A DHARMALINGAM Vs. PALANISAMY GOUNDER
|
July 26, 1994 |
A E RANI Vs. V S R SARMA
|
December 14, 1994 |
A FRANKLIN JOSEPH Vs. STATE OF TAMIL NADU
|
February 14, 1994 |
A HALEEM Vs. M S TAJUDEEN
|
August 12, 1994 |
A HAMSAVENI A SOOSAI J DEVID BASKAR S RAMESHBABU K PARTHASARATHY Vs. STATE OF TAMIL NADU
|
August 3, 1994 |
A K DASS Vs. NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED
|
January 2, 1994 |
A K NIGAM Vs. SUNIL MISRA
|
May 13, 1994 |
A K VEERARAGHAVA LYENGAR Vs. N V PRASAD
|
January 5, 1994 |
A M VADI Vs. INDIA TRADE PROMOTION ORGANISATION
|
February 4, 1994 |
A NAGARAJU BROS VISAKHPATNAM Vs. STATE OF ANDHRA PRADESH
|
July 19, 1994 |
A NEELALOHITHADASAN NADAR Vs. GEORGE MASCRENE
|
April 11, 1994 |
A P RAJU Vs. STATE OF ORISSA
|
February 16, 1994 |
ABDUL ISE SULEMAN Vs. STATE OF GUJARAT
|
February 14, 1994 |
ABU AZIM AZMI Vs. STATE OF MAHARASHTRA
|
September 23, 1994 |
ACTION COMMITTEE ON ISSUE OF CASTE CERTIFICATE TO SCHEDULED CASTES AND SCHEDULED TRIBES IN THE STATE OF MAHARASHTRA Vs. UNION OF INDIA
|
July 8, 1994 |
ADDANKI VENKATESWARA RAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
|
December 7, 1994 |
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER Vs. YAMANAPPA BASALINGAPPA CHALWADI
|
February 22, 1994 |
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. THAKOREDAS MAJOR
|
February 8, 1994 |
ADMINISTRATION OF THE NATIONAL CAPITAL OF DELHI RAJ NIWAS DELHI Vs. PREMSINGH
|
January 19, 1994 |
ADMINISTRATOR OF THE CITY OF NAGPUR Vs. LAXMAN
|
May 4, 1994 |
ADMINISTRATOR OF UNION TERRITORY OF DAMAN AND DIU Vs. R D VALAND
|
July 27, 1994 |
AFZAL Vs. STATE OF HARYANA
|
October 19, 1994 |
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 17, 1994 |
AJIT SINGH Vs. STATE OF PUNJAB
|
March 18, 1994 |
AKHIL BHARAT GOSEVA SANGH Vs. STATE OF ANDHRA PRADESH
|
October 25, 1994 |
ALAPATI VENKATA SATYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
|
April 28, 1994 |
ALDOC PHARMACEUTICALS Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR
|
December 16, 1994 |
ALI MUSTAFFA ABDUL RAHMAN MOOSA Vs. STATE OF KERALA
|
September 28, 1994 |
ALL INDIA EX EMERGENCY COMMISSIONED OFFICERS AND SHORT COMMISSIONED OFFICERS WELFARE ASSN Vs. UNION OF INDIA
|
September 20, 1994 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
August 12, 1994 |
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
April 15, 1994 |
ALL KERALA PRIVATE COLLEGE TEACHERS ASSOCIATION Vs. NAIR SERVICE SOCIETY
|
July 12, 1994 |
ALTAF KHAN Vs. MOHAMMAD AMIN KHAN
|
July 29, 1994 |
ALTOS INDIA LIMITED Vs. SURESH GOYAL
|
March 4, 1994 |
AM PUKAR SINGH Vs. HEAVY ENGINEERING CORPORATION
|
August 31, 1994 |
AMAN HINGORANI Vs. UNION OF INDIA
|
September 8, 1994 |
AMAR CHAND Vs. BHANO
|
December 1, 1994 |
AMAR NATH SUGAN CHAND LAL CHAND AMAR NATH SUGAN CHAND Vs. LAL CHAND BANSAL:MAYA DEVI:LAL CHAND BANSAL
|
March 2, 1994 |
AMAR SINGH Vs. AJMER SINGH
|
July 11, 1994 |
AMIN MOHAMMAD QURESHI Vs. COMMISSIONER OF POLICE GREATER BOMBAY
|
February 8, 1994 |
AMRUTLAL SOMESHWAR JOSHI Vs. STATE OF MAHARASHTRA II
|
September 1, 1994 |
AMRUTLAL SOMESHWAR JOSHI Vs. STATE OF MAHARASHTRA
|
August 10, 1994 |
ANAND SWAROOP VOHRA Vs. BHIM SEN BAHRI
|
July 21, 1994 |
ANAR DEVI Vs. NATHU RAM
|
May 13, 1994 |
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
February 1, 1994 |
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. CM ASHOK RAJU
|
July 12, 1994 |
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION Vs. GAR RE ROLLING MILLS:KOTA SUBBA REDDY
|
February 10, 1994 |
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
|
December 15, 1994 |
ANIL KUMAR MAHSI Vs. UNION OF INDIA
|
July 20, 1994 |
ANIL KUMAR SINGH Vs. SHIVNATH MISHRA ALIAS GADASAGURU
|
October 24, 1994 |
ANIRUDHPANDEY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
December 7, 1994 |
ANSHAD SHASHI ALIAS SHASHIDHARAN Vs. STATE OF KARNATAKA
|
April 22, 1994 |
ANUP ENGINEERING LIMITED Vs. SHREENARAYAN KANAIYALAL
|
September 8, 1994 |
ARJUN Vs. STATE OF RAJASTHAN
|
August 14, 1994 |
ARJUN Vs. STATE OF RAJASTHAN
|
July 14, 1994 |
ARJUN MARIK Vs. STATE OF BIHAR
|
March 2, 1994 |
ARUNDHAT1 AJIT PARGAONKAR Vs. STATE OF MAHARASHTRA
|
August 31, 1994 |
ARVIND NARAYAN SORTI Vs. STATE OF MADHYA PRADESH
|
July 12, 1994 |
ARVINDER SINGH BAGGA Vs. STATE OF UTTAR PRADESH
|
October 6, 1994 |
ARYA SAMAJ COOPERATIVE CRAFT SOCIETY Vs. LT GOVERNOR OF THE UNION TERRITORY OF DELHI
|
August 3, 1994 |
ASHGBARATI Vs. SAIFUDDIN
|
March 4, 1994 |
ASHOK BALU MALI Vs. STATE OF MAHARASHTRA
|
August 26, 1994 |
ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
September 9, 1994 |
ASHOK KUMAR JAIN Vs. STATE OF BIHAR
|
December 8, 1994 |
ASHOK KUMAR RAM KISHAN NANDA Vs. UNION TERRITORY CHANDIGARH:CHANDIGARH ADMINISTRATION
|
November 16, 1994 |
ASHOK KUMAR SAHAY Vs. RAMA SHANKAR PRASAD
|
January 13, 1994 |
ASHWANI KUMAR KATOCH Vs. UNION OF INDIA
|
August 17, 1994 |
ASIFALI ALIAS MONTU BADEALI SAIYED Vs. STATE OF GUJARAT
|
March 11, 1994 |
ASRAM MOTORS Vs. BINA KUMARI
|
February 10, 1994 |
ASSAM FOREST PRODUCTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1994 |
ASSISTANT COLLECTOR OF ESTATE DUTY MADRAS Vs. V DEVAKI AMMAL MADRAS
|
November 17, 1994 |
ASSISTANT COMMISSIONER INTELLIGENCE IV HYDERABAD Vs. NANDANAM CONSTRUCTION CO
|
September 6, 1994 |
ASSISTANT EXCISE COMMISSIONER Vs. ISSAC PETER
|
February 22, 1994 |
ASSOCIATION FOR THE OFFICERS OF THE W B AUDIT AND ACCOUNTS SERVICE Vs. W B AUDIT AND ACCOUNTS SERVICE ASSOCIATION
|
March 18, 1994 |
ASTRA PHARMACEUTICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 16, 1994 |
ATTORNEY GENERAL FOR INDIA Vs. AMRATLAL PRAJIVANDAS
|
May 12, 1994 |
ATTORNEY GENERAL OF INDIA Vs. MOHAMMAD SALEEM ZARGAR
|
January 6, 1994 |
AVTAR SINGH ALIAS MINTO Vs. STATE OF DELHI
|
July 19, 1994 |
AWDESH Vs. STATE OF U P
|
September 30, 1994 |
AWDESH Vs. STATE OF UTTAR PRADESH
|
August 30, 1994 |
AYYUB Vs. STATE OF MAHARASHTRA
|
May 11, 1994 |
B ALAMELU Vs. STATE OF TAMIL NADU
|
November 8, 1994 |
B BHADRIAH Vs. STATE OF ANDHRA PRADESH
|
October 28, 1994 |
B SHIVANANDA Vs. ANDHRA BANK LIMITED
|
March 18, 1994 |
BABAN Vs. STATE OF MAHARASHTRA
|
July 11, 1994 |
BABU LAL CONVENOR Vs. NEW DELHI MUNICIPAL COMMITTEE
|
July 13, 1994 |
BABU SINGH Vs. STATE OF HARYANA
|
December 14, 1994 |
BABUA RAM GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION UNION OF INDIA Vs. STATE OF UTTAR PRADESH :APPA SHANKAR RAO NAIKS:CHANDGI
|
October 4, 1994 |
BACHAN KAUR Vs. BHAGWAN KAUR
|
November 17, 1994 |
BADRI Vs. STATE OF RAJASTHAN
|
July 18, 1994 |
BADRI PRAKASH SONI Vs. PRAHALAD SONI
|
September 5, 1994 |
BAHADUR SINGH Vs. SHANGARA SINGH
|
October 24, 1994 |
BAJIRAO T KOTE Vs. STATE OF MAHARASHTRA
|
December 8, 1994 |
BAKHTAWAR SINGH Vs. UNION OF INDIA
|
November 29, 1994 |
BAKSHI RAM Vs. BRU LAL
|
July 19, 1994 |
BAKSHISH SINGH Vs. PRITHI PAL SINGH
|
November 10, 1994 |
BALA BHAGWAN RAUT Vs. STATE OF MAHARASHTRA
|
December 8, 1994 |
BALA SHANKAR MAHA SHANKER BHATTJEE Vs. CHARITY COMMISSIONER GUJARAT STATE
|
August 17, 1994 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 8, 1994 |
BALBIRSINGH Vs. STATE OF PUNJAB
|
November 10, 1994 |
BALKAR SINGH SHAMSHER SINGH Vs. STATE OF PUNJAB
|
May 4, 1994 |
BALLARPUR INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS APPEALS CUSTOMS HOUSE MADRAS
|
December 14, 1994 |
BALRAJ Vs. STATE OF UTTAR PRADESH
|
April 12, 1994 |
BALRAJ Vs. STATE OF U.P.
|
December 12, 1994 |
BALWANT SINGH Vs. STATE OF PUNJAB
|
February 18, 1994 |
BALWANT SINGH STATE OF HARYANA RAJ SINGH Vs. STATE OF HARYANA:MAHABIR:MAHABIR SINGH
|
March 18, 1994 |
BANARAS HINDU UNIVERSITY Vs. N N PANDITA
|
September 6, 1994 |
BANK OF BARODA Vs. JAGANNATH PIGMENT & CHEM. AND ORS.
|
September 21, 1994 |
BANK OF MADURA Vs. JUGAL KISHORE VYAS
|
May 6, 1994 |
BAR COUNCIL OF INDIA RATTAN SINGH I A S Vs. APARNA BASU MALLICK:BAR COUNCIL OF INDIA
|
January 25, 1994 |
BASANT INDUSTRIES AGRA Vs. COLLECTOR OF CENTRAL EXCISE
|
December 9, 1994 |
BASAVAN JAGGU DHOBI Vs. SUKHNANDAN RAMDAS CHAUDHARY DEAD
|
February 24, 1994 |
BASERUDDIN M MADARI Vs. STATE OF KARNATAKA
|
April 4, 1994 |
BASHA Vs. KHAIRUNNESSA BIVI
|
August 17, 1994 |
BASWANT DAULAT RAO KHANDAR Vs. PUNDALIK SHIV RAM DHAMANKAR
|
March 29, 1994 |
BATE KRISHNA DAMANI Vs. KAILASH CHAND SRIVASTAVA
|
November 8, 1994 |
BEANT SINGH Vs. STATE OF PUNJAB
|
November 16, 1994 |
BELPAHAR REFRACTORIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1994 |
BHAGATRAM RAJEEVKUMAR Vs. COMMISSIONER OF SALES TAX M P
|
November 25, 1994 |
BHAGWAN KAUR Vs. KARTAR KAUR
|
April 28, 1994 |
BHAGWAN SHUKLA S O SARABJIT SHUKLA Vs. UNION OF INDIA
|
August 5, 1994 |
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
May 13, 1994 |
BHAJAN LAL CHIEF MINISTER HARYANA Vs. JINDAL STRIPS LIMITED
|
August 8, 1994 |
BHANABHAI KHALPABHAI Vs. COLLECTOR OF CUSTOMS
|
March 8, 1994 |
BHANU PARKASH SINGH Vs. HARYANA AGRICULTURAL UNIVERSITY
|
August 17, 1994 |
BHANWAR LAL Vs. SATYANARAIN
|
October 4, 1994 |
BHARAT COKING COAL LIMITED Vs. BIBHUTI KUMAR SINGH
|
September 16, 1994 |
BHARAT COKING COAL LIMITED Vs. STEEL ABRASERS AND ALLIED PRODUCTS LIMITED
|
September 6, 1994 |
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
|
May 13, 1994 |
BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER
|
March 28, 1994 |
BHARAT HARI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX CENTRAL
|
February 16, 1994 |
BHARAT PETROLEUM CORPORATION EX EMPLOYEES ASSOCIATION Vs. BHARAT PETROLEUM CORPN LIMITED
|
December 15, 1994 |
BHARGAVA AND COMPANY Vs. SHYAM SUNDER SETH
|
July 12, 1994 |
BHERU SINGH S O KALYAN SINGH Vs. STATE OF RAJASTHAN
|
February 4, 1994 |
BHILWARA SPINNERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 27, 1994 |
BHOLA NATH VARSHNEY SINCE DEAD Vs. MULK RAJ MADAN
|
January 25, 1994 |
BHUBANESHWAR SINGH Vs. UNION OF INDIA
|
July 14, 1994 |
BHURA Vs. KASHI RAM
|
January 5, 1994 |
BIBIJAN Vs. MURLIDHAR
|
November 15, 1994 |
BIHAR PUBLIC SERVICE COMMISSION DR SHIV JATAN THAKUR Vs. SHIV JATAN THAKUR:STATE OF BIHAR
|
July 22, 1994 |
BIHAR STATE COOPERATIVE MKT UNION LIMITED Vs. DINDYALSINGH
|
August 10, 1994 |
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
|
February 21, 1994 |
BIJENDRA NATH SRIVASTAVA DEAD Vs. MAYANK SRIVASTAVA
|
August 10, 1994 |
BILLA JAGAN MOHAN REDDY Vs. BILLA SANJEEVA REDDY
|
January 28, 1994 |
BILLU SINGH Vs. STATE OF PUNJAB
|
May 13, 1994 |
BIMLA DEVI Vs. STATE OF BIHAR
|
January 20, 1994 |
BIRENDRA KUMAR GHOSH Vs. SHIV NANDAN PRASAD GUPTA
|
February 17, 1994 |
BLOOM DEKOR LIMITED BLOOM DEKOR LIMITED Vs. SUBHASH HIMATLAL DESAI:ARVIND B SHETH
|
September 9, 1994 |
BOARD OF SCHOOL EDUCATION HARYANA Vs. ARUN RATHI
|
February 9, 1994 |
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. BOMBAY FLOUR MILLS PRIVATE LIMITED
|
October 7, 1994 |
BOMBAY METROPOLITAN REGION DEVELOPMENT AUTHORITY BOMBAY Vs. GOKAK PATEL VOLKART LIMITED
|
December 13, 1994 |
BOMBAY OIL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
December 6, 1994 |
BUDHA SATYA VENKATA S RAO Vs. STATE OF ANDHRA PRADESH
|
October 7, 1994 |
BUFFALO TRADERS WELFARE ASSOCIATION Vs. MANEKA GANDHI
|
May 18, 1994 |
BUILDERS ASSOCIATIONS OF INDIA Vs. UNION OF INDIA
|
August 1, 1994 |
BURMAH SHELL COOPERATIVE HOUSING SOCIETY LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX TECHNICAL NEW DELHI
|
March 16, 1994 |
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
April 6, 1994 |
BUTA SINGH Vs. UNION OF INDIA
|
March 1, 1994 |
C NARAYANASWAMY PRAMILA NESARGI Vs. C K JAFFER SHARIEF:C K JAFFER SHARIEF
|
August 9, 1994 |
C UDAYAKUMAR Vs. UNION OF INDIA
|
November 21, 1994 |
C W S INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1994 |
CALCUTTA MUNICIPAL CORPORATION Vs. ANIL RATAN BANERJEE
|
October 26, 1994 |
CALCUTTA MUNICIPAL CORPORATION Vs. EAST INDIA HOTELS LIMITED
|
July 21, 1994 |
CALCUTTA PORT TRUST CALCUTTA PORT TRUST Vs. DEBA PROSAD BAG:ASHOKE KUMAR MAITY
|
August 12, 1994 |
CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST Vs. DEBA PROSAD BAG:SATYA RANJAN KUTTY:MARADHAN JANA:SACHINDRA NATH MAITY:AKSHOY KUMAR GIRI:ASMOKE KUMAR NAITY
|
April 6, 1994 |
CARMEL BOOK STALL Vs. DEPUTY COMMISSIONER OF SALES TAX
|
July 26, 1994 |
CENTRAL BANK OF INDIA Vs. ELMOT ENGINEERING COMPANY
|
April 27, 1994 |
CENTRAL BUREAU OF INVESTIGATION NEW DELHI Vs. SHOWKAT AHMED BAKSHI
|
April 4, 1994 |
CENTRAL COAL FIELDS LIMITED Vs. COMMISSIONER OF SALES TAX
|
August 11, 1994 |
CENTRAL COAL FIELDS LIMITED Vs. STATE OF MADHYA PRADESH
|
December 13, 1994 |
CENTRAL HOSPITAL Vs. SAVITA S BODKE
|
November 7, 1994 |
CENTRAL WAREHOUSING CORPORATION Vs. MUNICIPAL CORPORATION
|
May 10, 1994 |
CH RAMALINGA REDDY Vs. SUPRETENDING ENGINEER
|
December 2, 1994 |
CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED Vs. M RAMESH CHANDER
|
November 22, 1994 |
CHAIRMAN PURI GRAMYA BANK Vs. ANANDA CHANDRA DAS
|
September 12, 1994 |
CHAND KAUR Vs. UNION OF INDIA
|
February 14, 1994 |
CHANDER BHAN GILL Vs. UNION OF INDIA
|
July 14, 1994 |
CHANDER SINGH Vs. STATE OF HARYANA
|
January 7, 1994 |
CHANDIGARH ADMINISTRATION Vs. ANITA SOOD
|
September 6, 1994 |
CHANDIGARH ADMINISTRATION STATE OF PUNJAB Vs. K K JERATH:K K JERATH
|
September 27, 1994 |
CHANDRA GUPTA I F S SECRETARY DEPTT OF FOREST CHANDRA GUPTA I F S Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS:R S SINGH:R S SINGH
|
September 12, 1994 |
CHANDRA SHASHI Vs. ANIL KUMAR VERMA
|
November 14, 1994 |
CHARAN SINGH Vs. STATE OF PUNJAB
|
November 9, 1994 |
CHARANJIT KAUR Vs. UNION OF INDIA
|
January 21, 1994 |
CHASE BRIGHT STEEL LIMITED Vs. SHANTARAM SHANKAR SAWANT
|
March 2, 1994 |
CHELLAPPAN MOHANDAS Vs. STATE OF KERALA
|
September 29, 1994 |
CHET RAM VASHIST Vs. MUNICIPAL CORPORATION OF DELHI
|
October 26, 1994 |
CHETAN METAL SUPPLY CORPORATION Vs. UNION OF INDIA
|
March 1, 1994 |
CHHAVIMEHROTRA Vs. DIRECTOR GENERAL HEALTH SERVICES
|
January 14, 1994 |
CHRISTIAN CHILDREN FUND INC Vs. MUNICIPAL CORPORATION OF DELHI
|
May 12, 1994 |
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. POPULAR COTTON COVERING WORKS
|
August 22, 1994 |
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. FENOPLAST P LTD
|
June 27, 1994 |
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. FENOPLAST P LTD
|
February 22, 1994 |
COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE BOMBAY UNION OF INDIA Vs. MADHYAPRADESH ELECTRICALS LTD:DEVIDAYAL NON FERROUS INDUSTRIES PRIVATE LIMITED:DEVIDAYAL NON FERROUS INDUSTRIES PRIVATE LIMITED GUPTA MILLS COMPOUND BOMBAY:DEVIDAYAL ROLLING AND REFINERIES PRIVATE LIMITED
|
August 22, 1994 |
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. E I D PARRY INDIA LTD
|
September 28, 1994 |
COLLECTOR OF CENTRAL EXCISE PATNA Vs. LT C LIMITED
|
February 17, 1994 |
COLLECTOR OF CUSTOMS BOMBAY Vs. S S ENTERPRISES
|
August 30, 1994 |
COMMERCIAL TAXES OFFICER Vs. FOREIGN IMPORT AND EXPORT ASSOCIATION
|
August 10, 1994 |
COMMISSIONER FOOD AND CIVIL SUPPLIES LUCKNOW U P Vs. PRAKASH CHANDRA SAXENA
|
May 5, 1994 |
COMMISSIONER OF INCOME TAX Vs. DHARAMPAL RAM KUMAR
|
January 5, 1994 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. NANUBAI J DESAI
|
July 19, 1994 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. M R DOSHI
|
September 27, 1994 |
COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. JAYANTILAL PREM CHAND SHAH
|
September 29, 1994 |
COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. KAMALINI KHATAU
|
May 9, 1994 |
COMMISSIONER OF INCOME TAX HYDERABAD JANAK STEEL TUBES PRIVATE LIMITED Vs. P J CHEMICALS LTD
|
September 14, 1994 |
COMMISSIONER OF INCOME TAX MADRAS Vs. EXPRESS NEWSPAPERS LIMITED
|
January 11, 1994 |
COMMISSIONER OF SALES TAX Vs. NORTHERN RAILWAY CATERING DEPARTMENT U P
|
July 14, 1994 |
COMMISSIONER OF SALES TAX Vs. GOVIND RAM BHAGAT RAM
|
August 18, 1994 |
COMMISSIONER OF SALES TAX J AND K Vs. PINE CHEMICALS LTD
|
October 24, 1994 |
COMMISSIONER OF SALES TAX LAW Vs. CHIRAKKARA RICE AND FLOUR MILLS
|
November 9, 1994 |
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR
|
July 14, 1994 |
COMMISSIONER OF WEALTH TAX MEERUT Vs. SHARVAN KUMAR SWARUP AND SONS
|
September 22, 1994 |
COMMITTEE OF MANAGEMENT BISHAMBHAR SHARAN VAIDIC INTER COLLEGE JASPUR NAINTAL JAIPAL SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION:U P SECONDARY EDUCATION SERVICE COMMISSION
|
January 18, 1994 |
COMMITTEE OF MANAGEMENT KISAN DEGREE COLLEGE Vs. SHAMBHUSARANPANDEY
|
October 28, 1994 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
January 11, 1994 |
CONSOLIDATED COFFEE LIMITED CONSOLIDATED COFFEE LIMITED POLLIBETTA ANIL KUMAR BHANDARI Vs. COFFEE BOARD :UNION OF INDIA
|
November 22, 1994 |
CONTROLLER OF ESTATE DUTY ASST Vs. DEVAKI AMMAL V
|
November 17, 1994 |
CONVENOR MBBS BDS SELECTION BOARD Vs. CHANDAN MISHRAFOR IMPLEADMENT DIRECTIONS
|
April 22, 1994 |
CORPORATION BANK BANK OF INDIA Vs. D S GOWDA:KARNAM RANGA RAO
|
June 20, 1994 |
COSMIC DYE CHEMICAL Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
September 6, 1994 |
COUNCIL OF SCINTIFIC AND INDUSTRIAL RESEARCH Vs. VISHWA MOHINI
|
February 1, 1994 |
D C AGGARWAL Vs. STATE BANK OF INDIA
|
March 11, 1994 |
D C BHATIA Vs. UNION OF INDIA
|
October 19, 1994 |
D C M Vs. UNION OF INDIA
|
September 8, 1994 |
D K JAIN C P TANEJA STATE OF HARYANA R K JAIN STATE OF HARYANA Vs. STATE OF HARYANA:R L TALWAR:STATE OF HARYANA:PRITHVI RAJ GROVER
|
November 25, 1994 |
D KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
September 2, 1994 |
D RAMANUJAM Vs. STATE OF TAMIL NADU
|
February 10, 1994 |
D SANKARANARAYANAN Vs. PUNJAB NATIONAL BANK
|
February 10, 1994 |
DAGDULAL Vs. STATE OF MADHYA PRADESH
|
December 13, 1994 |
DALIP CHAND Vs. UNION OF INDIA
|
September 6, 1994 |
DALMIA INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
|
February 9, 1994 |
DALPAT RAJ BHANDARI ADVOCATE Vs. UNION OF INDIA
|
March 31, 1994 |
DARSHAN KUMARI Vs. SURINDER KUMAR
|
April 11, 1994 |
DARSHAN OILS PRIVATE LIMITED BOMBAY SOAP FACTORY VEE KAY OILS PRIVATE LIMITED Vs. UNION OF INDIA
|
November 8, 1994 |
DARSHAN SINGH Vs. GURDEV SINGH
|
September 5, 1994 |
DEEP CHAND Vs. LAND ACQUISITION OFFICER
|
February 2, 1994 |
DELHI DEVELOPMENT AUTHORITY Vs. PUSHPENDRA KUMAR JAIN
|
September 23, 1994 |
DELHI DOMESTIC WORKING WOMENS FORUM Vs. UNION OF INDIA
|
October 19, 1994 |
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. CENTRAL BOARD FOR THE PREVENTION AND CONTROL OF WATER OF POLLUTION
|
March 16, 1994 |
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION HANUMAKONDA DEPOT MANAGER ARSRTC Vs. V VENKATESWARULU:V SAMBASIVA RAO
|
March 30, 1994 |
DEPUTY COMMISSIONER OF POLICE Vs. AKHLAQ AHMAD
|
January 3, 1994 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. R VISWAMBHARAN
|
November 9, 1994 |
DES RAJ OM PARKASH Vs. SHANKAR DASS
|
January 13, 1994 |
DEVARAMANI BHEEMANNA Vs. STATE OF KARNATAKA
|
November 8, 1994 |
DEVI DASS GOPAL KRISHAN PRIVATE LIMITED Vs. STATE OF PUNJAB
|
April 8, 1994 |
DEVKARAN NENSHI TANNA Vs. MANHARLAL NENSHI
|
July 14, 1994 |
DEVKI NANDAN VERMA Vs. STATE OF HARYANA
|
September 6, 1994 |
DEWAN CHAND BHALLA Vs. DRASHOK KUMAR BHOIL
|
July 22, 1994 |
DHAN SINGH Vs. NAGINA
|
February 16, 1994 |
DHANANJOY CHATTERJEE ALIAS DHANA Vs. STATE OF WEST BENGAL
|
January 11, 1994 |
DIRECTOR CENTRAL PLANTATION CROPS RESEARCH INSTITUTE KESARAGOD Vs. M PURUSHOTHAMAN
|
July 26, 1994 |
DIRECTOR CENTRAL RICE RESEARCH INSTITUTION CUTTACK Vs. KHETRA MOHAN DAS
|
October 6, 1994 |
DIRECTOR ESI SCHEME ORISSA Vs. SABITA MOHANTY
|
September 2, 1994 |
DIRECTOR OF EDUCATION Vs. GAJADHAR PRASAD VERMA
|
November 21, 1994 |
DIRECTOR OF INSPECTION AND AUDIT Vs. C L SUBRAMANIAM
|
September 16, 1994 |
DIRECTOR PRODUCTION HEAVY ENGINEERING CORPORATION Vs. JAGANNATH PRASAD
|
July 29, 1994 |
DIRECTORATE OF ENFORCEMENT Vs. DEEPAK MAHAJAN
|
January 31, 1994 |
DISTRICT MANAGER A P STATE ROAD TRANSPORT CORPORATION BHIMAVARAM DEPOT BHIMAVARAM A P Vs. N LAKSHMINARAYANA
|
March 30, 1994 |
DOLAT RAM Vs. STATE OF HARYANA
|
November 24, 1994 |
DRESSER RAND S A Vs. K G KHOSLA COMPRESSORS LIMITED
|
February 25, 1994 |
DRESSER RAND S A Vs. BINDAL AGRO CHEM LIMITED
|
February 25, 1994 |
DUNLOP INDIA LIMITED Vs. UNION OF INDIA
|
April 5, 1994 |
DURGA RAM PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 23, 1994 |
EAST INDIA HOTELS LIMITED SRINAGAR Vs. STATE OF JAMMU AND KASHMIR
|
July 12, 1994 |
ELECTION COMMISSION OF INDIA Vs. ALL INDIA ANNA DRAVIDAMUNETRA KAZAHAGAM
|
May 12, 1994 |
ENTRY TAX OFFICER BANGALORE Vs. CHANDANMAL CHAMPALAL AND CO
|
April 18, 1994 |
ESCORTS LIMITED Vs. UNION OF INDIA
|
February 17, 1994 |
ESHWARAIAH Vs. STATE OF KARNATAKA
|
January 27, 1994 |
ESSKEY ROADWAYS FIRM Vs. ANANDHAKRISHNAN BUS SERVICE
|
August 17, 1994 |
EXECUTIVE DIRECTOR SYNDICATE BANK Vs. K C ARYA
|
August 19, 1994 |
FAQIR CHAND Vs. STATE OF MADHYA PRADESH
|
November 14, 1994 |
FATMABIBI USMAL PATEL Vs. MANGUBEN PRANBHAI THAKKAR
|
January 18, 1994 |
FOOD CORPORATION OF INDIA FOOD CORPORATION OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED:ANAND INSURANCE COMPANY LIMITED
|
February 15, 1994 |
FRICK INDIA LIMITED Vs. STATE OF HARYANA
|
May 13, 1994 |
G B PANT AGRICULTURAL AND TECHNOLOGY UNIVERSITY Vs. KESHO RAM
|
May 5, 1994 |
G GIRIYAPPA Vs. ANANTHARAI L PAREKH
|
April 7, 1994 |
G RAMACHANDRAREDDYANDCO Vs. CHIEF ENGINEER MADRAS ZONE MILITARY ENGINEERING SERVICE
|
April 29, 1994 |
G RAMAKRISHNA RAO Vs. STATE OF ANDHRA PRADESH
|
December 5, 1994 |
G SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
May 9, 1994 |
GABRIEL SAVER FERNANDES Vs. STATE OF KARNATAKA
|
September 5, 1994 |
GAINDA RAM GAINDA RAM Vs. M C D:M C D
|
March 4, 1994 |
GAJANAN VISHESHWAR BIRJUR Vs. UNION OF INDIA
|
July 12, 1994 |
GANGA PRASAD VERMA Vs. STATE OF BIHAR
|
November 10, 1994 |
GANGADHAR KAR KALI CHARAN DAS Vs. DURGACHARAN PANDA:STATE OF ORISSA
|
January 4, 1994 |
GANGADHAR MADHAVRAO BIDWAI Vs. HANMANTRAO VYANKATRAO MUNGALE
|
December 7, 1994 |
GAURI SHANKER SURESH GUPTA RAJAT ROY Vs. UNION OF INDIA
|
September 8, 1994 |
GEORGE THOMAS Vs. STATE OF KERALA
|
December 2, 1994 |
GEORGE ZACHARIA ALIAS RAJU KARUVAMPLAKKA Vs. T K VARGHESE
|
October 25, 1994 |
GHAZIABAD DEVELOPMENT AUTHORITY STATE OF UTTAR PRADESH GHAZIABAD DEVELOPMENT AUTHORITY Vs. DELHI AUTO AND GENERAL FINANCE PRIVATE LIMITED:DELHI AUTO AND GENERAL FINANCE PRIVATE LIMITED:MAHA MAYA GENERAL FINANCE COMPANY LIMITED
|
March 31, 1994 |
GHOOREY LAL Vs. SHEO MURTI GUPTA
|
January 11, 1994 |
GOODRICKE GROUP LIMITED Vs. STATE OF WEST BENGAL
|
November 25, 1994 |
GOPAL CHANDRA GHOSH Vs. RENU BALA MAJUMDAR
|
January 12, 1994 |
GOPURAM GRAM MILL CO UDATA NARASIMHA RAO AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
August 23, 1994 |
GOVERNMENT OF ANDHRA PRADESH Vs. Y SAGARESWARA RAO
|
September 5, 1994 |
GOVERNMENT OF ANDHRA PRADESH Vs. BALAMUSALAIAH
|
November 23, 1994 |
GOVERNMENT OF ANDHRA PRADESH Vs. A V VENUGOPALA RAO
|
November 14, 1994 |
GOVERNMENT OF TAMIL NADU Vs. A RAJAPANDIAN
|
October 24, 1994 |
GOVERNMENT OF UNION TERRITORY OF PONDICHERRY Vs. MOHAMMAD HUSSAIN
|
June 30, 1994 |
GRAHAK SANSTHA MANCH Vs. STATE OF MAHARASHTRA
|
April 27, 1994 |
GRAUER AND WEIL INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
|
October 26, 1994 |
GUJARAT STATE DY EXECUTIVE ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT
|
May 10, 1994 |
GULAB SINGH YUVRAJ SINGH STATE OF MADHYA PRADESH Vs. YUVRAJ SINGH:STATE OF MADHYA PRADESH:YUVRAJ SINGH
|
July 27, 1994 |
GUMPHA Vs. JAIBAI
|
February 11, 1994 |
GURDEV SINGH Vs. STATE OF PUNJAB
|
December 13, 1994 |
GURJOGINDER SINGH Vs. JASWANT KAUR
|
February 9, 1994 |
GURMEJ SINGH Vs. STATE OF PUNJAB
|
April 13, 1994 |
GURSHARAN SINGH Vs. UNION OF INDIA
|
January 12, 1994 |
GURU NANAK DEV UNIVERSITY Vs. HARJINDER SINGH
|
July 14, 1994 |
H B USHA Vs. D S RAMACHANDRA
|
December 12, 1994 |
H H LAKSHMIBAI Vs. COMMISSIONER OF WEALTH TAX
|
February 2, 1994 |
H M M LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 23, 1994 |
H P MINERAL AND INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEES UNION Vs. STATE OF HIMACHAL PRADESH
|
December 6, 1994 |
H R ADYANTHAYA Vs. SANDOZ INDIA LIMITED
|
May 12, 1994 |
H R ADYANTHAYA OTHERS Vs. SANDOZ INDIA LTD
|
August 11, 1994 |
H S ATWAL Vs. UNION OF INDIA
|
July 27, 1994 |
HAJI ZAINULLAH KHAN Vs. NAGAR MAHAPALIKA ALLAHABAD
|
July 13, 1994 |
HANS RAJ HANS RAJ Vs. STATE OF PUNJAB:GURCHARAN SINGH
|
December 12, 1994 |
HANSABEN JAYANTILAL SHAH Vs. UNION OF INDIA
|
May 12, 1994 |
HARBANS KAUR Vs. UNION OF INDIA
|
December 16, 1994 |
HARDEV SINGH JASPAL SINGH Vs. STATE OF PUNJAB
|
May 11, 1994 |
HARI NATH SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
|
October 3, 1994 |
HARINDER SINGH BRAR BANS BAHADUR COL SIR HARINDER SINGH BRAR BANS BAHADUR Vs. BIHARI LAL:STATE OF HARYANA
|
March 18, 1994 |
HARISH CHANDRA RAM Vs. MUKH RAM DUBEY
|
February 18, 1994 |
HARISH TARA REFRACTORIES PRIVATE LIMITED Vs. CERTIFICATE OFFICER SADER RANCHI
|
July 11, 1994 |
HARISH UPPAL Vs. UNION OF INDIA
|
March 30, 1994 |
HARNAM SINGH Vs. RAKSHA RANI
|
February 10, 1994 |
HARNAM SINGH DEAD Vs. KHEMA KUNWAR DEAD
|
May 2, 1994 |
HARPAL KAUR CHAHAL Vs. DIRECTOR PUNJAB INSTRUCTIONS PUNJAB
|
August 17, 1994 |
HAVILDAR CLERK HANS RAJ SHARMA HAVILDAR VIRENDER SINGH Vs. UNION OF INDIA
|
September 9, 1994 |
HEM CHAND Vs. STATE OF HARYANA
|
October 6, 1994 |
HICO PRODUCTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 22, 1994 |
HIGH COURT OF MADHYA PRADESH Vs. MAHESH PRAKASH
|
September 6, 1994 |
HIGH COURT OF PUNJAB AND HARYANA Vs. AMRIK SINGH
|
November 23, 1994 |
HIND PLASTICS Vs. COLLECTOR OF CUSTOMS BOMBAY
|
April 13, 1994 |
HINDUSTAN AGRO CHEMICALS Vs. STATE OF RAJASTHAN
|
March 18, 1994 |
HINDUSTAN AGRO CHEMICALS LIMITED Vs. STATE OF RAJASTHAN
|
March 7, 1994 |
HINDUSTAN DEVELOPMENT CORPN LIMITED Vs. STATE OF RAJASTHAN
|
March 29, 1994 |
HINDUSTAN FEED MANUFACTURERS Vs. STATE OF PUNJAB
|
March 29, 1994 |
HINDUSTAN LEVER EMPLOYEES UNION Vs. HINDUSTAN LEVER LIMITED
|
October 24, 1994 |
HINDUSTAN LEVER LIMITED HINDUSTAN LEVER LIMITED HINDUSTAN LEVER LIMITED BOMBAY HINDUSTAN LEVER LIMITED BOMBAY Vs. B N DONGRE:HINDUSTAN LEVER EMPLOYEES UNION:HINDUSTAN LEVER EMPLOYEES UNION BOMBAY:HINDUSTAN LEVER MAZDOOR SABHA BOMBAY
|
July 26, 1994 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. RAJA D V APPA RAO BAHADUR
|
March 3, 1994 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. CHANDRA PRAKASH BUBNA
|
January 18, 1994 |
HINDUSTAN SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
|
April 26, 1994 |
HITENDRA VISHNU THAKUR Vs. STATE OF MAHARASHTRA
|
July 12, 1994 |
ILLAHI SHAMSUDDIN NADAF Vs. SOU JAITUNBI MAKBUL NADAF
|
July 14, 1994 |
INDER PARSHAD Vs. UNION OF INDIA
|
January 13, 1994 |
INDER SINGH Vs. STATE OF PUNJAB
|
September 15, 1994 |
INDIAN CABLE COMPANY LIMITED CALCUTTA Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
September 20, 1994 |
INDIAN EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 23, 1994 |
INDIAN NUT PRODUCTS KERALA NUT FOODS CO Vs. UNION OF INDIA
|
May 12, 1994 |
INDIAN TIMBER AND PLYWOOD CORPORATION LIMITED Vs. STATE OF KERALA
|
March 31, 1994 |
INDIAN TOBACCO CO LIMITED NAGPUR Vs. INDUSTRIAL COURT NAGPUR
|
February 23, 1994 |
INDIAN TOOL MANUFACTURERS Vs. ASSTT COLLECTOR OF CENTRAL EXCISE NASIK
|
September 23, 1994 |
INDRANI BAI Vs. UNION OF INDIA
|
April 21, 1994 |
INDUSTRIAL MINERALS AND METALS MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. SALES TAX OFFICER:STATE OF ORISSA
|
July 18, 1994 |
IQBAL SINGH Vs. AVTAR SINGH
|
July 26, 1994 |
ISHVARBHAI FULJIBHAI PATNI Vs. STATE OF GUJARAT
|
November 24, 1994 |
ISHWARI DEVI Vs. SARLA DEVI
|
December 14, 1994 |
ISHWARI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 29, 1994 |
ISLAM Vs. GOPAL DUBEY
|
January 25, 1994 |
ITC BHADRACHALAM PAPER BOARDS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
April 15, 1994 |
J K BARDOLIA MILLS Vs. M L KHUNGER DY COLLECTOR
|
July 18, 1994 |
J K SYNTHETICS LIMITED BIRLA CEMENT WORKS Vs. COMMERCIAL TAXES OFFICER:STATE OF RAJASTHAN
|
May 9, 1994 |
J R KAPOOR Vs. MICRONIX INDIA
|
August 10, 1994 |
JACOB GEORGE Vs. STATE OF KERALA
|
April 13, 1994 |
JAGAT PRASAD Vs. DISTT JUDGE KANPUR
|
April 13, 1994 |
JAGAT SINGH Vs. STATE OF PUNJAB
|
May 13, 1994 |
JAGATJIT SUGAR MILLS Vs. STATE OF PUNJAB
|
October 4, 1994 |
JAGDISH PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
March 29, 1994 |
JAGGA SINGH Vs. STATE OF PUNJAB
|
September 20, 1994 |
JAGJIT SINGH Vs. DHARAM PAL SINGH
|
November 7, 1994 |
JAGJITSINGH Vs. STATE OF PUNJAB
|
May 10, 1994 |
JAGMAL SINGH YADAV Vs. AIMADUDDIN AHMED KHAN
|
March 9, 1994 |
JAI BHAGWAN Vs. LAXMAN SINGH
|
April 8, 1994 |
JAI SHAKTI TRADERS Vs. STATE OF UTTAR PRADESH
|
September 8, 1994 |
JAIN ENGINEERING COMPANY Vs. COLLECTOR OF CUSTOMS BOMBAY
|
July 20, 1994 |
JAIN ENGINEERING COMPANY Vs. COLLECTOR OF CUSTOMS BOMBAY
|
February 2, 1994 |
JAINULABUDEEN Vs. GOVERNMENT OF T N
|
May 4, 1994 |
JAIPUR DEVELOPMENT AUTHORITY Vs. RADHEY SHYAM
|
February 17, 1994 |
JAMAAT E ISLAMI HIND MOHAMMAD JAFAR Vs. UNION OF INDIA
|
December 7, 1994 |
JANKI DASS Vs. STATE DELHI ADMINISTRATION
|
August 30, 1994 |
JASHUBHA BHARATSINH GOHIL Vs. STATE OF GUJARAT
|
April 13, 1994 |
JASPAL SINGH Vs. STATE OF UTTAR PRADESH
|
January 24, 1994 |
JASWANT SINGH Vs. VIRENDER SINGH
|
November 9, 1994 |
JAWAJEE NAGNATHAM Vs. REVENUE DIVISIONAL OFFICER ADILABAD A P
|
January 25, 1994 |
JAY LAXMI SALT WORKS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
May 4, 1994 |
JAYESH CONTAINERS Vs. COLLECTOR OF CENTRAL EXCISE BARODA
|
September 14, 1994 |
JESS RAPHAEL Vs. K L REGINA JOSEPH MRS
|
January 18, 1994 |
JETHMULL BHOJRAJ Vs. STATE OF BIHAR
|
January 11, 1994 |
JEWELLERS NARANDAS AND SONS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 3, 1994 |
JHARMAL Vs. STATE OF HARYANA
|
February 22, 1994 |
JILUBHAI NANBHAI KHACHAR Vs. STATE OF GUJARAT
|
July 20, 1994 |
JOGENDRA SETHI Vs. RABINDRANATH BEHURA
|
November 10, 1994 |
JOGIBHAI MANGALBHAI TANDEL Vs. MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL PARDI
|
September 20, 1994 |
JOGINDER KUMAR Vs. STATE OF UTTAR PRADESH
|
April 25, 1994 |
JOGINDER SINGH Vs. STATE DELHI ADMINISTRATION
|
April 19, 1994 |
JOLLY DAS ALIAS MOULICK Vs. TAPAN RANJAN DAS
|
May 4, 1994 |
JOSE Vs. STATE OF KERALA
|
August 19, 1994 |
JOSEPH KURIAN PHILIP JOSE Vs. STATE OF KERALA
|
October 4, 1994 |
JUGRAJ SINGH Vs. LABH SINGH
|
November 28, 1994 |
JUTHIKA MULICK Vs. MAHENDRA YASHWANTLAL
|
October 28, 1994 |
K A A RAJA Vs. STATE OF KERALA
|
April 26, 1994 |
K A MOHAMMAD ALI Vs. C N PRASANNAN
|
October 4, 1994 |
K ASHOK REDDY HARIKESHSINGH H K SINGH Vs. GOVERNMENT OF INDIA:UNION OF INDIA
|
February 7, 1994 |
K C GUPTA Vs. LT GOVERNOR OF DELHI
|
August 16, 1994 |
K GOVINDAN KUTTY K GOVINDAN KUTTY Vs. ALL INDIA ANNA DRAVIDA MANNETRA KHAZAGAM:T N SESHAN
|
December 12, 1994 |
K N RAZDAN Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1994 |
K N SREENIVASAN Vs. FLAG OFFICER COMMANDING IN CHIEF HEADQUARTERS KOCHI
|
September 8, 1994 |
K PERIASAMI Vs. SUB TEHSILDAR LAND ACQUISITION
|
May 4, 1994 |
K R SRINIVAS K V RAMANA Vs. R M PREMCHAND:R M PREMCHAND
|
September 30, 1994 |
K S MAHALINGEGOWDA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF VOCATIONAL EDUCATION KARNATAKA
|
November 15, 1994 |
K S PARIPOORNAN Vs. STATE OF KERALA
|
September 12, 1994 |
K S PARIPOORNAN II Vs. STATE OF KERALA
|
October 20, 1994 |
K S SUNDARARAJU CHETTIAR Vs. M R RAMACHANDRA NAIDU
|
February 18, 1994 |
K SASIDHARAN Vs. KERALA STATE FILM DEVELOPMENT CORPORATION
|
March 17, 1994 |
K SUBRAMANIAM Vs. PONNUSAMI
|
November 21, 1994 |
K T HUCHEGOWDA Vs. DEPUTY COMMISSIONER
|
March 18, 1994 |
KAKI RAMESH Vs. STATE OF ANDHRA PRADESH
|
April 29, 1994 |
KALI SARAN Vs. BHAGWAN SINGH
|
February 18, 1994 |
KALIMPONG LAND AND BUILDING LIMITED Vs. STATE OF WEST BENGAL
|
September 16, 1994 |
KAMALUDDIN Vs. STATE OF RAJASTHAN
|
September 30, 1994 |
KAMLADEVI Vs. VASDEV
|
December 14, 1994 |
KAMLESHKUMAR ISHWARDAS PATEL Vs. UNION OF INDIA
|
November 8, 1994 |
KANHAIYALAL PARASAI Vs. UNION OF INDIA
|
January 27, 1994 |
KANTA DEVI Vs. UNION OF INDIA
|
September 20, 1994 |
KAPUR SINGH MISTRI Vs. FINANCIAL COMMISSIONER AREVENUE SECRETARY TO GOVERNMENT OF PUNJAB
|
January 5, 1994 |
KARNAIL SINGH Vs. DARSHAN SINGH
|
December 16, 1994 |
KARNAILSINGH Vs. STATE OF PUNJAB
|
September 6, 1994 |
KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED STATE OF KARNATAKA Vs. CANTREADS PRIVATE LIMITED:CANTREADS PRIVATE LIMITED
|
April 15, 1994 |
KARNATAKA PUBLIC SERVICE COMMISSION Vs. T BISSEGOWDA
|
May 5, 1994 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B K DORESWAMY
|
July 21, 1994 |
KARSANAMBUBHAISINDHAV Vs. STATE OF GUJARAT
|
November 30, 1994 |
KARSONDAS VIRJI THAKKAR Vs. JAGANNATH SOWAR VAITY
|
December 9, 1994 |
KARTAR SINGH KRIPA SHANKAR RAI Vs. STATE OF PUNJAB
|
January 1, 1994 |
KARTARSINGH Vs. HARBANS KAUR
|
January 21, 1994 |
KASINKA TRADING Vs. UNION OF INDIA
|
October 18, 1994 |
KAVITA TREHAN Vs. BALSARA HYGIENE PRODUCTS LIMITED
|
July 11, 1994 |
KAZI LHENDUP DORJI Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 29, 1994 |
KEDAR NATH Vs. UNION OF INDIA
|
July 15, 1994 |
KENCHEGOWDA Vs. SIDDEGOWDA ALIAS MOTEGOWDA
|
May 11, 1994 |
KERALA FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
May 12, 1994 |
KERALA STATE HOUSING BOARD Vs. RAMAPRIYA HOTELS PRIVATE LIMITED
|
July 28, 1994 |
KERALA SWATHANTHRA MALAYA THOZHILALI FEDERATION Vs. KERALA TRAWLNETBOAT OPERATORS ASSOCIATION
|
June 23, 1994 |
KESHAV KUMAR SWARUP Vs. FLOWMORE PRIVATE LIMITED
|
January 18, 1994 |
KESHERWANI CO OPERATIVE HOUSING SOCIETY LTD Vs. BOMI MUNCHERSHAW MISTRY OF BOMBAY
|
December 14, 1994 |
KHADI AND VILLAGE SOAP INDUSTRIES ASSOCIATION Vs. STATE OF HARYANA
|
August 17, 1994 |
KHEDAT MAZDOOR CHETNA SANGATH Vs. STATE OF MADHYA PRADESH
|
September 9, 1994 |
KHODAY DISTILLERIES LIMITED Vs. STATE OF KARNATAKA
|
October 19, 1994 |
KHUSHALCHAND SWARUP CHAND ZABAK JAIN JALGAON Vs. SURESHCHANDRA KANHAIYALAL KOCHAR
|
October 4, 1994 |
KINGSWAY MODEL TOWN CO Vs. UNION OF INDIA
|
October 5, 1994 |
KONDIRAM BHIKU KIRDAT Vs. KRISHNA BHIKU KIRDAT
|
October 4, 1994 |
KRANTI SWAROOP MACHINE TOOLS PVT LIMITED Vs. KANTA BAI ASAWA
|
January 27, 1994 |
KRISHAN YADAV Vs. STATE OF HARYANA
|
May 12, 1994 |
KRISHANLAL Vs. STATE OF JAMMU AND KASHMIR
|
February 25, 1994 |
KRISHI UPAJ MANDI SAMITI Vs. ORIENT PAPER AND INDUSTRIES LIMITED
|
November 9, 1994 |
KRISHI UTPADAN MANDI SAMITI Vs. MAKRAND SINGH
|
December 1, 1994 |
KRISHNA CHANDER DUTTA SPICE PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
February 23, 1994 |
KRISHNA MINOR Vs. STATE OF HARYANA
|
July 12, 1994 |
KRISHNA REDDY Vs. STATE OF KARNATAKA
|
August 3, 1994 |
KUDREMUKH IRON ORE COMPANY LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED
|
May 6, 1994 |
KULDIP MAHATON Vs. BHULAN MAHATO
|
November 30, 1994 |
KUMAR JAGDISH CHANDRA SINHA Vs. EILEENK PATRICIA DROZARIE MRS
|
November 10, 1994 |
KUMARI MADHURI PATIL Vs. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT
|
September 2, 1994 |
KUNWAR SINGH Vs. THAKURJI MAHARAJ
|
April 11, 1994 |
KURIAKOSE Vs. STATE OF KERALA
|
February 1, 1994 |
L CHANDRAKUMAR Vs. UNION OF INDIA
|
December 2, 1994 |
L VASANTHA KUMARI Vs. BALAMMAL
|
November 30, 1994 |
LAKSHMI SHAH Vs. STATE OF UTTAR PRADESH
|
May 5, 1994 |
LAKSHMI SHANKER MEHROTRA Vs. S M SENGUPTA
|
February 8, 1994 |
LAKSHMI VENKATESHWARA ENTERPRISES PVT LIMITED Vs. SYEDA VAJHIUNNISSA BEGUM
|
March 3, 1994 |
LALJIT SINGH Vs. STATE OF PUNJAB
|
February 15, 1994 |
LAND ACQUISITION OFFICER ELURU Vs. JASTI ROHINI
|
October 27, 1994 |
LAND COMMISSIONER Vs. MANJIYA PILLAI
|
March 30, 1994 |
LAXMAN BHASKAR PATHARA Vs. STATE OF MAHARASHTRA
|
April 22, 1994 |
LAXMAN NAIK Vs. STATE OF ORISSA
|
February 22, 1994 |
LAXMI DEVI Vs. SATYA NARAYAN
|
August 9, 1994 |
LBANYA BALA DEVI Vs. ATE OF BIHAR PATNA SECRETARIAT PATNAS
|
September 7, 1994 |
LIBERTY OIL MILLS PRIVATE LIMITED BOMBAY LIBERTY OIL MILLS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY:COLLECTOR OF CENTRAL EXCISE NAVPRABHAT CHAMBERS DADAR WEST BOMBAY
|
December 13, 1994 |
LIFE INSURANCE CORPORATION OF INDIA Vs. VISHWANATH VERMA
|
September 30, 1994 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA RAMCHHANDRA AMBEKAR MRS
|
February 28, 1994 |
LIPTON INDIA LIMITED Vs. UNION OF INDIA
|
September 16, 1994 |
LUBRI CHEM INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
September 2, 1994 |
M G SHAHANI AND COMPANY DELHI LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
|
August 8, 1994 |
M ISMAIL FARUQUI MOHD ASLAM HARGYAN SINGH THAKUR VIJAY RAGHO BHAGWAN BIRAJMANMANDIR JAMIAT ULAMA E HIND Vs. UNION OF INDIA
|
October 24, 1994 |
M M L AURORA Vs. UNION OF INDIA
|
May 4, 1994 |
M P SHIKSHAK SANGH Vs. STATE OF MADHYA PRADESH
|
March 16, 1994 |
M R GOPALAKRISHNAN Vs. THACHADY PRABHAKARAN
|
December 13, 1994 |
M S USMANI Vs. UNION OF INDIA
|
December 14, 1994 |
M V KRISHNA RAO Vs. UNION OF INDIA
|
January 27, 1994 |
M VENUGOPAL Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P
|
January 31, 1994 |
M/S FANSY HANDICRAFTS Vs. UNION OF INDIA AND OTHERS
|
July 14, 1994 |
MAC LABORATORIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
November 22, 1994 |
MADHUKAR AMBADAS PETKAR Vs. DWARKANATH SAKHARCHAND GUJARATI
|
January 6, 1994 |
MADHYA PRADESH HASTA SHILPA VIKASNIGAM LIMITED Vs. DEVENDRAKUMAR JAIN
|
December 7, 1994 |
MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. NAVNIT KUMAR POTDAR:NARENDRA KUMAR CHOWDHARY:BHANWARLAL
|
September 19, 1994 |
MADRAS Vs. KARUPPA THEVAN
|
January 31, 1994 |
MADRAS CITY WINE MERCHANTS ASSOCIATION A J JOY RAMANATHAPURAM MADURAI DISTT LIQUOR DEALERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
July 27, 1994 |
MADRAS FERTILIZERS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS V DIVISION MADRAS
|
January 20, 1994 |
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
|
January 10, 1994 |
MAFATLAL GROUP STAFF ASSOCIATION Vs. REGIONAL COMMISSIONER PROVIDENT FUND
|
March 29, 1994 |
MAGHI LAL DEAD Vs. KUNDAN LAL
|
February 8, 1994 |
MAHABIRBISWAS Vs. STATE OF WEST BENGAL
|
October 28, 1994 |
MAHAMADKHA GAJIKA BALOCH Vs. MANAGER PANCHASARA JAIN DERASAR
|
August 23, 1994 |
MAHANT BRAHAM DASS SINGH PANNU Vs. OM PARKASH CHAUDHARY
|
September 20, 1994 |
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. GANGARAM
|
January 11, 1994 |
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED STATE OF MAHARASHTRA Vs. EMPLOYEES UNION:MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION EMPLOYEES UNION
|
January 24, 1994 |
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. SUVARNA BOARD MILLS
|
August 18, 1994 |
MAHAVIR METAL WORKS Vs. UNION OF INDIA
|
August 25, 1994 |
MAHENDRA Vs. PADMAKAR JAGANNATH DONGARE
|
February 10, 1994 |
MAHESH NARSAYYA CHINTAL Vs. EXECUTIVE ENGINEER JAYAKWADI PROJECT CANAL DIVISION DISTRICT AURANGABAD
|
August 8, 1994 |
MAHINDER KUMAR GUPTA Vs. UNION OF INDIA MINISTRY OF PETROLEUM AND NATURAL GAS
|
September 22, 1994 |
MAJ RETD HARI CHAND PAHWA Vs. UNION OF INDIA
|
July 26, 1994 |
MAJOR G S SODHI EX MAJOR CHANDER SINGH Vs. UNION OF INDIA
|
March 11, 1994 |
MAJOR GEN OLD CAPT VIRENDER KUMAR Vs. CHIEF OF THE ARMY STAFF AND THREE PRO FORMA
|
March 11, 1994 |
MAJOR HOMI RUSTOMJI DARUWALA Vs. PESI SORABJI DOODHA
|
January 5, 1994 |
MAKAR DHWAAJ PAL Vs. NEERA YADAV
|
January 4, 1994 |
MALLAPPA Vs. STATE OF KARNATAKA
|
January 20, 1994 |
MAMTA VITHAL SHETTY Vs. STATE OF MAHARASHTRA
|
March 18, 1994 |
MANAGING DIRECTOR Vs. K RAMACHANDRA NAIDU
|
September 15, 1994 |
MANAGING DIRECTOR E C I L HYDERABAD Vs. B KARUNAKAR II
|
January 12, 1994 |
MANDER SINGH Vs. STATE OF PUNJAB
|
November 9, 1994 |
MANGAL SINGH Vs. STATE OF PUNJAB
|
December 13, 1994 |
MANGILAL Vs. STATE OF MADHYA PRADESH
|
April 27, 1994 |
MANI RAM Vs. STATE OF UTTAR PRADESH
|
May 13, 1994 |
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. STATE OF KARNATAKA
|
January 12, 1994 |
MANNAVA SATYAWATI Vs. MANNAVA MALLESWARA RAO
|
January 6, 1994 |
MANOHAR LAL Vs. STATE OF PUNJAB
|
February 10, 1994 |
MANPHUL SINGH SHARMA Vs. AHMEDI BEGUM
|
August 9, 1994 |
MARKET COMMITTEE LADWA Vs. RAMESH CHAND GUPTA
|
February 16, 1994 |
MAROTI Vs. TULSIRAM
|
November 15, 1994 |
MARWADI KJSHOR PARMANAND Vs. STATE OF GUJARAT
|
March 15, 1994 |
MAST RAM Vs. STATE OF PUNJAB
|
April 18, 1994 |
MATA PHER PANDEY RAJINDER SINGH Vs. STATE OF UTTAR PRADESH
|
July 21, 1994 |
MATA PRASAD Vs. STATE OF UTTAR PRADESH
|
February 8, 1994 |
MATHEVAN PADMANABHAN ALIAS PONNAN DEAD Vs. PARMESHWARAN THAMPI
|
November 30, 1994 |
MEERA BHANJA Vs. NIRMALA KUMARI CHOUDHURY
|
November 16, 1994 |
MEESALA RAMAKRISHAN Vs. STATE OF ANDHRA PRADESH
|
April 13, 1994 |
MEHARAJ SINGH L NK KALU Vs. STATE OF UTTAR PRADESH
|
April 21, 1994 |
MEHTA GENERAL AND PROVISION STORES Vs. PREM WATI DEAD
|
February 17, 1994 |
MEHTABSINGH Vs. STATE OF HARYANA
|
August 30, 1994 |
MINAKSHI BALA Vs. SUDHIR KUMAR
|
May 10, 1994 |
MISRA SINGH Vs. STATE OF PUNJAB
|
December 14, 1994 |
MITHILESH RANI Vs. REGIONAL TRANSPORT AUTHORITY DEHRADUN
|
March 4, 1994 |
MOHAMMAD ASLAM ALIAS BHLIRE ACCHAN RIZVI Vs. UNION OF INDIA STATE OF UTTAR PRADESH
|
October 24, 1994 |
MOHAMMAD HABIBUL HAQUB Vs. UNION OF INDIA
|
August 17, 1994 |
MOHAMMAD IQBAL KHANDAY Vs. ABDUL MAJID RATHER
|
April 6, 1994 |
MOHAMMAD JABBAR MALIK LASJAN Vs. STATE OF JAMMU AND KASHMIR
|
August 30, 1994 |
MOHAMMAD JAFAR AHMAD ALI AKHTAR Vs. UNION OF INDIA
|
March 18, 1994 |
MOHAMMAD NOOR KAILASH DAN MEGHRAJ Vs. MOHAMMAD IBRAHIM:RAWATA:ONKAR LAL
|
July 19, 1994 |
MOHAMMAD QUARAMUDDIN Vs. STATE OF ANDHRA PRADESH
|
May 10, 1994 |
MOHAMMAD YUNUS Vs. GURUBUX SINGH
|
February 17, 1994 |
MOHAMMAD YUSUF Vs. STATE OF UTTAR PRADESH
|
January 27, 1994 |
MOHAN CHAND Vs. UNION OF INDIA
|
November 14, 1994 |
MOHAN LAL Vs. HARI PRASAD YADAV
|
May 13, 1994 |
MOHINDER PRATAP DASS Vs. MODERN AUTOMOBILES
|
September 16, 1994 |
MOHMED SALEEM ALIAS CHUHO MOHMEDSHAKOOR Vs. STATE OF GUJARAT
|
July 19, 1994 |
MOOL RAJ UPADHYAYA Vs. STATE OF HIMACHAL PRADESH
|
April 19, 1994 |
MOORCO INDIA LIMITED MADRAS Vs. COLLECTOR OF CUSTOMS MADRAS
|
September 29, 1994 |
MORGAN STANLEY MUTUAL FUND DRARVINDGUPTA Vs. KARTICK DAS:SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 20, 1994 |
MRS. SUDHA RASHEED AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 15, 1994 |
MUKESH BHAI CHHOTABHAI PATEL BOMBAY Vs. JOINT AGRICULTURE AND MARKETING ADVISOR GOVERNMENT OF INDIA
|
August 18, 1994 |
MUNICIPAL CORPORATION LUDHIANA Vs. COMMISSIONER OF PATIALA DIVISION PATIALA
|
December 7, 1994 |
MUNICIPAL CORPORATION OF DELHI Vs. GANESH RAZAK
|
October 20, 1994 |
MUNICIPAL CORPORATION OF DELHI Vs. ASIAN ART PRINTERS PRIVATE LIMITED
|
August 31, 1994 |
MUNICIPAL CORPORATION OF DELHI Vs. C L BATRA
|
August 10, 1994 |
MUNICIPAL CORPORATION OF DELHI Vs. DEPUTY COMMISSIONER OF POLICE LICENSING
|
September 30, 1994 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. CENTRAL BANK OF INDIA
|
May 2, 1994 |
MURUGESAN Vs. RAMALINGAM PILLAI DEAD
|
April 18, 1994 |
MUTHUSWAMIGOUNDER Vs. NARAYANASWAMYNAIDU
|
August 3, 1994 |
N D MITRA Vs. UNION OF INDIA
|
May 23, 1994 |
N JAYALAKSHMI AMMAL Vs. R GOPALA PATHAR
|
September 9, 1994 |
N K SINGH Vs. UNION OF INDIA
|
August 25, 1994 |
N KRISHNAMACHARI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
August 12, 1994 |
N M ENGINEER Vs. NARENDRA SINGH VIRDI
|
July 12, 1994 |
N NAGENDRA RAO AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
September 6, 1994 |
N S NAGA Vs. UNION OF INDIA
|
November 17, 1994 |
N VENKATESWARA RAO Vs. COMMISSIONER AND SPECIAL OFFICER VIJAYAWADA MUNICIPALITY VIJAYAWADA
|
February 10, 1994 |
NAGAPPA FAKIRAPPA GOUDAR Vs. STATE OF KARNATAKA
|
January 18, 1994 |
NAGAR PALIKA CHANDPUR Vs. STATE OF UTTAR PRADESH
|
September 15, 1994 |
NAGARAJAN VENKATESAN Vs. STATE OF TAMIL NADU
|
December 6, 1994 |
NAGESHWARPRASAD BIPINKUMARSINHA CENTRAL WATER COMMISSION GDD ENGG ASSN Vs. UNION OF INDIA
|
July 28, 1994 |
NAR01TAM DASS BESHTOO B P DOBHAL Vs. UNION OF INDIA
|
August 16, 1994 |
NARAINDAS LILARAM ADNANI Vs. NARSINGDAS NARAINDAS ADNANI
|
December 16, 1994 |
NARAYANAMMA KUM STATE OF KARNATAKA Vs. STATE OF KARNATAKA:MUNIYAPPA
|
August 31, 1994 |
NARENDRA KUMAR CHANDLA Vs. STATE OF HARYANA
|
February 4, 1994 |
NARINDER PAL SHARMA Vs. STATE OF PUNJAB
|
November 25, 1994 |
NATIONAL AIRPORT AUTHORITY Vs. M A WAHAB
|
April 29, 1994 |
NATIONAL RAYON CORPORATION Vs. COLLECTOR OF CUSTOMS BOMBAY
|
November 14, 1994 |
NATIONAL SPIRITUAL ASSEMBLY OF BAHAIS OF INDIA Vs. MAHARASHTRA STATE KHADI AND VILLAGE INDUSTRIES BOARD
|
January 25, 1994 |
NATIONAL TEXTILE CORPORATION LIMITED DELHI PUNJAB AND RAJASTHAN Vs. SAYAR
|
February 9, 1994 |
NAV BHARAT CONSTRUCTION CO Vs. STATE OF RAJASTHAN
|
September 7, 1994 |
NEDURIMILLI JANARDHANA REDDY Vs. PROGRESSIVE DEMOCRATIC STUDENTS UNION
|
September 20, 1994 |
NEERAJA SARAPH Vs. JAYANT V SARAPH
|
October 6, 1994 |
NEW DELHI MUNICIPAL COMMITTEE Vs. GYMKHANA CLUB LIMITED
|
April 8, 1994 |
NEW HORIZONS LIMITED Vs. UNION OF INDIA
|
November 9, 1994 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANIL MATHEW
|
May 9, 1994 |
NEW KENILWORTH HOTELS PRIVATE LIMITED Vs. ASHOKA INDUSTRIES LIMITED
|
October 17, 1994 |
NEWS ITEM FROM THE TRIBUNE OF 1.11.93 Vs. TITLE KILLED ONCE, TWICE
|
January 3, 1994 |
NEYVELY LIGNITE CORPORATION LIMITED Vs. SPECIAL TAHSILDAR LAND ACQUISITION NEYVELY
|
October 19, 1994 |
NIAZ MOHAMMAD Vs. STATE OF HARYANA
|
September 20, 1994 |
NIHAL CHAND RAMESHWAR DASS Vs. VINOD RASTOGI
|
May 13, 1994 |
NIRANJAN DASS Vs. TRILOK CHAND
|
January 18, 1994 |
NIREN KUMAR DASS Vs. DISTRICT JUDGE PILIBHIT
|
January 19, 1994 |
NIRMAL LAL GUPTA Vs. STATE OF ORISSA
|
September 8, 1994 |
NISAR Vs. STATE OF UTTAR PRADESH
|
November 9, 1994 |
NISAR AHMAD Vs. STATE OF UTTAR PRADESH
|
September 9, 1994 |
NISHAN SINGH Vs. STATE OF PUNJAB
|
February 22, 1994 |
NITA TANEJA Vs. ASSTT CONTROLLER
|
September 7, 1994 |
NOORDUDDIN Vs. K L ANAND
|
October 6, 1994 |
NOORDUDDIN Vs. K L ANAND
|
December 6, 1994 |
NOVOPAN INDIA LIMITED HYDERABAD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS HYDERABAD
|
September 14, 1994 |
O JANARDHAN REDDY Vs. SPL DY COLLECTOR L A UNIT IV LMD KARIMNAGAR A P AND OTHRES
|
September 30, 1994 |
O M BHARGAVA Vs. SATYAVATI BHARGAVA MRS
|
February 23, 1994 |
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CENTRAL EXCISE
|
January 7, 1994 |
OIL AND NATURAL GAS COMMISSION Vs. UTPAL KUMAR BASU
|
June 23, 1994 |
OM PARKASH Vs. RAVINDER KUMAR SHARMA
|
April 6, 1994 |
OM PRAKASH Vs. ASSISTANT ENGINEER HARYANA AGRO INDUSTRIES CORPORATION LIMITED
|
April 12, 1994 |
OM PRAKASH MADAN LAL Vs. STATE OF HARYANA:SURESH
|
April 19, 1994 |
OM PRAKASH POPLAI AND RAJESH KUMAR MAHESHWARI KAMLESH KUMAR JAIN Vs. DELHI STOCK EXCHANGE ASSOCIATION LTDUNION OF INDIA
|
January 14, 1994 |
ORGANON INDIA LIMITED [NOW KNOWN AS INFAR INDIA LIMITED ] Vs. COLLECTOR OF EXCISE
|
July 22, 1994 |
ORISSA STATE WAREHOUSING CORPORATION LIMITED Vs. ORISSA STATE WAREHOUSING CORPORATION EMPLOYEES UNION
|
March 29, 1994 |
ORISSA STEEL CORPORATION Vs. SALES TAX OFFICER
|
July 18, 1994 |
OSWAL AGRO MILLS LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE DIVISION LUDHIANA
|
February 4, 1994 |
P A CHANDRAN Vs. BOARD OF REVENUE EXCISE
|
October 24, 1994 |
P C PREMA Vs. A P SREEKUMAR
|
September 6, 1994 |
P CHANDRA MOULY Vs. UNION OF INDIA
|
July 21, 1994 |
P CHINNANNA Vs. STATE OF ANDHRA PRADESH
|
August 8, 1994 |
P G GUPTA Vs. STATE OF GUJARAT
|
December 14, 1994 |
P K NARAYANAN Vs. STATE OF KERALA
|
October 27, 1994 |
P K SARIN Vs. STATE OF UTTAR PRADESH
|
December 16, 1994 |
P K VIJAYAN Vs. KAMALAKSHI AMMA
|
March 30, 1994 |
P M GANI Vs. K RAMACHANDRAN
|
January 5, 1994 |
P MUTHAYYA Vs. CHELLAPPAN PILLAI
|
May 13, 1994 |
P N KRISHNA LAL Vs. GOVERNMENT OF KERALA
|
November 17, 1994 |
P N MUTHU AND CO Vs. FOOD INSPECTOR TELLICHERRY MUNICIPALITY
|
January 18, 1994 |
P N RGHAVA PANICKER Vs. STATE OF KERALA
|
September 8, 1994 |
P P MURALIDHARAN Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA
|
March 29, 1994 |
P PUNNAIAH Vs. JEYPORE SUGAR COMPANY LIMITED
|
April 6, 1994 |
P RATHINAM NAGBHUSAN PATNAIK Vs. UNION OF INDIA
|
April 26, 1994 |
P V PAPANNA Vs. K PADMANABHAIAH
|
February 4, 1994 |
PADMAKAR Vs. MADHUKAR
|
February 23, 1994 |
PANJAB UNIVERSITY Vs. T P RAHAMATULLAH
|
February 22, 1994 |
PANKAJ JAIN AGENCIES Vs. UNION OF INDIA
|
July 14, 1994 |
PANKAJBHARGAVA Vs. MOHINDER NATH
|
September 2, 1994 |
PAPNASAM LABOUR UNION Vs. MADURA COATS LIMITED
|
December 8, 1994 |
PARINBANUPESTONJIMEHTA Vs. MEGANBHAI DAHYABHAI PATEL
|
July 26, 1994 |
PARMAR KANAKSINH BHAGWANSINH Vs. MAKWANA SHANABHAI BHIKHABHAI AND 2 MAKWANA PRABATBHAI BHIKHABHAI
|
December 8, 1994 |
PATNA UNIVERSITY Vs. AWADH KISHORE PD YADAV
|
May 5, 1994 |
PATNYAND COMPANY PVT LIMITED Vs. DUNDOO BALAKRISHNAMOORTHY
|
April 5, 1994 |
PAVAI AMMAL VAIYAPURI EDUCATION TRUST Vs. GOVERNMENT OF T N
|
September 21, 1994 |
PHANI BHUSHAN DAS Vs. STATE OF WEST BENGAL
|
September 16, 1994 |
PONNAMMAL PONNAMMAL Vs. N MUTHUSWAMY CHETTIAR :N MUTHUSWAMY CHETTIAR
|
December 5, 1994 |
PORCELAIN ELECTRICAL MFG CO Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
|
November 29, 1994 |
POWER CONTROL APPLIANCES SUMEET RESEARCH AND HOLDINGS Vs. SUMEET MACHINES PRIVATE LIMITED :SUMEET MACHINES
|
February 8, 1994 |
PRABHU Vs. STATE OF RAJASTHAN
|
February 21, 1994 |
PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P Vs. NORTH INDIA PETROCHEMICALS LIMITED
|
February 9, 1994 |
PRADUMAN KUMAR JAIN Vs. UNION OF INDIA
|
July 11, 1994 |
PRAHLAD K MODI Vs. STATE OF GUJARAT
|
October 18, 1994 |
PRAKASHCHANDSHARMA Vs. VIMLESH
|
July 27, 1994 |
PRATUL KUMAR SINHA Vs. STATE OF BIHAR
|
May 2, 1994 |
PREMJI RATANSEY SHAH Vs. UNION OF INDIA
|
July 22, 1994 |
PREMNATH SHRIPRAKASH Vs. FINANCIAL COMMISSIONER:LT GOVERNOR
|
February 10, 1994 |
PRESIDENT OF INDIA Vs. UNDER ARTICLE 3171 OF THE CONSTITUTION OF INDIA REGARDING ENQUIRY AND REPORT ON THE ALLEGATIONS AGAINST SH M MEGHA CHANDRA SINGH CHAIRMAN MANIPUR PUBLIC SERVICE COMMISSION
|
February 18, 1994 |
PRESTIGE ENGINEERING INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
|
September 1, 1994 |
PRINCIPAL INDUSTRIAL TRAINING INSTITUTE GHAZIPUR Vs. ABHAY KUMAR SRIVASTAVA
|
July 26, 1994 |
PRINTERS MYSORE LIMITED Vs. ASSTT COMMERCIAL TAX OFFICER
|
February 7, 1994 |
PRITPAL SINGH RAM NIWAS RAJINDER HAR GOPAL YADAV HEAD CONSTABLE HANS RAJ PHOOL SINGH JAT BHAGWAN SINGH MANN DINESH YADAV Vs. STATE OF HARYANA
|
July 27, 1994 |
PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF TAMIL NADU
|
May 13, 1994 |
PUNJAB FOOTWEAR LIMITED JALANDHAR Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
|
October 26, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. V N SHARMA
|
September 5, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. BASSI COLD STORAGE KHARAR
|
March 16, 1994 |
PUPINDER PAL SINGH Vs. STATE OF PUNJAB
|
March 3, 1994 |
PURANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 22, 1994 |
QUALITY STEEL TUBES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE U P
|
December 9, 1994 |
QUAMARUL ISLAM Vs. S K KANTA
|
January 21, 1994 |
R B TUNKI SAH BAIDYANATH PD SARAIYAGANJ MUZAFFARPUR Vs. COMMISSIONER OF INCOME TAX BIHAR I PATNA
|
December 13, 1994 |
R C PAUL Vs. JAI INDER SINGH
|
December 14, 1994 |
R C SOOD Vs. HIGH COURT OF RAJASTHAN
|
November 22, 1994 |
R K PANDA Vs. STEEL AUTHORITY OF INDIA
|
May 12, 1994 |
R K S CHAUHAN STATE OF UTTAR PRADESH O K BHATNAGAR Vs. STATE OF UTTAR PRADESH:O P CHATURVEDI:STATE OF UTTAR PRADESH
|
November 8, 1994 |
R KAPUR Vs. DIRECTOR OF INSPECTION PAINTING AND PUBLICATION INCOME TAX
|
September 29, 1994 |
R M INVESTMENT AND TRADING CO PVT LIMITED R M INVESTMENT AND TRADING CO PVT LIMITED Vs. BOEING CO:BOEING CO
|
February 10, 1994 |
R R BHANOT Vs. UNION OF INDIA
|
January 4, 1994 |
R R KULASEKHARAN Vs. A P P S COMMISSION
|
November 24, 1994 |
R RAJAGOPAL ALIAS R R GOPAL Vs. STATE OF TAMIL NADU
|
October 7, 1994 |
RADHAKRISHNAN NAIR HARIPRASAD KRISHNAKUTTY Vs. STATE OF KERALA
|
December 7, 1994 |
RADHIKA Vs. AGHNU RAM MAHTO
|
September 7, 1994 |
RAGHBIR SINGH RAGHBIR SINGH Vs. SURJIT SINGH:UNION OF INDIA
|
August 22, 1994 |
RAHEEMUDDIN Vs. STATE OF BIHAR
|
January 17, 1994 |
RAINBOW INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE VADODARA
|
October 4, 1994 |
RAJ KUMAR KHAITAN Vs. BIBI ZUBAIDA KHATUN
|
October 7, 1994 |
RAJ RANI Vs. HARYANA STATE OF SOCIAL WELFARE ADVISORY BOARD
|
April 4, 1994 |
RAJA RAM Vs. STATE OF MADHYA PRADESH
|
February 22, 1994 |
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. NARMADA INDUSTRIES
|
September 28, 1994 |
RAJBIR Vs. STATE OF HARYANA
|
September 29, 1994 |
RAJENDRA PRASAD Vs. KHIRODHAR MAHTO
|
January 11, 1994 |
RAJESH KUMAR VERMA STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH:CHITRESHKASLIWALAND ANOTHER
|
January 21, 1994 |
RAJESHWAR Vs. BOARD OF REVENUE
|
November 15, 1994 |
RAJINDER KUMAR MALHOTRA Vs. COMPANY LAW BOARD
|
July 15, 1994 |
RAJINDER SAINI Vs. STATE OF PUNJAB
|
April 7, 1994 |
RAJINDER SINGH DEAD Vs. DALIP CHAND
|
February 17, 1994 |
RAJIV K GARG Vs. SHANTI BHUSHAN SENIOR ADVOCATE
|
October 20, 1994 |
RAJNESH TANDON Vs. STATE OF PUNJAB
|
January 12, 1994 |
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR
|
September 8, 1994 |
RAKESH KAUL Vs. REGISTRAR HIGH COURT OF J AND K
|
August 12, 1994 |
RAKESH KUMAR ALIAS SACHDEVA ALIAS DEVA Vs. STATE DELHI ADMN
|
November 23, 1994 |
RAM AUTAR SHUKLA RAM AUTAR SHUKLA Vs. ARVIND SHUKLA:COMMISSIONER KANPUR DIVISION
|
November 23, 1994 |
RAM CHAND Vs. RANDHIRSINGH
|
October 5, 1994 |
RAM DEV Vs. STATE OF UTTAR PRADESH
|
February 23, 1994 |
RAM JANAM SINGH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:RAJENDRA SINGH MALHAN
|
January 25, 1994 |
RAM KUMAR Vs. STATE OF HARYANA
|
October 7, 1994 |
RAM KUMAR Vs. STATE OF HARYANA
|
July 20, 1994 |
RAM MURTI SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
February 11, 1994 |
RAM NARAIN PRASAD Vs. ATUL CHANDER MITRA
|
March 29, 1994 |
RAM PAL MALIK Vs. STATE OF HARYANA
|
August 4, 1994 |
RAM PRASAD Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
March 30, 1994 |
RAMA BINDING WORKS Vs. VALLABHA VYAS
|
February 17, 1994 |
RAMA DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 13, 1994 |
RAMAKUTTY GUPTA Vs. AVARA
|
February 5, 1994 |
RAMANKUTTY GUPTAN Vs. AVARA
|
February 3, 1994 |
RAMAPPA VASAPPA BADIGER Vs. STATE OF KARNATAKA
|
February 22, 1994 |
RAMBAHU VYANKUJI KHERAGADE Vs. MAHARASHTRA ROAD TRANSPORT CORPORATION
|
July 27, 1994 |
RAMBHAI LALLUBHAI PATEL Vs. BAI KAMLA
|
September 6, 1994 |
RAMCHANDRA BHAUSAHEB GAWDE Vs. SAKRULLA RASULBUX
|
July 27, 1994 |
RAMCHANDRATRIPATHI Vs. U P PUBLIC SERVICES TRIBUNAL IV
|
February 25, 1994 |
RAMDULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
February 8, 1994 |
RAMESH CHANDRA TYAGI Vs. UNION OF INDIA
|
February 11, 1994 |
RAMPAL PITHWA RAHIDAS STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:BASAWAN
|
March 1, 1994 |
RAMSINH BAVAJI JADEJA Vs. STATE OF GUJARAT
|
March 1, 1994 |
RAMTI DEVI Vs. UNION OF INDIA
|
October 20, 1994 |
RANG LAL MAHTO AND ANOTHER Vs. STATE OF BIHAR
|
July 15, 1994 |
RANGA MATCH INDUSTRIES Vs. UNION OF INDIA
|
January 25, 1994 |
RANGARAO Vs. KAMLAKANT
|
February 17, 1994 |
RAOSAHEB BALU KILLEDAR Vs. STATE OF MAHARASHTRA
|
December 13, 1994 |
RASH LAL YADAV Vs. STATE OF BIHAR
|
June 23, 1994 |
RATNA ALIAS RATNAVATI Vs. SYNDICATE BANK
|
November 24, 1994 |
RAVI S NAIK SANJAY BANDEKAR Vs. UNION OF INDIA
|
February 9, 1994 |
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
March 31, 1994 |
RAVINDER SHARMA Vs. STATE OF PUNJAB
|
October 17, 1994 |
RAVINDRA SINGH Vs. PHOOL SINGH
|
November 21, 1994 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. K T ROLLING MILLS PRIVATE LIMITED
|
November 22, 1994 |
REGISTRAR OF COOPERATIVE SOCIETIES MADRAS Vs. F X FERNANDO
|
February 15, 1994 |
RENU VERMA Vs. PRINCIPAL GOVERNMENT MEDICAL COLLEGE
|
March 28, 1994 |
RISHAL SINGH Vs. STATE OF HARYANA
|
January 21, 1994 |
ROLLATAINERS LIMITED Vs. UNION OF INDIA
|
July 14, 1994 |
ROURKELA MAZDOOR SABHA Vs. UNION OF INDIA
|
May 12, 1994 |
RUBINDER SINGH RAJASTHAN FINANCIAL CORPN Vs. RAJASTHAN FINANCIAL CORPN:DURGA PRASHAD SHARMA
|
November 23, 1994 |
RV SANKARA KURUP Vs. LEELAVATHY NAMBIAR
|
August 16, 1994 |
S C GIROTRA Vs. UNITED COMMERCIAL BANK UCO BANK
|
February 18, 1994 |
S CHANDRA Vs. PALLAVAN TRANSPORT CORPORATION
|
January 17, 1994 |
S D K PURI Vs. R S BHATIA
|
March 17, 1994 |
S G GLASS WORKS PVT LIMITED CHANDRAPUR MAHARASHTRA Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS NAGPUR MAHARASHTRA
|
November 8, 1994 |
S H SHOOL Vs. STATE OF MAHARASHTRA
|
March 29, 1994 |
S K MAINI Vs. CARONA SAHU COMPANY LIMITED
|
March 8, 1994 |
S K MUKHERJEE Vs. UNION OF INDIA
|
August 3, 1994 |
S N THAPA ADDITIONAL COLLECTOR OF CUSTOMS MARINE AND PREVENTIVE BOMBAY Vs. STATE OF MAHARASHTRA
|
April 5, 1994 |
S P MEHTA Vs. UNION OF INDIA
|
January 13, 1994 |
S P VAITHIANATHAN Vs. K SHANMUGANATHAN
|
March 1, 1994 |
S R BOMMAI Vs. UNION OF INDIA
|
March 11, 1994 |
S RAMACHANDRARAJU Vs. STATE OF ORISSA
|
August 31, 1994 |
S SATHYANANDA SHETTY Vs. STATE OF KARNATAKA
|
February 7, 1994 |
S SATHYAPRIYA OTHERS Vs. STATE OF ANDHRA PRADESH
|
August 18, 1994 |
S SATYAPAL REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
May 6, 1994 |
SAHAKARI KHAND UDYOG MANDALI LIMITED Vs. STATE OF GUJARAT
|
September 23, 1994 |
SAHIB RAM Vs. STATE OF HARYANA
|
September 19, 1994 |
SAHNI SILK MILLS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 14, 1994 |
SALES TAX OFFICER KANPUR Vs. UNION OF INDIA
|
November 21, 1994 |
SALES TAX OFFICER SECTOR IX KANPUR Vs. DEALING DAIRY PRODUCTS
|
May 10, 1994 |
SALIMBHAI MUKHTAR JAFARBHAI Vs. AMIRUDDIN
|
July 21, 1994 |
SAMPURAN SINGH BHAGWANTI DEVI SURINDER NATH DEWAN Vs. STATE OF HARYANA
|
January 19, 1994 |
SANJAY AHLAWAT Vs. MAHARISHI DAYAN AND UNIVERSITY ROHTAK
|
November 24, 1994 |
SANJAY DUTT Vs. STATE
|
August 18, 1994 |
SANJAY DUTT Vs. STATE
|
September 23, 1994 |
SANJAY DUTT Vs. STATE
|
September 9, 1994 |
SANKARA HALI AND SANKARA INSTITUTE OF PHILOSOPHY AND CULTURE Vs. KISHORI LAL GOENKA
|
December 6, 1994 |
SANT EKNATH SAHAKARI SAKHAR KARKHANA LIMITED Vs. AURANGABAD PAPER MILLS LIMITED
|
August 3, 1994 |
SANTOSH DE Vs. ARCHNA GUHA
|
February 3, 1994 |
SANTOSH KUMAR Vs. SECRETARY MINISTRY OF HUMAN RESOURCES DEVELOPMENT
|
October 4, 1994 |
SANTOSH KUMARI Vs. UNION OF INDIA
|
November 17, 1994 |
SANTRAM PAPER MILLS NADIAD Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
|
November 30, 1994 |
SARAT KUMAR DASH Vs. BISWAJIT PATNAIK
|
October 27, 1994 |
SARDAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA CAMP MATHURA
|
July 12, 1994 |
SARDARSINGH Vs. KRISHNA DEVI
|
April 26, 1994 |
SARWAN SINGH LAMBA Vs. UNION OF INDIA
|
May 3, 1994 |
SASWAD MALI SAHAKARI SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA
|
November 11, 1994 |
SATISH CHANDRA Vs. UNION OF INDIA
|
August 1, 1994 |
SATISH CHANDRA Vs. REGISTRAR OF COOPERATIVE SOCIETIES DELHI
|
April 21, 1994 |
SATYA NARAIN PRASAD Vs. BHAGWAN RAMDAS ALIAS BHAOWAN SAH
|
February 9, 1994 |
SATYABRATA BISWAS Vs. KALYAN KUMAR KISKU
|
January 27, 1994 |
SATYAPAL SINGH Vs. HARYANA STATE SUBORDINATE SERVICE SELECTION BOARD
|
April 7, 1994 |
SAVANI TRANSPORT PRIVATE LIMITED Vs. L RAJAMANIKKAM
|
January 13, 1994 |
SECRETARY HAILAKANDI BAR ASSOCIATION Vs. STATE OF ASSAM
|
January 24, 1994 |
SECRETARY QUILON DISTRICT MOTOR TRANSPORT WORKERS CO OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITY
|
August 10, 1994 |
SECRETARY QUILON DISTT MOTOR TRANSPORT WORKERS COOPERATIVE SOCIETY LIMITED Vs. REGIONAL TRANSPORT AUTHORITY
|
August 18, 1994 |
SECRETARY TO GOVERNMENT OF INDIA Vs. SHIVRAM MAHADU GAIKWAD
|
January 12, 1994 |
SELVARAJAN Vs. MEENAKSHI AMMAL
|
October 5, 1994 |
SETHIROOPLAL Vs. MALTITHAPAR MRS
|
February 15, 1994 |
SHADILAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1994 |
SHAILESH PRABHUDAS MEHTA Vs. CALICO DYEING AND PRINTING MILLS LIMITED
|
February 15, 1994 |
SHAKILA BANO Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 1994 |
SHAKTIKUMAR M SANCHETI Vs. STATE OF MAHARASHTRA
|
November 25, 1994 |
SHAKUNTALA SHARMA Vs. HIGH COURT OF H P AT SHIMLA
|
February 2, 1994 |
SHAMSHER SINGH BEDI Vs. HIGH COURT OF PUNJAB AND HARYANA
|
December 8, 1994 |
SHANKAR ALIAS GAURI SHANKAR Vs. STATE OF TAMIL NADU
|
April 4, 1994 |
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
August 31, 1994 |
SHANTIBAI Vs. DINKAR BALKRISHNA VAIDYA
|
March 2, 1994 |
SHARDA PRASAD MISHRA Vs. STATE OF UTTAR PRADESH
|
February 8, 1994 |
SHEILA BARSE Vs. UNION OF INDIA
|
October 3, 1994 |
SHIV KUMAR Vs. STATE OF HARYANA
|
May 4, 1994 |
SHIVALINGAPPA KALLAYANAPPA Vs. STATE OF KARNATAKA
|
August 31, 1994 |
SHIVAPPA Vs. STATE OF KARNATAKA
|
November 29, 1994 |
SHIVAPPA TAMMANNAPPA KARABAN Vs. PARASAPPA HANAMMAPPA KURABAN
|
September 22, 1994 |
SHIVNATH SINGH Vs. STATE OF UTTAR PRADESH
|
February 8, 1994 |
SHIVRAYA Vs. BAKKAPPA
|
November 17, 1994 |
SHORI LAL AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
December 1, 1994 |
SHREE SYNTHETICS LIMITED Vs. UNION OF INDIA
|
September 30, 1994 |
SHRIKANT BHALCHANDRA KARULKAR VRANDAVANDAS KIKABHAI SHROFF Vs. STATE OF GUJARAT:SHRI KHAN MEMLATEDAR AND AGRICULTURAL LAND TRIBUNAL DISTRICT SURAT
|
July 13, 1994 |
SHYAM BABU VERMA Vs. UNION OF INDIA
|
February 8, 1994 |
SHYAM SUNDER DUTTA Vs. BAIKUNTHA NATH BANERJEE
|
September 21, 1994 |
SHYAM SUNDER PRASAD Vs. RAJ PAL SINGH
|
November 29, 1994 |
SHYAMA DEVI Vs. MANJU SHUKLA MRS
|
September 12, 1994 |
SINGH RAM ALIAS SINGHA Vs. STATE OF HARYANA
|
July 26, 1994 |
SITA DEVI Vs. STATE OF BIHAR
|
November 22, 1994 |
SITARAM Vs. STATE OF RAJASTHAN
|
October 5, 1994 |
SIYASARAN Vs. STATE OF MADHYA PRADESH
|
December 14, 1994 |
SMITA PRABHAKAR DALVI Vs. FASHION PRODUCTION MAZDOOR SABHA
|
February 24, 1994 |
SONAPUR TEA COMPANY PRIVATE LIMITED Vs. STATE OF ASSAM
|
March 3, 1994 |
SOORAJ Vs. S
|
November 22, 1994 |
SOORAJMULL NAGARMULL Vs. DALHOUSIE PROPERTIES LIMITED
|
March 30, 1994 |
SOUTH EASTERN COALFIELDS LIMITED Vs. SUBHASH KUMAR GUPTA
|
August 11, 1994 |
SOUTH INDIAN FILM CHAMBER OF COMMERCE MADRAS Vs. ENTERTAINING ENTERPRISES MADRAS
|
December 16, 1994 |
SPECIAL LAND ACQUISITION OFFICER Vs. SIDAPPA OMANNA TUMARI
|
October 27, 1994 |
SPENCER AND COMPANYMPANY LIMITED Vs. VISHWADARSHAN DISTRIBUTORS PRIVATE LIMITED
|
December 6, 1994 |
SRIKANT KASHINATH JITURI Vs. CORPORATION OF THE CITY OF BELGAUM
|
October 5, 1994 |
SRINIVASA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MADAM GURUMURTHY SASTRY
|
May 3, 1994 |
SRINIVASA RAO Vs. STATE OF KARNATAKA
|
February 24, 1994 |
STANDARD BATTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1994 |
STATE BANK OF BIKANER AND JAIPUR Vs. NATIONAL IRON AND STEEL ROT LING CORPORATION
|
December 14, 1994 |
STATE BANK OF HYDERABAD Vs. RANGACHARY
|
January 12, 1994 |
STATE BANK OF INDIA Vs. SAMARENDRA KISHORE ENDOW
|
January 18, 1994 |
STATE BANK OF INDIA Vs. AJIT JAIN
|
December 1, 1994 |
STATE BANK OF INDIA BHOPAL Vs. S S KOSHAL
|
January 12, 1994 |
STATE BANK OF INDIA BHUBANESWAR Vs. GANJAM DISTRICT TRACTOR OWNERS ASSOCIATION
|
June 20, 1994 |
STATE BANK OF PATIALA Vs. MAHENDRA KUMAR SINGHAL
|
January 14, 1994 |
STATE BANK OF PATIALA Vs. HARBANS SINGH
|
February 14, 1994 |
STATE OF ANDHRA PRADESH Vs. M RAMAKISHTAIAH AND CO :KHETMAL PAREKH
|
February 17, 1994 |
STATE OF ANDHRA PRADESH Vs. MODERN PROTEINS LIMITED
|
April 26, 1994 |
STATE OF ANDHRA PRADESH Vs. T G LAKSHMAIAH SETTY AND SONS
|
April 13, 1994 |
STATE OF ANDHRA PRADESH Vs. HYDERABAD ASBESTOS CEMENT PRODUCTION LIMITED
|
April 28, 1994 |
STATE OF ANDHRA PRADESH Vs. P NARASIMHA
|
April 29, 1994 |
STATE OF ANDHRA PRADESH Vs. S B P V CHALAPATHI RAO
|
October 24, 1994 |
STATE OF ANDHRA PRADESH Vs. ANUPAMA MINERALS
|
September 7, 1994 |
STATE OF ANDHRA PRADESH Vs. ELECTION COMMISSION OF INDIA AND ANOTHER
|
March 31, 1994 |
STATE OF BIHAR Vs. UNIVERSAL HYDROCARBONS COMPANY LIMITED
|
August 12, 1994 |
STATE OF BIHAR Vs. SHANKAR WIRE PRODUCTS INDUSTRIES
|
August 10, 1994 |
STATE OF BIHAR Vs. BAGESHWARI PRASAD
|
October 6, 1994 |
STATE OF BIHAR Vs. LABENDRA CHAND BOTHRA:NIRMAL CHAND BOTHRA
|
July 11, 1994 |
STATE OF BIHAR Vs. ANIL KUMAR GUPTA
|
March 4, 1994 |
STATE OF BIHAR Vs. LALOO PRASAD YADAV
|
January 21, 1994 |
STATE OF GOA Vs. A H JAFFAR AND SONS
|
September 9, 1994 |
STATE OF GUJARAT Vs. DEVIKA DEVI
|
September 29, 1994 |
STATE OF GUJARAT Vs. C G RAIYANI
|
November 21, 1994 |
STATE OF GUJARAT Vs. GADHVI RAMBHAI NATHABHAI
|
June 20, 1994 |
STATE OF GUJARAT Vs. MEGHJI PETHRAJ SHAH CHARITABLE TRUST
|
March 29, 1994 |
STATE OF HARYANA Vs. SUMAN ENTERPRISES
|
April 21, 1994 |
STATE OF HARYANA Vs. NARESH KUMAR BALI
|
May 17, 1994 |
STATE OF HARYANA Vs. MAHABIR PRASAD SHARMA
|
February 7, 1994 |
STATE OF HARYANA Vs. HARI RAM YADAV
|
January 19, 1994 |
STATE OF HARYANA Vs. RAGHUBIR DAYAL
|
November 10, 1994 |
STATE OF HARYANA Vs. KANGRA VALLEY STATE COMPANY LIMITED
|
December 7, 1994 |
STATE OF HIMACHAL PRADESH Vs. MANGAT RAM
|
October 24, 1994 |
STATE OF HIMACHAL PRADESH Vs. AMAR NATH SHARMA
|
July 12, 1994 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR CHOPRA
|
April 19, 1994 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. CHET RAM & ORS. ETC.
|
July 12, 1994 |
STATE OF KARNATAKA Vs. C VENKATAGIRIAH
|
March 29, 1994 |
STATE OF KARNATAKA Vs. K VASUDEVA MAYYA
|
October 5, 1994 |
STATE OF KARNATAKA Vs. SHANKARA TEXTILES MILLS LIMITED
|
October 18, 1994 |
STATE OF KARNATAKA Vs. VEDANAYAGAM
|
November 23, 1994 |
STATE OF KARNATAKA Vs. M. RAJU
|
August 25, 1994 |
STATE OF KERALA Vs. A C K RAJAH
|
August 17, 1994 |
STATE OF KERALA Vs. MCDOWELL AND COMPANY LIMITED
|
February 15, 1994 |
STATE OF MADHYA PRADESH Vs. HARDEO SHRINATH
|
July 11, 1994 |
STATE OF MADHYA PRADESH Vs. L P TIWARI
|
May 5, 1994 |
STATE OF MADHYA PRADESH Vs. PYARE RAJA
|
August 24, 1994 |
STATE OF MADHYA PRADESH Vs. RAGHUVEER SINGH YADAV
|
August 8, 1994 |
STATE OF MADHYA PRADESH Vs. KRISHNADAS TIKARAM
|
September 21, 1994 |
STATE OF MADHYA PRADESH Vs. SURBHAN
|
April 15, 1994 |
STATE OF MAHARASHTRA Vs. ADMANE ANITA MOTI
|
August 31, 1994 |
STATE OF MAHARASHTRA Vs. SHARADCHANDRAVINAYAK DONGRE
|
October 7, 1994 |
STATE OF MAHARASHTRA Vs. BASF INDIA LTD
|
March 31, 1994 |
STATE OF MAHARASHTRA Vs. MALSHI DAVSHI VISARIA
|
April 12, 1994 |
STATE OF MAHARASHTRA Vs. ATUR INDIA PRIVATE LIMITED
|
February 11, 1994 |
STATE OF MAHARASHTRA Vs. KAMLA MILLS LIMITED
|
February 17, 1994 |
STATE OF MAHARASHTRA Vs. ABDUL HAMID HAJI MOHAMMED
|
February 21, 1994 |
STATE OF MAHARASHTRA BOMBAY Vs. BRITANNIA BISCUITS COMPANY LIMITED
|
November 23, 1994 |
STATE OF MAHARASHTRA GURAPPA HIROJIRAO Vs. GURAPPA HIROJIRAO:STATE OF MAHARASHTRA
|
January 25, 1994 |
STATE OF MANIPUR Vs. HUMDUNG VICTIMS OF DEVELOPMENT
|
December 6, 1994 |
STATE OF MIZORAM Vs. BIAKCHHAWNA
|
October 7, 1994 |
STATE OF ORISSA Vs. PRAVANJAN PATNAIK
|
November 16, 1994 |
STATE OF ORISSA Vs. RADHEYSHYAMMEHER
|
December 14, 1994 |
STATE OF ORISSA Vs. UNION OF INDIA
|
December 13, 1994 |
STATE OF ORISSA Vs. SUDHIR KUMAR BISWAL
|
August 16, 1994 |
STATE OF ORISSA Vs. PRAJNAPARAMITA SAMANTA
|
August 11, 1994 |
STATE OF ORISSA Vs. JOY PRAKASH PANDA
|
September 9, 1994 |
STATE OF ORISSA Vs. SIVASANKER LAL BAJORIA
|
September 6, 1994 |
STATE OF ORISSA Vs. BRUNDABAN SHARMA
|
January 28, 1994 |
STATE OF ORISSA Vs. BRAHAMARBAR SENAPATHI
|
January 3, 1994 |
STATE OF ORISSA Vs. BIMAL KUMAR MOHANTY
|
February 21, 1994 |
STATE OF ORISSA Vs. DIPITIMALA PATRA
|
March 4, 1994 |
STATE OF ORISSA Vs. RAJENDRA PRASAD BHARADIA
|
May 13, 1994 |
STATE OF ORISSA Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED:MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
|
July 18, 1994 |
STATE OF ORISSA Vs. STEEL INDUSTRIES OF ORISSA:ORISSA STEEL CORPORATION:ORISSA STEEL CORPORATION
|
July 18, 1994 |
STATE OF ORISSA Vs. JOHRIMAL GAJANAND
|
July 18, 1994 |
STATE OF PUNJAB Vs. BALBIR SINGH
|
March 1, 1994 |
STATE OF PUNJAB Vs. HANS RAJ DEAD
|
February 15, 1994 |
STATE OF PUNJAB Vs. HEM RAJ
|
September 13, 1994 |
STATE OF PUNJAB Vs. BAWA SINGH HARUAN
|
September 30, 1994 |
STATE OF PUNJAB Vs. AVTAR SINGH
|
December 9, 1994 |
STATE OF PUNJAB Vs. BIRA SINGH
|
November 9, 1994 |
STATE OF RAJASTHAN Vs. ARUNA DEVI
|
November 8, 1994 |
STATE OF RAJASTHAN Vs. NOVELTY STORE
|
December 13, 1994 |
STATE OF RAJASTHAN Vs. UMRAO SINGH
|
September 29, 1994 |
STATE OF RAJASTHAN Vs. PURI CONSTRUCTION COMPANY LIMITED
|
September 16, 1994 |
STATE OF RAJASTHAN Vs. PURKHA RAM
|
February 23, 1994 |
STATE OF RAJASTHAN Vs. SARDAR PUSHPENDRA SINGH
|
April 27, 1994 |
STATE OF SIKKIM Vs. SURENDRA PRASAD SHARMA
|
April 19, 1994 |
STATE OF TAMIL NADU Vs. G N VENKATASWAMY
|
July 11, 1994 |
STATE OF TAMIL NADU Vs. T THULASINGAM
|
May 13, 1994 |
STATE OF TAMIL NADU Vs. TV VENUGOPALAN
|
August 3, 1994 |
STATE OF TAMIL NADU Vs. P BALA KRISHNAN
|
November 14, 1994 |
STATE OF TAMIL NADU Vs. ANANTHI AMMAL
|
November 22, 1994 |
STATE OF TAMIL NADU T N COOPERATIVE MILK PRODUCERS FEDERATION MADRAS Vs. V S BALAKRISHNAN:V S BALAKRISHNAN
|
July 18, 1994 |
STATE OF U P Vs. ROHAN SINGH
|
December 14, 1994 |
STATE OF U. P. AND OTHERS Vs. SHANKER LAL JAISWAL AND OTHERS
|
August 18, 1994 |
STATE OF UTTAR PRADESH Vs. RAJIV GUPTA
|
July 14, 1994 |
STATE OF UTTAR PRADESH Vs. VISHWANATH PRASAD DR
|
May 19, 1994 |
STATE OF UTTAR PRADESH Vs. PREM LATA MISRA KM
|
April 21, 1994 |
STATE OF UTTAR PRADESH Vs. MANVIR SINGH
|
April 12, 1994 |
STATE OF UTTAR PRADESH Vs. U P UNIVERSITY COLLEGES PENSIONERS ASSOCIATION
|
February 28, 1994 |
STATE OF UTTAR PRADESH Vs. MATA BHIKH
|
March 9, 1994 |
STATE OF UTTAR PRADESH Vs. MANOJ SINGH
|
March 11, 1994 |
STATE OF UTTAR PRADESH Vs. MUKUNDE SINGH
|
January 18, 1994 |
STATE OF UTTAR PRADESH Vs. JAVA QUDDUSI
|
January 14, 1994 |
STATE OF UTTAR PRADESH Vs. SADHU SARAN SHUKLA
|
January 12, 1994 |
STATE OF UTTAR PRADESH Vs. JAMSHED
|
January 21, 1994 |
STATE OF UTTAR PRADESH Vs. ONKAR YADAV
|
February 7, 1994 |
STATE OF UTTAR PRADESH Vs. MOHAMMAD WAQAR HUSSAIN
|
November 9, 1994 |
STATE OF UTTAR PRADESH Vs. U P GOVERNMENT COUNSEL CRL WELFARE ASSOCIATION
|
October 18, 1994 |
STATE OF UTTAR PRADESH Vs. ABHAI KISHORE MASTA
|
December 1, 1994 |
STATE OF UTTAR PRADESH Vs. S K SINHA
|
December 2, 1994 |
STATE OF UTTAR PRADESH Vs. VIJAY KUMAR TRIPATHI
|
December 7, 1994 |
STATE OF UTTAR PRADESH Vs. BABUL NATH
|
August 12, 1994 |
STATE OF UTTAR PRADESH Vs. RAMONAPERHARKM
|
September 2, 1994 |
STATE OF UTTAR PRADESH Vs. BIHARI LAL
|
September 5, 1994 |
STATE OF UTTAR PRADESH Vs. PRAVEEN KUMAR SHARMA
|
September 9, 1994 |
STATE OF UTTAR PRADESH K L SHARMA R D GUPTA ARUN KUMAR MISHRA Vs. U P STATE LAW OFFICERS ASSOCIATION :U P STATE LAW OFFICERS ASSOCIATION HIGH COURT ALLAHABAD :STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
|
January 25, 1994 |
STATE OF WEST BENGAL Vs. HARI NARAYAN BHOWAL
|
March 16, 1994 |
STATE OF WEST BENGAL Vs. MOHAMMAD KHALID:MOHAMMAD RASHID KHAN:ABDULAZIZ
|
November 24, 1994 |
STATE OF WEST BENGAL Vs. ASHUTOSH LAHIRI
|
November 16, 1994 |
STATE OF WEST BENGAL CALCUTTA MUNICIPAL CORPORATION Vs. TERRA FIRMA INVESTMENT AND TRADING PRIVATE LIMITED :TERRA FIRMA INVESTMENT AND TRADING PRIVATE LIMITED
|
November 15, 1994 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. JAINSONS CLOTHING CORPORATION
|
September 14, 1994 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
July 15, 1994 |
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER
|
May 5, 1994 |
STEEL AUTHORITY OF INDIA LIMITED CONTRACT WORKERS UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 2, 1994 |
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY Vs. JUSTICE V RAMASWAMI
|
October 20, 1994 |
SUBA SINGH Vs. STATE OF PUNJAB
|
November 9, 1994 |
SUBASH CHANDRA VERMA SUBHAS CHANDRA VERMA Vs. STATE OF BIHAR
|
December 13, 1994 |
SUBHASH AGGARWAL AGENCIES Vs. BHILWARA SYNTHETICS LIMITED
|
December 13, 1994 |
SUBHASH DESAI Vs. SHARAD J RAO
|
March 31, 1994 |
SUBHASH MULJIMAL GANDHI Vs. L HIMINGLIANA
|
August 26, 1994 |
SUBHASH S O SHRIRAM DHONDE Vs. STATE OF MAHARASHTRA
|
May 13, 1994 |
SUDHARSHAN TRADING COMPANY LIMITED Vs. OFFICIAL LIQUIDATORS
|
May 13, 1994 |
SUDIP MAZUMDAR Vs. STATE OF MADHYA PRADESH
|
March 18, 1994 |
SUGAN CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEHRADUN SAHARANPUR U P
|
December 2, 1994 |
SUKALU RAM GOND Vs. STATE OF MADHYA PRADESH
|
August 5, 1994 |
SUKHMANDAR SINGH Vs. STALE OF PUNJAB
|
October 4, 1994 |
SUKHPAL Vs. STATE OF HARYANA
|
October 5, 1994 |
SUKHPALSINGH Vs. PUNJAB STATE AGRL MARKETING BOARD
|
September 7, 1994 |
SUKHVINDERSINGH Vs. STATE OF PUNJAB
|
May 12, 1994 |
SULALMAN PILLAI Vs. STATE OF KERALA
|
November 9, 1994 |
SULEKH CHAND AND SALEK CHAND Vs. COMMISSIONER OF POLICE
|
September 30, 1994 |
SUNDARAMURTHI Vs. STATE OF TAMIL NADU
|
December 16, 1994 |
SUNDER SINGH Vs. D G OF POLICE
|
January 31, 1994 |
SUPER FORGINGS AND STEELS SALES PRIVATE LIMITED Vs. THYABALLYRASULJEE DEAD
|
December 1, 1994 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS W B Vs. MANGAL PATHAK
|
December 9, 1994 |
SUPRAMANIAN Vs. STATE OF KERALA
|
August 10, 1994 |
SUPREME COURT BAR ASSOCIATION Vs. STATE OF UTTAR PRADESH
|
September 15, 1994 |
SUPREME COURT LEGAL AID COMMITTEE Vs. STATE OF MADHYA PRADESH
|
May 10, 1994 |
SUPREME COURT LEGAL AID COMMITTEE KAMINI DEVI Vs. STATE OF MADHYA PRADESH:UNION OF INDIA
|
September 8, 1994 |
SUPREME COURT LEGAL AID COMMITTEE REPRESENTING UNDERTRIAL PRISONERS Vs. UNION OF INDIA
|
October 7, 1994 |
SUPRIYA SAHU Vs. UNION OF INDIA
|
July 21, 1994 |
SURAJ PAL NATHI PURAN Vs. STATE OF HARYANA
|
November 9, 1994 |
SURAJMAL KANIA LAL SONI Vs. STATE OF GUJARAT
|
May 12, 1994 |
SURENDRA GUPTA Vs. BHAGWAN DEVI
|
April 5, 1994 |
SURESH CHANDRA BAHRI GURBACHAN SINGH RAJ PAL SHARMA Vs. STATE OF BIHAR
|
July 13, 1994 |
SURINDER Vs. STATE OF HARYANA
|
May 3, 1994 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
December 14, 1994 |
SURYA PRAKASH SHARMA Vs. STATE OF UTTAR PRADESH
|
August 9, 1994 |
SURYA PRASAD SINGH Vs. LABOUR COURT II KANPUR
|
February 8, 1994 |
SURYAKANTGOVINDOKE Vs. STATE OF MAHARASHTRA
|
November 10, 1994 |
SUSHIL Vs. STATE OF UTTAR PRADESH
|
November 8, 1994 |
SWARAN SINGH Vs. STATE OF PUNJAB
|
April 12, 1994 |
SWARNSINGH Vs. MADAN SINGH
|
February 16, 1994 |
SWAROOP NARAIN SRIVASTAVA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
August 8, 1994 |
SYED ABDUL RAZACK Vs. MATADIN AGARWAL
|
March 28, 1994 |
SYNDICATE BANK CANARA BANK STATE BANK OF INDIA Vs. K UMESH NAYAK:R JAMBUNATHAN:STATE BANK STAFF UNION
|
September 13, 1994 |
T ANJANAMMA Vs. STATE OF ANDHRA PRADESH
|
October 19, 1994 |
T C PATHAK Vs. STATE OF UTTAR PRADESH
|
November 10, 1994 |
T K PONNUSWAMY Vs. GOVERNMENT OF T N
|
September 27, 1994 |
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
|
April 5, 1994 |
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
|
May 13, 1994 |
T R KOTHANDARAMAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BD
|
September 13, 1994 |
T SHAM BHAT Vs. UNION OF INDIA
|
July 29, 1994 |
T V USMAN Vs. FOOD INSPECTOR TELLICHERRY MUNICIPALITY TELLICHERRY
|
January 25, 1994 |
TAMIL NADU HOUSING BOARD Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
September 28, 1994 |
TARAPORE AND COMPANY Vs. STATE OF MADHYA PRADESH
|
February 16, 1994 |
TARLOCHANSINGH Vs. STATE OF PUNJAB
|
November 29, 1994 |
TARSEEM KUMAR Vs. DELHI ADMINISTRATION
|
August 18, 1994 |
TARSEM SINGH Vs. STATE OF PUNJAB
|
July 12, 1994 |
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
|
April 12, 1994 |
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
|
November 8, 1994 |
TATA CELLULAR Vs. UNION OF INDIA
|
July 26, 1994 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
|
October 7, 1994 |
TATA IRON AND STEEL COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 16, 1994 |
TEJ SINGH Vs. STATE OF RAJASTHAN
|
May 10, 1994 |
TELANGANA STEEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
March 4, 1994 |
TELECOMMUNICATION ENGINEERING SERVICE ASSOCIATION INDIA Vs. UNION OF INDIA
|
May 13, 1994 |
THAKKAR VRAJLAL BHIMJEE Vs. THAKKAR JAMNADAS VALJEE
|
May 11, 1994 |
THAKUR KISHAN SINGH DEAD Vs. ARVIND KUMAR
|
September 7, 1994 |
THARUMAL Vs. MASJID HAJUM PHAROSAN VA MADRASSA TALIMUL ISLAM MIRZA IZSMAIL ROAD JAIPUR
|
March 31, 1994 |
THIRU A BALAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
|
April 22, 1994 |
TILAK CHAND MAGATRAM OBHAN Vs. KAMALA PRASAD SHUKLA
|
May 10, 1994 |
TIRATH RAM SAINI Vs. STATE OF PUNJAB
|
February 8, 1994 |
TMTT P K THILAGAVATHY Vs. REGIONAL TRANSPORT AUTHORITY PERIYAR DISTRICT ERODE
|
November 29, 1994 |
TOOFANI Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION DEORIA
|
January 6, 1994 |
TRANSPORT COMMISSIONER MADRAS 5 Vs. A RADHA KRISHNA MOORTHY
|
December 1, 1994 |
TRIBAL EDUCATION AGRICULTURE AND MEDICAL SOCIETY SURYAPARA Vs. STATE OF MADHYA PRADESH
|
September 29, 1994 |
U P AWAS EVAM VIKAS PARISHAD Vs. CYAN DEVI
|
October 20, 1994 |
U P AWAS EVAM VIKAS PARISHAD Vs. RAJENDRA BAHADUR SRIVASTAVA
|
January 24, 1994 |
U P BHUMI SUDHAR NIGAM LIMITED Vs. SHIV NARAIN GUPTA
|
July 11, 1994 |
U P FINANCIAL CORPORATION Vs. NAINI OXYGEN AND ACETYLENE GAS LIMITED
|
November 22, 1994 |
U P JAL NIGAM Vs. NARESHWAR SAHAI MATHUR
|
October 6, 1994 |
U P JAL NIGAM Vs. DURGA PRASAD SINGH
|
December 2, 1994 |
U P JUDICIAL OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
March 7, 1994 |
U P PUBLIC SERVICE COMMISSION U P ALLAHABAD Vs. ALPANA
|
January 17, 1994 |
U P STATE ELECTRICITY BOARD LUCKNOW Vs. RADHEY MOHAN VERMA
|
March 31, 1994 |
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
|
October 19, 1994 |
UCO BANK Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
|
July 11, 1994 |
UDAI BHAN RAI Vs. STATE OF UTTAR PRADESH
|
January 25, 1994 |
UDAY PRATAP SINGH D N SINHA Vs. STATE OF BIHAR
|
September 29, 1994 |
UDAY SINGH Vs. STATE OF WEST BENGAL
|
March 15, 1994 |
UJAGAR SINGH Vs. STATE OF PUNJAB
|
April 6, 1994 |
UMESH KUMAR NAGPAL ANIL MALIK Vs. STATE OF HARYANA
|
May 4, 1994 |
UMRAO SINGH CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
May 2, 1994 |
UNION BANK OF INDIA Vs. CHANDRAKANT GORDHANDAS SHAH
|
September 14, 1994 |
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
|
February 14, 1994 |
UNION CARBIDE CORPORATION LTD. Vs. UNION OF INDIA
|
October 20, 1994 |
UNION OF INDIA Vs. JAINARAINSINGH
|
February 9, 1994 |
UNION OF INDIA Vs. UPENDRA SINGH
|
February 17, 1994 |
UNION OF INDIA Vs. SCIENTIFIC WORKERS ASSOCIATION REGD KANPUR
|
March 18, 1994 |
UNION OF INDIA Vs. S K LALL
|
March 17, 1994 |
UNION OF INDIA Vs. P N MENON
|
March 17, 1994 |
UNION OF INDIA Vs. GANESH DASS SINGH
|
February 25, 1994 |
UNION OF INDIA Vs. LEUKOPLAST PRIVATE LIMITED
|
January 25, 1994 |
UNION OF INDIA Vs. NASIRMIYA AHMADMIYA CHAUHAN
|
January 27, 1994 |
UNION OF INDIA Vs. LEXUS EXPORTS PRIVATE LIMITED ANOTHER
|
January 24, 1994 |
UNION OF INDIA Vs. G CHAKRAPANI
|
February 7, 1994 |
UNION OF INDIA Vs. RAHUL RASGOTRA:DESH RAJ SINGH
|
February 1, 1994 |
UNION OF INDIA Vs. LEXUS EXPORTS PRIVATE LIMITED
|
January 14, 1994 |
UNION OF INDIA Vs. HARNAM SINGH 11
|
January 13, 1994 |
UNION OF INDIA Vs. STATE OF U P
|
January 18, 1994 |
UNION OF INDIA Vs. B R BAJAJ
|
January 18, 1994 |
UNION OF INDIA Vs. I S SINGH
|
January 19, 1994 |
UNION OF INDIA Vs. BALESHWAR SINGH
|
January 10, 1994 |
UNION OF INDIA Vs. V P SETH ANOTHER
|
January 11, 1994 |
UNION OF INDIA Vs. SUDHIR KUMAR JAISWAL
|
May 4, 1994 |
UNION OF INDIA Vs. JAIN ASSOCIATES
|
April 19, 1994 |
UNION OF INDIA Vs. DISTRICT JUDGE UDHAMPUR
|
April 5, 1994 |
UNION OF INDIA Vs. GANGESHWAR LIMITED
|
March 30, 1994 |
UNION OF INDIA Vs. LALA JAGANNATH PRASAD
|
March 29, 1994 |
UNION OF INDIA Vs. TUSHAR RANJAN MOHANTY
|
July 14, 1994 |
UNION OF INDIA Vs. ANAND KUMAR PANDEY
|
July 18, 1994 |
UNION OF INDIA Vs. YOGENDRA SINGH
|
May 10, 1994 |
UNION OF INDIA Vs. PRADEEP KUMAR SAXENA
|
May 6, 1994 |
UNION OF INDIA Vs. M GOPALAKRISHNAIAH
|
May 23, 1994 |
UNION OF INDIA Vs. K B KHARE
|
September 12, 1994 |
UNION OF INDIA Vs. C L JAIN WOOLLEN MILLS
|
September 9, 1994 |
UNION OF INDIA Vs. AMARDEEP TRADING COMPANY
|
September 8, 1994 |
UNION OF INDIA Vs. GHAMANDIRAM KEWALJI GOWANI
|
September 28, 1994 |
UNION OF INDIA Vs. A K CHAKRABORTY
|
September 27, 1994 |
UNION OF INDIA Vs. S VIJAYAKUMAR
|
September 20, 1994 |
UNION OF INDIA Vs. GRAPHIC INDUSTRIES CO
|
July 28, 1994 |
UNION OF INDIA Vs. RAJIV YADAV IAS
|
July 21, 1994 |
UNION OF INDIA Vs. ANIL KUMAR
|
July 21, 1994 |
UNION OF INDIA Vs. ARUN KUMAR SHARMA
|
July 22, 1994 |
UNION OF INDIA Vs. SURENDRA MOHAN ARORA
|
July 22, 1994 |
UNION OF INDIA Vs. KISHAN GOPAL VYAS
|
August 18, 1994 |
UNION OF INDIA Vs. ASSOCIATED CEMENT COMPANIES LIMITED
|
August 24, 1994 |
UNION OF INDIA Vs. SAYED MUZAFFAR MIR
|
October 20, 1994 |
UNION OF INDIA Vs. N P DHAMANIA
|
October 20, 1994 |
UNION OF INDIA Vs. PRINCE MUFFAKAM JAHII
|
October 20, 1994 |
UNION OF INDIA Vs. EX MAJOR N R AJWANI
|
November 17, 1994 |
UNION OF INDIA Vs. KARNAIL SINGH
|
November 17, 1994 |
UNION OF INDIA Vs. GURBACHANSINGH
|
December 1, 1994 |
UNION OF INDIA Vs. E MERCK INDIA
|
December 8, 1994 |
UNION OF INDIA Vs. BRIG P K DUTTA RETD
|
December 7, 1994 |
UNION OF INDIA Vs. PRABHAT CHANDRA MALLICK
|
November 30, 1994 |
UNION OF INDIA Vs. SHANKAR JIWAL
|
July 21, 1994 |
UNION OF INDIA Vs. SANJAY KUMAR
|
July 21, 1994 |
UNION OF INDIA Vs. INDERAJIT DATTA
|
September 6, 1994 |
UNION OF INDIA Vs. ANJU GUPTA
|
July 21, 1994 |
UNION OF INDIA Vs. G VASUDEVAN PILLAY
|
December 8, 1994 |
UNION OF INDIA Vs. HARISHCHANDERBHATIA
|
December 8, 1994 |
UNION OF INDIA Vs. PRATAP SINGH
|
December 14, 1994 |
UNION OF INDIA Vs. DEVCHAND BHAI JUGUBHAI PATEL
|
January 20, 1994 |
UNION OF INDIA JUSTICE S S SANDHAWALIA RETD Vs. JUSTICE S S SANDHAWALIA RETD :UNION OF INDIA
|
January 11, 1994 |
UNIQUE CONSTRUCTION CORPORATION Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
December 12, 1994 |
UNITED BANK OF INDIA Vs. COOKS AND KELVEY PROPERTIES PRIVATE LIMITED
|
May 12, 1994 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARENDRA PANDURANG KADAM
|
December 16, 1994 |
UNITED MINES MAZDOOR UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
|
May 12, 1994 |
UNIVERSITY OF DELHI Vs. RAJ SINGH
|
September 8, 1994 |
URMILLA PANDEY Vs. KHALIL AHMAD
|
May 10, 1994 |
V KASHYAP Vs. INDIAN AIRLINES
|
April 7, 1994 |
V LAKSHMANAN Vs. B R MANGALAGIRI
|
December 13, 1994 |
V RAJASWARI Vs. BOMBAY TYRES INTL LIMITED
|
January 18, 1994 |
V S ACHUTHANANDAN Vs. R BALAKRISHNA PILLAI
|
June 13, 1994 |
V S ACHUTHANANDAN Vs. R BALAKRISHNA PILLAI
|
May 13, 1994 |
V S DEMPO AND COMPANY PRIVATE LIMITED CHOWGULE AND COMPANY PRIVATE LIMITED Vs. BOARD OF TRUSTEES:BOARD OF TRUSTEES OF THE PORT OF MORMUGAO
|
March 29, 1994 |
V SREENIVASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 5, 1994 |
V SUJATHA R VIKRAMAN V SUJATHA A GOPALAN NAIR Vs. STATE OF KERALA
|
September 19, 1994 |
V VEERAMANI Vs. MANAGEMENT OF MADURAI DISTRICT COOPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED
|
September 7, 1994 |
VAMAN PRABHU MAHAMBRE Vs. MARIA ALCINA DE MENEZES E GONSALVES
|
October 18, 1994 |
VASANT MANGA NIKUMBA Vs. BABURAO BHIKANNA NAIDU
|
February 11, 1994 |
VASANT PRATAP PANDIT BANOO PIROJSHA JUNGAWALLA Vs. ANANT TRIMBAK SABNIS:ARDESHIR K IRANI ALIAS ARDESHIR K BASTANI
|
April 12, 1994 |
VEDARANYASWAMI DEVASTHANAM Vs. A C DHARMA DEVI
|
September 21, 1994 |
VEE KAYAN INDUSTRIES BATALA Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
|
September 20, 1994 |
VEERAMANI Vs. STATE OF TAMIL NADU
|
February 4, 1994 |
VENKATA KISHORE RAW PARBOILED RICE MILL PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 14, 1994 |
VICE CHANCELLOR LUCKNOW UNIVERSITY Vs. M ISMAIL FARUQUI
|
April 13, 1994 |
VIJAYABAI Vs. STATE OF MAHARASHTRA
|
March 29, 1994 |
VIJAYALAKSHMI Vs. KUNNATH KUMARANS SON VASUDEVAN
|
April 5, 1994 |
VILLAGE PAPERS MAZDOOR SANGH MEHATPUR Vs. STATE OF HIMACHAL PRADESH
|
May 3, 1994 |
VIRENDER GAUR Vs. STATE OF HARYANA
|
November 24, 1994 |
VIRENDRA SWARUP Vs. KRISHNA SWARUP
|
May 17, 1994 |
VISAKAPATNAM MUNICIPAL CORPORATION Vs. K SATYANARAYANA AND CO
|
August 11, 1994 |
VISHAL GUPTA SUNIL KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
April 4, 1994 |
VISHWAS ANNA SAWANT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 22, 1994 |
VITHAL Vs. STATE OF MAHARASHTRA
|
February 1, 1994 |
VITHALDAS Vs. RAMCHANDRA
|
March 3, 1994 |
VTJAY ALIAS GYAN CHAND JAIN Vs. STATE OF MADHYA PRADESH
|
September 2, 1994 |
WORKERS OF ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES LIMITED
|
May 2, 1994 |
WORKMEN Vs. J K JUTE MILLS COMPANY LIMITED
|
February 22, 1994 |
WORKMEN Vs. KETTLEWELL BULLEN AND COMPANY LIMITED
|
January 6, 1994 |
YASHWANT HARI KATAKKAR Vs. UNION OF INDIA
|
September 19, 1994 |
YOGENDRA PAL OTHERS NIRANJANLAL OTHERS SWAMI SOHAN MUNI CHELA BABA JIWAN DASS ROHTAK FOUNDARY PRODUCTION COOPERATIVE INDUSTRIAL SOCIETY ROHTAK FOUNDARY PRODUCTION COOPERATIVE INDUSTRIAL SOCIETY Vs. MUNICIPALITY BHATINDA AN
|
July 15, 1994 |
YOGESH K BHATIA Vs. STATE OF UTTAR PRADESH
|
May 18, 1994 |
ZILA PARISHAD, FEROZEPUR Vs. SATNAM SINGH
|
September 2, 1994 |