A A SHIRDONE Vs. SAHEB H TAJBHOKHARI
|
March 20, 1985 |
A K SEN Vs. UNION OF INDIA
|
October 31, 1985 |
A SREENIVASA PAI Vs. SARASWATHI AMMAL ALIAS G KAMALA BAI
|
July 12, 1985 |
ABDUL KADIR Vs. STATE OF ASSAM
|
September 25, 1985 |
ABDUL SATTAR Vs. UNION TERRITORY CHANDIGARH
|
September 24, 1985 |
ABDULLA BIN ALI Vs. GALAPPA
|
February 1, 1985 |
ADARSH TRAVELS BUS SERVICE Vs. STATE OF UTTAR PRADESH
|
October 17, 1985 |
ALL INDIA VOLTAS AND VOLKART EMPLOYEES FEDERATION Vs. VOLTAS LIMITED
|
July 19, 1985 |
AMERICAN HOME PRODUCTS CORPORATION Vs. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER
|
September 30, 1985 |
AMRIT NAHATA Vs. UNION OF INDIA
|
May 8, 1985 |
ANAND KUMAR JAIN Vs. UNION OF INDIA
|
July 7, 1985 |
ANAND SUGAR MILLS Vs. STATE OF UTTAR PRADESH
|
December 20, 1985 |
ANDHRA UNIVERSITY OSMANIA UNIVERSITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER OF ANDHRA PRADESH:REGIONAL PROVIDENT FUND COMMISSIONER
|
October 8, 1985 |
ANIL KUMAR Vs. PRESIDING OFFICER
|
May 8, 1985 |
ARKAL GOVIND RAJ RAO Vs. CIBA GEIGY OF INDIA LTD
|
May 6, 1985 |
ARUN KUMAR CHATTERJEE Vs. SOUTH EASTERN RAILWAY
|
March 1, 1985 |
ASHA KESHAVRAO BHOSALE Vs. UNION OF INDIA
|
October 4, 1985 |
ASHISH SHARMA Vs. UNIVERSITY OF DELHI
|
November 20, 1985 |
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER Vs. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV
|
May 10, 1985 |
ASHUTOSH SWAIN Vs. STATE TRANSPORT AUTHORITY
|
March 1, 1985 |
ASSOCIATED CEMENT CO LIMITED ORISSA CEMENT LIMITED Vs. DIRECTOR OF INSPECTION CUSTOMS AND CENTRAL EXCISE NEW DELHI:DEPUTY DIRECTOR OF INSPECTION
|
March 29, 1985 |
ATTORNEY GENERAL OF INDIA Vs. LACHMA DEVI
|
December 13, 1985 |
AVTAR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
January 24, 1985 |
AVTAR SINGH Vs. MANMOHAN SINGH & ANR.
|
February 21, 1985 |
AVTAR SINGH Vs. MANMOHAN SINGH & ORS.
|
July 29, 1985 |
B K V RADHAMANI AMMAL Vs. AUTHORISED OFFICER LAND REFORMS COIMBATORE
|
January 23, 1985 |
B PRABHAKAR RAO Vs. STATE OF ANDHRA PRADESH
|
August 19, 1985 |
BABUBHAI AND COMPANY Vs. STATE OF GUJARAT
|
April 9, 1985 |
BADRI PRASAD JAGAN PRASAD Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
|
September 20, 1985 |
BAKHSHISH SINGH Vs. UNION OF INDIA
|
April 23, 1985 |
BALBIR SINGH DELHI ADMINISTRATION DELHI Vs. D N KADIAN M M DELHI:D N KADIAN
|
December 10, 1985 |
BALKRISHAN GUPTA Vs. SWADESHI POLYTEX LIMITED
|
February 12, 1985 |
BALRAM SINGH Vs. BHIKAM CHAND JAIN
|
September 4, 1985 |
BANK OF BARODA Vs. MOTI BHAI
|
January 29, 1985 |
BANSAL AND CO BANSAL AND CO Vs. UNION OF INDIA
|
December 20, 1985 |
BANWARI LAL KOTIYA Vs. P C AGGARWAL
|
May 8, 1985 |
BATA SHOE COMPANY PRIVATE LIMITED COLLECTOR OF CENTRAL EXCISE PATNA BATA SHOE COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE:BATA SHOE COMPANY P LTD
|
April 25, 1985 |
BHAG SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
August 14, 1985 |
BHAGAT RAM Vs. KISHAN
|
April 22, 1985 |
BHAGIRATH RAKESH KAUSHIK Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
April 16, 1985 |
BHAGWAN DAS Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
April 30, 1985 |
BHAGWANT P SULAKHE Vs. DIGAMBAR GOPAL SULAKHE
|
September 30, 1985 |
BHAGWANT SINGH Vs. COMMISSIONER OF POLICE
|
April 25, 1985 |
BHARTU Vs. RANDHIR SINGH
|
January 22, 1985 |
BHEL WORKERS ASSOCIATION HARDWAR BHARAT HEAVY ELECTRICALS KARAMCHARI SANGH REGD RANIPUR HARDWAR EMPLOYEES OF LAL JHANDA NATIONAL FERTILIZER LIMITED MAZDOOR UNION Vs. UNION OF INDIA
|
January 18, 1985 |
BHIM SINGH MLA Vs. STATE OF JAMMU AND KASHMIR
|
November 22, 1985 |
BIHAR STATE HARIJAN KALYAN PARISHAD Vs. UNION OF INDIA
|
March 1, 1985 |
BIHART LAL Vs. KALYANI
|
December 2, 1985 |
BIR BAJRANG KUMAR Vs. STATE OF BIHAR
|
July 8, 1985 |
BOMBAY HAWKERS UNION Vs. BOMBAY MUNICIPAL CORPORATION
|
July 3, 1985 |
BRAHMVART SANATHAN DHARAM MAHA MANDAL KANPUR Vs. PREM KUMAR
|
May 10, 1985 |
BRIJ MOHAN Vs. MANGE RAM
|
March 13, 1985 |
BRIJ MOHAN Vs. SAT PAL
|
March 13, 1985 |
BUDHU SAO Vs. BALESWAR PROSAD SAO
|
January 24, 1985 |
C K NARAYANA CHARY Vs. POTHEPALLI ASHANNA
|
September 30, 1985 |
CALCUTTA DOCK LABOUR BOARD Vs. SANDHYA MITRA
|
February 11, 1985 |
CANTEEN MAZDOOR SABHA & ORS. Vs. DELHI ADMINISTRATION & ORS.
|
February 18, 1985 |
CHAIRMAN CUM MANAGING DIRECTOR UNITED INDIA FIRE AND GENERAL INSURANCE CO LIMITED CHAIRMAN CUM MANAGING DIRECTOR NEW INDIA ASSURANCE COMPANY LIMITED NEW INDIA ASSURANCE COMPANY LIMITED Vs. K S VISHWANATHAN:JOY J MANNUMMAL:HARBHAJAN SINGH
|
August 1, 1985 |
CHAMELI WATI Vs. MUNICIPAL CORPORATION OF DELHI
|
April 25, 1985 |
CHANCHAL KUMARI Vs. UNION TERRITORY CHANDIGARH
|
July 23, 1985 |
CHAND CITIZEN COUNCIL FOR PUBLIC SERVICE Vs. GOVERNMENT OF U P LUCKNOW:GOVERNMENT OF U P
|
August 23, 1985 |
CHANDER KALA Vs. RAM KISHAN
|
May 1, 1985 |
CHANDIGARH ADMINISTRATION CHANDIGARH Vs. DHARAM SINGH
|
July 29, 1985 |
CHANDRA PAL SINGH SHAM SUNDER SHARMA Vs. STATE OF UTTAR PRADESH
|
April 19, 1985 |
CHANDU LAL Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC
|
April 19, 1985 |
CHIEF OF ARMY STAFF Vs. MAJOR DHARAM PAL KUKRETY
|
March 21, 1985 |
CHIRANJIT LAL ANAND Vs. STATE OF ASSAM
|
August 2, 1985 |
CITY CORPORATION OF CALICUT Vs. THACHAMBALATH SADASIVAN
|
February 26, 1985 |
COLLECTOR DISTRICT MAGISTRATE ALLAHABAD RAJA RAM JAISWAL Vs. RAJA RAM JAISWAL:COLLECTOR DISTRICT MAGISTRATE ALLAHABAD
|
April 29, 1985 |
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. ORIENTAL TIMBER INDUSTRIES
|
March 26, 1985 |
COMMISSIONER OF INCOME TAX A P Vs. T VEERABHADRA RAO K KOTESWARA RAO AND CO
|
July 8, 1985 |
COMMISSIONER OF INCOME TAX BANGALORE Vs. J H GOTLA YADAGIRI
|
August 29, 1985 |
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. JALAN TRADING CO PRIVATE LIMITED
|
August 9, 1985 |
COMMISSIONER OF INCOME TAX DELHI COMMISSIONER OF INCOME TAX BIHAR PATNA Vs. BANSI DHAR AND SONS:CHATHURAM BHADANI
|
December 19, 1985 |
COMMISSIONER OF INCOME TAX KANPUR HINDUSTAN VACUUM GLASS LIMITED Vs. MOTHER INDIA REFRIGERATION INDUSTRIES P LTD
|
August 14, 1985 |
COMMISSIONER OF INCOME TAX PATIALA Vs. JAGANNATH PYARELAL
|
August 29, 1985 |
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. ASSOCIATED ELECTRICAL INDUSTRIES INDIA PRIVATE LIMITED
|
October 10, 1985 |
COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES Vs. PADINJARAKARA AGENCIES
|
January 21, 1985 |
COMMISSIONER OF SALES TAX U P Vs. MACNEILL AND BARRY LTD
|
November 19, 1985 |
COMMISSIONER OF WEALTH TAX GUJARAT AHMEDABAD Vs. KANTILAL MANILAL
|
March 13, 1985 |
COMMISSIONER OF WEALTH TAX ORISSA BHUBANESHWAR Vs. VYSYARAJU BADREENARAYANA MOORTHY RAJU BERHAMPUR GANJAM
|
March 13, 1985 |
COMMISSIONER OF WEALTH TAX PUNJAB J AND K CHANDIGARH PATIALA Vs. YUVRAJ AMRINDER SINGH
|
October 8, 1985 |
D K MITRA Vs. UNION OF INDIA
|
July 1, 1985 |
D R KOHLI Vs. ATUL PRODUCTS LIMITED
|
February 12, 1985 |
DALIP SINGH Vs. STATE OF PUNJAB
|
September 18, 1985 |
DAMAN SINGH Vs. STATE OF PUNJAB
|
April 4, 1985 |
DELHI PRADESH HOUSE OWNERS ASSOCIATION Vs. UNION OF INDIA
|
December 19, 1985 |
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM Vs. INDIAN EXPLOSIVES LIMITED
|
August 19, 1985 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K KELUKUTTY
|
May 3, 1985 |
DHANJIBHAI RAMJIBHAI Vs. STATE OF GUJARAT
|
January 22, 1985 |
DHANNA CHAUDHRY Vs. STATE OF BIHAR
|
August 2, 1985 |
DHANPAT OIL AND GENERAL MILLS Vs. UNION OF INDIA
|
July 8, 1985 |
DHARANGADHRA CHEMICAL WORKS Vs. DHARANGADHRA MUNICIPALITY
|
September 3, 1985 |
DHIRENDRA CHAMOLI Vs. STATE OF UTTAR PRADESH
|
August 5, 1985 |
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
|
July 8, 1985 |
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
|
May 1, 1985 |
DISTRIBUTORS BARODA PRIVATE LIMITED Vs. UNION OF INDIA
|
July 1, 1985 |
DIVISIONAL FOREST OFFICER Vs. GV SUDHAKAR RAO
|
October 31, 1985 |
E I D PARRY INDIA LIMITED STATE OF TAMIL NADU E I D PARRY INDIA LIMITED WORKMEN REP Vs. STATE OF TAMIL NADU
|
February 26, 1985 |
EMPIRE INDUSTRIES LIMITED UNION OF INDIA Vs. UNION OF INDIA
|
May 6, 1985 |
EMPLOYEES OF NATIONAL RESEARCH DEVELOPMENT CORPN. ETC. Vs. NATIONAL RESEARCH DEVELOPMENT CORPN. & ANR.
|
January 23, 1985 |
ENAMALA NAGI REDDY Vs. STATE OF A.P. & ORS.
|
July 9, 1985 |
ENUGA LAKSHMAMMA Vs. VENNAPUSE CHINNA MALLA REDDY
|
February 7, 1985 |
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. UNION OF INDIA
|
October 7, 1985 |
EXPRESS NEWSPAPERS PRIVATE LIMITED AND PETITIONERS ; Vs. UNION OF INDIA II :UNION OF INDIA II
|
November 5, 1985 |
FOMENTO RESORTS AND HOTELS LIMITED Vs. GUSTAVO RAMATO DA CRUZ PINTO
|
February 20, 1985 |
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
March 1, 1985 |
FORWARD CONSTRUCTION CO MUNICIPAL CORPORATION OF GREATER BOMBAY PRABHAT MANDAL Vs. PRABHAT MANDAL REGD ANDHERI:PRABHAT MANDAL:MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 26, 1985 |
G S LAMBA Vs. UNION OF INDIA
|
March 22, 1985 |
GANESH PRASAD SAH KESARI Vs. LAKSHMI NARAYAN GUPTA
|
April 18, 1985 |
GANESH SUGAR MILLS Vs. STATE OF UTTAR PRADESH
|
December 20, 1985 |
GANGA BISHAN Vs. JAI NARAIN
|
November 19, 1985 |
GANPAT ROY SMT KAUSHAL REKHI Vs. ADDITIONAL DISTRICT MAGISTRATE:AUTHORISED OFFICER RANIKHET
|
March 19, 1985 |
GARG ASSOCIATES PRIVATE LIMITED GHAZIABAD Vs. COLLECTOR OF CUSTOMS BOMBAY
|
September 16, 1985 |
GASKET RADIATORS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 28, 1985 |
GATTU LAL Vs. GULAB SINGH
|
January 18, 1985 |
GAUTAM CHAND JAIN Vs. SUSHILA KUMARI JAIN
|
April 30, 1985 |
GEETINDER KAUR Vs. STATE OF PUNJAB
|
July 23, 1985 |
GIAN DEVI ANAND Vs. JEEVAN KUMAR
|
May 1, 1985 |
GOLLALESHWAR DEV Vs. GANGAWWA KOM SHANTAYYA MATH
|
October 15, 1985 |
GOPAL Vs. ADMINISTRATIVE OFFICER MADHYA PRADESH KHADI AND VILLAGE INDUSTRIES BOARD
|
August 19, 1985 |
GOPAL Vs. ADMINISTRATIVE OFFICER, M.P. KHADI AND VILLAGE INDUSTRIES BOARD AND ORS.
|
August 9, 1985 |
GOSWAMI SHYAMAVALLABH GOPALAVAILLABH Vs. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD
|
March 26, 1985 |
GOVERNMENT MEDICAL STORE DEPOT GAUHATI Vs. SUPERINTENDENT OF TAXES GAUHATI
|
August 29, 1985 |
GOVIND SARAN GANGA SARAN Vs. COMMISSIONER OF SALES TAX
|
April 26, 1985 |
GRAM PANCHAYAT OF VILLAGE JAMALPUR Vs. MALWINDER SINGH
|
July 9, 1985 |
H A R S RAMASWAMY CHETTIAR A REGISTERED FIRM Vs. K S KRISHNASWAMY
|
April 24, 1985 |
H ANRAJ DIPAK DHAR Vs. GOVERNMENT OF TAMIL NADU:STATE OF WEST BENGAL
|
October 4, 1985 |
H D SINGH Vs. RESERVE BANK OF INDIA
|
September 10, 1985 |
H V PARDASANI Vs. UNION OF INDIA
|
March 12, 1985 |
HADIBANDHU RAUTARAO Vs. STATE OF ORISSA
|
July 1, 1985 |
HAJI ABDUL HAMEED Vs. COMMISSIONER OF INCOME TAX U P
|
September 6, 1985 |
HAR SHARAN VERMA Vs. STATE OF UTTAR PRADESH
|
January 10, 1985 |
HARBANS LAL Vs. JAGMOHAN SARAN
|
October 10, 1985 |
HARISH MAKHIJA Vs. STATE OF UTTAR PRADESH
|
February 11, 1985 |
HENRY WESTMULLER ROBERTS CHABIL PRASAD AGARWALA STATE OF ASSAM Vs. STATE OF ASSAM:SUNIL CHANDRA BISWAS:SUNIL CHANDRA BISWAS
|
March 27, 1985 |
HINDUSTAN GUM AND CHEMICALS LIMITED Vs. STATE OF HARYANA
|
August 19, 1985 |
HIRACHAND KOTHARI Vs. STATE OF RAJASTHAN
|
May 9, 1985 |
HYDERABAD MUNICIPAL CORPORATION Vs. M KRISHNASWAMI MUDALIAR AND MUDALIAR
|
February 6, 1985 |
I T C LIMITED Vs. STATE OF KARNATAKA
|
May 3, 1985 |
IBRAHIM BACHU BAFAN MITHU BAWA PADHIYAR Vs. STATE OF GUJARAT
|
February 12, 1985 |
INDER PAL YADAV Vs. UNION OF INDIA
|
April 18, 1985 |
INDIAN ALUMINIUM CABLES LIMITED Vs. UNION OF INDIA
|
May 27, 1985 |
INDIAN MOTORS TRANSPORT PVT LIMITED Vs. COMMISSIONER OF INCOME TAX HARYANA
|
September 11, 1985 |
INDRAJIT BARUA Vs. ELECTION COMMISSION OF INDIA
|
September 30, 1985 |
INDUMATI MARKANDRAY TRIVEDI Vs. JHALA UMEDSINHJI MERUBHABHAI
|
February 1, 1985 |
J M BHATIA APPELLATE ASSISTANT COMMISSIONER OF WEALTH TAX Vs. J M SHAH
|
September 19, 1985 |
J R VOHRA Vs. INDIA EXPORT HOUSE PRIVATE LIMITED
|
February 14, 1985 |
JAGDISH Vs. HARENDRAJIT SINGH
|
October 31, 1985 |
JAI SINGH Vs. STATE OF JAMMU AND KASHMIR
|
January 24, 1985 |
JASWANT SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY NEW DELHI
|
May 7, 1985 |
JAWAHARLAL NEHRU UNIVERSITY STUDENTS UNION Vs. JAWAHARLAL NEHRU UNIVERSITY
|
January 18, 1985 |
JAYASINGH DNYANU MHOPREKAR Vs. KRISHNA BABAJI PATIL
|
July 17, 1985 |
JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. FOOD SPECIALITIES LIMITED
|
September 30, 1985 |
JORDEN DIENGDEH Vs. S S CHOPRA
|
May 10, 1985 |
K C JOSHI Vs. UNION OF INDIA
|
April 23, 1985 |
K C VASANTH KUMAR Vs. STATE OF KARNATAKA
|
May 8, 1985 |
K CHANDRU G KANNAN Vs. STATE OF TAMIL NADU
|
July 10, 1985 |
K GEORGE THOMAS Vs. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM
|
September 23, 1985 |
K KAMALAJAMMANNIAVARU SPECIAL LAND ACQUISITION OFFICER Vs. SPECIAL LAND ACQUISITION OFFICER:K KAMALAJAMMANNIAVARU
|
February 14, 1985 |
K M CHIKKAPUTTASWAMY Vs. STATE OF ANDHRA PRADESH
|
April 23, 1985 |
K NAGARAJ D SHANKARAN D SUBBA RAJU Vs. STATE OF ANDHRA PRADESH:CHIEF SECRETARY OF ANDHRA PRADESH
|
January 18, 1985 |
K RAMANATHAN Vs. STATE OF TAMIL NADU
|
February 27, 1985 |
K. KESAVAN Vs. STATE OF TAMIL NADU & ORS.
|
December 11, 1985 |
K. KESAVAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
December 12, 1985 |
K.G. MUTHANNA Vs. STATE OF TAMIL NADU & ORS.
|
July 8, 1985 |
K.S. MEENAYYA Vs. PRINCIPLE SECRETARY & GOVERNMENT REVENUE DEPARTMENT & ORS.
|
December 17, 1985 |
KAILASH CHANDRA SAHU Vs. REPUBLIC OF INDIA
|
August 8, 1985 |
KAMLA Vs. BHANWARLAL VAID
|
February 1, 1985 |
KAMLESH PRATAP SINGH Vs. DISTRICT MAGISTRATE, LUCKNOW, AND OTHERS
|
July 1, 1985 |
KANHIYA LAL OMAR Vs. R K TRIVEDI
|
September 24, 1985 |
KAPOOR CHAND MAGANLAL CHANDERIA Vs. DELHI STATE ADMINISTRATION
|
April 16, 1985 |
KARAM PAL RAMSARUPKANWAR Vs. UNION OF INDIA
|
March 12, 1985 |
KARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
December 20, 1985 |
KEISAM KUMAR SINGH Vs. STATE OF MANIPUR
|
July 26, 1985 |
KHANDELWAL METAL AND ENGINEER Vs. UNION OF INDIA
|
June 11, 1985 |
KIRAN SPINNING MILLS THANE BOMBAY Vs. UNION OF INDIA
|
August 16, 1985 |
KIRPAL SINGH M L A Vs. UTTAM SINGH
|
October 9, 1985 |
KRISHNA BALLABH PRASAD SINGH Vs. SUB DIVISIONAL OFFICER HILSA CUM RETURNING OFFICER
|
August 12, 1985 |
KRISHNA BUS SERVICE PVT LIMITED S KULWANT SINGH Vs. STATE OF HARYANA
|
July 25, 1985 |
KURJIBHAI DHANJIBHAI PATEL Vs. STATE OF GUJARAT & ORS.
|
April 16, 1985 |
LACHHMAN RAM Vs. STATE OF ORISSA
|
March 1, 1985 |
LALJI SINGH RAMESHWAR Vs. STATE OF UTTAR PRADESH
|
May 3, 1985 |
LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD A P Vs. MOHAMMAD AMRI KHAN
|
September 30, 1985 |
LAXMI KANT PANDEY Vs. UNION OF INDIA
|
September 27, 1985 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ESCORTS LIMITED
|
December 19, 1985 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ESCORTS LTD AND OTHERS
|
May 9, 1985 |
LILA KRISHAN Vs. MANI RAM GODARA
|
May 8, 1985 |
LIMED STNGH RAO Vs. MANI RAM GODARA
|
May 8, 1985 |
LOHIA MACHINES LIMITED Vs. UNION OF INDIA
|
January 25, 1985 |
LOK PAL SINGH STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH :CHARLI RAJA
|
January 31, 1985 |
LOKPAL SINGH Vs. STATE OF M.P.
|
March 31, 1985 |
M L JAIN Vs. UNION OF INDIA
|
April 8, 1985 |
M P IRRIGATION KARAMCHARI SANGH Vs. STATE OF MADHYA PRADESH
|
February 27, 1985 |
M.J. AKBAR & ORS. Vs. RAMNIWAS S. AGARWAL
|
July 8, 1985 |
MAHARAJA KUMAR SOMENDRA CHAND NANDY Vs. STATE OF UTTAR PRADESH
|
July 10, 1985 |
MAHARAO SAHIB SHRI BHIM SINGHJI Vs. UNION OF INDIA
|
July 1, 1985 |
MALKHAN SINGH Vs. SOHAN SINGH
|
September 2, 1985 |
MAN SINGH Vs. STATE OF PUNJAB
|
August 23, 1985 |
MANAGEMENT OF GOODYEAR INDIA LIMITED Vs. K G DEVESSAR
|
August 28, 1985 |
MANAGEMENT OF STANDARD MOTOR PRODUCTS OF INDIA LIMITED Vs. A PARTHASARATHY
|
August 28, 1985 |
MANICK CHANDRA NANDY Vs. DEBDAS NANDY
|
December 20, 1985 |
MAYA RANI PUNJ Vs. COMMISSIONER OF INCOME TAX DELHI
|
December 11, 1985 |
MCDOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
|
April 17, 1985 |
MEHERUDDIN SHEIKH ALIAS MEHERUDDIN Vs. STATE OF WEST BENGAL
|
February 13, 1985 |
MELEPURATH SANKUNNI EZHUTHASSAN Vs. THEKITTIL GEOPALANKUTTY NAIR
|
November 29, 1985 |
MINISTRY OF LABOUR AND REHABILITATION GOVERNMENT OF INDIA Vs. TIFFINS BARYTES ASBESTOS AND PAINTS LIMITED:BARIUM CHEMICALS LIMITED
|
July 16, 1985 |
MIR ABDUL KHALIQ Vs. ABDUL GAFFAR SHERIFF
|
January 31, 1985 |
MOHAMMAD AHMED KHAN Vs. SHAH BANG BEGUM
|
April 23, 1985 |
MOHAMMAD AZEEM Vs. DISTRICT JUDGE ALIGARH
|
April 23, 1985 |
MOHAMMAD GHOUSE SAHIB Vs. MUHAMMAD KUTHUBUDIN SAHIB
|
February 5, 1985 |
MOHANLAL MAGANLAL BHAVSAR Vs. UNION OF INDIA
|
November 20, 1985 |
MOHINDER KUMAR Vs. STATE OF HARYANA
|
September 18, 1985 |
MOHINDER SINGH Vs. STATE DELHI ADMINISTRATION
|
September 24, 1985 |
MOPED INDIA LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE NELLORE
|
February 26, 1985 |
MOTIRAM GHELABHAI DEAD Vs. JAGAN NAGAR DEAD
|
February 28, 1985 |
MST. BEHAL KAUR (DEAD) REPRESENTED BY HER LEGAL REPRESENTATIVES Vs. NIKKA MAL (DEAD) REPRESENTED BY HIS LEGAL REPRESENTATIVES
|
January 29, 1985 |
MUKESH ADVANI Vs. STATE OF MADHYA PRADESH
|
May 2, 1985 |
MURARI MOHAN DEB Vs. SECRETARY TO THE GOVERNMENT OF INDIA
|
April 10, 1985 |
MYSORE ROLLING MILLS PVT LIMITED BELGAUM Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM
|
September 30, 1985 |
N HORANGSE Vs. M TSUBONGSE
|
March 13, 1985 |
N SUBHADRA AMMA Vs. STATE OF KERALA
|
September 10, 1985 |
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
July 19, 1985 |
NARCINVA V KAMAT Vs. ALFREDO ANTONIO DOE MARTINS
|
April 25, 1985 |
NARENDRA BAHADUR SINGH Vs. GORAKHPUR UNIVERSITY
|
September 9, 1985 |
NATIONAL TAXTILE CORPORATION (U.P.) LTD. ANR. Vs. R.K. NIGAM (DEAD) BY LRS.
|
April 29, 1985 |
OFFICER IN CHARGE OF THE SUPERSEDED KRISHI UPAJ MANDI COMMITTEE KHANDWA Vs. TARA CHAND AGARWAL
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October 30, 1985 |
OLGA TELLIS VAYYAPVRI KUPPUSAMI Vs. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA
|
July 10, 1985 |
OM PRAKASH SHARMA Vs. UNION OF INDIA
|
April 11, 1985 |
ONKARLAL NANDLAL Vs. STATE OF RAJASTHAN
|
September 23, 1985 |
OSMANIA UNIVERSITY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN ANDHRA PRADESH
|
October 8, 1985 |
P A THILLAI CHIDAMBARA NADAR P A THILLAI CHIDAMBARA NADAR Vs. ASSTT COMMISSIONER MADURAI:STATE OF TAMIL NADU
|
July 29, 1985 |
P M PATEL AND SONS Vs. UNION OF INDIA
|
September 25, 1985 |
P NALLA THAMPY TERAH Vs. UNION OF INDIA
|
May 8, 1985 |
P SAVITA Vs. UNION OF INDIA MINISTRY OF DEFENCE DEPARTMENT OF DEFENCE PRODUC TION NEW DELHI
|
May 1, 1985 |
PARAPPA Vs. SIDDAPPA BASAPPA SOMANKOP
|
January 25, 1985 |
PARTAP SINGH Vs. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT
|
April 26, 1985 |
PARTAP SINGH Vs. UNION OF INDIA
|
September 6, 1985 |
PATTIPATI VENKAIAH Vs. STATE OF ANDHRA PRADESH
|
August 16, 1985 |
PERIA NACHI MUTHU GOUNDER Vs. RAJU THEVAR DEAD
|
February 8, 1985 |
PHILIPS INDIA LIMITED STATE BANK OF INDIA Vs. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT
|
March 26, 1985 |
PHOOL CHAND GUPTA Vs. REGIONAL TRANSPORT AUTHORITY UJJAIN
|
August 23, 1985 |
POKAR RAM Vs. STATE OF RAJASTHAN
|
April 17, 1985 |
POONAMAL PREMILOBAI VISHNU DIXIT Vs. UNION OF INDIA
|
April 30, 1985 |
PRAKASH AMICHAND SHAH Vs. STATE OF GUJARAT
|
December 20, 1985 |
PRAKASH CHANDRA AGARWAL Vs. STATE OF BIHAR
|
August 26, 1985 |
PRAKASH CHANDRA MEHTA Vs. COMMISSIONER AND SECRETARY GOVERNMENT OF KERALA
|
April 12, 1985 |
PRAN KRISHNA GOSWAMI Vs. STATE OF WEST BENGAL
|
April 24, 1985 |
PRATIBHA RANI Vs. SURAJ KUMAR
|
March 12, 1985 |
PRITHVIS CHAKRAVARTI Vs. DELHI ADMINISTRATION
|
May 8, 1985 |
R SRIHARI NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 6, 1985 |
RADHU K KAKDE Vs. UNION OF INDIA
|
December 11, 1985 |
RAGHAVENDRA SINGH Vs. SUPERINTENDENT DISTRICT JAIL KANPUR
|
November 28, 1985 |
RAJ PAL SHARMA DHARAMBIR MAHINDER SINGH Vs. STATE OF HARYANA
|
May 10, 1985 |
RAJBIR Vs. STATE OF HARYANA
|
May 1, 1985 |
RAJESH KUMAR Vs. AMRAWATI BHARTI
|
May 6, 1985 |
RAJINDER PRASAD AGGARWAL Vs. CHIEF METROPOLITAN MAGISTRATE
|
September 30, 1985 |
RAM AND SHYAM COMPANY Vs. STATE OF HARYANA
|
May 8, 1985 |
RAM AVTAR Vs. STATE DELHI ADMINISTRATION
|
August 8, 1985 |
RAM AVTAR Vs. STATE DELHI ADMINISTRATION
|
August 6, 1985 |
RAM AVTAR RAI Vs. STATE OF UTTAR PRADESH
|
February 12, 1985 |
RAM AVTAR SHARMA SURINDER KUMAR SHARMA Vs. STATE OF HARYANA:UNION OF INDIA
|
April 11, 1985 |
RAM PYARE Vs. RAM NARAIN
|
February 15, 1985 |
RAM SINGH Vs. COLLECTOR RAM SINGH
|
August 7, 1985 |
RAMESH BALKRISHNA KULKARNI Vs. STATE OF MAHARASHTRA
|
July 31, 1985 |
RAMESH CHAND Vs. STATE OF UTTAR PRADESH
|
January 17, 1985 |
RAMESH YADAV Vs. DISTRICT MAGISTRATE ETAH
|
September 13, 1985 |
RAMKHILAWANDHAR Vs. GAJODHARPRASAD
|
January 31, 1985 |
RASIKLAL VAGHAJIBHAI PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
January 14, 1985 |
RATANCHAND DARBARILAL Vs. COMMISSIONER OF INCOME TAX M P
|
August 16, 1985 |
RATHI KHANDSARI UDYOG Vs. STATE OF UTTAR PRADESH
|
February 22, 1985 |
RATTAN LAL Vs. STATE OF HARYANA
|
August 16, 1985 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BATA SHOE COMPANY PRIVATE LIMITED
|
October 11, 1985 |
RURAL LITIGATION & ENTITLEMENT KENDRA, DEHRADUN Vs. STATE OF U.P. & ORS.
|
September 30, 1985 |
RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN Vs. STATE OF UTTAR PRADESH
|
May 13, 1985 |
RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN DEVAKI NANDAN PANDEY Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
|
March 12, 1985 |
S A KINI Vs. UNION OF INDIA
|
April 16, 1985 |
S C JAIN Vs. STATE OF HARYANA
|
November 4, 1985 |
S GUIN Vs. GRINDLAYS BANK LIMITED
|
December 11, 1985 |
S P SAMPATH KUMAR Vs. UNION OF INDIA
|
October 31, 1985 |
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN Vs. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT
|
January 24, 1985 |
S. HARBANS SINGH & ORS. ETC. Vs. M.C.D.
|
October 1, 1985 |
S.D. CHADDHA Vs. STATE OF U.P. AND ORS.
|
March 11, 1985 |
SADHA SINGH Vs. STATE OF PUNJAB
|
May 8, 1985 |
SADIQUA BEGUM Vs. BOARD OF REVENUE MADHYA PRADESH
|
February 1, 1985 |
SAHNTEY STEEL AND PRESS WORKS LIMITED Vs. COMMERCIAL TAX OFFICER
|
September 10, 1985 |
SAJJAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
|
October 8, 1985 |
SAKHKKAR MILLS MAZDOOR SANGH Vs. GWALIOR SUGAR COMPANY LIMITED
|
February 22, 1985 |
SAKURU Vs. TANAJI
|
July 10, 1985 |
SALIMKHAN SARDARKHAN Vs. STATE OF GUJARAT
|
September 18, 1985 |
SAMARESH BOSE Vs. AMAL MITRA
|
September 24, 1985 |
SANJAY DINKAR ASARKAR Vs. STATE OF MAHARASHTRA
|
November 20, 1985 |
SANT LAL JAIN Vs. AVTAR SINGH
|
March 12, 1985 |
SANT RAJ Vs. O P SINGLA
|
April 9, 1985 |
SARDAR TOTA SINGH Vs. GOLD FIELD LEATHER WORKS BOMBAY
|
January 15, 1985 |
SAROJ AGGARWAL Vs. COMMISSIONER OF INCOME TAX U P
|
September 30, 1985 |
SAROJ KUMAR BOSE Vs. KANAILAL MONDAL
|
August 6, 1985 |
SATAR HABIB HAMDANI JASAB HAZI ISMAIL Vs. K S DILIPSINHJI:K S DALIP SINGH SECRETARY TO GOVERN MENT OF INDIA
|
December 20, 1985 |
SATYA PAL GOPAL DAS Vs. PANCHU BALA DASI
|
January 18, 1985 |
SATYAVIR SINGH D P VOHRA Vs. UNION OF INDIA
|
September 12, 1985 |
SAVITRI Vs. GOVIND SINGH RAWAT
|
October 9, 1985 |
SCIENTIFIC ENGINEERING HOUSE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
November 1, 1985 |
SHAMBHU CHARAN SHUKLA Vs. THAKUR LADLI RADHA CHANDRA MADAN GOPALJI MAHARAJ
|
March 19, 1985 |
SHANKAR DASS Vs. UNION OF INDIA
|
March 12, 1985 |
SHARVAN KUMAR Vs. STATE OF UTTAR PRADESH
|
July 29, 1985 |
SHASHI KUMAR Vs. STATE OF BIHAR
|
September 30, 1985 |
SHENOY AND CO Vs. COMMERCIAL TAX OFFICER CIRCLE II BANGALORE:STATE OF KARNATAKA
|
April 10, 1985 |
SHIV RATAN MAKIM S O NANDLAL MAKIM Vs. UNION OF INDIA
|
December 16, 1985 |
SHIV SHANKER Vs. UNION OF INDIA
|
January 23, 1985 |
SHIVESHWAR PRASAD STNHA Vs. UNION OF INDIA
|
September 16, 1985 |
SHRISHAIL NAGESHI PARE Vs. STATE OF MAHARASHTRA
|
March 25, 1985 |
SHYAMLAL SHARMA Vs. UNION OF INDIA
|
November 8, 1985 |
SMT. PRAMILA KUMARI MOHANTY Vs. SUJAN CHARAN LENKA AND ORS.
|
November 28, 1985 |
SOMAIYA ORGANICS INDIA LIMITED GODAVARI SUGAR MILLS LIMITED Vs. BOARD OF REVENUE U P :BOARD OF REVENUE U P
|
November 29, 1985 |
SOOSAI MOVEMENT FOR PROTECTION OF HUMAN RIGHTS OF MARGINALIS COMMUNIES Vs. UNION OF INDIA
|
September 30, 1985 |
SOWMITHRI VISHNU Vs. UNION OF INDIA
|
May 27, 1985 |
SPECIAL LAND ACQUISITION OFFICER BANGALORE B M NARAYANASWAMI B M RAMASWAMY Vs. B M KRISHNAMURTHY:SPECIAL LAND ACQUISITION OFFICER:SPECIAL LAND ACQUISITION OFFICER
|
January 22, 1985 |
STATE Vs. O P DOGRA:K K ANAND
|
September 25, 1985 |
STATE BANK OF INDIA Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
|
October 31, 1985 |
STATE DELHI ADMINISTRATION Vs. PURAN MAL
|
March 26, 1985 |
STATE DELHI ADMINISTRATION INDIAN FEDERATION OF WOMEN LAWYERS Vs. LAXMAN KUMAR:SHAKUNTALA
|
September 23, 1985 |
STATE OF ANDHRA PRADESH Vs. GUNTAKAL TODDY TAPPERS CO OPERATIVE SOCIETY
|
May 1, 1985 |
STATE OF BIHAR Vs. BANSHI RAM MODI
|
May 7, 1985 |
STATE OF BIHAR Vs. BISHNU CHAND LAL CHAUDHARY
|
January 8, 1985 |
STATE OF GUJARAT Vs. DHRANGADHRA CHEMICAL WORKS LIMITED
|
April 9, 1985 |
STATE OF GUJARAT Vs. RAGHUNATH VAMANRAO BAXI
|
April 16, 1985 |
STATE OF GUJARAT Vs. PANCH OF NANI HAMAMS POLE
|
December 19, 1985 |
STATE OF HARYANA SAT PARKASH GUPTA NAURANG RAI KAUSHIK Vs. BIRKHA RAM:BIRKHA RAM:OM PARKASH GOEL
|
July 18, 1985 |
STATE OF HIMACHAL PRADESH Vs. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA
|
April 11, 1985 |
STATE OF MADHYA PRADESH Vs. VYANKATLAL
|
March 28, 1985 |
STATE OF MADHYA PRADESH Vs. DEVILAL
|
December 20, 1985 |
STATE OF MAHARASHTRA Vs. NARAYAN RAO SHAM RAO DESHMUKH
|
March 19, 1985 |
STATE OF MAHARASHTRA Vs. ANNAPURNABAI
|
May 2, 1985 |
STATE OF MYSORE Vs. R S KASI
|
February 6, 1985 |
STATE OF ORISSA Vs. SHIVA PARASHAD DAS:RAM PARSHAD
|
February 22, 1985 |
STATE OF ORISSA Vs. TITAGHVR PAPER MILLS COMPANY LTD:MANGALJI MULJI KHARA
|
March 1, 1985 |
STATE OF ORISSA Vs. SRIDHAR KUMAR MALLIK:RAGHUNATH DAS
|
July 31, 1985 |
STATE OF ORISSA Vs. ORISSA CEMENT LIMITED
|
September 10, 1985 |
STATE OF PUNJAB Vs. LABH SINGH
|
August 2, 1985 |
STATE OF PUNJAB Vs. S DHARAM SINGH DEAD
|
August 29, 1985 |
STATE OF PUNJAB Vs. MOHINDER SINGH
|
May 1, 1985 |
STATE OF PUNJAB Vs. HARDYAL
|
April 10, 1985 |
STATE OF PUNJAB Vs. BHAGWANT SINGH
|
February 22, 1985 |
STATE OF RAJASTHAN Vs. ASSOCIATED STONE INDUSTRIES KOTAH LIMITED
|
February 1, 1985 |
STATE OF RAJASTHAN Vs. SWAIKA PROPERTIES
|
April 8, 1985 |
STATE OF RAJASTHAN Vs. SHAMSHER SINGH
|
May 1, 1985 |
STATE OF TAMIL NADU Vs. RAMALINGA SAMIGAL MADAM:K L M RAMAMURTHY
|
May 1, 1985 |
STATE OF UTTAR PRADESH Vs. RAJA RAM JAISWAL
|
April 29, 1985 |
STATE OF UTTAR PRADESH Vs. SUKHBASI
|
May 10, 1985 |
STATE OF UTTAR PRADESH Vs. LALLOO
|
August 13, 1985 |
STATE OF UTTAR PRADESH Vs. BALLABH DAS
|
August 2, 1985 |
STATE OF UTTAR PRADESH Vs. SURAIN SINGH
|
March 29, 1985 |
STATE OF UTTAR PRADESH Vs. RAM SAGAR YADAV
|
January 22, 1985 |
STATE OF UTTAR PRADESH Vs. SATISH CHANDRA
|
September 25, 1985 |
STATE OF UTTAR PRADESH Vs. MAHANT SINGH
|
October 18, 1985 |
STATE OF WEST BENGAL Vs. GHUSICK AND MUSLIA COLLIERIES LIMITED
|
March 15, 1985 |
STEEL INDUSTRIALS KERALA LIMITED Vs. CAPT S M REBELLO
|
February 26, 1985 |
SUDHIR Vs. STATE OF MADHYA PRADESH
|
January 24, 1985 |
SUMITRA DEVI Vs. RHIKAN CHOUDHARY
|
January 28, 1985 |
SUNIL SIDDHARTHBHAI KARTIKEYS V SARABHAI Vs. COMMISSIONER OF INCOME TAX AHMEDABAD GUJARAT:COMMISSIONER OF INCOME TAX
|
September 27, 1985 |
SUNKARA RAJAYALAKSHMI Vs. STATE OF KARNATAKA
|
February 25, 1985 |
SUPERINTENDENT OF CENTRAL EXCISE SURAT Vs. VAC MET CORPN P LTD
|
August 6, 1985 |
SURJEET SINGH & ORS. Vs. D.P. SHARMA & ORS.
|
August 19, 1985 |
SURJEET SINGH & ORS. ETC. ETC. Vs. D.P. SHARMA & ORS.
|
August 6, 1985 |
SURYA NARAIN YADAV Vs. BIHAR STATE ELECTRICITY BOARD
|
May 8, 1985 |
SUSHMA SHARMA Vs. STATE OF RAJASTHAN
|
March 12, 1985 |
SUSHMA SURI Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
May 10, 1985 |
T VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 27, 1985 |
THE WORKMEN EMPLOYED BY MIS. BALMER LAWRIE AND CO. LTD. Vs. M/S. BALMER LAWRIE & CO. LTD. AND ANR.
|
August 7, 1985 |
THE WORKMEN OF HIRAKUD PROJECT Vs. THE MANAGEMENT OF HIRAKUD DAM PROJECT, HIRAKUD
|
August 13, 1985 |
TITAGHUR PAPER MILLS CO LIMITED Vs. STATE OF ORISSA
|
March 1, 1985 |
TRAVELLERS SERVICE AGENTS ASSOCIATION Vs. UNION OF INDIA
|
April 15, 1985 |
TUSHER GOVINDJI SHAH Vs. UNION OF INDIA
|
January 25, 1985 |
U P STATE ELECTRICITY BOARD LUCKNOW CITY BOARD MUSSOORIE Vs. CITY BOARD MUSSOORIE:U P STATE ELECTRICITY BOARD LUCKNOW
|
February 8, 1985 |
UMESH CHANDRA SHUKLA K S MOHI JAIPAL SINGH MALIK RAJ KUMAR JAIN SURAJ BHAN RAKESH GARG A K CHATURVEDI Vs. UNION OF INDIA :UNION OF INDIA :ADMINISTRATOR LT GOVERNOR OF DELHI :UNION OF INDIA:ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 2, 1985 |
UNION OF INDIA Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD
|
August 12, 1985 |
UNION OF INDIA Vs. V P GAUTAMA
|
February 12, 1985 |
UNION OF INDIA Vs. ANNAM RAMALINGAM
|
February 21, 1985 |
UNION OF INDIA Vs. SOMASUNDRAM MILLS PRIVATE LIMITED
|
February 5, 1985 |
UNION OF INDIA Vs. CIBATUI LIMITED
|
September 27, 1985 |
UNION OF INDIA Vs. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED
|
September 30, 1985 |
UNION OF INDIA Vs. G N TIWARI:K L JAIN
|
November 19, 1985 |
UNION OF INDIA Vs. R G KASHIKAR
|
December 20, 1985 |
UNION OF INDIA Vs. LAKSHMI SUGAR AND OIL MILLS LTD
|
November 21, 1985 |
UNION OF INDIA Vs. THE ELPHINSTONE SPG. WEAVING MILLS LTD. ETC. ETC.
|
January 17, 1985 |
UNION OF INDIA AND ORS. Vs. KASSAPPA MADIVALLAPPA KULKARNI
|
January 14, 1985 |
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN Vs. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH
|
July 11, 1985 |
UNION TERRITORY OF CHANDIGARH Vs. AMRIT ROLLER FLOUR MILLS
|
July 8, 1985 |
UPENDRA CHANDRA CHAKRABORTY Vs. UNITED BANK OF INDIA
|
April 30, 1985 |
USHA RANI DATTA AAYA ATTENDANT Vs. STATE INDUSTRIAL COURT INDORE
|
April 30, 1985 |
V J THOMAS Vs. UNION OF INDIA
|
April 23, 1985 |
VENGDASALAM PILLAI Vs. UNION TERRITORY OF PONDICHERRY
|
February 18, 1985 |
VIJAY LAXMI GANGAL Vs. MAHENDRA PRATAP GARG
|
May 8, 1985 |
VORA RAHIMBHAI HAJI HASANBHAI POPAT Vs. VORA SUNDERLAL MANILAL
|
November 4, 1985 |
WEST BENGAL STATE ELECTRICITY BOARD Vs. DESH BANDHU GHOSH
|
February 25, 1985 |
WEST BENGAL STATE ELECTRICITY BOARD Vs. DESH BANDHU GHOSH
|
February 26, 1985 |
WORKMEN EMPLOYED Vs. INDIAN OXYGEN LIMITED
|
May 2, 1985 |
WORKMEN EMPLOYED IN ASSOCIATED RUBBER INDUSTRY LIMITED BHAVNAGAR Vs. ASSOCIATED RUBBER INDUSTRY LTD
|
August 19, 1985 |
WORKMEN OF AMERICAN EXPRESS INTER NATIONAL BANKING CORPORATION Vs. MANAGEMENT OF AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION
|
August 28, 1985 |
WORKMEN OF MESSRS BINNY LIMITED Vs. MANAGEMENT OF BINNY LIMITED
|
August 22, 1985 |
WORKMEN OF THE FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA
|
February 28, 1985 |
Y RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
March 29, 1985 |
YOGESHWAR JAISWAL SMT KRISHNA Vs. STATE TRANSPORT APPELLATE TRIBUNAL:STATE TRANSPORT APPELLATE TRIBUNAL
|
January 31, 1985 |
ZODIAC ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 1, 1985 |
ZOHARA KHATOON Vs. MOHAMMAD IBRAHIM
|
November 26, 1985 |