A A MULLA Vs. STATE OF MAHARASHTRA
|
October 28, 1996 |
A ARUMUGAM CHETTIYAR Vs. LOKANAYAKAMMAL
|
February 13, 1996 |
A CHINNAPPA Vs. V VENKATAMUNI
|
March 14, 1996 |
A J JOSEPH Vs. UNION OF INDIA
|
January 8, 1996 |
A KUMAR Vs. UNION OF INDIA
|
October 11, 1996 |
A MAHUDESWARAN Vs. GOVERNMENT OF TAMIL NADU
|
March 12, 1996 |
A NAZAR Vs. NEW INDIA ASSURANCE CO LIMITED
|
January 23, 1996 |
A P PUBLIC SERVICE COMMISSION Vs. M GOVERDHAN RAO
|
December 10, 1996 |
A S CHINNASWAMY Vs. STATE OF TAMIL NADU
|
March 21, 1996 |
A S NARAYANA DEEKSHITULU Vs. STATE OF ANDHRA PRADESH
|
March 19, 1996 |
A SUBRAMANYAM Vs. STATE OF TAMIL NADU
|
November 27, 1996 |
A SURESH Vs. STATE OF TAMIL NADU
|
November 21, 1996 |
A TREHAN Vs. ASSOCIATED ELECTRICAL AGENCIES ANOTHER
|
May 10, 1996 |
A VAIKUNTAPPA SETTY Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
September 26, 1996 |
A VIJIT TEA CO PRIVATE LIMITED Vs. TERAI TEA CO
|
August 8, 1996 |
ABDUL AZIZ ABDUL RAZAK Vs. MUNICIPAL CORPN OF GREATER BOMBAY
|
February 15, 1996 |
ABDUL FAZAL SIDDIQUI Vs. FATEHCHANDHIRAWAT
|
August 20, 1996 |
ABDUL HAMEED FAZLI Vs. ADAM MALIK KHAN
|
October 8, 1996 |
ABDUL MAJEED SAHIB Vs. DISTRICT COLLECTOR
|
November 1, 1996 |
ABDULQADIR Vs. MAIMOONA KHATOON
|
February 14, 1996 |
ABDUR RAHMAN Vs. ATHIFA BEGUM
|
August 30, 1996 |
ABHJRAM SINGH Vs. C D COMMACHEN
|
April 16, 1996 |
ABROL WATCHES PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
|
December 17, 1996 |
ACHUTRAO HARIBHAU KHODWA Vs. STATE OF MAHARASHTRA
|
February 20, 1996 |
ADAIR DUTT AND COMPANY INDIA PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
|
September 25, 1996 |
ADAVALA SATHAIAH Vs. SPECIAL DY COLLECTOR LAND ACQUISITION UNIT I
|
November 26, 1996 |
ADDISON AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
October 9, 1996 |
ADDITIONAL D I G OF POLICE HYDERABAD Vs. P R K MOHAN
|
November 26, 1996 |
ADDITIONAL DISTRICT MAGISTRATE CITY AGRA Vs. PRABHKAR CHATURVEDI ANOTHER
|
January 8, 1996 |
ADMINISTRATOR NAGAR PALIKA Vs. BHARAT
|
October 29, 1996 |
ADMISSION COMMITTEE C I T 1995 Vs. ANAND KUMAR
|
March 15, 1996 |
AFSAR JAHAN BEGUM Vs. STATE OF MADHYA PRADESH
|
January 11, 1996 |
AFZAL Vs. STATE OF HARYANA
|
January 17, 1996 |
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED Vs. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA
|
April 30, 1996 |
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. LAND ACQUISITION OFFICER AND ASSTT COMMISSIONER:R R HANMANTANAWAR
|
September 23, 1996 |
AHMAD UMAR SAEED SHEIKH Vs. STATE OF UTTAR PRADESH
|
November 21, 1996 |
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. A V JOSHI ITO
|
March 1, 1996 |
AHMEDABAD MFG AND CALICO PRINTING CO Vs. A V JOSHI
|
February 13, 1996 |
AHMEDABAD MUNICIPAL CORPN Vs. SHARDABEN
|
January 19, 1996 |
AHMEDABAD MUNICIPAL CORPORATION Vs. NAWAB KHAN GULAB KHAN
|
October 11, 1996 |
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. MANILAL GORDHANDAS
|
September 11, 1996 |
AIR INDIA STATUTORY CORPORATION Vs. UNITED LABOUR UNION
|
December 6, 1996 |
AIRCRAFT EMPLOYEES HOUSING COOPERATIVE SOCIETY LIMITED Vs. SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAI GOVERNMENT OF KARNATAKA BANGALORE
|
August 8, 1996 |
AJAY KRISHAN SHINGHAL Vs. UNION OF INDIA
|
August 6, 1996 |
AJIT SINGH Vs. STATE OF HARYANA
|
February 8, 1996 |
AJIT SINGH Vs. NIRANJAN DASS RAHI
|
March 13, 1996 |
AJIT SINGH JANUJA Vs. STATE OF PUNJAB
|
March 1, 1996 |
AJMER CENTRAL COOPERATIVE BANK LIMITED AJMER Vs. PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS AND COMMERCIAL ESTABLISHMENTS ACT AJMER
|
January 5, 1996 |
AKHAND PRATAP SINGH YADAV Vs. KUNWAR SURENDRA PRATAP SINGH
|
January 18, 1996 |
AKHIL BHARTIYA SOSHIT KARAMCHARI SANGH Vs. UNION OF INDIA
|
September 12, 1996 |
AKHOURI RAMESH CHANDRA SINHA Vs. STATE OF BIHAR
|
January 2, 1996 |
AL KARIM EDUCATIONAL TRUST Vs. STATE OF BIHAR
|
February 27, 1996 |
ALAHAR CO-OPERATIVE CREDIT SERVICE SOCIETY Vs. SHAM LAL
|
May 10, 1996 |
ALANKAR GRANITES INDUSTRIES OTHERS Vs. P G R SCINDIA MLA
|
January 18, 1996 |
ALIJI MOMONJI AND COMPANY Vs. LALJI MAVJI
|
July 12, 1996 |
ALIL MOLLAH Vs. STATE OF WEST BENGAL
|
July 18, 1996 |
ALL INDIA FEDERATION OF CENTRAL EXCISE Vs. UNION OF INDIA
|
November 22, 1996 |
ALL INDIA INDIAN OVERSEAS BANK SC AND ST EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
October 31, 1996 |
ALL INDIA INSTITUTE OF MEDICAL SCIENCES EMPLOYEES UNION REGD Vs. UNION OF INDIA
|
October 29, 1996 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
February 26, 1996 |
ALL INDIA STATE BANK OFFICERS FEDERATION NATIONAL FEDERATION OF STATE BANK OFFICERS Vs. UNION OF INDIA
|
September 13, 1996 |
ALL MANIPUR GVERNMENT COLLEGES TEACHERS ASSOCIATION Vs. ALL MANIPUR COLLEGE TEACHERS ASSOCIATION
|
April 19, 1996 |
ALL ORISSA ELECTRICAL WORKERS UNION Vs. STATE OF ORISSA
|
September 20, 1996 |
ALLAHABAD BANK Vs. PREM SINGH
|
September 9, 1996 |
ALLAHABAD BANK OFFICERS ASSOCIATION Vs. ALLAHABAD BANK
|
May 1, 1996 |
ALLAHABAD DEVELOPMENT AUTHORITY Vs. NASIRUZZAMAN
|
September 2, 1996 |
AMALAPURAM MUNICIPAL COUNCIL Vs. U SIMHADRI
|
August 12, 1996 |
AMAR SINGH Vs. LAL SINGH
|
February 7, 1996 |
AMARJIT SINGH Vs. STATE OF UTTAR PRADESH
|
January 9, 1996 |
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. PRAKASH CHANDRA ARYA
|
December 18, 1996 |
AMBEY DEVI Vs. STATE OF BIHAR
|
March 12, 1996 |
AMIYA PROSAD SANYAL Vs. BANK OF COMMERCE LTD
|
January 3, 1996 |
ANAMALLAI CLUB Vs. GOVERNMENT OF T N
|
October 23, 1996 |
ANAMIKA BISHNOI Vs. MANJU CHAUDHRY MS
|
January 23, 1996 |
ANAND DEV PURI Vs. GURIQBAL SINGH
|
August 30, 1996 |
ANAND PRAKASH SINGH Vs. UNION OF INDIA
|
February 26, 1996 |
ANDHRA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1996 |
ANGARKI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
December 31, 1996 |
ANIL ALIAS ANDYA SADASHIV NANDOSKAR Vs. STATE OF MAHARASHTRA
|
February 19, 1996 |
ANIL KATIYAR Vs. UNION OF INDIA
|
November 8, 1996 |
ANIL KUMARMITRA Vs. GANENDRA NATH MITRA
|
November 28, 1996 |
ANIL SEN GUPTA ALIAS ANIL KR SEN Vs. DHIRENDRA NATH BASAK
|
February 28, 1996 |
ANIL STARCH PRODUCTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 10, 1996 |
ANOKHE LAL Vs. RADHAMOHANBANSAL
|
November 1, 1996 |
ANSAL ENGINEERING PROJECTS LIMITED Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LIMITED
|
July 31, 1996 |
ANSARAM RAMBHAU YELVE Vs. STATE OF MAHARASHTRA
|
February 12, 1996 |
ANTHONY C LEO Vs. NANDLAL BAL KRISHNAN
|
October 24, 1996 |
ANUGRAH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
September 10, 1996 |
ANUJ KUMAR DEY Vs. UNION OF INDIA
|
November 28, 1996 |
ANUKUL CHANDRA PRADHAN Vs. UNION OF INDIA
|
October 7, 1996 |
ANURADHA MUKHERJEE Vs. UNION OF INDIA
|
March 12, 1996 |
APOLLO TYRES LIMITED Vs. COLLECTOR OF CUSTOMS
|
December 10, 1996 |
APPELLATE COLLECTOR OF CENTRAL EXCISE Vs. WADPACKPVT LIMITED
|
November 6, 1996 |
ARIKARAVULA SANYASI RAJU Vs. BRANCH MANAGER STATE BANK OF INDIA VISAKHAPATNAM A P
|
November 18, 1996 |
ARULMIGHU LAKSHMINARASIMHASWAMY TEMPLE SINGIRIGUDI Vs. UNION OF INDIA
|
September 2, 1996 |
ARUNA STEEL ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
|
December 12, 1996 |
ASHISH HANDA ADVOCATE Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF PUNJAB AND HARYANA
|
March 15, 1996 |
ASHOK KAPIL Vs. SANA ULLAH DEAD
|
September 25, 1996 |
ASHOK KUMAR SINGHAL Vs. STATE OF MADHYA PRADESH
|
February 19, 1996 |
ASHOK LEYLAND LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
|
December 19, 1996 |
ASHOK V DAVID M G HALAPPANAVAR Vs. UNION OF INDIA
|
May 10, 1996 |
ASHOKYADAV Vs. STATE OF MADHYA PRADESH
|
November 19, 1996 |
ASHWANI KUMAR Vs. STATE OF BIHAR
|
December 16, 1996 |
ASIA FOUNDATION AND COMPANYNSTRUCTION LIMITED Vs. TRAFALGAR HOUSE CONSTRUCTION INDIA LIMITED
|
December 17, 1996 |
ASSAM MADHYAMIK SIKSHAK ARU KARMACHARI SANTHA NAGAON Vs. STATE OF ASSAM
|
April 30, 1996 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE MODI RUBBER LIMITED Vs. BATA INDIA LTD
|
May 7, 1996 |
ASSOCIATION Vs. STATE OF BIHAR
|
April 8, 1996 |
ASSOCIATION OF CHEMICAL WORKERS Vs. S D RANE
|
February 22, 1996 |
ASST SUPERINTENDENT OF POST OFFICES Vs. P K SANKAR NARAYANA PANICKER
|
October 4, 1996 |
ASTEKAAR NAGANAATHA RAO Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
January 5, 1996 |
ATTABIRA REGULATED MARKET COMMITTEE Vs. GANESH RICE MILLS
|
May 10, 1996 |
ATTIQ UR REHMAN Vs. MUNICIPAL CORPORATION OF DELHI
|
February 29, 1996 |
AUTHORISED OFFICER LAND REFORMS Vs. M M KRISHNAMURTHYCHETTY
|
November 5, 1996 |
AVINASH NAGRA Vs. NAVODAYA VIDYALAYA SAMITI
|
September 30, 1996 |
AVTAR SINGH AND COMPANY PRIVATE LIMITED Vs. S S ENTERPRISES
|
March 11, 1996 |
AYYAPPY KARUNAKARAN Vs. MALLKA
|
September 16, 1996 |
AZAD Vs. DHARAMPAL
|
November 7, 1996 |
B G KUMARAVELU Vs. K R KANAKARATHNAM CHETTY
|
January 3, 1996 |
B L WADEHRA Vs. UNION OF INDIA
|
March 1, 1996 |
B L WADEHRA Vs. UNION OF INDIA
|
November 20, 1996 |
B L WADEHRA Vs. UNION OF INDIA
|
December 2, 1996 |
B N SHARMA Vs. COMMISSIONER OF INCOME TAX ORISSA
|
February 27, 1996 |
B P YADAV Vs. RATNESHWAR PRASAD SINGH
|
March 14, 1996 |
B R VEERABASAVARADHYA Vs. DEVOTEES OF LINGADGUDI MUTT
|
May 8, 1996 |
B SHANKARANAND Vs. COMMON CAUSE
|
March 11, 1996 |
B V NAGARAJU Vs. ORIENTAL INSURANCE CO LTD
|
May 20, 1996 |
BABA PEER PARAS NATH KASHMIR SINGH Vs. STATE OF HARYANA
|
August 21, 1996 |
BABU SINGH Vs. STATE OF PUNJAB
|
April 24, 1996 |
BABU SINGH BAINS Vs. UNION OF INDIA
|
September 11, 1996 |
BABULAL Vs. RAJ KUMAR
|
February 16, 1996 |
BABYAMMAL Vs. RAJAN ASARI
|
December 2, 1996 |
BACHAN SINGH Vs. WARYAM KAUR
|
August 1, 1996 |
BADDULA LAKSHMAIAH Vs. ANJANEYA SWAMI TEMPLE
|
February 20, 1996 |
BADRI NARAIN UPADHYAYA Vs. JAGDISH NARAIN UPADHYAYA
|
November 5, 1996 |
BAI SHAKRIBEN DEAD Vs. SPECIAL LAND ACQUISITION OFFICER
|
May 6, 1996 |
BAIDYANATH AYURVED BHAWAN PVT LIMITED Vs. STATE OF BIHAR
|
August 29, 1996 |
BAIJ NATH Vs. STATE OF PUNJAB
|
March 19, 1996 |
BAIJ NATH GUPTA Vs. STATE OF BIHAR
|
August 12, 1996 |
BAJONJI DINSHAJI ENGINEER Vs. AMY DHUNJISHA GANDHI
|
January 25, 1996 |
BAKHTAWAR SINGH Vs. SADA KAUR
|
August 28, 1996 |
BAKSHISH SINGH Vs. ARJAN SINGH
|
March 12, 1996 |
BALAK RAM Vs. STATE OF PUNJAB
|
October 23, 1996 |
BALARPUR INDUSTRIES LIMITED Vs. STATE OF GUJARAT
|
November 22, 1996 |
BALBIR CHAND Vs. FOOD CORPORATION OF INDIA LIMITED
|
December 16, 1996 |
BALBIR SINGH Vs. STATE
|
September 26, 1996 |
BALBIR SINGH NEGI Vs. UNION OF INDIA
|
March 25, 1996 |
BALDEV SINGH Vs. PUNJAB NATIONAL BANK
|
February 19, 1996 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
August 7, 1996 |
BALDEV SINGH MANN Vs. GURCHARAN SINGH MLA
|
February 5, 1996 |
BALIRAM ATMARAM KELAPURE Vs. INDIRABAI
|
April 18, 1996 |
BALIRAM PRASAD Vs. UNION OF INDIA
|
December 17, 1996 |
BALJIT SINGH Vs. STATE OF HARYANA
|
December 9, 1996 |
BALLARPUR INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS
|
October 10, 1996 |
BALLU Vs. STATE OF HARYANA
|
October 10, 1996 |
BALMOKAND KHATRI EDUCATIONAL AND INDUSTRIAL TRUST AMRITSAR Vs. STATE OF PUNJAB
|
February 14, 1996 |
BALRAM Vs. ILAM SINGH
|
August 23, 1996 |
BALRAM PRASAD AGRAWAL Vs. STATE OF BIHAR
|
December 10, 1996 |
BANDLAMUDDI ATCHUTA RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
September 26, 1996 |
BANI POLYMERS Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
November 22, 1996 |
BANI SINGH Vs. STATE OF UTTAR PRADESH
|
July 9, 1996 |
BANK OF BARODA Vs. RAJENDER PAL SONI
|
February 19, 1996 |
BANK OF BARODA Vs. R M PATWA
|
January 12, 1996 |
BANK OF INDIA Vs. BANK OF INDIA OFFICERS ASSOCIATION
|
February 20, 1996 |
BANSILAL FARMS Vs. UMARANI BOSE
|
November 22, 1996 |
BASANT KUMAR Vs. UNION OF INDIA
|
September 12, 1996 |
BASANT LAL Vs. STATE OF UTTAR PRADESH
|
January 18, 1996 |
BASAVA Vs. SPL LAND ACQUISITION OFFICER
|
March 15, 1996 |
BASHIR AHMED Vs. STATE OF PUNJAB
|
March 22, 1996 |
BASHIR MUSA PATEL Vs. SATYAWAN GANPAT JAWKAR
|
December 2, 1996 |
BEHARI PRASAD Vs. STATE OF BIHAR
|
January 9, 1996 |
BEHARILAL Vs. BHURI DEVI
|
December 5, 1996 |
BENGAL WATERPROOF LIMITED Vs. BOMBAY WATERPROOF MANUFACTURING COMPANY
|
November 18, 1996 |
BENI MADHAV SINGH Vs. RAM NARESH
|
February 28, 1996 |
BENI PRASAD Vs. NARBADA PRASAD
|
November 28, 1996 |
BENOY MAZUMDAR Vs. COLLECTOR OF CACHAR
|
September 3, 1996 |
BETAL SINGH Vs. STATE OF MADHYA PRADESH
|
March 19, 1996 |
BETAL SINGH Vs. STATE OF MADHYA PRADESH
|
April 15, 1996 |
BHAGIRATH Vs. STATE OF HARYANA
|
November 11, 1996 |
BHAGIRATH Vs. STATE OF HARYANA
|
October 30, 1996 |
BHAGUBHAI MANILAL Vs. STATE OF GUJARAT
|
July 31, 1996 |
BHAGWAN DASS Vs. STATE OF HARYANA
|
January 16, 1996 |
BHAGWAN DASS SOOD Vs. STATE OF HIMACHAL PRADESH
|
October 25, 1996 |
BHAGWANT KISHORE SUD Vs. INCOME TAX APPELLATE TRIBUNAL CHANDIGARH
|
February 6, 1996 |
BHAIYA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
July 9, 1996 |
BHARAT BUILDER PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS COOPERATIVE HOUSING SOCIETY LIMITED
|
April 4, 1996 |
BHARAT COKING COAL LIMITED Vs. BABULAL
|
August 5, 1996 |
BHARAT COKING COAL LIMITED Vs. MADANLAL AGRAWAL
|
November 20, 1996 |
BHARAT FORGE COMPANY LIMITED Vs. A B ZODGE
|
February 20, 1996 |
BHARAT HEAVY ELECTRICIAL LIMITED Vs. UNION OF INDIA
|
April 18, 1996 |
BHARATHAN Vs. K SUDHAKARAN
|
February 6, 1996 |
BHARATHI KNITTING COMPANY Vs. DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LIMITED
|
May 9, 1996 |
BHARATHI KNITTING COMPANY Vs. D.H.L. WORLDWIDE EXPRESS COURIER DIVISION OF AIR FREIGHT LTD.
|
July 9, 1996 |
BHARMAPPA NEMANNA KAWALE Vs. DHONDI BHIMA PATIL
|
March 25, 1996 |
BHARTU Vs. STATE OF HARYANA
|
October 24, 1996 |
BHATORI Vs. RAM PIARI
|
July 30, 1996 |
BHAWANA NARULA MS Vs. MANJU CHAUDHRY MS
|
January 23, 1996 |
BHIM SINGH PRESIDENT JANDK PANTHERS PARTY Vs. ELECTION COMMISSIONER OF INDIA
|
April 4, 1996 |
BHOGENDRAJHA Vs. MANOJ KUMAR JHA
|
April 23, 1996 |
BHOLA NATH MUKHERJEE W B STATE ELECTRICITY BOARD Vs. GOVERNMENT OF W B:BHOLA NATH MUKHERJEE
|
November 22, 1996 |
BHOOMIREDDY CHENNA REDDY Vs. BHOOSPALLI PEDDA VERRAPPA
|
November 28, 1996 |
BHUDEB CHANDER KARMAKAR Vs. STATE OF WEST BENGAL
|
July 30, 1996 |
BHUPINDER SINGH Vs. STATE OF HARYANA
|
December 4, 1996 |
BIBEKANANDA BHOWAL Vs. SATINDRA MOHAN DEB
|
April 16, 1996 |
BIBHUTI BHUSHAN CHAUDHARY Vs. UNION OF INDIA
|
February 23, 1996 |
BIBI SAYEEDA Vs. STATE OF BIHAR
|
April 25, 1996 |
BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR
|
November 22, 1996 |
BIHAR PUBLIC SERVICE COMMISSION PRABHAT KUMAR ASSOCIATION OF SELECTED CANDIDATES OF 38TH COMBINED COMPETITIVE EXAMINATION Vs. MANOJ KUMAR PANDEY:STATE OF BIHAR:BIHAR PUBLIC SERVICE COMMISSION
|
October 31, 1996 |
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. RAMSUBARAN DAS
|
February 29, 1996 |
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR 440 VOLT VIDYUT UPBHOKTA SANGH
|
February 7, 1996 |
BIHAR STATE ELECTRICITY BOARD Vs. ALLIED REFRACTORIES PRIVATE LIMITED
|
January 25, 1996 |
BIHAR STATE ELECTRICITY BOARD Vs. BUOY MINING COMPANY LIMITED
|
July 15, 1996 |
BIHAR STATE ELECTRICITY BOARD Vs. PARMESHWAR KUMAR AGARWALA
|
May 27, 1996 |
BIHAR STATE ELECTRICITY BOARD Vs. AKHIL KRISHNA MITRA
|
November 18, 1996 |
BIHAR STATE ELECTRICITY BOARD Vs. HOTEL SATKAR PRIVATE LIMITED
|
September 24, 1996 |
BIHAR STATE FOOD SUPPLIES CORPORATION LIMITED Vs. GODREJ SOAPS PRIVATE LIMITED
|
December 2, 1996 |
BIJAYA KUMAR AGARWALA JAGDISHPRASADAGARWAL Vs. STATE OF ORISSA
|
August 1, 1996 |
BIKRAM SINGH OTHERS Vs. LAND ACQUISITION COLLECTOR
|
September 12, 1996 |
BILASSARKAR Vs. UNION OF INDIA
|
October 30, 1996 |
BIMLESH Vs. H P R T C
|
January 18, 1996 |
BINAY KUMAR SINGH MIRTUNJAY SHARMA RAJDEO SHARMA MADAN MOHAN SHARMA KRISHAN KUMAR SHARMA BULAK SHARMA SURENDRA PRASAD SINGH ALIAS GODIL SHARMA Vs. STATE OF BIHAR
|
October 31, 1996 |
BIPIN SHANTILAL PANCHAL Vs. STATE OF GUJARAT
|
January 8, 1996 |
BISHAN SINGH Vs. STATE OF PUNJAB
|
August 30, 1996 |
BISWA RANJAN SAHOO Vs. SUSHANTA KUMAR DINDA
|
May 8, 1996 |
BISWAJIT PATI Vs. SURAMI PATI
|
September 25, 1996 |
BITTU SEHGAL Vs. UNION OF INDIA
|
October 31, 1996 |
BOARD OF SECONDARY EDUCATION AND TEACHERS TRAINING Vs. JT DIRECTOR OF PUBLIC INSTRUCTIONS SAGAR
|
November 22, 1996 |
BOBBY ART INTERNATIONAL Vs. OM PAL SINGH HOON
|
May 1, 1996 |
BODDULAKRISHNAIAH Vs. STATE ELECTION COMMISSIONER A P
|
March 20, 1996 |
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. MUNICIPAL CORPN OF PUNE
|
February 7, 1996 |
BOMBAY FIBRE INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
January 5, 1996 |
BOOTA SINGH Vs. SHER SINGH
|
March 13, 1996 |
BOOTA SINGH Vs. STATE OF PUNJAB
|
December 12, 1996 |
BRIG SAWAI BHAWANI SINGH Vs. INDIAN HOTELS COMPANY LIMITED
|
November 18, 1996 |
BRIJ MOHAN DAS LAXMAN DAS Vs. COMMISSIONER OF INCOME TAX AMRITSAR
|
December 10, 1996 |
BRIJ MOHAN SURI Vs. DISTRICT JUDGE KANPUR
|
January 23, 1996 |
BRIJ PAL Vs. STATE DELHI ADMINISTRATION
|
February 1, 1996 |
BRIJKISHORESHARMA Vs. RAM SINGH AND SONS
|
October 1, 1996 |
BRIJVASILAL Vs. ABDUL HAJI
|
October 30, 1996 |
BRITANNIA BISCUIT COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
September 19, 1996 |
BRITISH INDIAN CORPORATION LIMITED Vs. RASHTRACO FREIGHT CARRIERS
|
May 7, 1996 |
BRITISH MACHINERY SUPPLIES CO Vs. UNION OF INDIA
|
August 6, 1996 |
BUDDHI KOTA SUBBARAO Vs. K PARASARAN
|
August 13, 1996 |
BUFFALO TRADERS WELFARE ASSOCIATION Vs. MANEKA GANDHI
|
November 30, 1996 |
C CHENGA REDDY Vs. STATE OF ANDHRA PRADESH
|
July 12, 1996 |
C K LOKESH Vs. P E PANDURANGA NAIDU
|
September 20, 1996 |
C KASTURI Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
January 31, 1996 |
C MASILAMANI MUDALIAR Vs. IDOL OF SRI SWAMINATHASWAMI SWAMINATHASWAMI THIRUKOIL
|
January 30, 1996 |
C P AGRAWAL Vs. P O LABOUR COURT
|
October 29, 1996 |
C PADMA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF T N
|
November 22, 1996 |
C S COMPANY Vs. KERALA STATE ELECTRICITY BOARD
|
October 29, 1996 |
C S VENKATASUBRAMANIAN Vs. STATE BANK OF INDIA
|
November 21, 1996 |
C SUBRAHMANYAM Vs. K RAMANJANEYULLU
|
March 13, 1996 |
C T LIMITED Vs. COMMERCIAL TAX OFFICER
|
October 29, 1996 |
C V RAJA RAO Vs. MIRZA BASHEER BAIG AND OHTERS
|
April 30, 1996 |
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. N M BANKA
|
November 21, 1996 |
CALCUTTA IRON MERCHANTS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 23, 1996 |
CALCUTTA STATE TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX W B
|
February 29, 1996 |
CANARA BANK Vs. OFFICIAL ASSIGNEE MADRAS
|
December 17, 1996 |
CANTONMENT BOARD Vs. MOHANLAL
|
January 2, 1996 |
CANTONMENT BOARD MATHURA Vs. KRISHNA BRICKS AND LIME FACTORY
|
September 12, 1996 |
CEAKAY RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
|
November 7, 1996 |
CENTRAL BANK OF INDIA Vs. RAVINDRA
|
May 7, 1996 |
CENTRAL BANK OF INDIA Vs. S SATYAM
|
July 31, 1996 |
CENTRAL BUREAU OF INVESTIGATION Vs. NAZIR AHMED SHEIKH
|
January 5, 1996 |
CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRASWAMY
|
November 7, 1996 |
CENTRAL BUREAU OF INVESTIGATION Vs. RAJESH GANDHI
|
October 7, 1996 |
CENTRAL BUREAU OF INVESTIGATION ARVIND SINGH MEWAR Vs. STATE OF RAJASTHAN
|
July 8, 1996 |
CENTRAL BUREAU OF INVESTIGATION SPE SIU X NEW DELHI Vs. DUNCANS AGRO INDUSTRIES LTD
|
July 9, 1996 |
CENTRAL COAL FIELDS LIMITED Vs. UNION OF INDIA
|
November 7, 1996 |
CENTRAL WELFARE BOARD Vs. ANJALI BEPARI MS
|
August 2, 1996 |
CHAIRMAN AND MANAGING DIRECTOR ANDHRA BANK Vs. RAMOORAMESH
|
January 8, 1996 |
CHAIRMAN AND MANAGING DIRECTOR PUNJAB NATIONAL BANK Vs. RAJENDRA NATH CHAWLA
|
January 31, 1996 |
CHAIRMAN COAL INDIA LIMITED Vs. MADAN PRASAD SINHA
|
October 1, 1996 |
CHAIRMAN GOVERNING COUNCIL ANJUMAN ARTS COMMERCE AND SCIENCE Vs. SAYYED MOHAMMAD SHAFI
|
January 8, 1996 |
CHAMAN SINGH Vs. DELHI ADMINISTRATION
|
January 24, 1996 |
CHANCHAL MANOHAR SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA
|
September 30, 1996 |
CHAND KASERA Vs. STATE OF BIHAR
|
February 28, 1996 |
CHANDER CHINAR BADAAKHARA UDASIN SOCIETY Vs. STATE OF JAMMU AND KASHMIR
|
September 11, 1996 |
CHANDIGARH ADMINISTRATION Vs. SUMESH KUMAR
|
October 24, 1996 |
CHANDIGARH ADMINISTRATION Vs. JOHNSON PAINTS AND VARNISH CO
|
March 22, 1996 |
CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH Vs. AJAY MANCHANDA
|
March 26, 1996 |
CHANDRAGAUDA RAMGONDA PATIL Vs. STATE OF MAHARASHTRA
|
September 2, 1996 |
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 7, 1996 |
CHANDRESHWAR AR PRASAD SINHA Vs. STATE OF BIHAR
|
April 18, 1996 |
CHARAN SINGH Vs. STATE OF PUNJAB
|
November 27, 1996 |
CHATRE WIDOW OF NAND RAM Vs. SAHAYAK SANCHALAK CHAKBANDI MEERUT
|
December 11, 1996 |
CHATTAR SINGH Vs. STATE OF RAJASTHAN
|
September 24, 1996 |
CHEEMA ENGINEERING SERVICES Vs. RAJAN SINGH
|
November 1, 1996 |
CHEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MARITIME BOARD Vs. HAJI DAUD HAJI HARUN ABU
|
November 20, 1996 |
CHERAN TRANSPORT CORPORATION LIMITED COIMBATORE Vs. REGIONAL TRANSPORT AUTHORITY COIMBATORE
|
January 19, 1996 |
CHHANNO Vs. STATE OF HARYANA
|
April 24, 1996 |
CHHOTU Vs. STATE OF HARYANA
|
August 20, 1996 |
CHIEF COMMISSIONER OF INCOME TAX ADMINISTRATION BANGALORE Vs. V K GURURAJ
|
January 22, 1996 |
CHIEF COMMISSIONER UNION TERRITORY CHANDIGARH Vs. JANGI LAL JAIN
|
October 8, 1996 |
CHIEF ENGINEER Vs. K RAMAN
|
August 8, 1996 |
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BEED Vs. SYED YASIN
|
April 24, 1996 |
CHIEF GENERAL MANAGER JAGANNATH AREA Vs. STATE OF ORISSA
|
September 20, 1996 |
CHIEF GENERAL MANAGER TELECOM KERALA CIRCLE TRIVANDRUM Vs. G RENUKA
|
December 2, 1996 |
CHIEF SUPERINTENDENT GOVERNMENT LIVESTOCK FARM HISSAR Vs. RAMESH KUMAR
|
March 19, 1996 |
CHIKKATAYAMMA Vs. R BALAKRISHNAPPA
|
July 23, 1996 |
CHINNAMMAL Vs. STATE OF TAMIL NADU
|
November 20, 1996 |
CHINT RAM RAM CH Vs. STATE OF PUNJAB:STATE OF PUNJAB:STATE OF PUNJAB:STATE OF PUNJAB
|
February 8, 1996 |
CHINTAMAN Vs. STATE OF MAHARASHTRA
|
August 7, 1996 |
CHIRANJILAL Vs. AJAY KUMAR SOOD
|
November 26, 1996 |
CHITTARANJAN SHARMA Vs. STATE OF HIMACHAL PRADESH
|
September 19, 1996 |
CHOLAMANDLAM INVESTMENTS AND FINANCE CO PRIVATE LIMITED RADHIKA SYNTHETICS Vs. RADHIKA SYNTHETICS:CHOLAMANDLAM INVESTMENTS AND FINANCE CO PRIVATE LIMITED
|
January 16, 1996 |
CHOUDHARY GOUTAM KUMAR SARAN Vs. DIRECTOR OF SPORTS AND YOUTH SERVICES ORISSA
|
September 6, 1996 |
CHOWDEGOWDA ALIAS DORJI [DEAD] Vs. C NAGARAJU
|
August 5, 1996 |
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. TELUGU CHURCH COUNCIL
|
January 10, 1996 |
CITY OF NAGPUR CORPORATION Vs. KHEMCHAND KHUSHALDAS AND SONS
|
August 12, 1996 |
COLLECTOR OF CENTRAL EXCISE Vs. INDIA WATERPROOFING AND DYEING WORKS
|
September 18, 1996 |
COLLECTOR OF CENTRAL EXCISE Vs. HICO PRODUCTS PRIVATE LIMITED
|
October 3, 1996 |
COLLECTOR OF CENTRAL EXCISE Vs. LEATHERITE INDUSTRIES LIMITED
|
October 10, 1996 |
COLLECTOR OF CENTRAL EXCISE Vs. RANE BRAKE LININGS LTD
|
August 1, 1996 |
COLLECTOR OF CENTRAL EXCISE Vs. NATIONAL CHEMICALS INDUSTRIES LIMITED
|
March 22, 1996 |
COLLECTOR OF CENTRAL EXCISE Vs. R M D C PRESS PRIVATE LIMITED
|
March 21, 1996 |
COLLECTOR OF CENTRAL EXCISE ALLAHABAD Vs. RATTAN MICRO NUTRIENT PRIVATE LIMITED
|
September 20, 1996 |
COLLECTOR OF CENTRAL EXCISE BARODA Vs. GAEKWAR MILLS LIMITED
|
October 11, 1996 |
COLLECTOR OF CENTRAL EXCISE BARODA Vs. VIPUL SHIPYARD
|
October 29, 1996 |
COLLECTOR OF CENTRAL EXCISE BARODA Vs. WOOD POLYMER LIMITED
|
December 18, 1996 |
COLLECTOR OF CENTRAL EXCISE BARODA Vs. INDIAN PETROCHEMICALS
|
December 11, 1996 |
COLLECTOR OF CENTRAL EXCISE BARODA Vs. M M KHAMBHATWALA
|
May 9, 1996 |
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. KORES INDIA LTD
|
December 10, 1996 |
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. JAYANT DALAL PRIVATE LIMITED
|
October 29, 1996 |
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. PAPER PRINT AND PRODUCTS CO
|
October 24, 1996 |
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. DICO CARBON AND RIBBON MFG CO
|
October 24, 1996 |
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. PRADYUMNA STEEL LIMITED
|
January 19, 1996 |
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. VAZIR SULTAN TOBACCO COMPANY LTD
|
February 28, 1996 |
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. HYDERABAD RACE CLUB MALAKPET HYDERABAD
|
November 19, 1996 |
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. BANSWARA SYNTEX LIMITED
|
November 26, 1996 |
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. U P LAMINATION
|
December 2, 1996 |
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. BHIWANI TEXTILE MILLS
|
October 3, 1996 |
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. LOUIS SHOPPE
|
March 12, 1996 |
COLLECTOR OF CENTRAL EXCISE PUNE Vs. TIGRANIA METAL AND STEEL INDUSTRIES
|
October 3, 1996 |
COLLECTOR OF CENTRAL EXCISE PUNE Vs. MAHARASHTRA SCOOTERS LIMITED
|
October 3, 1996 |
COLLECTOR OF CENTRAL EXCISE PUNE Vs. MAHARASHTRA SCOOTERS LIMITED
|
October 10, 1996 |
COLLECTOR OF CENTRAL EXCISE, KANPUR Vs. U.P. LAMINATION
|
December 11, 1996 |
COLLECTOR OF CUSTOMS Vs. SHRISHMAFINE CHEMICALS AND PHARMACEUTICALS KARNATAKA LIMITED
|
December 17, 1996 |
COLLECTOR OF CUSTOMS Vs. NEW TRADE LINKS
|
October 9, 1996 |
COLLECTOR OF CUSTOMS Vs. AGGARWAL COMMERCIAL CORPORATION
|
September 19, 1996 |
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. LEKHRAJ JESSUMAL AND SONS
|
February 7, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. SHIBANI ENGINEERING SYSTEMS BOMBAY
|
August 6, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. J K SYNTHETICS LIMITED
|
September 24, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. CHAGANLAL AND SONS
|
October 3, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. J K SYNTHETICS AND LIMITED
|
September 26, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. AUTOMATIC ELECTRIC LTD
|
September 26, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. SUPER FASTENERS MARWANA HARYANA
|
October 10, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. RAKESH PRESS NEW DELHI
|
October 10, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. KIRLOSKAR CUMMINS LIMITED
|
November 28, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. KIRLOSKAR CUMMINS LIMITED
|
November 25, 1996 |
COLLECTOR OF CUSTOMS BOMBAY Vs. EAST PUNJAB TRADERS
|
November 6, 1996 |
COLLECTOR OF CUSTOMS CALCUTTA TIN PLATE CO OF INDIA LIMITED Vs. TIN PLATE CO OF INDIA LTD
|
October 3, 1996 |
COLLECTOR OF CUSTOMS MADRAS Vs. LOTUS INKS
|
September 26, 1996 |
COLLECTOR OF CUSTOMS PREVENTIVE AHMEDABAD Vs. ESSAR GUJARAT LTD
|
November 19, 1996 |
COLLECTOR, AGRARIAN & ANR. ETC. Vs. GURDEV SINGH ETC. ETC.
|
August 1, 1996 |
COMMANDER HEAD QUARTER CALCUTTA Vs. CAPT BIPLABENDRA CHANDA
|
November 5, 1996 |
COMMERCIAL TAX OFFICER Vs. BISWANATH JHUNJHUNWALLA
|
August 28, 1996 |
COMMERCIAL TAX OFFICER Vs. EMKAY INVESTMENTS PRIVATE LIMITED
|
February 23, 1996 |
COMMERCIAL TAXES OFFICER CIRCLED JAIPUR Vs. RAJASTHAN ELECTRICITY BOARD JAIPUR
|
August 22, 1996 |
COMMISSIONER CORPORATION OF MADRAS Vs. MADRAS CORPORATION TEACHERS MANDRAM
|
November 8, 1996 |
COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD Vs. G SETHUMADHAVA RAO
|
January 17, 1996 |
COMMISSIONER OF GIFT TAX Vs. D C SHAH
|
September 25, 1996 |
COMMISSIONER OF INCOME TAX Vs. N RAMANATHA REDDIAR HUF
|
September 26, 1996 |
COMMISSIONER OF INCOME TAX Vs. MANOHARLAL GUPTA AND COMPANY
|
January 5, 1996 |
COMMISSIONER OF INCOME TAX Vs. ALL INDIA TEA AND TRADING COMPANY LIMITED
|
March 1, 1996 |
COMMISSIONER OF INCOME TAX Vs. BHARTI DEVI SARABHAI
|
February 8, 1996 |
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI D TRUST
|
March 21, 1996 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT CO
|
April 3, 1996 |
COMMISSIONER OF INCOME TAX A P Vs. SATYANARAYANA SAW MILLS
|
March 18, 1996 |
COMMISSIONER OF INCOME TAX A P Vs. B POSETTY AND CO
|
January 8, 1996 |
COMMISSIONER OF INCOME TAX A P Vs. B POSETTY AND CO
|
November 5, 1996 |
COMMISSIONER OF INCOME TAX AMRITSAR Vs. SHIV PRAKASH JANAK RAJ AND CO PRIVATE LIMITED
|
September 30, 1996 |
COMMISSIONER OF INCOME TAX BANGALORE Vs. R SHARADAMMA
|
April 3, 1996 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. ALLIED CHEMICALS CORPORATION
|
February 6, 1996 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAFATLAL GANGABHAI AND CO PRIVATE LIMITED
|
March 12, 1996 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED
|
February 29, 1996 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. T P KUMARAN
|
August 16, 1996 |
COMMISSIONER OF INCOME TAX CALCUTTA Vs. KARAM CHAND THAPAR
|
August 14, 1996 |
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PAHARPUR COOLING TOWERS PRIVATE LIMITED
|
March 11, 1996 |
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PARK HOTEL P LTD
|
January 5, 1996 |
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. MAGANLAL CHHAGANLAL PRIVATE LIMITED
|
November 28, 1996 |
COMMISSIONER OF INCOME TAX CENTRAL I BOMBAY Vs. EMPIRE ESTATE BOMBAY
|
January 29, 1996 |
COMMISSIONER OF INCOME TAX CENTRAL II CALCUTTA Vs. DUNCAN BROTHERS AND CO LTD
|
February 13, 1996 |
COMMISSIONER OF INCOME TAX CENTRAL IX BOMBAY Vs. APAR LIMITED
|
February 20, 1996 |
COMMISSIONER OF INCOME TAX COIMBATORE Vs. AYYANARAPPAN AND CO SALEM
|
January 23, 1996 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. JYOTI LIMITED
|
February 15, 1996 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. BHAVNAGAR SALT AND INDUSTRIAL WORKS PRIVATE LIMITED
|
February 14, 1996 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. DRANAND SARABHAI AND EXECUTORS AND TRUSTEES OF ESTATE OF DR VIKRAM SARABHAI
|
February 7, 1996 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. UDAYAN CHINUBHAI
|
August 20, 1996 |
COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT I AHMEDABAD Vs. SAKARLAL BALABHAI AND CO LTD:NAND KISHORE SAKARLAL BALABHAI:NAVNITLAL SAKARLAL HUF
|
September 26, 1996 |
COMMISSIONER OF INCOME TAX GUJARAT I AHMEDABAD Vs. ARBUDA MILLS LTD
|
January 23, 1996 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. G PARTHASARATHY NAIDU
|
March 26, 1996 |
COMMISSIONER OF INCOME TAX KARNATAKA CENTRAL BANGALORE Vs. CHOWGULE AND COMPANY LIMITED
|
January 11, 1996 |
COMMISSIONER OF INCOME TAX KERALA Vs. KILKOTAGIRI TEA AND COFFEE ESTATE COMPANY LIMITED
|
February 13, 1996 |
COMMISSIONER OF INCOME TAX KOHLAPUR Vs. JAYKUMAR B PATIL
|
December 13, 1996 |
COMMISSIONER OF INCOME TAX LUCKNOW Vs. NARANG DAIRY PRODUCTS LUCKNOW
|
February 28, 1996 |
COMMISSIONER OF INCOME TAX MADRAS Vs. THANTI TRUST MADRAS
|
March 14, 1996 |
COMMISSIONER OF INCOME TAX MADRAS Vs. GEMINI PICTURES CIRCUIT PRIVATE LIMITED
|
March 27, 1996 |
COMMISSIONER OF INCOME TAX MADRAS Vs. LAKSHMI VILAS BANK LTD
|
May 8, 1996 |
COMMISSIONER OF INCOME TAX MADURAI Vs. T V SUNDARAM IYENGAR AND SONS LIMITED
|
September 11, 1996 |
COMMISSIONER OF INCOME TAX ORISSA Vs. B N AGARWAL AND COMPANY
|
July 12, 1996 |
COMMISSIONER OF INCOME TAX ORISSA Vs. KALINGA TUBES LIMITED
|
January 8, 1996 |
COMMISSIONER OF INCOME TAX SHILLONG Vs. JAI PRAKASH SINGH
|
March 13, 1996 |
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. CITY MILLS DISTRIBUTORS PRIVATE LIMITED
|
February 5, 1996 |
COMMISSIONER OF POLICE BOMBAY Vs. BHAGWAN V LAHANE
|
November 26, 1996 |
COMMISSIONER OF POLICE DELHI Vs. REGISTRAR DELHI HIGH COURT NEW DELHI
|
October 11, 1996 |
COMMISSIONER OF SALES TAX Vs. RAMKRISHAN KULWANTRAO
|
November 27, 1996 |
COMMISSIONER OF SALES TAX Vs. DEWAN RUBBER INDUSTRIES
|
August 1, 1996 |
COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 31, 1996 |
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF SAHEBZADAS OF SARAF E KHAS TRUST HYDERABAD
|
December 10, 1996 |
COMMISSIONER OF WEALTH TAX Vs. AZIZUNNISA BEGUM
|
December 11, 1996 |
COMMISSIONER OF WEALTH TAX LUCKNOW Vs. RAJA VISHWANATH PRATAP SINGH
|
April 3, 1996 |
COMMISSIONER OF WEALTH TAX TAMIL NADU MADRAS Vs. T S SUNDARAM MADRAS
|
January 23, 1996 |
COMMISSIONER SALES TAX U P Vs. SHIV DORI NIWAR INDUSTRIES
|
November 18, 1996 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. GIRJA SHANKER AWANISH KUMAR
|
September 9, 1996 |
COMMITTEE FOR THE PROTECTION OF DEMOCRATIC RIGHTS Vs. CHIEF MINISTER OF THE STATE OF MAHARASHTRA
|
November 20, 1996 |
COMMITTEE OF MANAGEMENT VASANTA COLLEGE FOR WOMEN Vs. TRIBHUWAN NATH TRIPATHI
|
November 21, 1996 |
COMMON CAUSE Vs. UNION OF INDIA
|
January 4, 1996 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
April 4, 1996 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
November 4, 1996 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
September 25, 1996 |
COMMON CAUSE" A REGISTERED SOCIETY Vs. UNION OF INDIA
|
May 1, 1996 |
COMMON CAUSE" A REGISTERED SOCIETY DIRECTOR Vs. UNION OF INDIA
|
November 28, 1996 |
COMORIN MATCH INDUSTRIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
April 16, 1996 |
COOCH BEHAR CONTRACTORS ASSOCIATION M BANERJEE AND CO NEPAL CHANDRA BANERJEE Vs. STATE OF WEST BENGAL
|
September 11, 1996 |
COSTAO FERNANDES Vs. STATE AT THE INSTANCE OF DEPUTY SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION BOMBAY
|
February 20, 1996 |
COX AND KINGS LIMITED Vs. CHANDER MALHOTRA
|
December 12, 1996 |
CYCLE CORPORATION OF INDIA LIMITED Vs. T I RALEIGH INDUSTRIES PRIVATE LIMITED
|
May 10, 1996 |
D C M LIMITED Vs. UNION OF INDIA
|
August 13, 1996 |
D C SAXENA Vs. HONBLE THE CHIEF JUSTICE OF INDIA
|
July 19, 1996 |
D K BASU ASHOK K JOHRI Vs. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH
|
December 18, 1996 |
D K CHHANGANI Vs. NITYA RANJAN MUKHERJEE
|
September 17, 1996 |
D M SHENDE Vs. STATE OF MAHARASHTRA
|
October 31, 1996 |
D P F TEXTILES LIMITED Vs. UNION OF INDIA
|
September 12, 1996 |
D RADHAKRISHNAN Vs. UNION OF INDIA
|
September 2, 1996 |
D S CHOHAN Vs. STATE BANK OF PATIALA
|
April 26, 1996 |
D S THIMMAPPA Vs. SIDDARAMAKKA
|
March 29, 1996 |
DADAR AVANTI COOPERATIVE HOUSING SOCIETY LIMITED BOMBAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 9, 1996 |
DAGANI RAMADAS Vs. P DAVEED
|
December 13, 1996 |
DALMIA CEMENT BHARAT LIMITED SURESH KUMAR Vs. UNION OF INDIA
|
April 25, 1996 |
DANDA RAJESHWARI Vs. BODAVULA HANUMAYAMMA
|
July 30, 1996 |
DAROTHI CLARE PARREIRA Vs. STATE OF MAHARASHTRA
|
July 25, 1996 |
DARSHAN SINGH DARSHAN SINGH Vs. STATE OF HARYANA
|
August 30, 1996 |
DATTATRAYA Vs. STATE OF MAHARASHTRA
|
August 22, 1996 |
DATTATRAYA GANESH KULKARNI Vs. APPA TUKARAM MUDE
|
February 20, 1996 |
DAULAT RAM Vs. SAROOP RAM
|
May 10, 1996 |
DECORATIVE LAMINATES INDIA PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
July 31, 1996 |
DELEEP SINGH Vs. STATE OF UTTAR PRADESH
|
November 19, 1996 |
DELHI ADMINISTRATION Vs. SUSHIL KUMAR
|
October 4, 1996 |
DELHI ADMINISTRATION Vs. TRIBHUVAN NATH
|
April 11, 1996 |
DELHI AUTO AND GENERAL FINANCE PRIVATE LIMITED Vs. TAX RECOVERY OFFICER INCOME TAX
|
March 13, 1996 |
DELHI AUTOMOBILES PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX DELHI
|
August 6, 1996 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF RAJASTHAN
|
January 16, 1996 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
September 19, 1996 |
DELHI DEVELOPMENT AUTHORITY Vs. KANWAR KUMAR MEHTA
|
September 16, 1996 |
DELHI DEVELOPMENT AUTHORITY Vs. KOCHHAR CONSTRUCTION WORK
|
January 18, 1996 |
DELHI DEVELOPMENT AUTHORITY Vs. SHILPA COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
February 27, 1996 |
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED
|
May 6, 1996 |
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. COLLECTOR OF CUSTOMS
|
December 11, 1996 |
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES Vs. UNION OF INDIA
|
February 19, 1996 |
DELHI WATER SUPPLY AND SEWAGE DISPOSAL UNDERTAKING Vs. STATE OF HARYANA
|
February 29, 1996 |
DEOKALI Vs. NAND KISHORE
|
April 24, 1996 |
DEOKI NANDAN DAYMA Vs. STATE OF UTTAR PRADESH
|
November 1, 1996 |
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD YOUSUF MIYA
|
November 20, 1996 |
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATIONORPN Vs. N RAMULU
|
December 16, 1996 |
DEPUTY COLLECTOR MINICOY Vs. NAVADIGOTHI MOHAMMED
|
September 11, 1996 |
DEPUTY COMMISSIONER Vs. BOARD OF TRUSTEES OF THE VISAKHAPATNAM PORT TRUST
|
March 19, 1996 |
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. MOHAN JEWELLERY
|
August 1, 1996 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HINDUSTAN PETROMEUM CORPORATION
|
October 9, 1996 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. STATE OF KERALA
|
October 9, 1996 |
DEPUTY DIRECTOR MINERALS DALTONGUNJ CIRCLE Vs. MUSTAK ALI
|
January 2, 1996 |
DEPUTY INSPECTOR GENERAL OF POLICE Vs. G PANDIAN
|
January 18, 1996 |
DEU Vs. LAXMI NARAYAN
|
August 1, 1996 |
DEV RAJ DEAD Vs. HARBANS SINGH DEAD
|
February 19, 1996 |
DEVCHAND KALYAN TANDEL JAYANTILAL GOVINDJI GHOTDA Vs. STATE OF GUJARAT:SUPERINTENDENT OF CUSTOMS LEGAL
|
August 8, 1996 |
DEVENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
October 24, 1996 |
DEVILAL Vs. MOHANPRASAD
|
May 9, 1996 |
DEVINDAR SINGH SHERGIL Vs. STATE OF PUNJAB
|
December 13, 1996 |
DEVINDER Vs. STATE OF HARYANA
|
September 13, 1996 |
DEVTIDEVI DAULATRAM Vs. MOTI
|
August 13, 1996 |
DEWAN ENTERPRISES Vs. COMMISSIONER OF SALES TAX U P
|
April 24, 1996 |
DHANNA KANHIYALAL Vs. STATE OF MADHYA PRADESH
|
July 25, 1996 |
DHANNA RAM Vs. UNION OF INDIA
|
April 18, 1996 |
DHANNALAL Vs. D P VUAYVARGIYA
|
May 7, 1996 |
DHARAMBIR SINGH Vs. UNION OF INDIA
|
September 19, 1996 |
DHARAMVIR AMAR SINGH M L SARWAN Vs. AMAR SINGH:DHARAMVIR:AMAR SINGH
|
February 6, 1996 |
DHARANGADHRA CHEMICAL WORKS LIMITED Vs. UNION OF INDIA
|
February 7, 1996 |
DHARMA Vs. NIRMAL SINGH ALIAS BITTU
|
February 5, 1996 |
DHIRENDER SINGH Vs. STATE OF HARYANA
|
December 9, 1996 |
DILIP KUMAR DEKA Vs. STATE OF ASSAM
|
September 10, 1996 |
DILIP KUMAR TRIPATHY Vs. STATE OF ORISSA
|
September 10, 1996 |
DILWAN SINGH Vs. STATE OF HARYANA
|
March 25, 1996 |
DIPIKA DEVI Vs. BHABA KANTA HAZARIKA
|
February 16, 1996 |
DIRECTOR AIIMS Vs. NIKHIL TANDON
|
February 20, 1996 |
DIRECTOR BCG VACCINE LABORATORY MADRAS Vs. S PANDIAN
|
April 24, 1996 |
DIRECTOR DOORDARSHAN KENDRA TRIVANDRUM Vs. S KUTTAN PILLAI
|
March 14, 1996 |
DIRECTOR GENERAL ESI Vs. T ABDUL RAZAK
|
July 8, 1996 |
DIRECTOR GENERAL OF POLICE Vs. MRITYUNJOY SARKAR
|
March 18, 1996 |
DIRECTOR GENERAL OF POSTS Vs. B RAVINDRAN
|
November 8, 1996 |
DIRECTOR MINISTRY OF COAL Vs. BIMLENDU KUMAR
|
October 28, 1996 |
DIRECTOR OF ENFORCEMENT Vs. M C T M CORPORATION PRIVATE LIMITED
|
January 9, 1996 |
DIRECTORATE GENERAL DOORDARSHAN HOUSE UNION OF INDIA Vs. LALIT VIKRAM:DILIP CHANDRA GOSWAMI:RANJANA PARASHAR
|
February 29, 1996 |
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER Vs. NIKUNJA BIHARI PATNAIK
|
April 15, 1996 |
DISTRICT TRANSPORT MANAGER ADMN O S R T C ORISSA Vs. DILIP KUMAR NAYAK
|
November 29, 1996 |
DIVAKAR NEELKANTHA HEGDE NARAYANA GOPAL KRISHNA HEGDE STATE OF KARNATAKA Vs. STATE OF KARNATAKA
|
August 7, 1996 |
DIVISIONAL FOREST OFFICER Vs. S NAGESWARAMMA
|
August 23, 1996 |
DIVISIONAL LEVEL COMMITTEE Vs. SAHU STONE CRUSHING INDUSTRIES
|
March 21, 1996 |
DIVYA DIP SINGH Vs. RAM BACHANMISHRA
|
October 24, 1996 |
DODSAL PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING OF THE MUNICIPAL CORPORATION OF DELHI
|
July 19, 1996 |
DODSAL PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING OF THE MUNICIPAL CORPORATION OF DELHI
|
February 14, 1996 |
DURGA PRASHAD Vs. NAVEENCHANDRA
|
March 11, 1996 |
DURGADAS Vs. COLLECTOR
|
August 7, 1996 |
DUTTA ASSOCIATES PRIVATE LIMITED Vs. INDO MERCHANTILES PRIVATE LIMITED
|
November 18, 1996 |
DWARIKESH SUGAR INDUSTRIES LTD. Vs. PREM HEAVY ENGINEERING WORKS (P) LTD.
|
May 7, 1996 |
E RAMAKRISHNAN Vs. STATE OF KERALA
|
September 4, 1996 |
E S PATANWALA INDUSTRIAL ESTATE Vs. COLLECTOR OF CENTRAL EXCISE
|
November 5, 1996 |
EAST INDIA HOTELS LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
November 8, 1996 |
ELECTION COMMISSION OF INDIA Vs. SUBRAMANIAM SWAMY
|
April 23, 1996 |
ELECTRONICS TRADE AND TECHNOLOGY DEVELOPMENT CORPORATION LIMITED SECUNDERABAD Vs. INDIAN TECHNOLOGISTS AND ENGINEERS ELECTRONICS PRIVATE LIMITED
|
January 22, 1996 |
ELPRO INTERNATIONAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
|
May 2, 1996 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BALAJI WEAVING MILLS
|
January 17, 1996 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. F FIBRE BANGALORE PRIVATE LIMITED
|
November 7, 1996 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF RESERVE BANK OF INDIA Vs. WORKMEN
|
February 28, 1996 |
ESCORTS FARMS RAMGARH LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
September 26, 1996 |
ESCORTS LIMITED Vs. PRESIDING OFFICER ANOTHER
|
December 4, 1996 |
ESTER INDUSTRIES LIMITED Vs. U P STATE ELECTRICITY BOARD
|
September 17, 1996 |
EVEREST COPIERS Vs. STATE OF TAMIL NADU
|
July 25, 1996 |
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P Vs. K B N VISWESHWARA RAO
|
August 22, 1996 |
EXECUTIVE DIRECTOR TIRUMALA TIRUPATI DEVASTHANAM Vs. D NAGULU NAIDU
|
November 7, 1996 |
EXECUTIVE ENGINEER M S E B Vs. PANDURANG GANPATI SHENVI
|
October 29, 1996 |
EXECUTIVE OFFICER EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAM EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAM EXECUTIVE OFFICER EXECUTIVE OFFICER Vs. E TIRUPALU:C R SIVA REDDY:R SATYANARAYANA SWAMY:M JAYAPRAKASH:T VENKATESWARLU:C VANI
|
March 26, 1996 |
F B TARAPORAWALA Vs. BAYER INDIA LIMITED
|
September 9, 1996 |
FAG PRECISION BEARINGS Vs. SALES TAX OFFICER 1
|
December 9, 1996 |
FAIR AIR ENGINEERS P LTD Vs. N K MODI
|
August 2, 1996 |
FAIR AIR ENGINEERS PRIVATE LIMITED Vs. N K MODI
|
August 20, 1996 |
FARIDABAD COMPLEX ADMINISTRATION Vs. YADU
|
December 11, 1996 |
FATIMA BEE FATIMA BEE Vs. MAHAMOOD SIDDIQUI:MOHD OMER SIDDIQUI
|
July 24, 1996 |
FAUJA SINGH Vs. JASPAL KAUR
|
April 22, 1996 |
FEDERATION OF CUSTOMS HOUSE AGENTS ASSOCIATION Vs. UNION OF INDIA
|
July 15, 1996 |
FENNER INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
October 10, 1996 |
FERTILIZER CORPORATION OF INDIA LIMITED Vs. SARAT CHANDRA RATH
|
August 23, 1996 |
FERTILIZER CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
February 19, 1996 |
FERTILIZER CORPORATION OF INDIA LIMITED Vs. RANGADHAR NAYAK
|
January 31, 1996 |
FERTILIZER CORPORATION OF INDIA LTD Vs. NAGAR MAHAPALIKA GORAKHPUR
|
April 24, 1996 |
FINANCIAL COMMISSIONER TAXATION PUNJAB Vs. HARBHAJAN SINGH
|
March 22, 1996 |
FINNER INDIA LTD Vs. COLLECTOR OF CUSTOMS MADRAS
|
October 3, 1996 |
FIRDOSH FATIMA SINCE DEAD Vs. FIRDOSH BEGUM DEAD
|
February 6, 1996 |
FOOD CORPORATION OF INDIA Vs. V P BHATIA
|
October 4, 1996 |
FOOD CORPORATION OF INDIA Vs. F C I DEPUTATIONIST ASSOCIATION
|
August 29, 1996 |
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
July 16, 1996 |
FREE INDIA DRY ACCUMULATORS LIMITED Vs. UNION OF INDIA
|
August 1, 1996 |
G B KASHIRSAGAR Vs. L A NARODE
|
September 25, 1996 |
G DEENDAYALAN AMBEDKAR Vs. UNION OF INDIA
|
November 29, 1996 |
G N KHAJURIA Vs. D D A
|
March 18, 1996 |
G NARAYAN RAO Vs. LAND ACQUISITION OFFICER
|
July 15, 1996 |
G RAMASWAMY ALIAS SURYAPRAKASA RAO Vs. LANKA SUBBARAO PATRUDU
|
February 9, 1996 |
G S I C KARMACHARI UNION Vs. GUJARAT SMALL INDUSTRIES CORPORATION
|
December 12, 1996 |
G S KAUSHIK RAKESH KUMAR GAUTAM Vs. UNION OF INDIA
|
April 12, 1996 |
G SUNDARESWARARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 26, 1996 |
G VISWANATHAN AZHAGU THIRUNAVUKKARASU Vs. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER
|
January 24, 1996 |
GAJANAN Vs. STATE OF MAHARASHTRA
|
November 20, 1996 |
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 9, 1996 |
GAJRAJ SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
September 12, 1996 |
GALAXY MERCANTILES LIMITED Vs. STATE OF HARYANA
|
November 29, 1996 |
GANAPATHI NATIONAL MIDDLE SCHOOL Vs. M DURAI KANNAN
|
August 7, 1996 |
GANAYYA Vs. RADHABAI
|
December 4, 1996 |
GANGABAI GOPALDAS MOHATA Vs. FULCHAND
|
December 19, 1996 |
GANGADEVI Vs. UNION OF INDIA
|
October 1, 1996 |
GANGADHARAN Vs. JANARDHANA MALLAN
|
May 10, 1996 |
GANPAT LAL LAKHOTIA Vs. STATE OF RAJASTHAN
|
September 18, 1996 |
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
December 4, 1996 |
GANPATI BAYAJI PATIL Vs. SHRIDHAR BABAJI VIBHUTE [DEAD]
|
August 22, 1996 |
GAYA BAKSH YADAV KISHORI LAL BABLANI Vs. UNION OF INDIA
|
May 8, 1996 |
GAYATRILAXMI BAPURAO NAGPURE Vs. STATE OF MAHARASHTRA
|
March 15, 1996 |
GENERAL MANAGER REDESIGNATED AS DY DIRECTOR INTER STATE BUS TERMINAL Vs. SUDERSHAN KUMARI
|
December 9, 1996 |
GENERAL MANAGER REDESIGNATED AS DY DIRECTOR ISB Vs. SUDARSHAN KUMARI
|
April 2, 1996 |
GENERAL MANAGER TELEPHONES AHMEDABAD Vs. V G DESAI
|
February 1, 1996 |
GENTELA VIJAYAVARDHAN RAO Vs. STATE OF ANDHRA PRADESH
|
August 28, 1996 |
GHANSHYAM JAISWAL Vs. KAMAL SINGH
|
February 16, 1996 |
GHANTESHER GHOSH Vs. MADAN MOHAN GHOSH
|
September 18, 1996 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. JAN KALYAN SAMITI SHEOPURI GHAZIABAD
|
January 9, 1996 |
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. JAIMALA
|
December 2, 1996 |
GHAZIABAD DEVELOPMENT AUTHORITY SANCHAR VIHAR SAHKARI AVAS SAMITI LTD Vs. SANCHAR VIHAR SAHKARI AVAS SAMITI LTD
|
May 10, 1996 |
GHEEVARGHESE MATHEW Vs. STATE OF KERALA
|
September 17, 1996 |
GHULAM DIN BUCH Vs. STATE OF JAMMU AND KASHMIR
|
April 3, 1996 |
GIAN KAUR SURAT LAL HARBANS SINGH CHANDRABHUSHAN DILBAGH SINGH LOKENDRA SINGH Vs. STATE OF PUNJAB:RAJ KUMARS:STATE OF PUNJAB:STATE OF MAHARASHTRA:STATE OF HIMACHAL PRADESH :STATE OF MADHYA PRADESH
|
March 21, 1996 |
GIRDHARI PARMANAND VADHAVA Vs. STATE OF MAHARASHTRA
|
September 23, 1996 |
GIRISH YADAV Vs. STATE OF MADHYA PRADESH
|
March 29, 1996 |
GLAXO LABORATORIES INDIA LIMITED Vs. L K SHATYE
|
February 6, 1996 |
GLORIA CHEMICAL INDUSTRIES LTD Vs. BANK OF INDIA:BANK OF INDIA
|
October 9, 1996 |
GOA STATE CO OPERATIVE BANK LIMITED Vs. PEDNE TALUKA PRATHAMIK SHIKSHAK PAT SAUNSTHA LIMITED
|
November 1, 1996 |
GODABARISH MISHRA Vs. KUNTALA MISHRA
|
October 24, 1996 |
GOLLA JALLA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 25, 1996 |
GOLLA PULLANNA Vs. STATE OF ANDHRA PRADESH
|
August 13, 1996 |
GOMTIBAI DEAD Vs. MATTULAL DEAD
|
October 1, 1996 |
GOODYEAR INDIA LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN
|
November 27, 1996 |
GOPAL SINGH Vs. MASSA SINGH
|
December 10, 1996 |
GOPALAN KRISHNANKUTTY Vs. KUNJAMMA PILLAI SAROJINI AMMA
|
March 13, 1996 |
GOPALJI KHANNA Vs. ALLAHABAD BANK
|
February 27, 1996 |
GORAKHNATH Vs. STATE OF UTTAR PRADESH
|
October 11, 1996 |
GOVERNMENT OF ANDHRA PRADESH Vs. G LAKSHMAN REDDY
|
November 1, 1996 |
GOVERNMENT OF ANDHRA PRADESH Vs. KALLETI CHENGAIAH
|
March 1, 1996 |
GOVERNMENT OF ANDHRA PRADESH Vs. H E H THE NIZAM HYDERABAD
|
March 22, 1996 |
GOVERNMENT OF ANDHRA PRADESH Vs. P RATNAKAR RAO
|
May 10, 1996 |
GOVERNMENT OF INDIA Vs. K V SWAMINATHAN
|
November 18, 1996 |
GOVERNMENT OF TAMIL NADU Vs. S VELRAJ
|
December 19, 1996 |
GOVERNMENT OF TAMIL NADU Vs. P A MANICKAM
|
February 27, 1996 |
GOVIND DAS Vs. STATE OF BIHAR
|
April 3, 1996 |
GOVIND PARAMESWAR NAIR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
July 10, 1996 |
GOWRAMMA Vs. LAO CUM MANDAL REVENUE OFFICER PARTI RANGAREDDY DISTRICT
|
March 22, 1996 |
GOWRISHANKAR Vs. JOSHI AMBA SHANKAR FAMILY TRUST
|
February 22, 1996 |
GRAM PANCHAYAT NURPUR Vs. STATE OF PUNJAB
|
November 7, 1996 |
GRAM PANCHAYAT OF VILLAGE MUNDHAL KHURD Vs. AMAR SINGH
|
April 11, 1996 |
GRAM PANCHAYAT VILLAGE SUFIPIND Vs. STATE OF PUNJAB
|
February 1, 1996 |
GRAM PANCHAYAT, VILLAGE SIDH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
|
November 21, 1996 |
GUJARAT INDUSTRIAL DEVELOPMENT CORPN Vs. NAROTTAMBHAI MORARBHAI
|
August 23, 1996 |
GUJARAT MACHINERY MANUFACTURERS LIMITED Vs. COLLECTOR CENTRAL EXCISE BARODA
|
September 11, 1996 |
GUJARAT UNIVERSITY Vs. RAJIVGOPINATHBHATT
|
May 1, 1996 |
GULAB DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 6, 1996 |
GULZARI LAL AGARWAL Vs. ACCOUNTS OFFICER
|
September 25, 1996 |
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 6, 1996 |
GUPTA STEEL INDUSTRIES Vs. JOLLY STEEL INDUSTRIES PRIVATE LIMITED
|
September 23, 1996 |
GURBACHAN SINGH Vs. SHIVALAK RUBBER INDUSTRIES
|
February 23, 1996 |
GURBACHAN SINGH Vs. UNION OF INDIA
|
February 9, 1996 |
GURDEV SINGH Vs. SURJIT KUMAR ALIAS JIT ANOTHER
|
May 1, 1996 |
GURNAM KAUR Vs. PURAN SINGH
|
February 8, 1996 |
GURNAM SINGH Vs. SUB DIVISIONAL OFFICER CIVIL KAITHAL
|
March 12, 1996 |
GURSHARAN SINGH Vs. STATE OF PUNJAB
|
September 10, 1996 |
GURSHARAN SINGH ASHWANI SACHDEVA Vs. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE
|
February 2, 1996 |
GURU BIPIN SINGH Vs. CHONGTHAMMANIHAR SINGH
|
October 11, 1996 |
GURUKAR PLASTICS LIMITED Vs. COLLECTOR OF CUSTOMS
|
December 18, 1996 |
GURUVAYOOR DEVASWOM MANAGING Vs. CHAIRMAN GURUVAYOOR DEVASWOM MANAGING COMMITTEE
|
January 19, 1996 |
GYABIRAM Vs. R GANGADHARAN
|
August 1, 1996 |
H C VENKATASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 23, 1996 |
H G VENKATACHALIAH SETTY Vs. UNION OF INDIA
|
March 13, 1996 |
H M M LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
|
October 11, 1996 |
H M T LIMITED WORKMEN OF INDIAN TELEPHONE INDUSTRIES LIMITED Vs. H M T HEAD OFFICE EMPLOYEES ASSOCIATION:MANAGEMENT OF INDIAN TELEPHONE INDUSTRIES LIMITED
|
October 29, 1996 |
H MUKHERJEE Vs. S K BHARGAVA
|
April 9, 1996 |
H P HOUSING BOARD Vs. OM PAL
|
November 1, 1996 |
H PHUNINDRE SINGH Vs. K K SETHI
|
February 19, 1996 |
H S ARORA Vs. UNION OF INDIA
|
January 19, 1996 |
H U D A H U D A STATE OF HARYANA Vs. KEWAL KRISHAN GOEL:RAVINDER NATH SHARMA:SHAMSHER SINGH
|
May 9, 1996 |
HAFIZWASHIAHMAD Vs. KUTUBUDDIN
|
September 24, 1996 |
HAL EMPLOYEES UNION Vs. PRESIDING OFFICER
|
May 1, 1996 |
HANIRAJL CHULANI Vs. BAR COUNCIL OF MAHARASHTRA AND GOA
|
April 8, 1996 |
HANUMAN PRASAD Vs. UNION OF INDIA
|
September 6, 1996 |
HANUMANTHAPPA Vs. MUNINARAYANAPPA
|
October 7, 1996 |
HARBANS LAL Vs. STATE OF PUNJAB
|
January 23, 1996 |
HARCHARAN SINGH JOSH Vs. HARI KISHAN
|
April 23, 1996 |
HARDEV SINGH SUBA SINGH Vs. HARBHEJ SINGH:HARBHEJ SINGH
|
November 20, 1996 |
HARDIAL SINGH Vs. STATE OF PUNJAB
|
April 9, 1996 |
HARI CHAND Vs. STATE OF DELHI
|
February 12, 1996 |
HARI OM VERMA Vs. STATE OF PUNJAB
|
August 9, 1996 |
HARI SHAMRAO NIMJE Vs. UNION OF INDIA
|
December 9, 1996 |
HARI SHANKER SUBHASH CHAND Vs. STATE OF UTTAR PRADESH :SHIAM BEHARI
|
May 6, 1996 |
HARIBHAUDAGDUTANDALE Vs. INDUSTRIAL COOPERATIVE ASSOCIATION LIMITED
|
October 8, 1996 |
HARIJAI SINGH Vs. VIJAY KUMAR
|
September 17, 1996 |
HARIJAN DHANA BADHA Vs. STATE OF GUJARAT
|
April 26, 1996 |
HARISH KUMAR Vs. STATE OF MADHYA PRADESH
|
July 9, 1996 |
HARISINGH Vs. STATE OF RAJASTHAN
|
October 1, 1996 |
HARJINDER SINGH SODHI Vs. STATE OF PUNJAB
|
September 23, 1996 |
HARYANA STATE ELECTRICITY BOARD Vs. NARESH TANWAR
|
February 2, 1996 |
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. INDERJEET SAWHNEY
|
January 18, 1996 |
HARYANA UNRECOGNISED SCHOOLS ASSOCIATION Vs. STATE OF HARYANA
|
April 12, 1996 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ER HARSH JAIN
|
July 19, 1996 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ROOCHIRA CERAMICS
|
October 23, 1996 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANJAN DHAMINA
|
December 17, 1996 |
HARYANA WAREHOUSING CORPORATION Vs. RAM AVTAR
|
January 17, 1996 |
HASHMATTULLAH Vs. STATE OF MADHYA PRADESH
|
May 10, 1996 |
HAVALDAR BHAGAT SINGH Vs. STATE OF HARYANA
|
March 15, 1996 |
HAWKINS COOKERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
|
December 11, 1996 |
HEAVY ENGINEERING CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
October 29, 1996 |
HEIKHAM SURCHANDRA SINGH Vs. REPRESENTATIVE OF LOIS KAKCHING MANIPUR A SCHEDULED CASTE UPLIFT BODY
|
October 9, 1996 |
HEIRS OF VRAJLAL J GANATRA Vs. HEIRS OF PARSHOTTAM S SHAH
|
April 30, 1996 |
HER HIGHNESS MEHR TEJ NAWAB SAJEELA SULTAN Vs. STATE OF MADHYA PRADESH
|
January 23, 1996 |
HIGH COURT OF JUDICATURE AT PATNA Vs. PANDEY MADAN MOHAN PRASAD SINHA
|
April 11, 1996 |
HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. SUMAN BEHARI SHARMA
|
April 2, 1996 |
HIMACHAL PRADESH MARKETING BOARD Vs. SHANKAR TRADING CO PRIVATE LIMITED
|
September 4, 1996 |
HIMACHAL PRADESH UNIVERSITY SHIMLA Vs. PUNJAB UNIVERSITY CHANDIGARH
|
October 3, 1996 |
HIMACHAL ROAD TRANSPORT CORPORATION HIMACHAL ROAD TRANSPORT CORPORATION Vs. DINESH KUMAR:PARVEEN KUMARI MS
|
May 7, 1996 |
HIMI Vs. HIRA DEVI WIDOW OF BUDHU RAM
|
September 25, 1996 |
HINDALCO INDUSTRIES LIMITED Vs. LABOUR COURT VARANASI
|
October 29, 1996 |
HINDU COLLEGE Vs. SADHU RAM SAINI
|
February 14, 1996 |
HINDUSTAN AERONAUTICS LIMITED Vs. A RADHIKA THIRUMALAI
|
October 9, 1996 |
HINDUSTAN FERODO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
December 4, 1996 |
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
|
August 29, 1996 |
HINDUSTAN PAPER CORPORATION Vs. PURNENDU CHAKROBARTY
|
October 30, 1996 |
HINDUSTAN POLYMERS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
|
December 19, 1996 |
HINDUSTAN SHIPYARD LIMITED HINDUSTAN SHIPYARD LIMITED Vs. P SAMBASIVA RAO:S PRASADA RAO
|
January 30, 1996 |
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. TARAPORE AND CO
|
July 9, 1996 |
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. COMMISSIONER OF LABOUR
|
September 3, 1996 |
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. LIMESTONE AND DOLOMITE MINES WELFARE AND CESS COMMISSIONER
|
August 21, 1996 |
HIRA Vs. KASTURIBAI
|
September 3, 1996 |
HIRA LAL Vs. STATE OF MAHARASHTRA
|
February 22, 1996 |
HIRABAI Vs. HANUMANTH KRISHNAJI BHIDE
|
August 19, 1996 |
HIRALAL AGARWALA Vs. STATE OF ORISSA
|
December 4, 1996 |
HIS HOUNESS ACHARYA SWAMI GANESH DASSJI Vs. SITA RAM THAPAR
|
April 30, 1996 |
HOOKIYAR SINGH Vs. SPECIAL LAND ACQUISITION OFFICER MORADABAD
|
March 14, 1996 |
HUKAM CHAND Vs. STATE OF HARYANA
|
April 2, 1996 |
HUSNA Vs. STATE OF PUNJAB
|
January 23, 1996 |
HYDERABAD RACE CLUB HYDERABAD Vs. COMMISSIONER OF WEALTH TAX A P
|
December 11, 1996 |
I D L CHEMICALS LIMITED Vs. UNION OF INDIA
|
July 24, 1996 |
I T C BHADRACHALAM PAPERBOARDS Vs. MANDAL REVENUE OFFICER A P
|
September 9, 1996 |
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
August 26, 1996 |
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE DELHI
|
March 29, 1996 |
I VIKHESHE SEMA Vs. HOKISHE SEMA
|
May 1, 1996 |
ICHCHAPUR INDUSTRIAL COOPERATIVE SOCIETY LIMITED Vs. COMPETENT AUTHORITY OIL AND NATURAL GAS COMMISSION
|
December 19, 1996 |
ILAVIA ENTERPRISES Vs. COLLECTOR OF C EX JAIPUR
|
October 25, 1996 |
IMPERIAL CHIT FUNDS PRIVATE LIMITED Vs. INCOME TAX OFFICER ERNAKULAM
|
March 19, 1996 |
IMPROVEMENT TRUST MOGA Vs. MANCHANDA SOAP WORKS
|
April 16, 1996 |
IMPROVEMENT TRUST SANGRUR Vs. GURJIT SINGH SANDHU
|
January 15, 1996 |
IN RE: SUO MOTU PROCEEDINGS, DELHI TRANSPORT DEPARTMENT Vs. STATE
|
November 18, 1996 |
INARCO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 20, 1996 |
INCOME TAX APPELLATE TRIBUNAL HYDERABAD SPECIAL BENCH HYDERABAD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTS III HYDERABAD A P
|
January 17, 1996 |
INCOME TAX OFFICER Vs. SRIRAM BEARINGS LIMITED
|
September 26, 1996 |
INCOME TAX OFFICER Vs. A M S SALIMARICAR MADRAS
|
October 30, 1996 |
INCOME TAX OFFICER III CIRCLE 1 SALEM Vs. ARUNAGIRI CHETTIAR
|
May 7, 1996 |
INDER SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
|
October 10, 1996 |
INDERMANI Vs. MATHESHWARI PRASAD
|
October 10, 1996 |
INDERMANI KIRTIPAL Vs. UNION OF INDIA
|
February 6, 1996 |
INDIAN ALUMINIUM CO Vs. STATE OF KERALA
|
February 2, 1996 |
INDIAN BANK Vs. SATYAM FIBRES INDIA PRIVATE LIMITED
|
August 9, 1996 |
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
February 13, 1996 |
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
|
April 18, 1996 |
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 6, 1996 |
INDIAN FARMERS FERTILISER COOPERATIVE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
|
July 31, 1996 |
INDIAN OIL CORPORATION LIMITED J KRISHNAMURTHY Vs. J KRISHNAMURTHY:INDIAN OIL CORPORATION
|
February 1, 1996 |
INDIAN ORGANIC CHEMICALS LIMITED Vs. COLLECTOR OF CUSTOMS AND EXCISE
|
November 5, 1996 |
INDIAN OVERSEAS BANK Vs. DARBARA SINGH
|
November 29, 1996 |
INDIAN PETRO PRODUCTS MFC PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 8, 1996 |
INDIAN SHAVING PRODUCTS LIMITED Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
January 3, 1996 |
INDIRA SAWHNEY Vs. UNION OF INDIA
|
November 4, 1996 |
INDIRA SOHAN LAL DEAD Vs. UNION OF INDIA
|
October 25, 1996 |
INDORE DEVELOPMENT AUTHORITY Vs. BALKRISHNA
|
August 5, 1996 |
INDORE DEVELOPMENT AUTHORITY Vs. SATYABHAMA BAI
|
August 5, 1996 |
INDRADEO MISHRA Vs. STATE OF MADHYA PRADESH
|
December 10, 1996 |
INDRANI RAJA DURAI Vs. MADRAS MOTOR AND GENERAL INSURANCE COMPANY
|
January 16, 1996 |
INDUSTRIAL CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY I
|
December 5, 1996 |
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. SRINIVAS AGENCIES
|
February 22, 1996 |
INSPECTOR GENERAL OF POLICE Vs. THAVASIAPPAN
|
January 25, 1996 |
INSPECTOR GENERAL OF POLICE Vs. K S SWAMINATHAN
|
October 4, 1996 |
INSPECTOR GENERAL OF REGISTRATION U P Vs. AVDESH KUMAR
|
April 12, 1996 |
INSTITUTION OFA R LOKAYUKTAL UPA LOKAYUKTA A P Vs. T RAMA SUBBA REDDY
|
December 13, 1996 |
INTELLIGENCE BUREAU EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
April 24, 1996 |
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. ASHOK DHAWAN
|
August 22, 1996 |
ISHWARLAL PREMCHAND SHAH Vs. STATE OF GUJARAT
|
March 15, 1996 |
ISMAIL ABDUL LATIF SHAIKH Vs. STATE OF MAHARASHTRA
|
February 29, 1996 |
J A S INTER COLLEGE KHURJA U P Vs. STATE OF UTTAR PRADESH
|
July 8, 1996 |
J ASHOK KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 23, 1996 |
J B BODA AND COMPANY PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
|
October 30, 1996 |
J H PATEL SUBHAN KHAN Vs. SUBHAN KHAN:J H PATEL
|
July 24, 1996 |
J JAISHANKAR Vs. GOVERNMENT OF INDIA
|
August 14, 1996 |
J JAYALALITHA Vs. M CHENNA REDDY
|
February 13, 1996 |
J JOSE DHANAPAUL Vs. S THOMAS
|
February 16, 1996 |
J K INDUSTRIES LIMITED Vs. CHIEF INSPECTOR OF FACTORIES AND BOILERS
|
September 25, 1996 |
J K SYNTHETICS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 28, 1996 |
J K SYNTHETICS LIMITED Vs. UNION OF INDIA
|
December 20, 1996 |
J N GANATRA Vs. MORVI MUNICIPALITY MORVI
|
July 19, 1996 |
J P RAVIDAS Vs. NAVYUVAK HARUAN UTTHAPAN MULTI UNIT INDUSTRIAL COOPERATIVE SOCIETY LIMITED
|
April 12, 1996 |
J R JANI Vs. AHMED EBRAHIM OF RANGOON
|
February 14, 1996 |
J S CHHABRA STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH:DRS M TIWARI
|
November 28, 1996 |
J S PARIHAR Vs. GANPAT DUGGAR
|
September 11, 1996 |
JAFFAR HUSSAIN EBRAHIM Vs. TAIYABALI DAWOODJI RANGWALA
|
December 31, 1996 |
JAG MOHAN CHAWLA Vs. DERA RADHA SWAMI SATSANG
|
May 7, 1996 |
JAGANNATH Vs. YUGAL NARAIN PUROHIT ADVOCATE
|
December 19, 1996 |
JAGANNATH KASHINATH PATIL Vs. NARAYAN BALUGAIKAR
|
September 24, 1996 |
JAGAT PRASAD Vs. STATE OF UTTAR PRADESH
|
August 8, 1996 |
JAGATHIGOWDA C N Vs. CHAIRMAN CAUVERY GRAMINA BANK
|
July 31, 1996 |
JAGBIR SINGH Vs. STATE OF HARYANA
|
March 25, 1996 |
JAGDISH NARAIN Vs. STATE OF UTTAR PRADESH
|
March 12, 1996 |
JAGESHWAR Vs. STATE OF MADHYA PRADESH
|
April 23, 1996 |
JAGTAR SINGH Vs. PARGAT SINGH
|
November 27, 1996 |
JAGTARSINGH Vs. STATE OF PUNJAB
|
April 19, 1996 |
JAHAR SINGH Vs. UNION OF INDIA
|
September 13, 1996 |
JAI DAYAL Vs. KRISHAN LAL GARG
|
November 6, 1996 |
JAI JAI RAM OTHERS Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
July 9, 1996 |
JAI KISHAN Vs. KESHAV RAM
|
December 13, 1996 |
JAI SINGH BANDU Vs. STATE OF MAHARASHTRA
|
April 24, 1996 |
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
|
August 14, 1996 |
JAIN MOTOR CAR CO DELHI Vs. SWAYAM PRABHA JAIN
|
February 15, 1996 |
JAIPUR DEVELOPMENT AUTHORITY Vs. MAHAVIR HOUSING COOP SOCIETY JAIPUR
|
September 18, 1996 |
JAIRAMSHARMA Vs. JAMMU DEVELOPMENT AUTHORITY
|
April 19, 1996 |
JANAK YADAV Vs. STATE OF BIHAR
|
October 23, 1996 |
JANAKI S MENON Vs. V R S KRISHANAN
|
October 4, 1996 |
JANPAD PANCHAYAT AND ZILA PANCHAYAT KARAMCHARI SANGH Vs. STATE OF MADHYA PRADESH
|
January 10, 1996 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 18, 1996 |
JASPAL SINGH Vs. UNION OF INDIA
|
December 18, 1996 |
JASPAL SINGH ALIAS PALI DARSHAN SINGH Vs. STATE OF PUNJAB
|
October 8, 1996 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
September 23, 1996 |
JAY ENGINEERING WORKS LIMITED Vs. GOVERNMENT OF INDIA
|
February 7, 1996 |
JAYA DEVI Vs. STATE OF BIHAR
|
January 19, 1996 |
JAYANTILAL RATANCHAND SHAH DEVKUMAR GOPALDAS AGGARWAL Vs. RESERVE BANK OF INDIA:RESERVE BANK OF INDIA
|
August 9, 1996 |
JAYKUMAR GANPATI WAYKAR Vs. NIVRITTI SAKHARAM TITWE
|
September 17, 1996 |
JHANDOO Vs. UNION OF INDIA
|
August 7, 1996 |
JIVAN LAL Vs. STATE OF MADHYA PRADESH
|
December 4, 1996 |
JIWAS DAS DEAD Vs. FINANCIAL COMMISSIONER REVENUE HARYANA
|
August 8, 1996 |
JIYAJEERAO COTTON MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE
|
October 8, 1996 |
JOG RAM Vs. STATE OF HARYANA
|
July 25, 1996 |
JOGINDER SINGH Vs. JOGINDERO
|
January 23, 1996 |
JOGINDER TULI Vs. S L BHATIA
|
October 7, 1996 |
JOINT SECRETARY TO THE HOME DEPARTMENT MADRAS Vs. R RAMALINGAM
|
September 9, 1996 |
JOSE ANTONIO CRUZ DOS R RODRIGUESE COMMUNIDADE OF CAVELOSSIM Vs. LAND ACQUISITION COLLECTOR:LAND ACQUISITION COLLECTOR
|
November 20, 1996 |
JOTE SINGH Vs. RAM DAS MAHTO
|
August 22, 1996 |
JOTINDRA NATH ROY Vs. SURENDRA BIKRAM SINGH AGARWAL
|
April 9, 1996 |
JOYACHAN M SEBASTIAN Vs. DIRECTOR GENERAL
|
August 23, 1996 |
JOYCE PRIMROSE PRESTOR NEE VAS Vs. VERA MARIE VAS MS
|
April 12, 1996 |
JUDHISTIR MOHANTY Vs. STATE OF ORISSA
|
September 13, 1996 |
JUDITH FERNANDES Vs. CONCEICAO ANTONIO FERNANDES
|
August 22, 1996 |
JUNJARAM Vs. BHAURAO
|
February 22, 1996 |
JYOTI PRASHAD VINOD KUMAR Vs. YASH PAL
|
August 23, 1996 |
K BASAVARAJAPPA Vs. TAX RECOVERY COMMISSIONER BANGALORE
|
October 11, 1996 |
K C PRIVATE LIMITED Vs. PRESIDING OFFICER
|
September 12, 1996 |
K DAYANANDALAL Vs. STATE OF KERALA
|
August 7, 1996 |
K G POOVAIAH Vs. GENERAL MANAGER MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
September 16, 1996 |
K J FRANCIS Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1996 |
K JAYADEVAN NAIR Vs. KRISHNA PILLAI DEAD
|
March 22, 1996 |
K JOHN KOSHY Vs. DRTARAKESHWARPRASADSHAW
|
February 5, 1996 |
K K SIDHARTHAN Vs. T P PRAVEENA CHANDRAN
|
October 8, 1996 |
K KRISHANAJUNA RAO Vs. COMMISSIONER OF SURVEY
|
February 6, 1996 |
K KUPPUSAMY Vs. STATE OF TAMIL NADU
|
February 5, 1996 |
K L VERMA Vs. STATE
|
October 13, 1996 |
K M SRINIVASAN Vs. K M ARUMUGHAM
|
October 25, 1996 |
K MADAN Vs. KRISHNAWATI
|
November 6, 1996 |
K MOOSA HAJIS WTOOW KANNADIYIL AYISSU Vs. EXECUTIVE OFFICER SREE LAKSHMI NARASIMHA TEMPLE
|
May 1, 1996 |
K MURUGESH Vs. M PALAPPA
|
January 5, 1996 |
K NANDAKUMAR Vs. MANAGING DIRECTOR THANTHAL PERIYAR TRANSPORT CORPORATION
|
February 14, 1996 |
K NARASIMHA RAO Vs. T M NASIMUDDIN AHMED
|
February 23, 1996 |
K P A VELLAYAPPA NADAR DEAD Vs. BHAGIRATHI AMMAL
|
November 6, 1996 |
K PADMARAJU ALIAS PADMANABHA RAJU Vs. SENIOR REGIONAL MANAGER F C I HYDERABAD
|
September 3, 1996 |
K R LAKSHMANAN Vs. STATE OF TAMIL NADU
|
January 12, 1996 |
K R TANDON Vs. OM PRAKASH
|
January 16, 1996 |
K SANKARAN NAIR DEAD Vs. DEVAKI AMMA MALATHY AMMA
|
September 25, 1996 |
K V JAI SINGH Vs. C R GOVINDASWAMY CHETTIAR DIED
|
August 9, 1996 |
K V KRISHNAMANI Vs. LALIT KALA ACADEMY
|
May 10, 1996 |
K V MUTHU Vs. ANGAMUTHU AMMAL
|
December 17, 1996 |
KAHANDU DAULAT DANGDE Vs. JAY WANTRAO YADAVRAO KHARADE
|
February 14, 1996 |
KAILASH CHAND JOSHI Vs. RAJASTHAN HIGH COURT
|
February 1, 1996 |
KALIKA PRASAD Vs. CHHATRAPAL SINGH
|
December 18, 1996 |
KALINATH MUNDA Vs. STATE OF BIHAR
|
March 12, 1996 |
KALLATHIL SREEDHARAN Vs. KOMATH PANDYALA PRASANNA
|
August 8, 1996 |
KALPANA DEVIPRAKASH THAKAR Vs. DEVIPRAKASH THAKAR
|
November 4, 1996 |
KALPETTA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX COCHIN
|
July 16, 1996 |
KALYANJI VITHALDAS AND SONS Vs. STATE OF MADHYA PRADESH
|
September 17, 1996 |
KAMTATIWARI Vs. STATE OF MADHYA PRADESH
|
September 4, 1996 |
KANCHAN DEVI Vs. PROMOD KUMAR MITTAL
|
April 3, 1996 |
KANSHI RAM Vs. OM PRAKASH JAWAL
|
April 15, 1996 |
KANTAPRASAD D PATEL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 15, 1996 |
KANWAR PAL Vs. GAON SABHA KIRARI
|
August 6, 1996 |
KANYAKUMARI DISTRICT SIDHA AND AYURVEDA VAIDYAR SANGAM Vs. GOVERNMENT OF TAMIL NADU
|
March 13, 1996 |
KARAM SINGH Vs. STATE OF PUNJAB
|
January 29, 1996 |
KARAM SINGH Vs. STATE OF PUNJAB
|
August 20, 1996 |
KARAN SINGH Vs. UNION OF INDIA
|
August 7, 1996 |
KARAN SINGH Vs. STATE DELHI ADMN
|
October 10, 1996 |
KARAN SINGH Vs. BHAGWAN SINGH
|
January 24, 1996 |
KARANPURA DEVLOPMENT CO LTD Vs. UNION OF INDIA
|
December 14, 1996 |
KARNAL IMPROVEMENT TRUST Vs. RAM PARKASH
|
March 21, 1996 |
KARNATAKA PUBLIC SERVICE COMMISSION Vs. P S RAMAKRISHNA
|
January 17, 1996 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. MICRO CAST RUBBER AND ALLIED PRODUCTS PRIVATE LIMITED
|
June 3, 1996 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. R SETHURAM
|
August 1, 1996 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K V SAKEENA
|
March 15, 1996 |
KARTAR KAUR Vs. AJMER SINGH
|
April 19, 1996 |
KARTAR KAUR Vs. MILKHO
|
October 29, 1996 |
KARTAR SINGH OTHERS DILBAGH SINGH Vs. STATE OF PUNJAB
|
January 4, 1996 |
KARUMANDA GOUNDER Vs. MUTHUSWAMY GOUNDER
|
January 10, 1996 |
KASHI NATH MISHRA Vs. VIKRAMADITYA PANDEY
|
March 14, 1996 |
KASHI NATH ROY Vs. STATE OF BIHAR
|
April 18, 1996 |
KASHIVIDYAPITH Vs. MOTILALANPOTHERS
|
July 24, 1996 |
KASHMIR CHAND Vs. FINANCIAL COMMISSIONER HARYANA
|
July 15, 1996 |
KASHMIR ELECTRIC AND HARDWARE CORPORATION Vs. STATE OF JAMMU AND KASHMIR
|
July 26, 1996 |
KASHMIRA SINGH Vs. DUMAN SINGH
|
July 9, 1996 |
KASHMIRI LAL Vs. STATE OF PUNJAB
|
August 29, 1996 |
KAZI AKEEL AHMED Vs. IBRAHIM
|
April 17, 1996 |
KENNEDY VALLEY WELFARE ASSOCIATION Vs. CEYLON REPARTIATES LABOURERS WELFARE AND SERVICE SOCIETY
|
April 25, 1996 |
KERALA FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX KERALA
|
January 11, 1996 |
KERALA STATE ELECTRICITY BOARD Vs. N SUKESEN
|
July 23, 1996 |
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. JACOB ALEXANDER
|
March 1, 1996 |
KESAR SINGH Vs. SADHU
|
January 29, 1996 |
KESAVANCHARI GOPALAKRISHNAN ACHARI Vs. VELU ACHARI PAPPUKUTTY ACHARI
|
January 17, 1996 |
KESHABO Vs. STATE OF MADHYA PRADESH
|
January 8, 1996 |
KESHAV LAL THAKUR Vs. STATE OF BIHAR
|
October 11, 1996 |
KESHUB MAHINDRA Vs. STATE OF MADHYA PRADESH
|
September 13, 1996 |
KESORAM RAYON A UNIT OF KESORAM INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
August 23, 1996 |
KHACHAR BHLKHUBHAI UNADBHAI Vs. STATE OF GUJARAT
|
May 10, 1996 |
KHADI AND VILLAGE INDUSTRIES COMMISSION SATTUR T N Vs. STATE OF TAMIL NADU
|
February 16, 1996 |
KHEPA GORAIN Vs. KUS GORAIN
|
November 27, 1996 |
KILASHO DEVI BURMAN Vs. COMMISSIONER OF INCOME TAX W B CALCUTTA
|
February 8, 1996 |
KILPEST PVT LIMITED Vs. SHEKHAR MEHRA
|
October 8, 1996 |
KIMTI LAL SETHI Vs. LT GOVERNOR OF NATIONAL CAPITAL TERRITORY OF DELHI
|
May 10, 1996 |
KING PAL SINGH Vs. STATE OF UTTAR PRADESH
|
November 8, 1996 |
KIRAN BALA Vs. SURINDER KUMAR
|
May 2, 1996 |
KIRLOSKAR BROTHERS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPN
|
January 24, 1996 |
KIRLOSKAR CUMMINS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
|
November 7, 1996 |
KIRTIKANT D VADODARIA Vs. STATE OF GUJARAT
|
April 26, 1996 |
KISHORE Vs. STATE OF MAHARASHTRA
|
October 7, 1996 |
KISHORE CHANDRA PANIGRAHI Vs. STATE OF ORISSA
|
October 29, 1996 |
KISHORE METAL AND WIRE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
October 1, 1996 |
KOCHUKAKKADA ABOOBACKER Vs. ATTAH KASIM
|
January 16, 1996 |
KOODALMANICKAM IN DEVASWOM MANAGING COMMITTEE Vs. THACHUDAYA KAIMAL ALIAS MANICKAN KERALAN
|
February 7, 1996 |
KOTAK CHEMICALS Vs. UNION OF INDIA
|
February 2, 1996 |
KRISHAN GOPAL SHARMA Vs. GOVERNMENT OF N C T OF DELHI
|
May 7, 1996 |
KRISHAN KUMAR ALIAS PAMMA Vs. STATE OF HARYANA
|
September 30, 1996 |
KRISHI UTPADAN MANDI SAMITI Vs. ASHOK KUMAR DINESH CHANDRA
|
August 29, 1996 |
KRISHI UTPADAN MANDI SAMITI BULANDSHAHR Vs. GANGA SAHAI
|
July 23, 1996 |
KRISHI UTPADAN MANDI SAMITI HALDWANI Vs. INDIAN WOOD PRODUCTS LIMITED
|
February 23, 1996 |
KRISHI UTPADAN MANDI SAMITI ORAI DISTRICT JALAUN Vs. AMARSINGH
|
September 20, 1996 |
KRISHNA DASS AGARWAL Vs. KANHAIYALAL
|
July 19, 1996 |
KRISHNA GYANODAY SUGAR LIMITED ARUN CHEMICAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 14, 1996 |
KRISHNA KUMAR AGRAWAL Vs. JAI KUMAR JAIN
|
January 2, 1996 |
KRISHNA MOHAN SHUKLA Vs. UNION OF INDIA
|
May 1, 1996 |
KRISHNA MOTOR SERVICE RY ITS PARTNERS Vs. H B VITTALA KAMATH
|
April 19, 1996 |
KRISHNAN Vs. STATE OF KERALA
|
September 2, 1996 |
KRISHNAN KAKKANTH Vs. GOVERNMENT OF KERALA
|
October 11, 1996 |
KULDEEP INDUSTRIAL CORPORATION Vs. INCOME TAX OFFICER
|
December 10, 1996 |
KULDEEP SINGH Vs. STATE OF HARYANA
|
February 8, 1996 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
September 16, 1996 |
KUMAR JAGDISH CHANDRA SINHA DEAD Vs. COMMISSIONER OF INCOME TAX W B
|
April 23, 1996 |
KUMBHAR DHIRAJLAL MOHANLAL Vs. STATE OF GUJARAT
|
October 4, 1996 |
KUMUD LATA DAS Vs. INDU PRASAD
|
September 19, 1996 |
KUNDANBHAI DULABHAI SHAIKH Vs. DISTRICT MAGISTRATE AHMEDABAD
|
February 13, 1996 |
KUNWAR ARUN KUMAR Vs. U P HILL ELECTRONICS CORPORATION LIMITED
|
October 28, 1996 |
KUPPUSAMY Vs. AUTHORISED OFFICER AND ASSISTANT COMMISSIONER LAND REFORMS
|
July 23, 1996 |
KUTTIYAPPAN Vs. UNION OF INDIA
|
August 26, 1996 |
L ALAGUSUNDARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1996 |
L M MAHURKAR Vs. BAR COUNCIL OF MAHARASHTRA
|
April 8, 1996 |
L RAJAIAH Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS HYDERABAD
|
February 5, 1996 |
LA SIVAPRAKASA PANDARA SANNADHI AVARGAL Vs. T PARVATHI AMMAL
|
February 20, 1996 |
LAKHI BARUAH Vs. PADMA KANTA KALITA
|
February 26, 1996 |
LAKHI BARUAH Vs. PADMA KANTA KALITA
|
January 26, 1996 |
LAKSHAMANA YATENDRULU Vs. STATE OF ANDHRA PRADESH
|
January 24, 1996 |
LAKSHMI NARAYAN Vs. UNION OF INDIA
|
December 2, 1996 |
LAL MAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 1, 1996 |
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER MANGALORE Vs. BELEKAL KRISHNA BHAT
|
August 7, 1996 |
LAND ACQUISITION OFFICER HYDERABAD Vs. MALE PULLAMMA
|
March 21, 1996 |
LAXMANRAO BAPURAO JADHAV Vs. STATE OF MAHARASHTRA
|
October 1, 1996 |
LAXMAPPA Vs. BALAWA KOM TIRKAPPA CHAVDI
|
August 6, 1996 |
LAXMIKANT Vs. SATYAWAN
|
March 19, 1996 |
LIFE INSURANCE CORPN OF INDIA Vs. CENTRAL INDUSTRIAL TRIBUNAL JAIPUR
|
November 18, 1996 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIVA PRASAD TRIPATHI
|
January 18, 1996 |
LIFE INSURANCE CORPORATION OF INDIA BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
February 19, 1996 |
LILABEN UDESING GOHEL SHYAMALA SHASHIDHARAN NAYYAR PRAMILABEN NARENDRA BHAI PATEL RAMABHAI SHANKARBHAI CHAVDA LILABEN KANTABEN ANIL KUMAR PATEL MOTOR VAHAN DURGHATNA SANGHTHAN NADIAD Vs. ORIENTAL INSURANCE CO LTD:HEMRAJ LODURAM RAJPUR :NANDUBHAI AMBALAL THAKKAR:GANIBHAI AMABHAI VORA :KAJI GULAM NABI SHEIKH:GUJARAT STATE ROAD TRANSPORT CORPN:STATE OF G
|
March 15, 1996 |
LILLY KURIAN Vs. UNIVERSITY APPELLATE TRIBUNAL
|
December 19, 1996 |
LIPTON INDIA LIMITED Vs. STATE OF MAHARASHTRA
|
August 6, 1996 |
LIPTON INDIA LIMITED Vs. STATE OF KARNATAKA
|
October 8, 1996 |
LOHARA STEEL INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 20, 1996 |
LOKNARAYAN PANDE Vs. STATE OF MAHARASHTRA
|
October 7, 1996 |
LOURDU MARI DAVID Vs. LOUIS CHINNAYA AROGIASWAMY
|
August 9, 1996 |
LT COL SAWAI BHAWANI SINGH Vs. STATE OF RAJASTHAN
|
February 6, 1996 |
LUCAS INDIA SERVICE LIMITED Vs. PRESIDING OFFICER LABOUR COURT MADRAS
|
January 3, 1996 |
LUCKY BISCUITS CO Vs. COLLECTOR OF CENTRAL EXCISE PATNA
|
September 19, 1996 |
LUDHIANA IMPROVEMENT TRUST Vs. BRUESHWAR SINGH CHHAL
|
March 19, 1996 |
LUFTHANSA GERMAN AIRLINES Vs. VIJ SALES CORPORATION
|
February 28, 1996 |
LUGA BAY SHIPPING CORPORATION SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF COCHIN:BOARD OF TRUSTEES OF THE PORT OF COCHIN
|
November 22, 1996 |
M A HAMEED Vs. STATE OF ANDHRA PRADESH
|
April 17, 1996 |
M A RAJASEKHAR Vs. STATE OF KARNATAKA
|
August 16, 1996 |
M B GOPALA KRISHNA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
|
February 7, 1996 |
M BHASKAR Vs. J VENKATARAMA NAIDU
|
September 10, 1996 |
M C DHINGRA Vs. UNION OF INDIA
|
February 5, 1996 |
M C MEHTA Vs. UNION OF INDIA
|
February 14, 1996 |
M C MEHTA Vs. UNION OF INDIA
|
March 15, 1996 |
M C MEHTA Vs. UNION OF INDIA
|
May 10, 1996 |
M C MEHTA Vs. UNION OF INDIA
|
July 8, 1996 |
M C MEHTA Vs. UNION OF INDIA MATTER REGARDING BRICK KILNS
|
November 26, 1996 |
M C MEHTA Vs. STATE OF TAMIL NADU
|
December 10, 1996 |
M C MEHTA Vs. UNION OF INDIA
|
December 10, 1996 |
M C MEHTA Vs. UNION OF INDIA
|
December 4, 1996 |
M C MEHTA Vs. KAMAL NATH
|
December 13, 1996 |
M C MEHTA BADKHALANDSURAJKLJND LAKES MATTER Vs. UNION OF INDIA
|
October 11, 1996 |
M C MEHTA CALCUTTA TANNERIES MATTER Vs. UNION OF INDIA
|
December 19, 1996 |
M C MEHTA TAJ TRAPEZIUM MATTER Vs. UNION OF INDIA
|
December 30, 1996 |
M GOVINDA RAJU Vs. SPECIAL LAND ADDITIONAL LAND ACQUISITION OFFICER
|
July 24, 1996 |
M GOVINDARAJU Vs. K MUNISAMI GOUNDER [D]
|
August 13, 1996 |
M JAFAR A MAJID VARANASI Vs. COMMISSIONER OF SALES TAX LUCKNOW
|
August 8, 1996 |
M JAYAKUMAR S KALYANASUNDARAM Vs. STATE OF TAMIL NADU
|
August 30, 1996 |
M JAYALAXMI Vs. G GOVERDHAN REDDY
|
April 4, 1996 |
M L JAGGI Vs. MAHANAGAR TELEPHONES NIGAM LIMITED
|
January 2, 1996 |
M M RUBBER COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
August 1, 1996 |
M M T C LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
February 1, 1996 |
M M T C LIMITED Vs. STERLITE INDUSTRIES INDIA LIMITED
|
November 18, 1996 |
M P CHANDORIA Vs. STATE OF MADHYA PRADESH
|
March 29, 1996 |
M P COOPERATIVE BANK LIMITED JABALPUR M P RAJYA SAHKARIBANK MARYADIT BHOPAL M P COOPERATIVE BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX M P BHOPAL:COMMISSIONER OF INCOME TAX JABALPUR:ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 19, 1996 |
M P ELECTRICITY BOARD JABALPUR Vs. HARSH WOOD PRODUCTS
|
April 18, 1996 |
M P ELECTRICITY BOARD JABALPUR Vs. VIJAYA TIMBER CO
|
December 5, 1996 |
M P TRANSPORT WORKERS FEDERATION BHOPAL STATE OF MADHYA PRADESH Vs. RAJYA PARIVAHAN KARAMCHARI MAHASANGH UJJAIN
|
January 23, 1996 |
M P TRIATHLON ASSOCIATION Vs. INDIAN TRIATHLON FEDERATION
|
November 8, 1996 |
M POORNACHANDRAN Vs. STATE OF TAMIL NADU
|
November 6, 1996 |
M RAMJAYARAM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
March 15, 1996 |
M S L PATIL ASSTT CONSERVATOR OF FORESTS SOLARPUR MAHARASHTRA Vs. STATE OF MAHARASHTRA
|
October 23, 1996 |
M S R PRASAD Vs. BOMMISETTI SUBBA RAO
|
July 30, 1996 |
M V K GUNDARAO Vs. REVENUE DIVISIONAL OFFICER LAO NARASARAOPET
|
January 15, 1996 |
M VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 12, 1996 |
M/S. NATIONAL INSURANCE CO. LTD. Vs. SMT. JIJUBHAI NATHUJI DABHI AND OTHERS
|
November 12, 1996 |
MADHAVKRISHNA Vs. CHANDRABHAGA
|
September 23, 1996 |
MADHU KISHWAR JULIANA LAKRA Vs. STATE OF BIHAR
|
April 17, 1996 |
MADHUKAR RAO Vs. CLAIMS COMMISSIONER
|
March 15, 1996 |
MADHYA PRADESH INDUSTRIES LTD Vs. RAI BAHADUR SHRIRA DURGAURGA PRASAD LTD
|
May 5, 1996 |
MADRAS WIRE PRODUCTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
October 3, 1996 |
MAFATLAL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
December 19, 1996 |
MAFATLAL INDUSTRIES LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 19, 1996 |
MAGHAR SINGH Vs. JASHWANT SINGH
|
September 24, 1996 |
MAHABIR CHOUDHARY Vs. STATE OF BIHAR
|
May 1, 1996 |
MAHABIR JUTE MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
|
September 11, 1996 |
MAHABIR JUTE MILLS LIMITED Vs. COLLECTOR OF C EX ALLAHABAD
|
November 11, 1996 |
MAHABIR SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
|
August 27, 1996 |
MAHADEO VITHOBA NIKAM Vs. GAJANAN PANDURANG KULKARNI
|
November 22, 1996 |
MAHAK SINGH RAJVIR SINGH Vs. CHANCELLOR CH CHARAN SINGH UNIVERSITY MEERUT:CHANCELLOR CH CHARAN SINGH UNIVERSITY
|
October 31, 1996 |
MAHALIAMMAN TEMPLE AND VIGNESWARAR KOIL Vs. VIJAYAMMAL
|
March 1, 1996 |
MAHAVIR METAL MART BOMBAY Vs. UNION OF INDIA
|
September 18, 1996 |
MAHAVIR OIL MILLS Vs. STATE OF JAMMU AND KASHMIR
|
November 29, 1996 |
MAHE BEACH TRADING CO Vs. UNION TERRITORY OF PONDICHERRY
|
April 4, 1996 |
MAHENDRA RAI Vs. MITHILESH RAI
|
December 13, 1996 |
MAHESH Vs. STATE OF MADHYA PRADESH
|
August 28, 1996 |
MAHESHWARI SENIOR HIGHER SECONDARY SCHOOL Vs. BHIKHA RAM SHARMA
|
February 12, 1996 |
MAJOR R S BUDHWAR MAHAVIR SINGH INDER PAL SINGH Vs. UNION OF INDIA
|
May 8, 1996 |
MAJOR RADHA KRISHAN Vs. UNION OF INDIA
|
March 25, 1996 |
MAJOR SINGH Vs. STATE OF PUNJAB
|
August 16, 1996 |
MAJOR SINGH Vs. RATTAN SINGH
|
December 10, 1996 |
MAJOR YOGENDRA NARAIN YADAV Vs. BINDESHWAR PRASAD
|
December 10, 1996 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 7, 1996 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
January 29, 1996 |
MALWA OIL MILLS Vs. STATE OF MADHYA PRADESH
|
July 25, 1996 |
MALWA VANASPATI AND CHEMICAL CO Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1996 |
MAMAD HASSAM BHAGAD Vs. STATE OF GUJARAT
|
May 9, 1996 |
MAMANCHAND RAMJIDAS Vs. UNION OF INDIA
|
November 7, 1996 |
MANAGING DIRECTOR MMTC LIMITED NEW DELHI Vs. PRAMODA DEI ALIAS NAYAK
|
January 25, 1996 |
MANAGING DIRECTOR ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION BHUBANESWAR Vs. SARATCHANDRAPATNAIK
|
April 30, 1996 |
MANCHERI PUPTHUSSERI AHMED PANNIKOT MADATHIL LAKSHMIKUTTY AMMA Vs. KUTHIRAVATTAM ESTATE RECEIVER:KUTHIRAVATTAM ESTATE RECEIVER
|
September 11, 1996 |
MANGAL SINGH Vs. NATHU SINGH
|
February 16, 1996 |
MANGAT RAM Vs. STATE OF HARYANA
|
April 22, 1996 |
MANGLA GIRI Vs. REGIONAL ADMINISTRATIVE COMMITTEE VARANASI
|
October 11, 1996 |
MANICKRAM Vs. BALUKHAN
|
March 1, 1996 |
MANIPUR TEA CO PVT LIMITED Vs. COLLECTOR OF HAILAKANDI
|
December 13, 1996 |
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
January 22, 1996 |
MANOJ BEHARI LAL MATHUR Vs. SHANTI MATHUR
|
December 2, 1996 |
MANSU Vs. SHADI RAM
|
February 20, 1996 |
MANZOOR AHMED MAZUMDAR Vs. STATE OF MEGHALAYA
|
February 20, 1996 |
MAQBOOL FATMA Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY
|
July 10, 1996 |
MARIKAR MOTORS LIMITED Vs. SALES TAX OFFICER
|
February 6, 1996 |
MARKAZ CONSTRUCTIONS Vs. SUGRA HUMAYUN MIRZA WAKF
|
August 20, 1996 |
MARSHALL SONS AND COMPANY INDIA LIMITED Vs. INCOME TAX OFFICER
|
November 27, 1996 |
MASIPATLA RAGHAVULU Vs. REVENUE DIVISIONAL OFFICER LAO PEDDAPALLI
|
March 15, 1996 |
MASJID FARKUNDA MOSQUE Vs. HAMED BASHA
|
December 2, 1996 |
MATHAI THOMAS Vs. OUSEPH ANNA
|
February 15, 1996 |
MAULVI ISSA QURESHI Vs. DISTRICT JUDGE DEORIA
|
August 16, 1996 |
MEDICAL COUNCIL OF INDIA Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
MEDIWELL HOSPITAL HEALTH CARE PVT LIMITED Vs. UNION OF INDIA
|
December 17, 1996 |
MEENALEKNATHKSHIRSAGAR Vs. TRADERS AND AGENCIES
|
July 11, 1996 |
MEERUT DEVELOPMENT AUTHORITY MOHD ALI Vs. SATBIR SINGH:STATE OF UTTAR PRADESH
|
September 19, 1996 |
MEETHIYAN SIDHIQU Vs. MUHAMMED KUNJU PAREETH KUTTY
|
January 2, 1996 |
MEHARBAN Vs. STATE OF MADHYA PRADESH
|
September 27, 1996 |
MEHBUB SAMSUDDIN MALEK Vs. STATE OF GUJARAT
|
August 23, 1996 |
MEHTA M. C. Vs. UNION OF INDIA
|
August 30, 1996 |
MEHTA M. C. Vs. UNION OF INDIA
|
April 10, 1996 |
MEHTA M. C. Vs. UNION OF INDIA
|
December 6, 1996 |
MERAMBHAI PUNJABHAI KHACHAR Vs. STATE OF GUJARAT
|
April 18, 1996 |
MERMAID MARINE PRODUCTS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 12, 1996 |
METAGRAPHS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
November 20, 1996 |
MIHEER H MAFATLAL Vs. MAFATLAL INDUSTRIES LIMITED
|
September 11, 1996 |
MILLS DOUGLAS MICHAEL Vs. UNION OF INDIA
|
April 2, 1996 |
MITHAILAL Vs. STATE OF MAHARASHTRA
|
November 28, 1996 |
MITHILESH KUMAR Vs. MANOHAR LAL
|
October 30, 1996 |
MITHLESH KUMARI Vs. THAKUR SHEO SARAN SINGH
|
July 9, 1996 |
MITTAL ENGINEERING WORKS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
|
November 19, 1996 |
MOBINA BEGUM INDIAN ASSN FOR DEVELOPMENT OF RURAL AREAS Vs. UNION OF INDIA
|
February 20, 1996 |
MODI RUBBER LIMITED Vs. UNION OF INDIA
|
May 7, 1996 |
MOHAMAD KAVI MOHAMAD AMIN Vs. FATMABAI IBRAHIM
|
August 22, 1996 |
MOHAMED ARIF STATE OF GUJARAT Vs. STATE OF GUJARAT:MOHAMED ARIF
|
October 3, 1996 |
MOHAMED IQBAL MADAR SHEIKH Vs. STATE OF MAHARASHTRA
|
January 8, 1996 |
MOHAMMAD ABDUL KHADER MOHAMMAD KASTIM Vs. PAREETHU KUNJU SAVED AHAMMED
|
November 5, 1996 |
MOHAMMAD ALI Vs. STATE OF UTTAR PRADESH
|
September 19, 1996 |
MOHAMMAD ASLAM Vs. UNION OF INDIA
|
March 22, 1996 |
MOHAMMAD ASLAM KHAN Vs. NARCOTICS CONTROL BUREAU
|
February 20, 1996 |
MOHAMMAD AYUB KHAN Vs. PROF BHIM SINGH
|
March 14, 1996 |
MOHAMMAD ESSA MOOSA SAIT Vs. COMMISSIONER OF GIFT TAX
|
April 9, 1996 |
MOHAMMAD KHALIL Vs. KAMARUDDIN
|
August 5, 1996 |
MOHAMMAD RAHMAT ALI Vs. INSPECTOR OF REGISTRATION AND STAMPS A P
|
August 30, 1996 |
MOHAMMED Vs. MOHAMMAD BEKE
|
September 6, 1996 |
MOHAMMED GANBI SAHIB Vs. K. BALASUBRAMANIA NAYAR
|
October 10, 1996 |
MOHAN Vs. ANANDI
|
March 12, 1996 |
MOHAN BIR SINGH CHAWLA Vs. PANJAB UNIVERSITY CHANDIGARH
|
December 11, 1996 |
MOHAN MEAKIN LIMITED Vs. EXCISE AND TAXATION COMMISSIONER H P
|
November 27, 1996 |
MOHANSINGH Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
November 7, 1996 |
MOHINDER SINGH ANOTHER HARJINDER SINGH Vs. STATE OF HARYANA
|
September 23, 1996 |
MOHMEDRAFIQ HUSENMIYATHAKOR Vs. STATE OF GUJARAT
|
December 3, 1996 |
MOHSIN UNISSA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 29, 1996 |
MOIDEENKUTTY HAJEE Vs. PAPPU MANJOORAN
|
February 6, 1996 |
MOLLY JOSEPH ALIAS NISH Vs. GEORGE SEBASTIAN ALIAS JOY
|
September 18, 1996 |
MOST REV P M A METROPOLITAN Vs. MORAN MAR MARTHOMA MATHEWS
|
March 25, 1996 |
MOTILAL DAULATRAM BORA Vs. MURLIDHAR RAMCHANDRA BHUTABE
|
April 16, 1996 |
MOTIRAM DAYARAM DEAD Vs. CHIMANLALATMARAM DEAD
|
August 1, 1996 |
MOTORS AND INVESTMENTS LIMITED Vs. NEW BANK OF INDIA
|
October 29, 1996 |
MRINALINI ROY RATNA PROVA MONDAL Vs. STATE OF WEST BENGAL
|
November 21, 1996 |
MUKHTIAR AHMED Vs. HUSAN BANG
|
February 14, 1996 |
MULAK RAJ Vs. STATE OF HARYANA
|
January 19, 1996 |
MULKRAJ Vs. SUNDER DAS
|
January 11, 1996 |
MULTIPURPOSE HEALTH WORKERS ASSOCIATION Vs. STATE OF HARYANA
|
May 7, 1996 |
MUNICIPAL BOARD HAPUR Vs. JASSA SINGH
|
September 4, 1996 |
MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION Vs. PIJUSH KANTI DAS
|
January 22, 1996 |
MUNICIPAL COMMISSIONER THANE Vs. HANDR JOHNSON INDIA LIMITED
|
August 6, 1996 |
MUNICIPAL COMMITTEE ABOHAR Vs. REGIONAL COMMISSIONER E S I CORPN
|
February 2, 1996 |
MUNICIPAL COMMITTEE BAHADURGARH Vs. KRISHNAN BEHARI
|
February 19, 1996 |
MUNICIPAL COMMITTEE SIRHIND Vs. PARSHOTAM DASS
|
February 15, 1996 |
MUNICIPAL CORPORATION Vs. CHELARAM AND SONS
|
September 27, 1996 |
MUNICIPAL CORPORATION OF AHMEDABAD Vs. AHMEDABAD DISTRICT CO
|
January 8, 1996 |
MUNICIPAL CORPORATION OF DELHI Vs. SANTLALMALIK
|
October 29, 1996 |
MUNICIPAL CORPORATION OF DELHI Vs. GOBIND RAM KAHAN CHAND
|
February 14, 1996 |
MUNICIPAL CORPORATION OF DELHI Vs. KAMLA DEVI
|
April 3, 1996 |
MUNICIPAL CORPORATION OF DELHI Vs. TRIGON INVESTMENT AND TRADING PRIVATE LIMITED
|
April 3, 1996 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MAFATLAL INDUSTRIES
|
February 23, 1996 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. INDUSTRIAL DEVELOPMENT INVESTMENT CO PRIVATE LIMITED
|
September 6, 1996 |
MUNISHWAR DUTT PANDEY Vs. RAMJEET TIWARI
|
December 3, 1996 |
MURARI Vs. UNION OF INDIA
|
November 1, 1996 |
MURARILAL JIVARAM SHARMA Vs. STATE OF MAHARASHTRA
|
December 12, 1996 |
MURLIDHAR SHYAMLAL Vs. STATE OF ASSAM
|
January 18, 1996 |
MUSHTAQ AHMAD Vs. MOHAMMAD HABIBUR REHMAN FAIZI
|
January 31, 1996 |
N A PATEL Vs. K G CHAUHAN
|
October 4, 1996 |
N K SHARMA Vs. PRESIDING OFFICER LABOUR COURT SHIMLA
|
May 1, 1996 |
N MOHANAN Vs. STATE OF KERALA
|
December 20, 1996 |
N NARASIMHAIAH Vs. STATE OF KARNATAKA:UNION OF INDIA
|
January 17, 1996 |
N R DONGRE Vs. WHIRLPOOL CORPORATION
|
August 30, 1996 |
N RAJARATHINAM Vs. STATE OF TAMIL NADU
|
September 6, 1996 |
N VENKATESWARA RAO Vs. S T A
|
November 21, 1996 |
NABHIRAJ Vs. JAYAVATIBAI ALIAS SHANTHA BAI
|
April 15, 1996 |
NAGAMMAI COTTON MILLS Vs. ASSTT DIRECTOR REGIONAL OFFICE OF THE TEXTILES COMMISSIONER MINISTRY OF TEXTILES
|
March 25, 1996 |
NAGAR MAHAPALIKA MEERUT Vs. PREM NATH MONGA BOTTLERS PRIVATE LIMITED
|
March 18, 1996 |
NAHAR SINGH Vs. HARNAK SINGH
|
October 29, 1996 |
NAIHATI MUNICIPALITY Vs. CHINMOYEE MUKHERJEE
|
August 6, 1996 |
NAIN KAUR Vs. STATE OF JAMMU AND KASHMIR
|
February 27, 1996 |
NAJAMAL HUSSAIN MEHADI Vs. STATE OF MAHARASHTRA
|
August 9, 1996 |
NALANIKANT RAMADAS GUJJAR Vs. TULASIBAI
|
August 9, 1996 |
NALINI NAVIN BHAGWATI Vs. CHANDRAVADAN M MEHTA
|
October 11, 1996 |
NAMBURI BASAVA SUBRAHMANYAM Vs. ALAPATI HYMAVATHI AND OTHERS
|
April 2, 1996 |
NAMBURI BASAVASUBRAHMANYAM Vs. ALAPATI HYMAVATHI
|
April 8, 1996 |
NAMDI FRANCIS NWAZOR NAMDI FRANCIS NWAZOR Vs. UNION OF INDIA
|
February 27, 1996 |
NAMID FRANCIS NWAZOR Vs. UNION OF INDIA
|
February 2, 1996 |
NANDA BALLABH PATHAK Vs. STATE OF UTTAR PRADESH
|
July 12, 1996 |
NANDATAI Vs. STATE OF MAHARASHTRA
|
September 10, 1996 |
NANDKUMAR VISHNU NARKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 13, 1996 |
NARAMADABEN MAGANLAL THAKKER Vs. PRANJIVANDAS MAGANLAL THAKKER
|
September 10, 1996 |
NARANBHAI DAYABHAI PATEL Vs. SULEMAN ISUBJI DADABHAI
|
January 11, 1996 |
NARASHIMAHAMURTHY Vs. SUSHEELABAI
|
April 17, 1996 |
NARASINGH PATNAIK Vs. STATE OF ORISSA
|
April 2, 1996 |
NARAYAN DAS DWARKA DAS Vs. BENGORM
|
October 9, 1996 |
NARAYAN DATTATRAYA RAMTEERTHAKHAR Vs. STATE OF MAHARASHTRA
|
November 20, 1996 |
NARAYAN LAL Vs. SRIDHAR SUTAR
|
January 29, 1996 |
NARAYANA PRABHU Vs. JANARDHANA MALLAN
|
May 10, 1996 |
NARENDRA KUMAR Vs. YARENISSA
|
January 12, 1996 |
NARESH MOHANLAL JAISWAL Vs. STATE OF MAHARASHTRA
|
October 9, 1996 |
NARINDER SINGH POONIA Vs. UNION OF INDIA
|
December 9, 1996 |
NARINDRA KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
May 10, 1996 |
NARKESARI PRAKASHAN KARMACHARI SANGH Vs. NARKESARI PRAKASHAN LIMITED
|
January 11, 1996 |
NASIK MUNICIPAL CORPORATION Vs. HARBANSLAL LAIKWANT RAJPAL
|
December 9, 1996 |
NATHU RAM Vs. MANPHOOL
|
April 23, 1996 |
NATHUNIYADAV Vs. STATE OF BIHAR
|
December 20, 1996 |
NATIONAL ALUMINIUM COMPANY LIMITED Vs. RAJ KISHORE ALIAS SAHU JENA
|
January 9, 1996 |
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS Vs. STATE OF HARYANA
|
February 15, 1996 |
NATIONAL EX SERVICEMEN CO ORDINATION Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS
|
September 9, 1996 |
NATIONAL FEDERATION OF RAILWAY PARCEL PORTERS UNION Vs. UNION OF INDIA
|
July 8, 1996 |
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF ARUNACHAL PRADESH
|
January 9, 1996 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JIKUBHAI NATHUJI DABHI
|
November 20, 1996 |
NATIONAL TEXTILE CORPORATION U P LIMITED OTHERS Vs. SWADESHI COTTON MILLS CO LTD
|
October 23, 1996 |
NATIONAL THERMAL POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1996 |
NATIONAL THERMAL POWER CORPN LIMITED Vs. K V RANGAIAH
|
October 10, 1996 |
NATWARBHAI MAGAINBHAI PATEL Vs. COLLECTOR
|
May 10, 1996 |
NAVANEETHAMMAL Vs. ARJUNACHETTY
|
September 6, 1996 |
NAVNEET RAJAN WASAN Vs. UNION OF INDIA
|
March 12, 1996 |
NAWAB MIR BARKAT ALI KHAN BAHADUR Vs. CONTROLLER OF ESTATE DUTY
|
October 8, 1996 |
NAYUDU SRIHARI Vs. STATE OF ANDHRA PRADESH
|
August 23, 1996 |
NEERAJ BALA GOSWAMI Vs. STATE OF UTTAR PRADESH
|
April 11, 1996 |
NEKI S O BAKHATAWAR Vs. SATNARAIN
|
December 19, 1996 |
NELLIKKOTTU KOLLERIYIL MADHAVI Vs. KAVAKKALATHIL KALIKUTTY
|
November 29, 1996 |
NET RAJ SINGH Vs. STATE OF MADHYA PRADESH
|
December 19, 1996 |
NEW BANK OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA
|
March 13, 1996 |
NEW CHELUR MANUFACTURERS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 10, 1996 |
NEW DATAR TRANSPORT CO PRIVATE LIMITED Vs. RADHABAI
|
August 7, 1996 |
NEW DELHI MUNICIPAL COUNCIL Vs. STATE OF PUNJAB
|
December 19, 1996 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KUSUMANCHI KAMESHWARA RAO
|
November 28, 1996 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ECONOMIC TRANSPORT CORPORATION
|
January 11, 1996 |
NEW INDIA PUBLIC SCHOOL Vs. HUDA
|
July 15, 1996 |
NEW SHORROCK MILLS Vs. MAHESHBHAI T RAO
|
October 25, 1996 |
NEW STANDARD ENGINEERING CO LIMITED BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY
|
October 30, 1996 |
NIKKA SINGH JIT SINGH Vs. STATE OF PUNJAB
|
October 8, 1996 |
NILAMANI ROUTRAY Vs. BENNETT COLEMAN AND COMPANY LIMITED
|
January 30, 1996 |
NINGE GOWDA Vs. LINGE GOWDA
|
October 28, 1996 |
NIRANJAN PRASAD Vs. STATE OF MADHYA PRADESH
|
March 14, 1996 |
NIRANJANSINGH Vs. STATE OF PUNJAB
|
April 26, 1996 |
NIRAV INTERNATIONAL Vs. COLLECTOR OF CUSTOMS MADRAS
|
March 27, 1996 |
NIRLON SYNTHETIC FIBRES AND CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 13, 1996 |
NIRMAL SINGH NAIB SINGH GULJAR SINGH Vs. STATE OF HARYANA
|
August 19, 1996 |
NIRMALJIT SINGH Vs. HARNAM SINGH
|
January 30, 1996 |
NITASHA PAUL Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
|
January 23, 1996 |
NITYANANDSHARMA Vs. STATE OF BIHAR
|
February 2, 1996 |
NIVARTI GOVIND INGALE Vs. REVANAGOUDA BHIMANAGOUDA PATIL
|
November 18, 1996 |
NIWAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
|
November 21, 1996 |
NOORJAHAN TMT Vs. SULTAN RAJIA TMT ALIAS THAJU
|
November 5, 1996 |
NRIPATI GHOSHAL FIRST LAND ACQUISITION COLLECTOR Vs. PREMAVATI KAPUR
|
July 23, 1996 |
NUCLEAR POWER CORPN LIMITED Vs. HODAL SINGH
|
March 11, 1996 |
NUTANARVIND Vs. UNION OF INDIA
|
January 15, 1996 |
O K BHARDWAJ Vs. UNION OF INDIA
|
October 4, 1996 |
O K UDAYASANKARAN EX SERVICEMEN LIC EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
March 27, 1996 |
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. SHAH MANILAL CHANDULAL
|
February 9, 1996 |
OM PRAKASH GARGI Vs. STATE OF PUNJAB
|
October 7, 1996 |
OMKAR NAMDEO JADHAO Vs. SECOND ADDITIONAL SESSIONS JUDGE BULDANA
|
January 4, 1996 |
ORISSA MINING CORPORATION Vs. ANANDA CHANDRA PRUSTY
|
November 5, 1996 |
ORISSA STATE FINANCIAL CORPORATION Vs. HOTEL JOGENDRA
|
April 18, 1996 |
OSMAN UMAR Vs. MALAL ALIBHAI NATHU
|
February 7, 1996 |
OSMANIA UNIVERSITY Vs. ABDULRAYEES KHAN
|
October 25, 1996 |
OSWAL WOOLLEN MILLS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
November 19, 1996 |
P A THOMAS Vs. M MOHAMMAD TAJUDDIN
|
September 19, 1996 |
P AMBUJAKSHI Vs. E E SAINUDEEN
|
January 12, 1996 |
P G ESHWARAPPA Vs. M RUDRAPPA
|
August 28, 1996 |
P K DAVE Vs. PEOPLES UNION OF CIVIL LIBERTIES DELHI
|
May 10, 1996 |
P K KUTTYANUJA RAJA Vs. STATE OF KERALA
|
February 1, 1996 |
P KANNADASAN Vs. STATE OF TAMIL NADU
|
July 26, 1996 |
P MAHALAKSHMI Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
April 3, 1996 |
P N PURI Vs. STATE OF UTTAR PRADESH
|
January 29, 1996 |
P N VENUGOPAL D YADAGIRI Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
February 27, 1996 |
P R DEB AND ASSOCIATES SUNANDA ROY Vs. SUNANDA ROY:P R DEB AND ASSOCIATES
|
March 1, 1996 |
P RAJAN Vs. KERALA STATE ELECTRICITY BOARD
|
October 25, 1996 |
P RAMA RAO Vs. P NIRMALA
|
December 5, 1996 |
P RAVINDRAN Vs. UNION TERRITORY OF PONDICHERRY
|
October 1, 1996 |
P S RAJYA Vs. STATE OF BIHAR
|
May 9, 1996 |
P S SAWHNEY Vs. UNION OF INDIA
|
February 7, 1996 |
P SATYANARAYANA Vs. P MALLAIAH
|
August 30, 1996 |
P SIDDALINGAPPA Vs. STATE OF KARNATAKA
|
September 20, 1996 |
P T R EXPORTS MADRAS PVT LIMITED Vs. UNION OF INDIA
|
May 9, 1996 |
P THAMPAN Vs. STATE OF KERALA
|
December 16, 1996 |
P. RATNAKAR RAO AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS,
|
May 10, 1996 |
PADANATHIL RUQMINI AMMA Vs. P K ABDULLA
|
January 17, 1996 |
PADMINI CHANDRASEKHARAN Vs. R RAJAGOPAL REDDY
|
February 19, 1996 |
PALI DEVI Vs. CHAIRMAN MANAGING COMMITTEE
|
February 15, 1996 |
PANCHAYAT VARGA SHARMAJIVI SAMUDAIK SAHAKARI KHEDUT COOP SOCIETY Vs. HARIBHAI MEVABHAI
|
July 19, 1996 |
PANCHMAHAL STEEL LIMITED Vs. U A JOSHI ITO
|
September 24, 1996 |
PANDURANG GANPAT TANAWADE Vs. GANPAT BHAIRU KADAM
|
July 30, 1996 |
PANKAJ KUMAR SAHA Vs. SUB DIVISIONAL OFFICER ISLAMPUR
|
February 12, 1996 |
PANNALAL BANSILAL PITTI Vs. STATE OF ANDHRA PRADESH
|
January 17, 1996 |
PAPAIAH Vs. STATE OF KARNATAKA
|
August 23, 1996 |
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
December 10, 1996 |
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA Vs. K DEVI
|
April 26, 1996 |
PARBATI DEVI Vs. PURNA PATRA
|
December 11, 1996 |
PARICHHAN MISTRY Vs. ACHHIABAR MISTRY
|
August 23, 1996 |
PARSHOTAM SINGH DEAD Vs. HARBANS KAUR
|
November 18, 1996 |
PARSINI DEAD Vs. ATMA RAM
|
February 22, 1996 |
PARVEEN Vs. STATE OF HARYANA
|
October 24, 1996 |
PARWATABAI Vs. SONABAI
|
August 12, 1996 |
PASCHIM BANGA KHET MAZDOOR SAMITY Vs. STATE OF WEST BENGAL
|
May 6, 1996 |
PASUPATI OVERSEAS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
March 19, 1996 |
PATEL BHUDARBHAI MAGANBHAI Vs. PATELKHEMABHAI AMBARAM
|
December 11, 1996 |
PATEL MOTIBHAI NARANBHAI Vs. DINUBHAI MOTIBHAJ PATEL
|
January 9, 1996 |
PATIALA CENTRAL COOPERATIVE BANK LIMITED Vs. PATIALA CENTRAL COOPERATIVE BANK EMPLOYEES UNION
|
September 16, 1996 |
PATNA REGIONAL DEVELOPMENT AUTHORITY WALIA BUILDERS Vs. RASHTRIYA PARIYOJANA NIRMAN NIGAM:RASHTRIYA PARIYOJANA NIRMAN NIGAM
|
May 7, 1996 |
PATTAHIRAMAN Vs. R R DINAKARAN
|
September 17, 1996 |
PATTAM KHADER KHAN Vs. PATTAM SARDAR KHAN
|
July 9, 1996 |
PATTU LAL Vs. STATE OF PUNJAB
|
March 27, 1996 |
PAVANI SRIDHARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 29, 1996 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
May 7, 1996 |
PEDDINTI VENKATA MURALI RANGANATHA DESIKA IYENGAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 12, 1996 |
PEOPLES UNION FOR CIVIL LIBERTIES PUCL Vs. UNION OF INDIA
|
March 26, 1996 |
PEOPLES UNION FOR CIVIL LIBERTIES PUCL Vs. UNION OF INDIA
|
December 18, 1996 |
PERIASAMI Vs. STATE OF TAMIL NADU
|
September 25, 1996 |
PERMALI WALLACE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE
|
October 8, 1996 |
PETITI NAGESWARAMMA Vs. NEELAPALA VENKATESWARULU
|
January 31, 1996 |
PFIZER LIMITED Vs. MAZDOOR CONGRESS
|
August 16, 1996 |
PHIROZE DINSHAW LAM Vs. UNION OF INDIA
|
February 28, 1996 |
PHOOLAN DEVI Vs. STATE OF M P
|
November 21, 1996 |
PHOOLAN DEVI Vs. STATE OF MADHYA PRADESH
|
November 27, 1996 |
PHOTOVISUAL CALCUTTA Vs. UNION OF INDIA
|
December 10, 1996 |
PIECO ELECTRONICS AND ELECTRICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
|
October 24, 1996 |
PILIBHIT ELECTRIC SUPPLY CO PRIVATE LIMITED Vs. SPECIAL OFFICER ELECTRICITY
|
October 9, 1996 |
PILLA SITARAM PATRUDU Vs. UNION OF INDIA
|
March 25, 1996 |
PIRTHI ALIAS SANSI Vs. JATI RAM
|
July 30, 1996 |
PITAMBAR HEMLAL BADGUJAR Vs. SUB DIVISIONAL OFFICER DHULE
|
February 5, 1996 |
PIZZA HUT INC USA Vs. PIZZA HUT I
|
July 15, 1996 |
POONAM VERMA Vs. ASHWIN PATEL
|
May 10, 1996 |
POOTHUNDU PLANTATIONS PVT LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER CHITTOOR KERALA STATE
|
July 15, 1996 |
POSHETTY Vs. STATE OF ANDHRA PRADESH
|
August 28, 1996 |
PRABHAT KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
July 10, 1996 |
PRABHAT SOUND STUDIOS Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE
|
November 7, 1996 |
PRABHU SHANKAR JAISWAL Vs. SHEO NARAIN JAISWAL
|
October 29, 1996 |
PRABHUDEV MALLIKARJUNAIAH Vs. RAMACHANDRA VEERAPRA
|
April 23, 1996 |
PRADEEP KRISHEN Vs. UNION OF INDIA
|
May 10, 1996 |
PRADESH PONG BANDH VISTHAPIT SAMITI RAJASTHAN Vs. UNION OF INDIA
|
July 26, 1996 |
PRADIPGOGOI Vs. STATE OF ASSAM
|
February 26, 1996 |
PRAKASH K Vs. STATE OF KARNATAKA
|
September 30, 1996 |
PRAKASH SINGH Vs. UNION OF INDIA
|
November 18, 1996 |
PRAKASH TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
February 20, 1996 |
PRAKASHWATI Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE U P AT ALLAHABAD
|
July 9, 1996 |
PRALHAD LALCHAND CHAVAN Vs. IQBAL HUSSAIN INAYAT HUSSAIN BADRI
|
July 26, 1996 |
PRAMOD LAHUDAS MESHRAM Vs. STATE OF MAHARASHTRA
|
September 11, 1996 |
PRASANNA KUMAR ROY KARMAKAR Vs. STATE OF WEST BENGAL
|
March 26, 1996 |
PRATAP CHANDA SHEO NARAIN Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
PRATAP SINGH Vs. UNION OF INDIA
|
November 21, 1996 |
PRATIBHA PROCESSORS Vs. UNION OF INDIA
|
October 11, 1996 |
PREETA SINGH KM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 22, 1996 |
PREETAM Vs. STATE OF MADHYA PRADESH
|
March 26, 1996 |
PREETAM SINGH DEAD Vs. ASSTT DIRECTOR OF CONSOLIDATION
|
January 9, 1996 |
PREM BALLABH BELWAL Vs. STATE OF UTTAR PRADESH
|
July 24, 1996 |
PREM FAMILY PRIVATE SPECIFIC TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1996 |
PREM PAL SINGH Vs. STATE OF PUNJAB
|
September 3, 1996 |
PREM RAJ MUNNA ALIAS NARENDRA Vs. STATE OF MAHARASHTRA
|
May 7, 1996 |
PREM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
May 7, 1996 |
PREM SINGH AMARJIT SINGH STATE OF PUNJAB Vs. STATE OF PUNJAB:BIMAL KAUR
|
October 24, 1996 |
PRESEDENT OF INDIA Vs. BALWAN SINGH
|
November 22, 1996 |
PRESEDENT OF INDIA Vs. AJAY KUMAR PANDEY
|
November 5, 1996 |
PRESIDENT A P M C TALUKA DARWHA DISTRICT YAVATMAL MAHARASHTRA Vs. MANIKANT
|
October 11, 1996 |
PRESIDENT OF INDIA Vs. DELHI TRANSPORT DEPARTMENT
|
November 18, 1996 |
PRESIDENT OF INDIA Vs. BAL THACKERAY EDITOR SAMNA IN RE:
|
February 13, 1996 |
PRESIDENT OF INDIA Vs. IN RE:1 M P DWIVEDI 2 DHARMENDRA CHOUDHARY 3 S S ANSARI 4 N D BHARGAVA 5 NATWAR SINGH 6 VINOD KUMAR 7 B K NIGAM
|
January 11, 1996 |
PRIMA REALTY Vs. UNION OF INDIA
|
November 18, 1996 |
PRINCE KHADI WOOLLEN HANDLOOM PRODUCTION COOP INDUSTRIAL SOCIETY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 5, 1996 |
PRITAM KAUR Vs. DEPUTY SECRETARY MINISTRY OF HOME AFFAIRS
|
December 5, 1996 |
PRITAM SINGH BALBIR SINGH Vs. STATE OF PUNJAB:NACHHATAR SINGH
|
August 20, 1996 |
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
May 1, 1996 |
PSI DATA SYSTEMS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 17, 1996 |
PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF T. N.
|
November 19, 1996 |
PUNE CANTONMENT BOARD Vs. M P J BUILDERS
|
August 9, 1996 |
PUNEET SARDANA Vs. STATE OF HARYANA
|
January 23, 1996 |
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION Vs. STATE OF PUNJAB
|
May 10, 1996 |
PUNJAB STATE ELECTRICITY BOARD MAHILPUR Vs. GURU NANAK COLD STORAGE AND ICE FACTORY MAHILPUR
|
July 12, 1996 |
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. SAWINDER SINGH
|
February 2, 1996 |
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. SURJIT SINGH BRAR
|
November 18, 1996 |
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED CHANDIGARH Vs. COMMISSIONER OF INCOME TAX PATIALA
|
December 4, 1996 |
PUNJAB UNIVERSITY PATIALA Vs. M R GARG
|
November 1, 1996 |
PUNJAB WAKF BOARD Vs. SHAKUR MASIH
|
October 1, 1996 |
PURAN SINGH Vs. STATE OF PUNJAB
|
January 18, 1996 |
PUREWAL ASSOCIATES LIMITED SUNDRAM FASTENERS LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE:COLLECTOR OF CENTRAL EXCISE MADRAS
|
October 1, 1996 |
PURNA CHANDRA NANDA Vs. STATE OF ORISSA
|
May 1, 1996 |
PUSHPAGIRI MATH Vs. KOPPARAJU VEERABHADRA RAO
|
May 7, 1996 |
PUTTAHONNAMMA Vs. C GANGADHARA MURTHY
|
February 2, 1996 |
PUTTU LAL Vs. STATE OF UTTAR PRADESH
|
February 14, 1996 |
R B SEWAK RAM MATHERNITY HOSPITAL JALANDHAR Vs. PRESIDING OFFICER LABOUR COURT JALANDHAR
|
July 19, 1996 |
R BALAKRISHNA WARRIER Vs. SANTHA VARASSIAR
|
October 11, 1996 |
R C CHAWLA Vs. STATE OF HARYANA
|
January 12, 1996 |
R C JAIN Vs. HIGH COURT OF PATNA
|
August 23, 1996 |
R D BHATIA Vs. RAJINDER KAUR
|
September 10, 1996 |
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
|
March 19, 1996 |
R K GOYAL Vs. STATE OF UTTAR PRADESH
|
December 5, 1996 |
R LAKSHMI Vs. K SARASWATHI AMMAL
|
September 27, 1996 |
R M TEWARI ADVOCATE GOVERNMENT OF NCT DELHI MOHD MEHFOOZ Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
February 20, 1996 |
R NITYA PRIYA Vs. REVENUE DIVISIONAL OFFICER THIRUKOYILUR
|
December 13, 1996 |
R PARANGUSAM Vs. CHIEF ELECTRICAL INSPECTOR
|
July 22, 1996 |
R PUTHUNAINARALHITHAN Vs. PH PANDIAN
|
March 26, 1996 |
R R GABHANE Vs. STATE OF MADHYA PRADESH
|
November 22, 1996 |
R S HARDAS Vs. FRIENDS CENTRAL GOVERNMENT EMPLOYEES HOUSE BUILDING SOCIETY LIMITED
|
November 21, 1996 |
R S RAWAT Vs. UNION OF INDIA
|
April 19, 1996 |
R S TRADERS Vs. RITA KHANNA
|
September 20, 1996 |
R SULOCHANA Vs. ULLGANNAL
|
January 18, 1996 |
R T BALASUBRAMANIAN Vs. STATE OF KERALA
|
November 5, 1996 |
R THIRUVIRKOLAM Vs. PRESIDING OFFICER
|
November 18, 1996 |
RACHAKONDAVENKAT RAO Vs. LATE R SATYA BAI
|
January 5, 1996 |
RADHA Vs. MOHINDER KUMAR
|
March 20, 1996 |
RADHEY SHYAM JAISWAL DEAD Vs. RAM DULARI DEVI
|
May 1, 1996 |
RADHEY SHYAM SINGH Vs. UNION OF INDIA
|
December 9, 1996 |
RADHIKA DEVI Vs. BAJRANGI SINGH
|
January 18, 1996 |
RAFIQ KHAN Vs. LAXMI NARAYAN SHARMA
|
March 14, 1996 |
RAFIQ MOHD Vs. STATE GOVERNMENT OF MADHYA PRADESH
|
March 29, 1996 |
RAGHBIR SINGH Vs. STATE OF HARYANA
|
January 29, 1996 |
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
|
April 17, 1996 |
RAGHUBIR SINGH SANTOKH SINGH Vs. STATE OF PUNJAB:AMARJIT SINGH
|
March 13, 1996 |
RAGHUNATH Vs. POPAT LAL
|
February 14, 1996 |
RAGHUVIR SARAN AGARWAL Vs. STATE OF UTTAR PRADESH
|
February 26, 1996 |
RAI SINGH Vs. STATE OF HARYANA
|
August 23, 1996 |
RAIZURREHMAN KHAN Vs. STATE OF UTTAR PRADESH
|
October 24, 1996 |
RAJ BAHADUR NARAIN SINGH SUGAR M LIMITED Vs. UNION OF INDIA
|
July 31, 1996 |
RAJ BIDICHANDANI Vs. UNION OF INDIA
|
October 9, 1996 |
RAJ KISHORE GIRI AND ORS. Vs. PURENDRA GIRI AND ORS.
|
September 26, 1996 |
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
May 1, 1996 |
RAJ KISHORE VISHWAKARMA Vs. UNION OF INDIA
|
November 7, 1996 |
RAJ KUMAR BINDLISH Vs. STATE OF HARYANA
|
February 29, 1996 |
RAJ KUMAR GUPTA Vs. T GOVERNOR DELHI
|
November 5, 1996 |
RAJ KUMAR KARANWAL Vs. COMMISSIONER
|
November 4, 1996 |
RAJ NARAIN PRASAD Vs. STATE OF UTTAR PRADESH
|
January 18, 1996 |
RAJA RAM YADAV Vs. STATE OF BIHAR
|
April 11, 1996 |
RAJAKAMAL TRANSPORT Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
|
April 17, 1996 |
RAJAMANI Vs. ORIENTAL INSURANCE CO LTD
|
February 20, 1996 |
RAJAN BABOO Vs. U P PUBLIC SERVICE COMMISSION
|
January 18, 1996 |
RAJASHEKAR SANKAPPA TARADANDI Vs. ASSTT COMMISSIONER AND LAND ACQUISITION OFFICER
|
March 15, 1996 |
RAJASTHAN COOPERATIVE DAIRY FEDERATION LIMITED Vs. MAHA LAXMI MINGRATE MARKETING SERVICE PRIVATE LIMITED
|
September 17, 1996 |
RAJASTHAN PREM KRISHAN GOODS TRANSPORT CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER NEW DELHI
|
May 20, 1996 |
RAJASTHAN S R T C Vs. LADULAL MALI
|
February 5, 1996 |
RAJBIR SINGH HFS II Vs. STATE OF HARYANA
|
January 4, 1996 |
RAJENDRA Vs. BISHAMBER NATH
|
January 2, 1996 |
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
August 8, 1996 |
RAJESH KUMAR KEJRIWAL Vs. STATE OF BIHAR
|
November 1, 1996 |
RAJESHWAR KUMAR MALHOTRA Vs. LLOYED ELECTRIC ENGINEETING LIMITED
|
December 20, 1996 |
RAJESHWARI DEVI ONKAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 19, 1996 |
RAJMANI Vs. COLLECTOR RAIPUR
|
July 25, 1996 |
RAJNIBAI ALIAS MANNUBAI Vs. KAMLA DEVI
|
January 12, 1996 |
RAJU Z MORAY Vs. STATE OF MAHARASHTRA
|
September 30, 1996 |
RAJVAIDYA GUNES SHAHU ARYOUSHADHI KARKHANA LIMITED Vs. COLLECTOR OF KOLLAPUR
|
September 11, 1996 |
RAKESH KUMAR SINGH Vs. COMMITTEE OF MANAGEMENT
|
March 20, 1996 |
RAKESH SINGHA STATE OF HIMACHAL PRADESH RAKESH MALIK RAKESH SINGHA HARBHAJAN SINGH BHAJJI Vs. STATE OF HIMACHAL PRADESH :RAKESH MALIK:STATE OF HIMACHAL PRADESH :VIKRAMANAND:RAKESH SINGHA
|
April 9, 1996 |
RAM AVTAR Vs. RAM DHANI
|
September 26, 1996 |
RAM AWATAR AGARWAL Vs. CORPORATION OF CALCUTTA
|
August 20, 1996 |
RAM CHANDRA VERMA Vs. JAGAT SINGH SINGHI
|
January 30, 1996 |
RAM DAS ALIAS RAM SURAJ Vs. GANDIABAI
|
November 20, 1996 |
RAM DUTT Vs. STATE OF UTTAR PRADESH
|
April 17, 1996 |
RAM GANESH TRIPATHI Vs. STATE OF UTTAR PRADESH
|
December 17, 1996 |
RAM GOPAL SHARMA Vs. SUKHDEV RAJ RUDRA
|
April 16, 1996 |
RAM JANAM Vs. RADHAKRISHNA CHAUBE
|
March 13, 1996 |
RAM JATAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 12, 1996 |
RAM KUMAR Vs. STATE OF HARYANA
|
April 12, 1996 |
RAM LAKHAN OTHERS Vs. STATE OF UTTAR PRADESH
|
July 11, 1996 |
RAM LAL Vs. UNION OF INDIA
|
August 21, 1996 |
RAM NATH MAHTO Vs. STATE OF BIHAR
|
April 10, 1996 |
RAM NIWASTODI Vs. BIBIJABRUNNISSA
|
August 6, 1996 |
RAM PIARI Vs. LAND ACQUISITION COLLECTOR SOLAN
|
March 12, 1996 |
RAM RAJ RAM Vs. STATE OF BIHAR
|
May 2, 1996 |
RAM SANJIWAN SINGH Vs. STATE OF BIHAR
|
April 26, 1996 |
RAM SARAN Vs. PYARE LAL
|
January 16, 1996 |
RAM SINGH Vs. STATE OF UTTAR PRADESH
|
July 25, 1996 |
RAMA MURTHY Vs. STATE OF KARNATAKA
|
December 23, 1996 |
RAMA RAO Vs. LOKAYUKTA
|
May 9, 1996 |
RAMA RAVALU GAVADE Vs. SATABA GAVADU DEAD
|
November 18, 1996 |
RAMANAND PRASAD SINGH UNION PUBLIC SERVICE COMMISSION Vs. UNION OF INDIA
|
March 27, 1996 |
RAMANAND RAMNATH Vs. STATE OF MADHYA PRADESH
|
April 10, 1996 |
RAMANUJA NAIDU Vs. V KANNIAH NAIDU
|
March 12, 1996 |
RAMBHAU Vs. SHANTABAI
|
March 15, 1996 |
RAMCHANDRA DAYARAM GAWANDE Vs. UNION OF INDIA
|
May 10, 1996 |
RAMESH BABULAL DOSHI Vs. STATE OF GUJARAT
|
May 2, 1996 |
RAMESH CHANDER Vs. DELHI ADMINISTRATION
|
August 9, 1996 |
RAMESH CHANDRA TIWARI Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
|
January 8, 1996 |
RAMESH DUTT Vs. STATE OF PUNJAB
|
August 21, 1996 |
RAMESH KUMAR Vs. UNION OF INDIA
|
October 28, 1996 |
RAMESH KUMAR CHOUDHA Vs. STATE OF MADHYA PRADESH
|
September 20, 1996 |
RAMESH NARAIN SAXENA Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
April 22, 1996 |
RAMESH SINGH Vs. STATE OF HARYANA
|
January 16, 1996 |
RAMESHSINGH Vs. CINTA DEVI
|
February 23, 1996 |
RAMESHWAR DASS GUPTA Vs. STATE OF UTTAR PRADESH
|
August 27, 1996 |
RAMESHWAR JUTE MILLS Vs. UNION OF INDIA
|
October 29, 1996 |
RAMESHWARLAL Vs. MUNICIPAL COUNCIL TONK
|
August 27, 1996 |
RAMESHWER DUBEY Vs. MASOMAT ASHA KAUR
|
August 5, 1996 |
RAMJI SHARMA ALIAS RAMJI BABU Vs. STATE OF BIHAR
|
September 19, 1996 |
RAMJILAL Vs. GHISA RAM
|
January 24, 1996 |
RAMKISHORE PATEL Vs. STATE OF MADHYA PRADESH
|
October 3, 1996 |
RAMNIKLAL N BHUTTA Vs. STATE OF MAHARASHTRA
|
November 19, 1996 |
RAMPARTAPCHANDEL Vs. CHAUDHARY LAJJA RAM
|
March 26, 1996 |
RAN SINGH Vs. STATE OF HARYANA
|
February 9, 1996 |
RANADEY MICRONUTRIENTS Vs. COLLECTOR OF CENTRAL EXCISE
|
September 10, 1996 |
RANBAXY LABOURATORIES LIMITED Vs. SEVA SINGH
|
July 18, 1996 |
RANCHHODJI CHATURJI THAKORE Vs. SUPERINTENDENT ENGINEER GUJARAT ELECTRICITY BOARD HIMMATNAGAR GUJARAT
|
October 28, 1996 |
RANDHIR SINGH RANA Vs. STATE DELHI ADMINISTRATION
|
December 20, 1996 |
RANGANATH PARMESHWAR PANDITRAO MALI Vs. EKNATH GAJANAN KULKARNI
|
January 12, 1996 |
RANJANA AGRAWAL UNION OF INDIA Vs. UNION OF INDIA
|
January 16, 1996 |
RANJHA Vs. STATE OF PUNJAB
|
August 16, 1996 |
RANJIT HAZARIKA Vs. STATE OF ASSAM
|
February 28, 1996 |
RANVIR SINGH Vs. STATE OF MADHYA PRADESH
|
November 1, 1996 |
RASHMI KUMAR Vs. MAHESH KUMAR BHADA
|
December 18, 1996 |
RASHTRIYA MILL MAZDOOR SANGH Vs. STATE OF MAHARASHTRA
|
September 3, 1996 |
RATAN KUMAR TANDON Vs. STATE OF UTTAR PRADESH
|
August 1, 1996 |
RATAN LAL BOHRA VIJAY SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1996 |
RATTAN SINGH Vs. UNION OF INDIA
|
January 11, 1996 |
RATTAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 11, 1996 |
RAVICHANDER Vs. STATE OF PUNJAB
|
December 5, 1996 |
RAVINDRA TRIMBAK CHOUTHMAL Vs. STATE OF MAHARASHTRA
|
February 23, 1996 |
RECKITT AND COMPANYLMAN OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1996 |
RECOVERY OFFICER LAKHIMPUR Vs. RAVINDRA KAUR
|
December 4, 1996 |
REGIONAL DIRECTOR E S I CORPORATION Vs. FRANCIS DE COSTA
|
September 11, 1996 |
REGIONAL ENGINEERING COLLEGE HAMIRPUR Vs. GURJEET SINGH
|
October 31, 1996 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. S D COLLEGE HOSHIARPUR
|
October 28, 1996 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHILLONG CITY BUS SYNDICATE
|
March 27, 1996 |
REGIONAL PROVIDENT FUND COMMISSIONER JAIPUR Vs. NARAINIUDYOG
|
July 8, 1996 |
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. DELTA JUTE AND INDUSTRIES LIMITED
|
November 1, 1996 |
REGISTRAR GENERAL OF INDIA Vs. V THIPPA SETTY
|
January 19, 1996 |
REHMAT Vs. STATE OF HARYANA
|
September 3, 1996 |
RELIANCE PETROLEUM LIMITED Vs. ZAVER CHAND POPATLAL SUMARIA
|
May 9, 1996 |
RELIANCE SILICON 1 PVT LIMITED Vs. COLLECTOR CENTRAL EXCISE THANE
|
November 6, 1996 |
RENU BALA KALITA NIZITABIBI Vs. DHIREN CHAKRAVARTY:DHIREN CHAKRAVARTY
|
March 21, 1996 |
RESERVE BANK OF INDIA Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED
|
January 4, 1996 |
REV FATHER BRAIN E FERNANDES Vs. STATE OF MAHARASHTRA
|
February 12, 1996 |
REVAPPA GURUSIDDAPPA Vs. THAKUBAI MADHAVARAO PATIL
|
September 4, 1996 |
RISHI TRADE CENTRE Vs. COLLECTOR OF CUSTOMS
|
September 16, 1996 |
RITA MARKANDEY Vs. SURJIT SINGH ARORA
|
September 27, 1996 |
RITESH R SAH Vs. Y L YAMUL
|
February 15, 1996 |
RT REV B P SUGANDHAR BISHOP IN MEDAK Vs. D DOROTHY DAYASHEELA EBENESER
|
April 12, 1996 |
RUDRADHAR R TRIVEDI Vs. STATE OF MAHARASHTRA
|
July 15, 1996 |
S A RAMACHANDRAN Vs. S NEELAVATHY
|
December 20, 1996 |
S A VENGADAMMA Vs. JITENDRA P VORA
|
November 29, 1996 |
S AJARMA BL ALIAS S HAJARAM BIBI Vs. S KHURSHID BEGUM
|
February 13, 1996 |
S B INTERNATIONAL LIMITED Vs. ASSTT DIRECTOR GENERAL OF FOREIGN TRADE
|
January 24, 1996 |
S C JHA Vs. STATE OF MADHYA PRADESH
|
February 16, 1996 |
S C MANDAKKI Vs. DIRECTOR OF HEALTH AND FAMILY WELFARE SERVICE
|
January 29, 1996 |
S CHINNAPPA REDDY OTHERS Vs. STATE OF ANDHRA PRADESH
|
January 16, 1996 |
S GOPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
July 11, 1996 |
S JAFFAR SAHIB Vs. SECRETARY A P P S C
|
October 24, 1996 |
S JAGANNATH Vs. UNION OF INDIA
|
December 11, 1996 |
S JAGTAR SINGH Vs. S KARAMJIT SINGH PANJWAR
|
December 6, 1996 |
S K ARSED ALI Vs. S K FAZLE HAKANI
|
November 20, 1996 |
S K KACKER Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
September 4, 1996 |
S K MAHABOOB BEE Vs. STATE ELECTION COMMISSIONER
|
August 12, 1996 |
S K NAIR Vs. STATE OF PUNJAB
|
November 5, 1996 |
S K SINGH Vs. CENTRAL BANK OF INDIA
|
September 19, 1996 |
S K VAISH Vs. UNION OF INDIA
|
September 11, 1996 |
S LAKSHMI Vs. STATE OF KERALA
|
February 13, 1996 |
S NOORDEEN Vs. V S THIRU VENKITA REDDIAR
|
February 7, 1996 |
S P ANAND INDORE Vs. H D DEVEGOWDA
|
November 6, 1996 |
S R BHANRALE Vs. UNION OF INDIA
|
July 19, 1996 |
S SAID UD DIN Vs. COURT OF WELFARE COMMISSIONER BHOPAL GAS VICTIMS TRIBUNAL
|
February 23, 1996 |
S SWVIGARADOSS Vs. ZONAL MANAGER F C I
|
January 25, 1996 |
S VALLINAYAGAM Vs. LUKE STEPHEN
|
October 23, 1996 |
S VASUNDARA Vs. CANARA BANK
|
October 28, 1996 |
S VINOD KUMAR Vs. UNION OF INDIA
|
October 1, 1996 |
SABITRI DEI Vs. SARAT CHANDRA ROUT AMD
|
February 2, 1996 |
SADASIVAM Vs. K DORAISAMY
|
February 9, 1996 |
SAGARMAL Vs. DISTT SAHKARI KENDRIYA BANK LTD
|
October 1, 1996 |
SAHADU BALA BOTRE Vs. NAMDEO BAPUJI KERALA
|
February 14, 1996 |
SAHIB SINGH Vs. STATE OF PUNJAB
|
September 13, 1996 |
SAHKARI SAMITIYAN VYAVASTHAPAK UNION Vs. STATE OF RAJASTHAN
|
March 1, 1996 |
SAKTHI COOP INDUSTRIAL ESTATE Vs. KURSHEED BEGUM
|
December 13, 1996 |
SAM HIRING CO Vs. A R BHUJBAL
|
January 12, 1996 |
SAMARITAN SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1996 |
SAMIR SOBHAN SANYAL Vs. TRACKS TRADE PRIVATE LIMITED
|
April 16, 1996 |
SAMSUDDIN RAHMAN Vs. BIHARI DAS
|
July 9, 1996 |
SANATIVE INDUSTRIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
October 3, 1996 |
SANJUKTA PATTANAIK Vs. STATE OF ORISSA
|
December 9, 1996 |
SANKALCHAN JAYCHANDBHAI PATEL Vs. VITHALBHAI JAYCHANDBHAI PATEL
|
September 13, 1996 |
SANT SINGH Vs. ADDITIONAL DISTRICT JUDGE JHANSI
|
February 14, 1996 |
SANTOSH KUMARI Vs. STATE OF HARYANA
|
August 28, 1996 |
SANTOSHYADAV Vs. STATE OF HARYANA
|
May 2, 1996 |
SANTRAM AND COMPANY Vs. STATE OF RAJASTHAN
|
November 20, 1996 |
SANWAT SINGH Vs. ZAIL SINGH
|
December 17, 1996 |
SARADA Vs. MANIKKOTH KOMBRA RAJENDRAN
|
April 22, 1996 |
SARAL KUMAR Vs. STATE OF HARYANA
|
January 12, 1996 |
SARASWATI DEVI Vs. SHANTI DEVI
|
November 18, 1996 |
SARLA DIXIT Vs. BALWANT YADAV
|
February 29, 1996 |
SAROJ BHARDWAJ Vs. ADDITIONAL CIVIL JUDGE
|
November 7, 1996 |
SAROJINIAMMAL Vs. CONTROLLER OF ESTATE DUTY MADRAS
|
September 18, 1996 |
SARVINDER SINGH Vs. DALIP SINGH
|
August 2, 1996 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
September 26, 1996 |
SASA MUSA SUGAR WORKS Vs. STATE OF BIHAR
|
July 8, 1996 |
SASADHAR CHAKRAVARTY Vs. UNION OF INDIA
|
November 4, 1996 |
SATGURU SHARAN SHRIVASTAVA Vs. DWARKA PRASAD MATHUR [DEAD]
|
August 14, 1996 |
SATHI ROOP LAL Vs. MALTI THAPAR MRS
|
March 13, 1996 |
SATISH KUMAR Vs. JALANDHAR IMPROVEMENT TRUST JALANDHAR
|
January 29, 1996 |
SATISH MEHRA Vs. DELHI ADMINISTRATION
|
July 31, 1996 |
SATTAR MOHAMMAD CHOUDHARI Vs. GUNDAPPA AMABADAS BUKATE
|
October 11, 1996 |
SATVIR SINGH Vs. BALDEVA
|
April 24, 1996 |
SATYA NARAIN PAREEK Vs. STATE OF RAJASTHAN
|
March 29, 1996 |
SATYA PAL Vs. STATE OF UTTAR PRADESH
|
November 26, 1996 |
SATYENDRA CHANDRA JAIN Vs. PUNJAB NATIONAL BANK
|
February 15, 1996 |
SAUNU Vs. COLLECTOR LAND ACQUISITION
|
August 28, 1996 |
SAUSHISH DIAMONDS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 8, 1996 |
SAVALIRAM GOTIRAM TELI Vs. MADHUKAR YESHWANT PATANKAR
|
November 19, 1996 |
SAVITA SAMVEDI MS Vs. UNION OF INDIA
|
January 30, 1996 |
SAVITRI DEVI Vs. STATE OF HARYANA
|
February 12, 1996 |
SAWARNI Vs. INDER KAUR
|
August 23, 1996 |
SCHEDULED CASTES AND SCHEDULED TRIBES OFFICERS WELFARE COUNCIL Vs. STATE OF UTTAR PRADESH
|
September 19, 1996 |
SCINDIA EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
|
May 9, 1996 |
SCOOTERS INDIA Vs. VIJAI E V ELDRED
|
October 3, 1996 |
SECRETARY ESTT RAILWAY BOARD Vs. D FRANCIS PAUL
|
July 15, 1996 |
SECRETARY FINANCE AND PLANNING DEPARTMENT Vs. SALADA S RAO
|
December 26, 1996 |
SECRETARY HAILAKANDI BAR ASSOCIATION Vs. STATE OF ASSAM
|
May 9, 1996 |
SECRETARY IRRIGATION AND POWER Vs. NIRANJAN SWAIN
|
February 20, 1996 |
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR Vs. DAULAT MAL JAIN
|
September 20, 1996 |
SECRETARY MINISTRY OF WORKS AND HOUSING GOVERNMENT OF INDIA Vs. MOHINDER SINGH JAGDEV
|
August 16, 1996 |
SECRETARY TAMIL NADU WAKF BOARD Vs. SYED FATIMA NACHI
|
July 9, 1996 |
SECRETARY TO GOVERNMENT Vs. A C J BRITTO
|
December 19, 1996 |
SECRETARY TO GOVERNMENT OF ANDHRA PRADESH FINANCE AND PLANNING DEPARTMENT Vs. P ESWAR REDDY
|
January 8, 1996 |
SECRETARY TO GOVERNMENT OF KARNATAKA Vs. V HARISHBABU
|
July 9, 1996 |
SECRETARY TO GOVERNMENT OF T N Vs. D SUBRAMANYAN RAJADEVAN
|
July 9, 1996 |
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT Vs. L SRINIVASAN
|
February 15, 1996 |
SECRETARY, TAMIL NADU WAKF BOARD Vs. SYED FATIMA NACHI
|
July 9, 1996 |
SECY HEALTH DEPTT OF HEALTH AND F W Vs. ANITA PURI
|
August 30, 1996 |
SEEMA KUMARI SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 23, 1996 |
SEETHAMMAL Vs. SENTHIL FINANCE AND ANR.
|
March 13, 1996 |
SEETHAMMAL Vs. SENTHIL FINANCE
|
March 15, 1996 |
SENJEEVANAGAR MEDICAL AND HEALTH EMPLOYEES COOPERATIVE HOUSING SOCIETY Vs. MOHAMMAD ABDULWAHAB
|
February 8, 1996 |
SERVO ELECTRONICS Vs. UNION OF INDIA
|
October 8, 1996 |
SESHAN Vs. SPECIAL TEHSILDAR AND LAND ACQUISITION OFFICER SPIGOT PUDUKKOTTAI
|
January 30, 1996 |
SETH BANARSI DASS Vs. DISTRICT MAGISTRATE COLLECTOR MEERUT
|
February 8, 1996 |
SEWA KAUR Vs. STATE OF PUNJAB
|
October 7, 1996 |
SEWA KAUR Vs. STATE OF PUNJAB
|
November 7, 1996 |
SHADI LAL DISTILLERY AND CHEMICAL WORKS; MANSURPUR U P Vs. STATE OF UTTAR PRADESH
|
January 10, 1996 |
SHADILAL DISTILLERY AND CHEMICALS WORKS Vs. STATE OF UTTAR PRADESH
|
November 26, 1996 |
SHAHEEN WELFARE ASSOCIATION Vs. UNION OF INDIA
|
February 27, 1996 |
SHANGRILA FOOD PRODUCTS LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 9, 1996 |
SHANKAR GAJANAN KALAN Vs. STATE OF MAHARASHTRA
|
September 20, 1996 |
SHANKAR LAL Vs. STATE OF MADHYA PRADESH
|
April 26, 1996 |
SHANTI DEVI Vs. HUKUM CHAND
|
August 22, 1996 |
SHANTILALKHUSHALDASS AND BROS PVT LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS GOA
|
August 14, 1996 |
SHANTINATH RAMU DANGLE Vs. JAMBU RAMU DANGLE AND GTHERS
|
November 5, 1996 |
SHAPERS CONSTRUCTION PRIVATE LIMITED Vs. AIRPORT AUTHORITY OF INDIA
|
September 17, 1996 |
SHARAD BANSILAL VAKIL Vs. CIBATUAL LIMITED
|
August 8, 1996 |
SHARAFAT HUSSAIN ABDUL RAHAMAN SHAIKH Vs. STATE OF GUJARAT
|
November 22, 1996 |
SHARAFAT HUSSAIN DEAD Vs. MOHAMMAD SHAFIQ
|
September 2, 1996 |
SHARANAPPA BASAPPA DINDAWAR Vs. STATE OF KARNATAKA
|
August 28, 1996 |
SHARMAS NURSING HOME Vs. DELHI ADMN
|
March 14, 1996 |
SHASHENDRA LAHRI Vs. UNICEF
|
December 6, 1996 |
SHATRUGHNA PRASAD SINHA Vs. RAJBHAU SURAJMAL RATHI
|
September 10, 1996 |
SHEAPUJAN BHAGAT Vs. THAKUR HEMBROM
|
November 7, 1996 |
SHEOJI MAHTO Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
December 10, 1996 |
SHER SINGH Vs. GAMDOOR SINGH
|
December 13, 1996 |
SHERA SINGH Vs. STATE OF PUNJAB
|
August 28, 1996 |
SHESHANK SEA FOODS PVT LIMITED KARNATAKA Vs. UNION OF INDIA
|
November 19, 1996 |
SHIMLA DEVELOPMENT AUTHORITY Vs. SANTOSH SHARMA
|
November 22, 1996 |
SHIMLA DEVELOPMENT AUTHORITY Vs. ASHA RANI
|
February 26, 1996 |
SHIPRA JHAMMAKLAL Vs. SHANTI LAL KHOIWAL:LAXMINARAYANPANDE
|
April 3, 1996 |
SHISH RAM Vs. STATE OF HIMACHAL PRADESH
|
July 19, 1996 |
SHIV SAGAR TIWARI Vs. UNION OF INDIA
|
November 8, 1996 |
SHIV SAGAR TIWARI Vs. UNION OF INDIA
|
December 23, 1996 |
SHIVSAGAR TIWARI Vs. UNION OF INDIA
|
October 11, 1996 |
SHIVSHAKTI GOLD FINGER Vs. ASSTT COMMISSIONER COMMERCIAL TAXES JAIPUR
|
May 10, 1996 |
SHRIJEE SALES CORPORATION Vs. UNION OF INDIA
|
December 20, 1996 |
SHRIMONI GURDWARA COMMITTEE Vs. JASWANT SINGH
|
September 4, 1996 |
SHRIRAM BEARINGS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA
|
October 10, 1996 |
SHUBHANGISHIVJIRAOGHATGE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 2, 1996 |
SHYAM BAHADUR TRIPATHI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
September 4, 1996 |
SHYAM SUNDER AGARWAL AND COMPANY Vs. UNION OF INDIA
|
January 9, 1996 |
SIKH NEWSPAPER LIMITED Vs. D M JALANDHAR
|
January 2, 1996 |
SIMMONDS MARSHALL LIMITED Vs. H R BARELIKER
|
November 28, 1996 |
SIMPSON AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 5, 1996 |
SINGHAI LAL CHAND JAIN DEAD Vs. RASHTRIYA SWAYAMSEWAK SANGH PANNA
|
February 15, 1996 |
SIRDANWAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
August 7, 1996 |
SITA DEVI Vs. STATE OF HARYANA
|
August 23, 1996 |
SITA RAM BANSAL Vs. STATE OF PUNJAB
|
November 27, 1996 |
SIVAMOORTHY Vs. UNIVERSITY OF MADRAS
|
April 18, 1996 |
SMITH KLINE AND FRENCH INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1996 |
SOHAN LAL PASSI Vs. P SESH REDDY
|
July 17, 1996 |
SOHAN SINGH Vs. SARWAN SINGH
|
August 19, 1996 |
SOLAPUR MIDC INDUSTRIES ASSOCIATION Vs. STATE OF MAHARASHTRA
|
July 26, 1996 |
SOUTH EAST ASIA SHIPPING COMPANY LIMITED Vs. NAV BHARAT ENTERPRISES PRIVATE LIMITED
|
March 13, 1996 |
SOUTHERN MOTORS Vs. STATE OF KARNATAKA
|
February 29, 1996 |
SOVRIN KNIT WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 28, 1996 |
SOWRASHTRA VIPRA SABHA Vs. NAMAKKAL MUNICIPALITY
|
November 4, 1996 |
SPECIAL LAND ACQUISITION OFFICER Vs. VIRUPAX SHANKAR NADAGOUDA
|
August 21, 1996 |
SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. V T VELU
|
January 16, 1996 |
SPECIAL LAND ACQUISITION OFFICER DHARWAD Vs. TAJAR HANIFABI
|
August 19, 1996 |
SPECIAL LAND ACQUISITION OFFICER SRIRANGAPATNAM Vs. NAGEGOWDA
|
August 23, 1996 |
SPECIAL TEHSILDAR LAND ACQUISITION KERALA Vs. K V AYISUMMA
|
July 23, 1996 |
SPEED WAYS PICTURE PRIVATE LIMITED Vs. UNION OF INDIA
|
October 23, 1996 |
SREEDAMCHANDRAGHOSH Vs. STATE OF ASSAM
|
September 9, 1996 |
SRIKRISHNA PRIVATE LIMITED Vs. I T O CALCUTTA
|
July 16, 1996 |
ST MARYS SCHOOL Vs. CANTONMENT BOARD MEERUT
|
February 5, 1996 |
STANDARD GAMES Vs. STATE OF UTTAR PRADESH
|
April 10, 1996 |
STAR METAL AND TUBES CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
October 8, 1996 |
STAR WIRE INDIA LIMITED Vs. STATE OF HARYANA
|
September 25, 1996 |
STATE Vs. KRISHANCHAND KHUSHALCHAND JAGTIANI
|
April 25, 1996 |
STATE Vs. S J CHOUDHARY
|
February 13, 1996 |
STATE ANTI CORRUPTION BUREAU Vs. P. SURYAPRAKASAM
|
May 2, 1996 |
STATE BANK OF BIKANER AND JAIPUR Vs. AJAY KUMAR GULATI
|
July 16, 1996 |
STATE BANK OF BIKANER AND JAIPUR Vs. SRINATHGUPTA
|
October 25, 1996 |
STATE BANK OF INDIA Vs. MANGANESE ORE INDIA LIMITED
|
October 8, 1996 |
STATE BANK OF INDIA Vs. PRESIDING OFFICER
|
April 8, 1996 |
STATE BANK OF INDIA Vs. KASHINATH KHER
|
February 8, 1996 |
STATE BANK OF INDIA Vs. MADRAS BOLTS AND NUTS PRIVATE LIMITED
|
January 11, 1996 |
STATE BANK OF INDIA SCHEDULED CASTE TRIBE EMPLOYEES WELFARE ASSOCIATION STATE BANK OF INDIA Vs. STATE BANK OF INDIAS:S NARASIMHA
|
April 24, 1996 |
STATE BANK OF INDIA STAFF ASSOCIATION STATE BANK OF INDIA STAFF ASSOCIATION Vs. STATE BANK OF INDIAS:STATE BANK OF INDIA
|
April 3, 1996 |
STATE BANK OF PATIALA Vs. S K SHARMA
|
March 27, 1996 |
STATE BANK OF PATIALA PATIALA Vs. COMMISSIONER OF INCOME TAX PATIALA
|
March 13, 1996 |
STATE BANK OF TRAVANCORE Vs. KAYAMKULAM MUNICIPAL COUNCIL
|
March 12, 1996 |
STATE OF ANDHRA PRADESH Vs. MERIT ENTERPRISES
|
February 14, 1996 |
STATE OF ANDHRA PRADESH Vs. K BHASKARA RAO
|
January 8, 1996 |
STATE OF ANDHRA PRADESH Vs. MCDOWELL AND CO
|
March 21, 1996 |
STATE OF ANDHRA PRADESH Vs. PUSULLURI SATYANARAYANAMURTHY
|
April 17, 1996 |
STATE OF ANDHRA PRADESH Vs. NAGOTI VENKATARAMANA
|
August 20, 1996 |
STATE OF ANDHRA PRADESH Vs. IND NATALI GRANITE LIMITED
|
August 9, 1996 |
STATE OF ANDHRA PRADESH Vs. GANGULA SATYA MURTHY
|
November 19, 1996 |
STATE OF ANDHRA PRADESH Vs. RATNASREE BOX MAKERS
|
March 1, 1996 |
STATE OF ASSAM Vs. JAGAT CHANDRA NATH
|
September 25, 1996 |
STATE OF ASSAM Vs. RADHA KANOO
|
March 1, 1996 |
STATE OF BIHAR Vs. RAMDEO YADAV
|
February 26, 1996 |
STATE OF BIHAR Vs. K M ZUBERI
|
February 9, 1996 |
STATE OF BIHAR Vs. BIHAR CHAMBER OF COMMERCE
|
February 6, 1996 |
STATE OF BIHAR Vs. RAMJEE RAM
|
January 8, 1996 |
STATE OF BIHAR Vs. AKHLAKH AHMED
|
January 15, 1996 |
STATE OF BIHAR Vs. MOHAMMAD KALIMUDDIN
|
January 10, 1996 |
STATE OF BIHAR Vs. CHHANGUR PRASAD SETH
|
February 5, 1996 |
STATE OF BIHAR Vs. RAJENDRA AGRAWALLA
|
January 18, 1996 |
STATE OF BIHAR Vs. MAHANTH BALRAM DAS
|
April 22, 1996 |
STATE OF BIHAR Vs. SAMSUZZOHA
|
March 22, 1996 |
STATE OF BIHAR Vs. RANCHI ZILA SAMTA PARTY
|
March 19, 1996 |
STATE OF BIHAR Vs. RANCHI TIMBER TRADERS ASSOCIATION
|
July 23, 1996 |
STATE OF BIHAR Vs. SURESH CHANDRA MUKHERJEE
|
May 2, 1996 |
STATE OF BIHAR Vs. NILMANI SAHU
|
October 7, 1996 |
STATE OF BIHAR Vs. MADHESHWAR PRASAD
|
August 8, 1996 |
STATE OF BIHAR Vs. RATAN LAL SAHU
|
August 8, 1996 |
STATE OF BIHAR Vs. M NEETHICHANDRA:SUNITA
|
September 10, 1996 |
STATE OF BIHAR Vs. BIHAR DISTILLERY LIMITED
|
December 3, 1996 |
STATE OF GOA Vs. YVETTE PEREIRA A E COSTA
|
April 12, 1996 |
STATE OF GUJARAT Vs. THAKKAR DEVCHANDBHAI LALJIBHAI
|
April 3, 1996 |
STATE OF GUJARAT Vs. RAJESH KUMAR CHIMANLAL BAROT
|
August 5, 1996 |
STATE OF GUJARAT Vs. KALABHAI VALLABHBHAI
|
February 6, 1996 |
STATE OF GUJARAT Vs. SUHRID GEIGY LIMITED
|
December 10, 1996 |
STATE OF GUJARAT Vs. HOTEL RATRANI
|
December 10, 1996 |
STATE OF GUJARAT Vs. RAMA RANA
|
December 13, 1996 |
STATE OF GUJARAT Vs. KHEDUT SAHAKARI KHAND UDYOG
|
November 27, 1996 |
STATE OF GUJARAT Vs. DEVRAJBHAI CHHAGANBHAI:BACHU MAKOD
|
August 8, 1996 |
STATE OF GUJARAT Vs. GOPALBHAI BECHARBHAI
|
August 21, 1996 |
STATE OF HARYANA Vs. JAIPAL SINGH
|
August 14, 1996 |
STATE OF HARYANA Vs. YOGENDER PAUL
|
October 10, 1996 |
STATE OF HARYANA Vs. RAVI BALA
|
November 26, 1996 |
STATE OF HARYANA Vs. SURAJ BHAN
|
October 30, 1996 |
STATE OF HARYANA Vs. JASMER SINGH
|
November 7, 1996 |
STATE OF HARYANA Vs. CHANDRA MANI
|
January 30, 1996 |
STATE OF HARYANA Vs. OM PARKASH
|
January 18, 1996 |
STATE OF HARYANA Vs. D L UPPAL
|
January 19, 1996 |
STATE OF HARYANA Vs. PALA
|
January 29, 1996 |
STATE OF HARYANA Vs. O P GUPTA
|
January 12, 1996 |
STATE OF HARYANA Vs. RAJINDER SINGH
|
February 27, 1996 |
STATE OF HARYANA Vs. RAJPAL SHARMA
|
July 25, 1996 |
STATE OF HARYANA Vs. SURJEET SINGH
|
July 9, 1996 |
STATE OF HARYANA Vs. RANI DEVI
|
July 15, 1996 |
STATE OF HARYANA Vs. KAMLA
|
April 30, 1996 |
STATE OF HARYANA Vs. CHANDVIR
|
April 17, 1996 |
STATE OF HARYANA Vs. BALWANT SINGH
|
April 22, 1996 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
|
January 3, 1996 |
STATE OF HIMACHAL PRADESH Vs. NODHA RAM
|
January 3, 1996 |
STATE OF HIMACHAL PRADESH Vs. HIMACHAL INSTITUTE OF ENGG AND TECHNOLOGY SHIMLA
|
January 4, 1996 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR VERMA
|
January 24, 1996 |
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR MOHINDRA
|
November 7, 1996 |
STATE OF HIMACHAL PRADESH Vs. KESHAV RAM
|
October 8, 1996 |
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
|
September 25, 1996 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR
|
September 27, 1996 |
STATE OF HIMACHAL PRADESH Vs. THAKUR GIAN SINGH
|
July 16, 1996 |
STATE OF JAMMU AND KASHMIR Vs. ROMESHCHANDER
|
November 27, 1996 |
STATE OF JAMMU AND KASHMIR Vs. ASHOK KUMAR GUPTA
|
January 11, 1996 |
STATE OF JAMMU AND KASHMIR Vs. BAL RAJ SHARMA
|
April 18, 1996 |
STATE OF JAMMU AND KASHMIR Vs. SHAM LAL
|
May 10, 1996 |
STATE OF KARNATAKA Vs. N MADAPPA
|
May 2, 1996 |
STATE OF KARNATAKA Vs. V B HIREGOWDAR
|
July 19, 1996 |
STATE OF KARNATAKA Vs. KRISHNOJI RAO
|
March 25, 1996 |
STATE OF KARNATAKA Vs. B S NANJUNDAIAH
|
January 11, 1996 |
STATE OF KARNATAKA Vs. MOIN PATEL
|
February 22, 1996 |
STATE OF KARNATAKA Vs. SATISH
|
March 13, 1996 |
STATE OF KARNATAKA Vs. LAKSHMI COCONUT INDUSTRIES
|
November 27, 1996 |
STATE OF KARNATAKA Vs. DIWAKARA BHAT
|
September 23, 1996 |
STATE OF KARNATAKA Vs. UPPEGOUDA
|
September 24, 1996 |
STATE OF KARNATAKA Vs. T VENKATARAMANAPPA
|
September 20, 1996 |
STATE OF KARNATAKA Vs. G M HAYATH
|
August 16, 1996 |
STATE OF KARNATAKA Vs. KUDLI SRINGERI MAHASAMASTHANAM
|
August 8, 1996 |
STATE OF KARNATAKA Vs. S M KOTRAYYA
|
September 2, 1996 |
STATE OF KARNATAKA Vs. D C NANJUDAIAH
|
August 26, 1996 |
STATE OF KERALA Vs. M N SANKARA NARAYANAN
|
August 7, 1996 |
STATE OF KERALA Vs. RADHAMANY
|
August 23, 1996 |
STATE OF KERALA Vs. BUILDERS ASSOCIATION OF INDIA
|
November 28, 1996 |
STATE OF KERALA Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
|
November 18, 1996 |
STATE OF KERALA Vs. JOY VARGHESE KERALA RUBBER PRODUCTS
|
November 6, 1996 |
STATE OF KERALA Vs. SASI
|
October 31, 1996 |
STATE OF KERALA Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
October 30, 1996 |
STATE OF KERALA Vs. K MOIDEENKUTTY
|
March 11, 1996 |
STATE OF KERALA Vs. GEORGE JOSEPH
|
February 12, 1996 |
STATE OF KERALA Vs. RAMACHANDRAN NAIR
|
March 27, 1996 |
STATE OF MADHYA PRADESH Vs. R N JOSHI
|
February 13, 1996 |
STATE OF MADHYA PRADESH Vs. KRISHI UPAJ MANDI SAMITI
|
January 10, 1996 |
STATE OF MADHYA PRADESH Vs. HIRALAL
|
January 15, 1996 |
STATE OF MADHYA PRADESH Vs. I A QURESHI
|
January 4, 1996 |
STATE OF MADHYA PRADESH Vs. KESHAV
|
January 2, 1996 |
STATE OF MADHYA PRADESH Vs. S S AKOLKAR
|
January 25, 1996 |
STATE OF MADHYA PRADESH Vs. SHAKRI KHAN
|
April 19, 1996 |
STATE OF MADHYA PRADESH Vs. SADASHIV ZAMINDAR
|
April 18, 1996 |
STATE OF MADHYA PRADESH Vs. SURBHAN
|
April 15, 1996 |
STATE OF MADHYA PRADESH Vs. ONKAR CHAND SHARMA
|
July 18, 1996 |
STATE OF MADHYA PRADESH Vs. BADRINARAYAN ACHARYA
|
July 22, 1996 |
STATE OF MADHYA PRADESH Vs. BINDAL AGRO CHEMICAL LIMITED
|
July 19, 1996 |
STATE OF MADHYA PRADESH Vs. R P SHARMA
|
July 26, 1996 |
STATE OF MADHYA PRADESH Vs. MOHAN LAL
|
May 7, 1996 |
STATE OF MADHYA PRADESH Vs. DHIRENDRA KUMAR
|
November 5, 1996 |
STATE OF MADHYA PRADESH Vs. M V VYAVSAYA AND CO
|
November 28, 1996 |
STATE OF MADHYA PRADESH Vs. HARISHANKAR GOEL
|
August 7, 1996 |
STATE OF MADHYA PRADESH Vs. SWAROPCHANDRA
|
September 24, 1996 |
STATE OF MADHYA PRADESH Vs. JAORA SUGAR MILLS LIMITED
|
October 10, 1996 |
STATE OF MADHYA PRADESH Vs. KRISHNA CHANDRA SAKSENA
|
October 11, 1996 |
STATE OF MAHARASHTRA Vs. MARUTI SHRIPATI DUBAL
|
August 29, 1996 |
STATE OF MAHARASHTRA Vs. SHEELA RAMESH KINI
|
November 8, 1996 |
STATE OF MAHARASHTRA Vs. PURSHOTTAM
|
May 7, 1996 |
STATE OF MAHARASHTRA Vs. ENGINEERING COLLEGE TEACHERS ASSOCIATION
|
July 22, 1996 |
STATE OF MAHARASHTRA Vs. MARUTI LAXMAN
|
April 15, 1996 |
STATE OF MAHARASHTRA Vs. SOM NATH THAPA
|
April 12, 1996 |
STATE OF MAHARASHTRA Vs. MAHBOOB S ALLIBHOY
|
April 10, 1996 |
STATE OF MAHARASHTRA Vs. DIGAMBER BHIMASHANKAR TANDALE
|
February 2, 1996 |
STATE OF MAHARASHTRA Vs. NATIONAL CONSTRUCTION COMPANY BOMBAY
|
January 9, 1996 |
STATE OF MAHARASHTRA Vs. SURESH TRADING COMPANY
|
February 7, 1996 |
STATE OF MAHARASHTRA Vs. PRABHAKAR BHIKAJI INGLE
|
March 11, 1996 |
STATE OF MAHARASHTRA Vs. MEHTABI
|
February 22, 1996 |
STATE OF MANIPUR Vs. THINGUJAM BROJEN MEETEI:L ONGBI SANYAIMA DEVI
|
May 10, 1996 |
STATE OF MANIPUR Vs. ALL MANIPUR REGULAR POST VACANCIES S T A
|
November 1, 1996 |
STATE OF ORISSA Vs. KSHETRABASI MOHANTI
|
November 8, 1996 |
STATE OF ORISSA Vs. SUKANTI DEBI
|
December 2, 1996 |
STATE OF ORISSA Vs. NARAIN PRASAD
|
September 3, 1996 |
STATE OF ORISSA Vs. SHARAT CHANDRA SAHU
|
October 8, 1996 |
STATE OF ORISSA Vs. SADASIVA MOHANTY
|
October 25, 1996 |
STATE OF ORISSA Vs. SIBARAM BARAL SIMARAM BARAI
|
May 10, 1996 |
STATE OF ORISSA Vs. RAM CHANDRA DAS
|
May 8, 1996 |
STATE OF ORISSA Vs. DIVISIONAL MANAGER LIC
|
March 18, 1996 |
STATE OF ORISSA Vs. RAJAKISHORE DAS
|
February 5, 1996 |
STATE OF ORISSA Vs. ARNAB KUMAR DUTTA
|
January 24, 1996 |
STATE OF ORISSA ORIENT PAPER AND INDUSTRIES LIMITED Vs. MAHANADI COALFIELDS LIMITED:MAHANADI COALFIELDS LIMITED
|
May 6, 1996 |
STATE OF ORISSA ORISSA MINING CORPORATION KLOCKNER AND COMPANY Vs. KLOCKNER AND COMPANY:KLOCKNER AND COMPANY:ORISSA MINING CORPORATION LIMITED
|
April 16, 1996 |
STATE OF PUNJAB Vs. TARA SINGH SHAHI
|
April 17, 1996 |
STATE OF PUNJAB Vs. HARBHAJAN SINGH GREASY
|
April 12, 1996 |
STATE OF PUNJAB Vs. DES RAJ
|
April 18, 1996 |
STATE OF PUNJAB Vs. BALDEV SINGH KHOSLA
|
April 19, 1996 |
STATE OF PUNJAB Vs. SURJIT SINGH CONDUCTOR
|
March 22, 1996 |
STATE OF PUNJAB Vs. OM PARKASH KAUSHAL:GULSHAN LALAUL
|
July 8, 1996 |
STATE OF PUNJAB Vs. JIT SINGH
|
July 22, 1996 |
STATE OF PUNJAB Vs. LABH SINGH
|
July 19, 1996 |
STATE OF PUNJAB Vs. KESAR SINGH
|
July 22, 1996 |
STATE OF PUNJAB Vs. DARSHAN SINGH
|
July 12, 1996 |
STATE OF PUNJAB Vs. SADHU RAM
|
July 25, 1996 |
STATE OF PUNJAB Vs. KULBIR SINGH
|
January 24, 1996 |
STATE OF PUNJAB Vs. SARWAN SINGH
|
January 25, 1996 |
STATE OF PUNJAB Vs. DHARAM PAUL
|
January 22, 1996 |
STATE OF PUNJAB Vs. PRAKASH CHAND
|
January 5, 1996 |
STATE OF PUNJAB Vs. GURMITSINGH
|
January 16, 1996 |
STATE OF PUNJAB Vs. DHARAM PAL
|
March 2, 1996 |
STATE OF PUNJAB Vs. DARSHAN SINGH
|
February 15, 1996 |
STATE OF PUNJAB Vs. AJIT SINGH
|
February 20, 1996 |
STATE OF PUNJAB Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED
|
October 25, 1996 |
STATE OF PUNJAB Vs. AMARJIT SINGH
|
October 24, 1996 |
STATE OF PUNJAB Vs. CHARANJI LAL GOEL
|
October 9, 1996 |
STATE OF PUNJAB Vs. GURMIT SINGHS
|
September 19, 1996 |
STATE OF PUNJAB Vs. KASHMIR SINGH
|
September 6, 1996 |
STATE OF PUNJAB Vs. YOGINDER SHARMA ONKAR RAI AND CO
|
September 17, 1996 |
STATE OF PUNJAB Vs. MANINDER SINGH
|
August 19, 1996 |
STATE OF PUNJAB Vs. SARWAN SINGH
|
November 19, 1996 |
STATE OF PUNJAB Vs. LAL SINGH
|
November 18, 1996 |
STATE OF PUNJAB Vs. AMARJIT KAUR
|
November 1, 1996 |
STATE OF PUNJAB Vs. DHARAM SINGH
|
December 16, 1996 |
STATE OF PUNJAB Vs. SURINDER KUMAR AND CO
|
December 11, 1996 |
STATE OF PUNJAB Vs. MOHINDER SINGH CHAWLA
|
December 17, 1996 |
STATE OF PUNJAB Vs. GURSHARAN SINGH
|
December 6, 1996 |
STATE OF RAJASTHAN Vs. SRIRAM VERMA
|
October 29, 1996 |
STATE OF RAJASTHAN Vs. D R LAXMI
|
September 12, 1996 |
STATE OF RAJASTHAN Vs. B K MEENA
|
September 27, 1996 |
STATE OF RAJASTHAN Vs. TALIB KHAN
|
October 24, 1996 |
STATE OF RAJASTHAN Vs. KALYAN SUNDARAM CEMENT INDUSTRIES LIMITED
|
February 12, 1996 |
STATE OF RAJASTHAN Vs. KISHORE
|
February 27, 1996 |
STATE OF RAJASTHAN Vs. RAM NARAIN
|
January 23, 1996 |
STATE OF RAJASTHAN Vs. RAJASTHAN AGRICULTURE INPUT DEALERS ASSOCIATION
|
July 9, 1996 |
STATE OF RAJASTHAN Vs. RAJ SINGH
|
July 8, 1996 |
STATE OF RAJASTHAN Vs. MANGILAL PINDWAL
|
July 8, 1996 |
STATE OF RAJASTHAN Vs. SARVOTAM VEGETABLES PRODUCTS
|
April 9, 1996 |
STATE OF RAJASTHAN KUNJI RAMAN Vs. KUNJI RAMAN:STATE OF RAJASTHAN
|
December 17, 1996 |
STATE OF SIKKIM Vs. KANTA THEENGH
|
September 16, 1996 |
STATE OF TAMIL NADU Vs. DEVENDRAN AND COMPANY
|
August 6, 1996 |
STATE OF TAMIL NADU Vs. TVL JEEVANLAL LIMITED
|
August 13, 1996 |
STATE OF TAMIL NADU Vs. SRINIVASA SALES CIRCULATION
|
October 4, 1996 |
STATE OF TAMIL NADU Vs. AROORAN SUGARS LIMITED
|
October 31, 1996 |
STATE OF TAMIL NADU Vs. SIVARASAN ALIAS RAGHU ALIAS SIVARASA
|
October 31, 1996 |
STATE OF TAMIL NADU Vs. HIS HOLINESS SRILLA SRI AMBALAVANA PANDARA SANNADHI ADHEENAKARTHA
|
November 22, 1996 |
STATE OF TAMIL NADU Vs. A JAGANATHAN
|
July 15, 1996 |
STATE OF TAMIL NADU Vs. THIRUK V PERUMAL
|
July 16, 1996 |
STATE OF TAMIL NADU Vs. M A WAHEED KHAN
|
August 1, 1996 |
STATE OF TAMIL NADU Vs. S SUBRAMANIAM
|
January 24, 1996 |
STATE OF TAMIL NADU Vs. L KRISHNAN
|
January 17, 1996 |
STATE OF TAMIL NADU Vs. KOTHARI SUGARS AND CHEMICALS LTD
|
February 8, 1996 |
STATE OF TAMIL NADU Vs. MODERN MILLS STORES MADRAS
|
February 8, 1996 |
STATE OF TAMIL NADU R NAMBURAJAN Vs. S THANGAVEL:STATE OF TAMIL NADU
|
November 29, 1996 |
STATE OF TRIPURA Vs. PRIYABANDHU CHAKRABORTY
|
January 9, 1996 |
STATE OF U.P. AND ORS. Vs. SMT. MALTI KAUL AND ANR. ETC.
|
October 21, 1996 |
STATE OF UTTAR PRADESH Vs. SHER SINGH
|
December 17, 1996 |
STATE OF UTTAR PRADESH Vs. RUPLAL SHARMA
|
December 17, 1996 |
STATE OF UTTAR PRADESH Vs. RAGHUBIR SINGH
|
December 13, 1996 |
STATE OF UTTAR PRADESH Vs. BUDHSINGHD
|
December 3, 1996 |
STATE OF UTTAR PRADESH Vs. VINAY KUMAR JAIN
|
November 19, 1996 |
STATE OF UTTAR PRADESH Vs. GARIB DASS:SHEOKUMAR
|
November 20, 1996 |
STATE OF UTTAR PRADESH Vs. RATAN NARAIN MULLA
|
November 20, 1996 |
STATE OF UTTAR PRADESH Vs. BAL KISHAN DAS
|
October 29, 1996 |
STATE OF UTTAR PRADESH Vs. AMAR SINGH
|
October 1, 1996 |
STATE OF UTTAR PRADESH Vs. T P LAL SRIVASTAVA
|
September 20, 1996 |
STATE OF UTTAR PRADESH Vs. PURUSHOTTAM PANDEY
|
October 24, 1996 |
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE
|
October 11, 1996 |
STATE OF UTTAR PRADESH Vs. VED PAL SINGH
|
October 7, 1996 |
STATE OF UTTAR PRADESH Vs. RAMESH PRASAD MISRA
|
August 13, 1996 |
STATE OF UTTAR PRADESH Vs. GAYATRI DEVI PANDEY
|
August 13, 1996 |
STATE OF UTTAR PRADESH Vs. CHARLES GURMUKH SOBHRAJ
|
August 6, 1996 |
STATE OF UTTAR PRADESH Vs. BRIDGE AND ROOF COMPANY INDIA LIMITED
|
August 20, 1996 |
STATE OF UTTAR PRADESH Vs. MALTI KAUL
|
August 21, 1996 |
STATE OF UTTAR PRADESH Vs. RAJ BAHADUR SINGH
|
January 2, 1996 |
STATE OF UTTAR PRADESH Vs. BIHARIL L MISHRA
|
January 17, 1996 |
STATE OF UTTAR PRADESH Vs. HARIPAL SINGH
|
January 15, 1996 |
STATE OF UTTAR PRADESH Vs. RAMESH PRASAD
|
January 11, 1996 |
STATE OF UTTAR PRADESH Vs. RAJENDRA SINGH
|
January 25, 1996 |
STATE OF UTTAR PRADESH Vs. BANKE SINGH
|
January 25, 1996 |
STATE OF UTTAR PRADESH Vs. O P SHARMA
|
February 6, 1996 |
STATE OF UTTAR PRADESH Vs. KRISHNA KUMAR SHARMA
|
January 30, 1996 |
STATE OF UTTAR PRADESH Vs. ZIA KHAN
|
February 13, 1996 |
STATE OF UTTAR PRADESH Vs. RAM KUMARI DEVI
|
February 15, 1996 |
STATE OF UTTAR PRADESH Vs. RAMASHYRAYA YADAV
|
February 15, 1996 |
STATE OF UTTAR PRADESH Vs. NAND KISHORE SHUKLAAND ANOTHER
|
March 11, 1996 |
STATE OF UTTAR PRADESH Vs. KRISHNA PANDEY
|
March 1, 1996 |
STATE OF UTTAR PRADESH Vs. R K TANDON
|
July 26, 1996 |
STATE OF UTTAR PRADESH Vs. BANARAS ELECTRICITY LIGHT AND POWER CO
|
July 9, 1996 |
STATE OF UTTAR PRADESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 8, 1996 |
STATE OF UTTAR PRADESH Vs. KAMLA DEVI
|
May 9, 1996 |
STATE OF UTTAR PRADESH Vs. ROADWAYS MINISTERIAL STAFF ASSOCIATION U P ANOTHER
|
May 8, 1996 |
STATE OF UTTAR PRADESH Vs. ZALIM
|
May 7, 1996 |
STATE OF UTTAR PRADESH Vs. DEEP NARAIN TRIPATHI
|
April 8, 1996 |
STATE OF UTTAR PRADESH Vs. HARISH CHANDRA
|
April 12, 1996 |
STATE OF UTTAR PRADESH Vs. HINDUSTAN SAFETY GLASS WORKS PRIVATE LIMITED
|
March 20, 1996 |
STATE OF UTTAR PRADESH Vs. RAJ KARAN SINGH
|
March 18, 1996 |
STATE OF UTTAR PRADESH Vs. NOORIE ALIAS NOORJAHAN
|
March 26, 1996 |
STATE OF UTTAR PRADESH Vs. AMEER ALI
|
April 3, 1996 |
STATE OF WEST BENGAL Vs. TROPICAL SCHOOL EMPLOYEES UNION
|
March 21, 1996 |
STATE OF WEST BENGAL Vs. KARTICK CHANDRA DAS
|
May 6, 1996 |
STATE OF WEST BENGAL Vs. MONIRUJJAMAN MULLICK
|
July 19, 1996 |
STATE OF WEST BENGAL Vs. LOHIT KUMAR ROY
|
July 24, 1996 |
STATE OF WEST BENGAL Vs. MURARI MOHAN MAITY
|
March 13, 1996 |
STATE OF WEST BENGAL Vs. SULTAN SINGH
|
February 16, 1996 |
STATE OF WEST BENGAL Vs. KAILASH CHANDRA KAPUR
|
November 29, 1996 |
STEEL AUTHORITY OF INDIA Vs. NEW MARINE COAL CO PRIVATE LIMITED
|
February 14, 1996 |
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 30, 1996 |
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
August 7, 1996 |
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA (UOI) AND ANR.
|
August 6, 1996 |
SUB DIVISIONAL INSPECTOR OF POST VAIKAM Vs. THEYYAM JOSEPH
|
February 2, 1996 |
SUB DIVISIONAL INSPECTOR POSTAL Vs. K K PAVITHERAN
|
September 30, 1996 |
SUB INSPECTOR SADHAN KUMAR GOSWAMI Vs. UNION OF INDIA
|
October 25, 1996 |
SUBHARAJ AND COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
October 9, 1996 |
SUBHASH CHANDER BAJAJ Vs. KAMAL SINGH SINGHMAR
|
November 29, 1996 |
SUBHASH CHANDRA CHOUBEY Vs. STATE OF BIHAR
|
November 22, 1996 |
SUBHASHGIR KHUSHALGIR GOSAVI Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 18, 1996 |
SUDESH VITHAL HANAMSHETH Vs. SADANAND SHIVRAO KOPPAL
|
January 9, 1996 |
SUDIP MAZUMDAR Vs. STATE OF MADHYA PRADESH
|
July 15, 1996 |
SUKHBIRSINGH Vs. BRIJ PAL SINGH
|
May 10, 1996 |
SUKHDEO Vs. COMMISSIONER AMRAVATI DIVISION AMRAVATI ANOTHER
|
May 2, 1996 |
SUKHPAL Vs. STATE OF MADHYA PRADESH
|
January 8, 1996 |
SULTANA BEGUM Vs. PREM CHAND JAIN
|
December 10, 1996 |
SUNDARAM CLAYTON LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1996 |
SUNDER DAS Vs. GAJANANRAO
|
December 13, 1996 |
SUNNY KRUIAKORE Vs. STATE OF KERALA
|
August 16, 1996 |
SUPREME COOPERATIVE GROUP HOUSING SOCIETY Vs. H S NAG AND ASSOCIATES PRIVATE LIMITED
|
May 9, 1996 |
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
November 29, 1996 |
SUPTD OF CENTRAL EXCISE JAMMU Vs. J K CIGARETTES
|
May 10, 1996 |
SURAIN SINGH Vs. MEHENGA
|
February 1, 1996 |
SURAIN SINGH Vs. LAKHMIRA SINGH
|
October 1, 1996 |
SURAJDEO YADAV Vs. STATE OF BIHAR
|
April 12, 1996 |
SURAT SINGH MALLI Vs. UNION OF INDIA
|
August 13, 1996 |
SURENDRA KUMAR Vs. PHOOLCHAND DEAD
|
February 2, 1996 |
SURESH KUMAR JAIN Vs. SHANTI SWARUP JAIN
|
November 21, 1996 |
SURESH LOHIYA Vs. STATE OF MAHARASHTRA
|
August 23, 1996 |
SURINDER KAUR Vs. STATE OF PUNJAB
|
February 23, 1996 |
SURINDER KUMAR Vs. ISHWAR DAYAL
|
February 2, 1996 |
SURINDER PAL SINGH BHATTAL RETD Vs. RAKESH KUMAR JAIN
|
April 9, 1996 |
SURINDER SINGH JAMWAL Vs. STATE OF JAMMU AND KASHMIR
|
July 17, 1996 |
SURJA RAM Vs. STATE OF RAJASTHAN
|
September 25, 1996 |
SURJEET SINGH CHHABRA Vs. UNION OF INDIA
|
October 25, 1996 |
SURJIT KAUR MST Vs. ARJAN SINGH
|
December 12, 1996 |
SURJIT SINGH Vs. STATE OF HARYANA
|
August 7, 1996 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 31, 1996 |
SURJIT SINGH Vs. BALBIR SINGH
|
February 29, 1996 |
SUSHIL KUMAR Vs. MOTI RAM
|
August 26, 1996 |
SUSHILA DEVI Vs. STATE OF HARYANA
|
April 2, 1996 |
SUSHILA NARAHARI Vs. NANDAKUMAR
|
July 8, 1996 |
SUVARAN RAJARAM BANDEKAR Vs. NARAYAN R BANDEKAR
|
September 2, 1996 |
SV BHIMA BHATTA Vs. STATE OF KARNATAKA
|
January 18, 1996 |
SWARNALATA SARKAR Vs. STATE OF WEST BENGAL
|
May 1, 1996 |
SWATI Vs. DAMODAR ANANT KARANDIKAR
|
May 8, 1996 |
SWETAMBAR STHANAKWASI JAIN SAMITI Vs. ALLEGED COMMITTEE OF MANAGEMENT SRI R J I COLLEGE AGRA
|
February 14, 1996 |
SYED ABDUL ALAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 15, 1996 |
T BALAKRISHNAN Vs. UNION OF INDIA ANOTHER
|
April 11, 1996 |
T LAKSHMINARASIMHACHARI GOVERNMENT OF ANDHRA PRADESH K DAVID WILSON Vs. HIGH COURT OF ANDHRA PRADESH:HIGH COURT OF ANDHRA PRADESH:HIGH COURT OF ANDHRA PRADESH
|
May 9, 1996 |
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
|
August 9, 1996 |
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
|
December 12, 1996 |
T N HOUSING BOARD Vs. P PARTHASARATHI
|
October 4, 1996 |
T R THANDUR Vs. UNION OF INDIA
|
April 8, 1996 |
T VENKATA NARAYANA Vs. VENKATA SUBBAMMA DEAD
|
March 29, 1996 |
TAGIN LITIN STATE OF ARUNACHAL PRADESH Vs. STATE OF ARUNACHAL PRADESH
|
May 10, 1996 |
TAHIR Vs. STATE DELHI
|
March 21, 1996 |
TALLURRI VENKAIAH NAIDU S SRIHARI NAIDU Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH :STATE OF ANDHRA PRADESH
|
August 21, 1996 |
TALUKA PANCHAYAT VISNAGAR Vs. ICHHABEN SHIVRAM DAVE
|
October 29, 1996 |
TAMIL NADU ELECTRICITY BOARD Vs. N RAJU REDDIAR
|
April 24, 1996 |
TAMIL NADU HOUSING BOARD Vs. A VISWAM
|
February 9, 1996 |
TAMILNADU ELECTRICITY BOARD Vs. N RAJU REDDIAR
|
December 20, 1996 |
TAPAN KUMAR SADHUKHAN Vs. FOOD CORPORATION OF INDIA
|
August 20, 1996 |
TAPAS KUMAR DUTTA Vs. STATE OF BIHAR
|
November 1, 1996 |
TARA KAKATI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 26, 1996 |
TARAKNATH Vs. SUSHIL CHANDRA DEY
|
April 8, 1996 |
TARLOK SINGH Vs. VIJAY KUMAR SABHARWAL
|
March 25, 1996 |
TATA IRON AND STEEL CO LIMITED INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED Vs. UNION OF INDIA
|
July 23, 1996 |
TEHRI HYDRO DEVELOPMENT CORPN Vs. S P SINGH
|
November 26, 1996 |
TEJKUMAR BALAKRISHNA RUIA Vs. A K MENON
|
September 9, 1996 |
TELECOM DISTRICT MANAGER GOA Vs. V S DEMPO AND CO
|
March 18, 1996 |
TEXTILE PROCESSORS ASSOCIATION Vs. CHIEF SECRETARY STATE OF GUJARAT
|
January 4, 1996 |
THACKER PRAGJI ANANDJI Vs. MANSUKH AMBALAL DEAD
|
November 28, 1996 |
THAKKAR SODA FACTORY Vs. UNION OF INDIA
|
July 18, 1996 |
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA TECHNICAL EDUCATION TRUST THAPAR INSTITUTE OF ENGINEERIN AND TECHNOLOGY TECHNOLOGICAL INSTITUTION OF TEXTILE AND SCIENCE BHIWANI Vs. STATE OF PUNJAB:MAHARSHI DAYANAND UNIVERSITY
|
December 11, 1996 |
THIAGARAJA ENGINEERING ENTERPRISES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
September 26, 1996 |
THIRATH RAM SAINI Vs. STATE OF PUNJAB
|
January 18, 1996 |
THIRUMANGALATH KUNHIRATTAN APPU KURUP Vs. KOILOTH KAMATH JANAKI
|
November 1, 1996 |
THIRUMURUGA KIRUPANANA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF TAMIL NADU
|
February 12, 1996 |
TRIBHUVAN DAS G PATEL Vs. COMMR OF INCOME TAX BOMBAY
|
February 14, 1996 |
TRIPURA STATE COOPERATIVE UNION LIMITED Vs. BIMAL KANTI BHATTACHARJEE
|
April 22, 1996 |
TULSA BAI Vs. STATE OF MADHYA PRADESH
|
November 7, 1996 |
TULSI Vs. PARO DEAD
|
November 6, 1996 |
TULSI SINGH Vs. STATE OF PUNJAB
|
August 7, 1996 |
TUSHAR ARUN GANDHI Vs. STATE OF ORISSA
|
November 26, 1996 |
TUSHAR KANTI BOSE Vs. SAVITRI DEVI
|
July 25, 1996 |
U D LAMA Vs. STATE OF SIKKIM
|
November 26, 1996 |
U P AVAS EVAM VIKAS PARISHAD U P AVAS AVAM VIKAS PARISHAD Vs. HAKIM SINGH:NAROTTAM
|
December 6, 1996 |
U P ELECT BOARD Vs. TRIVENI ENGG WORKS LIMITED
|
April 12, 1996 |
U P JAL NIGAM Vs. PRABHAT CHANDRA JAIN
|
January 31, 1996 |
U P JAL NIGAM Vs. NARINDER KUMAR AGARWAL
|
January 31, 1996 |
U P JAL NIGAM LUCKNOW Vs. KALRA PROPERTIES P LTD
|
January 17, 1996 |
U P KATTHA FACTORIES ASSOCIATION Vs. STATE OF UTTAR PRADESH
|
January 2, 1996 |
U P RAJKIYA NIRMAN NIGAM LIMITED Vs. INDURE PRIVATE LIMITED
|
February 9, 1996 |
U P SHIKSHA AND EDUCATION BOARD Vs. RAJENDER PRASAD GUPTA
|
February 26, 1996 |
U P STATE ELECTRICITY BOARD Vs. U P BIZALI KARAMCHARI SANGH
|
February 15, 1996 |
U P STATE ELECTRICITY BOARD Vs. RAM AUTAR
|
March 22, 1996 |
U P STATE MINERAL DEVELOPMENT CORPN Vs. K C P SINHA
|
April 24, 1996 |
U P STATE ROAD TRANSPORT CORPN Vs. GOBARDHAN
|
September 20, 1996 |
U P STATE ROAD TRANSPORT CORPORATION Vs. TRILOKCHANDRA
|
May 7, 1996 |
U P STATE ROAD TRANSPORT CORPORATION Vs. BASUDEO CHAUDHARY
|
February 27, 1996 |
U P STATE ROADWAYS TRANSPORT CORPN LUCKNOW Vs. ANWAR AHMED
|
September 30, 1996 |
U P STATE SUGAR CORPORATION Vs. SUMAC INTERNATIONAL LIMITED
|
December 4, 1996 |
UJAGAR SINGH Vs. STATE OF PUNJAB
|
July 25, 1996 |
UJJAGAR SINGH HAZARA SINGH Vs. COLLECTOR BHATINDA:STATE OF PUNJAB
|
August 1, 1996 |
UJJAIN VIKAS PRADHIKARAN UJJAIN DEVELOPMENT AUTHORITY Vs. TARACHAND
|
July 12, 1996 |
UMA SHANKER DEAD Vs. SARABJEET
|
January 23, 1996 |
UMASHANKAR PANDA Vs. STATE OF MADHYA PRADESH
|
February 28, 1996 |
UMRAH KHATOON Vs. MOHAMMAD ZAFIR KHAN
|
December 16, 1996 |
UNION CARBIDE CORPORATION LTD Vs. UNION OF INDIA
|
April 3, 1996 |
UNION CARBIDE INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
December 5, 1996 |
UNION OF INDIA Vs. RAM NARAIN BISHWANATH
|
December 5, 1996 |
UNION OF INDIA Vs. A J FABIAN
|
December 9, 1996 |
UNION OF INDIA Vs. N R BANERJEE
|
December 16, 1996 |
UNION OF INDIA Vs. P JAGDISH
|
December 17, 1996 |
UNION OF INDIA Vs. C K DHARAGUPTA
|
December 31, 1996 |
UNION OF INDIA Vs. K P PRABHAKARAN
|
November 27, 1996 |
UNION OF INDIA Vs. U D DWIVEDI
|
December 3, 1996 |
UNION OF INDIA Vs. V P PARUKUTTY
|
November 29, 1996 |
UNION OF INDIA Vs. JAIN SABHA NEW DELHI
|
November 21, 1996 |
UNION OF INDIA Vs. B RADHAKRISHNA
|
November 22, 1996 |
UNION OF INDIA Vs. VINOD SHANKER TRIPATHI
|
November 22, 1996 |
UNION OF INDIA Vs. D R R SASTRI
|
November 22, 1996 |
UNION OF INDIA Vs. MAHENDER SINGH
|
November 18, 1996 |
UNION OF INDIA Vs. RAPIDUR INDIA PRIVATE LIMITED
|
November 5, 1996 |
UNION OF INDIA Vs. PREM NARAIN MISHRA
|
October 31, 1996 |
UNION OF INDIA Vs. SUSHIL KUMAR MODI
|
November 5, 1996 |
UNION OF INDIA Vs. PUNJAB RUBBER AND ALLIED INDUSTRIES
|
November 5, 1996 |
UNION OF INDIA Vs. K R THAMPI
|
November 4, 1996 |
UNION OF INDIA Vs. SITARAM SHIVHANDRAI GARODIA
|
November 4, 1996 |
UNION OF INDIA Vs. MAJOR R N MATHUR
|
November 4, 1996 |
UNION OF INDIA Vs. NANDA KUMAR
|
October 30, 1996 |
UNION OF INDIA Vs. UMA KANT MISRA
|
October 30, 1996 |
UNION OF INDIA Vs. EX SUBEDAR SUKHAN LAL
|
September 27, 1996 |
UNION OF INDIA Vs. PRAVEEN GUPTA
|
October 4, 1996 |
UNION OF INDIA Vs. METAL BOX CO OF INDIA LIMITED
|
October 1, 1996 |
UNION OF INDIA Vs. MHATHUNG KITHAN:KUMARI BINDHYESHWARI NEGI
|
September 18, 1996 |
UNION OF INDIA Vs. MADHAV S O GAJANAN CHAUBAL
|
September 18, 1996 |
UNION OF INDIA Vs. VIPINCHANDRA HIRALAL SHAH
|
October 25, 1996 |
UNION OF INDIA Vs. BISHAMBER DUTT
|
October 23, 1996 |
UNION OF INDIA Vs. KISHAN CHAND
|
October 11, 1996 |
UNION OF INDIA Vs. BALJIT SINGH
|
October 11, 1996 |
UNION OF INDIA Vs. HARISH BALKRISHNA MAHAJAN
|
October 23, 1996 |
UNION OF INDIA Vs. SAMAR SINGH
|
October 8, 1996 |
UNION OF INDIA Vs. UJAGAR LAL
|
October 7, 1996 |
UNION OF INDIA Vs. KAMESHWAR PRASAD
|
October 8, 1996 |
UNION OF INDIA Vs. PUNNILAL
|
October 11, 1996 |
UNION OF INDIA Vs. JAIN SHUDH VANASPATI LIMITED
|
August 8, 1996 |
UNION OF INDIA Vs. PARMANAND
|
August 19, 1996 |
UNION OF INDIA Vs. DHANWANTI DEVI
|
August 21, 1996 |
UNION OF INDIA Vs. GARWARE NYLONS LIMITED
|
September 9, 1996 |
UNION OF INDIA Vs. KESHAB LAL ROY
|
September 9, 1996 |
UNION OF INDIA Vs. MOHANSINOH
|
September 9, 1996 |
UNION OF INDIA Vs. MOHAN SINGH RATHORE
|
September 2, 1996 |
UNION OF INDIA Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 2, 1996 |
UNION OF INDIA Vs. HIRA LAL
|
September 6, 1996 |
UNION OF INDIA Vs. SUBE RAM
|
August 26, 1996 |
UNION OF INDIA Vs. ANAND SINGH BISHT
|
August 28, 1996 |
UNION OF INDIA Vs. RAM PHAL
|
February 28, 1996 |
UNION OF INDIA Vs. K V V1JEESH
|
February 27, 1996 |
UNION OF INDIA Vs. CORPORAL A K BAKSHI
|
February 23, 1996 |
UNION OF INDIA Vs. G S ATWAL AND CO ASANSOLE
|
February 22, 1996 |
UNION OF INDIA Vs. S J THANAWALLA
|
February 26, 1996 |
UNION OF INDIA Vs. R N HEGDE
|
March 14, 1996 |
UNION OF INDIA Vs. JASWANT RAI KOCHHAR
|
March 11, 1996 |
UNION OF INDIA Vs. MOTI LAL
|
February 15, 1996 |
UNION OF INDIA Vs. RAM SUIA SHARMA
|
February 15, 1996 |
UNION OF INDIA Vs. MAFATLAL FINE SPINNING AND MANUFACTURING COMPANY LIMITED
|
February 15, 1996 |
UNION OF INDIA Vs. RANCHI MUNICIPAL CORPORATION RANCHI
|
February 16, 1996 |
UNION OF INDIA Vs. AGRO ENGINEERING MP PRIVATE LIMITED
|
February 9, 1996 |
UNION OF INDIA Vs. S D GUPTA
|
February 12, 1996 |
UNION OF INDIA Vs. RAM RAYONS
|
February 12, 1996 |
UNION OF INDIA Vs. AJAIB SINGH
|
February 12, 1996 |
UNION OF INDIA Vs. A SANYASI RAO
|
February 13, 1996 |
UNION OF INDIA Vs. VICTORY PLASTIC PRIVATE LIMITED
|
February 13, 1996 |
UNION OF INDIA Vs. MANAGER DIROK TEA ESTATE
|
February 9, 1996 |
UNION OF INDIA Vs. A J FABIAN
|
February 9, 1996 |
UNION OF INDIA Vs. DARSHNA DEVI
|
January 22, 1996 |
UNION OF INDIA Vs. V K BHASKAR
|
January 30, 1996 |
UNION OF INDIA Vs. INDIAN LEADS PRIVATE LIMITED
|
February 6, 1996 |
UNION OF INDIA Vs. KITPLY INDUSTRIES
|
January 10, 1996 |
UNION OF INDIA Vs. KAMATH HOLIDAY RESORTS PRIVATE LIMITED
|
January 9, 1996 |
UNION OF INDIA Vs. S S UPPALAND ANOTHER
|
January 9, 1996 |
UNION OF INDIA Vs. SATYAWATI
|
January 12, 1996 |
UNION OF INDIA Vs. VINOD KUMAR
|
July 15, 1996 |
UNION OF INDIA Vs. M BHASKAR
|
May 6, 1996 |
UNION OF INDIA Vs. KIRLOSKAR PNEUMATIC COMPANY LIMITED
|
May 6, 1996 |
UNION OF INDIA Vs. V R CHADHA
|
May 2, 1996 |
UNION OF INDIA Vs. SHARMA COAL CO
|
May 10, 1996 |
UNION OF INDIA Vs. SWARAN SINGH
|
July 8, 1996 |
UNION OF INDIA Vs. A B SHAH
|
May 9, 1996 |
UNION OF INDIA Vs. BANT RAM
|
April 22, 1996 |
UNION OF INDIA Vs. V B HAJELA
|
April 11, 1996 |
UNION OF INDIA Vs. SUHRID GEIGY LIMITED
|
April 8, 1996 |
UNION OF INDIA Vs. P S DHILLON
|
April 12, 1996 |
UNION OF INDIA Vs. RATTAN SINGH
|
April 12, 1996 |
UNION OF INDIA Vs. GANESH STEEL ROLLING MILLS LIMITED
|
April 17, 1996 |
UNION OF INDIA Vs. NANDLAL RAIGAR
|
April 16, 1996 |
UNION OF INDIA Vs. SHER SINGH
|
April 15, 1996 |
UNION OF INDIA Vs. MAJOR GENERAL MADAN LAL YADAV [RETD ]
|
March 22, 1996 |
UNION OF INDIA Vs. SWARAN SINGH
|
March 21, 1996 |
UNION OF INDIA Vs. RAJ RANI
|
March 21, 1996 |
UNION OF INDIA Vs. BANGALORE WIRE ROD MILL
|
March 19, 1996 |
UNION OF INDIA Vs. S S KOTHIYAL
|
March 15, 1996 |
UNION OF INDIA Vs. A VASU
|
March 15, 1996 |
UNION OF INDIA Vs. PALIWAL ELECTRICALS PRIVATE LIMITED
|
March 25, 1996 |
UNION OF INDIA Vs. LAXMAN GAJANAN DESAI
|
March 25, 1996 |
UNION OF INDIA Vs. JESUS SALES CORPORATION
|
March 26, 1996 |
UNION OF INDIA Vs. DHARMA PAL
|
March 29, 1996 |
UNION OF INDIA Vs. PURANMAL LALCHAND MUNDRA
|
April 2, 1996 |
UNION OF INDIA Vs. JANKI MAHTO
|
April 2, 1996 |
UNION OF INDIA OTHERS Vs. BIBHASCHAKRAVORTY
|
February 8, 1996 |
UNION TERRITORY CHANDIGARH Vs. KRISHAN BHANDARI
|
October 31, 1996 |
UNION TERRITORY CHANDIGARH ADMN Vs. MANAGING SOCIETY GOSWAMI GDSDC
|
February 14, 1996 |
UNION TERRITORY OF CHANDIGARH Vs. CHARANJIT KAUR
|
February 15, 1996 |
UNITED BANK OF INDIA Vs. BENGAL BEHAR CONSTRUCTION COMPANY LIMITED
|
March 18, 1996 |
UNITED BANK OF INDIA Vs. NARESH KUMAR
|
September 18, 1996 |
UNITED COPIEX INDIA PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
March 25, 1996 |
UNITED INDIA INSURANCE CO LIMITED M K J CORPORATION Vs. M K J CORPORATION:UNITED INDIA INSURANCE COMPANY LIMITED
|
August 21, 1996 |
UNIVERSITY GRANTS COMMISSION ANIL KUMAR Vs. SADHANA CHAUDHARY:STATE OF BIHAR
|
September 17, 1996 |
UPENDRA BAXI Vs. STATE OF UTTAR PRADESH
|
December 13, 1996 |
UPENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
August 7, 1996 |
URBAN IMPROVEMENT TRUST JODHPUR Vs. GOKUL NARAIN
|
March 15, 1996 |
URBAN IMPROVEMENT TRUST JODHPUR Vs. GOKUL NARAIN
|
April 10, 1996 |
USHA SUBBARAO Vs. B N VISHVESWARAIAH
|
July 8, 1996 |
UTTAM DAS CHELA SUNDER DAS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
May 20, 1996 |
UTTAR PRADESH RAJYA VIDYUT PARISHAD KARAMCHARI SANGH Vs. STATE OF UTTAR PRADESH
|
October 29, 1996 |
V B C EXPORTS PRIVATE LIMITED Vs. COMMANDER S D BAIJAL
|
August 1, 1996 |
V BHASKARAN NAMBIAR Vs. UNION OF INDIA
|
November 21, 1996 |
V G KULKARNI Vs. SPL LAND ACQUISITION OFFICER
|
March 15, 1996 |
V K RAMAMURTHI Vs. UNION OF INDIA
|
August 13, 1996 |
V KANAKARAJAN Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY
|
August 13, 1996 |
V L PATIL Vs. ARJUN HALAPPA NAIKAWADI
|
August 7, 1996 |
V M GADRE Vs. M G DIWAN
|
March 15, 1996 |
V P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
February 2, 1996 |
V SUBBA RAO Vs. SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT GOVERNMENT OF ANDHRA PRADESH
|
February 27, 1996 |
VALLIKAT THEKKEDATH VALAPPIL LAKSHMIKUTTY AMMA Vs. VALLIKAT THEKKEDATH VALAPPIL DEMODARA MENNON
|
November 29, 1996 |
VALSAMMA PAUL MRS KERALA PUBLIC SERVICE COMMISSION Vs. COCHIN UNIVERSITY:DR KANJAMMA ALEX
|
January 4, 1996 |
VARELI WEAVES PRIVATE LIMITED Vs. UNION OF INDIA
|
February 27, 1996 |
VASANT GANGARAMSA CHANDAN Vs. STATE OF MAHARASHTRA
|
July 15, 1996 |
VASANT RAMCHANDARA DESHPANDE Vs. STATE OF MAHARASHTRA
|
December 16, 1996 |
VASAVADATTA CEMENTS RAJASHREE CEMENT Vs. STATE OF KARNATAKA
|
January 18, 1996 |
VATSA INDUSTRIES LIMITED BOMBAY Vs. SHANKERLAL SARAF
|
May 6, 1996 |
VAYALLAKATH MUHAMMEDKUTTY Vs. ILLIKKAL MOOSAKUTTY
|
May 9, 1996 |
VAZIR GLASS WORKS LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
|
January 4, 1996 |
VED PARKASH Vs. STATE OF HARYANA
|
August 20, 1996 |
VED PRAKASH AGARWAL Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR
|
December 3, 1996 |
VEECUMSEES MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
|
April 26, 1996 |
VELLELI Vs. STATE OF TAMIL NADU
|
September 10, 1996 |
VELLORE CITIZENS WELFARE FORUM Vs. UNION OF INDIA
|
August 28, 1996 |
VEMULASIVIAH NAIDU Vs. STATE OF ANDHRA PRADESH
|
November 28, 1996 |
VENKATA SATYANARAYANA RICE MILL CONTRACTORS CO Vs. COMMISSIONER OF INCOME TAX A R II
|
October 25, 1996 |
VENKATASWAMAPPA Vs. SPECIAL DEPUTY COMMISSIONER REVENUE
|
August 28, 1996 |
VICE CHANCELLOR UNIVERSITY OF ALLAHABAD Vs. ANAND PRAKASH MISHRA
|
December 16, 1996 |
VICTORIAN GRANITES PRIVATE LIMITED Vs. P RAMA RAO
|
September 9, 1996 |
VIJAY KUMARI MAGEE MS Vs. S M RAO
|
January 11, 1996 |
VIJAY PRATAP Vs. SAMBHU SARAN SINHA
|
July 30, 1996 |
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
March 13, 1996 |
VIJAY SINGH Vs. VIJAYALAKSHMI AMMAL
|
October 10, 1996 |
VIJAY SINGH DEORA Vs. STATE OF RAJASTHAN
|
October 3, 1996 |
VIJAYALAKSHMI Vs. B HIMANTHARAJA CHETTY
|
May 7, 1996 |
VIJAYAWADA GUNTUR TENALI URBAN DEVELOPMENT AUTHORITY Vs. MOVVA RANGA RAO
|
April 22, 1996 |
VIJENDRA KUMAR GOEL Vs. KUSUM BHUWANIA
|
March 21, 1996 |
VIKAS SALES CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES
|
May 1, 1996 |
VIKRAM SHITOLE Vs. M P STATE ROAD TRANSPORT CORPORATION
|
December 11, 1996 |
VIKRAM SHITOLE Vs. M P STATE ROAD TRANSPORT CORPORATION
|
December 20, 1996 |
VIKRAMJEET SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 3, 1996 |
VINEET KUMAR MATHUR Vs. UNION OF INDIA
|
January 23, 1996 |
VINEET NARAIN Vs. UNION OF INDIA
|
January 30, 1996 |
VINOD KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
|
April 16, 1996 |
VISAKHAPATNAM DOCK LABOUR BOARD Vs. E ATCHANNA
|
February 1, 1996 |
VISHNUDAS TRADING AS VISHNUDAS KISHENDAS Vs. VAZIR SULTAN TOBACCO CO LTD
|
July 9, 1996 |
VITTHALBHAI BAKORBHAI DEAD Vs. EXECUTIVE ENGINEER CAPITAL PROJECT
|
March 1, 1996 |
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU
|
August 14, 1996 |
VOLTAS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
|
December 5, 1996 |
VUAY KUMAR NIGAM DEAD Vs. STATE OF MADHYA PRADESH
|
November 6, 1996 |
VUAY SINGH SECRETARY HOME Vs. MITTANLAL HINDOLIYA
|
November 1, 1996 |
W B STATE ELECTRICITY BOARD Vs. FAKIR CHAND RICE MILLS
|
February 27, 1996 |
WALDIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B
|
November 20, 1996 |
WALTER LOUIS FRANKLIN DEAD Vs. GEORGE SINGH DEAD
|
November 27, 1996 |
WATERFALL ESTATES LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS
|
April 10, 1996 |
WELFARE ASSOCIATION SECTOR 7 URBAN ESTATE FARIDABAD Vs. RAJIV KAPOOR
|
March 20, 1996 |
WEST BENGAL NON Vs. STATE OF WEST BENGAL & ORS.
|
July 19, 1996 |
WILH WILHELMSEN Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 1
|
July 9, 1996 |
WINKY DILAWARI Vs. AMRITSAR IMPROVEMENT TRUST AMRITSAR
|
September 3, 1996 |
WIPRO LIMITED Vs. UNION OF INDIA
|
May 1, 1996 |
WORKMEN EMPLOYED IN THE CANTEEN IN S R F LIMITED Vs. GOVERNMENT OF TAMIL NADU
|
January 25, 1996 |
WORKMEN OF THE CANTEEN OF COATES OF INDIA LIMITED Vs. COATES OF INDIA LIMITED
|
August 28, 1996 |
WORLD SAVIORS Vs. UNION OF INDIA
|
December 6, 1996 |
Y H PAWAR Vs. STATE OF KARNATAKA
|
March 14, 1996 |
YADAVRAO P PATHADE Vs. STATE OF MAHARASHTRA
|
January 24, 1996 |
YADAVRAO P PATHADE Vs. STATE OF MAHARASHTRA
|
January 1, 1996 |
YALLAWWA Vs. SHANTAVVA
|
October 8, 1996 |
YAMUNA SINGH Vs. STATE OF BIHAR
|
August 28, 1996 |
YASHBIR SINGH Vs. UNION OF INDIA
|
January 5, 1996 |
YESHODA Vs. K NAGARAJAN
|
September 25, 1996 |
YUDHVIR Vs. STATE OF HARYANA
|
November 8, 1996 |
YUSUF MUSA CHAUHAN Vs. STATE OF MAHARASHTRA
|
February 13, 1996 |
ZILA DASTAVEJ LEKHAK ASSOCIATION BANDA Vs. STATE OF UTTAR PRADESH
|
April 2, 1996 |
ZUBEDA BEGUM Vs. SYED SHAH KHURSHEED AHMED HASHMI AND OT
|
November 28, 1996 |