REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A DAMODARAN Vs. STATE OF KERALA	March 23, 1976
ABDUL HAMID Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR	October 18, 1976
ABDUL MAJID ABDUL RAHMAN ABDUL SAMAD AMIRMIYA Vs. STATE OF GUJARAT	May 3, 1976
ABDUL WAHAB Vs. DIVISIONAL ENGINEER M P ELECTRICITY BOARD	March 5, 1976
ACHUTANANDA PUROHIT Vs. STATE OF ORISSA	March 26, 1976
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA Vs. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI	April 28, 1976
ADONI COTTON MILLS LIMITED SIDDAMASETTI RAMARATHAM PROP KRISHNA RICE AND OIL MILLS JAYANTILAL DHANJI OIL MILLS ANIL KUMAR AND CO N RAJA PULLAVAH FIRM MAWADI MOULDING FACTORY J Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD:CHAIRMAN ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY	August 6, 1976
AJMER SINGH Vs. STATE OF PUNJAB	December 16, 1976
AKOIJAM RANBIR SINGH Vs. GOVERNMENT OF MANIPUR	April 7, 1976
ALEMBIC GLASS INDUSTRIES LIMITED BARODA JYOTI LIMITED BARODA Vs. WORKMEN:WORKMEN	July 30, 1976
AMAR SINGH RANDHAWA Vs. STATE OF PUNJAB	December 17, 1976
AMBARAM Vs. STATE OF MADHYA PRADESH	March 8, 1976
AMOLAKCHAND CHHAZED Vs. BHAGWANDAS ARYA	November 17, 1976
AMRIT BHUSHAN GUPTA Vs. UNION OF INDIA	November 29, 1976
AMRITLAL NATHUBHAI SHAH KESHAVLAL NATHUBHAI SHAH Vs. UNION GOVERNMENT OF INDIA:UNION GOVERNMENT OF INDIA	August 24, 1976
ANANTA PANDU POROBO DESAI Vs. LALITA POI	March 11, 1976
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD GENERAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD ANDHRA PRADESH STATE ROAD TRANSPORT CORPORAT Vs. P VENKATESWARA RAO:M RAMAMOHAN RAO:A J RUBEN:B JAMMIAH RETD DRIVER	August 19, 1976
ANIRUDH PRASAD Vs. RAJESHWARI SAROJ DAS	April 20, 1976
ANNAPURNA CARBON INDUSTRIES CO Vs. STATE OF ANDHRA PRADESH	March 9, 1976
ARULAYI NADACHI SELVI AMMAL NADACHI Vs. SELVI AMMAL NADACHI MARIA ARULAYI NADACHI	May 6, 1976
ARUMUGA NADAR Vs. STATE OF TAMIL NADU	October 11, 1976
ARUN KSHETRAPAL Vs. REGISTRAR HIGH COURT JABALPUR	August 4, 1976
ARYA VIDYA SABHA KASHI Vs. KRISHNA KUMAR SRIVASTAVA	February 26, 1976
ASHOK KUMAR Vs. STATE OF PUNJAB	September 21, 1976
ASSAM RAILWAYS AND TRADING COMPANY LIMITED Vs. COLLECTOR OF LAKHIMPUR	March 25, 1976
ASSISTANT SALES TAX OFFICER Vs. B C KAME PROPRIETOR KAME PHOTO STUDIO	December 14, 1976
AZAMJAHI MILLS LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD	March 17, 1976
B PRABHAKARA RAO Vs. DESARI PANAKALA RAO	April 5, 1976
BACHCHEY LAL Vs. STATE OF UTTAR PRADESH	March 11, 1976
BAHAL SINGH Vs. STATE OF HARYANA	March 12, 1976
BAJRANG LAL Vs. STATE OF RAJASTHAN	February 24, 1976
BALCHAND JAIN Vs. STATE OF MADHYA PRADESH	November 5, 1976
BALDEV RAJ GULIANI STATE OF HARYANA Vs. PUNJAB AND HARYANA HIGH COURT:BALDEV RAJ GULIANI	August 30, 1976
BALJIT SINGH HARI CHAND Vs. STATE OF UTTAR PRADESH	September 6, 1976
BALWAN SINGH Vs. PRAKASH CHAND	February 4, 1976
BANKA NAYAKO Vs. STATE OF ORISSA	February 25, 1976
BANSIDHAR PRASHAR Vs. SHALIGRAM SRIVASTAVA	January 15, 1976
BANSILAL MOHANLAL MAHESHWARI Vs. PRABHAKAR LAXMISHANKAR RASANE	January 6, 1976
BARADA KANTA MISHRA Vs. HIGH COURT OF ORISSA	May 6, 1976
BAROT RAM VISHRAM Vs. STATE OF GUJARAT	November 4, 1976
BASHIR AHMAD MAGREY Vs. GHULAM QUADIR MIR	December 2, 1976
BEANT SINGH Vs. UNION OF INDIA	November 18, 1976
BECHAN PANDEY Vs. DULHIN JANKI DEVI	March 9, 1976
BELI RAM Vs. NAND KUMAR	December 2, 1976
BHAGWAN DASS Vs. STATE OF UTTAR PRADESH	March 24, 1976
BHAGWAN SINGH RANA Vs. STATE OF HARYANA	April 30, 1976
BHAGWATI Vs. STATE OF UTTAR PRADESH	April 8, 1976
BHAJAN SINGH Vs. STATE OF PUNJAB	December 6, 1976
BHAYANI LUHANA RADHABAI Vs. STATE OF GUJARAT	September 22, 1976
BHUPINDRA NATH CHATTERJEE Vs. STATE OF BIHAR	December 14, 1976
BINDESHWARI PRASAD SINGH Vs. KALI SINGH	August 5, 1976
BINDUMATI BAI Vs. NARBADA PRASAD	October 28, 1976
BIRBAL SINGH Vs. KEDAR NATH	November 2, 1976
BOARD OF REVENUE Vs. A M ANSARI	March 17, 1976
BOMBAY AMMONIA PVT LTD Vs. STATE OF TAMIL NADU	March 24, 1976
BOOMI Vs. LEELA RAJAN	December 2, 1976
BURMA OIL CO 1 TRADING LIMITED CALCUTTA Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA	December 1, 1976
CAETANO PIEDADE FERNANDES Vs. UNION TERRITORY OF GOA DAMAN AND DIU PANAJI GOA	September 1, 1976
CARBORANDUM UNIVERSAL LIMITED Vs. R BALASUBRAMANIAN AND ETHERS	April 8, 1976
CHANAN SINGH Vs. REGISTRAR CO OP SOCIETIES PUNJAB	March 18, 1976
CHANDRA KUMAR SAH Vs. GIRDHAR DAS	October 20, 1976
CHANDRA MOHAN Vs. STATE OF UTTAR PRADESH	April 19, 1976
CHATAR SINGH Vs. STATE OF HARYANA	March 19, 1976
CHATURDAS BHAGWANDAS PATEL Vs. STATE OF GUJARAT	April 16, 1976
CHERAN TRANSPORT COMPANY LIMITED Vs. KANAN LORRY SERVICE	December 10, 1976
CHHAGANBHAI NORSINBHAI Vs. SONI CHANDUBHAI GORDHANBHAI	March 23, 1976
CHHOTAN PRASAD SINGH SMT SUCHAN DEVI Vs. HARI DUSADH:BIHARI MANJHI	November 24, 1976
CHOGMAL BHANDARI Vs. DEPUTY COMMERCIAL TAX OFFICER II DIVISION KURNOOL	February 4, 1976
COLLECTOR OF CUSTOMS Vs. PEDNEKAR AND COMPANY PRIVATE LTD	March 31, 1976
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MYSORE Vs. RATNAVARMA HEGADE	October 20, 1976
COMMISSIONER LUCKNOW DIVISION Vs. KUMARI PREM LATA MISRA	October 26, 1976
COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUM Vs. LUCY KOCHUVAREED	May 7, 1976
COMMISSIONER OF COAL MINES PROVIDENT FUND DHANBAD Vs. J P LALLA AND SONS	February 13, 1976
COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. B SAMITRA	February 20, 1976
COMMISSIONER OF INCOME TAX BIHAR PATNA Vs. SAHU JAIN LIMITED	February 16, 1976
COMMISSIONER OF INCOME TAX GENERAL CALCUTTA Vs. ASHOKA MARKETING LTD	March 19, 1976
COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD Vs. R M AMIN T R OF THE LATE SHRT CHUNNTBHAT J AMTN BARODA	November 26, 1976
COMMISSIONER OF INCOME TAX KANPUR Vs. J K COMMERCIAL CORPORATION LTD	September 3, 1976
COMMISSIONER OF INCOME TAX LUCKNOW Vs. MADHO PD JATIA	August 17, 1976
COMMISSIONER OF INCOME TAX MADRAS Vs. P S S INVESTMENTS PRIVATE LIMITED	November 9, 1976
COMMISSIONER OF INCOME TAX MADRAS Vs. R M CHIDAMBARAM PILLAI	November 17, 1976
COMMISSIONER OF INCOME TAX PUNJAB HARYANA J AND K H P AND UNION TERRITORY OF CHANDIGARH Vs. PANIPAT WOOLLEN AND GENERAL MILLS CO LTD	January 21, 1976
COMMISSIONER OF INCOME TAX WEST BENGAL 1 CALCUTTA Vs. SIMON CARVES LIMITED	August 17, 1976
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA Vs. JAGANNATH JEE	December 17, 1976
COMMISSIONER OF SALES TAX GUJARAT Vs. SABARMATI RETI UDYOG SAHAKARI MANDALI LIMITED	April 26, 1976
COMMISSIONER OF SALES TAX U P Vs. MADAN LAL DAS AND SONS BAREILLY	September 22, 1976
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. OFFICER IN CHARGE COURT OF WARDS PAIGAH	August 6, 1976
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. HINDUSTAN MOTORS LIMITED	March 10, 1976
COMMISSIONER OF WEALTH TAX MADRAS COMMISSIONER OF WEALTH TAX MADRAS Vs. LATE R SRIDHARAN	April 29, 1976
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. BISHWANATH CHATTERJEE	April 8, 1976
COMPANY LAW BOARD Vs. UPPER DOAB SUGAR MILLS LIMITED	December 17, 1976
CONTROLLER OF ESTATE DUTY GUJARAT R RANGANAYAKI AMMAL Vs. KANTILAL TRIKAMLAL:THE CONTROLLER OF ESTATE DUTY MADRAS	July 19, 1976
CONTROLLER OF ESTATE DUTY KERALA Vs. R V VISHWANATHAN	September 21, 1976
CONTROLLER OF ESTATE DUTY KERALA Vs. V VENUGOPALA VARMA RAJAH	August 24, 1976
CORPORATION OF CALCUTTA Vs. MOHAMMAD OMER ALI	August 20, 1976
CORPORATION OF CITY OF ANGALORE Vs. B T KAMPANNA	August 20, 1976
CUMBUM ROADWAYS PJ LIMITED Vs. BALAGURU BUS SERVICE PRIVATE LIMITED	December 10, 1976
CUSTODIAN OF EVACUEE PROPERTY Vs. RABIA BAI	August 19, 1976
D C ROY Vs. PRESIDING OFFICER MADHYA PRADESH INDUSTRIAL COURT INDORE	March 23, 1976
D D SURJ Vs. A K BARREN	February 6, 1976
D H MANIAR Vs. WAMAN LAXMAN KUDAV	August 24, 1976
D R VENKATACHALAM Vs. DEPUTY TRANSPORT COMMISSIONER	December 10, 1976
D VENKATA REDDY Vs. R SULTAN	February 24, 1976
DALBIR KAUR DALBIR SINGH Vs. STATE OF PUNJAB	August 20, 1976
DALHOUSIE PROPERTIES LIMITED Vs. SURAJMULL NAGARMULL	October 28, 1976
DALMIA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI	September 10, 1976
DAMADILAL Vs. PARASHRAM	May 7, 1976
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR	August 5, 1976
DASHRATH SINGH Vs. STATE OF MADHYA PRADESH	October 8, 1976
DEEPAK SARKAR Vs. STATE OF BIHAR	December 9, 1976
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. R R GUPTA COMMERCIAL TAX OFFICER JAIPUR	May 3, 1976
DEVARAPALLI LAKSHMINARAYANA REDDY Vs. V NARAYANA REDDY	May 4, 1976
DEVI SAHAI PALLIWAL Vs. UNION OF INDIA	November 3, 1976
DEWAN SINGH Vs. STATE OF HARYANA	May 7, 1976
DHAN KUMAR JAIN Vs. DELHI ADMINISTRATION	November 12, 1976
DHANESHWARBUWA GURU PURSHOTTAMBUWA OWNER OF SHRI VITHAL RUKHAMAI SANSTHAN Vs. CHARITY COMMISSIONER STATE OF BOMBAY	March 1, 1976
DHANYALAKSHMI RICE MILLS SHRINIVASA SATNARAYANA BUNG DHANYALAKSHMI RICE MILLS NITHIN KUMAR CO NITHIN KUMAR CO SEETHARAMANJANEYA RICE MILLS SEETHARAMANJANEYA RICE MILLS SHRI RAMA Vs. COMMISSIONER OF CIVIL SUPPLIES:UNION OF INDIA:COMMISSIONER 0F CIVIL SUPPLIES:UNION OF INDIA:STATE 01 ANDHRA PRADESH:STATE 0F ANDHRA PRADESH:STATE OF ANDHRA	February 16, 1976
DHARAM CHAND JAIN Vs. STATE OF BIHAR	April 14, 1976
DIWAN BROS Vs. CENTRAL BANK OF INDIA BOMBAY	May 7, 1976
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED ENGLISH ELECTRIC CO OF INDIA LIMITED ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER:DEPUTY COMMERCIAL TAX OFFICER:GOVERNMENT OF TAMIL NADU	September 21, 1976
EXCISE COMMISSIONER U P ALLAHABAD Vs. RAM KUMAR	May 5, 1976
FARID AHMED ABDUL SAMAD Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD	July 29, 1976
G A GALIAKOTWALA AND COMPANY PRIVATE LIMITED MADRAS Vs. STATE OF MADRAS	March 22, 1976
G MUNIYAPPA NAIDU V A NAMMAGI Vs. STATE OF KARNATAKA	October 13, 1976
G PONNIAH THEVAR Vs. NALLP YAM PERUMAL PTLLAT	December 15, 1976
G SARANA Vs. UNIVERSITY OF LUCKNOW	July 28, 1976
GAJANANA MOTOR TRANSPORT COMPANY LIMITED Vs. STATE OF KARNATAKA	September 22, 1976
GAJJAN SINGH Vs. STATE OF PUNJAB	March 3, 1976
GAURI SHANKAR CHANDRABHAN Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW	May 3, 1976
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. UNION OF INDIA	October 28, 1976
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. T M PARAMASIVAM	April 8, 1976
GIRDHAR DAS CHANDRA KUMAR SHAH Vs. DISTRICT JUDGE VARANASI: GIRDHAR DAS	October 20, 1976
GIRDHARI LAL Vs. HUKAM SINGH	October 19, 1976
GIRDHARI LAL NANNELAL Vs. SALES TAX COMMISSIONER M P	March 1, 1976
GOPAL DAS Vs. COLLECTOR OF VARANASI	September 21, 1976
GOPI CHAND DHAWAN AND Vs. DEPUTY SECRETARY PUNJAB	May 4, 1976
GOVERNMENT MEDICAL STORE DEPOT KARNAL Vs. STATE OF HARYANA	March 26, 1976
GOVERNMENT OF ANDHRA PRADESH Vs. D JANARDHANA RAO	September 23, 1976
GOVIND RAO Vs. MAHADEV	April 5, 1976
GOVINDBHAI GORDHANBHAI PATEI Vs. GULAM ABBAS MULL A ALLIBHAI	December 17, 1976
GUJARAT UNIVERSITY NAVRANGPURA Vs. SHYAMKUMAR JIVANDAS	March 17, 1976
GULAB Vs. STATE OF MAHARASHTRA	December 8, 1976
GULAB CHAND SHARMA Vs. SARASWATI DEVI	December 14, 1976
GUR PRATAP SINGH BEDI Vs. STATE OF PUNJAB	January 9, 1976
GURDIT SINGH Vs. MUNSHA SINGH	November 29, 1976
GYAN CHAND Vs. KUNJBEHARILAL	December 6, 1976
H C SARIN Vs. UNION OF INDIA	April 14, 1976
H H MAHARAJA RANA HEMANT SINGHJI DHOLPUR Vs. COMMISSIONER OF INCOME TAX RAJASTHAN	February 17, 1976
HANSA SINGH Vs. STATE OF PUNJAB	August 20, 1976
HARBANSLAL JAGMOHANDAS REV EVERETT M FASANACHAT Vs. PRABHUDAS SHIVLAL:WEST END WORKS	March 12, 1976
HARDAYAL Vs. STATE OF UTTAR PRADESH	March 23, 1976
HARI DEV SHARMA Vs. STATE DELHI ADMINISTRATION	May 4, 1976
HARI SHANKER TRIPATHI Vs. SHIV HARSH	February 3, 1976
HARISH CHANDRA Vs. STATE OF UTTAR PRADESH	March 23, 1976
HARSHADSINGH PAHELVANSINGH THAKORE Vs. STATE OF GUJARAT	September 17, 1976
HASMUKHLAL DAHAYABHAT Vs. STATE OF GUJARAT	August 4, 1976
HERBERTSONS LIMITED Vs. WORKMEN OF HERBERTSONS LTD	November 3, 1976
HINDUSTAN CONSTRUCTION CO LID Vs. G K PATANKAR	January 23, 1976
HINDUSTAN STEEL LIMITED Vs. PRESIDING OFFICER LABOUR COURT ORISSA	September 15, 1976
HIRALAL THAKORLAL DALAL Vs. BROACH MUNICIPALITY	April 15, 1976
HOMELY INDUSTRIES Vs. SALES TAX OFFICER SECTOR V KANPUR	March 24, 1976
HUKAM CHAND MILLS LIMITED INDORE Vs. COMMISSIONER OF INCOME TAX BOMBAY	March 19, 1976
HY LAY POULTRY FARMS Vs. STATE OF HARYANA	August 16, 1976
I N SAKSENA R D DOONGAJI Vs. STATE OF MADHYA PRADESH	January 23, 1976
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA Vs. LAKHMANI MEWAL DAS	March 30, 1976
INCOME TAX OFFICER LUCKNOW Vs. S B SINGAR SINGH AND SONS	August 17, 1976
INCOME TAX OFFICER SHILLONG Vs. R TAKIN ROY RYMBAI	February 17, 1976
INDER SINGH Vs. STATE OF MADHYA PRADESH	September 13, 1976
INDIAN ALUMINIUM CABLES LIMITED Vs. EXCISE AND TAXATION OFFICER	September 23, 1976
INDIAN ALUMINIUM CABLES LIMITED R N GHANEKAR AND COMPANY Vs. STATE OF HARYANA	April 2, 1976
INDIAN IRON AND STEEL COMPANY LIMITED Vs. CESS DEPUTY COLLECTOR	March 4, 1976
ISHWAR SINGH ILAM SINGH Vs. STATE OF UTTAR PRADESH	August 4, 1976
JAGAT SINGH Vs. STATE OF HARYANA	November 4, 1976
JAI RAM Vs. STATE OF UTTAR PRADESH	February 25, 1976
JAI SINGH Vs. UNION OF INDIA	November 19, 1976
JAIPUR MINERAL DEVELOPMENT SYNDICATE JAIPUR Vs. COMMISSIONER OF INCOME TAX NEW DELHI	December 16, 1976
JALA BANO Vs. STATE OF JAMMU AND KASHMIR	March 3, 1976
JANGBIR Vs. MAHAVIR PRASAD GUPTA	September 22, 1976
JASWANT KAUR Vs. AMRIT KAUR	October 25, 1976
JASWINDER SINGH GIRDHARI LAL SIKANDER LAL BANARSI DAS MANOHAR LAL Vs. MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR	May 7, 1976
JAYARAJ Vs. STATE OF TAMIL NADU	March 30, 1976
JIT SINGH Vs. STATE OF PUNJAB	March 24, 1976
JOINT DIRECTOR OF FOOD VISHAKAPATNAM Vs. STATE OF ANDHRA PRADESH	July 27, 1976
JOSE DA COSTA Vs. BASCORA SADASHIVA SINAI NARCORNIM	April 7, 1976
JUGAL KISHORE PATNAIK Vs. RATNAKAR MOHANTY	July 26, 1976
JUTHIKA BHATTACHARYA Vs. STATE OF MADHYA PRADESH	September 1, 1976
K KAPEN CHAKO Vs. PROVIDENT INVESTMENT COMPANY PRIVATE LIMITED	November 1, 1976
K L SHINDE Vs. STATE OF MYSORE	March 26, 1976
K RAMACHANDRA REDDY Vs. PUBLIC PROSECUTOR	May 5, 1976
K V NARAYANAN Vs. K V RANGANANDHAN	March 12, 1976
KAKOO Vs. STATE OF HIMACHAL PRADESH	February 27, 1976
KALE Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 21, 1976
KALIAPPAN Vs. STATE OF TAMIL NADU	August 2, 1976
KANHAIYALAL Vs. MANNALAL	March 23, 1976
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED Vs. STATE OF UTTAR PRADESH	July 21, 1976
KARNAIL SINGH Vs. STATE OF PUNJAB	August 20, 1976
KARTAR SINGH MUKAND SINGH MALKIAT SINGH Vs. STATE OF PUNJAB	May 7, 1976
KASTURI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 4, 1976
KASTURI LAL Vs. STATE OF HARYANA	May 5, 1976
KAYS CONCERN Vs. UNION OF INDIA	April 6, 1976
KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. T P KUNHALIUMMA	October 29, 1976
KEWAL KRISHAN BAGGA Vs. CHAIRMAN RAILWAY BOARD	August 3, 1976
KHADYA PEYA VIKARATE MALAK SANGH Vs. CHIEF OFFICER SANGLI MUNICIPAL COUNCIL	November 19, 1976
KHASAN SINGH Vs. HUKAM SINGH	September 21, 1976
KHEMI RAM Vs. STATE OF PUNJAB	April 29, 1976
KHUSHIRAM BEHARI LAL AND COMPANY Vs. ASSESSING AUTHORITY SANGRUR	October 8, 1976
KISAN TRIMBAK KOTHULA Vs. STATE OF MAHARASHTRA	November 17, 1976
KISHORI LAL Vs. BIRDHI LAL	March 10, 1976
KRISHNA BUS SERVICE LIMITED Vs. MANGLI	January 21, 1976
KRISHNAN AND AGNIHOTRI Vs. STATE OF MADHYA PRADESH	December 17, 1976
KULCHHINDER SINGH Vs. HARDAYAL SINGH BRAR	March 18, 1976
KUMARI K S JAYASREE Vs. STATE OF KERALA	August 17, 1976
L BABU RAM Vs. RAGHUNATHJI MAHARAJ	May 7, 1976
LAJAR MASIH Vs. STATE OF UTTAR PRADESH	February 3, 1976
LAKHANLAL STATE OF ORISSA Vs. STATE OF ORISSA:LAKHANLAL:SHRI AYODHYA PRASAD SHAH	October 15, 1976
LAKSHMI RAMAN ACHARYA Vs. CHANDAN SINGH	December 13, 1976
LAKSHMI SINGH Vs. STATE OF BIHAR	September 10, 1976
LAL CHAND Vs. RADHA KRISHAN	December 17, 1976
LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD Vs. H NARAYANAIAH	August 16, 1976
LONANKUTTY Vs. THOMMAN	April 15, 1976
M MANIKLAL Vs. STATE OF MYSORE	November 23, 1976
M. NARAYANA RAO Vs. G. VENKATA REDDY	September 3, 1976
MADAN GOPAL KANODIA Vs. MAMRAJ MANIRAM	January 15, 1976
MADHAVAMANI TRANSPORT PRIVATE LIMITED MADHAVAMANI TRANSPORT PRIVATE LIMITED Vs. VASAVI TRANSPORT CO MADUKKUR:N SUNDARESA THEVAR	October 19, 1976
MADHUKAR G E PANKAKAR CHANDRAKANT MAHADEO PRADHAN Vs. JASWANT CHOBBILDAS RAJANI:DILIP SADASHIV DEHERKAR	March 23, 1976
MADURAI COATS LIMITED Vs. WORKMEN OF MADURAI COATS LTD	September 2, 1976
MAHA SINGH Vs. STATE DELHI ADMINISTRATION	January 8, 1976
MAHANT NARAYANGIRI GURU MAHANT SOMESHWARTGIRI Vs. STATE OF MAHARASHTRA	March 17, 1976
MAHAPALIKA OF THE CITY OF AGRA Vs. AGRA BRICK KILN OWNERS ASSCN	March 23, 1976
MAHARAJ SINGH Vs. STATE OF UTTAR PRADESH	November 2, 1976
MAHENDRA SINGH DHANTWAL Vs. HINDUSTAN MOTORS LIMITED	May 7, 1976
MAHESHWAR PRASAD SRIVASTAVA NITYANAND DAS Vs. SURESH SINGH:SURESH SINGH	March 22, 1976
MAINA SINGH Vs. STATE OF RAJASTHAN	March 17, 1976
MAJOR S K KALE Vs. STATE OF MAHARASHTRA	December 17, 1976
MANECK GUSTEDJI BURJARJI Vs. SARAFAZALI NAWABALI MIRZA	March 23, 1976
MANI SUBRAT JAIN Vs. STATE OF HARYANA	December 9, 1976
MANNALAL KHETAN Vs. KEDAR NATH KHETAM	November 25, 1976
MATINDU PRAKASH Vs. BAGHAN SINGH	January 22, 1976
MAYONGBAM RADHAMOHAN SINGH Vs. CHIEF COMMISSIONER ADMINISTRATOR MANIPUR	November 1, 1976
MCDOWELL AND COMPANYMPANY LIMITED KAPITAN CHEMICALS CENTRAL WINES HYDERABAD Vs. COMMERCIAL TAX OFFICER VII CIRCLE HYDERABAD:GOVERNMENT OF ANDHRA PRADESH:THE DEPUTY COMMISSIONER COMMERCIAL TAXES	October 25, 1976
MECHELEC ENGINEERS AND MANUFACTURERS Vs. BASIC EQUIPMENT CORPORATION	November 1, 1976
MIRDAD Vs. BOARD OF REVENUE	October 19, 1976
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. LADHA RAM AND CO	September 23, 1976
MOHAMMAD ASHFAQ Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P	September 10, 1976
MOHAMMAD ASLAM Vs. STATE OF UTTAR PRADESH	September 22, 1976
MOHAMMAD SHAFI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE VII ALLAHABAD	December 16, 1976
MOHAMMAD YASIN SHAH Vs. ALI AKBAR KHAN	April 14, 1976
MOHAN MEAKIN BREWERIES LIMITED MOHAN MEAKIN BREWERIES LIMITED Vs. EXCISE AND TAXATION COMMR CHANDIGARH:EXCISE AND TAXATION COMMR CHANDIGARH	May 4, 1976
MOHAN SINGH MALHI Vs. STATE OF PUNJAB	March 25, 1976
MOHATTA BROTHERS Vs. BHARAT SURYODAYA MILES CO LTD	April 5, 1976
MOHINDER SINGH Vs. STATE OF PUNJAB	January 23, 1976
MOLU Vs. STATE OF HARYANA	August 23, 1976
MONOGRAM MILLS LIMITED P G TEXTILES MILLS PVT LIMITED Vs. STATE OF GUJARAT	May 7, 1976
MULLA ALIBHAI Vs. MADRASAI HAKIMIA AND CORONATION HIGH SCHOOL	April 20, 1976
MUMBAI KAMGAR SABHA BOMBAY Vs. ABDULBHAI FAIZULLABHAI	March 10, 1976
MUMCIPAL CORPORATION OF DELHI Vs. SURESH CHANDRA JAIPURIA	November 3, 1976
MUNI LAL Vs. PRESCRIBED AUTHORITY	September 20, 1976
MUNICIPAL BOARD LUCKNOW MUNICIPAL BOARD LUCKNOW Vs. PANNALAL BHARGAVA:SUNDERLAL GUPTA	February 25, 1976
MUNICIPAL CORPORATION INDORE Vs. RATNAPRABHA	October 29, 1976
MUNICIPAL CORPORATION OF CITY OF HUBLI Vs. SUBHA RAO HANUMATHARAO PRAYAG	March 24, 1976
MUNICIPAL CORPORATION OF DELHI Vs. RASAL SINGH	March 3, 1976
MUNICIPAL CORPORATION OF DELHI Vs. RAM PRATAP SINGH	January 8, 1976
MURARILAL SARAWAGI Vs. STATE OF ANDHRA PRADESH	December 15, 1976
MURLIDHAR MEGHRAJ LOYA Vs. STATE OF MAHARASHTRA	July 19, 1976
MUSA KHAN Vs. STATE OF MAHARASHTRA	October 11, 1976
MUTHANGI AYYANNA Vs. MUTHANGI JAGGARAO	October 26, 1976
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE Vs. MIRJA KHASIM ALI BEG:S M AHMED	December 1, 1976
N K CHAUHAN Vs. STATE OF GUJARAT	November 1, 1976
N SUBBA REDDY Vs. ANDHRA UNIVERSITY	April 5, 1976
NAGAWWA Vs. VEERANNA SHIVALINGAPPA KONJALGI	April 23, 1976
NAMDEO DAULATA DHAYAGUDE Vs. STATE OF MAHARASHTRA	August 19, 1976
NANCHAND GANGARAM SHETJI Vs. MALLAPPA MAHALINGAPPA SADALGE	January 30, 1976
NAND BALLABH PANT Vs. STATE UNION TERRITORY OF DELHI	September 13, 1976
NANHEY Vs. STATE OF UTTAR PRADESH	December 14, 1976
NARANDAS KARSONDAS Vs. S A KAMTAM	December 7, 1976
NARAYAN GOVIND GAVATE STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:NARAYAN GOVIND GAVATE	October 11, 1976
NARENDRA BAHADUR SINGH Vs. STATE OF UTTAR PRADESH	November 26, 1976
NARENDRAKUMAR J MODI Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD	August 4, 1976
NARHARI SHIVRAM SHET NARVEKAR Vs. PANNALAL UMEDIRAM	January 16, 1976
NATHA SINGH Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB	March 11, 1976
NATIONAL TRANSPORT COMPANY Vs. STATE OF BIHAR	March 25, 1976
NATTAN Vs. STATE OF TAMIL NADU	January 27, 1976
NAWN ESTATES PRIVATE LIMITED Vs. C 1 T WEST BENGAL	October 14, 1976
NAYAGARH CO OPERATIVE CENTRAL BANK LIMITED Vs. NARAYAN RATH	April 27, 1976
NEMI CHAND JAIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR	September 20, 1976
NEW DELHI MUNICIPAL COMMITTEE Vs. M N SOT	September 24, 1976
NEW DELHI MUNICIPAL COMMITTEE Vs. KALU RAM	April 20, 1976
NINAJI RAOJI BOUDHA Vs. STATE OF MAHARASHTRA	February 20, 1976
NIRANJAN KUMAR Vs. DHYAN SINGH	August 16, 1976
NONOTHOMBAM IBOMCHA SINGH Vs. LEISANGTHEM CHANDRAMANI SINGH	September 13, 1976
OIL AND NATURAL GAS COMMISSION Vs. STATE OF BIHAR	August 24, 1976
P C PATEL Vs. T H PATHAK	September 22, 1976
P K BADIANI Vs. COMMISSIONER OF INCOME TAX BOMBAY	September 21, 1976
P PHILIP Vs. DIRECTOR OF ENFORCEMENT NEW DELHI	March 3, 1976
P RADHAKRISHNA NAIDU SYED BURHAN Vs. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH	December 9, 1976
P VENKATASWAMI Vs. D S RAMIREDDY	February 27, 1976
PANDIT CHAND Vs. PANDIT OM PRAKASH	November 3, 1976
PANDURANG DNYANOBA LAD Vs. DADA RAMA METHE	February 24, 1976
PARADIP PORT TRUST PARADIP MANAGEMENT OF KEONJHAR CENTRAL CO OPERATIVE BANK LIMITED Vs. THEIR WORKMEN:THEIR WORKMEN	September 9, 1976
PARASHURAM POTTERY WORKS COMPANY LIMITED Vs. INCOME TAX OFFICER CIRCLE 1 WARD A RAJKOT GUJARAT	November 16, 1976
PARMESHWARI DEVI Vs. STATE	November 23, 1976
PATEL JETHABHAI CHATUR Vs. STATE OF GUJARAT	October 20, 1976
PERFORMING RIGHT SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 10, 1976
PHOOLCHAND Vs. STATE OF RAJASTHAN	September 2, 1976
PRABHU PRASAD SAH Vs. STATE OF BIHAR	August 9, 1976
PREM BALLAB Vs. STATE DELHI ADMN	September 15, 1976
PREM CHAND Vs. DISTRICT JUDGE DEHRADUN	November 23, 1976
PREM KAKAR Vs. STATE OF HARYANA	April 5, 1976
PRINCIPAL GUNTUR MEDICAL COLLEGE GUNTUR Vs. Y MOHAN RAO	April 6, 1976
PRIYA LAXMI MILLS LIMITED Vs. MAZDOOR MAHAJAN MANDAL BARODA	September 23, 1976
PUNJAB UNIVERSITY CHANDIGARH Vs. VIJAY SINGH LAMBA	April 15, 1976
PURUSHOTTAM DAS Vs. VM ADDITIONAL DISTT AND SESSIONS JUDGE ALLAHABAD	September 20, 1976
PUWADA VENKATESWARA RAO Vs. CHIDAMANA VENKATA RAMANA	March 8, 1976
PUZHAKKAL KUTTAPPU Vs. C BHARGAVI	September 22, 1976
R C SHARMA Vs. UNION OF INDIA	May 6, 1976
R DAYANANDA SAGAR Vs. VATAL NAGARAJ	April 23, 1976
R R DALAVAI Vs. STATE OF TAMIL NADU	May 7, 1976
RABINDRA KUMAR DEY Vs. STATE OF ORISSA	August 31, 1976
RAJ RANI K V JOHAR SURINDER NATH LUTHRA Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION:DELHI ADMINISTRATION	December 10, 1976
RAM BHAROSEY AGARWAL Vs. HAR SWARUP MAHESHWARI	April 27, 1976
RAM JIVAN Vs. PHOOLA	January 30, 1976
RAM KANAI JAMINI RANJAN PAL Vs. MEMBER BOARD OF REVENUE W BENGAL	April 23, 1976
RAM KISHAN AGGARWALA Vs. STATE OF ORISSA	March 4, 1976
RAM LOBHAYA SIKAND Vs. ADDITIONAL DISTRICT JUDGE	September 20, 1976
RAM MURTI Vs. STATE OF HARYANA	September 14, 1976
RAM PASRICHA Vs. JAGANNATH	August 24, 1976
RAM PRATAP SHARMA Vs. DAYA NAND	August 19, 1976
RAM RATTAN Vs. STATE OF UTTAR PRADESH	November 26, 1976
RAM SARUP Vs. STATE OF HARYANA	October 29, 1976
RAM SWARUP Vs. STATE OF HARYANA	August 9, 1976
RAMASRAY PANDEY Vs. STATE OF BIHAR	September 6, 1976
RAMASWAMI AYYANGAR Vs. STATE OF TAMIL NADU	March 24, 1976
RAMBAGH PALACE HOTEL JAIPUR Vs. RAJASTHAN HOTEL WORKERS UNION JAIPUR	January 5, 1976
RAMDAS OIL MILLS Vs. UNION OF INDIA	December 7, 1976
RAMESH CHANDRA MISRA Vs. MAHENDRA TRIPATHI	November 19, 1976
RAMJI PRASAD SINGH Vs. RAM BILAS IHA	September 24, 1976
RANJEET MAL Vs. GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI	December 10, 1976
RATNA SUGAR MILLS CO LIMITED Vs. STATE OF UTTAR PRADESH	April 7, 1976
REGIONAL MANAGER Vs. PAWAN KUMAR DUBEY	March 8, 1976
RESERVE BANK OF INDIA Vs. RAMKRISHNA GOVIND MOREY	January 20, 1976
RESERVE BANK OF INDIA ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION Vs. N C PALIWAL:N C PALIWAL	August 24, 1976
ROHTAS INDUSTRIES LIMITED Vs. WORKMEN	September 3, 1976
ROSHAN Vs. STATE OF MAHARASHTRA	August 3, 1976
RUSTAMJI NASARVANJI DANG OR Vs. JERAM KUNVERJI GANATRA	October 20, 1976
S ABDUL KARIM K P RAMASWAMI A P PARUKUTTY MOOPILAMMA Vs. M K PRAKASH:M K PRAKASH:M K PRAKASH	January 30, 1976
S B GURBAKSH SINGH Vs. UNION OF INDIA	January 27, 1976
S BALSAMY NADAR Vs. SUN PAPER MILL LTD	March 18, 1976
S HARNAM SINGH Vs. STATE DELHI ADMN	March 23, 1976
S K CHANDAN Vs. UNION OF INDIA	October 12, 1976
S KRISHNAMURTHY Vs. GENERAL MANAGER SOUTHERN RAILWAY	February 3, 1976
S NARAYAN IYER Vs. UNION OF INDIA	April 30, 1976
S RAMASWAMY Vs. UNION OF INDIA	August 17, 1976
SALES TAX OFFICER SECTOR I KANPUR Vs. DWARIKA PRASAD SHEO KARAN DASS	November 19, 1976
SANTA SINGH Vs. STATE OF PUNJAB	August 17, 1976
SANTI RANJAN DASS GUPTA Vs. DASURAM MIRZAMAL	March 11, 1976
SARDAR SINGH Vs. STATE OF HARYANA	November 1, 1976
SARJOO PRASAD SINGH Vs. STATE OF BIHAR	September 22, 1976
SARWAN SINGH Vs. KASTURI LAL	December 14, 1976
SARWAN SINGH Vs. STATE OF PUNJAB	August 11, 1976
SEFALI ROY CHOWDHARY Vs. A K DUTTA	May 6, 1976
SELVERAJ Vs. STATE OF TAMIL NADU	August 12, 1976
SETH BALGOPAL DAS Vs. STATE OF UTTAR PRADESH	April 8, 1976
SETH BENI CHAND SINCE DEAD NOW Vs. KAMLA KUNWAR	September 14, 1976
SETH LOONKARAN SETHIYA Vs. IVAN E JOHN	October 20, 1976
SHAH MATHURA DAS MAGANLAL AND COMPANY Vs. NAGAPPA SHANKARAPPA MALAGE	March 23, 1976
SHAM LAL AALA RAM SURINDER SINGH BHAGWANDAS AND COMPANY TARLOK SINGH LAHNA SINGH AND COMPANY Vs. STATE OF PUNJAB	April 30, 1976
SHAMALBHAI LALUBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER	October 28, 1976
SHANABHAI DHULABHAI PARMAR Vs. STATE OF GUJARAT	September 2, 1976
SHANKAR DEOBA PATIL Vs. GANPATLAL SHEODAYAL	November 23, 1976
SHANKAR GOPINATH APTE Vs. GANGABAI HARIHARRAO PATWARDHAN	August 5, 1976
SHANTILAL THAKORDAS Vs. CHIMANLAL MAGANLAL TELWALA	August 23, 1976
SHARSDA PRASAD SINHA Vs. STATE OF BIHAR	December 8, 1976
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF TAMIL NADU	March 23, 1976
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED Vs. UNION OF INDIA	April 30, 1976
SINDHI SAHITI MULTIPURPOSE TRANSPORT COOPERATIVE SOCIETY LIMITED Vs. STATE OF MADHYA PRADESH	November 16, 1976
SMRITI MARTHAND Vs. DISTRICT JUDGE OF KUMAUN NAINITAL	September 20, 1976
SONE VALLEY PORTLAND CEMENT CO LIMITED Vs. GENERAL MINING SYNDICATE PRIVATE LIMITED	August 24, 1976
SOPANA TRIMBAK WANI Vs. STATE OF MAHARASHTRA	August 12, 1976
SOUTH GUJARAT ROOFING TILES MANU FACTURERS ASSOCIATION Vs. STATE OF GUJARAT	October 20, 1976
SOUTH INDIA COIR MILLS POOCKAKKAL Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	March 25, 1976
SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD MYSORE Vs. P GOVINDAN	September 10, 1976
SRIDHAR SUAR Vs. JAGANNATH TEMPLE	April 21, 1976
STATE BANK OF INDIA Vs. N SUNDARA MONEY	January 16, 1976
STATE OF ANDHRA PRADESH Vs. K VENKATA REDDY	March 26, 1976
STATE OF ANDHRA PRADESH Vs. BATHU PRAKASA RAO	May 7, 1976
STATE OF ANDHRA PRADESH Vs. S M NIZAMUDDIN ALI KHAN	August 5, 1976
STATE OF ANDHRA PRADESH Vs. RAYAVARAPU PUNNAYYA	September 15, 1976
STATE OF ANDHRA PRADESH Vs. INTHA RAMANA REDDY	November 16, 1976
STATE OF BIHAR Vs. KHAS KARANPURA COLLIERIES LIMITED	August 6, 1976
STATE OF GUJARAT Vs. SARDARBEGUM	April 19, 1976
STATE OF GUJARAT Vs. MUSAMIYAN IMAM HAIDER BUX RAZVI:CHIMAN LAL PERSHOTTAM DAS PATEL:DOONGERSEE AND SONS:GOSWAMI SHRI VRAJRAIJI RANCHHODLAL JI:MUSAMIGAN IMAM HAIDER BUX RAZVI:DOONGERSEE AND SONS	April 14, 1976
STATE OF GUJARAT Vs. CHATURBHUJ MAGANLAL	April 7, 1976
STATE OF GUJARAT Vs. AMBALAL HAIDERBHAI	April 14, 1976
STATE OF GUJARAT Vs. VARIETY BODY BUILDERS	April 26, 1976
STATE OF GUJARAT Vs. HAIDARALI KALUBHAI	February 3, 1976
STATE OF GUJARAT THAKARANI SHRI GUMANKUNVARBA KARANSINGJI Vs. GUJARAT REVENUE TRIBUNAL:THE STATE OF GUJARAT	March 9, 1976
STATE OF HARYANA Vs. CHANAN MAL:STATE OF HARYANA	March 18, 1976
STATE OF HARYANA Vs. INDER PRAKASH ANAND H C S	May 7, 1976
STATE OF HARYANA Vs. KARNAL DISTILLERY COMPANY LIMITED	November 29, 1976
STATE OF HARYANA Vs. HARYANA COOPERATIVE TRANSPORT LIMITED	December 2, 1976
STATE OF KARNATAKA Vs. K H ANNEGOWDA	December 8, 1976
STATE OF KARNATAKA Vs. M FARIDAUNION PUBLIC SERVICE COMMISSION	August 23, 1976
STATE OF KARNATAKA Vs. ELIZABETH MAYNE	April 8, 1976
STATE OF KARNATAKA Vs. K M KRISHNATAH	February 10, 1976
STATE OF KERALA Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS	August 30, 1976
STATE OF KERALA Vs. M T DEVASSIA	October 27, 1976
STATE OF KERALA Vs. K A GANGADHARAN	October 27, 1976
STATE OF KERALA Vs. U T DEVASSIA	October 27, 1976
STATE OF KERALA Vs. M T JOSEPH	November 25, 1976
STATE OF KERALA P R SWAMY IYER P R SUBRAMONIAN Vs. PHILOMINA:STATE OF KERALA:STATE OF KERALA	August 20, 1976
STATE OF MADHYA PRADESH Vs. RATAN SINGH	May 5, 1976
STATE OF MADHYA PRADESH Vs. ORIENT PAPER MILLS LIMITED	November 23, 1976
STATE OF MADHYA PRADESH STATE OF PUNJAB Vs. AJIT SINGH:AJIT SINGH	May 5, 1976
STATE OF MADRAS Vs. A M NANJAN	February 9, 1976
STATE OF MADRAS Vs. K N SHANMUGHA MUDALIAR	March 4, 1976
STATE OF MAHARASHTRA Vs. MAN SINGH SURAJ SINGH PANDVI	January 22, 1976
STATE OF MAHARASHTRA Vs. NARAYAN VYANKATESH DESPANDE	March 31, 1976
STATE OF MAHARASHTRA Vs. KONDIBA TUKARAM SHIRKE	April 6, 1976
STATE OF MAHARASHTRA Vs. CHANDER KANT	October 29, 1976
STATE OF MAHARASHTRA THE CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED Vs. CENTRAL PROVINCES MANGANESE ORE CO LTD	October 29, 1976
STATE OF MYSORE Vs. K VENKATAGHALAPATHY	November 12, 1976
STATE OF MYSORE Vs. FAKKRUSAB BABUSAB KARANANDI	December 17, 1976
STATE OF MYSORE Vs. K CHANDRASEKHARA ADIGA	January 28, 1976
STATE OF MYSORE Vs. H SRINIVASMURTHY	January 29, 1976
STATE OF ORISSA Vs. MANILAL SINGHANIA	January 15, 1976
STATE OF ORISSA Vs. DINABANDHU SAHU AND SONS	March 30, 1976
STATE OF ORISSA Vs. ARUN KUMAR PATNATK	April 15, 1976
STATE OF ORISSA Vs. PYARIMOHAN SAMANTARAY	November 3, 1976
STATE OF ORISSA Vs. JAGANNATH JENA	October 28, 1976
STATE OF ORISSA Vs. BRAHMANANDA NANDA	August 31, 1976
STATE OF ORISSA Vs. CHANDRIKA MOHAPATRA	August 23, 1976
STATE OF PUNJAB Vs. LABHU RAM	October 15, 1976
STATE OF PUNJAB Vs. PARSINI	September 24, 1976
STATE OF PUNJAB Vs. DALMIA BISCUIT PRIVATE LIMITED	December 10, 1976
STATE OF PUNJAB Vs. V P DUGGAL	July 30, 1976
STATE OF PUNJAB Vs. IQBAL SINGH	February 12, 1976
STATE OF RAJASTHAN Vs. PABUDAN SINGH AND LACHHMAN SINGH	March 8, 1976
STATE OF TAMIL NADU Vs. S KUMARASWAMI	March 19, 1976
STATE OF TAMIL NADU Vs. PYARE LAL MALHOTRA	January 19, 1976
STATE OF UTTAR PRADESH Vs. HET RAM	February 3, 1976
STATE OF UTTAR PRADESH Vs. RAM KISHUN	February 13, 1976
STATE OF UTTAR PRADESH Vs. STATE OF PUNJAB:JAGDISH RAI	August 23, 1976
STATE OF UTTAR PRADESH Vs. POOSU:1 NAGAU 2 RAMESHWAR PRASAD	April 2, 1976
STATE OF UTTAR PRADESH Vs. BUDDHA	November 24, 1976
STATE OF UTTAR PRADESH Vs. RAM CHANDRA TRIVEDI	September 1, 1976
STATE OF UTTAR PRADESH Vs. LALAI SINGH YADAV	September 16, 1976
STATE OF WEST BENGAL Vs. SUDHIR CHANDRA CHOSE	November 9, 1976
STATESMAN LIMITED Vs. THEIR WORKMEN	January 22, 1976
SUBBAIAH AMBALAM Vs. STATE OF TAMIL NADU	February 12, 1976
SUBHASH Vs. STATE OF UTTAR PRADESH	May 6, 1976
SUKHAD RAJ SINGH Vs. RAM HARSH MISRA	November 4, 1976
SURAJ BHAN Vs. OM PRAKASH	February 2, 1976
SURAT SINGH Vs. STATE OF PUNJAB	August 13, 1976
SURENDRA Vs. STATE OF UTTAR PRADESH	August 19, 1976
SYED MOHAMMAD SALIE LABBAI OEAD Vs. MOHAMMAD HANIFAVICE VERSA	March 22, 1976
T C APPANDA MUDALIAR Vs. STATE OF MADRAS	March 11, 1976
TARA CHAND KHATRI Vs. MUNICIPAL CORPORATION OF DELHI	November 26, 1976
TARZAN HOSIERY PRIVATE LIMITED Vs. THEIR WORKMEN	January 6, 1976
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. GRAM PANCHAYAT PIMPRI WAGHERE	August 23, 1976
TEA ESTATES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX W B III	April 26, 1976
THAKUR KAMTA PRASAD SINGH Vs. STATE OF BIHAR	March 10, 1976
THAKUR VIRENDRA SINGH Vs. VIMAL KUMAR	September 8, 1976
THIRU MANICKAM AND CO Vs. STATE OF TAMIL NADU	October 26, 1976
THIRU V THANIGACHALAM Vs. STATE OF TAMIL NADU	January 19, 1976
THVL BOMBAY AMMONIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU	March 24, 1976
TIMBER KASHMIR PRIVATE LIMITED Vs. CONSERVATOR OF FORESTS JAMMU	October 26, 1976
TIMBLO IRMAOS LIMITED MARGO Vs. JORGE ANIBAL MATOS SEQUEIRA	December 16, 1976
TIRLOK SINGH AND CO Vs. DISTRICT MAGISTRATE LUCKNOW	March 29, 1976
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. STATE OF KERALA	October 11, 1976
TRIVENI PRASAD RAMKARAN VERMA Vs. STATE OF MAHARASHTRA	September 7, 1976
U N R RAO Vs. M SHANMUGAVEL	December 7, 1976
UNDAVILLI NAGARATHNAM Vs. REDDI SATYANARAYANA MURTHI	April 1, 1976
UNION OF INDIA Vs. OM PRAKASH	April 2, 1976
UNION OF INDIA Vs. SUGAULI SUGAR WORKS PRIVATE LIMITED	March 11, 1976
UNION OF INDIA Vs. JYOTI CHIT FUND AND FINANCE	March 22, 1976
UNION OF INDIA Vs. K H RAO	January 16, 1976
UNION OF INDIA Vs. STEEL STOCK HOLDERS SYNDICATE POONA	March 1, 1976
UNION OF INDIA Vs. PREM KUMAR JAIN	April 28, 1976
UNION OF INDIA Vs. AGYA RAM	August 17, 1976
UNION OF INDIA Vs. K S SUBRAMANIAN	July 30, 1976
UNION OF INDIA Vs. MAJUR MAHAJAN MANDAL	December 16, 1976
UNION OF INDIA Vs. MURASOLI MARAN:G LAKSHMANAN	December 6, 1976
UNION OF INDIA Vs. D N REVRI AND CO	September 2, 1976
UNION OF INDIA Vs. R D NANJIAH	October 15, 1976
UNION OF INDIA Vs. MOKSH BUILDERS AND FINANCIERS LIMITED	October 27, 1976
UNION OF INDIA Vs. STATE OF MYSORE	October 19, 1976
UNION OF INDIA Vs. SITA RAM JAISWAL	October 28, 1976
UNION OF INDIA ANT Vs. DHRANGADHRA CHEMICAL WORKS	December 16, 1976
UNION OF INDIA P C HADIA UNION OF INDIA Vs. MAJJI JANGAMAYYA:V N SRIVASTAVA:THE UNION OF INDIA:G RAMANATHAN:A BHASHYA M	November 5, 1976
V GURLIVIAH NAIDU AND SONS Vs. STATE OF TAMIL NADU	November 2, 1976
VARANASEYA SANSKRIT VISHWAVIDYALAYA Vs. RAJKISHORE TRIPATHI	November 26, 1976
VEERA IBRAHIM Vs. STATE OF MAHARASHTRA	March 18, 1976
VIDYA VATI Vs. DEVI DAS	November 25, 1976
VIJAYALAKSHMI RICE MILLS NEW CONTRACTORS CO JAYALAKSHMI RICE AND OIL MILLS CONTRACTORS CO Vs. STATE OF ANDHRA PRADESH	March 22, 1976
VIJAYAWADA MUNICIPAL COUNCIL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	October 20, 1976
VIKRAM KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL	August 31, 1976
VISHWA VIJAY BHARATI Vs. FAKHRUL HASAN	May 5, 1976
VISHWA VIJAY BHARATI Vs. FAKHRUL HASSAN	May 4, 1976
VITHAL KANDTBA KAMBLE Vs. STATE OF MAHARASHTRA	December 8, 1976
VQLTAS LIMITED Vs. VOLTAS AND VOLKART EMPLOYEES UNION BANGALORE	July 27, 1976
WILFRED DSOUZA Vs. FRANCIS MENINO JESUS FERRAO	October 26, 1976
WORKMEN OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED THIRU J N GEORGE Vs. FIRESTONE TYRE AND RUBBER CO:MANAGEMENT OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED	February 13, 1976
WORKMEN OF NATIONAL AND GRINDLAYS BANK LIMITED Vs. NATIONAL AND GRINDLAYS BANK LIMITED	January 16, 1976
Y B PATIL Vs. Y L PATIL	August 23, 1976
YOGIRAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX NEW DELHI	March 30, 1976

Year 1976 of SUPREME COURT OF INDIA

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