S MOHAN Vs. GOVERNMENT OF T N	November 12, 1997
S NAGARAJAN Vs. DISTRICT COLLECTOR SALEM	January 13, 1997
S P JAISWAL Vs. COMMISSIONER OF INCOME TAX	March 6, 1997
S P SUBRAMANYA SHETTY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	March 26, 1997
S S BOLA Vs. B D SARDANA	July 11, 1997
S S DAYANANDA Vs. K S NAGESH RAO	February 19, 1997
S SIVAPRAKASAM Vs. B V MUNIRAJ	April 3, 1997
S VANATHAN MUTHURAJA Vs. RAMALINGAM ALIAS KRISHNAMURTHY GURUKKAL	April 3, 1997
S VIJI Vs. COMMISSIONER OF GIFT TAX	December 2, 1997
S.N. DHARMA SANGAM TRUST Vs. SWAMI PRAKASANANDA	April 9, 1997
SADHNA DEVI Vs. STATE OF UTTAR PRADESH	February 19, 1997
SADHU RAM Vs. COMMISSIONER OF INCOME TAX	March 12, 1997
SADHVI RITUMBHARA Vs. DIGVIJAYSINGH	February 17, 1997
SAFAL JHA Vs. UNION OF INDIA	May 2, 1997
SAHAB SINGH STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:SAHAB SINGH	March 3, 1997
SAHIB SINGH Vs. STATE OF HARYANA	July 28, 1997
SAHNEY STEEL AND PRESS WORKS LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX A P I HYDERABAD	September 19, 1997
SAIL SINGH STATE OF PUNJAB Vs. MOHINDER PAL	October 17, 1997
SAKTHIVELU POLYPACK Vs. ASST COMMR OF CENTRAL EXCISE	December 8, 1997
SALES TAX OFFICER Vs. SHREEDURGA OIL MILLS	December 15, 1997
SALES TAX OFFICER NEW DELHI UNION OF INDIA Vs. EAST INDIA HOTELS LIMITED:CLARIDGES HOTEL PRIVATE LIMITED	September 9, 1997
SAMATHA HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	July 11, 1997
SAMURAI ELECTRONICS PVT LIMITED Vs. MUNICIPAL COUNCIL	December 3, 1997
SANDEEP KUMAR SHARMA Vs. STATE OF PUNJAB	February 24, 1997
SANGARABOINA SREENU Vs. STATE OF ANDHRA PRADESH	April 23, 1997
SANJAY KUMAR BAJPAI Vs. UNION OF INDIA	February 12, 1997
SANJEEV KUMAR Vs. STATE OF PUNJAB	May 6, 1997
SANJOY BHATTACHARJEE Vs. UNION OF INDIA	March 10, 1997
SANT RAJ Vs. STATE OF HARYANA	December 17, 1997
SANTOSH KUMAR VERMA Vs. STATE OF BIHAR	January 17, 1997
SARDAR MOHAR SINGH Vs. MANGILAL ALIAS MANGTYA	January 15, 1997
SATBIR SINGH Vs. STATE OF HARYANA	May 2, 1997
SATBIR STATE OF HARYANA Vs. SURATSINGH:SURAT SINGH	February 12, 1997
SATHYAPREMAMANJUNATHAGOWDA Vs. CONTROLLER OF ESTATE DUTY KARNATAKA	April 3, 1997
SATI RANI SEN Vs. INDIAN STANDARD CASTING CO	March 17, 1997
SATISH KUMAR Vs. ZARIF AHMED	February 20, 1997
SATISH KUMAR GROVER Vs. SURINDER KUMAR GROVER	March 10, 1997
SATNAM SINGH S K SINGAL Vs. PUNJAB AND HARYANA HIGH COURT:HIGH COURT OF PUNJAB AND HARYANA CHANDIGARH	February 7, 1997
SATPAL Vs. UNION OF INDIA	September 24, 1997
SATYA NARAIN Vs. STATE OF RAJASTHAN	May 6, 1997
SATYA PAL SIKKA Vs. AMARNATH	October 20, 1997
SAUDAGAR SINGH GIAN SINGH Vs. STATE OF HARYANA:GULAB SINGH	July 8, 1997
SAURASHTRA Vs. VINOD CHANDRA SHAH	February 10, 1997
SAURASHTRA CHEMICALS Vs. COLLECTOR OF CUSTOMS	September 25, 1997
SECRETARY MINISTRY OF COMMUNICATIONS Vs. SAKKUBAI	April 2, 1997
SECRETARY TALIPARAMBA EDUCATION SOCIETY Vs. MOOTHEDATH MALLISSERI ILLATH M N	March 3, 1997
SECRETARY TO GOVERNMENT Vs. K MUNNIAPPAN	March 21, 1997
SECRETARY TO GOVERNMENT HOME DEPTT Vs. SRIVAIKUNDATHAN	November 6, 1997
SECTOR 6 BAHADURGARH PLOT HOLDERS ASSOCIATION Vs. STATE OF HARYANA	April 7, 1997
SEEMA SHRINIDHI Vs. PRAVEEN KUMAR TIWARI	September 29, 1997
SELVARAJ Vs. STATE OF TAMIL NADU	November 13, 1997
SENIOR REGIONAL MANAGER FOOD CORPN OF INDIA CALCUTTA Vs. TULSI DAS BAURI	April 21, 1997
SENIOR SUPERINTENDENT OF POST OFFICES PATHANAMTHITTA Vs. A GOPALAN	February 21, 1997
SERAI KELLA GLASS WORKS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATN A	April 8, 1997
SEWA RAM Vs. UNION OF INDIA	April 1, 1997
SHABAD PULLA REDDY Vs. STATE OF ANDHRA PRADESH	August 20, 1997
SHABIR MOHAMAD SYED BALU ALIAS JANARDAN SHANTARAM SHIRKE ABDUL RAZAK HUSSEIN Vs. STATE OF MAHARASHTRA	September 10, 1997
SHAM LAL BHAGWAN DASS Vs. STATE OF HARYANA:SHAM LAL	February 20, 1997
SHAMBHOO NATH MISRA Vs. STATE OF UTTAR PRADESH	March 14, 1997
SHANTI DEVI Vs. STATE OF UTTAR PRADESH	September 9, 1997
SHANTI RANI DAS DEWANJEE Vs. DINESHCHANDRA DAY	September 18, 1997
SHARAD VASANT KOTAK Vs. RAMNIKLAL MOHANLAL CHAWDA	December 17, 1997
SHASHI GARG Vs. ARUN GARG	September 18, 1997
SHIBA KUMAR DUTTA Vs. UNION OF INDIA	February 24, 1997
SHIV KUMAR SHARMA Vs. UNION OF INDIA	January 21, 1997
SHIV KUMARI DEVENNDRA OJHA Vs. RAMAJOR SHITLA PRASAD OJHA	January 13, 1997
SHIV RAM SRIRAM Vs. STATE OF UTTAR PRADESH	October 21, 1997
SHIVDARSHAN LAL VASUDEVA Vs. UNION OF INDIA	September 12, 1997
SHIVJI Vs. RAGHUNATH DEAD	February 20, 1997
SHIVKUMAR Vs. SAJIDA	March 27, 1997
SHRIJI VIDYALAYA Vs. PATEL ANIL KUMAR LALLUBHAI	August 20, 1997
SINDAV HARI RANCHHOD Vs. JADEV LALJI JAYMAL	July 23, 1997
SIRPUR PAPER MILLS LIMITED Vs. DIRECTOR OF INSPECTOR C C E	May 8, 1997
SIRPUR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	December 11, 1997
SITA RAM SAINI Vs. STATE OF RAJASTHAN	December 8, 1997
SITARAMACHARYA DEAD Vs. GURURAJACHARYA DEAD	January 6, 1997
SIYARAM Vs. UNION OF INDIA	December 16, 1997
SODAGAR SINGH Vs. STATE OF PUNJAB	January 24, 1997
SODAN SINGH Vs. N.D.M.C.	November 11, 1997
SOUTH INDIA ALLOY INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	July 24, 1997
SOUTH INDIA STEEL ROLLING MILLS MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	February 25, 1997
SOUTH INDIA VISCOSE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 9, 1997
SOUTHERN GAS LIMITED Vs. VISVESWARAYA IRON AND STEEL LIMITED	October 24, 1997
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. MADRAS REFINERIES LIMITED	October 24, 1997
SOUTHERN SWITCH GEAR LIMITED Vs. COMMISSIONER OF INCOME TAX	December 11, 1997
SPECIAL DEPUTY COLLECTOR Vs. KURRA SAMBASIVA RAO	April 29, 1997
SPECIAL LAND ACQUISITION OFFICER KARNATAKA HOUSING BOARD Vs. P M MALLAPPA	March 14, 1997
SPECIAL LAND ACQUISITION OFFICER KHEDA Vs. VASUDEV CHANDRASHANKAR	April 8, 1997
SRINIWAS Vs. DUNI CHAND	July 11, 1997
SRIWAS CHARAN BISWAL Vs. UNION OF INDIA	March 14, 1997
STATE Vs. B L VERMA	March 17, 1997
STATE Vs. DAWOOD IBRAHIM KASKAR	May 7, 1997
STATE BANK OF INDIA Vs. A N GUPTA	September 30, 1997
STATE BANK OF INDIA Vs. C B DHALL	December 11, 1997
STATE BANK OF INDIA Vs. LABOUR ENFORCEMENT OFFICER CENTRAL	February 13, 1997
STATE BANK OF INDORE Vs. GOVINDRAO	January 17, 1997
STATE FISHERY OFFICERS ASSOCIATION W B Vs. STATE OF WEST BENGAL	March 21, 1997
STATE OF ANDHRA PRADESH Vs. BIMAL KRISHNA KUNDU	October 3, 1997
STATE OF ANDHRA PRADESH Vs. BOLLAPRAGADA SURYANARAYANA	July 15, 1997
STATE OF ANDHRA PRADESH Vs. TRANSPORT CORPORATION OF INDIA LIMITED	February 13, 1997
STATE OF ANDHRA PRADESH Vs. RAHIMUDDIN KAMAL	February 7, 1997
STATE OF ANDHRA PRADESH Vs. BILAL AHMED KALOO	August 6, 1997
STATE OF ASSAM Vs. R K KRISHNA KUMAR	October 24, 1997
STATE OF BIHAR Vs. SHEO NARAIN JAISWAL PRIVATE LIMITED	October 24, 1997
STATE OF BIHAR Vs. D N SINGH	November 13, 1997
STATE OF BIHAR Vs. INDIAN ALUMINIUM COMPANY	September 24, 1997
STATE OF BIHAR Vs. HANUMAN MALJAIN	July 17, 1997
STATE OF BIHAR Vs. BISHWANATH RAI	September 3, 1997
STATE OF BIHAR Vs. RAMESH CHANDRA	March 20, 1997
STATE OF BIHAR Vs. BATESHWAR SHARMA	March 14, 1997
STATE OF BIHAR Vs. SYED ASAD RAZA	April 4, 1997
STATE OF BIHAR Vs. KUMAR PROMOD NARAIN SINGH	April 10, 1997
STATE OF BIHAR Vs. KAUSHAL KISHORE SINGH	April 10, 1997
STATE OF BIHAR Vs. RAMNATH PRASAD	December 9, 1997
STATE OF BIHAR Vs. KRISHNA KUMAR KABRA	February 12, 1997
STATE OF BIHAR Vs. JHUNJHUNWALA INDUSTRIES	February 12, 1997
STATE OF BIHAR Vs. SUBHASH SINGH	February 3, 1997
STATE OF BIHAR Vs. SHYAM YADAV	January 14, 1997
STATE OF BIHAR Vs. SHEO NARAYAN SINGH	January 27, 1997
STATE OF GOA Vs. LEUKOPLAST INDIA LIMITED	February 27, 1997
STATE OF GOA Vs. HIRABHAI SOMABHAI TANDEL	November 5, 1997
STATE OF GUJARAT Vs. RATILAL LALJIBHAI TANDOL	August 20, 1997
STATE OF GUJARAT Vs. ANIRUDHSING	July 10, 1997
STATE OF GUJARAT Vs. DAHYABHAI ZAVERBHAI	February 24, 1997
STATE OF HARYANA Vs. DRA K SINHA	February 20, 1997
STATE OF HARYANA Vs. RAM KUMAR MANN	February 20, 1997
STATE OF HARYANA Vs. GHASEETA RAM	February 28, 1997
STATE OF HARYANA Vs. SURINDER KUMAR	March 10, 1997
STATE OF HARYANA Vs. RAMATRI	March 21, 1997
STATE OF HARYANA Vs. RAI CHAND JAIN	April 21, 1997
STATE OF HARYANA Vs. PREM CHAND	May 7, 1997
STATE OF HARYANA Vs. RAM CHANDER	May 9, 1997
STATE OF HARYANA Vs. AJAY WALIA MS	July 7, 1997
STATE OF HARYANA Vs. JANGBAHADUR	July 23, 1997
STATE OF HARYANA Vs. R K AGGARWAL	July 28, 1997
STATE OF HARYANA Vs. JAGAT SINGH	August 13, 1997
STATE OF HARYANA Vs. KRISHAN LAL SEHGAL	September 3, 1997
STATE OF HARYANA Vs. PAWAN KUMAR	October 24, 1997
STATE OF HARYANA Vs. OM PRAKASH BHASIN	September 25, 1997
STATE OF HARYANA Vs. ANURAG SRIVASTAVA	November 26, 1997
STATE OF HARYANA Vs. JOGINDER SINGH	January 24, 1997
STATE OF HARYANA Vs. AMAR NATH BANSAL	January 15, 1997
STATE OF HARYANA Vs. MEWA SINGH	February 3, 1997
STATE OF HARYANA HAZARA SINGH Vs. JINDER SINGH:JINDER SINGH	January 24, 1997
STATE OF HIMACHAL PRADESH Vs. VILAS MARUTI SUTAR	October 24, 1997
STATE OF HIMACHAL PRADESH Vs. J L SHARMA	November 18, 1997
STATE OF HIMACHAL PRADESH Vs. PETERS INDIA LIMITED	April 10, 1997
STATE OF HIMACHAL PRADESH Vs. KUNDAN LAL AHUJA	April 8, 1997
STATE OF HIMACHAL PRADESH Vs. JAFLI DEVI	March 14, 1997
STATE OF HIMACHAL PRADESH Vs. VIJAY PAL SINGH	March 14, 1997
STATE OF JAMMU AND KASHMIR Vs. ENQUIRY OFFICER	November 3, 1997
STATE OF JAMMU AND KASHMIR Vs. PIRZADA GHULAM NABI	July 17, 1997
STATE OF JAMMU AND KASHMIR Vs. SAYEED ZAFFAR MEHDI	February 7, 1997
STATE OF KARNATAKA Vs. GANGADHARAIAH	August 27, 1997
STATE OF KARNATAKA Vs. B M ASHRAF AND CO	October 20, 1997
STATE OF KARNATAKA Vs. H NAGARAJ	October 23, 1997
STATE OF KARNATAKA Vs. MARUTHI	September 16, 1997
STATE OF KARNATAKA Vs. BHOJA POOJARI	September 9, 1997
STATE OF KARNATAKA Vs. SHIVAPPA GURUSIDDAPPA	December 10, 1997
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH	December 8, 1997
STATE OF KERALA Vs. MADRAS RUBBER FACTORY LIMITED	December 19, 1997
STATE OF KERALA Vs. BALAKRISHNAN	July 23, 1997
STATE OF KERALA Vs. M BHASKARAN PILLAI	May 5, 1997
STATE OF KERALA Vs. MOTHER ANASTHASIA SUPERIOR GENERAL	February 6, 1997
STATE OF MADHYA PRADESH Vs. SURESH KUMAR	February 7, 1997
STATE OF MADHYA PRADESH Vs. MAHESH KUMAR	April 29, 1997
STATE OF MADHYA PRADESH Vs. BRIJESH KUMAR AWASTHI	March 10, 1997
STATE OF MADHYA PRADESH Vs. BHARAT HEAVY ELECTRICALS	August 14, 1997
STATE OF MADHYA PRADESH Vs. R N MISHRA	September 17, 1997
STATE OF MADHYA PRADESH Vs. INDRA SEN JAIN	November 20, 1997
STATE OF MADHYA PRADESH Vs. MANGILAL SHARMA	December 18, 1997
STATE OF MADHYA PRADESH Vs. M P OJHA	December 18, 1997
STATE OF MADHYA PRADESH Vs. HARSH GUPTA	December 12, 1997
STATE OF MADHYA PRADESH Vs. UADI SINGH	December 1, 1997
STATE OF MAHARASHTRA Vs. RAMESH TAURANI	November 26, 1997
STATE OF MAHARASHTRA Vs. K N JOSHI	November 24, 1997
STATE OF MAHARASHTRA Vs. BANDU AND PRADIP PUNDALIK	December 11, 1997
STATE OF MAHARASHTRA Vs. MANOHAR	October 20, 1997
STATE OF MAHARASHTRA Vs. RAJENDRAJAWANMALGANDHI	September 11, 1997
STATE OF MAHARASHTRA Vs. ASHOK CHOTELAL SHUKLA	August 1, 1997
STATE OF MAHARASHTRA Vs. EMBEE CORPORATION BOMBAY	August 21, 1997
STATE OF MAHARASHTRA Vs. NAZMUNNISA	July 17, 1997
STATE OF MAHARASHTRA Vs. PRIYA SHARAN MAHARAJ	March 11, 1997
STATE OF MAHARASHTRA Vs. GOPALPRASAD GOVINDPRASAD AGARWAL:GOPALPRASAD GOVINDPRASAD AGARWAL	March 20, 1997
STATE OF MAHARASHTRA Vs. HARI SHANKAR VAIDHYA	April 7, 1997
STATE OF MAHARASHTRA Vs. S S SRIVASTAVA	February 10, 1997
STATE OF ORISSA Vs. B N AGARWALLA	January 29, 1997
STATE OF ORISSA Vs. BHAKTABANDHU MISHRA	January 24, 1997
STATE OF ORISSA Vs. PARIKHI PRADHAN	January 22, 1997
STATE OF ORISSA Vs. KRISHNA STORES	January 21, 1997
STATE OF ORISSA Vs. DINABANDHU BEHETA	January 14, 1997
STATE OF ORISSA Vs. DUTI SAHU	January 13, 1997
STATE OF ORISSA Vs. RAMANATH PATNAIK	April 2, 1997
STATE OF ORISSA Vs. NIRANJAN NAYAK	April 21, 1997
STATE OF ORISSA Vs. UNITED INDIA INSURANCE CO LTD	April 1, 1997
STATE OF ORISSA Vs. DAMODARNAYAK	March 31, 1997
STATE OF ORISSA Vs. ORISSA ROAD TRANSPORT CO LTD	August 28, 1997
STATE OF ORISSA Vs. MAMTARANI SAHOO	September 3, 1997
STATE OF ORISSA Vs. PARASURAM NAIK	August 21, 1997
STATE OF ORISSA Vs. SADHU CHARAN PRADHAN	September 17, 1997
STATE OF ORISSA SANJAY KUMAR GADODIA Vs. SANJAY KUMAR GADODIA:STATE OF ORISSA	February 14, 1997
STATE OF PUNJAB Vs. RAM RAKHA	February 6, 1997
STATE OF PUNJAB Vs. HARNAMSINGH	January 17, 1997
STATE OF PUNJAB Vs. SWARANSINGH	January 24, 1997
STATE OF PUNJAB Vs. HARI KISHAN	September 26, 1997
STATE OF PUNJAB Vs. INDER SINGH	October 3, 1997
STATE OF PUNJAB Vs. PRITAM SINGH AND SONS	November 18, 1997
STATE OF PUNJAB Vs. BALDEV SINGH	November 19, 1997
STATE OF PUNJAB Vs. BALDEV SINGH CONDUCTOR	August 12, 1997
STATE OF PUNJAB Vs. GAMDOOR SINGH	August 5, 1997
STATE OF PUNJAB Vs. BOOTA SINGH	August 7, 1997
STATE OF PUNJAB Vs. DEVINDER SINGH	July 21, 1997
STATE OF PUNJAB Vs. G S GILL	March 27, 1997
STATE OF PUNJAB Vs. KRISHAN NIWAS	March 14, 1997
STATE OF PUNJAB Vs. SATISH KUMAR DUGGAL	February 24, 1997
STATE OF PUNJAB Vs. JUSTICE S S DEWAN RETIRED CHIEF JUSTICE	April 25, 1997
STATE OF PUNJAB Vs. MANOHAR LAL MIRCHEA	April 25, 1997
STATE OF PUNJAB Vs. G S GILL	April 27, 1997
STATE OF PUNJAB Vs. M L SEHGAL	April 30, 1997
STATE OF PUNJAB Vs. BAKHSHISH SINGH	May 5, 1997
STATE OF PUNJAB Vs. SARDARA SINGH	November 24, 1997
STATE OF PUNJAB Vs. NARANJAN DASS DOOMRA RICE AND GENERAL MILLS	November 25, 1997
STATE OF PUNJAB Vs. SARUP SINGH	November 27, 1997
STATE OF PUNJAB Vs. AMRIK SINGH	November 27, 1997
STATE OF PUNJAB Vs. BALKAR SINGH	May 7, 1997
STATE OF RAJASTHAN Vs. HINDUSTAN COPPER LIMITED	November 27, 1997
STATE OF RAJASTHAN Vs. PRAKASH CHAND	December 2, 1997
STATE OF RAJASTHAN Vs. HITENDRA KUMAR BHATT	August 1, 1997
STATE OF RAJASTHAN Vs. GOPAL	October 23, 1997
STATE OF RAJASTHAN Vs. DINESH KUMXR BHARTI	January 20, 1997
STATE OF RAJASTHAN Vs. ANI ALIAS HANIF	January 13, 1997
STATE OF RAJASTHAN Vs. BHUP SINGH	January 13, 1997
STATE OF RAJASTHAN Vs. AMRIT LAL GANDHI	January 10, 1997
STATE OF RAJASTHAN Vs. TARACHAND	February 11, 1997
STATE OF RAJASTHAN Vs. PREM RAJ	February 14, 1997
STATE OF RAJASTHAN Vs. R DAYAL	February 17, 1997
STATE OF TAMIL NADU Vs. A GURUSAMY	February 17, 1997
STATE OF TAMIL NADU Vs. M M RAJENDRAN	February 5, 1997
STATE OF TAMIL NADU Vs. SUN PAPER MILLS	October 23, 1997
STATE OF TAMIL NADU Vs. R ARASU	November 4, 1997
STATE OF TAMIL NADU Vs. DALMIA CEMENTS LIMITED	September 26, 1997
STATE OF TAMIL NADU Vs. THIRU G A ETHIRAJ	August 1, 1997
STATE OF TAMIL NADU Vs. M NATARAJAN	July 7, 1997
STATE OF TAMIL NADU Vs. M R ALAGAPPAN	April 8, 1997
STATE OF TAMIL NADU Vs. MCDOWELL AND COMPANY LTD	March 4, 1997
STATE OF TAMIL NADU Vs. STATE OF KARNATAKA	March 21, 1997
STATE OF TAMIL NADU Vs. K SABANAYAGAM	November 25, 1997
STATE OF TAMIL NADU PERAJMAL BALLAJI OTHERS Vs. SURESH:STATE OF TAMIL NADU	December 5, 1997
STATE OF TAMIL NADU S POOSAPPAN COMMISSIONER OF COLLEGIATE EDUCATION Vs. P MUNIAPPAN:P MUNIAPPAN:P MUNIAPPAN	December 2, 1997
STATE OF TRIPURA Vs. ARATI BALA SARKAR	March 14, 1997
STATE OF TRIPURA Vs. ROOP CHAND DAS	May 9, 1997
STATE OF TRIPURA Vs. NAMITA MAJUMDAR [BARMAN]	August 29, 1997
STATE OF TRIPURA Vs. SUDHIR RANJAN NATH	February 13, 1997
STATE OF UTTAR PRADESH Vs. GIRISH BIHARI	February 14, 1997
STATE OF UTTAR PRADESH Vs. AJAY KUMAR	February 17, 1997
STATE OF UTTAR PRADESH Vs. LAXMI PAPER MART	February 4, 1997
STATE OF UTTAR PRADESH Vs. DAN SINGH	February 3, 1997
STATE OF UTTAR PRADESH Vs. COMMITTEE OF MANAGEMENT AZAD UCHCHTAR MADHYAMIK VIDYALAYA	February 3, 1997
STATE OF UTTAR PRADESH Vs. DINA NATH SHUKLA	January 31, 1997
STATE OF UTTAR PRADESH Vs. LAXMAN RICE MILLS	January 17, 1997
STATE OF UTTAR PRADESH Vs. C O D CHHEOKI EMPLOYEES COOPERATIVE SOCIETY LIMITED	January 17, 1997
STATE OF UTTAR PRADESH Vs. DAMYANTI SINGH	January 27, 1997
STATE OF UTTAR PRADESH Vs. BHAGWAN	August 8, 1997
STATE OF UTTAR PRADESH Vs. OM ALIAS OMPRAKASH	July 21, 1997
STATE OF UTTAR PRADESH Vs. MINISTERIAL KARAMCHARI SANGH	October 15, 1997
STATE OF UTTAR PRADESH Vs. UNIVERSAL EXPORTERS	September 10, 1997
STATE OF UTTAR PRADESH Vs. BHOORA	October 23, 1997
STATE OF UTTAR PRADESH Vs. NAND KUMAR AGGARWAL	November 19, 1997
STATE OF UTTAR PRADESH Vs. ABDUL	May 5, 1997
STATE OF UTTAR PRADESH Vs. C L AGRAWAL	May 2, 1997
STATE OF UTTAR PRADESH Vs. LAKHAN	April 11, 1997
STATE OF UTTAR PRADESH Vs. RAJENDRA KUMAR SINGH	March 17, 1997
STATE OF UTTAR PRADESH Vs. BRU NATH MISRA	March 27, 1997
STATE OF UTTAR PRADESH Vs. YAMUNA SHANKER MISRA	February 21, 1997
STATE OF UTTAR PRADESH Vs. HARI OM	December 2, 1997
STATE OF UTTAR PRADESH Vs. JOGENDRA SINGH	November 28, 1997
STATE OF UTTAR PRADESH Vs. CHANDRAWATI	November 25, 1997
STATE OF UTTAR PRADESH Vs. ZAKAULLAH	December 12, 1997
STATE OF UTTAR PRADESH Vs. STATE OF NAGALAND	December 17, 1997
STATE OF WEST BENGAL Vs. O P LODHA:CHOWRINGHEE SALES BUREAU PRIVATE LIMITED	March 31, 1997
STATE OF WEST BENGAL Vs. ARUN KUMAR BASU	April 4, 1997
STATE OF WEST BENGAL Vs. MAYA DUTTA	April 3, 1997
STATE OF WEST BENGAL Vs. SAMARENDRA NATH PAUL	July 9, 1997
STATE OF WEST BENGAL Vs. SHAKTI SADHAN MAJHI	August 19, 1997
STATE REP Vs. ANIL SHARMA	September 3, 1997
STATE REP Vs. V JAYACHANDRA ALIAS EZHU VIRAL	March 13, 1997
STEEL AUTHORITY OF INDIA Vs. R K DIWAKAR	August 13, 1997
STEEL AUTHORITY OF INDIA LIMITED Vs. AMBICA MILLS LIMITED	October 17, 1997
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOLPUR	February 20, 1997
STEEL AUTHORITY OF INDIA LIMITED SUCCESSOR TO HINDUSTAN STEEL LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA	May 9, 1997
STEEMANLTD Vs. STATE OF HIMACHAL PRADESH	March 6, 1997
STP LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA	December 2, 1997
SUBHASH CHANDER MITTAL Vs. BHAGWANT SINGH DHANADA	September 26, 1997
SUBHASH CHANDRA CHAUDHARI Vs. RAM MILAN	January 31, 1997
SUDAMA ROY ALIAS JADAV Vs. STATE OF WEST BENGAL	October 24, 1997
SUDEEP CHAUDHARY Vs. RADHA CHAUDHARY	January 31, 1997
SUDHIR SAMANTA Vs. STATE OF WEST BENGAL	October 21, 1997
SUDHIR VISHNU PANVALKAR Vs. BANK OF INDIA	May 6, 1997
SUDHJINDER KAUR Vs. JASWANT SINGH	September 10, 1997
SUJATA MUKHERJEE Vs. PRASHANT KUMAR MUKHERJEE	April 30, 1997
SUKHBIR SINGH Vs. STATE OF HARYANA	October 1, 1997
SUKHDEO VINAYAK TUKA RAM Vs. STATE OF MAHARASHTRA	March 11, 1997
SUKHPAL RAMRUP SINGH LALAL RAI Vs. STATE OF MADHYA PRADESH	January 8, 1997
SUMITOMO HEAVY INDUSTRIES LIMITED Vs. ONGC LIMITED	December 4, 1997
SUN EXPORT CORPORATION Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	October 23, 1997
SUN EXPORT CORPORATION BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY	July 7, 1997
SUNDARAM SPINNING MILLS KOMARAPALAYAM Vs. COMMISSIONER OF INCOME TAX MADRAS	July 9, 1997
SUNIL KUMAR Vs. N C T OF DELHI	December 12, 1997
SUNILKUMAR Vs. STATE OF MADHYA PRADESH	January 28, 1997
SUPERINTENDENT OF POST OFFICES Vs. E KUNHIRAMAN NAIR MULIYAR	September 10, 1997
SUPERINTENDING ENGINEER PUBLIC HEALTH U T CHANDIGARH Vs. KULDEEP SINGH	January 21, 1997
SUPREME COURT LEGALAID COMMITTEE Vs. UNION OF INDIA	November 25, 1997
SURAT TEXTILE MARKET COOPERATIVE SHOPS AND WAREHOUSES SOCIETY LIMITED SURAT Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT	November 25, 1997
SURENDRA KUMAR JAIN Vs. ROYCE PEREIRA	November 19, 1997
SURENDRA NARAIN ALIAS MUNNA PANDEY Vs. STATE OF UTTAR PRADESH	November 7, 1997
SURESH CHANDRA Vs. J B AGARWAL	April 4, 1997
SURESH KUMAR BHIKAMCHAND JAIN Vs. PANDEY AJAY BHUSHAN	November 27, 1997
SURINDERSINGH Vs. STATE OF PUNJAB	August 27, 1997
SURJIT SINGH Vs. UNION OF INDIA	May 9, 1997
SURYANARAYAN SAHU Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH	November 25, 1997
SUWALAL ANANDILAL JAIN Vs. COMMISSIONER OF INCOME TAX BIHAR II RANCHI	March 10, 1997
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 1, 1997
SWASTIC INDUSTRIES Vs. MAHARASHTRA STATE ELECTRICITY BOARD	January 24, 1997
SWATANTAR SINGH Vs. STATE OF HARYANA	March 3, 1997
SYED SADIQUE Vs. COMMISSIONER OF INCOME TAX BIHAR	November 11, 1997
SYNDICATE BANK Vs. SHANKAR PAUL	August 1, 1997
T DEEN DAYAL Vs. HIGH COURT OF ANDHRA PRADESH	September 10, 1997
T L MUDDUKRISHANA Vs. LALITHA RAMCHANDRA RAO	January 6, 1997
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA	September 8, 1997
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA	March 4, 1997
T M JACOB Vs. C POULOSE	December 18, 1997
T N ELECTRICITY BOARD Vs. BRIDGE TUNNEL CONSTRUCTIONS	February 18, 1997
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA	March 4, 1997
T N GODAVARMAN THIRUMULKPAD A RANGARAJAN Vs. UNION OF INDIA	April 22, 1997
T N GODAVARMAN THIRUMULKPAD ENVIRONMENT AWARENESS FORUM A RANGARAJAN Vs. UNION OF INDIA	May 8, 1997
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	December 16, 1997
T V L NILSIN INDUSTRIES Vs. STATE OF TAMIL NADU	July 28, 1997
TANAJI GOVIND MISAL DADASAHEB PATALU MISAL SHRIMANT VISHWANATH MISAL BABASAHEB CHANDU MISAL RAOSAHEB SHRIPATI MISAL S SHAHJI GOVIND MISAL NAMDEO NANASAHEB MISAL Vs. STATE OF MAHARASHTRA	September 12, 1997
TANNERY AND FOOTWEAR CORPN OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	March 13, 1997
TANVIBEN PANKAJKUMAR DIVETIA Vs. STATE OF GUJARAT	May 6, 1997
TAR MOHAMMAD Vs. UNION OF INDIA	April 1, 1997
TARA Vs. DIRECTOR SOCIAL WELFARE	March 18, 1997
TARA CHAND VYAS Vs. CHAIRMAN AND DISCIPLINARY AUTHORITY	February 24, 1997
TARAK NATH SINGH Vs. STATE OF WEST BENGAL	December 4, 1997
TARSEM LAL VERMA Vs. UNION OF INDIA	February 10, 1997
TATA DAVY LIMITED Vs. STATE OF ORISSA	August 4, 1997
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. GAJANAN Y MANDREKAR	May 5, 1997
TATAVARTHI RAJAH Vs. COMMISSIONER OF WEALTH TAX HYDERABAD	April 4, 1997
TAYABBHAI M BAGASARWALLA Vs. HIND RUBBER INDUSTRIES PRIVATE LIMITED	February 19, 1997
TECH EXECUTIVE ANTI POLLUTION WELFARE ASSOCIATION Vs. COMMISSIONER OF TRANSPORT DEPTT	March 10, 1997
TEJA SINGH Vs. STATE OF PUNJAB	January 24, 1997
TEJRAM Vs. PATIRAMBHAU	April 3, 1997
TELCO LIMITED PUNE TELCO LIMITED JAMSHEDPUR Vs. COLLECTOR OF CENTRAL EXCISE PUNE:COLLECTOR OF CENTRAL EXCISE	July 29, 1997
THE SOUTHERN GAS LTD. Vs. VISVESWARAYA IRON & STEEL LTD.	October 24, 1997
THIAGARAJAR CHARITIES MADURAI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	April 24, 1997
THIRU AROORAN SUGARS LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	July 30, 1997
THIRUMALAI TRANSPORT SERVICE P SAMIAPPA GOUNDER PROP P S G TRANSPORT Vs. P SAMIAPPA GOUNDER:REGIONAL TRANSPORT AUTHORITY PERIYAR DISTRICT AT ERODE T N	January 24, 1997
TINPLATE CO OF INDIA LIMITED Vs. UNION OF INDIA	January 22, 1997
TOMY JACOB KATTIKKARAN Vs. THOMAS MANJALY	August 8, 1997
TOTA RAM Vs. STATE OF UTTAR PRADESH	July 9, 1997
TRACTORS AND FARM EQUIPMENT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	February 21, 1997
TRACTORS AND FARM EQUIPMENT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	January 21, 1997
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE COCHIN	July 24, 1997
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX COCHIN	December 17, 1997
TRIBHUV ANDAS BHIMJI ZAVERI TRIBHUVANDAS BHIMJI ZAVERI Vs. COLLECTOR OF CENTRAL EXCISE:COLLECTOR OF CENTRAL EXCISE	February 4, 1997
TRIPURA GOODS TRANSPORT ASSOCIATION Vs. COMMISSIONER OF TAXES	December 15, 1997
TRUSTEES OF H E H NIZAMS PILGRIMAGE MONEY TRUST HYDERABAD Vs. COLLECTOR OF ESTATE DUTY HYDERABAD	July 21, 1997
TUBE INVESTMENTS OF INDIA LIMITED Vs. TRADE INDUSTRIES RAJASTHAN	May 2, 1997
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	July 8, 1997
TVL K A K ANWAR AND CO Vs. STATE OF TAMIL NADU	November 27, 1997
U P AVAS EVAM VIKAS PARISHAD Vs. UDAI RAM DEAD	March 17, 1997
U P COOPERATIVE CANE UNIONS FEDERATION LIMITED LUCKNOW Vs. COMMISSIONER OF INCOME TAX LUCKNOW I	January 30, 1997
U P COOPERATIVE FEDERATION LIMITED Vs. RAM SINGH YADAV	December 1, 1997
U P S R T C Vs. HAR NARAIN SINGH	August 14, 1997
U P S R T C ALIGARH Vs. STATE OF UTTAR PRADESH	March 27, 1997
U P SECRETARIAT U D A ASSOCIATION Vs. STATE OF UTTAR PRADESH	January 27, 1997
U P STATE CEMENT CORPORATION LIMITED Vs. B K TIWARI	December 11, 1997
U P STATE ROAD TRANSPORT CORPN Vs. A K PARUL	December 4, 1997
U R STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. VIJAY KUMAR UPADHYAY	January 17, 1997
U.P. CO-OP. CANE UNIONS FED. Vs. WEST U.P. SUGAR MILLS ASSOCN. AND ORS.	January 22, 1997
UNION OF INDIA Vs. LT COL P S BHARGAVA	January 10, 1997
UNION OF INDIA Vs. SUSHIL KUMAR MODI	January 24, 1997
UNION OF INDIA Vs. I P INDUSTRIES LTD	January 22, 1997
UNION OF INDIA Vs. NARENDRA ENGINEERING WORKS	January 22, 1997
UNION OF INDIA Vs. PARLE BEVERAGES PRIVATE LIMITED	January 22, 1997
UNION OF INDIA Vs. AMINES AND PLASTICIZERS LIMITED	January 28, 1997
UNION OF INDIA Vs. GODHAWANI BROTHERS	January 31, 1997
UNION OF INDIA Vs. SHER SINGH	February 7, 1997
UNION OF INDIA Vs. B PRASAD B S O	February 17, 1997
UNION OF INDIA Vs. ANMOL TRADING CORPORATION LIMITED	February 18, 1997
UNION OF INDIA Vs. KORON BUSINESS SYSTEMS LIMITED	February 18, 1997
UNION OF INDIA Vs. UMOSH DHAIMODE	February 13, 1997
UNION OF INDIA Vs. MADRAS TELEPHONES SCHEDULED CASTES AND SCHEDULED TRIBES SOCIAL WELFARE ASSOCIATION	February 13, 1997
UNION OF INDIA Vs. NEW VINOD SILK MILLS PRIVATE LIMITED	February 19, 1997
UNION OF INDIA Vs. BARMALT INDIA LTD	February 18, 1997
UNION OF INDIA Vs. SYAD SARWAR ALI	December 4, 1997
UNION OF INDIA Vs. ARJUN SINGH	December 3, 1997
UNION OF INDIA Vs. MAJOR A HUSSAIN IC 14827	December 8, 1997
UNION OF INDIA Vs. M V VALLIAPPAN	December 10, 1997
UNION OF INDIA Vs. J G GLASS INDUSTRIES LIMITED	December 9, 1997
UNION OF INDIA Vs. A S AMARNATH	November 27, 1997
UNION OF INDIA Vs. JAWALA PRASAD	November 20, 1997
UNION OF INDIA Vs. S BALIAR SINGH	November 25, 1997
UNION OF INDIA Vs. W S CHONA	November 25, 1997
UNION OF INDIA Vs. ASSAM TIMBER TREATING WORKS	December 19, 1997
UNION OF INDIA Vs. K G KULKARNI	March 27, 1997
UNION OF INDIA Vs. R V SWAMY ALIAS R VELLAICHAMY	March 31, 1997
UNION OF INDIA Vs. BIHARI LAL SIDHANA	March 25, 1997
UNION OF INDIA Vs. NSR KRISHNA PRASAD	March 18, 1997
UNION OF INDIA Vs. BRIJLAL THAKUR	March 17, 1997
UNION OF INDIA Vs. JAGDISHWAR BHAT	February 24, 1997
UNION OF INDIA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED	March 11, 1997
UNION OF INDIA Vs. P V HARIHARAN	March 12, 1997
UNION OF INDIA Vs. RATAN KANSA BANIK	March 6, 1997
UNION OF INDIA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED	May 6, 1997
UNION OF INDIA Vs. A AJIT SINGH S O S CHET SINGH R O NO 19 FAIZ BAZAR DARYAGANJ DELHI 6	April 29, 1997
UNION OF INDIA Vs. RISAL SINGH	April 29, 1997
UNION OF INDIA Vs. MANGATU RAM	April 29, 1997
UNION OF INDIA Vs. CHAIN SINGH	May 8, 1997
UNION OF INDIA Vs. RABIA BIKANER	July 7, 1997
UNION OF INDIA Vs. MAKHAN CHANDRA ROY	April 23, 1997
UNION OF INDIA Vs. T G ABRAHAM	April 22, 1997
UNION OF INDIA Vs. GURBACHAN SINGH	April 21, 1997
UNION OF INDIA Vs. GURLJ CHARAN DASS	April 10, 1997
UNION OF INDIA Vs. C RAMA SWAMY	April 9, 1997
UNION OF INDIA Vs. MUKESHSRIVASTAVA	April 3, 1997
UNION OF INDIA Vs. KARAM SINGH	April 7, 1997
UNION OF INDIA Vs. UMA MAHESWARI	April 8, 1997
UNION OF INDIA Vs. T SUNDARARAMAN	April 9, 1997
UNION OF INDIA Vs. VISHWA NATH PANDEY	August 20, 1997
UNION OF INDIA Vs. K V BABY	August 21, 1997
UNION OF INDIA Vs. LIEUT MRS E IACATS	August 6, 1997
UNION OF INDIA Vs. BIJAN GHOSH	August 4, 1997
UNION OF INDIA Vs. K N SIVADAS	August 1, 1997
UNION OF INDIA Vs. RAMESH KUMAR	September 2, 1997
UNION OF INDIA Vs. G GANAYUTHAM	August 27, 1997
UNION OF INDIA Vs. SUSHIL KUMAR MODI	August 29, 1997
UNION OF INDIA Vs. S K BHARGAWA	July 8, 1997
UNION OF INDIA Vs. M DHARANI	July 8, 1997
UNION OF INDIA Vs. INGERSOLL RAND INDIA LIMITED	July 15, 1997
UNION OF INDIA Vs. BAIJNATH MELARAM	July 24, 1997
UNION OF INDIA Vs. CENTURY SPG AND MFG COMPANY LIMITED	July 24, 1997
UNION OF INDIA Vs. J J ELECTRICALS	July 29, 1997
UNION OF INDIA Vs. VIJAY FLEXIBLE CONTAINERS PRIVATE LIMITED	July 31, 1997
UNION OF INDIA Vs. BAJAJ TEMPO LIMITED	July 29, 1997
UNION OF INDIA Vs. JAGPAL SINGH	July 29, 1997
UNION OF INDIA Vs. R AYYAPPAN	September 12, 1997
UNION OF INDIA Vs. R SWAMINATHAN	September 12, 1997
UNION OF INDIA Vs. ASHA SHARMA	October 1, 1997
UNION OF INDIA Vs. H RAMAKRISHNA	October 17, 1997
UNION OF INDIA Vs. S K SAREEN	October 15, 1997
UNION OF INDIA Vs. GANESH RICE MILLS	September 26, 1997
UNION OF INDIA Vs. NANDITA BAKSHI	September 26, 1997
UNION OF INDIA Vs. KAMLESH KUMAR BHARTI	September 26, 1997
UNION OF INDIA Vs. B S AGARWALAND ANOTHER:M P KAMAL RAJ:S A A ZAIDI	September 29, 1997
UNION OF INDIA Vs. L V VISHWANATHAN	November 11, 1997
UNION OF INDIA Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	November 10, 1997
UNION OF INDIA Vs. SUSHIL KUMAR MODI	November 6, 1997
UNION OF INDIA Vs. A NAGAMALLESHWAR RAO	November 18, 1997
UNION OF INDIA Vs. UNITED INDIA INSURANCE COMPANY LIMITED	October 22, 1997
UNION OF INDIA Vs. B K SRIVASTAVA	October 24, 1997
UNION OF INDIA (UOI) AND ORS. Vs. V.I.P. INDUSTRIES LTD., BOMBAY	January 22, 1997
UNION OF INDIA CAWNPORE SUGAR WORKS LIMITED UNION OF INDIA JIWAJIRAO SUGAR CO LIMITED GWALIOR SUGAR CO LIMITED GWALIOR SUGAR CO LIMITED BHOPAL SUGAR INDUSTRIES LIMITED K M SUGAR MILLS LIMITED Vs. JIWAJIRAO SUGAR CO LTD:UNION OF INDIA:GWALIOR SUGAR CO LTD:UNION OF INDIA	September 30, 1997
UNION OF INDIA COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. FOOD SPECIALITIES LTD	December 11, 1997
UNION OF INDIA P N KOHLI Vs. R IYYASWAMY:R IYYASWAMY	September 9, 1997
UNION OF INDIA UNION OF INDIA Vs. O P SAXENA:R D CHOUDHARY:K PEREIRA:HARBANS LAL	July 14, 1997
UNION OF INDIAAND ANOTHER MOHANAN P I MOHAMMAD IQBAL Vs. P SATHIKUMARANA NAIR:UNION OF INDIA	April 29, 1997
UNION PUBLIC SERVICE COMMISSION Vs. S PAPAIAH	September 11, 1997
UNION TERRITORY CHANDIGARH Vs. MOHINDER SINGH	February 14, 1997
UNION TERRITORY OF CHANDIGARH Vs. BALDEV SINGH	January 14, 1997
UNITED BANK OF INDIA Vs. B T W INDUSTRIES LIMITED	December 10, 1997
UNITED BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH	March 4, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GIAN CHAND	September 2, 1997
UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA Vs. K G SANGAMESWARAN	March 6, 1997
UNIVERSITY OF COCHIN REP Vs. N S KANJOONJAMMA	March 20, 1997
UOI Vs. G D PHARMACEUTICALS LIMITED	September 15, 1997
UPENDRA BAXI Vs. STATE OF UTTAR PRADESH	November 11, 1997
UPPER GANGES SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA	August 4, 1997
USHA Vs. STATE OF BIHAR	January 6, 1997
USHA RANJAN BHATTACHARJEE Vs. ABINASH CHANDRA CHAKRABORTY	March 11, 1997
USHAKUMAR Vs. STATE OF BIHAR	July 23, 1997
UTTAM NAMDEO MAHALE Vs. VITHAL DEO	May 7, 1997
V GANGARAM Vs. REGIONAL JOINT DIRECTOR	April 25, 1997
V K DUBEY Vs. UNION OF INDIA	April 7, 1997
V P KUMARAVELU Vs. BAR COUNCIL OF INDIA NEW DELHI	February 4, 1997
V S M R JAGADISHCHANDRAN Vs. COMMISSIONER OF INCOME TAX MADRAS	July 9, 1997
VAM ORGANIC CHEMICALS LIMITED INDIA GLYCOLS LIMITED Vs. STATE OF UTTAR PRADESH	January 21, 1997
VAMAN DATTATRY GADAGKAR Vs. DIRECTOR GENERAL OF POSTS BOMBAY	April 7, 1997
VANKAMAMIDI VENKATA SUBBA RAO Vs. CHATLAPALLI SEETHARAMARATNA RANGANAYAKAMMA	April 2, 1997
VASANT Vs. STATE OF MAHARASHTRA	December 10, 1997
VED PRAKASH GARG Vs. PREMI DEVI	September 25, 1997
VEE KAY INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI	July 23, 1997
VELLORE ELECTRIC CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	July 8, 1997
VENKAPPA GURAPPA HOSUR Vs. KASAWWA C O RANGAPPA KULGOD	April 3, 1997
VENKATESH THIMMAIAH GURJALKAR Vs. S S HAWALDAR	October 15, 1997
VICTORIA Vs. K V NAIK	May 9, 1997
VIJAY GOEL Vs. UNION OF INDIA	October 21, 1997
VIJAYA Vs. LAXMANRAO	August 19, 1997
VIJENDER DEVINDER ALIAS BHINDER MUKESH KUMAR Vs. STATE OF DELHI	February 12, 1997
VIKRAM SINGH Vs. UNION OF INDIA	October 20, 1997
VIKRAM SINGH Vs. RAJ SINGH	November 21, 1997
VINAY PRAKASH Vs. STATE OF BIHAR	February 17, 1997
VINEETNARAIN Vs. UNION OF INDIA	December 18, 1997
VINITA M KHANOLKAR Vs. PRAGNA M PAI	November 28, 1997
VINOD PAPER MILLS LIMITED Vs. COLLECTOR CENTRAL EXCISE PUNJAB	February 19, 1997
VISAKHAPATNAM PORT TRUST Vs. RAM BAHADUR THAKUR PRIVATE LIMITED	February 10, 1997
VISHAKA Vs. STATE OF RAJASTHAN	August 13, 1997
VISHWANAHT SHANTHAMALLAPPA DHULE Vs. STATE OF KARNATAKA	August 12, 1997
VISHWESHWARAIAH IRON AND STEEL LIMITED Vs. ABDUL GANI	November 11, 1997
VISUAL SINGH Vs. STATE OF MADHYA PRADESH	October 24, 1997
VISWALAKSHMI SASIDHARAN MRS OTHERS Vs. BRANCH MANAGER SYNDICATE BANK BELGAUM	February 13, 1997
VUAYAWADABOTTLING COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR	September 2, 1997
W B HOUSING BOARD Vs. BRIJENDRA PRASAD GUPTA	July 9, 1997
W B HOUSING BOARD Vs. BHANWAR LAL MUNDHRA	July 9, 1997
WAKIL YADAV Vs. STATE OF BIHAR	July 31, 1997
WATCHDOGS INTERNATIONAL Vs. UNION OF INDIA	September 3, 1997
WEST COAST PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM	February 4, 1997
WEST COAST PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	January 31, 1997
WESTERN INDIA PLYWOOD LIMITED Vs. P ASHOKAN	September 19, 1997
WILD LIFE INSTITUTE OF INDIA DEHRADUN Vs. VIJAY KUMAR GARG	May 2, 1997
WORLD SAVIOURS Vs. UNION OF INDIA	January 20, 1997
Y R VEERANNA Vs. STATE OF KARNATAKA	May 7, 1997
YAKUB ABDUL RAZAK MEMON ESSA ABDUL RAZAK MEMON Vs. COMPETENT AUTHORITY:COMPETENT AUTHORITY BOMBAY	April 25, 1997
YATINDRA NATH SHUKLAAND CO KANPUR Vs. COLLECTOR OF CENTRAL EXCISE KANPUR	December 9, 1997
YELAMANCHI RANGA RAO Vs. STATE OF ORISSA	May 5, 1997
ZENITH TIN WORKS LIMITED Vs. UNION OF INDIA	January 30, 1997

Year 1997 of SUPREME COURT OF INDIA

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