A K ROY Vs. STATE OF PUNJAB
|
September 29, 1986 |
A P CHRISTIANS MEDICAL EDUCATIONAL SOCIETY ALICE MANORANJANI M Vs. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
|
April 24, 1986 |
A R ANTULAY Vs. R S NAIK
|
October 29, 1986 |
A S PARMAR Vs. STATE OF HARYANA
|
April 10, 1986 |
A S SULOCHANA Vs. C DHARMALTNGAM
|
November 28, 1986 |
A. RAMANATHAN Vs. BAR COUNCIL OF INDIA
|
January 16, 1986 |
A.R. ANTULAY Vs. R.S. NAIK AND ANOTHER
|
September 12, 1986 |
ABDUL AJIJ SHAIKH JUMMA Vs. DASHRATH INDAS NHAVI
|
November 27, 1986 |
ABDUL REHMAN JAMI Vs. UNION OF INDIA
|
November 24, 1986 |
ABHINAVODHANDA VIDYA SANKARA BHARATT SWAMULAVARU Vs. POONAPATI RAMAYOGI REDDI
|
April 23, 1986 |
ABOOBACKER ALIAS KUTTITHARAVAN Vs. STATE OF KERALA
|
December 8, 1986 |
ADMINISTRATOR, CHANDIGARH ADMN. UNION TERRITORY CHANDIGARH Vs. NARINDER SINGH KHALSA AND OTHERS BIMAL KHALSA AND OTHERS
|
September 22, 1986 |
ADONI COTTON MILLS LIMITED Vs. UNION OF INDIA
|
August 22, 1986 |
ADVOCATE GENERAL OF BIHAR Vs. HIGH COURT OF JUDICATURE AT PATNA
|
April 2, 1986 |
ADVOCATES ASSOCIATION HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
|
November 14, 1986 |
ADVOCATES ASSOCIATION HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
|
October 16, 1986 |
AISHA BI Vs. AMINA BI & ORS.
|
January 31, 1986 |
AKHALAISH ALIAS RAJA TELANG ETC. ETC. Vs. STATE OF U.P. AND OTHERS
|
October 29, 1986 |
ALEXANDER PAL SINGH Vs. DIVISIONAL OPERATING SUPERINTENDENT
|
November 4, 1986 |
ALIMENTA S A NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD:ALIMENTA S A
|
January 9, 1986 |
ALL INDIA CYCLE RICKSHAW OPERATIONS UNION Vs. DELHI ADMN. AND OTHERS
|
November 17, 1986 |
AMARJIT SINGH Vs. KHATOON Q UAMARAIN
|
November 18, 1986 |
AMBESH KUMAR YOUNG DOCTORS ASSOCIATION RAM KUMAR HARISH CHANDRA PALIWAL P K MANGLIK SUSHIL KUMAR SINGH M C GUPTA Vs. PRINCIPAL LLR M MEDICAL COLLEGE MEERUT:STATE OF UTTAR PRADESH:PRINCIPAL L L R M MEDICAL COLLEGE MEERUT:PRINCIPAL G S V M MEDICAL COLLEGE KANPUR:STATE OF UTTAR PRADESH
|
December 19, 1986 |
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL Vs. STATE OF GUJARAT
|
December 11, 1986 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
November 17, 1986 |
ANANT SAKHARAM RAUT LEENA ANAND RAUT Vs. STATE OF MAHARASHTRA
|
November 14, 1986 |
ANCHOR PRESSINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX U P
|
July 16, 1986 |
ANDHRA RE ROLLING WORKS HYDERABAD Vs. UNION OF INDIA
|
May 5, 1986 |
ANWAR Vs. FIRST ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
August 11, 1986 |
ARUN S O MAHADEORAO DAMKA Vs. ADDITIONAL INSPECTOR GENERAL OF POLICE
|
May 8, 1986 |
ARYA SAMAJ SAGAR Vs. PINJAMAL
|
August 8, 1986 |
ASHOK GULATI Vs. B S JAINAND
|
December 17, 1986 |
ASHOK KUMAR MITTAL VOICE VOLUNTARY ORGANISATION IN THE INTEREST OF CONSUMERS EDUCATION Vs. MARUTI UDYOG LIMITED:MARUTI UDYOG LIMITED
|
March 7, 1986 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE SUPERINTENDENT OF CENTRAL EXCISE KOTTAYAM UNION OF INDIA MADRAS RUBBER FACTORY LIMITED Vs. MADRAS RUBBER FACTORY LTD
|
December 20, 1986 |
ASSOCIATED TANNERS VIZIANAGARAM ANDHRA PRADESH Vs. COMMERCIAL TAX OFFICER VIZIANAGARAM ANDHRA PRADESH
|
March 18, 1986 |
ATAM PRAKASH Vs. STATE OF HARYANA
|
February 27, 1986 |
ATUL GLASS INDUSTRIES PRIVATE LIMITED HINDUSTAN SAFETY GLASS WORKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE:UNION OF INDIA
|
July 10, 1986 |
ATUL KHULLAR VIRENDER HAK BHARAT BAKSHI Vs. STATE OF JAMMU AND KASHMIR:BOARD OF GOVERNORS REGIONAL COLLEGE OF ENGINEERING:STATE OF JAMMU AND KASHMIR
|
April 15, 1986 |
AUNDAL AMMAL Vs. SADASIVAN PILLAI
|
December 9, 1986 |
AVTAR SINGH Vs. HARDIAL SINGH AND OTHERS
|
September 22, 1986 |
AYANTRAO AMRATRAO PRADHAN Vs. PRTHASARTHY COLLECTOR OF KAIRA DISTRICT
|
April 1, 1986 |
AZHAR HUSAIN Vs. RAJIV GANDHI
|
April 25, 1986 |
AZMAT ULLAH Vs. J S TULI ZONAL SUPDT MCD
|
October 24, 1986 |
B VARADHA RAO Vs. STATE OF KARNATAKA
|
October 28, 1986 |
B VARADHA RAO Vs. STATE OF KARNATAKA
|
August 26, 1986 |
BABU RAM Vs. STATE OF HARYANA
|
November 24, 1986 |
BACHAN SINGH PARTAP SINGH Vs. CHHOTU RAM:BHOOP SINGH
|
July 23, 1986 |
BACHI RAM Vs. UNION OF INDIA
|
May 2, 1986 |
BAI REVA WIDOW OF BHIKHABHAI ALIAS PARSHOTTAM Vs. BAI JADAV
|
April 24, 1986 |
BAJRANG GOPILAL GAJABI Vs. M N BALKUNDRI
|
July 15, 1986 |
BAKUL CASHEW CO Vs. SALES TAX OFFICER QUILON
|
March 12, 1986 |
BAKUL OIL INDUSTRIES Vs. STATE OF GUJARAT
|
November 11, 1986 |
BAL KISHAN Vs. OM PARKASH
|
August 26, 1986 |
BALDEV SINGH Vs. PRESIDING OFFICER LABOUR COURT PATIALA
|
October 15, 1986 |
BALWINDER SINGH ALIAS DALBIR SINGH Vs. STATE OF PUNJAB
|
November 26, 1986 |
BANDHUA MUKTI MORCHA 2 MEHBOOB BATCHA Vs. STATE OF TAMIL NADU 2 STATE OF MADRAS
|
October 16, 1986 |
BANDHUA MUKTI MORCHA WORKMEN OF CARPET INDUS FRY IN THE DISTT OF MIRZAPUR U P Vs. UNION OF INDIA
|
September 1, 1986 |
BANSI LAL Vs. LAXMAN SINGH
|
July 15, 1986 |
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
|
November 20, 1986 |
BASANT ROADWAYS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
September 30, 1986 |
BASAVANTAPPA Vs. GANGADHAR NARAYAN DHARWADKAR
|
September 10, 1986 |
BHAGWATI PRASAD DIXIT GHOREWALA Vs. RAJEEV GANDHI
|
April 25, 1986 |
BHARAT EARTH MOVERS LTD. Vs. COLLECTOR OF CENTRAL EXCISE, BANGALORE
|
September 2, 1986 |
BHARAT KUMAR MANILAL DALAL Vs. CONTROLLER OF ESTATE DUTY GUJARAT
|
November 27, 1986 |
BHARAT SEVASHRAM SANGH Vs. STATE OF GUJARAT
|
August 18, 1986 |
BHARAT SINGH Vs. MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE NEW DELHI
|
April 4, 1986 |
BHAVARLAL LABHCHAND SHAH Vs. KANAIYALAL NATHALAL INTAWALA
|
January 7, 1986 |
BHIMRAO TRIMBAKRAO INGLE AMD OTHERS Vs. STATE OF MAHARASHTRA
|
August 19, 1986 |
BIHAR LEGAL SUPPORT SOCIETY Vs. CHIEF JUSTICE OF INDIA
|
November 19, 1986 |
BIHAR STATE ELECTRICITY BOARD Vs. NAND KISHORE TAMAKHUWALA
|
March 17, 1986 |
BIJLI COTTON MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 5, 1986 |
BIJOE EMMANUEL Vs. STATE OF KERALA
|
August 11, 1986 |
BINOD SINGH Vs. DISTRICT MAGISTRATE DHANBAD BIHAR
|
September 26, 1986 |
BIRA KISHORE NAIK Vs. COAL INDIA LIMITED
|
May 7, 1986 |
BRAHAM DEO HARIJAN Vs. UNION OF INDIA & ORS.
|
January 29, 1986 |
BRIJ BEHARI SAHAI STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:BRIJ BEHARI SAHAI
|
August 5, 1986 |
BRIJ MOHAN PARIHAR SHIVANARAIN Vs. M P STATE ROAD TRANSPORT CORPORATION:STATE OF MADHYA PRADESH
|
November 25, 1986 |
BRITISH INDIAN GENERAL INSURANCE CO LIMITED BO MBAY Vs. MAYA BANERJEE
|
July 21, 1986 |
BROOKE BOND AND COMPANY LIMITED NOW KNOWN AS BROOKE BOND LEIBIG LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 11 CALCUTTA
|
September 30, 1986 |
BRU BHUSHAN Vs. STATE OF JAMMU AND KASHMIR
|
March 7, 1986 |
C G GHANSHAMDAS Vs. COLLECTOR OF MADRAS
|
September 12, 1986 |
CANARA EXPORTS Vs. STATE OF KARNATAKA
|
July 21, 1986 |
CANTONMENT BOARD DEHU ROAD Vs. MAHINDRA OWEN LIMITED
|
March 31, 1986 |
CAPTAIN VEDPAL Vs. STATE OF HARYANA
|
November 14, 1986 |
CENTAX INDIA LIMITED Vs. VINMAR IMPEX INC
|
August 19, 1986 |
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. BROJO NATH GANGULY / TARUN KANTI SENGUPTA
|
April 6, 1986 |
CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1986 |
CENTRE FOR LEGAL RESEARCH Vs. STATE OF KERALA
|
May 2, 1986 |
CHAGANTI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
May 8, 1986 |
CHANDAVARKAR SITA RATNA RAO Vs. ASHALATA S GURAM
|
September 25, 1986 |
CHANDRA KANTA DEBNATH Vs. STATE OF TRIPURA
|
January 8, 1986 |
CHATTANYA KUMAR Vs. STATE OF KARNATAKA
|
April 9, 1986 |
CHATUR JIVARAM PATIL Vs. STATE OF MAHARASHTRA
|
November 11, 1986 |
CHENCHU RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 1, 1986 |
CHIEF SETTLEMENT COMMISSIONER RURAL PUNJAB Vs. RAM SINGH
|
October 16, 1986 |
CHOWGULE AND COMPANY PVT. LTD. Vs. UNION OF INDIA AND OTHERS
|
November 24, 1986 |
CHUNNI LAL PARSHADI LAL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
March 18, 1986 |
COLLECTOR OF CENTRAL EXCISE Vs. FINE MARBLE AND MINERALS PRIVATE LIMITED
|
February 12, 1986 |
COLLECTORS OF 24 PARGANAS Vs. LALIT MOHAN MULLICK
|
February 13, 1986 |
COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUM Vs. KERALA ESTATE MOORIAD CHALAPURAM
|
July 15, 1986 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. TRUSTEES OF H E H THE NIZAMS FAMILY TRUST:H E H THE NIZAMS FAMILY TRUST
|
September 30, 1986 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
March 7, 1986 |
COMMISSIONER OF INCOME TAX BIHAR PATNA Vs. AMAR SINGH GOWAMAL AND SONS JHARIA DHANBAD
|
July 17, 1986 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. BOMBAY BURMAH TRADING CORPN BOMBAY
|
July 16, 1986 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. VANAZ ENGINEERING P LTD
|
May 2, 1986 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. H HOLCK LARSEN
|
May 8, 1986 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. CANNING MITRA PHOENIX PRIVATE LIMITED
|
January 8, 1986 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. K A PATCH
|
April 1, 1986 |
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIJU PATNAIK
|
May 9, 1986 |
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. CANARA WORKSHOPS P LTD
|
July 15, 1986 |
COMMISSIONER OF INCOME TAX DELHI Vs. MAHALAXMI SUGAR MILLS COMPANY LIMITED
|
July 15, 1986 |
COMMISSIONER OF INCOME TAX DELHI Vs. PEAREY LAL AND SONS PRIVATE LIMITED
|
January 9, 1986 |
COMMISSIONER OF INCOME TAX GUJARAT Vs. ELECON ENGINEERING COMPANY LIMITED
|
August 29, 1986 |
COMMISSIONER OF INCOME TAX HARYANA HIMACHAL PRADESH AND DELHI Vs. TARSEM KUMAR
|
July 17, 1986 |
COMMISSIONER OF INCOME TAX KANPUR Vs. ELGIN MILLS LTD
|
July 31, 1986 |
COMMISSIONER OF INCOME TAX KANPUR COMMISSIONER OF INCOME TAX KANPUR Vs. SARAN ENGINEERING COMPANY LIMITED :BRITISH INDIA CORPN LIMITED
|
July 31, 1986 |
COMMISSIONER OF INCOME TAX KERALA Vs. HIGH LAND PRODUCE COMPANY LIMITED
|
January 8, 1986 |
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. MAHARAJA BAHADUR SINGH
|
October 13, 1986 |
COMMISSIONER OF INCOME TAX MADRAS Vs. ANDHRA PRABHA PRIVATE LIMITED
|
January 8, 1986 |
COMMISSIONER OF INCOME TAX MADRAS Vs. SHIVAKAMI CO PRIVATE LIMITED
|
March 18, 1986 |
COMMISSIONER OF INCOME TAX ORISSA Vs. ORISSA CORPORATION PRIVATE LIMITED
|
March 19, 1986 |
COMMISSIONER OF INCOME TAX U P Vs. LAXMI SUGAR AND OIL MILLS LIMITED
|
July 16, 1986 |
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. J K HOSIERY FACTORY KANPUR
|
March 19, 1986 |
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. HINDUSTAN HOUSING AND LAND DEVELOPMENT TRUST LIMITED
|
July 29, 1986 |
COMMISSIONER OF SALES TAX U P Vs. AURIAYA CHAMBER OF COMMERCE ALT AHABAD
|
April 10, 1986 |
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. O M M KINNISON DEAD
|
August 29, 1986 |
COMMISSIONER OF WEALTH TAX KANPUR Vs. CHANDER SEN
|
July 16, 1986 |
COMMON CAUSE" A REGISTERED SOCIETY Vs. UNION OF INDIA
|
December 9, 1986 |
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI Vs. K S JAGANNATHAN
|
April 1, 1986 |
CONCIENTIOUS GROUP Vs. UNION OF INDIA AND OTHERS
|
December 3, 1986 |
CONSCIENTIOUS GROUP Vs. UNION OF INDIA AND OTHERS
|
September 26, 1986 |
CONSCIENTIOUS GROUP Vs. MOHD. YUNUS AND OTHERS
|
December 19, 1986 |
CONSCIENTIOUS GROUP Vs. UNION OF INDIA
|
December 12, 1986 |
CONTAINERS CORPORATION Vs. REGISTRAR THE CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL NEW DELHI
|
March 10, 1986 |
CONTROLLER OF ESTATE DUTY A P HYDERABAD Vs. GODAVARI BAI
|
February 18, 1986 |
CONTROLLER OF ESTATE DUTY GUJARAT I Vs. MRUDULA NARESHCHANDRA
|
May 9, 1986 |
COROMONDAL FERTILISERS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
July 22, 1986 |
D C WADHWA Vs. STATE OF BIHAR
|
December 20, 1986 |
D K TRIVEDI AND SONS AMBALAL MANIBHAI PATEL Vs. STATE OF GUJARAT
|
March 5, 1986 |
D P MAHESHWARI Vs. TOSHNIWAL BROTHERS PRIVATE LIMITED
|
November 28, 1986 |
D R BHATTI D R BHATTI Vs. STATE OF PUNJAB
|
December 20, 1986 |
D V BAPAT INCOME TAX OFFICER COMPANIES CIRCLE BOMBAY Vs. TATA IRON AND STEEL COMPANY LIMITED
|
January 8, 1986 |
D.T.C. WORKERS UNION AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 19, 1986 |
DARA GADDI Vs. STATE OF BIHAR
|
September 3, 1986 |
DAVID BERGMAN Vs. UNION OF INDIA AND OTHERS
|
November 24, 1986 |
DAYA RAM TRIPATHI Vs. STATE OF UTTAR PRADESH
|
December 12, 1986 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
March 4, 1986 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 12, 1986 |
DELHI POLICE NON GAZETTED KARMACHARI SANGH Vs. UNION OF INDIA
|
November 20, 1986 |
DELITE CARRIERS Vs. STATE OF HARYANA
|
April 23, 1986 |
DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA DEPUTY COMMISSIONER OF SALES TAX LAW BO Vs. A B ISMAIL:PITCHA ALIAS SYED MOHAMMED MUTTON DEALER KOZHINJAMPARA KERALA:V M MOIDEEN MUTTON DEALER EDAPAL KERALA STATE:VEEMBAN KUTTY MUTTON DEALER NADA KAVU VITHANASSERI CHITTUR TALUK KERALA:KARIMBIL MOHAMMOOD MUTTON DEALER MA
|
April 15, 1986 |
DEVARAJU PILLAI Vs. SELLAYYA PILLAI
|
November 11, 1986 |
DEVI PRASAD RAI Vs. KANHAIYALAL MUKHARYA
|
August 12, 1986 |
DEVI PRASAD SHUKLA, FIRST A.D.J., BASTAR Vs. HIGH COURT OF M.P. AND ORS.
|
March 10, 1986 |
DHANWANTI Vs. D D GUPTA
|
May 9, 1986 |
DHARMAPAL AND OTHERS Vs. CHATTAR SINGH AND OTHERS
|
September 16, 1986 |
DHYAN SINGH Vs. STATE OF UTTAR PRADESH
|
October 20, 1986 |
DILHARSHANKAR C BHACHECH Vs. CONTROLLER OF ESTATE DUTY AHMEDABAD
|
January 8, 1986 |
DINESH KUMAR Vs. STATE DELHI ADMINISTRATION
|
November 4, 1986 |
DINESH KUMAR II Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
|
July 21, 1986 |
DIRECTOR GENERAL TELECOMMUNICATION Vs. T N PEETHAMBARAM
|
September 19, 1986 |
DISHERGARH POWER SUPPLY CO LIMITED CALCUTTA Vs. WORKMEN OF DISHERGARH POWER SUPPLY COMPANY LIMITED
|
July 15, 1986 |
DISTRICT COUNCIL OF THE JOWAI AUTONOMOUS DISTT JOWAI Vs. DWET SINGH RYMBAI
|
August 14, 1986 |
DOBURG LAGER BREWERIES PRIVATE LIMITED Vs. DHARIWAL BOTTLE TRADING CO
|
March 14, 1986 |
DR. RAM GOPAL Vs. SH. S.M.H. BURNEY
|
July 31, 1986 |
DR. RAMGOPAL S.H.H. BURNEY AND ANOTHER Vs. HARDWARI LAL DR. RAM GOPAL AND ANOTHER
|
October 16, 1986 |
DUDH NATH PANDEY Vs. SURESH CHANDRA BHATTASALI
|
April 24, 1986 |
DUGGI VEERA VENKATA GOPALA SATYANARAYANA Vs. SAKALA VEERA RAGHAVAIAH
|
December 19, 1986 |
ELIZABETH DINSHAW Vs. ARVAND M DINSHAW
|
November 11, 1986 |
EMPLOYEES OF ENGINEERS INDIA LIMITED Vs. ENGINEERS INDIA LIMITED
|
March 14, 1986 |
EMPLOYEES OF ENGINEERS INDIA LIMITED EMPLOYEES OF MINING AND ALLIED MACHINERY CORPORATION LIMITED N T C EMPLOYEES UNION JUTE CORPORATION OF INDIA Vs. ENGINEERS INDIA LTD:MINING AND ALLIED MACHINERY COR PORATION LTD:UNION OF INDIA:JUTE CORPORATION OF INDIA STAFF ASSOCIATION
|
February 19, 1986 |
ENVIRONMENT PROTECTION COUNCIL Vs. UNION OF INDIA AND OTHERS
|
November 18, 1986 |
EQBAL BAIG Vs. STATE OF ANDHRA PRADESH
|
March 17, 1986 |
F R JESURATNAM Vs. UNION OF INDIA
|
September 30, 1986 |
FAKIRBHAI FULABHAI SOLANKI Vs. PRESIDING OFFICER
|
May 8, 1986 |
FILTERCO Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
February 11, 1986 |
FINE KNITTING COMPANY LIMITED Vs. UNION OF INDIA
|
September 17, 1986 |
FOOD CORPORATION OF INDIA Vs. J.A. ANSARI
|
January 29, 1986 |
FRANK ANTHONY PUBLIC SCHOOL EMPLOYERS ASSOCIATION Vs. UNION OF INDIA
|
November 17, 1986 |
G GOVINDA RAJULU Vs. ANDHRA PRADESH STATE CONSTRUCTION CORPORATION LIMITED
|
November 26, 1986 |
G K DUDANI STATE OF GUJARAT Vs. S D SHARMA:S D SHARMA
|
April 6, 1986 |
GANGA SINGH Vs. STATE OF MADHYA PRADESH
|
January 27, 1986 |
GANPAT GIRI Vs. SECOND ADDITIONAL DISTRICT JUDGE BALLIA
|
January 7, 1986 |
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
|
April 2, 1986 |
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. CENTRAL GOVERNMENT
|
April 4, 1986 |
GENERAL MANAGER SECURITY PAPER MILL HOSHANGABAD Vs. R S SHARMA
|
February 14, 1986 |
GENERAL RADIO AND APPLIANCES COMPANY LIMITED Vs. M A KHADER
|
April 17, 1986 |
GIAN CHAND KAPUR Vs. RABINDRA MOHAN KAPUR
|
December 3, 1986 |
GIAN SINGH Vs. STATE OF PUNJAB
|
October 14, 1986 |
GIRDHARI LAL AND SONS Vs. BALBIR NATH MATHUR
|
February 26, 1986 |
GOPAL Vs. STATE OF TAMIL NADU
|
January 30, 1986 |
GOPAL UPADHYAYA Vs. UNION OF INDIA
|
December 4, 1986 |
GOVARDHANDAS NARASINGHDAS DAGA Vs. UNION OF INDIA
|
September 10, 1986 |
GOVERNMEN OF TAMIL NADU Vs. AHOBILA MATAM
|
November 17, 1986 |
GOVERNMENT MEDICAL STORE DEPOT KARNAL Vs. STATE OF HARYANA
|
August 5, 1986 |
GRAMIN SEWA SANSTHA Vs. STATE OF MADHYA PRADESH
|
September 16, 1986 |
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
|
March 7, 1986 |
GULJIT SINGH Vs. STATE OF PUNJAB
|
November 24, 1986 |
GUPTESHWAR NATH OJHA Vs. STATE OF BIHAR
|
March 17, 1986 |
GURBACHAN LAL Vs. STATE OF PUNJAB
|
September 18, 1986 |
GURU PRASHAD Vs. UNION OF INDIA (UOI) AND ORS.
|
February 24, 1986 |
H C GARGI Vs. STATE OF HARYANA
|
September 1, 1986 |
H SHIVA RAO Vs. CECILIA PEREIRA
|
November 12, 1986 |
HAJI USMANBHAI HASANBHAI QURESHI Vs. STATE OF GUJARAT
|
April 17, 1986 |
HARBANS LAL Vs. M L WADHAWAN
|
December 4, 1986 |
HARBHAJAN SINGH DHALLA Vs. UNION OF INDIA
|
November 5, 1986 |
HARENDRA NATH Vs. STATE OF BIHAR
|
December 8, 1986 |
HARI BHANU MAHARAJ OF BARODA Vs. CHARITY COMMISSIONER AHMEDABAD
|
August 28, 1986 |
HARI CHAND ALIAS HARISH CHANDRA Vs. DAULAT RAM
|
October 15, 1986 |
HARI SHANKER SHARMA Vs. COMMISSIONER AGRA DIVISION AGRA
|
December 15, 1986 |
HARI SINGH CHOUDHARY Vs. UNION OF INDIA
|
December 3, 1986 |
HARIHAR PRASAD & ORS. Vs. SHASHIDHAR DAS
|
January 22, 1986 |
HARMINDER SINGH ARORA Vs. UNION OF INDIA
|
May 9, 1986 |
HARVANDAN KAUR BEDI Vs. STATE OF SIKKIM
|
August 18, 1986 |
HEIR OF DECEASED MAHARAJ PURSHOTTAM LALJI MAHARAJ JUNAGAD AJANTA ES1ATE AGENCY JAYSHREE ROAD JUNAGAD Vs. COLLECTOR OF JUNAGAD DISTRICT:COLLECTOR OF JUNAGAD DISTRICT
|
September 9, 1986 |
HINDUSTAN PAPER CORPN LIMITED Vs. GOVERNMENT OF KERALA
|
April 16, 1986 |
HINDUSTAN TEA CO Vs. K SASHIKANT CO
|
November 13, 1986 |
HINDUSTAN WIRE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX PATIALA
|
August 7, 1986 |
HULDIBARI TEA ASSOCIATION LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 21, 1986 |
HUSSAIN SASAN SAHEB KALADGI Vs. STATE OF MAHARASHTRA
|
November 20, 1986 |
INCOME TAX OFFICER Vs. BAFNA TEXTILES
|
November 17, 1986 |
INDIAN EXPRESS P LTD Vs. STATE OF TAMIL NADU
|
April 2, 1986 |
INDIAN OIL CORPORATION Vs. INCOME TAX OFFICER CENTRAL CIRCLE V CALCUTTA
|
May 8, 1986 |
INDIAN OIL CORPORATION LIMITED Vs. STATE OF BIHAR
|
August 13, 1986 |
INDIAN ROCKWOOL COMPANY LIMITED Vs. UNION OF INDIA
|
November 12, 1986 |
INDO ADEN SALT MFG AND TRADING CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
March 12, 1986 |
INDO AFGHAN CHAMBERS OF COMMERCE ISHWARLAL PRABHULAL PAREKH Vs. UNION OF INDIA
|
May 15, 1986 |
INDRAVADAN H SHAH Vs. STATE OF GUJARAT
|
March 19, 1986 |
INDU BHUSAN DE Vs. STATE OF WEST BENGAL
|
August 12, 1986 |
INDUSTRIAL CABLES 1 LIMITED Vs. ASSESSING AUTHORITY
|
November 11, 1986 |
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. L K RATNA
|
October 21, 1986 |
ISHTIAQ Vs. STATE OF UTTAR PRADESH
|
December 8, 1986 |
ISHTIAQ HUSSAIN FAROOQUI Vs. STATE OF UTTAR PRADESH
|
September 29, 1986 |
ISHWAR SINGH BAGGA ABDUL MAJEED KHAN NAND LAL KABRA DAVINDER SINGH SURRSH KUMAR VAID Vs. STATE OF RAJASTHAN
|
November 19, 1986 |
J B CHOPRA Vs. UNION OF INDIA
|
December 19, 1986 |
J K STAPLE AND TOWS KOTA Vs. UNION OF INDIA
|
August 18, 1986 |
J P SHARMA Vs. VINOD KUMAR JAIN
|
April 8, 1986 |
JAGBIR SINGH Vs. GENERAL MANAGER PUNJAB ROADWAYS
|
October 24, 1986 |
JAGDISH Vs. NATHI MAL KEJRIWAL
|
October 24, 1986 |
JAGDISH PARSAD Vs. SACHIV ZILA GANNA COMMITTEE MUZAFFARNAGAR
|
March 11, 1986 |
JAGDISH SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX LUCKNOW
|
July 16, 1986 |
JAIPUR DEVELOPMENT AUTHORITY ETC. Vs. FIRM CHHOKHAMAL CONTRACTOR ETC. ETC.
|
July 16, 1986 |
JALKISHAN MALLAH MATSEYAJEEVT SAHAKART SAMITI LIMITED STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:ALLAHABAD BALU UDYOG
|
January 24, 1986 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
May 7, 1986 |
JASPAL SINGH Vs. STATE OF PUNJAB
|
February 3, 1986 |
JEET SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
September 8, 1986 |
JIVAJI JEDEJA Vs. STATE OF MAHARASHTRA
|
October 22, 1986 |
JYOTSNA DEY Vs. STATE OF ASSAM
|
December 10, 1986 |
K GEORGE THOMAS Vs. COMMISSIONER OF INCOME TAX KERALA
|
April 30, 1986 |
K K SHARMA AND J K KALRA Vs. STATE OF PUNJAB
|
November 26, 1986 |
K N OIL INDUSTRIES M P OIL EXTRACTION PVT LIMITED Vs. STATE OF MADHYA PRADESH
|
May 6, 1986 |
K N OIL INDUSTRIES STATE OF MADHYA PRADESH Vs. SECRETARY TO THE MINISTRY OF FOREST BHOPAL:SAL UDYOG PRIVATE LIMITED
|
April 10, 1986 |
K P HAJELA Vs. N S VERMA
|
May 2, 1986 |
K R MUDGAL Vs. R P SINGH
|
September 30, 1986 |
K RADHA KRISHNAIAH Vs. INSPECTOR OF CENTRAL EXCISE
|
November 4, 1986 |
KALYAN MILLS LIMITED Vs. UNION OF INDIA
|
November 21, 1986 |
KAMAL KISHORE LAKSHMAN Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC
|
December 3, 1986 |
KAMAL KISHORE LAXMAN Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS
|
December 19, 1986 |
KAMALJEET SINGH Vs. MUNICIPAL BOARD PILKHWA
|
September 2, 1986 |
KAMESHWAR SINGH SRIVASTAVA Vs. IV ADDITIONAL DISTT JUDGE LUCKNOW
|
November 14, 1986 |
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. A B GUJRAL
|
April 9, 1986 |
KARAM PAL Vs. UNION OF INDIA
|
March 12, 1986 |
KARAN SINGH Vs. STATE OF MADHYA PRADESH
|
April 15, 1986 |
KARJAN JALASAY YOJANA ASSARGRASTH SAHKAR ANE SANGARSH SAMITI Vs. STATE OF GUJARAT
|
February 4, 1986 |
KARNATAKA STATE TOURISM DEVELOP MENT CORPN LIMITED D P SHARMA P TEJRAJ SHARMA KARNATAK A STATE TOURISM DEVPLOP MENT CORPN S NARAYANA BHATTA B A JAVA RAM A RAMANNA NAIK Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL:UNION OF INDIA:KARNATAKA STATE ROAD TRANSPORT CORPN:UNION OF INDIA
|
October 1, 1986 |
KASHINATH DIKSHJTA Vs. UNION OF INDIA
|
May 15, 1986 |
KASTURI LAL HARLAL Vs. STATE OF UTTAR PRADESH
|
October 29, 1986 |
KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD TRIVANDRUM KERALA STATE ELECTRICITY BOARD Vs. S N GOVINDA PRABHU AND BROS:TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED:M R F LIMITED
|
August 26, 1986 |
KESHAV DEVI Vs. GIRDHARI LAL PAHWA
|
November 5, 1986 |
KESHAV RAM PAL READER AND HEAD OF SANSKRIT DEPARTMENT AND OFFG PRINCIPAL LAJPAT RAI POST GRADUATE COLLEGE SAHIBABAD DISTT GHAZIABAD U P Vs. U P HIGHER EDUCATION SERVICES COM MISSION ALLAHABAD
|
January 24, 1986 |
KEWAL RAM Vs. MAHARASHTRA STATE COOPERATIVE SOCIETIES AND OTHERS
|
August 18, 1986 |
KIRTI BHUSAN SINGH Vs. STATE OF BIHAR
|
July 16, 1986 |
KISHORE CHAND KAPOOR Vs. DHARAM PAL KAPOOR
|
October 24, 1986 |
KONKAN TRADING COMPANY Vs. SURESH GOVIND KAMAT TARKAR
|
April 4, 1986 |
KOTHI SATYANARAYANA Vs. GALA SITHAYYA
|
November 21, 1986 |
KRISHNA KURIJP Vs. GENERAL MANAGER GUJARAT REFINERY BARODA
|
September 18, 1986 |
KUMARI SUNEETA RAMCHANDRA KOYALAMUDY Vs. STATE OF MAHARASHTRA
|
March 13, 1986 |
KUSUM GUPTA ALIAS KUSUM BANSAL Vs. HARYANA STATE SMALL INDUSTRIES AND EX PORT CORPN CHANDIGARH
|
July 31, 1986 |
L.M. THAPER AND ANOTHER Vs. DIRECTOR OF ENFORCEMENT
|
September 9, 1986 |
LAKSHMICHAND AND BALCHAND Vs. STATE OF ANDHRA PRADESH
|
November 5, 1986 |
LALE Vs. STATE OF UTTAR PRADESH
|
October 20, 1986 |
LALLI ALIAS CHIRANJIB BHOWMICK Vs. STATE OF WEST BENGAL
|
March 11, 1986 |
LATE NAWAB SIR MIR OSMAN ALI KHAN Vs. COMMISSIONER OF WEALTH TAX HYDERABAD
|
October 21, 1986 |
LAXMAN SAHU Vs. STATE OF ORISSA
|
September 30, 1986 |
LAXMI KANT PANDEY Vs. UNION OF INDIA
|
December 3, 1986 |
LAXMI NARAIN GAURI SHANKAR Vs. GOPAL KRISHNA KANORIA ALIAS GOPI KRISHNA
|
November 11, 1986 |
LUDHIANA IMPROVEMENT TRUST ETC. ETC. Vs. MADAN LAL
|
November 5, 1986 |
M ABDUL MAJEED Vs. MYSORE STATE ELECTRICITY BOARD
|
November 13, 1986 |
M ASGHAR Vs. UNION OF INDIA
|
September 18, 1986 |
M C BINDAL M C BINDAL SAUHAN KLJMAR MAJUMDAR STATE 0F UTTAR PRADESH Vs. R C SINGH:U P PUBLIC SERVICE COMMISSION ALLAHABAD:STATE OF UTTAR PRADESH:RAM CHANDER SINGH
|
December 19, 1986 |
M C MEHTA Vs. UNION OF INDIA
|
December 20, 1986 |
M C MEHTA II Vs. UNION OF INDIA
|
March 10, 1986 |
M C MEHTA SHRIRAM FOODS AND FERTILISER INDUSTRIES Vs. UNION OF INDIA
|
February 17, 1986 |
M CT MUTHIAH CONTROLLER OF ESTATE DUTY MADRAS Vs. CONTROLLER OF ESTATE DUTY MADRAS:M CT MUTHIAH
|
July 17, 1986 |
M D N PANIKAR Vs. S A I L
|
September 2, 1986 |
M DURAISWAMY Vs. MURUGAN BUS SERVICE
|
April 2, 1986 |
M N SANKARANARAYANAN Vs. STATE OF KERALA
|
July 21, 1986 |
M NIRMALA STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH:M VISVARUPACHARY
|
August 8, 1986 |
M SATYANARAYANA Vs. STATE OF KARNATAKA
|
March 12, 1986 |
M. RAMANA Vs. GOVT. OF ANDHRA PRADESH AND OTHERS
|
August 5, 1986 |
M.C. MEHTA ETC. ETC. Vs. UNION OF INDIA & ORS.
|
January 31, 1986 |
M.L. SONDHI ETC. ETC. Vs. THE STATE OF TAMIL NADU AND ANOTHER
|
September 25, 1986 |
M.S. RITTUU Vs. DELHI ADMN. AND OTHERS
|
November 25, 1986 |
M.S. SYED IBRAHIM Vs. M.K. SUDARSANAM & ORS.
|
January 23, 1986 |
M/S LAXMI STARCH LTD., NACHARAM, HYDERABAD, A.P. Vs. THE AGRICULTURAL MARKET COMMITTEE, HYDERABAD, AND OTHERS
|
July 14, 1986 |
M/S. CHAMPION ELECTRICAL Vs. UNION OF INDIA & ANR.
|
April 3, 1986 |
M/S. DECAN CEMENTS LTD. M/S. RAJESHEEL AND OTHERS Vs. STATE OF A.P. AND ANOTHER
|
December 8, 1986 |
M/S. NAV MAHARASHTRA FLOUR MILLS & ORS. Vs. UNION OF INDIA ORS.
|
April 25, 1986 |
M/S. SHRI LAKSHMI NARASIMHA EXPORT INDUSTRIES & OTHERS Vs. THE GOVERNMENT OF ANDHRA PRADESH & ORS.
|
April 10, 1986 |
MADHU KHANNA MADHU KHANNA Vs. ADMINISTRATOR UNION TERRITORY OF DELHI:ADMINISTRATOR UNION TERRITORY OF DELHI
|
September 11, 1986 |
MADHUKAR M. LAPLIKAR Vs. D.V. HINGWE
|
December 5, 1986 |
MADHUKAR S O M LAPALIKAR Vs. D V HINGWE
|
December 4, 1986 |
MADNANI DEVELOPMENT CORPN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ORISSA
|
July 16, 1986 |
MADRAS BANGALORE TRANSPORT CO WEST Vs. INDER SINGH
|
May 5, 1986 |
MADRAS MARINE AND CO Vs. STATE OF MADRAS
|
July 16, 1986 |
MADRAS RACE CLUB Vs. STATE OF TAMIL NADU AND OTHERS
|
September 25, 1986 |
MAHARAJ DHIRAJ HIMMATSINGHJI Vs. STATE OF RAJASTHAN
|
November 12, 1986 |
MAHAVIR SINGH Vs. STAFF SELECTION COMMITTEE
|
January 17, 1986 |
MAIKU Vs. VILAYAT HUSSAIN
|
April 10, 1986 |
MAJ GENL A S GAURAYA Vs. S N THAKUR
|
April 25, 1986 |
MAJOR S J DUBEY Vs. STATE OF PUNJAB
|
December 8, 1986 |
MANDIR SITA RAMJI Vs. LT. GOVERNOR OF DELHI AND OTHERS
|
May 1, 1986 |
MANIK VINAYAK PATHARE DEAD Vs. PANDURANG GANPAT THAKAR
|
December 20, 1986 |
MARY ROY Vs. STATE OF KERALA
|
February 24, 1986 |
MATHURA REFINERY MAZDOOR SANGH Vs. UNION OF INDIA & ANR.
|
January 16, 1986 |
MEWA RAM Vs. STATE OF HARYANA
|
August 26, 1986 |
MINERVA MILLS LIMITED Vs. UNION OF INDIA
|
September 9, 1986 |
MOHAMMAD IBRAHIM MOHAMMAD SASIN Vs. STATE OF MAHARASHTRA
|
November 4, 1986 |
MOHAMMAD KARIM KHAN Vs. SHYAM SUNDER SHRIVASTAVA
|
December 12, 1986 |
MOHAMMAD MUMTAZ Vs. NANDINI SATPATHY1
|
December 20, 1986 |
MOHAMMAD SALIMUDDIN Vs. MISRI LAL
|
March 12, 1986 |
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF EXCISE BIHAR
|
April 15, 1986 |
MOHINI SURAJ BHAN Vs. VINOD KUMAR MTTAL
|
January 24, 1986 |
MONSANT COMPANY Vs. CORAMANDAL INDAG PRODUCTS P LTD
|
January 1, 1986 |
MONSANTO COMPANY Vs. CORAMANDAL INDAG PRODUCTS PRIVATE LIMITED
|
January 14, 1986 |
MONTHLY RATED WORKMEN AT THE WADALA FACTORY OF THE INDIAN HUME PIPE CO LIMITED Vs. INDIAN HUME PIPE CO LTD
|
April 11, 1986 |
MULKURI DAMODARA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 10, 1986 |
MUMBAI MAZDOOR SABHA Vs. BENNET COLEMAN AND COMPANY LIMITED
|
May 6, 1986 |
MUNICIPAL CORPORATION OF HYDERABAD Vs. HYDERABAD RACE CLUB
|
November 11, 1986 |
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. JAN MOHAMMAD USMANBHAL
|
April 17, 1986 |
MUNJI PRASAD SINGH Vs. STATE OF BIHAR
|
December 12, 1986 |
MUNNALAL SHIVDIN JAISWAL Vs. STATE OF MAHARASHTRA
|
December 4, 1986 |
N M NAGESHWARAMMA HIMABINDU TEACHER TRAINING INSTITUTE NALGONDA MADHU T T I BODHAN Vs. STATE OF ANDHRA PRADESH
|
May 7, 1986 |
N.T.C. LTD. Vs. YASMIN RUSTUM LENTIN & ORS.
|
April 25, 1986 |
NAHAR SINGH Vs. STATE OF UTTAR PRADESH
|
November 25, 1986 |
NAIB SINGH Vs. STATE OF PUNJAB
|
September 23, 1986 |
NAIB SINGH Vs. STATE OF PUNJAB
|
September 13, 1986 |
NANAKRAM KAKUBHAI AND COMPANY Vs. KUNDALRAI:NATHMAL
|
April 29, 1986 |
NARENDER CHADHA Vs. UNION OF INDIA
|
February 11, 1986 |
NATIONAL TEXTILE CORPN LIMITED Vs. SITARAM MILLS LIMITED
|
April 4, 1986 |
NAUBAT RAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE II MORADABAD
|
July 31, 1986 |
NEBHA AND CO Vs. STATE OF GUJARAT
|
March 7, 1986 |
NEELIMA SHANGLA PH D CANDTDATE Vs. STATE OF HARYANA
|
September 17, 1986 |
NEW CENTRAL JUTE MILLS COMPANY LIMITED Vs. UTTAR PRADESH STATE ELECTRICITY BOARD LUCKNOW
|
November 19, 1986 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM LAL
|
October 16, 1986 |
NIDAMARTI MAHESHKUMAR Vs. STATE OF MAHARASHTRA
|
April 6, 1986 |
NIRANJAN AND COMPANY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I
|
March 19, 1986 |
NIRANJAN PATNAIK Vs. SASHIBHUSAN KAR
|
April 11, 1986 |
O P BHANDARI Vs. INDIAN TOURISM DEVELOPMENT CORPN LIMITED
|
September 26, 1986 |
OM PARKASH AGARWAL Vs. GIRI RAJ KISHORI
|
January 28, 1986 |
OM PARKASH MAURYA Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION LUCKNOW
|
May 9, 1986 |
OM PRAKASH Vs. BHAGWAN DAS
|
March 10, 1986 |
OM PRAKASH RANA Vs. SWARUP SINGH TOMAR
|
May 9, 1986 |
OM PRAKASH SHUKLA Vs. AKHILESH KUMAR SHUKLA
|
March 18, 1986 |
ONKAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY AGRA
|
April 23, 1986 |
P AND S EXPORT CORPORATION Vs. DEPUTY DIRECTOR OF ENFORCEMENT
|
September 2, 1986 |
P PARAMESWARAN Vs. SECRETARY TO THE GOVERNMENT OF INDIA
|
December 5, 1986 |
P SAMBAMURTHY Vs. STATE OF ANDHRA PRADESH
|
December 20, 1986 |
P.J. SHETTY & ORS. Vs. UNION OF INDIA & ORS.
|
January 21, 1986 |
PALANISAMY AND RAJU Vs. STATE OF TAMIL NADU
|
January 24, 1986 |
PANDURANG Vs. STATE OF MAHARASHTRA
|
September 30, 1986 |
PANIPAT WOOLLEN AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
September 26, 1986 |
PARVATI Vs. FATEHSINHRAO PRATAPSINHRAO GAEKWAD
|
September 18, 1986 |
PATHUMMA Vs. MUHAMMAD
|
April 17, 1986 |
PATNAK AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX ORISSA
|
July 16, 1986 |
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF A.P. & ANR.
|
January 9, 1986 |
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. STATE OF BIHAR
|
December 19, 1986 |
POURNAMI OIL MILLS Vs. STATE OF KERALA
|
December 19, 1986 |
PRABHU DAYAL SESMA Vs. STATE OF RAJASTHAN
|
August 28, 1986 |
PRABODH VERMA Vs. STATE OF UTTAR PRADESH
|
September 19, 1986 |
PRAKASH CHANDER MANCHANDA Vs. JANKI MANCHANDA
|
November 18, 1986 |
PRAKASH COTTON MILLS PVT LIMITED Vs. RASHTRIYA MILLS MAZDOOR SANGH
|
August 1, 1986 |
PRESIDENT ASSOCIATION OF ALLOTTEES OF REQUISITION PREMISES BOMBAY Vs. STATE OF MAHARASHTRA
|
September 23, 1986 |
PRINCIPAL RAJNI PAREKH ARTS K B COMMERCE AND B C J SCIENCE COLLEGE KHAMBHAT Vs. MAHENDRA AMBALAL SHAH
|
April 4, 1986 |
PROVIDENT FUND INSPECTOR FARIDABAD Vs. JAIPUR TEXTILE FARIDABAD
|
December 10, 1986 |
PUNJAB NATIONAL BANK Vs. ARJUN DEV ARORA
|
November 7, 1986 |
PUNJAB STATE ELECTRICITY BOARD PATIALA GURDIALSINGH PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. RAVINDER KUMAR SHARMA:PUNJAB STATE ELECTRICITY BOARD PATIALA:RAVINDER KUMAR SHARMA
|
October 27, 1986 |
PUSHPA DEVI M JATIA PUSHPA DEVI JATIA Vs. M L WADHAVAN ADDITIONAL SECRETARY GOVERNMENT OF INDIA:UNION OF INDIA
|
December 19, 1986 |
R G SHAW AND CO LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
|
September 25, 1986 |
R G SHAW AND COMPANY LIMITED Vs. KRISHNAMURTHY SRINIVASAN
|
November 6, 1986 |
R G SHAW AND COMPANY LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
|
December 11, 1986 |
R N SHINGHAL Vs. UNION OF INDIA
|
September 24, 1986 |
R S DASS MRS K GOYAL PRITAM SINGH AJIT SINGH NAGPAL Vs. UNION OF INDIA
|
December 11, 1986 |
R S NAYAK Vs. A R ANTULAY
|
April 17, 1986 |
RACHPAL SINGH Vs. UNION OF INDIA
|
December 4, 1986 |
RADHESHYAM DUBE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 16, 1986 |
RAGHUBIR SINGH SIMRANJIT SINGH MANN Vs. STATE OF BIHAR
|
September 19, 1986 |
RAGHUNANDAN SARAN ASHOK SARAN RAGHUNANDAN SARAN ASHOK SARAN RAGHUNANDAN SARAN ASHOK SARAN Vs. PEAREY LAL WOR KSHOP P LTD
|
April 15, 1986 |
RAGHUNATH LAXMAN MAKADWADA Vs. STATE OF MAHARASHTRA
|
February 12, 1986 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
September 26, 1986 |
RAJ PARKASH CHEMICALS LIMITED Vs. UNION OF INDIA
|
March 5, 1986 |
RAJASTHAN COMMERCIAL CORPORATION Vs. SALES TAX COMMISSIONER ANT
|
September 19, 1986 |
RAJBIR SINGH Vs. RAJBIR SINGH
|
October 15, 1986 |
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
September 12, 1986 |
RAJENDRA PRASAD MATHUR Vs. KARNATAKA UNIVERSITY
|
May 1, 1986 |
RAJENDRA PRASHAD Vs. KALTHAN PATHSHALA
|
September 26, 1986 |
RAJESH BHALLA Vs. UNION TERRITORY OF CHANDIGARH
|
January 14, 1986 |
RAJGARIAH OIL MILLS PRIVATE LIMITED Vs. STATE OF HARYANA
|
January 28, 1986 |
RAJINDER KAUR Vs. STATE OF PUNJAB
|
August 8, 1986 |
RAKESH CHAND NARAIN Vs. STATE OF BIHAR
|
October 20, 1986 |
RAKESH SAXENA Vs. STATE
|
November 7, 1986 |
RAM CHAND BHATIA Vs. HARDYAL
|
January 29, 1986 |
RAM CHANDER Vs. UNION OF INDIA
|
May 2, 1986 |
RAM GOPAL SARAF & ORS. Vs. THE MUNICPAL COMMR. CALCUTTA, & ORS.
|
February 11, 1986 |
RAM JANMA SINGH RAM JANMA SINGH Vs. STATE OF BIHAR
|
November 21, 1986 |
RAM KISHAN Vs. UNION TERRITORY OF DELHI
|
November 20, 1986 |
RAM NARESH YADAV OTHERS Vs. STATE OF BIHAR
|
July 21, 1986 |
RAM ROOP SHUKLA & ORS. Vs. STATE OF U.P. & ORS.
|
January 21, 1986 |
RAM SINGH Vs. GRAM PANCHAYAT MEHAL KALAN
|
September 22, 1986 |
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
|
December 17, 1986 |
RAMVEER JATAV Vs. STATE OF UTTAR PRADESH
|
October 29, 1986 |
RANGA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 5, 1986 |
RAS BEHARI Vs. HARYANA AGRICULTURAL UNIVERSITY
|
July 25, 1986 |
RATTAN ARYA Vs. STATE OF TAMIL NADU
|
April 16, 1986 |
RAVINDRA KUMAR DUTTA YADRAM AGARWAL RAMCHANDRA SINGH Vs. UNION OF INDIA
|
July 22, 1986 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN MADRAS EMPLOYEES STATF INSURANCE CORPN EMPLOYEES STATE INSURANCE CORPN Vs. SOUTH INDIA FLOUR MILLS P LTD
|
April 29, 1986 |
RESERVE BANK OF INDIA Vs. C N SAHASRANAMAN
|
April 30, 1986 |
RESIDENT EDITOR, INDIAN EXPRESS DAILY ENGLISH NEWSPAPER AND OTHERS Vs. GUNDA DEVI AND ANOTHER
|
December 4, 1986 |
RIB TAPES INDIA PVT LIMITED Vs. UNION OF INDIA
|
September 2, 1986 |
RITA TEXTILES PRIVATE LIMITED; NARENDRA PROCESSING INDUSTRIES; AND DHANMAL SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 23, 1986 |
ROHIT SUBHASH DESHPANDE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 6, 1986 |
ROJASARA RAMJIBHAI DAHYABHAI Vs. JANI NAROTTAMDAS LALLUBHAI
|
April 10, 1986 |
ROSHAN LAL AHUJA ROSHAN LAL AHUJA ROSHAN LAL AHUJA Vs. S C JAIN:UNION OF INDIA:S C JAIN
|
November 20, 1986 |
RURAL LITIGATION AND ENTITLEMENT KENDRA DEVAKI NANDAN PANDEY Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
|
December 18, 1986 |
S G CHEMICALS AND DYES TRADING EMPLOYEES UNION Vs. S G CHEMICALS AND DYES TRADING LIMITED
|
April 3, 1986 |
S GOVINDARAJU Vs. KARNATAKA S R T C
|
April 15, 1986 |
S M KALA Vs. UNIVERSITY OF RAJASTHAN
|
December 20, 1986 |
S P GRAMOPHONE COMPANY Vs. C Y T PATIALA
|
January 29, 1986 |
S P JAIN Vs. KRISHNA MOHAN GUPTA
|
December 4, 1986 |
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA Vs. UNION OF INDIA
|
December 9, 1986 |
S S HILLI Vs. P M HALLAD
|
December 18, 1986 |
S THENAPPA CHETTIAR Vs. STATE OF TAMIL NADU
|
March 4, 1986 |
S VEDANTACHARYA Vs. HIGHWAYS DEPARTMENT OF SOUTH ARCOT
|
November 14, 1986 |
SACHINDRA NATH SHAH Vs. SANTOSH KUMAR BHATTACHARYA
|
December 19, 1986 |
SADANAND DASS Vs. MOHAMMAD HUSSAIN
|
April 17, 1986 |
SANTHAL PARGANA ANTYODAYAASHRAM Vs. STATE OF BIHAR
|
December 19, 1986 |
SANTOSH KUMAR Vs. CENTRAL WAREHOUSING CORPORATION
|
March 11, 1986 |
SARGUJA TRANSPORT SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR
|
November 12, 1986 |
SATISH SABHARWAL Vs. STATE OF MAHARASHTRA
|
December 20, 1986 |
SATISH SABHARWAL Vs. STATE OF MAHARASHTRA
|
March 10, 1986 |
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
May 2, 1986 |
SECRETARY CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. K S MAHALINGAM
|
April 23, 1986 |
SELF EMPLOYED WOMENS ASSOCIATION Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
December 17, 1986 |
SHAM LAL Vs. ATME NAND JAIN SABHA REGD DAL BAZAR
|
December 10, 1986 |
SHARADENDU BHUSHAN Vs. NAGPUR UNIVERSITY NAGPUR
|
September 29, 1986 |
SHEELA BARSE Vs. UNION OF INDIA
|
November 21, 1986 |
SHEELA BARSE Vs. SECRETARY CHILDRENS AID SOCIETY
|
December 20, 1986 |
SHEELA BARSE Vs. UNION OF INDIA
|
July 12, 1986 |
SHEELA BARSE 1 Vs. UNION OF INDIA
|
August 5, 1986 |
SHEELA BARSE II Vs. UNION OF INDIA
|
August 13, 1986 |
SHEONANDAN PASWAN Vs. STATE OF BIHAR
|
December 20, 1986 |
SHIR SINGH Vs. ASSISTANT CUSTODIAN GENERAL
|
October 20, 1986 |
SHITLA PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH
|
May 19, 1986 |
SHIV CHARAN Vs. STATE OF HARYANA
|
November 13, 1986 |
SHIVAJI ATMAJI SAWANT NAMDEO JAIRAM VELANKAR Vs. STATE OF MAHARASHTRA
|
February 14, 1986 |
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI Vs. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL
|
December 9, 1986 |
SHOUKAT BEG Vs. STATE OF MADHYA PRADESH
|
September 10, 1986 |
SHRI AMBADASKESHEV BAJAJ & ORS. Vs. THE GENERAL MANAGER, PRATAP SPG. AND WEAVING MILL
|
April 17, 1986 |
SHRI FIROJUDDIN Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL, GWALIOR & ORS.
|
January 6, 1986 |
SIDHOSONS Vs. UNION OF INDIA
|
October 28, 1986 |
SMT. ARCHANA TIKOO Vs. VIJAY KUMAR TIKOO AND ANR.
|
January 22, 1986 |
SMT. PRATIMA THAPAR Vs. SHRI L.M. THAPAR AND OTHERS
|
October 22, 1986 |
SODHI TRANSPORT CO Vs. STATE OF UTTAR PRADESH
|
March 20, 1986 |
SONAM YONGDA EX CAPTAIN PRESENTLY DETAINED IN HAZARIBAGH CENTRAL JAIL BIHAR Vs. STATE OF SIKKIM
|
July 29, 1986 |
SONIK INDUSTRIES RAJKOT Vs. MUNICIPAL CORPORATION OF THE CITY OF RAJKOT
|
April 2, 1986 |
SPECIAL LAND ACQUISITION OFFICER AHMEDABAD Vs. PARI KASHAVLAL JAMNADAS
|
October 24, 1986 |
SPECIAL WORKS AND RESEARCH CENTRE Vs. STATE OF RAJASTHAN
|
September 26, 1986 |
STAR DIAMOND CO INDIA Vs. UNION OF INDIA
|
September 12, 1986 |
STATE BANK OF INDIA Vs. SAKSARIA SUGAR MILLS LIMITED
|
February 14, 1986 |
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX KERALA
|
January 8, 1986 |
STATE GOVERNMENT PENSIONERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
July 25, 1986 |
STATE OF ANDHRA PRADESH Vs. BOGAM CHANDRAIAH
|
August 5, 1986 |
STATE OF ANDHRA PRADESH Vs. GOWTHU RANGHUNAYAKULU
|
November 19, 1986 |
STATE OF ANDHRA PRADESH Vs. NADENDIA BHASKARA RAO AND OTHERS
|
December 10, 1986 |
STATE OF ASSAM Vs. MUHIM BARKATAKI
|
October 20, 1986 |
STATE OF GUJARAT Vs. SHARADCHANDRA MANOHAR NEVE
|
November 21, 1986 |
STATE OF GUJARAT Vs. THAKOR SHRI PRAVINSINHJI BHARATSINHJI
|
May 15, 1986 |
STATE OF GUJARAT Vs. S TRIPATHY
|
March 14, 1986 |
STATE OF HARYANA Vs. PRABHU
|
December 15, 1986 |
STATE OF HIMACHAL PRADESH Vs. UMED RAM SHARMA
|
February 11, 1986 |
STATE OF KERALA Vs. BAHULEYAN
|
August 19, 1986 |
STATE OF KERALA Vs. MATHAI VERGHESE
|
November 19, 1986 |
STATE OF KERALA Vs. A LAKSHMIKUTTY
|
November 10, 1986 |
STATE OF MADHYA PRADESH Vs. NANDLAL JAISWAL
|
October 24, 1986 |
STATE OF MAHARASHTRA Vs. BANABAI
|
September 17, 1986 |
STATE OF MAHARASHTRA Vs. HARISHCHANDRA
|
April 29, 1986 |
STATE OF MAHARASHTRA Vs. BASANTIBAT MOHANLAL KHETAN
|
March 13, 1986 |
STATE OF MYSORE Vs. B BASAVALINGAPPA
|
December 17, 1986 |
STATE OF PUNJAB Vs. MANOHAR LAL
|
December 10, 1986 |
STATE OF PUNJAB Vs. UNION OF INDIA
|
September 24, 1986 |
STATE OF TAMIL NADU Vs. KODAIKANAL MOTOR UNION PRIVATE LIMITED
|
May 1, 1986 |
STATE OF UTTAR PRADESH Vs. D K SINGH
|
August 26, 1986 |
STATE OF UTTAR PRADESH Vs. RANJHA RAM
|
August 19, 1986 |
STATE OF UTTAR PRADESH Vs. BRAHMA DAS
|
August 19, 1986 |
STATE OF UTTAR PRADESH Vs. MAN MOHAN
|
April 23, 1986 |
STATE OF UTTAR PRADESH Vs. CIVIL JUDGE NAINITAL
|
November 5, 1986 |
STATE OF UTTAR PRADESH Vs. S P SAXENA
|
December 11, 1986 |
STATE OF UTTAR PRADESH Vs. DHARAMVIR SINGH TYAGI
|
November 26, 1986 |
STATE OF UTTAR PRADESH MEERUT DEVELOPMENT AUTHORITY MEERUT Vs. PISTA DEVI:PISTA DEVI
|
September 12, 1986 |
STATE OF WEST BENGAL Vs. SARAL KUMAR SEN GUPTA
|
April 15, 1986 |
STATE OF WEST BENGAL Vs. CALCUTTA HARDWARE STORES
|
February 20, 1986 |
STEEL STRIPS LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
September 30, 1986 |
STERLING FOODS A PARTNERSHIP FIRM Vs. STATE OF KARNATAKA
|
July 21, 1986 |
STTA RAM SOMANI Vs. STATE OF RAJASTHAN
|
February 11, 1986 |
SUBHASH CHAND JAIN Vs. HARI SINGH
|
October 13, 1986 |
SUBRATI Vs. ASHOK KUMAR
|
November 26, 1986 |
SUDHAN SINGH CHAWDHARY RAM SWARUP BENI PRASAD B K KAUL JAGJIT SINGH NIRANJAN SINGH KISHAN CHAND DR B C CHATTERJEE PRITAM SINGH AJIT KUMAR GOVERDHAN LAL YOG DHIYAN RADHA KISHAN SHRIKANT VAIDRAJ RAM LAL LUTHRA Vs. UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:U
|
January 14, 1986 |
SUK DAS Vs. UNION TERRITORY OF ARUNACHAL PRADESH
|
March 10, 1986 |
SUMER CHAND SHARMA MAHINDER KUMAR JAIN BHARATRAJ SINGH GAJENDRA PAL GUPTA RATTAN LAL TIWARI SMT P D JAISWAL Vs. STATE OF UTTAR PRADESH:R T A VARANASI:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
|
April 24, 1986 |
SUPERINTENDENT ANT REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. USHA RANJAN ROY CHOUDHURY
|
May 21, 1986 |
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA AND ANOTHER
|
July 25, 1986 |
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA AND OTHERS
|
August 14, 1986 |
SUPREME COURT EMPLOYEES WELFARE ASSON. ETC. Vs. UNION OF INDIA AND ANOTHER ETC.
|
December 12, 1986 |
SUPREME COURT IV CLASS EMPLOYEES ELFARE ASSOCIATION Vs. UNION OF INDIA
|
November 14, 1986 |
SURAJ MAL Vs. RAM SINGH
|
August 7, 1986 |
SURAJ PAL SAHU SURAJ PAL SAHU Vs. STATE OF MAHARASHTRA
|
September 25, 1986 |
SURAJ PRAKASH BHANDARI Vs. UNION OF INDIA
|
February 11, 1986 |
SURESH PAL Vs. STATE OF HARYANA
|
November 7, 1986 |
SURINDER SINGH Vs. CENTRAL GOVERNMENT
|
September 26, 1986 |
SURINDER SINGH Vs. ENGINEER IN CHIEF C P W D
|
January 17, 1986 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
November 24, 1986 |
SURYA KIRAN GROUP HOUSING CO Vs. UNION OF INDIA AND OTHERS
|
September 30, 1986 |
SUSHIL KUMAR YADUNATH JHA Vs. UNION OF INDIA
|
May 6, 1986 |
SWARN SINGH Vs. STATE BANK OF INDIA
|
September 29, 1986 |
T K PATEL M A KADRI N L VYAS SMT C L SASHE Vs. J S RAMA:STATE OF GUJARAT:A K JYOTI:A K CHAKRAVARTY
|
May 2, 1986 |
T R KAPUR Vs. STATE OF HARYANA
|
December 17, 1986 |
TAMIL NADU JOINT ACTION COUNCIL AND TEXTILE TRADE UNION B AND C MILLS STAFF UNION Vs. GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU
|
August 14, 1986 |
TARLOK SINGH Vs. MUNICIPAL CORPORATION OF AMRITSAR
|
August 20, 1986 |
TAXING OFFICER KALAHANDI Vs. AJIT SINGH
|
November 13, 1986 |
TEJINDER SINGH O P GUPTA K P GOKHALE Vs. BHARAT PETROLEUM CORPN LIMITED:BHARAT PETROLEUM CORPN LIMITED:BHARAT PETROLEUM CORPN LIMITED
|
September 11, 1986 |
TEJPAL SINGH Vs. STATE OF UTTAR PRADESH
|
August 5, 1986 |
TEK CHAND Vs. TEK CHAND SUPDT OF POLICE
|
November 28, 1986 |
TERENE TRADERS Vs. RAMESHCHANDRA JAMNADAS AND CO
|
August 12, 1986 |
THE EMPLOYEES OF ENGINEERS INDIA LTD. Vs. ENGINEERS INDIA LTD. AND OTHERS
|
August 5, 1986 |
THE SOCIAL WORK RESEARCH CENTRE ETC. ETC. Vs. STATE OF RAJASTHAN
|
November 14, 1986 |
THE TRAVANCORE PLYWOOD INDUSTRIES Vs. PUNALUR PAPER MILLS LTD. & ORS.
|
April 16, 1986 |
THIRU SUMAN THALWAR Vs. SECRETARY STATE OF TAMIL NADU
|
September 5, 1986 |
TULSIPUR SUGAR COMPANY LIMITED Vs. SECRETARY TO THE GOVERNMENT OF U P
|
May 2, 1986 |
UJAGAR PRINTS UNION OF INDIA Vs. UNION OF INDIA
|
December 19, 1986 |
UMAJI KESHAO MESHRAM Vs. RADHIKABAI WIDOW OF ANANDRAO BANAPRKAR
|
March 14, 1986 |
UNION CARBIDE INDIA LIMITED Vs. UNION OF INDIA
|
April 4, 1986 |
UNION OF INDIA Vs. KANTI LAL CHUNILAL
|
April 3, 1986 |
UNION OF INDIA Vs. ARUN KUMAR ROY
|
January 23, 1986 |
UNION OF INDIA Vs. V K SINGH
|
May 15, 1986 |
UNION OF INDIA Vs. RAJESWARI AND CO
|
July 15, 1986 |
UNION OF INDIA Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
|
August 5, 1986 |
UNION OF INDIA Vs. TEJINDER SINGH
|
September 26, 1986 |
UNION OF INDIA Vs. VISVESWARAYA IRON ASTEEL LIMITED
|
November 24, 1986 |
UNION OF INDIA Vs. P.D. ABRAHIM AND OTHERS
|
August 26, 1986 |
UNION OF INDIA MODI RUBBER LIMITED Vs. MODI RUBBER LTD
|
August 18, 1986 |
UNITED BANK OF INDIA Vs. ABHAI KANT JHA
|
August 1, 1986 |
UNITED COMMERCIAL BANK Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 12, 1986 |
UNIVERSITY OF ALLAHABAD Vs. AMRIT CHAND TRIPATHI
|
September 2, 1986 |
UNTON OF INDIA Vs. GODREJ SOAPS PRIVATE LIMITED
|
September 12, 1986 |
UPENDRA BAXI II Vs. STATE OF UTTAR PRADESH
|
July 23, 1986 |
UTTAR PRADESH MAHAVIDYALAYA TADARTH SHIKSHAK NIYAMITIKARAN ABHIYAN SAMTTI VARANASI Vs. STATE OF UTTAR PRADESH
|
November 12, 1986 |
V N SHASTRY Vs. STATE OF ANDHRA PRADESH
|
September 22, 1986 |
V SRIDHARAN NAIR Vs. STATE OF KERALA
|
September 19, 1986 |
VALIVETY RAMAKRISHNAIAH Vs. TOTAKURA RANGARAO
|
August 29, 1986 |
VASANT Vs. DATTU
|
December 8, 1986 |
VASUDEO VISHWANATH SAFAF Vs. NEW EDUCATION INSTITUTE
|
August 5, 1986 |
VED PRAKASH GARG Vs. THE DELHI ADMN. THROUGH ITS CHIEF SECRETARY AND OTHERS
|
September 19, 1986 |
VEERPAL Vs. STATE OF HARYANA
|
October 16, 1986 |
VICE CHANCELLOR L N MITHILA UNIVERSITY Vs. DAYANAND JHA
|
April 25, 1986 |
VIDARBHA MILLS BERAR LIMITED Vs. UNION OF INDIA
|
September 10, 1986 |
VIDHARBHA SIKSHAN VYAWASTHAPAK MAHASANGH Vs. STATE OF MAHARASHTRA
|
September 22, 1986 |
VIJAY KUMAR TICKOO AND ANR. Vs. SMT. ARCHANA TICKOO
|
January 22, 1986 |
VIJAYA BANK Vs. KISHORE CHANDRA CHANDULAL PATEL
|
May 6, 1986 |
VINAY KUMAR VERMA Vs. UNION OF INDIA
|
October 14, 1986 |
VINCENT PARIKULANGARA Vs. UNION OF INDIA
|
November 12, 1986 |
VIRENDRA KUMAR Vs. CHIEF OF THE ARMY STAFF NEW DELHI:CHAIRMAN DISCIPLINARY COMMITTEE BAR COUNCIL OF INDIA
|
February 13, 1986 |
VISHNUDEO KUMAR Vs. STATE OF BIHAR
|
November 25, 1986 |
VRAJLAL MANILAL AND COMPANY Vs. STATE OF MADHYA PRADESH
|
April 2, 1986 |
VRINDAVAN GOVERDHAN LAL PITTIE Vs. UNION OF INDIA
|
April 29, 1986 |
WALTER MATHIAS Vs. LILLY MATHIAS
|
January 15, 1986 |
WASIUDDIN AHMAD SHAUIB ARSHI Vs. DISTRICT MAGISTRATE, ALIGARH AND OTHERS
|
November 26, 1986 |
YUDHISHTER Vs. ASHOK KUMAR
|
December 11, 1986 |