A SIYER OTHERS Vs. V BALASUBRAMANYAM
|
October 24, 1979 |
AAD LAL Vs. KANSHI RAM
|
December 20, 1979 |
ABDUL KARIM MADAN SAHAB Vs. STATE OF MYSORE
|
February 20, 1979 |
ABDUL QADIR Vs. MANAGING OFFICER GUM ASSISTANT CUSTODIAN OF EVACUEE PROPERTY JAIPUR
|
October 22, 1979 |
ABDUL REHMAN Vs. STATE OF KARNATAKA
|
March 20, 1979 |
ABDUL WAHEED Vs. STATE OF MAHARASHTRA
|
March 6, 1979 |
ABDULLA MOHAMMAD PAGARKAR MORESHWAR HARI MAHATME Vs. STATE UNION TERRITORY OF GOA DAMAN AND DIU :STATE UNION TERRITORY OF GOA DAMAN AND DIU
|
September 11, 1979 |
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD Vs. SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT:SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT
|
November 19, 1979 |
ADIKANDA SAMAL Vs. MADHABANANDA NAYAK
|
January 24, 1979 |
ADONI GINNING FACTORY BAJRANG JUTE MILLS LIMITED Vs. SECRETARY ANDHRA PRADESH ELECTRICITY BOARD HYDERABAD:STATE ELECTRICITY BOARD ANDHRA PRADESH
|
February 14, 1979 |
AHADHRAJ DUKHARAM PANDE Vs. STATE OF MAHARASHTRA
|
February 7, 1979 |
AHER RAMA GOVA Vs. STATE OF GUJARAT
|
March 9, 1979 |
ALADANKANDU PUTHIYAPURAYIL ABDULLA Vs. FOOD INSPECTOR CANNANORE
|
July 16, 1979 |
ALAM Vs. STATE OF RAJASTHAN
|
January 24, 1979 |
AMRITLAL RATILAL MEHTA Vs. STATE OF GUJARAT
|
November 16, 1979 |
ANAND NARAIN SHUKLA Vs. STATE OF MADHYA PRADESH
|
August 2, 1979 |
ANANTA MOHANTA Vs. STATE OF ORISSA
|
March 22, 1979 |
ANIL KUMAR SAHNEY Vs. SATISH KUMAR
|
November 23, 1979 |
ANNIE M PICHAMUTHU Vs. BESSIE THANGAM SELVARAJ
|
January 9, 1979 |
ARIBAM TULESHWAR SHARMA Vs. ARIBAM PISHAK SHARMA
|
January 25, 1979 |
ARJAN SINGH Vs. HAZARA SINGH
|
February 14, 1979 |
ARJUNA PRADHAN Vs. STATE OF ORISSA
|
February 7, 1979 |
ARUNACHALAM Vs. P S R SADHANANTHAM
|
March 6, 1979 |
ASHOK KUMAR MISHRA Vs. COLLECTOR RAIPUR
|
September 4, 1979 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. JAINSON HOSIERY INDUSTRIES
|
July 27, 1979 |
ASSISTANT TRANSPORT COMMISSIONER LUCKNOW Vs. NAND SINGH
|
July 27, 1979 |
ATTILLI SWAMY Vs. STATE OF HYDERABAD NOW ANDHRA PRADESH
|
February 13, 1979 |
AUTHORISED OFFICER THANJAVUR Vs. S NAGAMATHA AYYAR
|
May 4, 1979 |
AVTAR SINGH Vs. JAGJIT SINGH
|
July 27, 1979 |
B A RASAM DATTATRAYA SITARAMRAJARAMSAWANT GANESH WAMAN AMBARDEKAR Vs. STATE OF MAHARASHTRA
|
February 21, 1979 |
B N NAGARAJAN Vs. STATE OF KARNATAKA
|
May 3, 1979 |
B SAHA Vs. M S KOCHAR
|
July 27, 1979 |
BABU Vs. STATE OF UTTAR PRADESH
|
January 16, 1979 |
BABU NOORUL HASAN KHAN Vs. RAM PRASAD SINGH
|
October 18, 1979 |
BABU RAM GUPTA Vs. SUDHIR BHASIN
|
April 12, 1979 |
BABU RAM JAGDISH KUMAR Vs. STATE OF PUNJAB
|
May 4, 1979 |
BABU SINGH Vs. UNION OF INDIA
|
February 20, 1979 |
BACHAN SINGH Vs. STATE OF PUNJAB
|
September 14, 1979 |
BACHAN SINGH S O SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
May 4, 1979 |
BADRI NATH Vs. PUNNA DEAD
|
February 15, 1979 |
BAHADUL ALIAS GHANSHYAM PADHAN Vs. STATE OF ORISSA
|
January 16, 1979 |
BAI VAJIA Vs. THAKORBHAI CHELABHAI
|
February 20, 1979 |
BAL KISHAN THAPAR Vs. MUNICIPAL CORPORATION OF DELHI
|
March 9, 1979 |
BALDEV RAJ Vs. STATE OF HIMACHAL PRADESH
|
November 19, 1979 |
BALDEVJI BHATHTJI THAKORE Vs. STATE OF GUJARAT
|
February 15, 1979 |
BANDI MALLAIAH Vs. STATE OF ANDHRA PRADESH
|
November 16, 1979 |
BANGARU NARASINGHA RAO NAIDU Vs. REVENUE DIVISIONAL OFFICER VIZIANAGARAM
|
October 8, 1979 |
BANMALI SAMAL Vs. STATE OF ORISSA
|
March 2, 1979 |
BANWARI LAL Vs. TIRLOK CHAND
|
October 23, 1979 |
BAREILLY HOLDINGS LIMITED Vs. THEIR WORKMEN
|
February 16, 1979 |
BASE LI US MAR THOMA MATHEWS I Vs. PAULOSE MAR ATHANASIUS
|
August 10, 1979 |
BASELIUS MAR THOMA MATHEWS I Vs. PAULOSE MAR ATHANASIUS
|
July 4, 1979 |
BHAGWAN Vs. STATE OF MAHARASHTRA
|
February 7, 1979 |
BHE RAM SARDARA Vs. STATE OF HARYANA
|
March 29, 1979 |
BHIKALAL RAMJIBHAI ZAVERI Vs. STATE OF MAHARASHTRA
|
April 27, 1979 |
BHIM SINGH Vs. STATE OF HARYANA
|
July 24, 1979 |
BHOPAL SUGAR INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
|
December 5, 1979 |
BIREN DE Vs. STATE OF MEGHALAYA
|
February 13, 1979 |
BISHAN DEVI Vs. SIRBAKSH SINGH
|
August 20, 1979 |
BISHNU DEO SHAW Vs. STATE OF WEST BENGAL
|
February 22, 1979 |
BISWABANI PRIVATE LIMITED Vs. SANTOSH KUMAR DUTTA
|
September 14, 1979 |
BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
August 3, 1979 |
BRIJBASI LAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
January 16, 1979 |
C B MUTHAMMA I F S Vs. UNION OF INDIA
|
September 17, 1979 |
C M VAREEKUTTY Vs. C M MATHUKUTTY
|
October 10, 1979 |
CEMENT MARKETING CO OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX INDORE
|
October 30, 1979 |
CEMENT MARKETING CO OF INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
|
October 30, 1979 |
CHAGANRAJU Vs. STATE OF ANDHRA PRADESH
|
January 23, 1979 |
CHANAN SINGH Vs. STATE OF PUNJAB
|
January 24, 1979 |
CHATT RAM Vs. STATE OF HARYANA
|
August 8, 1979 |
CHATURI YADAV Vs. STATE OF BIHAR
|
March 9, 1979 |
CHETTIAN VEETIL AMMAD C MATHEW JAYASHREE TEA AND INDUSTRIES LIMITED RAVI KARUNA KARAN E V PAUL P A SIVASUBRAMONIAN V G KURIAKOSE C A VENKATACHALLAM CHETTIAR SUBHADRA SMT VARGHESE MARIAM P J VETRIVEL P M KURUVILLA THO Vs. TALUK LAND BOARD:STATE OF KERALA:TALUK LAND BOARD:TALUK LAND BOARD:TALUK LAND BOARD:STATE OF KERALA:TALUK LAND BOARD:TALUK LAND BOARD:STATE OF KERALA:TAL
|
May 2, 1979 |
CHONAMPARACHELLAPPAN PHILIP M PRASAD K P NARAYANA KANNAKAPRAMBILKESVAN Vs. STATE OF KERALA
|
March 30, 1979 |
CHOWDTKODLU ASURALLI DYAVAPPA Vs. STATE OF MYSORE
|
April 4, 1979 |
CLOTH TRADERS PRIVATE LIMITED COMMISSIONER OF INCOME TAX H K INVESTMENT PRIVATE LIMITED C V MEHTA PRIVATE LIMITED DISTRIBUTORS BARODA PRIVATE LIMITED Vs. ADDITIONAL C I T GUJARAT I: H K INVESTMENT P LTD
|
May 4, 1979 |
COMMISSIONER OF GIFT TAX BOMBAY COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX Vs. KUSUMBEN D MAHADEVIA:MADHURIBEN Y MAFATLAL:SHRI HRISHIKESH ARVINDPRASAD:JAYSHREEBEN S LASHKARI
|
December 5, 1979 |
COMMISSIONER OF INCOME TAX Vs. AMBAT ECHUKUTTY MENON
|
September 6, 1979 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. T N ARAVINDA REDDY
|
October 5, 1979 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. B N BHATTACHARJEE
|
May 4, 1979 |
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. NATIONAL TAJ TRADERS
|
November 27, 1979 |
COMMISSIONER OF INCOME TAX KERALA Vs. ALAGAPPA TEXTILE COCHIN LIMITED
|
September 19, 1979 |
COMMISSIONER OF INCOME TAX KERALA ERNAKULAM Vs. V DAMODARAN TRIVANDRUM
|
October 15, 1979 |
COMMISSIONER OF INCOME TAX MADRAS Vs. K S RATNASWAMY
|
December 18, 1979 |
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA Vs. S RAGHUBIR SINGH TRUST
|
August 16, 1979 |
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. JARDINE HENDERSON LIMITED
|
January 12, 1979 |
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA Vs. CAREW AND COMPANY LIMITED
|
September 13, 1979 |
COMMISSIONER OF SALES TAX LUCKNOW Vs. D S BIST AND SONS NAINITAL
|
September 11, 1979 |
COMMISSIONER OF WEALTH TAX MYSORE Vs. HER HIGHNESS VIJAYABA DOWGER MAHA RANI SAHEB OF BHAVNAGAR PALACE BHAVNAGAR
|
March 9, 1979 |
CONCORD OF INDIA INSURANCE COMPANY LIMITED Vs. NIRMALA DEVI
|
April 16, 1979 |
CONTROLLER OF ESTATE DUTY KARNATAKA BANGALORE Vs. UMESH RUDRA
|
January 15, 1979 |
CONTROLLER OF ESTATE DUTY PUNJAB HARYANA J AND K" U P CHANDIGARH AND PATIALA Vs. KAMLAVATI AND SHRI JAI GOPAL MEHRA
|
September 5, 1979 |
CONTROLLER OF ESTATE DUTY WEST BENGAL CALCUTTA Vs. USHA KUMAR
|
November 20, 1979 |
D D SURI Vs. UNION OF INDIA
|
July 17, 1979 |
D G GOSE AND CO AGENTS PRIVATE LIMITED S K SUBRAMANIAN CUSTOMS CLEARING AGENTS ASSOCIATION ALEX CHERIYAN SOUTH CORPORATION PRIVATE LIMITED N KUNHIRAMAN ABRAHAM ABRAHAM K G BHASKARAN MRS LU Vs. STATE OF KERALA
|
September 21, 1979 |
D MADANAN Vs. STATE OF KERALA
|
November 7, 1979 |
D R KRISHNASWAMY Vs. WESLEYAN METHODIST MISSION TRUST ASSOCIATION
|
September 21, 1979 |
DADAJI ALIAS DINA Vs. SUKHDEOBABU
|
November 7, 1979 |
DADAMIYA Vs. STATE OF MAHARASHTRA
|
January 17, 1979 |
DALBIR SINOH Vs. STATE OF PUNJAB
|
May 4, 1979 |
DALIP SINGH Vs. STATE OF PUNJAB
|
January 12, 1979 |
DASRATHLAL GHANDULAL JOSHI Vs. STATE OF GUJARAT
|
January 18, 1979 |
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ALUMINIUM INDUSTRIES LTD
|
October 12, 1979 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. G S PAI AND CO
|
October 15, 1979 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ADVANI OORLIKON PRIVATE LIMITED
|
October 12, 1979 |
DESH BANDHU GUPTA AND GO Vs. DELHI STOCK EXCHANGE ASSOCIATION LIMITED
|
February 23, 1979 |
DEVKI ALIAS KALA Vs. STATE OF HARYANA
|
July 24, 1979 |
DEWAN DAULAT RAI KAPOOR Vs. NEW DELHI MUNICIPAL COMMITTEE
|
December 20, 1979 |
DHAN KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
February 20, 1979 |
DHANABAL Vs. STATE OF TAMIL NADU
|
December 13, 1979 |
DHANI RAM GUPTA Vs. LALA SRI RAM
|
December 7, 1979 |
DHANLAXMI G SHAH Vs. SUSHILA SHIV PRASAD MASURAKIR
|
August 28, 1979 |
DHARAM DEV MEHTA Vs. UNION OF INDIA
|
December 20, 1979 |
DHARAMBIR Vs. STATE OF UTTAR PRADESH
|
July 16, 1979 |
DILBAG SINGH Vs. STATE OF PUNJAB
|
January 25, 1979 |
DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE Vs. K O KRISHNASWAMY:NAGARAJA OVERSEAS TRADERS
|
October 26, 1979 |
DISTT REGISTRAR PALGHAT Vs. M B KOYAKUTTY
|
February 20, 1979 |
DIWAN RAM RAO Vs. MOHAN LAL
|
October 30, 1979 |
DOLOGOVINDA MOHANTY Vs. STATE OF ORISSA
|
January 23, 1979 |
DONDETI COPI REDDY Vs. ANJANEYA SWAMYVARU AGRAHARAM
|
July 17, 1979 |
DORA PHALAULI Vs. STATE OF PUNJAB
|
July 24, 1979 |
DULI CHAND Vs. MAMAN CHAND
|
March 27, 1979 |
DWARKA NATH PRASAD ATAL Vs. RAM RATI DEVI
|
August 20, 1979 |
EBRAHIM SULEIMAN SAIT Vs. M C MOHAMMED
|
November 7, 1979 |
ERINTI SEETHAYYA Vs. REVENUE DIVISIONAL OFFICER
|
February 5, 1979 |
FATTA Vs. STATE OF UTTAR PRADESH
|
February 28, 1979 |
FINANCIAL COMMISSIONER HARYANA STATE Vs. KELA DEVI
|
October 31, 1979 |
FT GIRDHARAN PRASAD MISSIR Vs. STATE OF BIHAR
|
August 6, 1979 |
G M SHAH Vs. STATE OF JAMMU AND KASHMIR
|
October 30, 1979 |
G R LUTHRA Vs. LT GOVERNOR OF DELHI
|
August 22, 1979 |
GANESHMAL JASHRAJ Vs. GOVERNMENT OF GUJARAT
|
October 30, 1979 |
GANGA SUGAR CORPORATION LTD Vs. STATE OF UTTAR PRADESH
|
September 20, 1979 |
GAYARAM PATEL GAYARAM PATEL Vs. KAILASH CHAND PANIGRAHI:SAMALESWARI DEVI
|
February 20, 1979 |
GHOTF LAL Vs. STATE OF HARYANA
|
January 11, 1979 |
GOBARDHAN MAHTO Vs. STATE OF BIHAR
|
January 11, 1979 |
GOJABAI Vs. GANGABAI RAMCHANDRA PAWAR
|
November 19, 1979 |
GOPAL LAL Vs. STATE OF RAJASTHAN
|
January 30, 1979 |
GOPALA MENON Vs. SIVARAMAN NAIR
|
January 12, 1979 |
GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. P R MANKAD
|
January 23, 1979 |
GUJARAT STATE TRANSPORT CORPORATION Vs. VALJI MULJI SONEJI
|
May 3, 1979 |
GUJARAT STEEL TUBES LIMITED Vs. GUJARAT STEEL TUBES MAZDOOR SABHA
|
November 19, 1979 |
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
February 16, 1979 |
GURDEV SINGH SHAHI Vs. STATE OF WEST BENGAL
|
January 16, 1979 |
GURDIAL SINGH FIJJI Vs. STATE OF PUNJAB
|
March 9, 1979 |
H H SHRI SWAMIJI OF SHRI AMAR MUTT BHANDARIKERI MUTT Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPART MENT:STATE OF MYSORE
|
August 27, 1979 |
H S VERMA R N GHOSAL S K SARKAR Vs. SECRETARY MINISTRY OF SHIPPING AND TRANSPORT:UNION OF INDIA
|
August 7, 1979 |
HAR GOBIND Vs. STATE OF HARYANA
|
April 26, 1979 |
HARGOVIND PANT Vs. RAGHUKUL TILAK
|
May 4, 1979 |
HARI SHANKAR ALIAS HARI SHANKAR SHARMA Vs. STATE OF MYSORE
|
April 20, 1979 |
HARIJAN MAGHA JESHA Vs. STATE OF GUJARAT
|
March 7, 1979 |
HARISHCHANDRASING SAJJANSINH RATHOD ANDANOFHER Vs. STATE OF GUJARAT
|
January 18, 1979 |
HARJIT SINGH MANN Vs. S UMRAO SINGH
|
December 14, 1979 |
HASAN AHMAD MAI ISHA Vs. STATE OF GUJARAT
|
November 15, 1979 |
HASINUDDIN KHAN RAM PYARE Vs. DEPUTY DIRECTOR OF CONSOLIDATION:DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW
|
September 13, 1979 |
HATHI SINGH Vs. STATE OF RAJASTHAN
|
January 9, 1979 |
HAZARI PARIDA Vs. STATE OF ORISSA
|
January 16, 1979 |
HILL TILLER AND GO Vs. COFFEE BOARD BANGALORE
|
March 9, 1979 |
HIND CONSTRUCTION CONTRACTORS Vs. STATE OF MAHARASHTRA
|
January 30, 1979 |
HINDUSTAN SUGAR MILLS Vs. STATE OF RAJASTHAN
|
August 31, 1979 |
HOSHNAK SINGH Vs. UNION OF INDIA
|
February 27, 1979 |
HUKUMCHAND JUTE MILLS LIMITED Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
|
April 11, 1979 |
HUSSAINARA KHATOON 1 Vs. HOME SECRETARY STATE OF BIHAR
|
February 12, 1979 |
HUSSAINARA KHATOON II Vs. HOME SECRETARY STATE OF BIHAR PATNA
|
February 19, 1979 |
HUSSAINARA KHATOON III Vs. HOME SECRETARY STATE OF BIHAR PATNA
|
February 26, 1979 |
HUSSAINARA KHATOON V Vs. HOME SECRETARY STATE OF BIHAR PATNA
|
April 19, 1979 |
HUSSAINARA KHATOON VI Vs. HOME SECRETARY STATE OF BIHAR
|
May 4, 1979 |
HUSSAINARAKHATOON IV Vs. HOME SECRETARY STATE OF BIHAR PATNA
|
March 9, 1979 |
ICE AND GENERAL MILLS Vs. INCOME TAX OFFICER CENTRAL CIRCLE II MEERUT
|
November 20, 1979 |
INCOME TAX OFFICER Vs. MADNANI ENGINEERING WORKS LTD
|
January 4, 1979 |
INDER Vs. STATE OF MAHARASHTRA
|
January 24, 1979 |
INDERJEET Vs. STATE OF UTTAR PRADESH
|
August 10, 1979 |
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
August 31, 1979 |
INDIAN OVERSEAS BANK MADRAS Vs. CHEMICAL CONSTRUCTION COMPANY
|
May 3, 1979 |
INDIAN OXYGEN LIMITED Vs. WORKMEN AS
|
January 9, 1979 |
INDU BHUSHAN GUPTA Vs. STATE OF UTTAR PRADESH
|
August 1, 1979 |
ITWARI SHIKSHAN SANSTHA Vs. DIRECTOR OF EDUCATION
|
December 5, 1979 |
J A NAIDU ATMARAM VASUDEV DAMIE M M KEER Vs. STATE OF MAHARASHTRA
|
March 27, 1979 |
J TIWARI Vs. JWALA DEVI VIDYA MANDIR
|
January 10, 1979 |
JAGAT SINGH KISHOR SINGH DARBAR Vs. STATE OF GUJARAT
|
February 6, 1979 |
JAGDEO SINGH Vs. MIHI LAL
|
September 4, 1979 |
JAGDISH Vs. STATE OF RAJASTHAN
|
February 28, 1979 |
JAGDISH PRASHAD Vs. STATE
|
February 8, 1979 |
JANARDAN DATTUAPPA BONDRE KESHAVRAO JAIWANTRAO BAHEKAR Vs. GOVIND PRASAD SHIVPRASAD CHOUDHARY:RETURNING OFFICER
|
May 3, 1979 |
JASODHAR MISRA Vs. STATE OF BIHAR
|
January 11, 1979 |
JASPAL SINGH JINDRA Vs. STATE OF PUNJAB
|
April 20, 1979 |
JASWANT SINGH Vs. UNION OF INDIA
|
August 29, 1979 |
JAWAR ARJAN Vs. STATE OF GUJARAT
|
February 28, 1979 |
JIT SINGH Vs. STATE OF PUNJAB
|
February 13, 1979 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 17, 1979 |
JORUBHAJUZERSINGH Vs. STATE OF GUJARAT
|
November 19, 1979 |
JOSHU KHAN Vs. STATE OF ASSAM
|
March 7, 1979 |
JUGAL GOPAL Vs. STATE OF BIHAR
|
March 20, 1979 |
JUSTINIANO AUGUSTO DE PIEDADE BARRETO NARAIN RAMCHANDRA POI DEAD Vs. ANTONIO VICENTE DA FONSECA:VASSUDEVA PUNDOLICA SALCAR
|
March 6, 1979 |
JUTE INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
October 10, 1979 |
K B SHUKLA Vs. UNION OF INDIA
|
January 31, 1979 |
K BALAKRISHNA RAO Vs. HAJI ABDULLA SAIT
|
October 10, 1979 |
K CHOYI Vs. SYED ABDULLA BAFAKKY THANGAL
|
July 24, 1979 |
K KALPANA SARASWATHI Vs. P S S SOMASUNDARAM CHETTIAR
|
November 29, 1979 |
K L SUBBAYYA Vs. STATE OF KARNATAKA
|
January 24, 1979 |
K LAKSHMANA RAO Vs. PUBLIC PROSECUTOR STATE OF ANDHRA PRADESH
|
January 30, 1979 |
K S DHARMADATAN Vs. CENTRAL GOVERNMENT
|
May 1, 1979 |
KAILASHPRASADKANODIA Vs. STATE OF BIHAR
|
April 25, 1979 |
KANAN Vs. STATE OF KERALA
|
March 7, 1979 |
KANBI PURSHOTTAM LADHA Vs. STATE OF GUJARAT
|
July 31, 1979 |
KANCHANLAL MANEKLAL CHOKSHI Vs. STATE OF GUJARAT
|
July 23, 1979 |
KANCHANSINGH DHOLAKSINGH THAKUR Vs. STATE OF GUJARAT
|
February 9, 1979 |
KANTIBHAI DALSUKHBHAI PATEL Vs. STATE OF GUJARAT
|
November 19, 1979 |
KARAM CHAND Vs. MUNICIPAL CORPORATION OF DELHI
|
February 7, 1979 |
KARSAN HIRA Vs. STATE OF GUJARAT
|
February 16, 1979 |
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
March 9, 1979 |
KATHIAWAR INDUSTRIES LIMITED Vs. JAFFRABAD MUNICIPALITY
|
August 8, 1979 |
KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. S HARISUBRAMANIAM
|
February 20, 1979 |
KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. P S RAMACHANDRAN
|
February 20, 1979 |
KEWAL KRISHAN PURI BHARAT ICE AND GENERAL MILLS SANGHA GUPTA RICE AND GENERAL MILLS PRAHLAD RAI DWARKA DASS SHARDA COTTON GINNING AND PRESSING FACTORY HANS RAJ MATA D Vs. STATE OF PUNJAB:STATE OF HARYANA
|
May 4, 1979 |
KEWAL SINGH Vs. LAJWANTI
|
October 4, 1979 |
KHORSHED SHAPOOR CHENAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY ANDHRA PRADESH ANT
|
December 4, 1979 |
KISAN Vs. STATE OF MAHARASHTRA
|
April 20, 1979 |
KISHAN CHAND Vs. DELHI ADMINISTRATION
|
February 20, 1979 |
KISHAN SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
January 23, 1979 |
KRIPASHANKER Vs. DIRECTOR OF CONSOLIDATION
|
January 11, 1979 |
KRISHAN LAL Vs. STATE OF HARYANA
|
March 22, 1979 |
KRISHNA KUMAR Vs. DIVISIONAL ASSISTANT ELECTRICAL ENGINEER
|
July 17, 1979 |
KRISHNA SINGH Vs. MATHURA AHIR
|
December 21, 1979 |
KRISHNABAL BHRITAR GANPATRAO DAHMLIKH Vs. APPASAUEB TARAMARAO NIMBALKAR
|
July 31, 1979 |
KRISHNASWAMY NAICKER Vs. STATE OF TAMIL NADU
|
November 19, 1979 |
KULESHWAR Vs. STATE OF UTTAR PRADESH
|
February 28, 1979 |
KUMAR DAULAT SINGH Vs. PRAHLAD RAI TULSAIN
|
January 9, 1979 |
KUNWAR BAHADUR Vs. STATE OF UTTAR PRADESH
|
February 22, 1979 |
L G CHAUDHARI Vs. SECRETARY L S G DEPARTMENT GOVERNMENT OF BIHAR
|
October 29, 1979 |
LAKHANPAL Vs. STATE OF MADHYA PRADESH
|
February 23, 1979 |
LALTA PRASAD Vs. STATE OF MADHYA PRADESH
|
January 11, 1979 |
LILA KANTA BARUA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE SHILLONG
|
October 18, 1979 |
LINGAPPA SHETTY Vs. HUBLI DARVAR MUNICIPAL CORPN
|
February 8, 1979 |
LINGARI OBULAMMA Vs. L VENKATA REDDY
|
January 19, 1979 |
LUCY KOCHUVAREED Vs. P MARIAPPA GOUNDERAND VICE VERSA
|
February 7, 1979 |
M KARUNANIDHI Vs. UNION OF INDIA
|
February 20, 1979 |
M MAMMUTTI Vs. STATF OF KARNATAKA
|
February 15, 1979 |
M O DEVASIA AND CO KERALA M 0 DEVASIA AND CO KERALA Vs. COMMISSIONER OF INCOME TAX KERALA:C I T KERALA
|
May 4, 1979 |
M RAMAKRISHNAN Vs. STATE OF MADRAS
|
August 28, 1979 |
M S AGRA ELECTRIC SUPPLY COMPANY LIMITED AGRA Vs. WORKMEN
|
January 11, 1979 |
M S SHIVANANDA H S RAMCHANDRA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION:KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
September 18, 1979 |
M V RAMASUBBIAR Vs. MANICKA NARASIMACHARI
|
January 30, 1979 |
MADANLAL GANGARAM GHAI Vs. STATE OF GUJARAT
|
February 8, 1979 |
MADDADA CHAYANNA Vs. KARNAM NARAYANA
|
February 14, 1979 |
MADHAV PRASAD JATIA Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
|
April 17, 1979 |
MADRAS PORT TRUST Vs. HYMANSHU INTERNATIONAL
|
January 3, 1979 |
MAHADEO Vs. STATE OF MAHARASHTRA
|
April 26, 1979 |
MAHANT AMAR PARKASH Vs. PARKASHA NAND
|
January 19, 1979 |
MAHANT PARICHCHAN DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
|
November 6, 1979 |
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
|
January 24, 1979 |
MAJOR R S MURGAI RETD Vs. MAJOR P N KAUSHIK RETD
|
October 12, 1979 |
MALABAR FISHERIES CO CALICUT Vs. COMMISSIONER OF INCOME TAX KERALA
|
September 19, 1979 |
MAN SINGH Vs. DELHI ADMINISTRATION
|
April 6, 1979 |
MANAGEMENT OF SHRI CHALTHAN VIBHAG KHAND UDYOO SAHAKARJ MANDLI LIMITED MANAGEMENT OF KHEDUT SAHAKARI KHAND UDYOG MANDLI LIMITED BARDOLI TALUKA KHAND KAMDAR UNION Vs. G S BAROT MEMBER INDUSTRIAL COURT:ITS WORKMEN:SHRI MANDHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD
|
September 4, 1979 |
MANGE Vs. STATE OF HARYANA
|
January 17, 1979 |
MANI SUBRAT JAIN Vs. RAJA RAM VOHRA
|
November 19, 1979 |
MANILAL GIRDHARILAL SHAH Vs. STATE OF GUJARAT
|
January 31, 1979 |
MANNAM BALASWAMY Vs. STATE OF ANDHRA PRADESH
|
November 19, 1979 |
MANNE SUBBARAO Vs. STATE OF ANDHRA PRADESH
|
April 12, 1979 |
MANOHAR NATHURAO SAMARTH Vs. MAROTRAOAND VICE VERSA
|
May 4, 1979 |
MANSHAN Vs. TEJ RAM
|
October 24, 1979 |
MANUMIYA Vs. STATE OF GUJARAT
|
February 6, 1979 |
MARUDANAL AUGUSTI Vs. STATE OF KERALA
|
March 29, 1979 |
MASTA SINGH Vs. UNION TERRITORY CHANDIGARH
|
January 30, 1979 |
MATADIN Vs. STATE OF UTTAR PRADESH
|
March 6, 1979 |
MATHURALAL Vs. BHANWARLAL
|
September 13, 1979 |
MAZHARUL ISLAM HASHMI Vs. STATE OF UTTAR PRADESH
|
February 7, 1979 |
MEENAKSHISUNDARAM GHETTIAR Vs. VENKATACHALAM CHETTIAR
|
February 23, 1979 |
MERWANJI NANABHOY MERCHANT DEAD Vs. UNION OF INDIA
|
February 20, 1979 |
METALWARE AND CO S JATANMAL SAMANDARIYA JAYANTILAL JAYNARAYANJEE S JATANMAL SAMANDARIYA Vs. BANSILAL SARMA AND CO :PRAKASHMAL BHANDARI:PRAKASHMAL BHANDARI:PRAKASHMAL BHANDARI
|
May 4, 1979 |
MIRZA HIDAYATULLAH BAIG Vs. SPATE OF MAHARASHTRA
|
March 2, 1979 |
MOHAMMAD IBRAHIM KHAN Vs. STATE OF MADHYA PRADESH
|
September 21, 1979 |
MOHAMMAD IQBAL AHMED Vs. STATE OF ANDHRA PRADESH
|
January 18, 1979 |
MOHAMMAD ISAK MD Vs. STATE OF MAHARASHTRA
|
March 23, 1979 |
MOHAMMAD KUNHI Vs. MOHAMMAD KOYA
|
July 24, 1979 |
MOHAMMAD MYTHEEN SHAHUL HAMEED Vs. STATE OF KERALA
|
August 1, 1979 |
MOHAMMAD SHABIR Vs. STATE OF MAHARASHTRA
|
January 17, 1979 |
MOHAMMAD YOUSUF RATHER Vs. STATE OF JAMMU AND KASHMIR
|
August 10, 1979 |
MOHAN LAL Vs. STATE OF MAHARASHTRA
|
April 6, 1979 |
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1979 |
MOHAN SINGH Vs. SUBHASH CHANDER JULKA
|
October 24, 1979 |
MOHANLAL HARGOVIND DASS STATE OF UTTAR PRADESH Vs. RAM NARAIN:RAM NARAIN
|
March 27, 1979 |
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
November 6, 1979 |
MOOLCHAND GUPTA Vs. JAGANNATH GUPTA AND GO PRIVATE LIMITED
|
January 30, 1979 |
MOTI LAL Vs. STATE OF UTTAR PRADESH
|
January 18, 1979 |
MUNDRIKA PRASAD SINGH Vs. STATE OF BIHAR
|
September 20, 1979 |
MUNICIPAL CORPORATION OF DELHI Vs. TEK CHAND BHATIA
|
October 11, 1979 |
MUNICIPAL CORPORATION OF DELHI Vs. RAM SARUP
|
August 1, 1979 |
MUNICIPAL CORPORATION OF DELHI Vs. TEK CHAND BHATIA
|
November 11, 1979 |
MUNICIPAL CORPORATION OF DELHI H U LAUKHANI Vs. R SAHAI:STATE OF DELHI
|
March 23, 1979 |
MUNICIPAL COUNCIL PUSAD Vs. GOKALDAS DOSSA AND COMPANY LIMITED
|
November 13, 1979 |
MUNSHI RAM Vs. MUNICIPAL COMMITTEE CHHEHARTA
|
March 6, 1979 |
MUNSHI RAM Vs. MUNICIPAL COMMITTEE GHHEHARTA
|
February 6, 1979 |
MURARI LAL Vs. STATE OF MADHYA PRADESH
|
March 28, 1979 |
MURARI LAL Vs. STATE OF MADHYA PRADESH
|
November 21, 1979 |
N JAYARAM REDDI Vs. REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER KURNOOL
|
March 23, 1979 |
N KRISHNAMMAL Vs. R EKAMBARAM
|
April 16, 1979 |
N M A ABDUL MITHALIF Vs. SYED BIBI AMMAL
|
April 26, 1979 |
N MADHAVAN Vs. STATE OF KERALA
|
August 7, 1979 |
NABA PARRAY Vs. STATE OF JAMMU AND KASHMIR
|
January 22, 1979 |
NADIAD ELECTRIC COMPANY LIMITED Vs. NADIAD BOROUGH MUNICIPALITY
|
December 12, 1979 |
NAMMU Vs. STATE OF MADHYA PRADESH
|
July 31, 1979 |
NARAYANDAS BAHURANI Vs. STATE OF MADHYA PRADESH
|
January 24, 1979 |
NARMADESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
November 11, 1979 |
NATHU Vs. STATE OF UTTAR PRADESH
|
January 11, 1979 |
NATHURAM CHHOTELAL Vs. BOARD OF REVENUE M P SALES TAX TRIBUNAL GWALIOR
|
February 28, 1979 |
NAVINCHANDRA RAMANLAL Vs. KALIDAS BHUDARBHAI
|
February 21, 1979 |
NAWRATAN MAHTON Vs. STATE OF BIHAR
|
March 7, 1979 |
NEELAVATHI Vs. N NATARAJAN
|
November 30, 1979 |
NELLURI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
March 22, 1979 |
NIMEON SANGMA Vs. HOME SECRETARY GOVERNMENT OF MEGHALAYA
|
April 30, 1979 |
NIRMAL TRADING CO Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
October 10, 1979 |
NORTHERN INDIA CATERERS INDIA LIMITED Vs. LT GOVERNOR OF DELHI
|
December 21, 1979 |
ODURU CHENCHULAKSHMAMMA Vs. DUVVURU SUBRAHMANYA REDDY
|
October 23, 1979 |
OM PRAKASH Vs. STATE OF HARYANA
|
January 25, 1979 |
OM PRAKASH BAHL Vs. UNION OF INDIA & ORS.
|
October 15, 1979 |
OM PRAKASH BHAGWAN DASS Vs. STATE OF HARYANA
|
January 23, 1979 |
ORGANO CHEMICAL INDUSTRIES Vs. UNION OF INDIA
|
July 23, 1979 |
ORIENT DISTRIBUTORS Vs. BANK OF INDIA LIMITED
|
January 19, 1979 |
P C GHERIYAN Vs. BARFI DEVI
|
October 16, 1979 |
PADMINI BAI Vs. TANGAVVA
|
January 30, 1979 |
PAL SINGH Vs. STATE OF UTTAR PRADESH
|
January 12, 1979 |
PANALAL DAMODAR RATHI Vs. STATE OF MAHARASHTRA
|
January 24, 1979 |
PANDIT ISHWARDAS Vs. STATE OF MADHYA PRADESH
|
January 9, 1979 |
PARAMJIT SINGH Vs. RAM RAKHA
|
March 22, 1979 |
PARBATI DEBI Vs. MAHADEO PRASAD TIBREWALLA
|
July 31, 1979 |
PHUDOO Vs. STATE OF MADHYA PRADESH
|
April 20, 1979 |
PHUL SINGH Vs. STATE OF HARYANA
|
September 10, 1979 |
POHALYA MOTYA VALVI Vs. STATE OF MAHARASHTRA
|
April 30, 1979 |
PRABHAKAR SHANKAR SAWANT Vs. STATE OF MAHARASHTRA
|
February 9, 1979 |
PRAKASH CHANDRA Vs. ANGADLAL
|
January 24, 1979 |
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. B SEN
|
January 25, 1979 |
PRAMOD KUMARI BHATIA Vs. OM PRAKASH BHATIA
|
November 15, 1979 |
PRATAP SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 3, 1979 |
PREMJI BHAI PARMAR R C RICHHARIYA Vs. DELHI DEVELOPMENT AUTHORITY:DELHI DEVELOPMENT AUTHORITY
|
December 21, 1979 |
PROFULLA CHORONE REQUITTE SATYA CHORONE REQUITTE Vs. SATYA CHORONE REQUITTE:PROFULLA CHORONE REQUITTE
|
March 2, 1979 |
PUKNIA Vs. STATE OF ORISSA
|
March 22, 1979 |
PUSHPA Vs. UNION OF INDIA
|
May 31, 1979 |
PUSHPABEN Vs. NARANDAS V BADIANI
|
March 29, 1979 |
R NARAYANAN Vs. S SEMMALAI
|
September 6, 1979 |
RABI CHANDRA PADHAN Vs. STATE OF ORISSA
|
August 16, 1979 |
RADHA BAI ANANDA RAO Vs. S SUVARNA KUMAR
|
October 11, 1979 |
RADHEY SHYAM NARENDRA Vs. STATE OF ORISSA
|
November 27, 1979 |
RAGHUNATH Vs. KANHIYA
|
July 24, 1979 |
RAHIMATULLA RAHIMAN SARGURU Vs. BAPU HARI MANE
|
January 29, 1979 |
RAJ KAPOOR Vs. STATE
|
October 26, 1979 |
RAJ KAPOOR Vs. LAXMAN
|
December 14, 1979 |
RAJA NIRANJAN SINGH Vs. STATE OF UTTAR PRADESH
|
January 9, 1979 |
RAJA SRIVALGOTI SARVAGNA KUMARA KRISHNA YACHANDRA BACHADURVARU Vs. SPECIAL LAND ACQUISITION OFFICER CITY IM PROVEMENT TRUST BOARD BANGALORE
|
January 16, 1979 |
RAJAMANICKA MATHURAR Vs. DHARMARAJ
|
October 29, 1979 |
RAJENDRA NATH KAR Vs. GANGADAS
|
January 12, 1979 |
RAJENDRA PRASAD KUNJUKUNJU JANARDHANAN SHEO SHANKER DUBEY Vs. STATE OF UTTAR PRADESH:STATE OF KERALA:STATE OF UTTAR PRADESH
|
February 9, 1979 |
RAJINDER NATH Vs. COMMISSIONER OF INCOME TAX DELHI
|
August 13, 1979 |
RAJPUT RUDA MEHA Vs. STATE OF GUJARAT
|
December 5, 1979 |
RAM DEO Vs. UMRAO SINGH
|
November 15, 1979 |
RAM JANAM Vs. STATE OF UTTAR PRADESH
|
February 28, 1979 |
RAM LAL Vs. STATE OF UTTAR PRADESH
|
March 5, 1979 |
RAM LAL NARANG OM PRAKASH NARANG Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
|
January 10, 1979 |
RAM PYARALAL SHRIVASTAVA Vs. STATE OF BIHAR
|
February 16, 1979 |
RAM RATTAN Vs. STATE OF PUNJAB
|
January 12, 1979 |
RAMAN KALIA Vs. STATE OF GUJARAT
|
January 31, 1979 |
RAMANA DAYARAM SHETTY Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
May 4, 1979 |
RAMAVARMABHARATHANTHAMPURAM Vs. STATE OF KERALA
|
July 30, 1979 |
RAMDAS BHIKAJI CHATJDHARI Vs. SADANAND
|
October 3, 1979 |
RAMESH BEJOY SHARMA Vs. PASHUPATI RAI
|
July 17, 1979 |
RAMESH CHAND DWARIKA PRASAD Vs. STATE OF UTTAR PRADESH
|
September 4, 1979 |
RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
August 31, 1979 |
RAMESHWARI LAL SANWARMAL Vs. COMMISSIONER OF INCOME TAX ASSAM
|
December 5, 1979 |
RAMPRASADSAHU NARAINSAHU Vs. STATE OF BIHAR
|
October 12, 1979 |
RANCHHOD Vs. STATE OF MADHYA PRADESH
|
January 24, 1979 |
RATAN LAL SHINGHAL Vs. MURTI DEVI
|
August 21, 1979 |
RATILAL PRITHVIRAJ BAFNA Vs. PURSHOTTAM KRISHNAJI KANE
|
January 31, 1979 |
RATTAN SINGH Vs. STATE OF PUNJAB
|
August 23, 1979 |
RATTAN SINGH Vs. STATE OF PUNJAB
|
October 3, 1979 |
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM Vs. K KUNJABMU
|
November 27, 1979 |
RELIANCE JUTE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
October 10, 1979 |
ROHTAS Vs. STATE OF HARYANA
|
July 31, 1979 |
S B NORONAH Vs. PREM KUMARI KHANNA
|
August 16, 1979 |
S HARDIP SINGH Vs. INCOME TAX OFFICER AMRITSAR
|
April 26, 1979 |
S K GUPTA Vs. K P JAIN
|
January 30, 1979 |
S MOHAN LAL Vs. R KONDIAH
|
February 2, 1979 |
S N BANERJEE Vs. BABULAL GUPTA
|
April 12, 1979 |
S NATARAJAN Vs. STATE OF MYSORE SPECIAL POLICE ESTABLISHMENT
|
January 23, 1979 |
S P BHATNAGAR A S KRISHNASWAMY Vs. STATE OF MAHARASHTRA
|
January 4, 1979 |
SALES TAX OFFICER ENFORCEMENT BRANCH DIVISION II AHMEDABAD Vs. B N PATEL AND COMPANY
|
October 5, 1979 |
SANTOSH ANAND Vs. UNION OF INDIA
|
October 31, 1979 |
SARDAR TRILOK SINGH Vs. SATYA DEO TRIPATHI
|
January 11, 1979 |
SARJUG BARHI Vs. DEVENDRA MAHTO
|
August 9, 1979 |
SASSOON J DAVID AND CO PVT LIMITED BOMBAY SASSOON J DAVID AND CO PVT LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY:C I T BOMBAY
|
May 3, 1979 |
SAT PAL Vs. STATE OF HARYANA
|
March 27, 1979 |
SAT PAL AND COMPANY Vs. LT GOVERNOR OF DELHI
|
April 12, 1979 |
SATTO Vs. STATE OF UTTAR PRADESH
|
April 26, 1979 |
SATYA NARAIN MUSADI Vs. STATE OF BIHAR
|
September 17, 1979 |
SEERANGAN Vs. STATE OF TAMIL NADU
|
March 2, 1979 |
SETH DAULATRAM LAKHANI Vs. CHAIRMAN GAURJPUR TOWN COMMITTEE
|
March 22, 1979 |
SEVANTILAL KARSONDAS MODI Vs. STATE OF MAHARASHTRA
|
January 30, 1979 |
SHAKUNTALA SAWHNEY Vs. KAUSHALYA SAWHNEY
|
April 4, 1979 |
SHANKAR ALIAS KALLU Vs. STATE OF MADHYA PRADESH
|
February 28, 1979 |
SHANKAR CHAKRAVARTI Vs. BRITANNIA BISCUIT COMPANY LIMITED
|
May 4, 1979 |
SHANTI VIJAY AND CO Vs. PRINCESS FATIMA FOUZIA
|
August 31, 1979 |
SHANTILAL MAKANJI KALYANJI SHAH Vs. RANCHODDAS GIRDHARDAS
|
April 11, 1979 |
SHARIF AHMED Vs. STATE OF UTTAR PRADESH
|
August 22, 1979 |
SHARIF UD DIN Vs. ABDUL GANI LONE
|
November 12, 1979 |
SHEO NARAIN Vs. SHER SINGH
|
September 21, 1979 |
SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED ASHOK SAHAKARI SAKHAR KARKHANA LIMITED Vs. COLLECTOR OF SANGLI:COLLECTOR OF SANGLI:COLLECTOR OF AHMEDNAGAR
|
October 22, 1979 |
SHIV CHAND Vs. UJAGAR SINGH
|
November 27, 1979 |
SHIV SHANKAR DAL MILLS INDER SAIN Vs. STATE OF HARYANA
|
November 9, 1979 |
SHIVJI Vs. STATE OF MADHYA PRADESH
|
March 30, 1979 |
SHIVNARAYAN LAXMINARAYAN JOSHI STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:LOONKARAN HANSRAJ
|
October 10, 1979 |
SHYAMCHARAN SHARMA Vs. DHARAMDAS
|
December 4, 1979 |
SITA RAM Vs. STATE OF UTTAR PRADESH
|
January 24, 1979 |
SITARAM Vs. STATE OF MAHARASHTRA
|
February 15, 1979 |
SITARAM Vs. STATE OF MADHYA PRADESH
|
March 6, 1979 |
SITARAM KASHIRAM KONDA Vs. PIGMENT CAKES AND CHEMICALS MFC CO
|
July 27, 1979 |
SITARAM SRIGOPAL Vs. DAULATI DEVI DEAD
|
January 10, 1979 |
SOMAPPA VAMANAPPA MADAR AND SHANKARAPPA RAVANAPPA KADDI Vs. STATE OF MYSORE
|
April 24, 1979 |
STATE BANK OF TRAVANCORE Vs. GOODLAND PLANTATIONS PRIVATE LIMITED
|
November 7, 1979 |
STATE DELHI ADMINISTRATION Vs. I K NANGIA
|
October 23, 1979 |
STATE DELHI ADMINISTRATION Vs. GULZARI LAL TANDON
|
April 3, 1979 |
STATE OF BIHAR Vs. J A C SALDANHA:J A C SALDANHA
|
November 13, 1979 |
STATE OF DELHI Vs. VIJAY PAL
|
July 27, 1979 |
STATE OF GUJARAT Vs. GUJARAT REVENUE TRIBUNAL
|
August 8, 1979 |
STATE OF GUJARAT Vs. BHOGILAL KESHAVLAL
|
November 27, 1979 |
STATE OF GUJARAT STATE OF MAHARASHTRA SALES TAX OFFICER STATE OF GUJARAT Vs. PATEL RAMJIBHAI DANABHAI:M S PADVI: R G AJMERJ AND CO: BILLMOREGARDEVI MINING SYNDICATE P LTD
|
May 1, 1979 |
STATE OF HARYANA Vs. DARSHANA DEVI
|
February 12, 1979 |
STATE OF KERALA M SALEENA Vs. KUMARI T P ROSHANA:STATE OF KERALA
|
January 17, 1979 |
STATE OF M.P. AND ANR. Vs. LAXMINARAIN MISHRA
|
March 23, 1979 |
STATE OF MADHYA PRADESH Vs. RAM RAGUBIR PRASAD AGARWAL
|
February 7, 1979 |
STATE OF MADHYA PRADESH Vs. LAXMISHANKAR MISHRA:SHRI SHEO NARAYAN YADAV
|
March 29, 1979 |
STATE OF MAHARASHTRA Vs. DIGAMBAR BALWANT KULKARNI
|
February 13, 1979 |
STATE OF MAHARASHTRA Vs. ANNAPPA BANDU KAVATAGE
|
February 6, 1979 |
STATE OF MAHARASHTRA Vs. NATWARLAL DAMODARDAS SONI
|
December 4, 1979 |
STATE OF MAHARASHTRA Vs. VISHWANATH TUKARAM UMALE
|
August 2, 1979 |
STATE OF MAHARASHTRA Vs. VEERAPPA R SABOJI
|
September 6, 1979 |
STATE OF MYSORE Vs. T V SLTNDARAM IYENGAR AND SONS PRIVATE LIMITED
|
November 13, 1979 |
STATE OF PUNJAB Vs. GURDIAL SINGH
|
October 25, 1979 |
STATE OF PUNJAB Vs. LABOUR COURT JULLUNDUR
|
October 16, 1979 |
STATE OF PUNJAB Vs. DEWANS MODERN BREWERIES LIMITED
|
March 16, 1979 |
STATE OF RAJASTHAN Vs. GURCHARANDAS CHADHA
|
April 6, 1979 |
STATE OF RAJASTHAN Vs. RAGHUBIR SINGH
|
February 5, 1979 |
STATE OF RAJASTHAN Vs. GURUCHARANDAS CHADHA
|
June 4, 1979 |
STATE OF TAMIL NADU Vs. V KRISHNASWAMI NAIDU
|
May 3, 1979 |
STATE OF TAMIL NADU Vs. R KRISHNAMURTHY
|
November 15, 1979 |
STATE OF UTTAR PRADESH Vs. PT CHANDRA BHUSHAN MISRA
|
November 6, 1979 |
STATE OF UTTAR PRADESH Vs. SARVADAMAN MISHRA
|
October 25, 1979 |
STATE OF UTTAR PRADESH Vs. M V SIDDIQUI
|
November 22, 1979 |
STATE OF UTTAR PRADESH Vs. SYNTHETICS AND CHEMICALS LTD:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
|
December 19, 1979 |
STATE OF UTTAR PRADESH Vs. KISHORI LAL MINOCHA
|
December 21, 1979 |
STATE OF UTTAR PRADESH Vs. HAKIM SINGH
|
October 19, 1979 |
STATE OF UTTAR PRADESH Vs. HINDUSTAN ALUMINIUM CORPN
|
April 17, 1979 |
STATE OF UTTAR PRADESH Vs. NAGAU
|
March 2, 1979 |
STATE OF UTTAR PRADESH Vs. RAZA BULAND SUGAR CO LTD
|
February 27, 1979 |
STATE OF UTTAR PRADESH Vs. GOPI
|
March 2, 1979 |
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR
|
February 2, 1979 |
STATE OF UTTAR PRADESH Vs. BHOOP SINGH VERMA
|
January 24, 1979 |
STATE S P E HYDERABAD Vs. AIR COMMODORE KAILASH CHAND
|
December 21, 1979 |
SUBHASH CHANDER Vs. STATE CHANDIGARH ADMINISTRATION
|
November 15, 1979 |
SUKHRANI DEAD Vs. HARI SHANKER
|
April 12, 1979 |
SUN II BATRA II Vs. DELHI ADMINISTRATION
|
December 20, 1979 |
SUNDARI Vs. LAXMI
|
August 28, 1979 |
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. ANIL KUMAR BHUNJA
|
August 23, 1979 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO GOVERNMENT OF WEST BENGAL Vs. ABANI MAITY
|
March 6, 1979 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. ASHUTOSH GHOSH
|
January 16, 1979 |
SURAJ MAL Vs. STATE DELHI ADMINISTRATION
|
February 13, 1979 |
SURAJDEO OJHA Vs. STATE OF BIHAR
|
March 22, 1979 |
SURENDER KUMAR AGGARWAL Vs. SATYAPAL VARSHNEYA
|
August 7, 1979 |
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 7, 1979 |
SURENDRA NATH MOHTON Vs. STATE OF BIHAR
|
February 28, 1979 |
SURYAMANI DEI AND LAXMAN MAHAKUDE Vs. STATE OF ORISSA
|
April 4, 1979 |
SUSHIL CHOWDHARY Vs. STATE OF BIHAR
|
September 6, 1979 |
SWAMI SARAN SAKSENA Vs. STATE OF UTTAR PRADESH
|
October 11, 1979 |
SWARAN LATA Vs. UNION OF INDIA
|
January 16, 1979 |
SYAD AKBAR Vs. STATE OF KARNATAKA
|
July 25, 1979 |
TALAKSI MALSI SAWALA Vs. STATE OF MAHARASHTRA
|
February 9, 1979 |
TAMIL NADU EDUCATION DEPARTMENT MINIS TERIAL AND GENERAL SUBORDINATE SERVICES ASSOCIATION Vs. STATE OF TAMIL NADU
|
October 23, 1979 |
TARINI KAMAL PANDIT Vs. PRAFULLA KUMAR CHATTERJEE DEAD
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January 16, 1979 |
TARKESHWAR SIO THAKUR JIU Vs. DAR DASS DEY AND CO
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February 6, 1979 |
THAKORESHRI MAHARASINGH JI DOLATSINGHJI Vs. STATE OF GUJARAT
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August 17, 1979 |
THAKUR BHIM SINGH THAKUR KAN SINGH Vs. THAKUR KAN SINGH:THAKUR BHIM SINGH
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December 21, 1979 |
TILAK PRAKASH KHULLAR Vs. STATE OF HARYANA
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February 14, 1979 |
TIRATH RAM Vs. STATE OF UTTAR PRADESH
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April 6, 1979 |
UKHARA ESTATE ZAMINDARIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
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September 19, 1979 |
UMA SHANKAR Vs. STATE OF UTTAR PRADESH
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March 22, 1979 |
UMEDMAL LALTA PRASAD Vs. STATE OF MAHARASHTRA
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February 15, 1979 |
UNION OF INDIA Vs. SURJIT SINGH ATWAL
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January 18, 1979 |
UNION OF INDIA Vs. J AHMED
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March 7, 1979 |
UNION OF INDIA Vs. JARDINE HENDERSON LIMITED
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March 16, 1979 |
UNION OF INDIA Vs. K G KHOSLA AND COMPANY LIMITED
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March 6, 1979 |
UNION OF INDIA Vs. E 8 S0UNDARA RAJAN:V N DESHPANDE:A K REDDY:K SATYANARAYANA
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April 1, 1979 |
UNION OF INDIA Vs. M E REDDY
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September 19, 1979 |
UNION OF INDIA Vs. MOHAMMAD NAZIM
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October 18, 1979 |
UNION OF INDIA Vs. R B CH RAGHUNATH SINGH AND CO
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July 27, 1979 |
UNION OF INDIA Vs. SATISH CHANDRA SHARMA
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November 30, 1979 |
UNION OF INDIA ANT OTHERS BALDEV KRISHAN Vs. SHANTI SWARUP:UNION OF INDIA
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February 5, 1979 |
UNION OF INDIA MAHARAO SAHIB SHRI BHIM SINGHJI Vs. VALLURI BASAVAIAH CHOWDHARY:UNION OF INDIA
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May 1, 1979 |
UTTAM CHAND Vs. INCOME TAX OFFICER CENTRAL CIRCLE AMRITSAR
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March 5, 1979 |
V C SHUKLA Vs. STATE
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December 7, 1979 |
V DHANAPAL CHETTIAR Vs. YESODAI AMMAL
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August 23, 1979 |
V K GUPTA Vs. NIRMALA GUPTA
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September 4, 1979 |
V S KUTTAN PILLAI Vs. RAMAKRISHNAN
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September 18, 1979 |
VALLABHARAYA SWAMI VARU DEITY OF SWARNA Vs. DEEVI HANUMANCHARYULU
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January 9, 1979 |
VALLIAMMA CHAMPAKA PILLAI Vs. SIVATHANU PILLAI
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August 24, 1979 |
VASWANT NARAYAN PAVVAR Vs. STATE OF MAHARASHTRA
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December 19, 1979 |
VED PRAKASH GHAUDHRY Vs. STATE OF HARYANA
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October 25, 1979 |
VIJAY SINGH Vs. MURARILAL
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August 3, 1979 |
VIMALCHAND JAWANTRAJ JAIN Vs. PRADHAN
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May 4, 1979 |
VISHNU SHIV RAM BHOIR Vs. STATE OF MAHARASHTRA
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February 22, 1979 |
VITHAL DATTATRAYA KULKARNI Vs. SHAMRAO TUKARAM POWER
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March 21, 1979 |
WORKMEN Vs. BALMER LAWRIE AND CO LTD
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October 29, 1979 |
WORKMEN OF DODSAL PRIVATE LIMITED Vs. DODSAL PRIVATE LIMITED
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February 6, 1979 |
WORKMEN OF TIRUMALA TIRUPATHI DEVASTHANAM Vs. MANAGEMENT
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November 30, 1979 |
WORKMEN SHIFT INCHARGE SUB STATION Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL DELHI
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November 13, 1979 |
YASIN GULAM HAIDER Vs. STATE OF MAHARASHTRA
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February 9, 1979 |
YOGENDRA MORARJI Vs. STATE OF GUJARAT
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December 10, 1979 |
ZILA SINGH Vs. HAZARI
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February 15, 1979 |
ZILE SINGH Vs. STATE DELHI ADMINISTRATION
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January 30, 1979 |
ZOHRABI Vs. ARJUNA
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August 16, 1979 |