A K M HASSAN UZZAMAN LAKSHMI CHARAN SEN Vs. UNION OF INDIA
|
March 30, 1982 |
A RAVEENDRABABU Vs. DEVAKI VIJAYAMMA
|
November 9, 1982 |
ABDUL ZABBAR Vs. STATE OF RAJASTHAN
|
November 11, 1982 |
AGENCIA COMMERCIAL INTERNATIONAL LIMITED Vs. CUSTODIAN OF THE BRANCHES OF BANCO NACIONAL ULTRAMARINO
|
July 30, 1982 |
AJOOMAL LILARAM Vs. UNION OF INDIA
|
December 13, 1982 |
AKAILA INDIA MIVARIYAM KASALAR SANGAM Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD & ANR.
|
August 2, 1982 |
AMITABH SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
February 4, 1982 |
ANAND KAUR Vs. PRITAM LAL
|
January 14, 1982 |
ANIL KUMAR CHAKRABORTY Vs. SARASWATIPUR TEA COMPANY LIMITED
|
March 16, 1982 |
ANIL KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
|
January 11, 1982 |
ANIL YADAV Vs. STATE OF BIHAR AND BACHCHO LAL DAS SUPERINTENDENT CENTRAL JAIL BHAGAL PUR BIHAR
|
March 23, 1982 |
ANNE BESAINT NATIONAL GIRLS HIGH SCHOOL Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUC TION
|
December 16, 1982 |
ASHINDER KAUR Vs. BRIJ MOHAN SINGH & ORS.
|
August 9, 1982 |
ASHOK KUMAR Vs. DELHI ADMINISTRATION
|
May 5, 1982 |
ASHOK KUMAR SAWHNEY Vs. UNION OF INDIA
|
January 13, 1982 |
ASHOK NARAIN Vs. UNION OF INDIA
|
May 5, 1982 |
ASSISTANT CUSTODIAN EVACUEE PROPERTY AND OTHERS Vs. ABDUL HASAN AND OTHERS
|
January 21, 1982 |
B K RAO Vs. STATE OF GUJARAT
|
January 19, 1982 |
B L ASAWA Vs. STATE OF RAJASTHAN
|
March 5, 1982 |
B S SAMBHU Vs. T S KRISHNASWAMY
|
November 9, 1982 |
BABU LAL Vs. HAZARI LAL KISHORI LAL
|
January 29, 1982 |
BABU SINGH CHAUHAN Vs. RAJKUMARI JAIN
|
February 1, 1982 |
BALDEV RAJ KAUSHAL Vs. PUNJAB UNIVERSITY AND OTHERS
|
February 11, 1982 |
BALDEV SAHAI BANGIA Vs. R C BHASIN
|
April 16, 1982 |
BAPURAO Vs. JAMUNABAI
|
December 6, 1982 |
BHAGWAT SARAN Vs. STATE OF UTTAR PRADESH
|
December 6, 1982 |
BHAGWATI DEVI Vs. I.S. GOEL
|
December 13, 1982 |
BHIKOBA SHANKAR DHUMAL Vs. MOHAN LAL PUNCHAND TATHED
|
February 11, 1982 |
BHOPAL SUGAR INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
|
March 23, 1982 |
BHURE KHAN Vs. STATE OF MADHYA PRADESH
|
February 12, 1982 |
BIMLA DEWAN Vs. LIEUTENANT GOVERNOR OF DELHI
|
July 30, 1982 |
BIRU MAHATO Vs. DISTRICT MAGISTRATE DHANBAD
|
October 15, 1982 |
BISRAM DHANI RAM KALU RAMEY Vs. STATE DELHI ADMINISTRATION:STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
|
December 14, 1982 |
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. DILIPKUMAR RAGHAVENDRANATH NADKARNI
|
November 17, 1982 |
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA AND ANOTHER Vs. ANIL KUMAR GHOSH
|
February 19, 1982 |
BRITISH TNDIA CORPORATION LIMITED Vs. MARKET COMMITTEE DHARIWAL
|
December 16, 1982 |
C D KORPAL Vs. CAPT A K MADAN
|
January 11, 1982 |
CHAMPALAL PUNJAJI SHAH Vs. STATE OF MAHARASHTRA
|
January 27, 1982 |
CHANDIGARH PAPER BOARD MILLS PRIVATE LIMITED Vs. CHIEF COMMISSIONER UNION TERRITORY OF CHANDIGARH
|
November 10, 1982 |
CHANDRAPAL SINGH Vs. MAHARAJ SINGH
|
January 15, 1982 |
CHARAN DASS DUGGAL Vs. BRAHMA NAND
|
January 11, 1982 |
CHHAJOO MAL Vs. SUKHBIR SINGH JAIN (DEAD) BY LRS. AND OTHERS
|
January 13, 1982 |
COMMISSIONER OF INCOME TAX DELHI Vs. DELHI SAFE DEPOSIT COMPANY LIMITED
|
January 12, 1982 |
COMMISSIONER OF INCOME TAX WEST Vs. PIGOT CHAMPAN AND COMPANY
|
April 13, 1982 |
CONTROLLER OF ESTATE DUTY BIHAR Vs. MAHANT UMESH NARAIN PURI DEAD
|
March 17, 1982 |
D RAMASWAMI Vs. STATE OF TAMIL NADU
|
January 28, 1982 |
D S NAKARA Vs. UNION OF INDIA
|
December 17, 1982 |
DALCHAND Vs. MUNICIPAL CORPORATION BHOPAL
|
June 11, 1982 |
DEPUTY COMMISSIONER OF SALES TAX LAW ERNAKULAM Vs. M O DEVASIA AND CO
|
December 8, 1982 |
DEVJI VALLABHBHAI TANDEL NARSINH VALLABHBHAI TANDEL LALLUBHAI GOVANBHAI TANDEL Vs. ADMINISTRATOR OF GOA DAMAN AND DIU:ADMINISTRATOR OF GOA DAMAN AND DIU:ADMINISTRATOR OF GOA DAMAN AND DIU
|
March 29, 1982 |
DEVL LAL MAHTO Vs. STATE OF BIHAR
|
October 18, 1982 |
DHANANJOY DAS Vs. DISTRICT MAGISTRATE DARRANG
|
August 16, 1982 |
DIGPAL SINGH Vs. STATE OF UTTAR PRADESH
|
January 22, 1982 |
DK ASIM KUMAR BOSH Vs. UNION OF INDIA
|
December 15, 1982 |
FAZAL RAB CHOUDHARY Vs. STATE OF BIHAR
|
September 13, 1982 |
FOOD CORPORATION OF INDIA Vs. YADAV ENGINEER AND CONTRACTOR
|
August 6, 1982 |
FOOD INSPECTOR MUNICIPAL CORPORATION BARODA Vs. MADANLAL RAMLAL SHARMA
|
December 14, 1982 |
G D HANS Vs. HIGH COURT OF PUNJAB AND HARYANA
|
January 19, 1982 |
G M MOREY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 26, 1982 |
GAMBHIR Vs. STATE OF MAHARASHTRA
|
April 15, 1982 |
GHAFOOR AHMAD KHAN Vs. BASHIR AHMAD KHAN
|
November 8, 1982 |
GHANSHYAM Vs. STATE OF UTTAR PRADESH
|
February 17, 1982 |
GOBBURI SHOBAYYA Vs. COMMR. OF H.R. & C.E. & ORS.
|
November 10, 1982 |
GOPAL VIJAY VERMA Vs. BHUNESHWAR PRASAD SINHA
|
November 17, 1982 |
GOPALJI JHA SHASTRI Vs. STATE OF BIHAR
|
December 14, 1982 |
GOPI RAM Vs. STATE OF HARYANA
|
January 14, 1982 |
GOVERNMENT OF ANDHRA PRADESH Vs. Y S PARKASHRAO
|
January 14, 1982 |
GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH Vs. THUMMALA KRISHNA RAO:BANDI VENKATARAMA RAO:VALLURI KESAVA RAO
|
March 16, 1982 |
GURCHARAN SINGH & ORS. Vs. DELHI ADMINISTRATION & ORS.
|
December 16, 1982 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
August 30, 1982 |
GURMEET SINGH AND OTHERS ETC. ETC. Vs. RAM SINGH AND OTHERS ETC. ETC.
|
April 28, 1982 |
HANUMANT DASS STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR:VINAY KUMAR
|
April 5, 1982 |
HAR AVTAR SINGH Vs. STATE OF PUNJAB
|
November 10, 1982 |
HARBANS SINGH Vs. STATE OF UTTAR PRADESH
|
February 12, 1982 |
HARCHARAN Vs. STATE OF HARYANA
|
November 16, 1982 |
HARI KRISHAN DAS Vs. UNION TERRITORY OF CHANDIGARH
|
November 23, 1982 |
HARI RAM Vs. STATE OF HARYANA
|
December 17, 1982 |
HERAMBA BRAHMA Vs. STATE OF ASSAM
|
November 4, 1982 |
HERCULES TRADING CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
February 17, 1982 |
HIRA LAL AND ANOTHER Vs. ZILA PARISHAD, KANPUR AND OTHERS
|
March 5, 1982 |
HOSHIAM SHAVAKSHA DOLIKUKA Vs. THRITY HOSHIE DOLIKUKA
|
August 4, 1982 |
I J DIVAKAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 21, 1982 |
IBRAHIM AHMAD BATTI ALIAS MOHAMMAD AKHTAR HUSSAIN ALIAS KANDAR AHMED WAGHER ALIAS IQBAL ALIAS GULAM Vs. STATE OF GUJARAT
|
October 13, 1982 |
IDEAL JAWA (INDIA) PVT. LTD. Vs. SHRI V. GOVINDRAJ
|
August 13, 1982 |
INDUBHAI AMBALAL PATEL RAJA DHANRAJ GIRIJI Vs. STATE OF ANDHRA PRADESH
|
January 12, 1982 |
JAMNA DEVI Vs. KUDE RAM AMD ANOTHER
|
August 26, 1982 |
JANSHI AND COMPANY MCDOWELL AND COMPANY LIMITED PHIPSON AND COMPANY LIMITED C S VENNAL NAIDU AND SONS Vs. STATE OF TAMIL NADU
|
September 17, 1982 |
JATINDRA KUMAR SEAL Vs. FATICK CHANDRA DAS
|
November 17, 1982 |
JAYA MALA Vs. HOME SECRETARY GOVERNMENT OF JAMMU AND KASHMIR
|
July 29, 1982 |
JAYAPPA DATTU RAJAGE Vs. STATE OF MAHARASHTRA
|
May 6, 1982 |
JOGDHAYAN Vs. BABU RAM
|
November 23, 1982 |
JUGAL KISHORE PALIWAL Vs. S SAT JIT SINGH
|
May 6, 1982 |
JYOTI BASU Vs. DEBI GHOSAL
|
February 26, 1982 |
JYOTI PRASAD GUPTA Vs. SMT. GEETA DEVI
|
February 8, 1982 |
K RAJENDRAN Vs. STATE OF TAMIL NADU
|
April 15, 1982 |
KAILASH CHANDER Vs. STATE OF PUNJAB
|
November 10, 1982 |
KAILASH PANDEY Vs. STATE OF UTTAR PRADESH
|
May 28, 1982 |
KALIPADA DAS ALIAS MAHANTO Vs. BIMAL KRISHNA SEN GUPTA
|
October 25, 1982 |
KALLOO Vs. UHAKADEVI
|
February 9, 1982 |
KALLOOMAL TAPESWARI PRASAD HUF KANPUR COMMISSIONER OF INCOME TAX KANPUR Vs. COMMISSIONER OF INCOME TAX KANPUR: KALLOOMAL TAPESWARI PRASAD HUF KANPUR
|
January 12, 1982 |
KANNAN Vs. STATE OF TAMIL NADU
|
March 24, 1982 |
KANWAL SOOD Vs. NAWAL KISHORE
|
November 26, 1982 |
KARTAR SINGH Vs. STATE OF HARYANA THROUOH INSPECTOR GENBRAL OF PRISON CHANDIGARH
|
August 26, 1982 |
KASHI NATH Vs. RAJENDRA PRAKASH
|
November 8, 1982 |
KATAMANENAL RATTAMMA Vs. KATAMNANI KOLLAMMA AND ANOTHER
|
February 2, 1982 |
KESHO RAM KAILASH CHAND AND ANOTHER Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS
|
January 28, 1982 |
KHATOON Vs. MOHAMMAD YAMIN
|
January 5, 1982 |
KHATRI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
February 2, 1982 |
KHATRI V Vs. STATE OF BIHAR
|
November 25, 1982 |
KHEMCHAND SHANKAR CHOUDHARI Vs. VISHNU HARI PATIL
|
December 3, 1982 |
KISHAN GHAND MANGAL Vs. STATE OF RAJASTHAN
|
October 14, 1982 |
KRAPA RANGIAH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQ UISITION
|
January 5, 1982 |
KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
|
July 19, 1982 |
KULJEET SINGH ALIAS RANGA Vs. LT GOVERNOR OF DELHI
|
January 20, 1982 |
KULWANT SINGH Vs. AMAR KAUR
|
January 14, 1982 |
L ROBERT DSOUZA Vs. EXECUTIVE ENGINEER SOUTHERN RAILWAY
|
February 16, 1982 |
LABHKUWAR BHAGWANI SHAHA Vs. JANARDHAN MAHADEO KALAN
|
November 11, 1982 |
LINGO SULPHITE CORPORATION OF INDIA LIMITED UNITED COMMERCIAL SYNDICATE ALLAHA BAD Vs. U P STATE SUGAR CORPORATION LTD
|
January 27, 1982 |
LT COL PRITHI PAL SINGH BEDI CAPT DHARAM PAL KUKRETY GAPT CHANDER KUMAR CHOPRA Vs. UNION OF INDIA
|
August 25, 1982 |
M M GUPTA STATE OF JAMMU AND KASHMIR Vs. STATE OF JAMMU AND KASHMIR:M M GUPTA:STATE OF JAMMU AND KASHMIR
|
October 15, 1982 |
M/S. AJOOMAL LILARAM AND ANOTHER Vs. UNION OF INDIA AND OTHER
|
November 29, 1982 |
M/S. BRITISH MACHINERY SUPPLY CO., NAI SARAK, NEW DELHI Vs. B.D. BHATTACHARYA
|
November 10, 1982 |
M/S. JAIN INK MANUFACTURING CO. Vs. L.I.C. OF INDIA
|
August 6, 1982 |
MADHU BALA Vs. NARENDER KUMAR
|
January 4, 1982 |
MADHUSUDAN DAS Vs. NARAYANIBAI
|
November 25, 1982 |
MAHABIR PRASAD VERMA Vs. SURINDER KAUR
|
April 7, 1982 |
MANJU GUPTA Vs. LT COL M S PAINTAL
|
May 4, 1982 |
MANZOOR SULEMAN Vs. STATE OF UTTAR PRADESH
|
February 15, 1982 |
MAQSOODAN STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:MAQSOODAN:PARSHOTTAMS:MADAN MOHANS:KANHAIYA
|
December 15, 1982 |
MASARULLAH Vs. STATE OF TAMIL NADU
|
November 18, 1982 |
MAYUR PANABHAI SHAH Vs. STATE OF GUJARAT
|
January 22, 1982 |
MEHAR CHAND Vs. STATE OF RAJASTHAN
|
November 9, 1982 |
MERUGU SATYANARAYANA BANDELA RAMULU ALIAS LEHIDAS ALIAS PEDDI RAJULU ALIAS RAMESH S O VENKATI Vs. STATE OF ANDHRA PRADESH
|
October 18, 1982 |
MIRZA IQBAL HUSSAIN Vs. STATE OF UTTAR PRADESH
|
November 10, 1982 |
MOHAMMAD ABDUL HAFEEZ Vs. STATE OF ANDHRA PRADESH
|
November 23, 1982 |
MOHAMMAD ARIF Vs. ALLAH RABBUL ALAMIN
|
February 15, 1982 |
MOHAMMAD SALIM KHAN Vs. STATE OF UTTAR PRADESH
|
January 12, 1982 |
MOHANLAL GANGARAM GEHANI Vs. STATE OF MAHARASHTRA
|
February 17, 1982 |
MOOL CHAND YADAV Vs. RAZA BULAND SUGAR COMPANY LTD
|
October 15, 1982 |
MUNICIPAL BOARD PRATABGARH Vs. MAHENDRA SINGH CHAWLA
|
October 11, 1982 |
MUNICIPAL CORPORATION OF DELHI Vs. MAN MOHAN LAL
|
November 17, 1982 |
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN ROHTAGT
|
December 1, 1982 |
MUNICIPAL CORPORATION OF DELHI Vs. PURSHOTAM DASS JHUNJUNWALA
|
December 1, 1982 |
MUNICIPAL COUNCIL DAMOH MUNICIPAL COUNCIL DAMOH Vs. VRAJ LAL MANILAL AND GO:FIRM PRABHUDAS KISHOREDAS
|
February 23, 1982 |
MUNNA Vs. STATE OF UTTAR PRADESH
|
January 19, 1982 |
MUNNA ALIAS VIJAY KANT Vs. STATE OF RAJASTHAN
|
August 30, 1982 |
MUNNA TUIN Vs. DISTRICT MAGISTRATE LUCKNOW
|
February 2, 1982 |
N.C. CHANDRAMOULI AND OTHERS Vs. L. DIWAKAR AND OTHERS
|
January 29, 1982 |
NAGESH BISTO DESAI Vs. KHANDO TIRMAL DESAI
|
March 2, 1982 |
NARSIMHA RAO Vs. UNION OF INDIA
|
January 5, 1982 |
NATIONAL TEXTILE WORKERS UNION Vs. P R RAMAKRISHNAN
|
December 10, 1982 |
NITYANANDA NAIK Vs. PARADIP PORT TRUST AND ANOTHER
|
January 28, 1982 |
O N BHATNAGAR Vs. RUKIBAI NARSINDAS
|
April 21, 1982 |
OFFICIAL LIQUIDATOR Vs. PARTHASARATHI SINHA
|
December 17, 1982 |
OM PARKASH SALUJA Vs. SARASWATI DEVI
|
February 8, 1982 |
OM PARKASH SALUJA Vs. SARASWATI DEVI
|
February 6, 1982 |
OM PRAKASH GUPTA GOPAL KRISHNA ANDLEY SATYA NARAYAN SURESH CHAND Vs. DIG VIJENDRAPAL GUPTA:VTH ADDITIONAL DISTRICT JUDGE KANPUR:IIIRD ADDITIONAL DISTRICT JUDGE JALAUN:GULAM GHISTI
|
March 5, 1982 |
P P ENTERPRISES Vs. UNION OF INDIA
|
March 16, 1982 |
PADMA SRINIVASAN Vs. PREMIER INSURANCE COMPANY LIMITED
|
February 16, 1982 |
PANNUEE SUGAR AND GENERAL MILLS Vs. WORKMEN
|
May 3, 1982 |
PARAMJIT SINGH SANDHU Vs. RAM RAKHA MAL
|
September 30, 1982 |
PARASHRAM THAKUR DASS Vs. RAM CHAND S O SHRI RADHUMAL
|
February 17, 1982 |
PATEL AMBALAL GOKALBHAI Vs. STATE OF GUJARAT
|
January 13, 1982 |
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
|
May 11, 1982 |
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
|
September 18, 1982 |
PHILLIPPA ANNE DUKE Vs. STATE OF TAMIL NADU
|
May 21, 1982 |
PRAKASH CHAND AGGARWAL Vs. SMT. MUNI DEVI AND OTHERS
|
February 3, 1982 |
PRAVEEN KUMAR Vs. STATE OF PUNJAB
|
November 9, 1982 |
PRECISION STEEL AND ENGINEERING WORKS Vs. PREM DEVA NIRANJAN DEVA TAYAL
|
October 7, 1982 |
PREM THAKUR Vs. STATE OF PUNJAB
|
November 17, 1982 |
R P BHATT Vs. UNION OF INDIA
|
December 14, 1982 |
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
September 16, 1982 |
RAJ RESTAURANT Vs. MUNICIPAL CORPORATION OF DELHI
|
October 21, 1982 |
RAJAGOPAL Vs. SADAYA GOUNDER
|
December 16, 1982 |
RAJUTANA HOTELS (P) LTD. Vs. APSARA HOTELS (P) LTD. AND OTHERS
|
March 2, 1982 |
RAM KARAN Vs. STATE OF UTTAR PRADESH
|
March 4, 1982 |
RAM KISHAN AND OTHERS Vs. STATE OF U.P.
|
March 18, 1982 |
RAM PAL Vs. MAISHI LAL RAJ KUMAR
|
January 19, 1982 |
RAM PIARI WIDOW OF SARAB DAYAL Vs. KALLIA RAM
|
August 3, 1982 |
RAM PYARE CHAUDHARY Vs. STATE OF UTTAR PRADESH
|
February 11, 1982 |
RAM PYARI Vs. DAYA RANI
|
December 10, 1982 |
RAMA KANT MISRA Vs. STATE OF UTTAR PRADESH
|
October 21, 1982 |
RAMANAND SINGH Vs. STATE OF BIHAR
|
March 15, 1982 |
RAMJI LAL Vs. STATE OF HARYANA
|
December 6, 1982 |
RANDHIR SINGH Vs. UNION OF INDIA
|
February 22, 1982 |
RANI CHOUDHURY Vs. LT COL SURAJ JIT CHOUDHURY
|
August 24, 1982 |
RAVERDY MARC GERMAIN JULES Vs. STATE OF MAHARASHTRA
|
September 17, 1982 |
REYNOLD RAJAMANI Vs. UNION OF INDIA
|
July 30, 1982 |
ROOP LAL SATHI Vs. NACHHATTAR SINGH GILL
|
November 2, 1982 |
RUPINDER SINGH SODHI Vs. UNION OF INDIA
|
November 18, 1982 |
S L AHMED Vs. UNION OF INDIA
|
July 26, 1982 |
S P MITTAL SHRI RAGHUBIR AUROBINDO SOCIETY AUROBINDO SOCIETY Vs. UNION OF INDIA
|
November 8, 1982 |
SAMPURAN SINGH Vs. STATE OF PUNJAB
|
August 17, 1982 |
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED Vs. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY
|
December 10, 1982 |
SANT BIR Vs. STATE OF BIHAR
|
August 24, 1982 |
SARABJEET SINGH Vs. STATE OF UTTAR PRADESH
|
November 22, 1982 |
SARASWATHI SESHAGIRI Vs. STATE OF KERALA
|
March 26, 1982 |
SARDAR GOVINDRAO Vs. STATE OF MADHYA PRADESH
|
May 7, 1982 |
SARVESH NARAIN MISHRA PEERZADA AHMAD SALAMAT KHAN ABBAS ZAMIR HAFIZ M ILYAS Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH:VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH:VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH:VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
January 21, 1982 |
SAT PAL GUPTA Vs. STATE OF HARYANA
|
February 5, 1982 |
SATISH CHAND Vs. STATE OF PUNJAB
|
February 15, 1982 |
SHANTI SARUP GUPTA ANJUMAN ISNAI ASHRIA Vs. ANJUMAN ISNAI ASHRIA:SHANTI SARUP GUPTA
|
August 19, 1982 |
SHEIKH, SHABBIR HUSSAIN Vs. M. MOHD. SULEMAN & ORS.
|
August 16, 1982 |
SHEONANDAN PASWAN1987 SUPP1 Vs. STATE OF BIHAR
|
December 16, 1982 |
SHIV DAYAL SRIVASTAVA Vs. UNION OF INDIA
|
August 31, 1982 |
SHRADHA DEVI Vs. KRISHNA CHANDRA PANT
|
October 26, 1982 |
SHRI MOHAN LAL Vs. MANAGEMENT OF M/S. BHARAT ELECTRONICS LTD.
|
February 12, 1982 |
SHRI SHANTI SARUP Vs. SHRI NEM CHAND JAIN
|
November 18, 1982 |
SHRI VALLABH GLASS WORKS LTD. AND ANOTHER Vs. SHRI P.A. THAKER AND OTHERS
|
March 15, 1982 |
SHRT NIWAS Vs. DELHI ADMINISTRATION
|
September 9, 1982 |
SMT. DEVKI Vs. RAMESH LAL AND ANOTHER
|
February 15, 1982 |
SMT. SGAHZADI BEGUM & ANR. Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL & ORS.
|
November 17, 1982 |
SOMABHAI MATHURBHAI PATEL Vs. NEW SHORROCK MILLS
|
October 4, 1982 |
SOURINDRA MOHAN HAZRA Vs. STATE OF WEST BENGAL
|
January 11, 1982 |
SRI BIMAL CHAND JAIN Vs. SRI GOPAL AGGARWAL
|
August 17, 1982 |
STATE OF ANDHRA PRADESH Vs. MOHAMMAD ASHRAFUDDIN
|
March 5, 1982 |
STATE OF ANDHRA PRADESH Vs. G M MOREY
|
May 4, 1982 |
STATE OF ANDHRA PRADESH Vs. P ANJANEYULU
|
November 2, 1982 |
STATE OF ANDHRA PRADESH Vs. S R RANGADAMAPPA
|
October 1, 1982 |
STATE OF ANDHRA PRADESH Vs. P JAGANNADHAN
|
November 9, 1982 |
STATE OF ANDHRA PRADESH Vs. K ANIL KUMAR
|
November 22, 1982 |
STATE OF BIHAR Vs. YOGENDRA SINGH COL RETIRED
|
March 1, 1982 |
STATE OF KARNATAKA Vs. KHAJA HUSSAIN
|
November 9, 1982 |
STATE OF KERALA Vs. THOMAS ALIAS BOBY
|
December 16, 1982 |
STATE OF M.P. Vs. RAMASHANKAR RAGHUVANSHI AND ORS.
|
February 21, 1982 |
STATE OF MADHYA PRADESH Vs. DEWADAS
|
January 29, 1982 |
STATE OF MAHARASHTRA Vs. NARAYAN SHAMRAO PURANIK
|
May 4, 1982 |
STATE OF MAHARASHTRA Vs. RAMDAS SHRINIVAS NAYAK
|
July 28, 1982 |
STATE OF MAHARASHTRA Vs. G A PITRE
|
May 3, 1982 |
STATE OF MAHARASHTRA Vs. RAJ KUMAR
|
March 30, 1982 |
STATE OF MAHARASHTRA Vs. NARAYAN SHAMRAO PURANIK
|
October 25, 1982 |
STATE OF MAHARASHTRA Vs. SARJERAO AND OTHERS
|
January 20, 1982 |
STATE OF ORISSA Vs. NIRANJAN SWAIN AND ANOTHER
|
February 5, 1982 |
STATE OF RAJASTHAN Vs. SUKHPAL SINGH
|
December 16, 1982 |
STATE OF UTTAR PRADESH Vs. RAJ NATH
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December 14, 1982 |
STATE OF UTTAR PRADESH Vs. VIJAY BAHADUR SINGH
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March 23, 1982 |
STATE OF UTTAR PRADESH Vs. MOHAMMAD SHARIF
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January 13, 1982 |
STATE OF UTTAR PRADESH Vs. MAJOR JITENDRA KUMAR
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January 19, 1982 |
STATE OF WEST BENGAL Vs. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS
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February 2, 1982 |
SUDAMA PRASAD SAH Vs. RAM SINGHASON CHOUDHRY
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December 8, 1982 |
SUDAMA PRASAD SAH Vs. RAM SINGHASAN CHOUDHRY AND ORS.
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December 12, 1982 |
SUDIPT MAZUMDAR Vs. STATE OF MADHYA PRADESH
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November 29, 1982 |
SUKHBINDER KAUR Vs. NIRMOLAK SINGH
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January 18, 1982 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
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January 18, 1982 |
SUKHNANDAN SARAN DINESH KUMAR Vs. UNION OF INDIA
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March 3, 1982 |
SURESH BHOJRAJ CHELANI NARAIN T MIRCHANDANI Vs. STATE OF MAHARASHTRA
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December 17, 1982 |
SYEDABAD TEA COMPANY LIMITED Vs. STATE OF BIHAR
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November 30, 1982 |
T BARAI Vs. HENRY AH HOE
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December 7, 1982 |
T N SAXENA Vs. STATE OF UTTAR PRADESH
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May 7, 1982 |
THAKUR NARAIN SINGH Vs. STATE OF RAJASTHAN
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March 5, 1982 |
THRITY HOSHIE DOLIKUKA Vs. HOSHIAM SHAVAKSHA DOLIKUKA
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August 4, 1982 |
THTPPASWAMY Vs. STATE OF KARNATAKA
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November 25, 1982 |
TIRUPATI SHIPPING PRIVATE LIMITED Vs. SAMBHUNATH KUNDU
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January 27, 1982 |
TRADE LINKS LIMITED Vs. STATE OF UTTAR PRADESH
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May 7, 1982 |
TRIDANDEE SWAMI BHAKTIKUSUM SHARAMAN MAHARAJ AND OTHERS Vs. MAYAPUR SREE CHAITANYA MATH AND OTHERS
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March 5, 1982 |
TUTUPALLI RAMALINGA SASTRI Vs. YOGANANDA LAKSHMINARA SIMHASWAMI VARU
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November 29, 1982 |
UMA SETH Vs. STATE OF HIMACHAL PRADESH
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December 1, 1982 |
UMESH CHANDRA Vs. STATE OF RAJASTHAN
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April 2, 1982 |
UNION OF INDIA Vs. V B RAJU
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March 29, 1982 |
UNION OF INDIA Vs. GURNAM SINGH
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May 3, 1982 |
UNION OF INDIA Vs. POORANCHANDRA RAO
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January 20, 1982 |
V T KHANZODE Vs. RESERVE BANK OF INDIA
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March 5, 1982 |
VARINDERPAL SINGH Vs. HONBLE JUSTICE M R SHARMA
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June 2, 1982 |
VEENA SETHI Vs. STATE OF BIHAR
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May 11, 1982 |
VIJAY KUMAR Vs. STATE OF JAMMU AND KASHMIR
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March 17, 1982 |
VILLAGE PANCHAYAT, NHAVI Vs. STATE OF MAHARASHTRA
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January 20, 1982 |
VINAYAK CHINTAMANI DESHMUKH & ORS. Vs. STATE OF MAHARASHTRA & ORS.
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October 25, 1982 |
VINOD TRADING COMPANY Vs. UNION OF INDIA
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February 22, 1982 |
VISHNU CHANDRA Vs. CHANDRIKA PRASAD AGARWAL
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November 18, 1982 |
VISHWANATH VERMA Vs. DELHI (ADMN)
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November 12, 1982 |
VITHAL BHIMASHAH KOLI Vs. STATE OF MAHARASHTRA
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December 17, 1982 |
VOCENDER KUMAR Vs. DELHI ADMINISTRATION
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November 12, 1982 |
WING COMMANDER J KUMAR Vs. UNION OF INDIA
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March 5, 1982 |
WORKMEN OF BUCKINGHAM AND CARNATIC MILLS Vs. STATE OF TAMIL NADU
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December 9, 1982 |
YOUSSUF ABBAS S O AHMAD ABBAS Vs. UNION OF INDIA
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April 23, 1982 |
YUMNAM MANGIBABU SINGH Vs. STATE OF MANIPUR
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September 17, 1982 |